A K GHOSH AND CO Vs. STATE OF WEST BENGAL
|
August 13, 2002 |
A W Figgis and Co LTD Vs. Commissioner of Income tax
|
April 5, 2002 |
ABDUL KHALEK ALIAS RAJA Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
|
August 23, 2002 |
ABDUL RAZZAQUE Vs. MEHERUNNESSA BEGUM & ANOTHER
|
August 12, 2002 |
ABHIR DAS Vs. LAKSHMI @ BABY DAS
|
February 27, 2002 |
ABINASH CH MONDAL Vs. JYOTSNA RANI MONDAL
|
December 3, 2002 |
ACHINTYA KUMAR GHOSH Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
June 19, 2002 |
ADIP KUMAR BANERJEE Vs. STATE FISHERIES DEVELOPMENT CORPN LTD
|
July 2, 2002 |
ADYA SHAKTI TRANSPORT & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 11, 2002 |
AFSAR JAHAN Vs. MAHMMAD HALIM
|
February 22, 2002 |
AJIT KUMAR GHANTY Vs. COAL INDIA LIMITED
|
October 1, 2002 |
AJIT KUMAR ROY Vs. MAYA MUKHERJEE
|
July 8, 2002 |
AJIT KUMAR SAHA Vs. ASHIT KUMAR SAHA
|
August 22, 2002 |
AJIT KUMAR SAHA Vs. AMAR KUMAR SAHA
|
November 29, 2002 |
AJOY KUMAR BASU Vs. STATE OF WEST BENGAL
|
June 13, 2002 |
AJOY KUMAR SAHA Vs. ASHOK LEYLAND FINANCE LTD
|
September 10, 2002 |
ALI HOSSAIN ANSARI Vs. NANDALAL SHAH
|
September 3, 2002 |
ALOKA GHOSH Vs. STATE OF WEST BENGAL
|
July 5, 2002 |
ALOKE KUMAR MITRA MUSTAFI Vs. STATE OF WEST BENGAL
|
March 6, 2002 |
ALSTOM LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
February 19, 2002 |
AMAL BHUSAN BANERJEE Vs. HIMANGSU KUMAR BARDHAN
|
September 11, 2002 |
AMAL KRISHNA MAITY Vs. SAGAR GRAMIN BANK
|
June 14, 2002 |
AMAL KUMAR ROYCHOWDHURY Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 4, 2002 |
AMALENDU GANGULY Vs. MANJARI PAL
|
March 21, 2002 |
AMARENDRA MAHANTI Vs. UNION OF INDIA & ORS.
|
April 25, 2002 |
AMARENORA NATH CHATTERJEE Vs. STATE
|
September 16, 2002 |
AMARESH CHOUDHURY Vs. GOPINATH KUNDU
|
June 12, 2002 |
AMARNATH SANGANARIA Vs. SONALI BANK
|
October 1, 2002 |
AMIR BACHAR Vs. STATE OF WEST BENGAL & ANR
|
June 20, 2002 |
AMIR HOSSAIN SARDAR Vs. STATE OF WEST BENGAL
|
February 6, 2002 |
AMITAVA DEY Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
AMITAVA DEY Vs. STATE OF WEST BENGAL AND ORS.
|
April 4, 2002 |
AMRIT CH ROY Vs. STATE OF WEST BENGAL
|
January 29, 2002 |
ANADI NATH BHATTACHARJEE & ORS. Vs. JAGARNNATH PRAMANICK
|
October 10, 2002 |
ANAL ADHIKARY Vs. KRISHNA ADHIKARY
|
May 6, 2002 |
ANANDA PRASAD DEY Vs. STATE OF WEST BENGAL
|
May 7, 2002 |
ANDHRA BANK Vs. OFFICIAL LIQUIDATOR
|
March 19, 2002 |
ANIL GUPTA Vs. NARCOTIC CONTROL BUREAU
|
June 17, 2002 |
ANIMESH MOHANTA Vs. RAKHI MOHANTA ALIAS RAKHI DAS
|
August 9, 2002 |
ANITA GUPTA Vs. MADAN LAL GUPTA
|
March 13, 2002 |
ANJALI MAHATO & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 19, 2002 |
ANOOP KUMAR Vs. COMMISSIONER OF CUS. (PREV.)
|
April 12, 2002 |
ANRUL HOSSAIN KHAN AND OTHERS Vs. STATE OF W.B. AND OTHERS
|
March 15, 2002 |
ANUP KUMAR DAS GUPTA Vs. UNION OF INDIA
|
October 10, 2002 |
ANUP KUMAR ROY Vs. STATE OF WEST BENGAL
|
April 2, 2002 |
APARNA GHOSH Vs. STATE OF WEST BENGAL
|
August 9, 2002 |
ARATI DHAR Vs. S K DUTTA
|
March 12, 2002 |
ARATI PURAKAIT Vs. SHYAMAPADA GHOSH
|
May 23, 2002 |
ARDHENDU BIKASH BHATTACHARJEE Vs. UNION OF INDIA
|
February 28, 2002 |
ARINDAM GHOSH Vs. STATE OF WEST BENGAL
|
August 21, 2002 |
ARISANDA SWAMI SATYANANDA Vs. STATE OF WEST BENGAL & ORS.
|
March 18, 2002 |
ARJUN CHANDRA BERA Vs. BIJAY KRISHNA BERA
|
October 4, 2002 |
ARPIT IMPEX PRIVATE LIMITED Vs. ARUNODAYA PLANTATIONS LTD.
|
June 20, 2002 |
ARUN KUMAR GUPTA Vs. S N KAR AND ANR
|
July 5, 2002 |
ARUN KUMAR KAYAL Vs. SABITA DAS GUPTA
|
April 25, 2002 |
ARUNANGSHU CHAKRABORTY Vs. UNION OF INDIA
|
May 10, 2002 |
ARUP KUMAR MUKHERJEE Vs. REGIONAL INSTITUTE OF PRINTING TECHNOLOGY
|
August 16, 2002 |
ARVIND AGARWAL & ANOTHER Vs. STATE OF WEST BENGAL & ANOTHER
|
March 15, 2002 |
ARYA PRATINIDHI SABHA BENGAL Vs. STATE OF WEST BENGAL
|
April 8, 2002 |
ASHALATA JAYSWAL & ORS. Vs. ALLAHABAD BANK & ORS.
|
May 17, 2002 |
ASHIM DEY Vs. KHUKU DEY
|
July 5, 2002 |
ASHIM KUMAR SARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 26, 2002 |
ASHIS KUMAR SAHA & OTHERS Vs. SUB
|
September 25, 2002 |
ASHIT MUKHERJEE Vs. BHABADEB MUKHERJEE
|
July 15, 2002 |
ASHOK BIRI FACTORY Vs. STATE OF WEST BENGAL
|
June 11, 2002 |
ASHOK KAPRI Vs. ISWAR CHANDRA JANA AND ANOTHER
|
August 23, 2002 |
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
|
April 9, 2002 |
ASHOKA MARKETING LIMITED Vs. INCOME TAX OFFICER
|
March 15, 2002 |
ASHOKE BOSE @ ASHOK KR BOSE Vs. STATE OF WEST BENGAL
|
August 8, 2002 |
ASHOKE KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
October 9, 2002 |
ASHUTOSH DAS Vs. DHIRARANI NANDAN
|
January 29, 2002 |
ASHUTOSH GHOSH Vs. STATE OF WEST BENGAL
|
April 22, 2002 |
ASIM MUKHOPADHYAY Vs. SOURINDRA NATH ROY
|
May 10, 2002 |
ASIT BARAN DEY AND ORS. Vs. SHANTI RANI DAS DEWANJI & ANR.
|
September 12, 2002 |
ASIT BARAN MUKHERJEE Vs. FULESWARI MUKHERJEE
|
September 5, 2002 |
ASKHOY KUMAR PYNE Vs. SUKHENDU BIKAS ADDY
|
November 22, 2002 |
ASOKA MUKHERJEE Vs. GANDHI DAS
|
June 14, 2002 |
Asoke Aikat Vs. State of W B
|
August 9, 2002 |
ASOKE KUMAR Vs. STATE & ANR.
|
February 4, 2002 |
ASSEMLY OF GOD HOSPITAL AND RESEARCH CENTRE Vs. 1ST INDUSTRIAL TRIBUNAL WEST BENGAL
|
January 9, 2002 |
ASSTT. COLLECTOR OF CENTRAL EXCISE Vs. DUNCANS AGRO INDUSTRIES LTD.
|
September 20, 2002 |
ASWINI KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
ATRI GUHA Vs. SMT. MAHUA GUHA
|
September 27, 2002 |
ATUL CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
AVINASH JAIN Vs. CHAIRMAN MUNICIPAL ASSESSMENT TRIBUNAL
|
September 13, 2002 |
AZIM BOX KHANDAKAR AND AFTER HIS DEATH MAHIMUDDIN KHANDAKAR & ORS. Vs. SK. SANOWAR ALI & ORS.
|
April 9, 2002 |
B B and J CONSTRUCTION COLTD Vs. U O I
|
March 5, 2002 |
BABURAM TUDU Vs. SHAMBHUNATH MANDI
|
August 2, 2002 |
BADAL CHOWDHURY Vs. STATE OF W B
|
September 24, 2002 |
BADAL DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 4, 2002 |
BADRI PRASAD SHAW Vs. BRAITHWAIT AND CO LTD
|
October 1, 2002 |
BAISAKHI BHATTACHARJEE Vs. SHAYAMAL BOSE AND OTHERS
|
June 13, 2002 |
BAL CHANDRA AGARWAL Vs. UNION OF INDIA
|
February 28, 2002 |
BALAI CHANDRA KAR Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
Balmer Lawrie and Co LTD Vs. Employees State Insurance Corporation
|
October 8, 2002 |
BALSARA HYGIENE PRODUCTS LIMITED Vs. ARUN CHOWDHURY
|
November 14, 2002 |
BANANI NANDI Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
BANARASI DAS AND OTHERS Vs. SARAF PAPER MILLS LIMITED AND OTHERS
|
April 11, 2002 |
BANBEHARI DALAPATI Vs. AMULYA DALAPATI
|
January 18, 2002 |
BANGUR LAND DEVELOPMENT CORPORATION LTD. Vs. STATE OF WEST BENGAL & ORS.
|
September 12, 2002 |
BANKIM CH BANERJEE Vs. CHINMOYEE BANERJEE
|
March 4, 2002 |
BASUDEB CHOWDHURY Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 6, 2002 |
BASUDEV HAZRA AND ORS. Vs. JADAVPUR UNIVERSITY AND ANR.
|
August 27, 2002 |
BASUMATI CORPORATION LTD. AND OTHERS Vs. BENOY DAS AND OTHERS
|
March 13, 2002 |
BATA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2002 |
Bata India Limited Vs. Employees State Insurance Corporation
|
April 23, 2002 |
BATA KRISHNA MAHATO & ORS. Vs. SMT. RADHARANI DASI & ORS.
|
August 9, 2002 |
BAUL SARKAR Vs. MINA CHAKRABORTY
|
August 20, 2002 |
BCL FINANCIAL SERVICES LTD Vs. PASHUPATI NATH PRASAD
|
June 20, 2002 |
BECHARA KORA MUDI Vs. STATE OF WEST BENGAL
|
April 3, 2002 |
BENGAL CLUB LIMITED Vs. SUSANTA KUMAR CHOWDHARY
|
July 4, 2002 |
BENGAL PEERLESS HOUSING DEVELOPMENT CO LTD Vs. GOPESWAR PRASAD AGARWAL
|
April 19, 2002 |
BHAGAWAN MISHRA Vs. UNION OF INDIA
|
June 17, 2002 |
BHAGAWAT CHANDRA GAYEN Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
BHAGYA LAXMI MAULIK AND ORS. Vs. STATE BANK OF INDIA AND ANR.
|
August 1, 2002 |
Bharat Hari Singhania Individual Vs. Wealth tax Officer
|
May 3, 2002 |
Bharat Traders Agency Vs. Deputy Commissioner Commercial Taxes
|
July 17, 2002 |
BHASKAR ADITYA Vs. MINATI MAJUMDAR
|
October 10, 2002 |
BHASKAR MONDAL Vs. UCO BANK
|
April 9, 2002 |
BHASWATI PAL Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
|
May 22, 2002 |
BHIM CHANDRA ADHIKARY & ORS. Vs. PARESH CHANDRA ADHIKARY & ANR.
|
January 31, 2002 |
BHOLA PRASAD JHA Vs. INDIAN IRON AND STEEL CO. LTD.
|
May 3, 2002 |
BHUBANESHWAR DAS Vs. UNION OF INDIA
|
February 7, 2002 |
BIBEKANANDA MONDAL Vs. STATE OF WEST BENGAL
|
September 24, 2002 |
BIBHUTI BHUSAN DUTTA Vs. SAMARENDRA NATH MISRA
|
June 18, 2002 |
BIDYASUNDER CHATTERJEE Vs. UNION OF INDIA & ORS.
|
July 26, 2002 |
BIDYUT DASGUPTA Vs. SAGAR GRAMIN BANK
|
July 9, 2002 |
BIDYUT KUMAR ROY Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
BIDYUT SAHA Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
BIJOLI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
July 24, 2002 |
BIJOY KUMAR Vs. THE CHAIRMAN
|
July 19, 2002 |
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
April 9, 2002 |
BIMAL MALI Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
BINAYAK PAUL Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2002 |
BINOD KUMAR GUPTA Vs. RAJENDRA PRASAD SHUKLA
|
September 3, 2002 |
BIREN PRAMANIK Vs. STATE OF WEST BENGAL
|
May 10, 2002 |
BIRENDRA KUMAR BHOWMICK Vs. UNION OF INDIA
|
August 22, 2002 |
BIRENDRA KUMAR SINGH Vs. UNION OF INDIA
|
August 28, 2002 |
BIRENDRA PRASAD SINGH Vs. STATE OF WEST BENGAL
|
November 8, 2002 |
BIRESWAR SIRKAR Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA ORISSA
|
May 15, 2002 |
BISWAJIT CHAKRABORTY Vs. MIRA-SEN RAY
|
May 10, 2002 |
BISWAJIT CHOWDHURY Vs. S S DISTRIBUTORS
|
July 19, 2002 |
BISWANATH Vs. P O FIRST LABOUR COURT
|
February 19, 2002 |
BISWANATH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 11, 2002 |
BISWANATH DAS Vs. STATE OF WEST BENGAL
|
October 2, 2002 |
BISWANATH HALDER Vs. UNITED BANK OF INDIA
|
April 30, 2002 |
BOARD OF ACTING GOVERNOR OF THE LA MARTIENERE Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
August 13, 2002 |
BOARD OF TRUSTEE FOR THE PORT OF CALCUTTA Vs. WOOD CRAFT PRODUCTS LTD
|
March 13, 2002 |
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
|
June 19, 2002 |
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 12, 2002 |
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO. LTD. STAFF WORKERS UNION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 5, 2002 |
BRAITHWAITE OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
April 18, 2002 |
BRAJA KISHORE ROY Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
BRIDH RAJ BHANDARI B R BHANDARI Vs. GOBARDHAN NAPANY
|
December 17, 2002 |
BRITANNIA ENGINEERING PRODUCT Vs. SECOND LABOUR COURT
|
August 28, 2002 |
BRITANNIA INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 2002 |
BRITISH AIRWAYS PLC Vs. BARUNENDRA NATH BASU
|
January 14, 2002 |
BROADWAY CENTRE Vs. GOPALDAS BAGRI
|
February 1, 2002 |
C E S C LTD Vs. INCOME TAX OFFICER
|
November 13, 2002 |
C. MACKERTICH LTD. Vs. CUSTODIAN
|
July 19, 2002 |
C. MACKERTICH LTD. Vs. CUSTODIAN AND ANOTHERS.
|
January 29, 2002 |
CALCUTTA PORT SHRAMIK UNION Vs. BOARDS OF TRUSTEES OF CALCUTTA PORT
|
August 9, 2002 |
CALCUTTA STATE TRANSPORT CORPORATION Vs. PRADIP KUMAR BANERJI
|
October 3, 2002 |
CALCUTTA TAXI ASSOCIATION AND OTHERS Vs. D K BANERJEE AND ANOTHER
|
April 4, 2002 |
CAPTAIN ANADI KUMAR DAS Vs. THE CALCUTTA PORT TRUST & ORS.
|
January 25, 2002 |
CASH REGISTER CO P LTD Vs. SURAJ NARAYAN SHAW
|
August 9, 2002 |
CEEAN INTERNATIONAL PRIVATE LIMITED Vs. ASHOK SURANA
|
August 27, 2002 |
CENTRAL BUREAU OF INVESTIGATION Vs. B K SAMAL
|
March 3, 2002 |
CHANDAN CHATTERJEE ALIAS FULU Vs. STATE OF WEST BENGAL
|
December 18, 2002 |
CHANDAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
CHANDANA BOSE Vs. SATURDAY CLUB LIMITED
|
December 11, 2002 |
CHANDANA GARAIN Vs. MADHUSUDAN GARAIN
|
March 21, 2002 |
CHANDRA DEVI BOTHRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 9, 2002 |
CHANDRA SEKHAR BHATTACHARYA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2002 |
CHEN KUAM TAIN Vs. CESC LIMITED
|
April 29, 2002 |
COMMISSIONER CENTRAL EXCISE CALCUTTA II COMMISSIONERATE Vs. CALCUTTA TRADE CORPORATION
|
February 27, 2002 |
COMMISSIONER OF COMMERCIAL TAXES Vs. WEST BENGAL TAXATION TRIBUNAL
|
January 31, 2002 |
Commissioner of Customs Vs. Terai Overseas Ltd
|
October 1, 2002 |
Commissioner of Gift tax Vs. Surendra Paul Karta of HUF
|
March 27, 2002 |
Commissioner of Income tax Vs. Hindustan Coconut Oil Mill
|
March 13, 2002 |
Commissioner of Income tax Vs. A B C India Ltd
|
March 8, 2002 |
Commissioner of Income tax Vs. Peico Electronics and Electricals Ltd
|
March 14, 2002 |
Commissioner of Income tax Vs. Avery India Ltd
|
February 20, 2002 |
Commissioner of Income tax Vs. General Electric Co of India Ltd
|
March 1, 2002 |
Commissioner of Income tax Vs. Berger Paints India Ltd
|
February 6, 2002 |
Commissioner of Income tax Vs. Union Carbide I Ltd
|
February 7, 2002 |
COMMISSIONER OF INCOME TAX Vs. BERGER PAINTS INDIA LTD
|
February 13, 2002 |
Commissioner of Income tax Vs. United Credit Ltd
|
July 3, 2002 |
Commissioner of Income tax Vs. Flakt India Ltd
|
September 20, 2002 |
Commissioner of Income tax Vs. Tribeni Tissues Ltd
|
August 27, 2002 |
Commissioner of Income Tax Vs. Sudera Services P Ltd
|
September 4, 2002 |
Commissioner of Income Tax Vs. Window Glass Ltd
|
August 6, 2002 |
Commissioner of Income tax Vs. Ajay Forgings P Ltd
|
July 9, 2002 |
COMMISSIONER OF INCOME TAX Vs. COVENTRY SPRING AND CO LTD
|
July 9, 2002 |
Commissioner of Income tax Vs. Kishanlal and Sons Udyog Pvt Ltd
|
October 9, 2002 |
Commissioner of Wealth Tax Vs. Sandeep Jajodia
|
April 24, 2002 |
Commissioner of Wealth tax Vs. Danka Devi Agarwala
|
March 20, 2002 |
COMMISSIONER OF WEALTH-TAX Vs. BAJORIA PROPERTIES PVT. LTD
|
July 12, 2002 |
CONTAI THANA PRIMARY TEACHERS CO Vs. STATE OF WEST BENGAL
|
October 3, 2002 |
CRB CAPITAL MARKETS LTD & ORS Vs. HINDUSTHAN DEVELOPMENT CORPORATION
|
May 7, 2002 |
CWT Vs. BAJORIA PROPERTIES (P) LTD.
|
December 7, 2002 |
D J SEN Vs. STATE
|
July 26, 2002 |
DAMODAR NARYAN SINGH Vs. SARDAR HIRA SINGH
|
May 6, 2002 |
DAMODAR VALLEY CORPORATION Vs. UTTAM GOSWAMI AND OTHERS
|
January 29, 2002 |
DARSHAN SINGH Vs. HARBANS KAUR
|
February 27, 2002 |
DASSI Vs. ISWAR GIRIDHARI JEW
|
October 10, 2002 |
DEBABRATA MONDAL Vs. STATE OF WEST BENGAL
|
May 8, 2002 |
DEBANANDA ROY Vs. STATE OF W.B.
|
March 22, 2002 |
DEBASIS DUTTA Vs. STATE OF WEST BENGAL
|
June 18, 2002 |
DEBDULAL BERA Vs. UNION OF INDIA AND ORS.
|
December 25, 2002 |
DEBI PROSAD CHAKRABORTY Vs. MATHUR CHANDRA PRATIHAR
|
September 13, 2002 |
DEEP NARAYAN SINGH Vs. SARJAN SINGH
|
July 15, 2002 |
DEEPAK PRAKASH Vs. JAYANTA KUMAR BOSE
|
September 4, 2002 |
DELTA INTERNATIONAL LIMITED Vs. TOR ISTEG STEEL CORPORATION
|
May 24, 2002 |
DEVER PARK BUILDERS PVT LTD Vs. MADHURI JALAN
|
September 9, 2002 |
DEYS MEDICAL STORES MANUFACTURING LTD Vs. UNION OF INDIA
|
March 22, 2002 |
DHANANJOY SHARMA Vs. STATE OF WEST BENGAL & ORS.
|
April 8, 2002 |
DHARAM RAJ TIWARI Vs. BADRI PRASAD TIWARI
|
September 20, 2002 |
DHIRENDRA NATH DAS Vs. MENOKA DAS
|
June 28, 2002 |
DHIRENDRA NATH SARKAR & ORS. Vs. SARALABALA NASKAR & ORS.
|
September 4, 2002 |
DIBYENDU NATH ROY Vs. STATE OF WEST BENGAL
|
February 11, 2002 |
DIL AFROJA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
August 12, 2002 |
DILIP KR. CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
September 27, 2002 |
DILIP KUMAR CHATTERJEE Vs. COAL INDIA LIMITED
|
February 20, 2002 |
DILIP KUMAR GHOSH Vs. AMIT KUMAR ROY CHAUDHURY
|
May 20, 2002 |
DILIP KUMAR HAIDER Vs. THE GENERAL MANAGER (OPERATION) STATE BANK OF INDIA CALCUTTA LOCAL HEAD OFFICE
|
May 13, 2002 |
DILIP KUMAR HAIDER & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 11, 2002 |
DILIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2002 |
DILIP KUMAR PALMAL & ORS Vs. THE STATE OF WEST BENGAL & ORS
|
August 8, 2002 |
DIMMINACO A.G. Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS.
|
January 15, 2002 |
DINANATH SHAH Vs. SURATI DEVI & ORS.
|
July 5, 2002 |
DINWARA ENGINEERS PRIVATE LIMITED Vs. AMITAVA BANERJEE
|
March 26, 2002 |
DIPAK DUTTA Vs. UNION OF INDIA
|
April 23, 2002 |
DIPENDRA NARAYAN MUNSI Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 30, 2002 |
DOVER PARK BUILDERS PRIVATE LIMITED Vs. MADHURI JALAN
|
July 18, 2002 |
DR. ABHIJIT GHOSH & ANR. Vs. MUKUNDA LAL GANGULY & ANR.
|
January 17, 2002 |
DR. ABHISHEK LAHA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
April 25, 2002 |
DR. DEBIKA CHATTERJEE Vs. TRUSTEES OF VICTORIA MEMORIAL CALCUTTA
|
November 14, 2002 |
DR. JAGDISH NARAYAN SINHA Vs. SHRI MONOHAR MISHRA
|
August 2, 2002 |
DR. PARTHA SARATHI RAY Vs. DR. SANCHITA BHATTACHARYYA (ROY)
|
October 4, 2002 |
DR. PHOOL CHAND VISHWAKARMA Vs. STATE OF WEST BENGAL
|
March 21, 2002 |
DULAL CHANDRA CHATTOPADHYAY Vs. BASUDEB BHATTACHARJEE
|
May 10, 2002 |
DWARIKANATH CHOWDHURY Vs. SADANANDA CHOWDHURY
|
April 25, 2002 |
E S I LTD Vs. Union of India UOI
|
April 24, 2002 |
EASTERN COALDFIELDS LIMITED Vs. UNION OF INDIA
|
January 9, 2002 |
EASTERN COALFIELDS LTD Vs. N C W C UNION
|
January 28, 2002 |
Eastern Coils Private LTD Vs. Commr of C Ex
|
March 21, 2002 |
Elbe Industrial Works Vs. Commercial Tax Officer
|
May 7, 2002 |
ELEGANT FASHION ACCESSORIES PVT LTD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
March 11, 2002 |
EMAJUDDIN AHMED Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
EMCEE PHARMACEUTICALS PVT. LTD. Vs. CENTAUR LABORATORIES PVT. LTD. & ORS.
|
October 10, 2002 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE & CO.LTD.
|
March 22, 2002 |
Employees State Insurance Corporation Vs. Lachan Deo Singh
|
June 17, 2002 |
Employees State Insurance Corporation Vs. Abdus Salam
|
July 16, 2002 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
June 13, 2002 |
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
EUREKA FORBS LTD Vs. UNION OF INDIA
|
November 15, 2002 |
Eveready Industries India LTD Vs. Birendra Nath Bhattacharjee
|
July 7, 2002 |
EVERGREEN PLYWOOD INDUSTRIES (P.) LTD. Vs. CIRCULAR LEASING & RESOURCES (P.) LTD.
|
May 16, 2002 |
Evergreen Plywood Industries P LTD Vs. Circular Leasing AND Resources P Ltd
|
December 11, 2002 |
EX Vs. UNION OF INDIA AND OTHERS
|
April 23, 2002 |
FABRIMETALS Vs. UNITED BANK OF INDIA
|
February 14, 2002 |
First Land Acquisition Collector Vs. Daulat Singh Surana
|
October 10, 2002 |
FORWARD SEAMENS UNION OF INDIA Vs. UNION OF INDIA
|
April 9, 2002 |
FULAN DEBI @ PANKHI @ DULHAN Vs. STATE OF WEST BENGAL
|
July 31, 2002 |
G L GAYEN Vs. STATE OF WEST BENGAL
|
March 18, 2002 |
G N Shaw Wine Pvt LTD Vs. Income tax Officer
|
June 12, 2002 |
G. PODDAR AND SONS (HUF) AND ANR. Vs. DRAUPADI DEBI TIBREWAL
|
May 6, 2002 |
G.B. WOOD CRAFTS PVT. LTD. & ORS. Vs. THE PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL & ANR.
|
May 17, 2002 |
GANAPATI APARTMENTS PVT LTD Vs. FAVOURITE SMALL INVESTMENT LTD
|
March 8, 2002 |
GANESH CHANDRA SENAPATI Vs. STATE OF WEST BENGAL
|
March 1, 2002 |
GANESH WIRE INDUSTRIES Vs. C E S C LIMITED
|
April 25, 2002 |
GANESHGARH TENANTS WELFARE ASSOCIATION Vs. CALCUTTA MUNICIPAL CORPORATION
|
May 24, 2002 |
GARDEN REACH WORKSHOP LTD Vs. GARDEN REACH SHIP BUILDERS AND ENGINEERS
|
March 13, 2002 |
GEEVARGHESE MATHEWS Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
GEMINI SILK LIMITED Vs. GEMINI OVERSEAS LIMITED
|
August 8, 2002 |
General Electric Co P L C Vs. Commissioner of Income tax
|
August 2, 2002 |
General Industrial Society Limited Cotton Mills Division Vs. Mongdayal Prasad
|
April 22, 2002 |
General Secretary A P B L Contractor Employees Union Vs. State of West Bengal
|
July 24, 2002 |
GIRISH CHANDRA ROUT Vs. UNION OF INDIA
|
April 25, 2002 |
GITA DAS SANGITA DAS Vs. TAPAS DAS
|
November 8, 2002 |
GLOSTER JUTE MILLS LTD Vs. DY SECY LABOUR DEPARTMENT
|
July 5, 2002 |
GOBARDHAN MANNA Vs. STATE OF WEST BENGAL AND ORS.
|
January 29, 2002 |
GOBINDA KUMAR SAHA Vs. TAPASI DEBANGSHI
|
March 21, 2002 |
GOBINDA LAL SEN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT 1936
|
February 19, 2002 |
GOLAM MOMEN Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
May 10, 2002 |
GOLE PARK CO Vs. MAHESH CHOWDHURY
|
February 27, 2002 |
GOODS OF PHANI BHUSAN SINHA Vs. STATE
|
March 8, 2002 |
GOPAL CHANDRA DAS Vs. SARASWATI BASAK
|
November 25, 2002 |
GOPAL CHANDRA MAITY Vs. UNION OF INDIA
|
February 11, 2002 |
GOPAL CHANDRA SARDAR Vs. STATE OF WEST BENGAL
|
July 24, 2002 |
GOPAL CHANDRA SARKAR Vs. SMT. SHYAMALI SIRKAR (GANGULY) AND ORS.
|
February 21, 2002 |
GOPENDRA KUMAR BOSE Vs. PROVATI CHAKRABORTY & ORS.
|
February 20, 2002 |
GOPINATH ADHIKARI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
October 10, 2002 |
GOUR CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
September 20, 2002 |
GOUR GOPAL DEBNATH Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
GOUR MOHAN MANNA Vs. STATE OF WEST BENGAL
|
May 8, 2002 |
GOURANGA CHANDRA BASU @ GOURANGA BEHARI BOSE AND ANOTHER Vs. UMA RANI DUTTA AND OTHERS
|
April 4, 2002 |
GOURANGA LAL CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 12, 2002 |
GOURI PHANI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
GOURI RANI DEVI ALIAS GOURI DEVI Vs. ASHIM KUMAR MITRA
|
April 12, 2002 |
GOURI SHANKAR DALMIYA Vs. PROMOD KUMAR GOENKA
|
July 4, 2002 |
GOUTAM MAJI Vs. UNION OF INDIA AND OTHERS
|
April 24, 2002 |
Grand Azad Hind Transport Co Vs. State of West Bengal
|
March 11, 2002 |
GUNADHAR OJHA & ORS. Vs. KANGAL CHANDRA GIRI & ORS.
|
May 17, 2002 |
GURU CHARAN MAJHI Vs. STATE OF WEST BENGAL
|
June 12, 2002 |
GURU CHARAN SINGH Vs. PRAJIT KUMAR MITRA
|
February 21, 2002 |
GYANESHWAR MISHRA & ORS. Vs. RABINDRA NATH JAISWAL & ORS.
|
February 1, 2002 |
Halmira Estate Tea P LTD Vs. Commissioner of Income Tax
|
September 4, 2002 |
Hanuman Trading Company Vs. State of West Bengal
|
March 7, 2002 |
HANUMANMAL SURANA Vs. UNION OF INDIA
|
May 20, 2002 |
HARADHAN BHOWMICK Vs. STATE OF WEST BENGAL
|
November 21, 2002 |
HARAN CHANDRA NASKAR Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
HARANI BIBI @ HIRAMAN BIBI & ANOTHER Vs. MD. AINUL HAQUE
|
April 22, 2002 |
HAZI MUNNA MIA CO. PVT. LTD. Vs. STATE OF WEST BENGAL & OTHERS
|
April 10, 2002 |
Hela Holdings Pvt LTD Vs. Commissioner of Income tax
|
September 27, 2002 |
HIMANSHU MISTRI Vs. STATE OF WEST BENGAL
|
July 11, 2002 |
HINDUSTAN CONSULTANCY AND SERVICES LTD Vs. UNION OF INDIA
|
July 11, 2002 |
Hindusthan Laminators Pvt LTD Vs. C C E Calcutta I
|
January 28, 2002 |
HINDUSTHAN LEVER LIMITED Vs. UNION OF INDIA
|
February 27, 2002 |
HINDUSTHAN MITRA CLUB Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
HINDUSTHAN PAPER CORPORATION LTD Vs. WELLBRINES CHEMICALS PRIVATE LTD
|
March 7, 2002 |
HITU MUNDA Vs. CHIEF JUDGE COURT OF SMALL CAUSE
|
April 8, 2002 |
Hongkong and Shanghai Banking Corporation LTD Vs. Central Government Industrial Tribunal
|
March 27, 2002 |
HONORARY SECRETARY, ZOOLOGICAL GARDEN Vs. ABDUL GAFFAR
|
July 19, 2002 |
HOWRAH D C C BANK LTD Vs. HOWRAH D C C BANK LTD
|
May 15, 2002 |
HOWRAH IMPROVEMENT TRUST Vs. THE STATE OF WEST BENGAL & ORS.
|
August 9, 2002 |
Hydro Carbons and Chemicals Vs. Addl Commr Commercial Taxes W B
|
February 11, 2002 |
HYDRO-CARBONS AND CHEMICALS Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
|
January 28, 2002 |
I T C LTD Vs. Appropriate Authority
|
July 4, 2002 |
I.T. OFFICER M WARD, COMPANIES DIST.-II, CAL. & ORS. Vs. SHREE BAJRANG COMMERCIAL COMPANY (PRIVATE) LTD.
|
January 26, 2002 |
IFB AUTOMOTIVE SEATING AND SYSTEMS LIMITED Vs. UNION OF INDIA
|
May 16, 2002 |
IMSA Shipping Agency Pvt LTD Vs. Commissioner of Customs
|
May 6, 2002 |
INCOME-TAX OFFICER Vs. SHREE BAJRANG COMMERCIAL CO PVT LTD
|
January 28, 2002 |
INDIAN BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 26, 2002 |
INDIAN BANK Vs. ABS MARINE PRODUCTS PRIVATE LTD
|
May 10, 2002 |
INDIAN EXPRESS NEWS PAPER PVT LTD Vs. STATE OF WEST BENGAL
|
November 18, 2002 |
INDIAN EYELETS INDUSTRIES Vs. R P F COMMR
|
January 31, 2002 |
INDIAN OIL CORPORATION LIMITED Vs. ASHOKE TRANSPORT AGENCY
|
August 19, 2002 |
INDIAN OIL CORPORATION LTD. Vs. CEGAT AND ORS.
|
May 6, 2002 |
INDIAN OXYGEN LIMITED Vs. NATIONAL OXYGEN LIMITED & ANOTHER
|
July 18, 2002 |
INDIAN PETRO CHEMICAL CORPORATION LIMITED Vs. KHAITAN TRANSPORT COMPANY PRIVATE LIMITED
|
July 1, 2002 |
INDO Vs. FIRST LABOUR COURT OF WEST BENGAL & ORS.
|
September 27, 2002 |
Indo American Electricals LTD Vs. Commissioner of Central Excise
|
January 30, 2002 |
INDRA MOTORS PVT. LTD. Vs. BINA PANI DAW & ORS.
|
March 20, 2002 |
INDRAJIT MONDAL Vs. STATE OF WEST BENGAL
|
March 14, 2002 |
INTERLAND SEAMEN UNION Vs. UNION OF INDIA & ORS.
|
May 23, 2002 |
IRRE DINDAYAL AGARWAL Vs. UCO BANK & ORS.
|
April 29, 2002 |
J G ENGINEERS PVT LTD Vs. UNION OF INDIA
|
June 18, 2002 |
JADAV CHANDRA PAUL & ORS. Vs. NIRMAL DAS & ORS.
|
March 6, 2002 |
JADUROUTH Vs. STATE OF WEST BENGAL & OTHERS
|
February 27, 2002 |
JAGADAMBA FISCAL SERVICES PVT LTD Vs. BIRLA CORPORATION LTD
|
April 19, 2002 |
JAGADHATRI TRADING COMPANY Vs. STATE
|
July 26, 2002 |
JAGADISH DAS Vs. THE CHIEF MANAGER, BANK OF INDIA AND OTHERS
|
April 8, 2002 |
JAGANNATH HALDER Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
JAGANNATH PATRA Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
JAGANNATH TRIVEDI Vs. NILIMA DUTTA GUPTA
|
March 1, 2002 |
JAMAL AKTAR Vs. RAHIMAN BIBI
|
April 26, 2002 |
JASODA DEBI Vs. RAMCHANDRA SHAW
|
February 25, 2002 |
JAY PRAKASH DAS Vs. COAL INDIA LTD.
|
December 23, 2002 |
JAY PRAKASH GAUR Vs. STATE OF WEST BENGAL
|
February 19, 2002 |
JAYANTA PAUL AND ANR. Vs. SHYAMAL PAUL AND ANR.
|
May 10, 2002 |
JENSON AND NICHOLSON INDIA LTD Vs. INDUSTRIAL INVESTMENT BANK OF INDIA
|
January 25, 2002 |
JESSOP & CO. LTD. STAFF ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
April 18, 2002 |
Jhareswari Mohapatra Vs. Santosh Kumar Mahapatra
|
September 13, 2002 |
JHARNA MAJUMDAR Vs. SUPROBHAT BHOWMICK
|
September 9, 2002 |
JIBENDRA NATH CHATTERJEET Vs. JNANENDRA NATH CHATTERJEE & ORS.
|
July 22, 2002 |
JOGESH CH. MONDAL Vs. UNION OF INDIA & ORS.
|
January 30, 2002 |
JOITA ESTATE PRIVATE LIMITED Vs. SARATHI CONSTRUCTION COMPANY & ORS.
|
November 28, 2002 |
JOSODA MONDAL Vs. STATE OF WEST BENGAL
|
March 5, 2002 |
JOYANTA CHOWDHURY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK & ANR.
|
July 19, 2002 |
JOYDEB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 16, 2002 |
JUDHISTIR MUDI AND TWO ORS Vs. STATE OF WEST BENGAL
|
March 12, 2002 |
JUGAL KISHORE SINGH Vs. STATE OF WEST BENGAL
|
January 30, 2002 |
JYOTSANA RAJGARHIA Vs. DIPAK KUMAR HIMATSINGKA
|
October 10, 2002 |
JYOTSNA BIKASH RAY Vs. STATE OF WEST BENGAL & ORS
|
June 13, 2002 |
JYOTSNA NARU Vs. STATE OF W.B.
|
May 17, 2002 |
K. MOHAMMAD & ORS. Vs. UNION OF INDIA & ORS.
|
May 22, 2002 |
KABITA MUKHERJEE Vs. PADAM CHAND BANTHIA
|
April 23, 2002 |
KAILASH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
|
December 9, 2002 |
Kal Electronic and Consultancy P LTD Vs. Hindustan Development Corporation Ltd
|
September 20, 2002 |
KALA @ KISHORE GHOSH Vs. STATE OF WEST BENGAL
|
August 27, 2002 |
KALPANA BANERJEE Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
KALYAN KUMAR GOSWAMI Vs. THE UNION OF INDIA & ORS
|
July 18, 2002 |
KALYAN ROY @ NANTU Vs. STATE OF WEST BENGAL AND ANR.
|
September 24, 2002 |
KAMAL HALDAR Vs. STATE OF WEST BENGAL
|
March 4, 2002 |
KAMAL KUMAR ROY Vs. JUDICIAL SECRETARY, GOVERNMENT OF WEST BENGAL
|
May 20, 2002 |
KAMAL SK. @ ARFA MOLLA @ KALAM MOLLA AND ANOTHER Vs. STATE
|
September 19, 2002 |
KAMALA DUTTA ALIAS SUJAYA DUTTA Vs. PARBATI BANERJEE
|
March 14, 2002 |
KAMALA KANTA DAS Vs. MADAN MOHAN DAS
|
January 16, 2002 |
KAMALESH ADHIKARY Vs. DAKSHIN DAMODAR COLD STORAGE PRIVATE LIMITED
|
April 23, 2002 |
KANAI GHOSH Vs. STATE OF WEST BENGAL
|
September 6, 2002 |
KANAILAL DAS Vs. C.S.T.C. AND OTHERS
|
January 17, 2002 |
KANAILAL GOLDER Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
KANAK PROJECTS LIMITED Vs. STANDARD CHARTERED GRINDLAYS BANK LIMITED AND ANOTHER
|
June 27, 2002 |
KANCHAN UDYAG LTD Vs. MCDOWELL AND CO LTD
|
October 8, 2002 |
KANCHANJANGA COMMOTRADE (P.) LTD. Vs. SHIVARPAN ENGG. (P.) LTD.
|
March 22, 2002 |
KANTA DEPURA Vs. CESC LIMITED
|
April 17, 2002 |
KANWAR DEEP SINGH Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
KARABI DAS ALIAS RUPA Vs. PARITOSH DAS
|
January 30, 2002 |
KARNATAKA AGRO. CHEMICALS & ORS. Vs. SATEYENDRA NATH BISWAS
|
January 17, 2002 |
KARTICK CH RUDRA Vs. NILA RUDRA (PAUL)
|
May 2, 2002 |
Kartick Chandra Parui Vs. Commercial Tax Officer
|
December 5, 2002 |
KASHI NATH NASKAR Vs. APARUPA NASKAR
|
August 28, 2002 |
KASHINATH KARMAKAR Vs. STATE OF WEST BENGAL
|
January 9, 2002 |
KEDAR LASKAR Vs. SAHANARA BIBI
|
July 10, 2002 |
Kejriwal Enterprises Vs. Commissioner of Income tax
|
October 8, 2002 |
KESTO SAHA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
April 19, 2002 |
KHANDU CHARAN POLLEY Vs. CHANCHALA BHUINYA
|
March 13, 2002 |
KHEJURI GURUPRASAD BALIKA VIDYANIKETAN Vs. STATE OF WEST BENGAL
|
July 9, 2002 |
KHEM CHAND REMPURIA Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 22, 2002 |
KHOKAN PATRA Vs. STATE
|
June 24, 2002 |
KISANLAL SINHA ROY Vs. STATE OF WEST BENGAL
|
April 19, 2002 |
Kodak India Limited Vs. Deputy Commissioner of Commercial Taxes
|
December 20, 2002 |
KOHINOOR MANUFACTURING CORPN. (P) LTD. Vs. GAYATRI DEVI CHOWDHURY AND OTHERS
|
August 16, 2002 |
KOTHARI MEDICAL CENTRE Vs. STATE OF WEST BENGAL
|
January 24, 2002 |
KRISHNA CHANDRA CHAUDHURY Vs. STATE OF WEST BENGAL
|
February 19, 2002 |
Krishna Kumar Agarwala Vs. Kelvin Jute Company Limited Workers Provident Fund Trust
|
March 15, 2002 |
KRISHNA VIR SINGH Vs. SABYASACHI SENGUPTA
|
April 19, 2002 |
KURMA RAO Vs. THE STATE OF WEST BENGAL
|
January 31, 2002 |
KUSUM PRODUCTS Vs. STATE OF WEST BENGAL
|
March 19, 2002 |
LABOCHEM INDIA P LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
January 8, 2002 |
LAJJARAM SINGH Vs. JITENDRA KUMAR SINGH
|
January 18, 2002 |
LAKHI RAM GAWALA Vs. STATE
|
August 8, 2002 |
LAKSHMAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
LAKSHMAN KUMAR MONDAL Vs. UCO BANK
|
January 24, 2002 |
LAKSHMI KANTA MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 5, 2002 |
LALDEO SINGH Vs. COAL INDIA LTD.
|
December 23, 2002 |
LALU ALAM Vs. STATE OF WEST BENGAL
|
June 12, 2002 |
LAVEHMAN CHANDRA NANDY Vs. STATE OF W.B.
|
March 13, 2002 |
LAXMIKANTA PANJA Vs. SMT. SUSOMA RANI PANJA & ANOTHER
|
July 4, 2002 |
LEVCON INSTRUMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 5, 2002 |
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
|
February 28, 2002 |
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
|
February 26, 2002 |
Licensed Building Surveyors Association Vs. State of West Bengal
|
September 9, 2002 |
LOHIA JUTE PRESS P LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 27, 2002 |
M M ENTERPRISES Vs. C M C
|
April 22, 2002 |
M M YUNUS Vs. CALCUTTA TRAMWAYS COMPANY LTD
|
July 5, 2002 |
M N Roy Vs. Snehasis Bagchi
|
October 10, 2002 |
M/S TINPLATE COMPANY OF INDIA LTD. Vs. SHRI AJIT KR. MUKHERJEE & ORS.
|
April 2, 2002 |
M/S. NEELAMBAR FINVEST PRIVATE LTD. & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 24, 2002 |
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. DINESH CHANDRA BISWAS AND OTHERS
|
April 3, 2002 |
Macrotech India Vs. Uma Roy
|
November 29, 2002 |
MADAN CHANDRA JANA Vs. STATE OF WEST BENGAL AND ORS.
|
May 17, 2002 |
MADAN MOHAN GHATAK Vs. AGENT/ MANAGER PARASIA 6 AND 7 INCLINE EASTERN COALFIELDS LTD AND OTHERS
|
August 13, 2002 |
MADHAB BISWAS Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
MAHENDRA JAIN PATNI AND Vs. UNION OF INDIA
|
August 8, 2002 |
MAHENDRA SINGH ALUWALIA Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
March 13, 2002 |
MAHESH KUMAR AGARWAL Vs. DEPUTY DIRECTOR OF INCOME-TAX
|
October 8, 2002 |
MAHUA BHOWMICK Vs. BOBBY BHOWMICK
|
September 10, 2002 |
MAKAR DHWAJA DAS Vs. UNION OF INDIA
|
May 3, 2002 |
MAKHAN BALA MIDDYA AND 29 ORS Vs. UNION OF INDIA
|
February 14, 2002 |
MALLAR MUKHERJEE Vs. RUBY MUKHERJEE
|
December 19, 2002 |
MANAGING COMMITTEE CHETLA BOYS HIGH SCHOOL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 22, 2002 |
MANAGING COMMITTEE NANGI HIGH SCHOOL Vs. SHANKAR PAL
|
July 9, 2002 |
MANAGING COMMITTEE OF BARISHA GIRLS HIGH SCHOOL Vs. SMRITIKANA BISWAS
|
July 15, 2002 |
MANAGING COMMITTEE, JIAGUING S.N. GIRLS HIGH SCHOOL AND OTHERS Vs. W.B. BOARD OF SECONDARY EDUCATION AND OTHERS
|
January 21, 2002 |
MANAS KUMAR CHAKRABORTY Vs. UNION OF INDIA & ORS.
|
March 18, 2002 |
MANDIRA SEN MANDAL Vs. STATE OF WEST BENGAL
|
February 17, 2002 |
MANDIRA SEN MONDAL Vs. STATE OF WEST BENGAL
|
December 17, 2002 |
MANIMA SAMANTA (DAS) Vs. STATE OF WEST BENGAL
|
July 31, 2002 |
MANORANJAN PRAMANIK Vs. GOURHARI PRAMANIK
|
March 26, 2002 |
Mantu Malik Vs. Kamala Malik
|
July 30, 2002 |
MAQBUL AHAMMED Vs. MIRJA MO. JAFAR & ANR.
|
January 28, 2002 |
MARSONS LTD. Vs. MUNDHRA BRIGHT STEEL
|
August 28, 2002 |
MARUTI LAMINATES LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 10, 2002 |
MAYA RANI GUIN AND Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
MAYUKH CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
|
October 3, 2002 |
MAYURAKSHI COTTON MILLS 1990 LTD Vs. NINTH INDUSTRIAL TRIBUNAL DURGAPUR
|
September 2, 2002 |
MC DOWELL AND COMPANY LIMITED Vs. KANCHAN UDYOG LIMITED
|
March 11, 2002 |
MD AFSAR ALI MALLICK Vs. RAFIQUE MISTRI
|
December 3, 2002 |
MD IDRIS MD IDRIS ALI Vs. ANIL KUMAR DE
|
January 11, 2002 |
MD SAFIZUDDIN SK Vs. MOUSUMI BIBI
|
April 29, 2002 |
MD SALAUDDIN Vs. STATE OF WEST BENGAL
|
May 10, 2002 |
MD YASIN Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
MD. ABDUL SALAM GHORAMI Vs. DEPUTY INSPECTOR GENERAL, BSF & ORS.
|
April 25, 2002 |
MD. AMIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
|
May 6, 2002 |
MD. HAMIDUR RAHAMAN & ORS. Vs. STATE OF WEST BENGAL
|
March 7, 2002 |
MD. JAMIRUDDIN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
|
June 14, 2002 |
MD. NASIR AKHAN AND ORS. Vs. STATE OF WEST BENGAL
|
December 3, 2002 |
MD. SHARIF & ORS. Vs. KALLOLINI HAZRA & ANR.
|
September 3, 2002 |
MEHTA SURAYA Vs. UNITED INVESTMENT CORPORATION
|
February 5, 2002 |
MENOKA BIBI Vs. STATE OF WEST BENGAL
|
February 25, 2002 |
Mercury Travels LTD Vs. Deputy Commissioner of Income Tax
|
September 12, 2002 |
Mining and Allied Machinery Corporation LTD Vs. Chandranath Chatterjee 3891 and Abani Mohan Roy
|
July 26, 2002 |
MIRA ROY Vs. STATE OF WEST BENGAL & ANOTHER
|
December 19, 2002 |
MODEL MANUFACTURING COMPANY LTD Vs. UNION OF INDIA
|
June 18, 2002 |
MOHAMMAD YASIN Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
MOHAN BANERJEE Vs. CHAIRMAN & M.D., UCO BANK AND OTHERS
|
January 30, 2002 |
MOHAN SHARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
November 29, 2002 |
MOINUDDIN MUNSHI Vs. ABHIJIT PAL
|
June 21, 2002 |
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
MONOHARLAL DUTT Vs. STATE OF WEST BENGAL
|
April 20, 2002 |
MONOJ SINGH AND RITA MONDAL Vs. STATE OF WEST BENGAL
|
May 25, 2002 |
MONORAMA DEVI Vs. ORIENTAL INSURANCE CO LTD
|
March 27, 2002 |
MONORANJAN DAS Vs. PULAK DUTTA
|
December 3, 2002 |
MONTEK SINGH Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
Mountview Exports Pvt LTD Vs. Commissioner of Income tax
|
August 8, 2002 |
MRIDULA GHOSH & ANR. Vs. MITRA & GHOSH PUBLISHERS CONIPANY PVT. LTD. & ORS.
|
July 17, 2002 |
MRIDULA GHOSH & ORS. Vs. MITRA GHOSH PUBLICATIONS PVT. LTD. & ORS.
|
July 5, 2002 |
MRS. ILA CHAKRABORTY & ORS. Vs. PARESH CHANDRA SAHA
|
February 13, 2002 |
MRS. VAISHALI MANEK & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
December 3, 2002 |
MUKTI NATH JHA Vs. SMRITI RANJAN ROY
|
August 23, 2002 |
MUKTI NATH JHA Vs. STATE
|
September 30, 2002 |
MUKTIPADA BHANDARI Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
MUNICIPAL COUNCIL Vs. S. SAJAPPAN
|
May 24, 2002 |
MUNNI RAJAK Vs. SUMIT BANERJEE
|
January 18, 2002 |
MURARI GANGULY Vs. KANAILAL GARAL
|
July 11, 2002 |
MUSTAN PATEL Vs. STATE OF WEST BENGAL
|
January 14, 2002 |
N Chakravorti and Co Vs. Union of India
|
April 18, 2002 |
NAGESWAR MONDAL Vs. STATE OF WEST BENGAL
|
October 7, 2002 |
NAIMUDDIN & MUSLIM MIAN Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
NAMITA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
|
February 2, 2002 |
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
|
February 19, 2002 |
NARAYAN NAYAK Vs. STATE BANK OF INDIA
|
January 7, 2002 |
NARENDRA DEV NARAYAN Vs. CALCUTTA MUNICIPAL CORPORATION
|
May 23, 2002 |
Narendra Kumar Anchalia Vs. Krishna Kumar Mundhra
|
August 14, 2002 |
NARENDRA MOHAN LAKHOTIA Vs. PINAKI BHUSAN SINHA
|
August 16, 2002 |
Nataraj Cinema Vs. Commissioner of Income tax
|
June 26, 2002 |
NATENDRA NATH PATRA Vs. AJIT KR. BERA & ORS.
|
June 17, 2002 |
NATHI DEVI KULTHIN Vs. STATE OF WEST BENGAL
|
December 24, 2002 |
NATIONAL BANK LTD Vs. PRESIDING OFFICER D R T
|
May 23, 2002 |
National Insurance Co LTD Vs. Maya Rani Roy
|
September 27, 2002 |
National Insurance Co LTD Vs. Dwijesh Kumar Dutta
|
September 19, 2002 |
NATIONAL IRON AND STEEL COMPANY 1984 LTD Vs. AJIT KUMAR MUKHERJEE
|
March 5, 2002 |
NATIONAL RUBBER WORKS Vs. DAISY MANTOSH
|
December 11, 2002 |
NATIONAL STOCK EXCHANGE OF INDIA LTD & ORS Vs. SURENDRA KUMAR JAIN & ORS
|
August 14, 2002 |
NATIONAL TEXTILE CORPORATION (WBABO) LIMITED UNIT ARATI COTTON MILL Vs. THE LEARNED JUDGE, 2ND INDUSTRIAL TRIBUNAL AND OTHERS
|
February 27, 2002 |
NAVIN JAIN Vs. STATE BANK OF INDIA
|
March 20, 2002 |
NAVNEET KUMAR DIDWANIA Vs. COMMISSIONER OF CUSTOMS CALCUTTA PORT
|
June 17, 2002 |
NAYANA BARMAN Vs. N C B & STATE
|
July 26, 2002 |
NEMAI CHAND SEAL Vs. DIKSHA BRATA CHOWDHURY & ORS.
|
April 2, 2002 |
NEPAL CHANDRA KAR Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 13, 2002 |
NETAI CHANDRA SARKAR Vs. KAZI SARFUDDIN & ORS.
|
April 8, 2002 |
NEW INDIA ASSURANCE CO LTD Vs. TARA SUNDARI PHAUZDAR
|
May 16, 2002 |
New India Assurance Co LTD Vs. Maya Das
|
October 1, 2002 |
New India Assurance Co LTD Vs. Krishna Khatua
|
August 22, 2002 |
NEW RED BANK TEA COMPANY PRIVATE LIMITED Vs. JAHAR ROY
|
August 19, 2002 |
NIL KAMAL GHOSH ALIAS NILU Vs. STATE OF WEST BENGAL
|
May 21, 2002 |
NILANJANA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
July 31, 2002 |
NILKAMAL CONSTRUCTION PRIVATE LIMITED. Vs. CHOTANAGPUR GRAPHITE INDUSTRIES & ORS.
|
April 1, 2002 |
NILKANTA BERE Vs. GORACHAND DAS AND OTHERS
|
April 23, 2002 |
NILMONI MAZUMDAR Vs. SANGHAMITRA MAZUMDAR
|
July 9, 2002 |
NIRANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
November 28, 2002 |
NIRMAL KANTI BANERJEE Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
NIRMAL KUMAR JANA Vs. STATE
|
February 22, 2002 |
NISAPATI CHATTORAJ Vs. D SENGUPTA AND ORS
|
July 5, 2002 |
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
|
July 2, 2002 |
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
|
June 2, 2002 |
NITYANANDA MAHADANI Vs. PUNJAB NATIONAL BANK AND OTHERS
|
June 27, 2002 |
NOWSAD SK Vs. STATE OF WEST BENGAL
|
September 19, 2002 |
O P KHAITAN Vs. STATE OF WEST BENGAL
|
December 3, 2002 |
OM PRAKASH SINGH Vs. UNION OF INDIA
|
May 15, 2002 |
OTAFALLOONS FORWARDERS PRIVATE LTD. Vs. CALCUTTA PORT TRUST
|
January 28, 2002 |
P AND I SERVICES PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
February 17, 2002 |
P C DURAISWAMY Vs. AYYANAR
|
February 15, 2002 |
P VISWANATHAN Vs. A K BURMAN
|
October 8, 2002 |
PALASH SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
August 21, 2002 |
PANCHANAN MUKHERJEE Vs. ALOKANANDA MUKHERJEE
|
May 16, 2002 |
PANCHU MONDAL Vs. CENTRAL BANK OF INDIA
|
January 31, 2002 |
Parameshwar Nath Rai Vs. Chief Commissioner of Income tax
|
August 28, 2002 |
PARESH CHANDRA TALUKDAR & ORS Vs. THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA & ORS
|
July 24, 2002 |
Paresh Nath Chowdhury Vs. Modern Food Industries India Ltd
|
April 11, 2002 |
PARESH SINGH Vs. SUPERINTENDENT NCB (EZU)
|
March 27, 2002 |
PARIMAL GHOSH Vs. DEBABRATA GHOSH
|
February 1, 2002 |
PARIMAL KUNDU Vs. STATE AND ANOTHER
|
May 7, 2002 |
PARITOSH GHOSH Vs. ASHIM KUMAR GUPTA & ORS.
|
August 29, 2002 |
PARITOSH NASKAR Vs. SITAL MONDAL
|
April 10, 2002 |
PARK HOTEL LIMITED & ORS. Vs. GUJRAL RESTAURANTS & HOTELS LIMITED
|
June 18, 2002 |
PAWAN KUMAR SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2002 |
PEERLESS ABASAN FINANCE LIMITED Vs. M/S. GAGAN POLYMERS (P) LTD. & ORS.
|
July 4, 2002 |
Peerless General Finance and Investment Co LTD Vs. Deputy Commissioner of Income tax
|
August 8, 2002 |
PELARAM MAHATO Vs. STATE OF WEST BENGAL
|
August 28, 2002 |
PETER JAMES GIFRAN VON KALKESTEIN BLEACH Vs. STATE OF WEST BENGAL
|
September 20, 2002 |
PHALGUNI SAHA Vs. STATE OF WEST BENGAL & OTHERS
|
May 7, 2002 |
PIJUSH BANERJEE Vs. PAROMITA BANERJEE
|
July 8, 2002 |
PIJUSH KANTI DAS Vs. STATE OF WEST BENGAL
|
May 23, 2002 |
POLAR PHARMA INDIA LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
March 15, 2002 |
PRABHAS SARKAR Vs. STATE
|
August 12, 2002 |
PRABHUNATH GIRI & ORS. Vs. UNION OF INDIA
|
September 3, 2002 |
PRABIR KUMAR NATH Vs. NABA KUMAR DAS
|
July 26, 2002 |
PRABIR SARKAR Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 12, 2002 |
PRADIP DEY Vs. STATE OF WEST BENGAL
|
December 19, 2002 |
PRADIP KR SENGUPTA Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
PRADIP KR. BISWAS Vs. UNION OF INDIA AND OTHERS
|
April 22, 2002 |
PRADIP KR. SENGUPTA Vs. STATE AND ANR.
|
May 7, 2002 |
PRADIP KUMAR BISWAS Vs. SUBRATA DAS & ANR
|
May 3, 2002 |
PRADIP MITRA Vs. STATE OF WEST BENGAL
|
August 9, 2002 |
PRAFULLA KR. SHOME Vs. STATE OF WEST BENGAL AND OTHERS
|
March 13, 2002 |
PRAN KRISHNA DUTTA (DEAD) AND ON HIS DEATH HIS LEGAL HEIR SM. BASANTI RANI DUTTA Vs. PARESH CHANDRA DUTTA & ANOTHER
|
July 5, 2002 |
Pranab Kumar Mukherjee Vs. State of West Bengal
|
December 3, 2002 |
PRANIL KUMAR SETT Vs. KISHORILAL
|
July 5, 2002 |
PRASANJIT GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 29, 2002 |
PRASANT KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
January 9, 2002 |
PRASANTA BANERJEE Vs. CHAMALI SINHA & ORS.
|
August 16, 2002 |
PRASANTA KUMAR BASU Vs. BURN STANDARD CO LTD
|
September 5, 2002 |
PRATIMA MAITY & ORS. Vs. KRISHNA MOHAN KUL@ NANI CHARAN KUL & ORS.
|
January 29, 2002 |
PRITHIS KUMAR ROY Vs. STATE BANK OF INDORE & ORS.
|
February 19, 2002 |
PRIYA BUILDERS AND INVESTMENT (P) LTD. Vs. SRI RAJENDRA KUMAR HIMATSINGKA
|
February 5, 2002 |
PRIYABRATA GHOSH Vs. STATE OF WEST BENGAL
|
January 18, 2002 |
PRODYOT KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 11, 2002 |
PROFULLA KR. SINHA Vs. SRI NETAR MONDAL
|
March 21, 2002 |
PURNA CHAND GHORAI Vs. PRO-VICE CHANCELLOR FOR BUSINESS AFFAIRS AND FINANCE, UNIVERSITY OF CALCUTTA
|
March 22, 2002 |
PURNA CHANDRA GHORAI Vs. STATE OF WEST BENGAL
|
May 13, 2002 |
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPN
|
July 22, 2002 |
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
September 22, 2002 |
PURNIMA GHOSH Vs. STATE OF WEST BENGAL
|
April 19, 2002 |
Quraisha Bibi Smt Vs. Shipping Corporation of India Ltd
|
July 10, 2002 |
R L JAISWAL AND ONR Vs. E S I CORPORATION
|
January 30, 2002 |
RABI KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
August 6, 2002 |
RABINDRA NATH MAJUMDER Vs. ARDHENDU DUTTA
|
January 17, 2002 |
RABIUL ISLAM LASKAR Vs. STATE OF WEST BENGAL
|
June 13, 2002 |
RADHANATH MANNA Vs. STATE OF WEST BENGAL
|
October 1, 2002 |
RAIHAN BIBI Vs. STATE OF WEST BENGAL
|
May 3, 2002 |
RAJ AMBARISH SEN ALIAS AMBARISH SEN Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
Rajan Ghoshal Vs. Union of India UOI
|
May 6, 2002 |
RAJANI KANIA BURMAN Vs. UNION OF INDIA & ORS.
|
April 4, 2002 |
RAJAT MOHON DUTTA Vs. PRAN N. MALHAN AND ANR.
|
November 28, 2002 |
Rajendra Kumar Bachhawat Vs. Commissioner of Income tax
|
August 14, 2002 |
RAJESH CHANDRA GHOSH Vs. STATE OF W B
|
May 13, 2002 |
RAJESH MUNDHRA Vs. STATE OF WEST BENGAL
|
November 28, 2002 |
RAKESH GARG ALIAS RAKESH KUMAR GARG Vs. STATE OF WEST BENGAL
|
July 26, 2002 |
RAKESH KUMAR Vs. UNION OF INDIA
|
July 9, 2002 |
Rakesh Kumar Shaw Vs. Commissioner of Income tax
|
May 10, 2002 |
RAM ABATAR AGARWALA Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2002 |
Ram Brich Muchi Vs. Coal India Ltd
|
November 22, 2002 |
RAM CHANDRA KANU Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
RAM CHATTERJEE Vs. TAPATI MUKHERJEE
|
February 6, 2002 |
RAM KRISHNA DAS Vs. STATE OF WEST BENGAL
|
March 21, 2002 |
RAMANI MOHAN BURMAN Vs. BENODE BEHARI DHUR
|
September 17, 2002 |
RAMESWAR HEMBRAM Vs. STATE OF WEST BENGAL
|
February 1, 2002 |
RAMSARUP INDUSTRIAL CORPORATION Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
|
January 29, 2002 |
RANJIT KR BHATTACHARYA Vs. TILAK DHARI SINGH
|
August 14, 2002 |
RANJIT KUMAR SANFUI & ORS. Vs. SAMPA BIBI & ORS.
|
March 7, 2002 |
RASHBEHARI KARMAKAR Vs. INDRAJIT MUKHERJEE
|
July 12, 2002 |
RATAN CH. SANLANTA Vs. STATE OF WEST BENGAL
|
July 17, 2002 |
RATAN KUMAR AGARWALLA Vs. M/S. BANSAL MARBLE CENTRE
|
April 26, 2002 |
RATAN KUMAR SAHU Vs. STATE OF WEST BENGAL
|
February 21, 2002 |
Rawatmall Mohanlal Vs. Income Tax Officer
|
May 3, 2002 |
RENUPADA LAHA Vs. PUSHPARANI BANIK
|
January 25, 2002 |
RESERVE BANK OF INDIA & ORS. Vs. ADHIR KUMAR GHOSH & ANR.
|
September 27, 2002 |
REV. JOHN ROBERT THNAYTES Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
RIMA SANTRA Vs. STATE OF WEST BENGAL
|
May 23, 2002 |
RINA MAITY Vs. STATE OF WEST BENGAL
|
August 23, 2002 |
RINCHIN CHAPKHANWALA Vs. NYIMO LHAMO
|
September 4, 2002 |
RITIKA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2002 |
ROMA MUKHERJEE & ORS. Vs. PHALGUNI MUKHERJEE & ORS.
|
February 12, 2002 |
Ruia Cotex LTD Vs. Commissioner of Customs
|
September 13, 2002 |
S AND D SECURITIES PVT LTD Vs. UNION OF INDIA
|
May 2, 2002 |
S SAJAPPAN Vs. MUNICIPAL COUNCIL
|
February 11, 2002 |
S T P LIMITED Vs. SECOND LABOUR COURT
|
January 24, 2002 |
SABITA PAUL DAS Vs. STATE OF WEST BENGAL
|
January 22, 2002 |
SABITRI MANDAL (SMT.) Vs. STATE OF WEST BENGAL
|
November 14, 2002 |
SACHINANDAN DEY Vs. STATE OF W.B.
|
May 20, 2002 |
SADHAN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
|
November 9, 2002 |
SADHANA PAREKH Vs. DEVENDRA PAREKH
|
April 10, 2002 |
SAGINA BEGUM Vs. KASHEM ALI
|
April 10, 2002 |
SAGUNI MUCHI Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
SAHADEV JHA & ANR. Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
SAHEDA KHATOON Vs. GHOLAM SARWAR
|
April 12, 2002 |
SAHJAHAN Vs. STATE OF WEST BENGAL & ORS.
|
November 14, 2002 |
SAILENDRANATH TAPASWI Vs. NETAI SUNDAR ACHARYA
|
February 21, 2002 |
SAILESH R SHAH Vs. INTELLIGENCE OFFICER NCB EASTERN REGIONAL UNIT
|
March 15, 2002 |
SAJJAN KR AGARWAL Vs. CESC LTD
|
March 22, 2002 |
SAKTI BANERJEE Vs. SWADESH ANGRISH
|
May 3, 2002 |
SAKTIPADA DOLUI Vs. MADHABI DOLUI
|
June 27, 2002 |
SALOO CHOUDHURY Vs. NISSAN EUROPE N V
|
April 23, 2002 |
SAMAR BOSE & ORS. Vs. THE ELECTRO MEDICAL & ALLIED INDUSTRIES LTD. & ORS.
|
July 26, 2002 |
SAMBHU DAS Vs. STATE OF WEST BENGAL
|
April 3, 2002 |
SAMBHU NATH DALAL Vs. RADHARAMAN MIDDYA
|
June 13, 2002 |
SAMBHU NATH PANDEY Vs. JITESH PANDEY
|
April 23, 2002 |
Sambhu Prasad Agarwal Prakash Chand Agarwal Lalita Devi Agarwal Vs. Director of Income tax
|
January 8, 2002 |
SAMBHUNATH BAR Vs. STATE OF WEST BENGAL
|
October 7, 2002 |
Sambunath Sen Proprietor East India Glass Industries Vs. Employees State Insurance Corporation
|
July 25, 2002 |
SAMSUL HUDA Vs. MQSHARAF HUSSAIN
|
April 2, 2002 |
SANAT KUMAR BISWAS Vs. FOOD CORPORATION OF INDIA & ORS.
|
April 18, 2002 |
SANJEEV KILLA Vs. UNION OF INDIA
|
July 11, 2002 |
SANJIB KR MONDAL Vs. SIPRA MONDAL
|
September 4, 2002 |
SANJIT KR BERA Vs. SABITRI RANI BERA
|
June 26, 2002 |
SANKAR GHOSH Vs. RAKSHIT KUMAR GHOSH
|
March 15, 2002 |
SANTI KUMAR SARKAR Vs. ASHIT RANJAN SARKAR
|
January 30, 2002 |
SANTIMOY BISWAS Vs. STATE OF WEST BENGAL
|
April 30, 2002 |
SANYASI HALDER Vs. BHARATI HALDER
|
September 12, 2002 |
SAROJ KUMAR SARKAR & ANOTHER Vs. STATE OF WEST BENGAL
|
May 3, 2002 |
SATYAJIT GUHA Vs. SRIMATI RATI SEN SHARMA
|
July 26, 2002 |
SATYENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES Vs. ABHIJIT GUPTA AND ORS.
|
December 20, 2002 |
SAYEDABAD TEA COMPANY LTD Vs. SHAKTI HIGHWAY ENTERPRISES
|
April 10, 2002 |
SBI VRS Optee Officers Action Group Vs. State Bank of India
|
June 28, 2002 |
SEKHAR CHATTERJEE Vs. NATIONAL JUTE MANUFACTURING CORPORATION LTD
|
May 3, 2002 |
SETAI MUKHERJEE Vs. COAL INDIA LTD.
|
May 17, 2002 |
SEVAK GHOSH Vs. STATE OF WEST BENGAL
|
July 26, 2002 |
SHAKTIPADA MAHATO Vs. DISTRICT MAGISTRATE, PURULIA & ORS.
|
March 21, 2002 |
SHAW WALLACE AND CO. LTD. Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
May 23, 2002 |
SHEW KISHAN AGARWALLA AND Vs. STATE
|
October 10, 2002 |
SHEW KR RAI Vs. STATE OF WEST BENGAL
|
September 13, 2002 |
SHEW NATH SAHA Vs. RAGHUNANDAN BHAR
|
April 5, 2002 |
SHIBANI BHAR Vs. NABIN CHANDRA BHAR & ORS.
|
March 8, 2002 |
SHIBENDRA NARAYAN ROY Vs. STATE OF WEST BENGAL AND ORS.
|
May 13, 2002 |
SHIPPING CORPORATION OF INDIA LTD Vs. KASTURIBAI PATI
|
February 15, 2002 |
SHIPPING CORPORATION OF INDIA LTD. Vs. Y.V. MURTY
|
December 10, 2002 |
SHIVA ANAND Vs. INDIAN AIRLINES
|
August 2, 2002 |
Shree Balaji Steels Vs. Gontermann Peipers India Ltd
|
May 15, 2002 |
SHRI BIRESH KANTI DAS & ORS. Vs. SINT. SARASWATI SHAW
|
May 17, 2002 |
SHRI SAMBHU NATH MAJI Vs. RT. REV. JOHN ELLIOT GHOSH
|
June 17, 2002 |
SHRI SANTOSH DUTTA Vs. SRI SIBADHAN MUKHERJEE AND OTHERS
|
July 3, 2002 |
SHRI SARDARMULL KANKARIA Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
|
February 20, 2002 |
SHRI SUKHENDU BIKASH TIKADER Vs. THE CHAIRMAN, NADIA GRAMIN BANK AND OTHERS
|
January 9, 2002 |
SHRIMATI ASHAWATI DEVI (SINGH) Vs. APPELLATE AUTHORITY AND SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
July 25, 2002 |
SHRIMATI AVA BHARGAVA Vs. MRS. SHRIN F. MAZDA & ORS.
|
August 23, 2002 |
SHRIMATI RANU ROY Vs. PRADIP KUMAR ROY
|
June 21, 2002 |
Shruti LTD Vs. Commissioner of Income tax
|
January 30, 2002 |
SHYAM CHANDRA SAHA Vs. UNION OF INDIA AND OTHERS
|
April 8, 2002 |
SHYAM KUNJ OCCUPANTS SOCIETY Vs. CO OPERATIVE SOCIETY AND BUILDING WORKERS UNION
|
July 18, 2002 |
SHYAMAL MAJHI Vs. EASTERN COAL FIELDS LIMITED & OTHERS
|
January 28, 2002 |
SHYAMALENDU ROY Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
SIBA PROSAD CHAKRABORTY Vs. SUNIRMAL CHAKRABORTY & ORS.
|
January 29, 2002 |
SIBPRIYA GUPTA BHAYA Vs. STATE OF WEST BENGAL & ORS.
|
January 30, 2002 |
SIBU CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
SIKHA SARKAR (SMT.) Vs. STATE OF WEST BENGAL
|
July 8, 2002 |
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 28, 2002 |
SINDHU NATH PAHAN @ MONDAL Vs. NISHI KANTA PAHAN AND OTHERS
|
February 22, 2002 |
SIPRA ROY Vs. ARUN KUMAR ROY
|
February 21, 2002 |
SISIR KANA GUHA Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD
|
July 9, 2002 |
SISIR KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
|
April 11, 2002 |
SITAL PRASAD CHAKRABORTY Vs. USHA DEVI (CHATTERJEE)
|
January 18, 2002 |
SITAL PROSAD CHAKRABORTY Vs. SMT. USHA DEVI (CHATTERJEE)
|
September 27, 2002 |
SK MOSTAKIM @ SK GANGA @ AMIT ROY Vs. STATE OF W B
|
March 14, 2002 |
SK. KORBAN ALI Vs. SRI PARESH NATH DAS & ORS.
|
May 17, 2002 |
SK. LIAKAT ALI & ANR. Vs. UNION OF INDIA & ORS.
|
February 6, 2002 |
SK. SARAFAT ALL AND OTHERS Vs. HOSSAIN ALI MOLLA AND OTHERS
|
September 4, 2002 |
SM. SUMITA MAHANTY Vs. SM. BANASHREE BANERJEE (CHAKRABORTY)
|
August 1, 2002 |
SMRITI SIL (NEE LAHA) Vs. SHYAMALI SIL
|
March 18, 2002 |
SMT. BIJOLI CHATTOPADHYAY (MUKHERJEE) & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
April 19, 2002 |
SMT. CHANDRIKA GUHA AND OTHERS Vs. HINDUSTHAN FERTILIZER CORPORATION LIMITED AND OTHERS
|
January 25, 2002 |
SMT. GIRI BALA GIRI Vs. SATISH CHANDRA DEY & ANR.
|
August 9, 2002 |
SMT. KALPANA GHOSH Vs. SRI SAILENDRA NATH BANERJEE & ANR.
|
March 11, 2002 |
SMT. KANA DEY Vs. DIPAK DASGUPTA
|
April 19, 2002 |
SMT. MINATI CHATTERJEE Vs. DIRECTOR OF EDUCATION SCHOOL AND OTHERS
|
February 7, 2002 |
SMT. MIRA RANI DUTTA Vs. SMT. SNEHALATA SARAF & OTHERS
|
June 17, 2002 |
SMT. NADHU JAIN Vs. THE C.E.S.C. LIMITED AND ORS.
|
January 30, 2002 |
SMT. POUSHALI PAL Vs. SRI. GAUTAM PAL
|
May 15, 2002 |
SMT. PROTIVA CHOWDHURY & ORS. Vs. SRI RAMENDRA KUMAR PAUL & ORS.
|
May 17, 2002 |
SMT. PURNIMA RANI DAS & ORS. Vs. BANAMALI MANNA
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April 1, 2002 |
SMT. SIBANI KARAN & ORS. Vs. DIST. PANCHAYAT OFFICER & ORS.
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November 14, 2002 |
SMT. SMRITI REKHA DAS Vs. STATE OF WEST BENGAL & ORS.
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February 21, 2002 |
SMT. SUCHITRA ROY Vs. STATE OF WEST BENGAL & ORS.
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October 9, 2002 |
SOMA DAS NEE DUTTA Vs. DEBABRATA DAS AND ANOTHER
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October 30, 2002 |
SOMENDRA NARAYAN CHAUDHURI Vs. JOGESH CHANDRA CHAUDHURI COLLEGE & ORS.
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November 14, 2002 |
SOUMEN PAUL Vs. UNION OF INDIA
|
February 6, 2002 |
SOUTHEND AUTOTECH INDIA PVT LTD Vs. WEST BENGAL FINANCIAL CORPORATION
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January 14, 2002 |
SOVA RANI CHANDRA Vs. GUR CHARAN KAUR
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July 19, 2002 |
SREI INTERNATIONAL FINANCE LTD. Vs. MARSHAL CORPORATION
|
July 23, 2002 |
SRI BADAL CH. BERA Vs. STATE OF W.B. & ORS.
|
April 3, 2002 |
SRI BADAL GHOSH Vs. SMT. SUPARNA GHOSH
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March 27, 2002 |
SRI BHASKAR CHANDRA PATRA Vs. SRI PASUPATI DAS
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March 5, 2002 |
SRI BIMAL SHARMA Vs. SRI PARESH CHANDRA SAHA
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April 24, 2002 |
SRI DEB KAMAL MUKHERJEE Vs. STATE OF WEST BENGAL
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March 27, 2002 |
SRI DEBABRATA BHANJA CHOWDHURY Vs. SRI NABIN CHANDRA SAHOO
|
August 9, 2002 |
SRI FAKIR CHANDRA CHOWDHURY Vs. SRI ASHIS KRISHNA DAS & ORS.
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September 30, 2002 |
SRI JYOTISH CHANDRA BAIDYA Vs. MOBARAK GAZI
|
September 19, 2002 |
SRI K.K. JHA Vs. UNION OF INDIA & ORS.
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August 20, 2002 |
SRI KARTICK CHANDRA CHAKRABORTY Vs. SECRETARY WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION
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August 19, 2002 |
SRI KUNJA BEHARI DAS Vs. HINDUSTAN FERTILIZER CORPORATION LTD. & ORS.
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December 11, 2002 |
SRI NITYA NIRANJAN BANERJEE Vs. STATE
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November 28, 2002 |
SRI NITYANANDA KARMI Vs. SMT. KUM KUM KARMI
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September 16, 2002 |
SRI OM PRAKASH GUPTA AND ORS. Vs. SMT. SARASWATI SHAW AND ORS.
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February 27, 2002 |
SRI PURUSHOTAM LAL AGARWAL Vs. SRI RABINDRA NATH PATRA & ORS.
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February 11, 2002 |
SRI RATAN KR. SAHU Vs. STATE OF WEST BENGAL & ORS.
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March 13, 2002 |
SRI SANJOY KR. MUKHERJEE Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T.) & ORS.
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September 9, 2002 |
SRI SRI 108, KARUNAMOYEE KALIMATA DEVINE DEITY Vs. NETAI CHANDRA BOSE
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May 6, 2002 |
SRI SUBHAS ROY CHOWDHURY Vs. SRI CHANDI CHARAN BHATTACHARYA
|
June 28, 2002 |
SRI SUKUMAR DAS & OTHERS Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 26, 2002 |
SRI SWAPAN KUMAR DUTTA Vs. UNITED COMMERCIAL BANK AND OTHERS
|
July 4, 2002 |
SRI. RAJENDRA PRASAD PODDAR Vs. UNION OF INDIA
|
July 18, 2002 |
STAR BANQUETS PRIVATE LIMITED & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
March 7, 2002 |
STATE Vs. GOUTAM GHOSH AND ORS.
|
August 20, 2002 |
STATE (C B I ) Vs. KARAN LAL SHAW
|
April 22, 2002 |
State Bank of India Vs. Commercial Tax Officer
|
December 16, 2002 |
STATE BANK OF INDIA Vs. MADHUMITA CONSTRUCTION PRIVATE LIMITED
|
July 16, 2002 |
STATE OF WEST BENGAL Vs. MOLLA AMANULLA
|
July 31, 2002 |
STATE OF WEST BENGAL Vs. NILKANTHA MAHATO
|
October 10, 2002 |
STATE OF WEST BENGAL Vs. RAMA DEVI
|
May 24, 2002 |
STATE OF WEST BENGAL Vs. URMI GHOSHAL
|
May 8, 2002 |
STATE OF WEST BENGAL Vs. SRI JAYANTA CHAKRABORTY
|
December 13, 2002 |
STATE OF WEST BENGAL Vs. SOUMENDRA MOHAN DEY
|
October 10, 2002 |
STATE OF WEST BENGAL Vs. NOOR AHMED AND ANOTHER
|
February 20, 2002 |
STATE OF WEST BENGAL Vs. RAKHAL CHANDRA BANERJEE
|
November 7, 2002 |
STATE OF WEST BENGAL AND OTHERS Vs. SUMER JAIN
|
May 23, 2002 |
STATES CLERICAL STAFF AND WORKMENS UNION Vs. STATE OF WEST BENGAL
|
January 22, 2002 |
STRUCTURE INDIA Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
SUBAL CHANDRA HALDER Vs. STATE OF WEST BENGAL
|
November 18, 2002 |
SUBAL MARDI Vs. UNION OF INDIA
|
May 16, 2002 |
SUBHAMOY CHATTERJEE Vs. LILY CHATTERJEE
|
April 19, 2002 |
SUBHAS CHANDRA KAMILYA @ KAMILA Vs. S. C. MUKHOPADHYAY AND ANOTHER
|
September 23, 2002 |
SUBHENDU BANERJEE Vs. C E S C LTD
|
March 8, 2002 |
SUBIKASH ROY Vs. LEENA CHATTERJEE
|
May 7, 2002 |
SUBODH MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
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August 1, 2002 |
SUBRATA COOMAR Vs. PRADEEP COOMAR & ANR
|
June 28, 2002 |
SUCHITRA MONDAL AND ORS. Vs. M/S SHYAMASHREE LAND DEVELOPMENT SOCIETY & ORS.
|
April 4, 2002 |
SUDHANGSHU CHANDRA DEY Vs. STATE OF WEST BENGAL
|
April 26, 2002 |
SUDHIR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
December 2, 2002 |
SUDIP KR. MUKHERJEE Vs. D.I. OF SCHOOLS (SR) NADIA AND OTHERS
|
January 31, 2002 |
SUDIP KUMAR PODDAR & ANR. Vs. DHIRENDRA NATH PODDAR & ORS.
|
December 19, 2002 |
SUFAL HAIT @ SUFAL CHANDRA HAIT Vs. STATE OF W.B.
|
May 15, 2002 |
SUGANDHA INDUSTRIES LTD Vs. A K SAHA
|
March 6, 2002 |
SUJOY PODDAR (DR.) Vs. STATE OF WEST BENGAL
|
August 19, 2002 |
SUKANTA GHOSH Vs. SANTAM GHOSH
|
June 14, 2002 |
Sukdeb Halder Vs. State of West Bengal
|
June 19, 2002 |
SUKOMAL SARKAR Vs. SUNIL BEHARI GHOSH
|
February 20, 2002 |
SULATA BHOWMICK Vs. STATE OF WEST BENGAL AND OTHERS
|
May 10, 2002 |
SUMER MAT BAFNA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 28, 2002 |
SUMITA SHARMA Vs. DR. DHARMENDRA NATH MONDAL & ANR.
|
February 1, 2002 |
SUMMIT USHA MARTIN FINANCE LTD Vs. JAGJIT SINGH
|
August 16, 2002 |
SUMON KUMAR OJHA Vs. SECRETARY HIGH EDU. GOVERNMENT OF WEST BENGAL
|
April 11, 2002 |
SUNANDA BOSE Vs. STATE OF WEST BENGAL
|
May 7, 2002 |
SUNIL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
January 28, 2002 |
SUNIL KR SAREN Vs. PADMABATI SAREN
|
September 3, 2002 |
Suprabhat Steels LTD Vs. C E G A T
|
February 13, 2002 |
Supreme Oil Industries LTD Vs. Special Secretary Finance Taxation Department Government of West Bengal
|
April 19, 2002 |
SUPREME PAPER MILLS LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES CORPORATE DIVISION
|
July 19, 2002 |
SUPRIYA CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
April 2, 2002 |
SURENDRA KUMAR JALAN Vs. CALCUTTA MUNICIPAL CORPN
|
August 8, 2002 |
SURENDRA NAGAR TEA ESTATE PVT. LTD. & ORS Vs. UNITED BANK OF INDIA & ORS
|
July 30, 2002 |
Surinder Kaur Rai Vs. Jyoti Ranjan Banerjee
|
September 16, 2002 |
SUSANTA MONDAL Vs. FOOD CORPORATION OF INDIA
|
May 23, 2002 |
SUSHIL JASNANI Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 23, 2002 |
SUSHIL KUMAR SHARMA Vs. DIRECTOR OF ENTRY TAXES
|
March 22, 2002 |
SUSHMITA DEY Vs. SOVANA DEY
|
October 7, 2002 |
SWAPAN BANERAJEE Vs. STATE OF WEST BENGAL
|
November 21, 2002 |
SWAPAN DUTTA & ORS. Vs. THE STATE OF WEST BENGAL
|
September 9, 2002 |
SWAPAN KR MONDAL Vs. SUBHAS CH PAL
|
June 13, 2002 |
SWAPAN KR SINGHA Vs. SOVA RANI SINGHA
|
December 3, 2002 |
SWAPAN KR. CHATTOPADHYAY Vs. STATE OF W.B.
|
April 22, 2002 |
SWAPAN KUMAR DUTTA Vs. DHARAM CHAND JAISWAL
|
April 8, 2002 |
SWAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
January 18, 2002 |
SWAPAN MITRA Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
May 20, 2002 |
SWASTIKA SEN Vs. STATE OF WEST BENGAL AND PRITAM SEN
|
December 3, 2002 |
Tantia Construction Co LTD Vs. Deputy Commissioner of Income tax
|
June 11, 2002 |
TAPAN KR. MUKHERJEE Vs. STATE OF W.B. AND OTHERS
|
January 17, 2002 |
TAPAN KUMAR BHATTACHARJEE Vs. BIJAN KUMAR BOSE
|
May 3, 2002 |
TAPAN KUMAR DEY MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
January 29, 2002 |
TAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 26, 2002 |
TAPAN SIKDAR Vs. HINDUSTHAN FERTILIZAR CORPN LTD
|
July 25, 2002 |
TAPAS KUMAR DUTTA Vs. STEEL AUTHORITY OF INDIA
|
November 14, 2002 |
TARA FINVEST LTD Vs. ITO
|
July 10, 2002 |
TARAK DEY Vs. STATE OF WEST BENGAL
|
August 27, 2002 |
TARAK NATH BISWAS Vs. STATE OF WEST BENGAL
|
March 1, 2002 |
TARAPADA DAS Vs. BIMAL KUMAR DAS
|
September 20, 2002 |
TARIFF HOSSAIN Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
February 13, 2002 |
Tea Trading Corporation of India Limited Vs. Saturday Club Limited
|
April 5, 2002 |
Thai Airways International LTD Vs. Collector of Customs
|
September 24, 2002 |
THAPER INTRAFOR COMPANY OF INDIA LTD. Vs. J.G. KUMARMANGALAM
|
December 12, 2002 |
THE ASSOCIATION OF HEADS OF ANGLO INDIAN SCHOOLS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 28, 2002 |
THE BLOOM FIELD TEA COMPANY LIMITED Vs. MRS. JANET OWNER JOHNSTON & ORS.
|
July 16, 2002 |
THE COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE UNIT, FSTPP Vs. NARAYAN MISHRA & ORS.
|
October 10, 2002 |
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA Vs. M/S. LICA PRIVATE LTD.
|
June 18, 2002 |
THE WEST BENGAL KHADI & VILLAGE INDUSTRIES BOARD Vs. SAGORE BANERJEE AND OTHERS
|
August 16, 2002 |
THREE N PRODUCTS PRIVATE LIMITED Vs. MANCHANDA ENTERPRISES
|
May 20, 2002 |
TIMIR BARAN PAL Vs. STATE OF W.B. & ORS.
|
November 21, 2002 |
Timken India LTD Vs. Commissioner of Income tax
|
May 14, 2002 |
TIRUPATI FILERES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
April 19, 2002 |
TRIDIB JYOTI GHOSH Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
January 17, 2002 |
TULSHI CHARAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 26, 2002 |
TURNER MORRISON & CO. LTD. Vs. STATE OF WEST BENGAL
|
July 8, 2002 |
Tushar Kanti Adhikari Vs. Glaxo India LTD
|
March 8, 2002 |
U L MAJUMDAR ALIAS UPENDRALAL MAJUMDAR Vs. ANJALI BANERJEE
|
December 11, 2002 |
UDAY MURMU AND TWO ORS Vs. STATE OF WEST BENGAL
|
March 11, 2002 |
UMA KANORIA Vs. PRADIP KUMAR DAGA
|
October 1, 2002 |
UMA SHANKAR RAI Vs. STATE OF WEST BENGAL
|
April 26, 2002 |
UMA SHANKAR SINGH Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED & OTHERS
|
February 26, 2002 |
UMANATH CHOWDHURY Vs. RAHUL DUTTA
|
October 7, 2002 |
UNION OF INDIA Vs. PANCHANAN ROY
|
July 19, 2002 |
UNION OF INDIA Vs. BRINDABAN MALLICK
|
January 15, 2002 |
UNION OF INDIA Vs. SURYA MANI SHARMA
|
March 13, 2002 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 8, 2002 |
UNION OF INDIA & ANOTHER Vs. M/S PADMA CONSTRUCTION
|
August 27, 2002 |
UNION OF INDIA & ORS. Vs. ANUJ KUMAR DE & ORS.
|
August 19, 2002 |
UNION OF INDIA & ORS. Vs. MADHUSUDAN DAS & ORS.
|
January 21, 2002 |
UNION OF INDIA (UOI) Vs. RAGHUBANS OJHA
|
May 7, 2002 |
Union of India UOI Vs. Madhusudan Das
|
January 29, 2002 |
UNITED BANK OF INDIA Vs. NALINI KANTA GHOSH
|
March 15, 2002 |
UNITED BANK OF INDIA Vs. MADHAB CHANDRA KOLEY
|
November 21, 2002 |
UNITED INDIA INSURANCE CO LTD Vs. SITANATH CHOWDHURY
|
September 19, 2002 |
Uniworth Textiles LTD Vs. Joint Development Commissioner
|
May 2, 2002 |
USHA BHAR Vs. SANAT KUMAR BHAR
|
November 29, 2002 |
UTTAM GHOSH Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
UTTAM KR. BISWAS Vs. STATE OF WEST BENGAL
|
August 7, 2002 |
UTTARA CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 12, 2002 |
UTTARA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
June 19, 2002 |
V MALA VISWANATHAN Vs. P B VISWANATHAN
|
September 4, 2002 |
VIJAY MALLYA Vs. ASSISTANT COMMISSIONER INCOME TAX INVESTIGATION CIRCLE 41 CALCUTTA
|
September 26, 2002 |
VIJAYASHREE LIMITED Vs. STATE OF WEST BENGAL
|
April 30, 2002 |
VINOD MAHAJAN Vs. HINDUSTAN COPPER LTD
|
September 20, 2002 |
VISHAL KUMAR SARAF & ANR. Vs. STANDARD CHARTERED BANK
|
September 11, 2002 |
VIVEK ARYA Vs. ECONOMIC TRANSPORT ORGANISATION & ORS.
|
August 14, 2002 |
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. DAKHIRUDDIN KHAN
|
May 7, 2002 |
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SUBIR DUTTA
|
July 1, 2002 |
WEST BENGAL FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
July 30, 2002 |
WEST BENGAL HOUSING BOARD Vs. SATELLITE CONSTRUCTION
|
July 18, 2002 |
WORKMEN Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
February 19, 2002 |