|
A AND N FISH PROCESSING PROJECT PRIVATE LTD Vs. UNION OF INDIA
|
January 21, 1993 |
|
A K CHAKRABORTY Vs. NEW BANK OF INDIA
|
March 22, 1993 |
|
A K GHOSH Vs. STATE
|
July 2, 1993 |
|
A R SINGH Vs. S D M
|
February 24, 1993 |
|
A STOCK AND CO IN LIQUIDATION AND OFFICIAL LIQUIDATOR Vs. D K CHAKRABORTY
|
July 9, 1993 |
|
A W FIGGIS AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1993 |
|
A.K. CHAKROBORTHY Vs. NEW BANK OF INDIA AND ORS.
|
December 6, 1993 |
|
ABDUL HANIF Vs. SHREE AMBICA JUTE MILLS LTD. (IN LIQUIDATION)
|
July 16, 1993 |
|
ABDUL RAHIM Vs. AMAL KUMAR
|
March 4, 1993 |
|
ABUZAR M HAKIMUDDIN Vs. UNION OF INDIA
|
July 28, 1993 |
|
ACCOUNTING AND SECRETARIAL SERVICES PVT LTD Vs. UNION OF INDIA
|
February 25, 1993 |
|
ADHIR CHANDRA BANERJEE Vs. STATE
|
February 26, 1993 |
|
ADHIR CHANDRA BANERJEE Vs. LILABATI MUKHERJEE
|
February 26, 1993 |
|
ADHIS CHANDRA SINHA Vs. HINDUSTAN GAS INDUSTRIES LTD.
|
January 14, 1993 |
|
AFFAI Vs. STATE
|
July 9, 1993 |
|
AIR INDIA Vs. R M INVESTMENT AND TRADING CO PVT LTD
|
December 21, 1993 |
|
AJIT KUMAR MOITRA Vs. UNION OF INDIA (UOI)
|
July 16, 1993 |
|
AJOY KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 15, 1993 |
|
Allahabad Bank Vs. Assistant Collector of Customs
|
October 12, 1993 |
|
ALLIANCE MILLS LESSEES LTD Vs. STATE OF W B
|
July 2, 1993 |
|
AMAR NATH HAIT Vs. PANCHANAN SANTRA
|
March 24, 1993 |
|
AMAR STEEL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
April 16, 1993 |
|
AMIYA KANTI BHADRA Vs. BISHNUPADA SUR
|
March 2, 1993 |
|
AMIYA KUMAR KUNDU Vs. UNION OF INDIA (UOI)
|
January 29, 1993 |
|
Amiya Kumar Roy and Bros Vs. Commissioner of Income tax
|
March 9, 1993 |
|
AMLAGORA COLD STORAGE P LTD Vs. NATIONAL INSURANCE CO LTD
|
March 18, 1993 |
|
AMULLYA RATAN LAHA Vs. BHAKTI PUSPA LAHA
|
June 9, 1993 |
|
Anand Kumar Saraf Vs. Commissioner of Income tax
|
July 29, 1993 |
|
ANCON ENGINEERING CO P LTD Vs. AMITAVA GOSWAMI
|
February 17, 1993 |
|
ANDAMAN AND NICOBAR ISLANDS FOREST CORPN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ANDAMAN AND NICOBAR ISLANDS PORT BLAIR
|
April 5, 1993 |
|
ANDAMAN AND NICOBAR PAPER MILLS COMPANY PRIVATE LIMITED Vs. LT GOVERNOR ANDAMAN AND NICOBAR ISLANDS
|
April 5, 1993 |
|
ANIL KUMAR MODI Vs. STATE OF WEST BENGAL
|
September 17, 1993 |
|
ANINDYA GOPAL MITRA Vs. STATE OF WEST BENGAL
|
April 8, 1993 |
|
ANJAN BANERJEE Vs. UNION OF INDIA
|
March 29, 1993 |
|
ARATI PAL Vs. NIRMAL KUMAR TEKRIWAL
|
November 18, 1993 |
|
Arun Kumar Chhajar Vs. Collector of Customs Preventive
|
April 21, 1993 |
|
ARUN KUMAR SAMANTA Vs. SHREE RAM TRADING AND SUPPLY COMPANY
|
October 13, 1993 |
|
ARUN PLASTICS P LIMITED Vs. CALCUTTA MUNICIPAL CORPN
|
February 26, 1993 |
|
ARYA BHANDAR PVT LTD Vs. ASSTT COLLECTOR OF CUSTOMS
|
February 25, 1993 |
|
ASHOKE KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
September 22, 1993 |
|
ASHOKE KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 1993 |
|
ASHOKE MARKETING LTD Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1993 |
|
ASIS SANTRA Vs. STATE
|
April 23, 1993 |
|
ASIT KUMAR BARMAN Vs. RADHA BARMAN ALIAS BAURI
|
January 22, 1993 |
|
ASOKE KUMAR CHAUDHURY Vs. UNION OF INDIA (UOI)
|
October 14, 1993 |
|
Associated Cement Companies LTD Vs. Appropriate Authority
|
April 20, 1993 |
|
ASSOCIATED FOREST PRODUCTS PVT LTD Vs. K T S SINGAPORE PLC LTD
|
January 18, 1993 |
|
ASSOCIATED PIGMENTS LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
June 21, 1993 |
|
AVIQUIPO OF INDIA LTD Vs. STATE OF WEST BENGAL
|
August 16, 1993 |
|
B B OJHA Vs. STATE
|
March 1, 1993 |
|
B I E ENGINEERING P LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
March 15, 1993 |
|
B K Roy Pvt LTD Vs. Commissioner of Income tax
|
August 5, 1993 |
|
B K SAHA and COMPANY Vs. C M D A
|
January 4, 1993 |
|
B P AGARWALLA AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1993 |
|
B RAMANNAMMA Vs. STATE
|
February 23, 1993 |
|
B S JAIRETH Vs. S P SINHA
|
May 4, 1993 |
|
BABBAN SINGH Vs. UNION OF INDIA
|
April 1, 1993 |
|
BADAL CHANDRA DEB Vs. JAMUNA BOSE
|
August 19, 1993 |
|
BAGRI CEREALS PVT LTD Vs. STATE
|
March 22, 1993 |
|
Bajoria Rubber Industries LTD Vs. Collector of C Ex
|
October 5, 1993 |
|
BAKUL MEHTA Vs. MAHENDRA PRASAD AND OTHERS
|
January 12, 1993 |
|
Balaji International Vs. Collector of Customs
|
August 4, 1993 |
|
Banner and Co Vs. Union of India UOI
|
December 16, 1993 |
|
BARANAGORE JUTE FACTORY Vs. STATE OF WEST BENGAL
|
April 26, 1993 |
|
BARUN SENGUPTA Vs. SHIBA PRASAD MUKHOPADHAY
|
March 2, 1993 |
|
BASANT KUMAR BAID Vs. PRADEEP K CHATTERJEE
|
December 22, 1993 |
|
BASANT KUMAR BAJORIA Vs. COMMISSIONER OF INCOME-TAX
|
February 8, 1993 |
|
BASANT KUMAR CHOKHANY Vs. GOPAL CHOKHANY
|
April 29, 1993 |
|
BASOTEV MONDAL Vs. STATE OF WEST BENGAL
|
March 30, 1993 |
|
BASUDEV DAS Vs. DHIRENDRANATH DAS
|
March 24, 1993 |
|
BATA INDIA LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL W B
|
July 8, 1993 |
|
BATA INDIA LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
September 23, 1993 |
|
BEJOY BHUSAN SEN ALIAS B B SEN Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
October 7, 1993 |
|
BEJOY KUMAR BOSE Vs. TRAFFIC MANAGER CALCUTTA PORT TRUST
|
August 30, 1993 |
|
BHAGWAN SINGH RATHOR Vs. UNION OF INDIA (UOI)
|
September 13, 1993 |
|
BHAJAN SING Vs. UNION OF INDIA
|
September 15, 1993 |
|
BHANU PRATAP GOSAAIN Vs. ASSISTANT GENERAL MANAGER ALLAHABAD BANK
|
December 3, 1993 |
|
BHARAT PETROLEUM CORPN LTD Vs. C G INDUSTRIAL TRIBUNAL
|
April 20, 1993 |
|
BHIBHUTI KRISHNA BANERJEE Vs. STATE
|
June 29, 1993 |
|
BHOWANIPORE GUJARATI EDUCATION SOCIETY Vs. STATE
|
May 14, 1993 |
|
BIBHUTI BHUBAN NAYAK Vs. EXECUTIVE MAGISTRATE
|
December 17, 1993 |
|
BIBHUTI BHUSAN DEY Vs. DEPUTY MANAGER, SALT LAKE DEPOT OF C.S.T.C.
|
March 30, 1993 |
|
BIBHUTI KUMAR Vs. STATE
|
February 15, 1993 |
|
BIJAN HALDER Vs. STATE OF WEST BENGAL
|
May 14, 1993 |
|
BIJAY SHANKAR TRIPATHI Vs. CALCUTTA MUNICIPAL CORPN
|
December 17, 1993 |
|
BIMAL CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
March 18, 1993 |
|
BIMAL KRISHNA ACHARYA Vs. STATE OF WEST BENGAL
|
June 9, 1993 |
|
BIMAL KRISHNA NATH Vs. MINATI SEN
|
April 26, 1993 |
|
BINODE BEHARI DEY Vs. STATE
|
January 15, 1993 |
|
Bireswar Sarkar Vs. Gift tax Officer
|
April 7, 1993 |
|
Birla Cotton Spg and Wvg Mills LTD Vs. Income tax Officer
|
June 10, 1993 |
|
BISWAJIT BOSE Vs. STATE OF WEST BENGAL
|
March 29, 1993 |
|
BITHI CHAKRABORTY Vs. INDIRA CHATTERJEE
|
September 23, 1993 |
|
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. HALDIA CALCUTTA PORT AND DOCK SHRAMIK UNION
|
August 3, 1993 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS. Vs. DEBA PROSAD TAGORE & ORS.
|
August 5, 1993 |
|
BOEING COMPANY Vs. R M INVESTMENT AND TRADING
|
October 14, 1993 |
|
BOEING COMPANY Vs. R M INVESTMENT AND TRADING CO PVT LTD
|
April 5, 1993 |
|
BONGAIGAON REFINERY AND PETROCHEM. LTD. Vs. COLLR. OF C. EX. (A)
|
April 23, 1993 |
|
BONWARILAL DALMIA Vs. REVENUE SUPERINTENDENT CESC LTD.
|
July 7, 1993 |
|
BRIJ MOHAN THAPAR Vs. COMMISSIONER OF WEALTH TAX
|
May 7, 1993 |
|
BROJENDRA NATH KOLEY Vs. STATE
|
February 24, 1993 |
|
BUOY BASANTA SINGHA Vs. STATE OF WEST BENGAL
|
April 2, 1993 |
|
C D SINGH ALIAS CHANDRA DIP SINGH Vs. UNION OF INDIA
|
June 29, 1993 |
|
C M D A Vs. NIKUNJA BEHARI HALDAR
|
February 2, 1993 |
|
CALCUTTA ASBESTOS AND BELTING CO Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1993 |
|
CALCUTTA FILM LIBRARY AND ASSOCIATES Vs. SHILA SEN
|
May 26, 1993 |
|
CALCUTTA MUNICIPAL CORPN Vs. SWAPAN DHAR
|
August 24, 1993 |
|
CALCUTTA MUNICIPAL CORPORATION HARIJAN MAZDOOR SANGHA Vs. EIGHTH INDUSTRIAL TRIBUNAL, WEST BENGAL & ORS.
|
September 23, 1993 |
|
CALCUTTA SWIMMING CLUB Vs. DEOKINANDAN BUBNA
|
January 25, 1993 |
|
CAPTAIN KESARI PHIREOZ NOBLE Vs. UNION OF INDIA
|
June 7, 1993 |
|
CENTRAL BANK OF INDIA Vs. RAI BAHADUR HURDUTRAY MOTILAL JUTE MILLS PRIVATE LIMITED
|
June 10, 1993 |
|
CENTRAL WAREHOUSING CORPORATION Vs. PRANAB KUMAR GUHA
|
January 15, 1993 |
|
CHANDAN KUMAR BHATTACHARJEE Vs. STATE
|
June 15, 1993 |
|
CHANDI CHARAN KARMAKAR Vs. STATE OF WEST BENGAL
|
May 14, 1993 |
|
CHANDRA MOHAN Vs. MANJU DEVI
|
January 18, 1993 |
|
CHANDRABATI SHARMA Vs. STATE OF WEST BENGAL
|
August 26, 1993 |
|
CHANDRAKANT SETH Vs. COLLECTOR OF CUSTOMS
|
June 22, 1993 |
|
CHANDRIMA GUHA Vs. SUMIT GUHA
|
September 24, 1993 |
|
CHARU CHANDRA BISWAS Vs. REGISTERING AUTHORITY MOTOR VEHICLES DEPARTMENT BARASAT 24 PARGANAS NORTH
|
August 25, 1993 |
|
CHARUBALA DEV NATH Vs. NIRANJAN PATHAK
|
April 22, 1993 |
|
CHIEF EXECUTIVE OFFICER, NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. DEBA PRASAD BANERJEE
|
June 10, 1993 |
|
CHITTARANJAN PAL Vs. SANDHYA RANI MODAK
|
February 3, 1993 |
|
COALBELT CINEMA EXHIBITORS ASSOCN Vs. STATE OF WEST BENGAL
|
February 6, 1993 |
|
Collector of Customs Vs. Lexus Exports Private Ltd
|
June 28, 1993 |
|
COLLECTOR OF CUSTOMS PREVENTIVE Vs. KULJIT SINGH
|
March 29, 1993 |
|
COLLR OF CUSTOMS Vs. NATIONAL INSULATED CABLE CO LTD
|
May 7, 1993 |
|
Commissioner of Gift tax Vs. Madanlal Patodia
|
October 13, 1993 |
|
Commissioner of Income tax Vs. Champa Properties Pvt Ltd
|
November 26, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAVAL PAPERS LTD
|
November 23, 1993 |
|
Commissioner of Income tax Vs. Dunlop India Ltd
|
November 26, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH AGENCIES
|
December 20, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN SPG MILLS AND INDUSTRIES
LTD
|
December 20, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN COMMERCIAL ENTERPRISES
|
December 21, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAMJHORA TEA CO LTD
|
September 20, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESWAR SIRKAR
|
August 23, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SUMAN TEA AND PLYWOOD INDUSTRIES P LTD
|
August 25, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
|
August 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TEXMACO LTD
|
August 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN PRODUCTS LTD
|
August 20, 1993 |
|
Commissioner of Income tax Vs. Dunlop India Limited
|
August 20, 1993 |
|
Commissioner of Income tax Vs. Poddar Project Ltd
|
August 20, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. HARA SINGH FETHEJA
|
September 6, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS INDIA PVT LTD
|
September 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ALGEMENE BANK NETHARLAND
|
August 4, 1993 |
|
Commissioner of Income tax Vs. Duncan Brothers and Co Ltd
|
August 11, 1993 |
|
Commissioner of Income tax Vs. Western Estates
|
August 13, 1993 |
|
Commissioner of Income tax Vs. Graphite India Ltd
|
August 13, 1993 |
|
Commissioner of Income tax Vs. Eastern Investments Ltd
|
August 4, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA CO LTD
|
August 2, 1993 |
|
Commissioner of Income tax Vs. Usha Telehoist Ltd
|
August 2, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PEICO ELECTRONICS AND ELECTRICALS
LTD
|
August 2, 1993 |
|
Commissioner of Income tax Vs. Western Bengal Coal Fields Limited
|
July 29, 1993 |
|
Commissioner of Income tax Vs. R M Investment and Trading Co P Ltd
|
July 29, 1993 |
|
Commissioner of Income tax Vs. National Engineering Industries Ltd
|
July 29, 1993 |
|
Commissioner of Income tax Vs. Auto Distributors Ltd
|
December 22, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF TOKYO LTD
|
May 7, 1993 |
|
Commissioner of Income tax Vs. Ellenbarrie Industrial Gases Ltd
|
May 7, 1993 |
|
Commissioner of Income tax Vs. Orient Paper Industries Ltd
|
May 10, 1993 |
|
Commissioner of Income tax Vs. Bankam Investment Limited
|
June 8, 1993 |
|
Commissioner of Income tax Vs. Tea Estates India Ltd
|
June 9, 1993 |
|
Commissioner of Income tax Vs. Price Waterhouse
|
May 31, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM JUTE PRODUCTS LTD
|
April 23, 1993 |
|
Commissioner of Income tax Vs. Ranicherra Tea Co Ltd
|
April 23, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA CABLES PVT LTD
|
April 26, 1993 |
|
Commissioner of Income tax Vs. Debmalya Sur
|
April 26, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KOTHARI PLANTATIONS AND INDUSTRIES LTD
|
April 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. APSARA CO OPERATIVE HOUSING SOCIETY LTD
|
May 3, 1993 |
|
Commissioner of Income tax Vs. Precision Finance Pvt Ltd
|
June 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED PIGMENTS LTD
|
June 11, 1993 |
|
Commissioner of Income tax Vs. Hukumchand Jute and Industries Ltd
|
June 11, 1993 |
|
Commissioner of Income tax Vs. Graphite India Ltd
|
July 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MERCANTILE CONSTRUCTION CO
|
July 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ENEMOUR INVESTMENTS LTD
|
July 2, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SUNITA KUMAR
|
July 2, 1993 |
|
Commissioner of Income tax Vs. Indian Paper Mills Association
|
July 29, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH SERVICES
|
July 12, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. DELTA PLANTATION LTD
|
March 12, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER AND INDUSTRIES LTD
|
March 31, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MODEST ENTERPRISES LTD
|
April 5, 1993 |
|
Commissioner of Income tax Vs. Avery India Ltd
|
April 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. HIND WIRE INDUSTRIES LTD
|
March 24, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL INDUSTRIAL SOCIETY LTD
|
March 19, 1993 |
|
Commissioner of Income tax Vs. L N Dalmia
|
March 5, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BATA INDIA LTD
|
March 5, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. JANATA FILM EXCHANGE P LIMITED
|
February 8, 1993 |
|
Commissioner of Income tax Vs. Upper Ganges Sugar Mills Ltd
|
February 11, 1993 |
|
Commissioner of Income tax Vs. East India Cold Storage P Ltd
|
January 11, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PIXRAY INDIA LTD
|
January 12, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KEDARNATH PODDAR AND CO
|
January 12, 1993 |
|
Commissioner of Income tax Vs. B P Dalmia
|
January 18, 1993 |
|
Commissioner of Income tax Vs. Technico Enterprise Pvt Ltd
|
January 18, 1993 |
|
Commissioner of Income tax Vs. Lila Ghosh
|
January 18, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. SETH CHEMICAL WORKS PVT LTD
|
April 5, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. SUN JUTE PRESS P LTD
|
February 11, 1993 |
|
Commissioner of Wealth tax Vs. Aruna Paul
|
August 20, 1993 |
|
COMPANY OF MANAGEMENT FOR BARANAGAR JUTE FACTORY Vs. ATIS DIPANKAR CHOWDHURI
|
February 15, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. SAILENDRA NATH DE
|
July 9, 1993 |
|
D C DHIMAN AND BROS P LTD Vs. OFFICIAL LIQUIDATOR
|
December 20, 1993 |
|
DAGA NYLOMET PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
May 3, 1993 |
|
DASARATHI CHAKROBORTY Vs. SOMENATH BANERJEE
|
May 4, 1993 |
|
DAULAT RAM NOPANY CHARITY FUND Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 20, 1993 |
|
DEBASISH GHOSH Vs. SOMA GHOSH
|
September 24, 1993 |
|
DERBY TEA AND INDUSTRIES LTD Vs. UCO BANK
|
June 22, 1993 |
|
DHARMA NARAYAN BARMAN Vs. UPENDRA NATH MONDAL
|
December 13, 1993 |
|
DHIRENDRA NATH HAZARI Vs. ALOKE KUMAR PANDA
|
January 7, 1993 |
|
DHIRENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
May 7, 1993 |
|
DIBAKAR MAHATO Vs. BHAGABAT CH MAHATO
|
April 30, 1993 |
|
DILIP KR CHATTERJEE Vs. NARAYANDAS MUKHERJEE
|
April 22, 1993 |
|
DILIP KUMAR NANDY Vs. FOOD DIRECTORATE EMPLOYEES COOPERATIVE SOCIETY LTD
|
April 30, 1993 |
|
DINABANDHU BANERJEE Vs. NANDINI MUKHERJEE
|
June 15, 1993 |
|
DIPALI GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
June 17, 1993 |
|
DIRECTOR OF INCOME TAX EXEMPTION Vs. SHREE SITARAM PUBLIC CHARITABLE TRUST
|
May 3, 1993 |
|
DUNLOP RIM AND WHEEL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1993 |
|
DURGA PADA MUKHERJEE Vs. AMBUJAKSHYA GANGULI
|
February 16, 1993 |
|
DWIPENDRA NATH MUKHERJEE Vs. UNION OF INDIA
|
March 17, 1993 |
|
E C S LTD Vs. MINING AND ALLIED MACHINERY CORPN LTD
|
March 10, 1993 |
|
E MC GREADY Vs. BABBON PROSAD
|
May 7, 1993 |
|
EAST INDIA HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1993 |
|
Eastern Aviation and Industries LTD Vs. Commissioner of Income tax
|
July 29, 1993 |
|
EASTERN COALFIELDS LTD. Vs. RAVI UDYOG
|
May 6, 1993 |
|
EASTERN COILS P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1993 |
|
ENGINEERING CONSTRUCTION SERVICES Vs. MINING AND ALLIED MACHINERY CORPN
|
December 2, 1993 |
|
Enterprise International LTD Vs. Collector of Customs
|
October 12, 1993 |
|
ENTERPRISE INTERNATIONAL LTD Vs. COLLECTOR OF CUSTOMS
|
March 9, 1993 |
|
ESTATE OF MOHAN LAL BHATTER Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1993 |
|
Executive Engineer Electricity Dept Rural Division Vs. Chandraiah and 273 Workmen
|
July 26, 1993 |
|
EXECUTIVE OFFICER DIGHA PLANNING AUTHORITY Vs. HOTEL SEA GULL
|
October 13, 1993 |
|
EXTRUSION Vs. COLLECTOR OF CUSTOMS
|
March 31, 1993 |
|
Fakir Lohar Vs. Food Corporation of India
|
August 26, 1993 |
|
FARID ALI Vs. STATE OF WEST BENGAL
|
October 18, 1993 |
|
FATEH ALAM KHAN Vs. TEA TRADING CORPORATION OF INDIA
|
January 12, 1993 |
|
FITWELL FASTNER INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
July 15, 1993 |
|
FORTUNE INVESTORS AND TRADERS LTD. Vs. PHIPSON AND COMPANY LTD.
|
January 20, 1993 |
|
GANESH CHANDRA DAS Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
October 7, 1993 |
|
GANGA NARAYAN MUKHERJEE Vs. DIRECTOR OF DISTRICT DISTRIBUTION
|
September 17, 1993 |
|
GANGES MANUFACTURING CO LTD Vs. W B STATE ELECTRICITY BOARD
|
August 16, 1993 |
|
GAURANGA BARIK Vs. STATE OF WEST BENGAL AND OTHERS
|
July 2, 1993 |
|
GAUTAM ROY Vs. C E S C LTD
|
April 1, 1993 |
|
GERTRED CHANDA Vs. HAVITAT DEVELOPERS PVT LTD
|
May 28, 1993 |
|
GHOSH INDUSTRIES Vs. EX PARTE: U.C.O. BANK
|
June 21, 1993 |
|
GITA DEVI SHAH Vs. CHANDRA MONI KARNANI
|
March 17, 1993 |
|
GOBARDHANDAS DAMJI PARMAR Vs. STATE
|
April 26, 1993 |
|
GODREJ SOAPS LTD Vs. HINDUSTAN LEVER LTD
|
July 29, 1993 |
|
Golden Machinery Corporation
Vs. Union of India UOI
|
February 5, 1993 |
|
GOPAL CH BHADRA Vs. UMA BHADRA
|
March 30, 1993 |
|
GOPAL CHANDRA GHOSAL Vs. CHATTU ROY
|
January 29, 1993 |
|
GOUR GUHA Vs. STATE OF WEST BENGAL
|
October 10, 1993 |
|
GOURANGA BARIK Vs. STATE OF WEST BENGAL
|
July 2, 1993 |
|
GOURANGA BARIK Vs. STATE OF WEST BENGAL
|
June 11, 1993 |
|
GOURI SHANKAR SINGH & ORS. Vs. AJAY KUMAR SINGH & ORS.
|
October 12, 1993 |
|
GOVIND RAM AGARWAL Vs. COLLECTOR OF CUSTOMS
|
June 28, 1993 |
|
GRAMOPHONE COMPANY OF INDIA LTD. Vs. MEHBOOB PRODUCTIONS PVT. LTD.
|
February 19, 1993 |
|
GTC INDUSTRIES LTD Vs. ITC LIMITED
|
August 16, 1993 |
|
GUNADHAR SHEE Vs. STATE OF W B
|
June 24, 1993 |
|
GURJANGJHORA TEA AND INDUSTRIES LTD Vs. AIABARI TEA CO LTD
|
March 5, 1993 |
|
GURU NANAK ESTATES Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1993 |
|
H D BARMAN Vs. STATE OF W B
|
July 16, 1993 |
|
HARADHAN MUKHERJEE Vs. MONOJIT SEN
|
July 11, 1993 |
|
HARADHAN PAL Vs. AMITABHA GHOSH
|
October 7, 1993 |
|
HARBIR CHAWLA Vs. MAHENDRA PRASAD
|
February 1, 1993 |
|
HARENDRA KUMAR BISWAS Vs. R.T.A., NADIA
|
August 18, 1993 |
|
HARI CHARAN DAS Vs. BINAPANI DAS
|
March 5, 1993 |
|
HARIPADA DAS Vs. STATE
|
March 9, 1993 |
|
HARYANA FINANCE TRADING CO Vs. STATE
|
August 5, 1993 |
|
HIND WIRE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1993 |
|
HINDUSTAN CONSTRUCTION CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
June 25, 1993 |
|
HINDUSTAN LEVER LTD Vs. APPROPRIATE AUTHORITY
|
March 1, 1993 |
|
HINDUSTAN PAPER CORPORATION LTD. Vs. ABAN CONSTRUCTION AND ORS.
|
December 8, 1993 |
|
HINDUSTHAN FERTILISER CORPORATION LTD. Vs. OCEAN BLUE COMPAGNIA MARITIME S.A.
|
June 3, 1993 |
|
HINDUSTHAN GAS AND INDUSTRIES LIMITED Vs. ADHISH CHANDRA SINHA
|
May 6, 1993 |
|
HINTERLAND SEAMEN UNION Vs. UNION OF INDIA
|
January 25, 1993 |
|
HIRALAL BANKA Vs. P S BOSE
|
April 8, 1993 |
|
HONEY TRADERS Vs. UNION OF INDIA (UOI)
|
June 24, 1993 |
|
HOTEL SEA GULL Vs. EXECUTIVE OFFICER DIGHA PLANNING AUTHORITY
|
October 13, 1993 |
|
HRIDAYANANDA GUPTA Vs. STATE OF WEST BENGAL
|
June 15, 1993 |
|
IN RE: GAUTAM KUMAR HADA Vs. STATE
|
March 9, 1993 |
|
IN RE: K.K. BARMAN Vs. STATE
|
August 2, 1993 |
|
IN RE: PRITIGOPAL CHANDA Vs. STATE
|
July 28, 1993 |
|
IN RE: REBA SAMANTA Vs. STATE
|
February 19, 1993 |
|
Income tax Officer Vs. Santosh Kumar Dalmia
|
May 28, 1993 |
|
INDEPENDENCE TRANSPORT SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS
|
June 15, 1993 |
|
INDIA STEEL CORPORATION Vs. AHINDRA LAL DATTA
|
July 12, 1993 |
|
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK
|
August 6, 1993 |
|
Indian Jute Mills Association Vs. Commissioner of Wealth tax
|
July 29, 1993 |
|
INDIAN PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1993 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1993 |
|
INTERNATIONAL CONTROL AUTOMATION FINANCE Vs. CONTROLLER OF PATENTS AND DESIGNS
|
September 24, 1993 |
|
ISMAIL BASRA ALIAS IQBAL BASRA Vs. UNION OF INDIA
|
October 8, 1993 |
|
J D SINGH Vs. CALCUTTA PORT TRUST
|
January 6, 1993 |
|
J J CORPORATION Vs. ANZ GRINDLAYS BANK
|
January 1, 1993 |
|
J J CORPORATION Vs. ANZ GRINDLAYS BANK PLC
|
December 8, 1993 |
|
J N NICHOLS VIMTO LTD Vs. ROSE AND THISTLE
|
September 2, 1993 |
|
Jagatbandhu Mukherjee Vs. Union of India
|
July 2, 1993 |
|
JANARDAN BHATTACHARYA & ORS. Vs. THE STATE OF WEST BENGAL
|
December 14, 1993 |
|
JATINDRA NATH GHOSH Vs. NIRANJAN CHAKRABORTY
|
April 8, 1993 |
|
JENSON AND NICHOLSON INDIA LTD Vs. ASSHA CO OPERATIVE HOUSING SOCIETY LIMITED
|
October 14, 1993 |
|
JIT PAUL Vs. COMMISSIONER OF WEALTH TAX
|
August 20, 1993 |
|
JOINT ACTION COMMITTEE OF BENGAL TAXI ASSOCN Vs. STATE OF WEST BENGAL
|
October 1, 1993 |
|
K L JALAN Vs. STATE OF WEST BENGAL
|
January 8, 1993 |
|
K.P. RAO Vs. UNION OF INDIA & ORS.
|
January 12, 1993 |
|
K.T.S. (SINGAPORE) PLC. LTD. Vs. ASSOCIATED FOREST PRODUCTS (PVT.) LTD.
|
January 18, 1993 |
|
KABUSHIKI KAIHA TOSHIBA (TOSHIBA CORPORATION) Vs. TOSHBIA APPLIANCES CO. AND ORS.
|
September 27, 1993 |
|
KALPA GHOSH Vs. COLLECTOR OF CUSTOMS
|
October 4, 1993 |
|
KALYANI BERA Vs. STATE OF WEST BENGAL
|
December 22, 1993 |
|
KAMALA DEVI Vs. SUSHILA SHARMA
|
April 19, 1993 |
|
KAMALADEBI MUKHERJEE Vs. ARUN DASGUPTA
|
January 7, 1993 |
|
KANAILAL DAS Vs. KHAGESH CHANDRA CHAKRABORTY
|
March 22, 1993 |
|
KANCHANJANGA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 9, 1993 |
|
KARUNAMOYEE SETT Vs. LAKSHMI RANI DEBI ALIAS KHUDUBALA DEBI
|
June 25, 1993 |
|
KHAITAN I LIMITED Vs. METROPOLITAN APPLIANCES
|
September 21, 1993 |
|
Khalsa Brothers Vs. Commissioner of Income tax
|
July 9, 1993 |
|
Koppind Pvt LTD Vs. Commissioner of Income tax
|
March 31, 1993 |
|
KRISHNA CHANDRA DUTTA COOKME PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1993 |
|
KRISHNA CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
February 17, 1993 |
|
KRISP FINANCIERS PVT. LTD. Vs. GOLD BOND INVESTMENTS AND FINANCE LTD.
|
March 3, 1993 |
|
KSHIRODE CHANDRA ROY Vs. STATE BANK OF INDIA
|
March 16, 1993 |
|
KUMKUM MITTAL AND ANOTHER Vs. ROBIN PAUL
|
July 5, 1993 |
|
LAKSHMI DEBNATH Vs. REND AICH
|
May 7, 1993 |
|
LALCHAND CHHAGANMULL Vs. BENGAL WAREHOUSE AND CONSTRUCTION PVT LTD
|
July 20, 1993 |
|
LALIT KISHORE GUPTA Vs. THE STATE OF WEST BENGAL AND ANR.
|
June 14, 1993 |
|
LOKENDRA KUMAR SENGUPTA Vs. UNION OF INDIA
|
December 3, 1993 |
|
Lovelock and Lewes Vs. Commissioner of Income tax
|
May 7, 1993 |
|
M A RAHMAN Vs. COLLECTOR LAND ACQUISITION
|
January 20, 1993 |
|
M/S. SOMANI FERRO ALLOYS LTD. AND ANOTHER Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND OTHERS
|
December 22, 1993 |
|
MADAN MOHAN DAS Vs. G.T.R. CO. PVT. LTD.
|
March 4, 1993 |
|
MAHABIR DAS Vs. UCO BANK
|
June 28, 1993 |
|
MAHADEV CH MAZUMDER Vs. STATE OF WEST BENGAL
|
December 16, 1993 |
|
MAHESH KUMAR JINDAL Vs. STATE
|
July 29, 1993 |
|
MAHESH KUMAR JINDAL AND ORS. Vs. STATE
|
July 28, 1993 |
|
MAKHANLAL NATTA Vs. TRIDIB GHOSH
|
July 2, 1993 |
|
MAMAN CHAND SINGHANIA Vs. STATE OF WEST BENGAL
|
March 18, 1993 |
|
MANJUSHREE MINERALS LTD Vs. COLLECTOR OF CUSTOMS
|
June 11, 1993 |
|
MANOGOPAL LAHIRI Vs. BANALATA MUKHERJEE
|
March 5, 1993 |
|
MARTIN BURN LTD Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1993 |
|
MD. NAQUI AHMED Vs. STATE OF WEST BENGAL
|
April 22, 1993 |
|
MERINOPLY AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1993 |
|
MESSRS ARIHANT INTERNATIONAL AND ANR. Vs. THE COMMISSIONER OF PANIHATI MUNICIPALITY AND ORS.
|
September 10, 1993 |
|
METAL IMPORT P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1993 |
|
MIHIR SEN Vs. SUBIR KUMAR BHATTACHARYA
|
December 2, 1993 |
|
MINATI DAS Vs. RADHAKANTA PATRA
|
July 12, 1993 |
|
MINERVA DAIRY AND FARM Vs. MUNICIPAL COMMISSIONER
|
May 8, 1993 |
|
MINOR SUBIR RANJAN MONDAL Vs. SITA NATH MUKHERJEE
|
May 14, 1993 |
|
MOHAMMAD FAROOQUE Vs. STATE OF WEST BENGAL
|
May 5, 1993 |
|
MOHAMMAD SABIR ALI Vs. TAHERA KHATOON
|
February 10, 1993 |
|
MOHAMMAD WALI ALAM Vs. STATE OF WEST BENGAL
|
February 25, 1993 |
|
MOHAMMAD YASIN Vs. AUTHORISED OFFICER
|
September 22, 1993 |
|
MONORANJAN DAS Vs. STATE
|
May 13, 1993 |
|
MONORANJAN MAHAPATRA Vs. BASANTA KUMAR MAHAPATRA
|
August 23, 1993 |
|
MOTIAR RAHAMAN Vs. SABINA KHATUN
|
November 26, 1993 |
|
MRINAL KANTI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 15, 1993 |
|
MRITYUNJOY SINHA Vs. TARAPADA DAS
|
September 15, 1993 |
|
MUHAMMAD RAISUDDIN Vs. UNION OF INDIA
|
April 7, 1993 |
|
MUKU SINGH Vs. EASTERN COALFIELDS LTD
|
February 3, 1993 |
|
MURARI KUMAR SARAF Vs. JAGANNATH SHAW
|
November 25, 1993 |
|
MUSTARI BEGUM ALIAS JHARNA Vs. ABDUL RAFIQUE ALIAS MILON
|
December 12, 1993 |
|
Mustari Begum ALIAS Jharna Vs. Abdul Rafique ALIAS Milon
|
December 2, 1993 |
|
MUSTT MUSSART JAHAN Vs. SWAPAN KUMAR PODDAR
|
July 7, 1993 |
|
N K BAPNA Vs. UNION OF INDIA
|
April 21, 1993 |
|
NAFFAR CHANDRA JUTE MILLS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 3, 1993 |
|
NATHMAL TEKRIWALA AND ANOTHER Vs. COAL INDIA LIMITED AND OTHERS
|
July 8, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. ANJALI MALLICK
|
March 22, 1993 |
|
National Jute Manufacturing Corporation National Employees Union Vs. Union of India UOI
|
September 14, 1993 |
|
NEELA DEVI RAI Vs. STATE OF WEST BENGAL
|
August 20, 1993 |
|
NETAI CHANDRA DAS Vs. AMARENDRA NATH BANERJEE
|
January 12, 1993 |
|
NEW ERA FABRICS LIMITED AND OTHERS Vs. THE BOARD FOR INDUSTRIAL FINANCIAL RECONSTRUCTION AND OTHERS
|
March 26, 1993 |
|
NILENDU SEN Vs. PRATIP KUMAR SEN
|
June 18, 1993 |
|
NINGA COLLIERY MAZDOOR UNION Vs. UNION OF INDIA
|
August 4, 1993 |
|
NIRANJAN PIPALIA Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD
|
September 8, 1993 |
|
NIRMAL WIRES PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
August 23, 1993 |
|
NISHI KANTA GHOSH Vs. STATE OF WEST BENGAL
|
March 11, 1993 |
|
NURUL ABSAR Vs. ABDUR RAHAMAN
|
June 11, 1993 |
|
OM PRAKASH KAPOOR Vs. UNION OF INDIA
|
January 20, 1993 |
|
OMEGA TRADERS INDIA Vs. UNION OF INDIA
|
March 12, 1993 |
|
P K MAJUMDAR ALIAS PRALOY KUMAR MAJUMDAR Vs. SUPERINTENDENCE COMPANY OF INDIA PVT LTD
|
May 7, 1993 |
|
PADAMABATI SEN Vs. PREM CHAND SEN
|
May 13, 1993 |
|
Panchra Mayurakshi Cotton Mills Employees Union Vs. State of West Bengal
|
August 16, 1993 |
|
PANKAJ BANERJEE Vs. PRASANTA KUMAR SUR
|
July 20, 1993 |
|
PARBATI DEVI JAISWAL Vs. KEDAR LAL JAISWAL
|
July 27, 1993 |
|
PARESH CHANDRA HALDER Vs. APPELLATE OFFICER (S.D.O.) DIMOND HARBOUR AND ORS.
|
April 16, 1993 |
|
PARESH CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
March 22, 1993 |
|
PARITOSH DAS Vs. KALYANI DAS
|
February 9, 1993 |
|
PARTHA SARATHI BANERJEE Vs. STATE
|
March 31, 1993 |
|
PASCHIMBANGA RAJYA KRISHI PRAJUKTI SAHAYAK SAMITY & ORS Vs. STATE OF WEST BENGAL & ORS.
|
January 20, 1993 |
|
PEERLESS DRIVE UNITED Vs. UNION OF INDIA
|
August 2, 1993 |
|
PIJUSH KANTI MONDAL Vs. STATE OF WEST BENGAL
|
March 24, 1993 |
|
PODDAR DEWKI LIMITED Vs. G GHOSAL INSPECTOR OF POLICE CBI
|
July 26, 1993 |
|
PODDAR UDYOG LIMITED Vs. W B STATE ELECTRICITY BOARD
|
November 19, 1993 |
|
PODDAR UDYOG LIMITED Vs. W.B. STATE ELECTRICITY BOARD & ORS.
|
November 18, 1993 |
|
PRADEEP CH. SAHA Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
July 9, 1993 |
|
PRADIP KR. BANERJEE Vs. UNION OF INDIA & ORS.
|
January 8, 1993 |
|
PRAFULLA KUMAR MAJUMDAR Vs. FOOD CORPORATION OF INDIA & ORS.
|
March 10, 1993 |
|
PRAFULLA KUMAR MAJUMDAR Vs. FOOD CORPORATION OF INDIA
|
May 10, 1993 |
|
PRATIMA KUNDU Vs. DIBENDU KUNDU
|
June 25, 1993 |
|
PRAVEEN INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
April 21, 1993 |
|
PRECOATED STEELS LTD Vs. I F B INDUSTRIES LTD
|
April 20, 1993 |
|
PREMIER WOODCRAFTS PVT LTD Vs. DARBARI UDYOG
|
March 23, 1993 |
|
PRESSMAN ADVERTISING AND MARKETING PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1993 |
|
PROBHAT KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 27, 1993 |
|
PUSHPA DEVI JHUNJHUNWALLA Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
March 24, 1993 |
|
PUTUL DUTTA Vs. STATE OF WEST BENGAL
|
June 4, 1993 |
|
RABINDRA NATH SADHUKHAN Vs. STATE OF WEST BENGAL
|
July 9, 1993 |
|
RADHAPADA BISWAS Vs. STATE
|
July 2, 1993 |
|
RADIANT ENGINEERING INDUSTRIES PVT. LTD. Vs. VULCAN ENGINEERS LTD.
|
April 7, 1993 |
|
RAIGANJ CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE OF WEST BENGAL
|
July 30, 1993 |
|
RAJENDRA PRASAD AGARWALLA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 14, 1993 |
|
RAJENDRA PRASAD AGARWALLA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 1993 |
|
RAM TRADING AND SUPPLY CO Vs. STATE
|
January 5, 1993 |
|
RAMESH CHANDRA BISWAS Vs. STATE
|
April 5, 1993 |
|
RAMESH CHANDRA BISWAS Vs. STATE
|
April 29, 1993 |
|
RANJEET SINGH Vs. UNION OF INDIA (UOI)
|
March 29, 1993 |
|
RANJIT KUMAR BARAL Vs. C.E.S.C. LTD., VICTORIA HOUSE AND OTHERS
|
February 24, 1993 |
|
RASHMI MEHATA Vs. CALCUTTA PORT TRUST
|
March 4, 1993 |
|
RATAN KARMAKAR Vs. UNION OF INDIA AND ORS.
|
March 11, 1993 |
|
REBA PAUL Vs. RADHA KRISHAN PODDAR
|
April 19, 1993 |
|
REJAUL ALI Vs. UNION OF INDIA
|
January 15, 1993 |
|
RITA SENGUPTA Vs. STATE
|
March 2, 1993 |
|
ROBINDER SINGH BHALLA, COMMANDER, P.V. SAMUDRA Vs. TRUSTEES FOR THE PORT OF CALCUTTA
|
January 19, 1993 |
|
ROTOFLEX INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
April 15, 1993 |
|
S M ANWAR AND CO Vs. STATE OF WEST BENGAL
|
August 5, 1993 |
|
S N Modak Vs. Chairman Coal India
|
April 28, 1993 |
|
S P JAISWAL ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1993 |
|
S S Jain and Co Vs. Union of India
|
November 19, 1993 |
|
SABITRI SHAW Vs. KALYAN KUMAR BOSE
|
April 30, 1993 |
|
SABYASACHI DASGUPTA Vs. SWAPAN DASGUPTA
|
May 28, 1993 |
|
SADASUKH KABRA AND CO Vs. CALCUTTA STOCK EXCHANGE ASSOCN LTD
|
March 9, 1993 |
|
SAGAR HOSIERY MILLS Vs. STATE OF WEST BENGAL
|
September 23, 1993 |
|
SAHADEB KUNDU Vs. JOGESH SHEKHAR MUKHOPADHYAY
|
September 2, 1993 |
|
SAHID ALI Vs. ABDUL KASEM
|
December 15, 1993 |
|
SAHID ALI Vs. S.K. ABUL KASEM
|
December 13, 1993 |
|
SAIBAL BANERJEE ALIAS BADSHA Vs. STATE OF WEST BENGAL
|
April 6, 1993 |
|
SAILENDRA NATH DEY AND OTHERS Vs. ISHAR SREE SRIDHAR JEW THAKUR AND OTHERS
|
January 22, 1993 |
|
SAMBHU CHARAN BHATTACHARYYA Vs. THE STATESMAN LTD.
|
February 9, 1993 |
|
SAMIR BISWAS Vs. MUNICIPAL COMMISSIONER, G.M.S.
|
February 9, 1993 |
|
SANAKA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 28, 1993 |
|
SANAT KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 20, 1993 |
|
SANCHETI FOOD PRODUCTS LTD Vs. UNION OF INDIA
|
April 26, 1993 |
|
SANDAL RESORTS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 12, 1993 |
|
SANJAI RAI SHARMA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 8, 1993 |
|
SANJAY DHANUKA Vs. COLLECTOR OF CUSTOMS
|
May 11, 1993 |
|
Sanjoy Chandrani Vs. Union of India UOI
|
March 19, 1993 |
|
SANKAR PRASAD PAL Vs. SABITA PAL ALIAS CHHABI
|
March 29, 1993 |
|
SANTA PRIYA ENGINEERS PVT LTD Vs. UDAY SANKAR DAS
|
June 11, 1993 |
|
SANTOSH KUMAR BANERJEE Vs. SIDHESWAR BANERJEE
|
February 9, 1993 |
|
SAROJ KUMAR BHATTACHARYA Vs. BENGAL IMMUNITY LTD.
|
December 9, 1993 |
|
SASANKA SEKHAR BASU Vs. DIPIKA ROY
|
February 12, 1993 |
|
SATRUGHNA ADAK Vs. SONALI ADAK NEE TUNG
|
April 8, 1993 |
|
SATYA PAUL Vs. COMMISSIONER OF GIFT TAX
|
August 2, 1993 |
|
SATYARANJAN DEY Vs. STATE TRANSPORT AUTHORITY W B
|
June 28, 1993 |
|
SATYENDRANATH MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION
|
December 23, 1993 |
|
SCREEN CORPN 1938 PVT LTD Vs. BISWANATH DEB
|
July 15, 1993 |
|
SETH CHEMICAL WORKS PVT LTD Vs. UNION OF INDIA
|
March 31, 1993 |
|
SETRAK Vs. STATE
|
July 9, 1993 |
|
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1993 |
|
SHAHUD UL HAQUE Vs. STATE OF WEST BENGAL
|
March 18, 1993 |
|
SHAKTRI SADHAN MAJHI Vs. STATE OF WEST BENGAL
|
May 14, 1993 |
|
SHALIMAR PAINTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 18, 1993 |
|
SHANKAR KUMAR DEY Vs. STATE OF WEST BENGAL
|
June 24, 1993 |
|
SHANKARLAL MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 24, 1993 |
|
SHIB SHANKAR CHAKRAVORTY Vs. STATE OF WEST BENGAL
|
July 7, 1993 |
|
Shiv Kumar
Vs. Collector of Customs
|
September 17, 1993 |
|
SHREE CEMENT LIMITED Vs. OFFICIAL LIQUIDATOR
|
March 31, 1993 |
|
SHYAM BEHARILAL BHARGAVA Vs. SHRIN F MAZDA
|
February 25, 1993 |
|
SHYAM SUNDAR CASTING PVT. LTD. Vs. SURESH ENTERPRISE
|
May 4, 1993 |
|
SHYAMLAL SAO Vs. BABLU RAKHIT
|
June 24, 1993 |
|
SINGH ALLOYS AND STEEL LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 8, 1993 |
|
SITA DEVI KHEMKA Vs. SAROJINI AGARWAL
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February 4, 1993 |
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SK ABDUR RAHIM Vs. AMAL KUMAR BANERJEE
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March 4, 1993 |
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SK NIAMAT ALI Vs. STATE
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February 11, 1993 |
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SK. ABDUL GOFAR Vs. STATE OF WEST BENGAL
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September 17, 1993 |
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SK. KAMALUDDIN AHMED AND ANR. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
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October 14, 1993 |
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SMITH (INSPECTOR OF TAXES) Vs. ABBOTT SAME V/S. HOLT SAME V/S. SCOVELL SAME V/S. SHUTTLEWORTH SAME V/S. WOODHOUSE.
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March 15, 1993 |
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SMITH STANISTREET PHARMACEUTICALS LTD Vs. NESTER PHARMACEUTICALS P LTD
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January 20, 1993 |
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SMT. GITA DAS ADHIKARY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
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February 5, 1993 |
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SMT. KAMALA BOSE AND ANR. Vs. SMT. DIPALI SABA AND ANR.
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December 22, 1993 |
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SOMENDRA NATH SEN GUPTA Vs. STATE OF WEST BENGAL
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April 28, 1993 |
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Sreeram Construction Vs. Sk S Ali
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April 1, 1993 |
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SRI ABDUR RAB Vs. FOOD CORPORATION OF INDIA
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February 2, 1993 |
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SRI BINDESWAR PRASAD Vs. STATE OF WEST BENGAL
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February 5, 1993 |
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SRI DEBABRATA DASGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
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April 26, 1993 |
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SRI GOVIND PROSAD KANODIA Vs. COMMISSIONER OF WEALTH TAX
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April 7, 1993 |
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SRI SADHAN KUMAR BASU Vs. SIR ANIRUDHA MUKHEREE & ORS.
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March 18, 1993 |
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SRI TAPAN KUMAR DEY Vs. UNITED BANK OF INDIA
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November 26, 1993 |
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STATE Vs. GOUR GUHA
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October 8, 1993 |
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STATE BANK OF INDIA Vs. TITAGHUR JUTE FACTORY PLC
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January 15, 1993 |
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STATE OF U P Vs. JANA SEVA KARJYALAYA LTD
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September 6, 1993 |
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STATE OF WEST BENGAL Vs. BIDYUT KUMAR DAS
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September 17, 1993 |
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STATE OF WEST BENGAL Vs. ANINDYA GOPAL MITRA
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April 10, 1993 |
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STATE OF WEST BENGAL Vs. ARUN KUMAR BASU
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March 5, 1993 |
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STATE OF WEST BENGAL Vs. ANIL KRISHNA PAUL
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February 12, 1993 |
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STATE OF WEST BENGAL Vs. MOUIRUJJAMAN MULLICK
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June 28, 1993 |
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STATE OF WEST BENGAL Vs. GANGES PRINTING INK FACTORY LTD.
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February 10, 1993 |
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STATE OF WEST BENGAL Vs. DEBA PRASAD BANERJEE
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June 10, 1993 |
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STATE TRANSPORT AUTHORITY, WEST BENGAL & ORS. Vs. SANTOSH KUMAR CHOWDHURY & ORS.
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February 10, 1993 |
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SUBAL CHANDRA SAHA Vs. UNION OF INDIA
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April 22, 1993 |
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SUBHAS CHANDRA BASU Vs. UNION OF INDIA
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August 20, 1993 |
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SUBHAS CHANDRA DAS Vs. STATE OF WEST BENGAL
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June 14, 1993 |
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SUDHA TEXTILE TRADERS AND SUDHA SHASHIKANT SHROFF Vs. KALYANI SPINNING MILLS LTD
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August 6, 1993 |
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SUDHANSHU KAMAL MAZUMDAIR Vs. STATE OF WEST BENGAL
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May 31, 1993 |
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SUDIP KUMAR SAHA Vs. STATE OF WEST BENGAL
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October 6, 1993 |
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SUKUMARI DEBI Vs. RAMDAS GANGULI
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April 6, 1993 |
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SUMANT CHANDRA MISHRA Vs. ANJALI GHATAK
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May 14, 1993 |
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SUPRIYA BASU Vs. BABULAL AGARWAL
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July 2, 1993 |
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Surendra Kumar Banthia Vs. Collector of Customs
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September 28, 1993 |
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SURESH KUMAR BANTHIA Vs. COLLECTOR OF CUSTOMS
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May 12, 1993 |
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SURESH PRASAD SHAW Vs. STATE OF WEST BENGAL
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July 26, 1993 |
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SUSHANTA JANA Vs. STATE OF WEST BENGAL
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October 13, 1993 |
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SUSHIL KAR Vs. SYED MEHDI
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February 5, 1993 |
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SUSMRI DAS Vs. BASUMATI CORPORATION LTD
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January 6, 1993 |
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T NATHAN AND SIX ORS Vs. UNION OF INDIA
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January 21, 1993 |
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TAPAN GANGULY Vs. STATE OF WEST BENGAL
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March 30, 1993 |
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TAPAN KUMAR CHANDRA Vs. STATE OF WEST BENGAL
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August 19, 1993 |
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TAPAN KUMAR PAUL Vs. CALCUTTA MUNICIPAL CORPORATION
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July 7, 1993 |
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TAPAN KUMAR SANTRA Vs. BISWANATH BANERJEE
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December 17, 1993 |
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TAPATI BAG Vs. PATITPABAN GHOSH
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January 25, 1993 |
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TECHNO SHOP PVT. LTD. Vs. PUNJAB AND SIND BANK
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February 2, 1993 |
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TERAI TEA CO PVT LTD Vs. KUMKUM MITTAL
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September 22, 1993 |
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THE CENTRAL COUNCIL OF BIO Vs. UNION OF INDIA AND ORS.
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August 2, 1993 |
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THOMSON Vs. CHANDRAKALA
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February 19, 1993 |
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THOMSON BABUL DAS Vs. STATE
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February 19, 1993 |
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TITAGARH STEELS LTD Vs. VOLTAS LTD
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April 23, 1993 |
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TRIBENI TISSUES LTD Vs. UNION OF INDIA
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January 22, 1993 |
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U S SINGH Vs. COAL INDIA LIMITED
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September 3, 1993 |
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UDAY BHANU SINHA Vs. STATE OF WEST BENGAL
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October 11, 1993 |
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UDAY KUMAR PAUL Vs. MIRA PAUL
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September 14, 1993 |
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UJJAIN GENERAL TRADING SOCIETY LTD Vs. INCOME TAX OFFICER
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June 15, 1993 |
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UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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July 2, 1993 |
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UNION OF INDIA Vs. JAIN AND ASSOCIATES
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July 16, 1993 |
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UNION OF INDIA Vs. SUKH RAM SINGH ALIAS S R SINGH
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July 19, 1993 |
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UNION OF INDIA Vs. BATA INDIA LTD
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January 12, 1993 |
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UNION OF INDIA Vs. NAND KISHORE VERMA
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September 27, 1993 |
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UNION OF INDIA (UOI) AND ORS. Vs. NAND KISHORE VERMA
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September 24, 1993 |
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UNION OF INDIA AND ORS. Vs. CRICKET ASSOCIATION OF BENGAL AND ORS.
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November 12, 1993 |
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UNION OF INDIA AND ORS. Vs. CRICKET ASSOCIATION OF BENGAL AND ORS.
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November 14, 1993 |
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Union of India UOI Vs. Sancheti Food Products Ltd
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June 29, 1993 |
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UNIVERSAL PETRO CHEMICALS LTD Vs. SUPERINTENDENT CENTRAL EXCISE
|
June 8, 1993 |
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UNIVERSAL PLAST LTD Vs. COMMISSIONER OF INCOME TAX
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April 2, 1993 |
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UNIVERSITY OF NORTH BENGAL Vs. KENEDY ROY
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September 17, 1993 |
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UTPAL KUMAR BASU Vs. OIL AND NATURAL GAS COMMISSION OF INDIA
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December 17, 1993 |
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V NAGARAJAN Vs. ANIMAL HUSBANDRY EMPLOYEES UNION
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January 14, 1993 |
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VIDESH SANCHAR NIGAM LIMITED Vs. DIPALI BANDOPADHYAY
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December 16, 1993 |
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VISHAN ROY Vs. BAYER INDIA LTD
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May 5, 1993 |
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W.B.GOVERNMENT PENSIONERS ASSAN. & ORS. Vs. STATE OF WEST BENGAL & ORS.
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February 8, 1993 |
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WARREN TEA LTD Vs. A L K BIHARI CHAND
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September 16, 1993 |
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WEST BENGAL GOVT PENSIONERS ASSOCIATION Vs. STATE OF WEST BENGAL
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February 8, 1993 |
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WEST BENGAL PROPERTIES LTD Vs. STATE OF WEST BENGAL
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July 29, 1993 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. BENGAL TRADERS
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April 1, 1993 |
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WORKMEN Vs. VIII INDUSTRIAL TRIBUNAL W B
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September 23, 1993 |
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YABUSHIKI KAISHA TOSHIBA Vs. TOSHIBHA APPLAINCES CO
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September 28, 1993 |
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YOGAMAYA GHOSH AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CAL AND OTHERS
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March 24, 1993 |
LOGIN