A C PAUL AGRICULTURAL CO PVT LTD Vs. STATE OF WEST BENGAL
|
September 29, 1983 |
ABDUL BARI Vs. STATE OF WEST BENGAL
|
August 26, 1983 |
ABDUL BARS Vs. STATE OF WEST BENGAL
|
August 25, 1983 |
ABDUL MAN NAN Vs. RETURNING OFFICER
|
August 25, 1983 |
ABHIMANYU MONDAL Vs. ANANDA KUMAR MONDAL
|
November 24, 1983 |
ABHOY SINGH SURANA Vs. W EVANS AND CO LTD
|
March 22, 1983 |
AJIT KUMAR GAYEN Vs. JYOTSNA PAL
|
August 2, 1983 |
AMAL DEB Vs. BISWANATH MITTER
|
August 19, 1983 |
AMAL KRISHNA DAS Vs. STATE
|
May 11, 1983 |
AMALENDU SANTRA
Vs. UNIVERSITY OF CALCUTTA
|
August 11, 1983 |
AMBIKA COLD STORAGE Vs. STATE
|
June 28, 1983 |
ANAND PRAKASH SAXENA Vs. UNION OF INDIA & ORS.
|
March 15, 1983 |
ANARBIBI Vs. HABIBUR RAHAMAN
|
March 24, 1983 |
ANATH BANDHU BASAK Vs. RAGHU NATH ADHIKARI
|
December 25, 1983 |
ANGUS CO LTD Vs. DEPUTY COLLECTOR OF CUSTOMS
|
March 23, 1983 |
ANIL KUMAR DAS Vs. SECRETARY GOVERNMENT OF WEST BENGAL
|
May 12, 1983 |
ANIL KUMAR GAYEN Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
April 13, 1983 |
APARNA BASU MALLICK
Vs. BAR COUNCIL OF INDIA
|
August 11, 1983 |
ARUN KUMAR BEDI Vs. ANJANA DEDI
|
May 10, 1983 |
ARUN KUMAR SEN Vs. SATINDRA NATH GOSWAMI
|
July 20, 1983 |
ASBESTOS CEMENT, LTD. Vs. CHIEF INSPECTOR OF FACTORIES, GOVERNMENT OF WEST BENGAL, CALCUTTA, AND OTHERS
|
February 9, 1983 |
ASHIK MIA Vs. MINOR AKBAR ALI
|
February 3, 1983 |
ASHOKA Vs. MANIK BANERJEE
|
March 2, 1983 |
ASHOKA MARKETING LTD Vs. ADDL REGISTRAR OF COMPANIES
|
March 2, 1983 |
ASOKE KUMAR JAIN Vs. STATE OF WEST BENGAL
|
July 25, 1983 |
ASSOCIATED PIGMENTS LIMITED
Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1983 |
ATUL SINGH Vs. STATE
|
August 18, 1983 |
AZIZA KHATUN Vs. STATE OF WEST BENGAL
|
August 24, 1983 |
B C BASAK Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
May 2, 1983 |
B N MITRA Vs. INDIAN AIRLINES CORPORATION
|
June 24, 1983 |
BADAL CHANDRA DAS Vs. KINKAR CHANDRA DAS
|
March 31, 1983 |
BAIDYANATH BASAK Vs. UNION OF INDIA
|
June 3, 1983 |
BAL KRISHNA MISHRA Vs. UNION OF INDIA
|
February 7, 1983 |
BALAI CHANDRA SINGHA ROY Vs. UNION OF INDIA
|
August 19, 1983 |
BALAI LALL BANERJEE Vs. DEBAKI KUMAR GANGULY
|
July 5, 1983 |
BALARAM ROY Vs. STATE
|
June 8, 1983 |
BANI KUMAR SARANGI Vs. JYOTIRMOY BASU, GENERAL MANAGER CALCUTTA TELEPHONES & ORS.
|
July 26, 1983 |
BANK OF INDIA Vs. GOVIND DEVI BINANI
|
August 24, 1983 |
BANKIM BEHARI MAITY Vs. GANESH CH DHAL
|
February 9, 1983 |
BANKURA CHINA CLAY INDUSTRIES Vs. UNION OF INDIA
|
December 20, 1983 |
BANSHIDHAR MISRA Vs. STATE OF WEST BENGAL
|
April 20, 1983 |
BANWARI LAL GOAL Vs. COMMR CORPN OF CALCUTTA
|
April 12, 1983 |
BARKA RAJWAR Vs. STATE
|
July 7, 1983 |
BASUDEB MONDAL Vs. DUD KUMAR PRAMANIK
|
September 20, 1983 |
BEJOY MONDAL Vs. STATE OF WEST BENGAL
|
June 23, 1983 |
BENGAL ELECTRIC LAMP WORKS LTD Vs. SUKDEV CHANDRA SINHA
|
February 15, 1983 |
BENGAL NATIONAL TEXTILE MILLS LTD Vs. STATE
|
September 21, 1983 |
BENODE BEHARI GHOSAL
Vs. SHEW KAMAL SINGH
|
February 9, 1983 |
BENOY CHANDRA DEY ALIAS BEOY CH DEY Vs. STATE
|
November 15, 1983 |
BHAGIRATHI CO OPERATIVE JOINT FARMING SOCIETY LTD Vs. HOWRAH ZILLA PARISHAD
|
July 15, 1983 |
BHANU CHOWDHURY Vs. DR. NARAYAN CHANDRA CHOWDHURY
|
June 7, 1983 |
BHANWARILAL SETHIA Vs. STATE OF WEST BENGAL
|
September 7, 1983 |
BHARAT SUGAR MILLS LIMITED
Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1983 |
BHARAT SUGAR MILLS LTD Vs. STATE
|
June 9, 1983 |
BHOLANATH KARMAKAR
Vs. SAILENDRA NATH PRAMANIK
|
September 29, 1983 |
BHUSAN DAS Vs. TULSI GANGULI
|
September 22, 1983 |
BINA GANGULI Vs. RASH BEHARI GANGULI
|
July 20, 1983 |
BINAPANI BASU Vs. UNION OF INDIA
|
March 16, 1983 |
BINAPANI DEBI Vs. AJIT BANERJEE
|
April 19, 1983 |
BINAPANI GHOSH Vs. STATE OF WEST BENGAL
|
July 28, 1983 |
BIRENDRA BAHADUR PANDEY Vs. GRAMOPHONE CO OF INDIA LTD
|
February 10, 1983 |
BIRENDRA KUMAR BHUWALKA
Vs. UNION OF INDIA
|
April 6, 1983 |
BISHNUPADA KHATUA Vs. STATE OF WEST BENGAL
|
December 9, 1983 |
BISWANATH PASARI
Vs. INCOME TAX OFFICER B WARD
|
December 14, 1983 |
BROJOBALA DEBI Vs. RENUKA GHOSAL
|
August 24, 1983 |
BROOKE BOND INDIA LTD Vs. UNION OF INDIA
|
July 14, 1983 |
BUILD INDIA CONSTRUCTION CO. Vs. HINDUSTAN FERTILISER CORPORATION LTD.
|
June 17, 1983 |
BURJOR MADAN Vs. UNITED INDIA INSURANCE CO
|
July 18, 1983 |
CALCUTTA CHEMICAL CO LTD Vs. KRISHNA DAS PAL
|
May 20, 1983 |
CALCUTTA CHEMICAL COMPANY LIMITED Vs. DHIRESH CHANDRA ROY
|
November 28, 1983 |
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. S K BOSE ALIAS SUBIR KUMAR BASU
|
July 22, 1983 |
CENTRAL BANK OF INDIA
Vs. ATLAS WORKS P LTD
|
November 28, 1983 |
CENTRAL BANK OF INDIA Vs. ASHOKE KUMAR BOSE
|
April 12, 1983 |
CHABBILA ROY Vs. STATE
|
June 10, 1983 |
CHAMPALAL LAKHOTIA Vs. S K MONDAL
|
July 6, 1983 |
CHANDRA NATH BANERJEE Vs. P.J. PAREKH AND ORS.
|
September 6, 1983 |
CHATTER SINGH BAID Vs. CORPORATION OF CALCUTTA
|
June 1, 1983 |
CHITTARANJAN DHARA Vs. B D O UDAYNARAYANPORE HOWRAH
|
August 23, 1983 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAZORS AND BLADES PVT LTD
|
December 2, 1983 |
COMMISSIONER OF INCOME TAX Vs. PARVATI DEVI KALVANI
|
December 8, 1983 |
COMMISSIONER OF INCOME TAX Vs. JASKARAN SOHANLAL P LTD
|
December 13, 1983 |
COMMISSIONER OF INCOME TAX Vs. SWADESHI SUGAR SUPPLIERS P LTD
|
December 12, 1983 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA TRADING CO PVT LTD
|
January 10, 1983 |
COMMISSIONER OF INCOME TAX Vs. IMPERIAL CHEMICAL INDUSTRIES
|
January 11, 1983 |
COMMISSIONER OF INCOME TAX Vs. KALICHARAN AGARWALLA AND CO
|
March 21, 1983 |
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI MILLS OF AHMEDABAD LTD
|
March 9, 1983 |
COMMISSIONER OF INCOME TAX Vs. USHA MARTIN BLACK WIRE ROPES LTD
|
March 14, 1983 |
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
|
July 11, 1983 |
COMMISSIONER OF INCOME TAX Vs. SIJUA ELECTRIC SUPPLY CO LTD
|
June 30, 1983 |
COMMISSIONER OF INCOME TAX Vs. C L BAHRI AND SONS
|
June 27, 1983 |
COMMISSIONER OF INCOME TAX Vs. ELLENBARRIE TEA COMPANY LTD
|
June 27, 1983 |
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA PODDAR CHARITABLE TRUST
|
July 18, 1983 |
COMMISSIONER OF WEALTH TAX Vs. NAURANGRAI AGARWALLA
|
June 20, 1983 |
COMMUNITY SERVICES SOCIETY Vs. STATE
|
August 4, 1983 |
CORPORATION OF CALCUTTA Vs. MD KHAGUDD IN
|
April 8, 1983 |
CRESCENT DYES AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1983 |
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHANAKBASI JAIN SABHA
|
December 13, 1983 |
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHAKBASI JAIN SAB HA
|
November 10, 1983 |
DEB PROKASH SET Vs. HARIPROSAD MALLICK
|
September 27, 1983 |
DEBABRATA MUKHERJEE
Vs. KALYAN KUMAR RAY
|
February 16, 1983 |
DEBABRATE MUKHERJEE Vs. KALYAN KUMAR ROY
|
February 16, 1983 |
DEUTSCHE DAMPSCHIFFSHRTS GESSELLSCHAFT Vs. BHARAT ALUMINIUM CO LTD
|
May 6, 1983 |
DHIRENDRA NATH SADHUKHAN Vs. TINKARI SADHUKHAN
|
September 30, 1983 |
DIBAKAR DAS Vs. SUB DIVISIONAL OFFICER
|
April 25, 1983 |
DILIP RANJAN DASS Vs. RENUKE SENGUPTA
|
December 21, 1983 |
DIPALI DAS Vs. GORA CHAND DAS
|
February 10, 1983 |
DIPTI MITRA PROPRIETRESS Vs. HIMANGSHU KRISHNA MITRA
|
March 2, 1983 |
DODO MAJHI Vs. STATE
|
September 22, 1983 |
DR. SANAT KUMAR BASU Vs. STATE OF WEST BENGAL
|
October 4, 1983 |
DUNCANS AGRO INDUSTRIES LTD Vs. SECRETARY DEPARTMENT OF INDUSTRIAL DEVELOPMENT
|
March 23, 1983 |
DWARKA PROSAD SHARMA Vs. J N NEOGI
|
December 14, 1983 |
E.C. BOSE & CO. PRIVATE LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE
|
March 30, 1983 |
EAST INDIA PHOTOGRAPHIC TRADERSS ASSOCIATION Vs. STATE
|
May 5, 1983 |
EASTERN COLFIELDS LIMITED Vs. STATE
|
October 5, 1983 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SAHA SOAP FACTORY
|
August 24, 1983 |
EMPLOYERS OF CINEMA EXHIBITORS INDUSTRY IN WEST BENGAL Vs. STATE OF WEST BENGAL
|
September 1, 1983 |
EX PARTE CHAMPALAL JAJODIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 4, 1983 |
EXECUTIVE OFFICER DURGAPORE NOTIFIED AREA AUTHORITY CITY CENTRE Vs. EMERGENCY CONSTRUCTION
|
October 5, 1983 |
G CARIAPPA Vs. LEILA SINHA ROY
|
September 15, 1983 |
GADADHAR DAS Vs. SANTOSH KUMAR MUKHERJEE
|
July 15, 1983 |
GANESH CHANDRA MUKHERJEE Vs. NATIONAL TEXTILE CORPN WEST BENGAL ASSAM BIHAR AND ORISSATLD
|
July 18, 1983 |
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO Vs. P.F. INSPECTOR AND ANOTHER
|
September 21, 1983 |
GANPATRAI AGARWALL
Vs. FERTILISER CORPORATION OF INDIA
|
June 27, 1983 |
GHOSE ESTATES
Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1983 |
GOFUR SHEIKH Vs. STATE
|
March 18, 1983 |
GOPAL CHAKRABORTY Vs. SABITAMOYEE GHOSH
|
July 14, 1983 |
GOPAL CHANDRA PAL Vs. STATE OF WEST BENGAL
|
March 18, 1983 |
GOPAL MUKHERJEE Vs. UPENDRA NATH MUKHERJEE
|
August 24, 1983 |
GORA CHAND DAS Vs. DIPALI DAS
|
February 10, 1983 |
GOUR CHANDRA PANDIT Vs. STATE OF WEST BENGAL
|
August 26, 1983 |
GOUR LAL MITRA Vs. TRIPURA PROSANNA BASU
|
September 21, 1983 |
GOURI DUTT MAHARAJ Vs. HIRALAR MAHARAJ
|
March 4, 1983 |
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1983 |
GURMAN SINGH Vs. UNION OF INDIA
|
November 9, 1983 |
HASNEBANU BEWA Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 1983 |
HEILGERS LIMITED
Vs. DEPUTY COLLECTOR OF CUSTOMS
|
March 29, 1983 |
HIHIR KR SINGH Vs. A D M
|
July 15, 1983 |
HINDUSTAN PETROLIUM CORPORATION LTD Vs. SASHI BHUSAN MONDAL
|
May 18, 1983 |
HINDUSTHAN STEEL LTD. Vs. 9TH INDUSTRIAL TRIBUNAL
|
April 27, 1983 |
HIRALAL GUPTA Vs. STATE
|
September 26, 1983 |
HIRALAL ROY Vs. MATI RANI GHOSH
|
June 23, 1983 |
HIRALAL SHAH Vs. STATE OF ASSAM & ORS.
|
September 21, 1983 |
HIRENDRA NATH MONDAL Vs. RAJENDRA NATH SATPATHI
|
December 23, 1983 |
HOOGHLY DOCKING AND ENGINEERING CO LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
January 17, 1983 |
INCOME-TAX OFFICER Vs. CENTURY ENKA LTD
|
August 12, 1983 |
INDER SENGUPTA Vs. PROVA RANI
|
July 19, 1983 |
INDIA PHOTOGRAPHIC CO TLD Vs. SAUMITRA MOHAN KUMAR ALIAS SAUMITRA KUMAR
|
September 9, 1983 |
INDIAN JUTE MILLS ASSOCIATION Vs. WEALTH-TAX OFFICER
|
October 21, 1983 |
INDIAN RAYON CORPORATION LIMITED Vs. UNION OF INDIA
|
July 22, 1983 |
INDO JAPANESE INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
September 23, 1983 |
INDRA PRAKASH KARNANI Vs. REGISTRAR OF COMPANIES
|
February 1, 1983 |
INDUSTRIAL FUEL MARKETING CO Vs. UNION OF INDIA
|
January 28, 1983 |
INSPECTOR GENERAL OF POLICE CABINET VIGILANCEDEPARTMENT GOVT OF BIHAR Vs. CENTRAL MANBHUM COAL CO PVT TLD
|
February 17, 1983 |
INSPECTOR GENERAL OF POLICE CALCUTTA VIGILANCE DEPARTMENT GOVERNMENT OF BIHAR Vs. CENTRAL MANBHUM COAL COMPANY PVT LTD
|
August 10, 1983 |
ISWARI PRASAD MUNURI
Vs. SHIB NARAYAN BANERJEE
|
November 28, 1983 |
JADU NATH PAUL Vs. COLLECTOR OF CENTRAL EXCISE
|
February 15, 1983 |
JAIN SHUDH VANASPATI LTD Vs. JAIN EXPORTS PVT LTD
|
September 22, 1983 |
JAINARAIN AGARWALA Vs. S BANERJEE
|
December 16, 1983 |
JAJODIA ESTATES P TLD Vs. CORPORATION OF CALCUTTA
|
January 28, 1983 |
JAYANTA BANERJEE Vs. BELDANGA BLOCK 1 CO-OP MARKETING SOCIETY
|
April 29, 1983 |
JAYANTI RANI PANDA Vs. STATE OF WEST BENGAL
|
June 16, 1983 |
JIIA ENS Vs. HINDUSTHAN ICE AND COLD STORAGE CO LTD
|
September 6, 1983 |
JITENDRA NATH BANERJEE Vs. WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO MEDICAL ENGINEERING AND TECHNOLOGICAL DEGREE COLLEGES
|
April 12, 1983 |
JUDHISTHIR DUTTA AND ANIMA DUTTA Vs. BHANUMATI DUTTA & ANR.
|
November 22, 1983 |
JUGAL KISHORE LAHA Vs. STATE
|
September 7, 1983 |
K K NANDI Vs. AMITABHA BANERJEE
|
January 28, 1983 |
KAILAS PROSAD MUSADDI Vs. STATE
|
December 8, 1983 |
KAILASH SAVING UNITS PVT LTD Vs. SANTI RANJAN GHOSH
|
December 13, 1983 |
KALIDAS DUTTA Vs. CORPORATION OF CALCUTTA
|
March 23, 1983 |
KALIPADA ROY Vs. DISTRICT CONTROLLER FOOD AND SUPPLIES HOOGHLY
|
August 11, 1983 |
KAMAKSHYA SINGH DEO Vs. MODULA INDIA
|
December 25, 1983 |
KAMALENDU CHANDA Vs. DILIP KUMAR BISWAS
|
May 6, 1983 |
KANAI BHOWMICK Vs. PRESIDENT BOARD OF SECONDARY EDUCATION WEST BENGAL
|
June 21, 1983 |
KANAI KRISHNA BHAWMIK AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION, GOVERNMENT OF WEST BENGAL AND OTHER
|
June 23, 1983 |
KANAI SHEET Vs. STATE
|
February 7, 1983 |
KANSAI STEAMSHIP CO. LTD. Vs. UNION OF INDIA & ANR.
|
August 29, 1983 |
KAPUR AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1983 |
KARALI BAURI Vs. SUBHASH DAS MUSIB
|
May 20, 1983 |
KASHINATH GOSWAMI Vs. BISHNUPADA MUKHERJEE
|
August 26, 1983 |
KING ELECTRONICS Vs. COLLR OF C EX & CUS , WEST BENGAL
|
July 11, 1983 |
KISHAN JADAV Vs. STATE
|
October 4, 1983 |
KOLEY PROPERTIES P TLD Vs. METHAI LAL SHAW
|
June 10, 1983 |
KRISHNA KUMAR DAMANI
Vs. RAMNARAIN AGARWAL
|
September 13, 1983 |
LAKHAPATI DEBI JAISWAL Vs. BHAGATI PRESSING CO
|
July 21, 1983 |
LAKHI CHAND Vs. STATE
|
April 12, 1983 |
LAKSHMI TRACTORS CO Vs. OFFICIAL LIQUIDATOR
|
August 25, 1983 |
LALASK ALIAS LALAUDDIN Vs. STATE
|
March 22, 1983 |
LAXMI RANI AICH Vs. THE STATE & ANR.
|
September 8, 1983 |
LIPTON INDIA LIMITED Vs. STATE OF WEST BENGAL
|
July 14, 1983 |
M K GUHA Vs. UNION OF INDIA
|
August 9, 1983 |
M L SHAW Vs. STATE
|
April 19, 1983 |
MACNEILL AND BARRY LTD Vs. UNION OF INDIA
|
December 23, 1983 |
MADHUSUDAN BANERJEE Vs. STATE
|
January 14, 1983 |
MAHADEB GHOSH Vs. STATE
|
March 31, 1983 |
MAHADEB KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
December 9, 1983 |
MAKHAN LAL BOSE Vs. CHARUPAMA DEBI
|
June 16, 1983 |
MAN MOHAN KHEMKA Vs. KAILASH KUMAR SHARMA
|
December 16, 1983 |
MD. AKRAM Vs. STATE
|
June 22, 1983 |
MIHIR ADHIKARY Vs. STATE
|
May 4, 1983 |
MILAN KUMAR MUKHERJEE Vs. UNION OF INDIA
|
July 19, 1983 |
MINING AND ALLIED MACHINERY CORPORATION LTD Vs. HOPE INDIA LTD
|
February 3, 1983 |
MOHAMMAD JEBBAS ALI Vs. RAHIMA BIBI
|
April 29, 1983 |
MOHAMMAD KASIMUDDIN Vs. YUNUS ALI MONDAL
|
February 11, 1983 |
MOHAMMADBHAI SK MOHSINBHOY Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
August 4, 1983 |
MONOJ MAJUMDAR Vs. STATE OF WEST BENGAL
|
June 20, 1983 |
MONORANJAN SINHA Vs. G C BARRET
|
June 22, 1983 |
NANDA GHOSH DASTIDAR Vs. GURU NANAK EDUCATION TRUST
|
June 27, 1983 |
NARENDRA NATH SAHOO Vs. STATE OF WEST BENGAL & ORS.
|
March 17, 1983 |
NATIONAL COTTON MILLS LTD Vs. ASSTT REGISTRAR OF COMPANIES WEST BENGAL
|
August 8, 1983 |
NATIONAL COTTON MILLS LTD Vs. ASSISTANT REGISTRAR OF COMPANIES W B
|
August 1, 1983 |
NAYEK ASSOCIATE ALIAS NAYEK PAPER AND BOARD MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
June 14, 1983 |
NEW CENTRAL JUTE MILLS CO LTD Vs. VEB DEUTFRACHT SEEREEDEREI ROSTOCK
|
January 20, 1983 |
NEW INDIA INVESTMENT CORPORATION LTD Vs. INCOME TAX OFFICER
|
May 19, 1983 |
NIKHIL CHANDRA SEN
Vs. AJIT CHANDRA MULLICK
|
February 16, 1983 |
NILSIN COMPANY
Vs. COLLECTOR OF CENTRAL EXCISE
|
July 18, 1983 |
NIRANJAN ROY Vs. DIST PANCHAYET OFFICER
|
May 12, 1983 |
NIRMAL KARMAKAR Vs. STATE
|
September 27, 1983 |
NIRMAL KUMAR Vs. B K BASU
|
June 2, 1983 |
NISHIT CHANDRA GHOSH Vs. BIDHU BHUSAN GHOSH
|
September 16, 1983 |
NORTH KESHALPORE COLLIERIES CO Vs. SARDAR UJAGAR SINGH
|
March 18, 1983 |
OM PRAKASH Vs. STATE
|
March 10, 1983 |
ORIENT PAPER INDUSTRIES TLD Vs. UNION OF INDIA
|
July 13, 1983 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. ASHOKE RANJAN CHAKRABORTY
|
October 4, 1983 |
P DUTTA Vs. UNION OF INDIA
|
August 2, 1983 |
PANCHKARI DE Vs. THE STATE OF WEST BENGAL & ORS.
|
December 29, 1983 |
PARESH CHANDRA RANA Vs. SANKAR KUMAR ROY & ORS.
|
June 24, 1983 |
PARIMAL KUMAR GUHA Vs. SMT. SOVANA SINHA
|
March 1, 1983 |
PARITOSH PARUK Vs. STATE OF WEST BENGAL
|
May 5, 1983 |
PARITOSH SIL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 6, 1983 |
PESTON PADAMJI GINWALLA
Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1983 |
PRAN KRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
|
July 15, 1983 |
PRASUN KUMAR BHATTACHARJEE Vs. INDIA MACHINERY CO LTD
|
August 12, 1983 |
PREM RATAN VYAS Vs. ANIL CHATTERJEE
|
May 3, 1983 |
PREMIER ROAD CARRIERS LTD. Vs. INDIAN OIL CORPORATION
|
May 6, 1983 |
PRONAB PROSAD ROY Vs. STATE OF WEST BENGAL
|
March 10, 1983 |
PURUSHOTTAM DAS BANGUR Vs. WEALTH TAX OFFICER
|
May 12, 1983 |
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
October 9, 1983 |
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
October 5, 1983 |
R K DATTA Vs. EMPLOYEES STATE INSURANCEE S I
|
July 5, 1983 |
RADESHYAM SAHA Vs. RAMANI MOHAN CHAKRABORTY
|
June 20, 1983 |
RADHARANI MONDAL Vs. BHIMA BHARNA DEY
|
August 24, 1983 |
RADHESHYAM SENAPATI Vs. W B BOARD OF SECONDARY EDUCATION
|
March 15, 1983 |
RAJ BALLAV DAS Vs. HARIPADA DAS
|
July 18, 1983 |
RAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 15, 1983 |
RAJBALHAT UNION WEAVERS CO-OPERATIVE SOCIETY TLD Vs. STATE
|
May 3, 1983 |
RAJESH KHAITAN Vs. STATE OF WEST BENGAL
|
March 1, 1983 |
RAJESH KHAITAN Vs. STATE OF W.B.
|
February 24, 1983 |
RALLIS INDIA LTD Vs. STATE OF WEST BENGAL
|
April 28, 1983 |
RAM SWARUP SHAW Vs. THE STATE
|
June 13, 1983 |
RAMA KANT SINGH Vs. UNION OF INDIA AND OTHERS
|
July 26, 1983 |
RANI SATIJI MANDIR Vs. SHYAM SUNDAR JHUNJHUNWALA
|
April 11, 1983 |
RANJIT KUMAR CHATTERJEE Vs. UNION OF INDIA
|
May 12, 1983 |
RANU SEN GUPTA Vs. STATE OF WEST BENGAL
|
January 12, 1983 |
REMINGTON RAND OF INDIA LTD Vs. SOHANLAL RAJGHARIA
|
May 20, 1983 |
RINA GANGULY Vs. RASHBEHARI GANGULY
|
July 20, 1983 |
ROHIMA KHATUN Vs. STATE OF WEST BENGAL
|
March 29, 1983 |
ROYAL CALCUTTA TURF CLUB
Vs. WEALTH TAX OFFICER B WARD VIII
|
May 30, 1983 |
RUNGTA SONS P LTD Vs. COLLECTOR OF CUSTOMS
|
September 2, 1983 |
S LAL AND CO LTD Vs. SENIOR MINING OFFICER ORISSA
|
June 17, 1983 |
SACHIKANTA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
March 3, 1983 |
SADEK SK Vs. STATE
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April 13, 1983 |
SADHAN CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
|
June 10, 1983 |
SADHU SARAN PRASAD Vs. RABINDRA NATH SAHA
|
March 3, 1983 |
SAILENDRA LAL SENGUPTA ALIAS SANTI SEN Vs. ADMINISTRATOR CORPN OF CALCUTTA
|
April 6, 1983 |
SAILENDRA NATH DE Vs. CHAIRMAN CHAKDAHA MUNICIPALITY
|
March 3, 1983 |
SAILENDRA NATH MUKHERJEE Vs. M/S STEWART AND CO
|
January 28, 1983 |
SAJDER RAHMAN Vs. ELECTION OFFICER
|
August 3, 1983 |
SAKTIPADA SINHA Vs. STATE OF WEST BENGAL
|
October 10, 1983 |
SAMARENDRA NARAYAN GHOSE Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 9, 1983 |
SAMARENDRA NATH DAS Vs. UNION OF INDIA
|
November 17, 1983 |
SAMBHUMHTH PAL Vs. STATE OF WEST BENGAL
|
April 4, 1983 |
SANATAN ROY AND ORS. Vs. JOYAD ALI DHABAK AND ORS.
|
December 25, 1983 |
SANDIP KUMAR GHOSH Vs. BROJOBALA DAS
|
August 18, 1983 |
SANJAY SINHA Vs. STATE
|
April 22, 1983 |
SANJIT KUMAR DATTA Vs. THE STATE
|
December 16, 1983 |
SANKAR KUMAR GHOSH Vs. STATE
|
February 24, 1983 |
SANTANU DAN Vs. STATE
|
September 1, 1983 |
SANTOSH KUMAR ROY Vs. OFFICIAL RECEIVER, CALCUTTA HIGH COURT AND OTHERS
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July 28, 1983 |
SANTOSH SANTRA ALIAS BACHU Vs. STATE
|
May 19, 1983 |
SARAL KUMAR SENGUPTA Vs. STATE OF WEST BENGAL & ORS.
|
January 18, 1983 |
SARAL PATWAR Vs. SUSHILA DASSI
|
September 30, 1983 |
SARAL PATWAR Vs. SUSHILA DASSI
|
February 9, 1983 |
SASADHAR SAMANTA Vs. STATE
|
September 12, 1983 |
SATYA RANJAN CHOWDHURY Vs. COMMR OF POLICE CALCUTTA
|
April 27, 1983 |
SATYA RANJAN NANDI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 17, 1983 |
SATYABRATA BOSE Vs. AMIYA BALA BOSE
|
December 8, 1983 |
SATYANARAYAN SHAH Vs. STAR COMPANY LTD
|
April 13, 1983 |
SCIENTIFIC INSTRUMENT AND CHEMICAL COMPANY
Vs. VISHWANATH PODDAR
|
February 1, 1983 |
SHANKAR CONSTRUCTION CO PVT LTD Vs. UNION OF INDIA
|
December 15, 1983 |
SHANKARLAL SHAW Vs. STATE
|
November 9, 1983 |
SIDDHARTHA APPARELS P LTD Vs. STATE
|
May 2, 1983 |
SIMEA CHANDRA MONDAL Vs. GHISU LAL MONDAL
|
March 1, 1983 |
SISIR KUMAR ARNAB & ORS. Vs. NITIBRATA GHOSH DASTIDAR & ORS.
|
July 15, 1983 |
SK KENARAM Vs. STATE OF WEST BENGAL
|
February 23, 1983 |
SOMNATH BHATTACHARJEE Vs. TAPAS KUMAR BHATTACHARJEE
|
November 10, 1983 |
SPENCER AND COMPANY LIMITED Vs. STATE OF WEST BENGAL & ORS.
|
September 1, 1983 |
SREE LAKSHMI OIL MILL Vs. STATE
|
March 18, 1983 |
SRI IS WAR DURGAMATA THAKURANI Vs. STATE OF WEST BENGAL
|
June 6, 1983 |
SRI OM PRAKASH LATH Vs. DR. SAMBHUNATH MAL
|
December 25, 1983 |
STAR IRON WORKS P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 18, 1983 |
STATE OF ORISSA
Vs. GOENKA INVESTMENT AND MINING INDUSTRIES PVT LTD
|
March 17, 1983 |
STATE OF WEST BENGAL
Vs. MONDAL AND CO
|
February 16, 1983 |
STATE OF WEST BENGAL Vs. BRIJMOHAN GUPTA
|
February 28, 1983 |
STATE OF WEST BENGAL Vs. STATISH SHARMA
|
June 8, 1983 |
STATE OF WEST BENGAL Vs. BELARANI DEBI
|
December 7, 1983 |
STATE OF WEST BENGAL Vs. BHOLANATH KHAS NAB IS
|
September 23, 1983 |
STATE OF WEST BENGAL Vs. STATE OF WEST BENGAL
|
September 5, 1983 |
STEEL AUTHORITY OF INDIA LTD Vs. R N DATTA
|
April 5, 1983 |
STRAW PRODUCTS LTD Vs. INCOME-TAX OFFICER
|
May 17, 1983 |
SUBIR CHOUWDHURY Vs. UNION OF INDIA
|
August 30, 1983 |
SUBIR KUMAR BASU
Vs. NEW CENTRAL GROUP ENGINEERING P LTD
|
June 8, 1983 |
SUBRATA CHATTERJEE Vs. STATE
|
June 1, 1983 |
SUDHINDRA COOMAR Vs. MONMOHINI COOMAR
|
March 10, 1983 |
SUGANDHA ROY
Vs. UNION OF INDIA
|
September 1, 1983 |
SUKHANTI RAM BINODE KUMAR Vs. BIJOY LAXMI JAISWAL
|
January 28, 1983 |
SULEKHA WORKS TLD Vs. BAREN DAS
|
July 28, 1983 |
SUPROVAT GHOSH Vs. STATE
|
September 6, 1983 |
SURENDRA CHANDRA BHOWMIGK Vs. PRITIMOYEE GUPTA
|
April 29, 1983 |
SURYA KUMAR MAITY Vs. SUBODH CHANDRA SASMAL
|
August 1, 1983 |
SUSANTA KR. DAS GUPTA Vs. THE MANAGING DIRECTOR, DURGAPUR STEEL PLANT
|
November 27, 1983 |
SUSHIL KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 12, 1983 |
SUSHIL KUMAR DAS Vs. RESERVE BANK OF INDIA
|
December 22, 1983 |
T S SATYANATH Vs. J THOMAS AND CO
|
June 2, 1983 |
TANWIR EQBAL & ORS. Vs. UNION OF INDIA & ORS.
|
December 22, 1983 |
TAPAN BHATTACHARJEE Vs. STATE
|
March 21, 1983 |
TARAK SHAW Vs. MINTO SHAW
|
April 18, 1983 |
TARAKESWAR NATH OJHA & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
March 9, 1983 |
TARAPADA SHOME Vs. PARBATI CHARAN SARKAR AND ORS.
|
April 29, 1983 |
TARU BALA BISWAS Vs. PRASANTA KUMAR BISWAS & ORS.
|
September 5, 1983 |
TEHAROONCHAND Vs. SURAJMULL NAGARMULL
|
August 23, 1983 |
TOBU ENTERPRISES PVT LTD Vs. CAMCO INDUSTRIES LTD
|
April 8, 1983 |
TRIDANDEESWAMI BHAKTI KUSUM SRAMAN MAHARAJ Vs. MAYAPORE SREE CHAITANYA MATH
|
April 22, 1983 |
UMARANI SEN Vs. SUDHIR KUMAR DATTA
|
January 14, 1983 |
UNION OF INDIA Vs. NAND KISHORE KANSAL
|
February 16, 1983 |
UNION OF INDIA Vs. ORIENT PAPER AND INDUSTRIES LTD
|
March 31, 1983 |
UNION OF INDIA Vs. CALCUTTA HARDWARE
|
May 30, 1983 |
UNION OF INDIA Vs. STRAW PRODUCTS LTD
|
September 6, 1983 |
UNION OF INDIA Vs. RAM PEARY DEBI KANORIA
|
September 19, 1983 |
UNION OF INDIA Vs. SUBODH KUMAR
|
January 21, 1983 |
UNION OF INDIA Vs. MALINA GHOSH
|
November 24, 1983 |
UNION OF INDIA Vs. SUBODH KUMAR U MEHTA
|
February 21, 1983 |
UNITED BANK OF INDIA OFFICERS ASSOCIATON Vs. UNITED BANK OF INDIA
|
September 29, 1983 |
USHA UTHUP Vs. STATE OF WEST BENGAL
|
September 1, 1983 |
W H TARGETT AND CO LTD Vs. WALL STREET INVESTMENT P LTD
|
March 21, 1983 |
WEALTH-TAX OFFICER Vs. CHAMPALAL SARAOGI
|
September 8, 1983 |
WELLMAN INCANDESCENT INDIA TLD Vs. A K AGNIHOTRY
|
March 8, 1983 |
WEST BENGAL BOARD OF EXAMINATION Vs. JITENDRA LAL BANERJEE
|
August 17, 1983 |
WEST BENGAL HEAD MASTERS ASSN Vs. UNION OF INDIA
|
March 17, 1983 |
WEST BENGAL MIDDLE CLASS HOUSE OWNERS ASSOCIATION Vs. STATE
|
March 8, 1983 |
WILLIAM JACKS AND CO INDIA TLD Vs. SUMITA SEN
|
July 21, 1983 |