A.K. CORPORATION PVT. LTD. Vs. STATE
|
December 3, 1976 |
A.K. TOPIWALLA Vs. KESHABALAL JETHABHAI
|
November 11, 1976 |
ABDUL SATTAR OSTAGAR Vs. ABU BAKKAR OSTAGAR
|
September 20, 1976 |
ADMINISTRATRIX IN THE ESTATE OF LATE N. C. GOENKA Vs. STATE OF WEST BENGAL & ORS.
|
August 3, 1976 |
AGARWAL HARDWARE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORP
|
June 11, 1976 |
AGRA ELECTRIC SUPPLY CO LTD Vs. NAGAR MAHAPALIKA
|
November 12, 1976 |
AJIT KUMAR JANA Vs. LAKSHMI RANI JANA
|
May 6, 1976 |
AJITA DEBI Vs. MUSST HOSSENARA BEGUM
|
June 9, 1976 |
ALIPURDUAR TEA CO LTD Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 6, 1976 |
ALL INDIA GENERAL TRANSPORT CORPORATION LTD Vs. RAJ KUMAR MITTAL
|
January 16, 1976 |
ALL INDIA INSURANCE EMPLOYEES ASSU Vs. UNION OF INDIA
|
May 21, 1976 |
ALUMINIUM CORPORATION OF INDIA Vs. COMMISSIONER BURDWAN DIVISION
|
November 26, 1976 |
AMAR KUMAR NAIK Vs. STATE OF WEST BENGAL
|
January 9, 1976 |
AMARENDRA NATH DAS Vs. UNION OF INDIA
|
August 20, 1976 |
AMINCHAND DASSANI Vs. MAMALBAI BACHAWAT
|
March 10, 1976 |
AMITANANDA ROY
Vs. STATE OF WEST BENGAL
|
February 10, 1976 |
AMIYA KUMAR CHAKRABORTY Vs. SATYENDRA KUMAR ROY CHOWDHURY
|
April 26, 1976 |
AMIYA KUMAR MITRA Vs. STATE OF WEST BENGAL
|
February 19, 1976 |
ANAND RICE AND OIL MILLS
Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1976 |
ANANDA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
November 24, 1976 |
ANANTA LAL DATTA Vs. RAMDULARI KURMI
|
November 15, 1976 |
ANANTA SINGH Vs. STATE
|
February 3, 1976 |
ANANTALAL DUTTA Vs. RAMDULARI KURNIE
|
November 19, 1976 |
ANATH BANDHU SEN MONDAL
Vs. CHANCHALA BALA DASI
|
March 22, 1976 |
ANCHAL BHUSAN BOSE Vs. STATE OF WEST BENGAL
|
May 14, 1976 |
ANDHRA ASSOCIATION BUILDING TRUST Vs. DEBA PROSAD ROY & OTHERS
|
July 14, 1976 |
ANGLO INDIA JUTE MILLS CO LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
January 21, 1976 |
ANIMA DAS SHARMA AND ANOR Vs. REV LAWRANCE TREVOR PICACHY
|
June 17, 1976 |
ANNA ART PRESS PVT LTD Vs. STATE OF WEST BENGAL
|
March 24, 1976 |
ANNAPURNA CHATTERJEE Vs. SABITA GUHA
|
November 3, 1976 |
ARABINDA GHOSH Vs. STATE OF WEST BENGAL
|
August 5, 1976 |
ART PRESS OF INDIA (P) LTD. & ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 4, 1976 |
ARUN CHANDRA PAKHIRA & ORS. Vs. STATE WEST OF BENGAL
|
November 22, 1976 |
ASHALATA DEVI Vs. CHAND BAI DALMIA
|
June 23, 1976 |
ASHOKE KUMAR MAJUMDER Vs. STATE OF WEST BENGAL
|
February 9, 1976 |
ASOKE CHAKRABORTY ALIASNOWSAN Vs. STATE
|
June 23, 1976 |
ASOKE NAIDU
Vs. RAYMOND S MULU
|
March 1, 1976 |
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHIVA GLASS WORKS LTD
|
July 30, 1976 |
AYESHA BIBI ALIAS AYSHA BIBI ALIAS LAKSHMI Vs. THE STATE
|
November 11, 1976 |
AYESHA KHATOON
Vs. DURGA SAHAYA
|
June 14, 1976 |
B C NAWN AND BROS P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1976 |
B D KHAITAN Vs. INCOME TAX OFFICER
|
March 4, 1976 |
B.N. DEY Vs. UNION OF INDIA (UOI)
|
March 2, 1976 |
BABULAL NEWAR
Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1976 |
BAIJNATH GUPTA Vs. LAKSHMI NARAYAN GUPTA
|
November 17, 1976 |
BALAI CHANDRA HAZRA
Vs. SHEWDHARI JADAV
|
August 12, 1976 |
BALSUKH REFRACTORIES AND CERAMICS LTD Vs. HINDUSTHAN STEEL LTD
|
July 23, 1976 |
BANESWAR MUKHERJEE Vs. DULAL CHAND MUKHERJEE AND ORS.
|
November 23, 1976 |
BANGASRI ICE & COLD STORAGE LTD. & ANR. Vs. CORPORATION OF CALCUTTA & ORS.
|
November 10, 1976 |
BANI ROY CHOWDHURY Vs. COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE II
|
June 18, 1976 |
BANKU BEHARI DUTT
Vs. STATE OF WEST BENGAL
|
May 19, 1976 |
BARAKAR COAL CO LTD Vs. N C MEHTA
|
November 30, 1976 |
BARUN SENGUPTA Vs. STATE OF WEST BENGAL
|
September 17, 1976 |
BASAB BASU AND ORS. Vs. BHUPATT RANJAN SEN
|
January 8, 1976 |
BASANTA KUMAR DAS Vs. STATE
|
August 2, 1976 |
BENGAL COAL CO Vs. SHAHED MIAH
|
February 12, 1976 |
BENGAL PAPER MILLS CO LTD Vs. COLLECTOR OF CALCUTTA
|
August 11, 1976 |
BENODE BEHARI BHATTACHARJEE Vs. TEJENDRA LAL CHOUDURY
|
May 7, 1976 |
BENODE BEHARI SAHA Vs. STATE OF WEST BENGAL
|
July 25, 1976 |
BHAGIRATHI DEVI JALAN Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1976 |
BHAGIRATHMALL KANODIA Vs. RAMRICKLAL GIRDHARDAS
|
December 23, 1976 |
BHAGWAN DAS MALL Vs. GAJADHAR RATHI
|
December 10, 1976 |
BHARAT COKING COAL LIMITED Vs. KALACHAND MITRA
|
May 27, 1976 |
BHARAT COKING COAL LTD Vs. KALACHAND MITRA
|
May 10, 1976 |
BHARTIA STEEL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
March 26, 1976 |
BHOLA NATH NAYEK Vs. STATE
|
July 20, 1976 |
BHOLAI MISTRY Vs. STATE
|
March 23, 1976 |
BHOLANATH KARMAKAR Vs. UNION OF INDIA
|
September 2, 1976 |
BHUTORIA TRADING CO LTD Vs. ALLAHABAD BANK LTD
|
November 12, 1976 |
BIBHUTI BHUSAN DUTTA & ORS. Vs. RANJIT KUMAR DHAR
|
April 30, 1976 |
BIJOLI PROVA NANDY CHOWDHURY
Vs. STATE OF WEST BENGAL
|
June 25, 1976 |
BIJOY KUMAR SWAIKA
Vs. SHYAMSUNDAR SWAIKA
|
April 9, 1976 |
BILAS SINGH AND CO Vs. SIKHA RANI DATTA
|
June 30, 1976 |
BILAS SINGH AND CO. Vs. SIKHA RAINI DUTTA
|
July 30, 1976 |
BIMAL CHAND DHANDHIA Vs. STATE
|
February 12, 1976 |
BIMAL KUMAR CHANDRA Vs. STATE
|
June 23, 1976 |
BIMALANANDA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 23, 1976 |
BIPAD BHANJAN SARKAR Vs. STATE OF WEST BENGAL
|
August 13, 1976 |
BISHNUPADA JANA Vs. STATE OF WEST BENGAL
|
December 24, 1976 |
BISHNUPADA KUNKRI Vs. DISTRICT CONTROLLER FOOD AND SUPPLY
|
September 15, 1976 |
BIVA BANERJEE Vs. MANMATHA NATH BANERJEE
|
September 21, 1976 |
BRIJMOHANLAL RATHI & ANOTHER Vs. AMIN CHAND PYARELAL
|
March 19, 1976 |
BRITANNIA BISCUIT CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
April 22, 1976 |
BRITISH ELECTRICAL AND PUMPS P LTD Vs. INCOME TAX OFFICER B WARD
|
December 22, 1976 |
BRITISH PAINTS (INDIA) LTD Vs. UNION OF INDIA
|
July 26, 1976 |
BURN AND COMPANY LTD Vs. STATE OF WEST BENGAL
|
May 20, 1976 |
BUS OWNERS SAMANNOY COMMITTEE & ORS. Vs. REGIONAL TRANSPORT AUTHORITY & ORS.
|
March 18, 1976 |
CALCUTTA MEDICAL STORES Vs. STADMED PRIVATE LTD
|
December 14, 1976 |
CALCUTTA STATE TRANSPORT CORPORATION
Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1976 |
CALCUTTA STATE TRANSPORT CORPORATION Vs. LAKSHMI RANI PAL
|
November 11, 1976 |
CALCUTTA TRAMWAYS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1976 |
CENTRAL CALCUTTA INVESTMENTS PRIVATE LTD. Vs. HOSHANG SAPOORJI MEHTA
|
March 29, 1976 |
CENTURY ENKA LTD Vs. INCOME TAX OFFICER D WARD
|
April 29, 1976 |
CHANDI CHARAN NASKAR Vs. BHAGYADHAR MONDAL AND OTHERS
|
March 23, 1976 |
CHANDRA KANTO MAHATO
Vs. BANKA BEHARI MAHATO
|
January 22, 1976 |
CHANDRA MOHAN RAMKANAI
Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 27, 1976 |
CHANDRABATI DEBI Vs. BUDHIA BAI
|
July 30, 1976 |
CHANDRADIP PROSAD
Vs. JAGANNATH AGARWALLA
|
July 9, 1976 |
CHARMUGARIA TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1976 |
CHHOTALAL HARIRAM Vs. DILIP KUMAR CHATTERJEE
|
April 30, 1976 |
CHINTA HARAN DUTTA
Vs. STATE OF WEST BENGAL
|
July 5, 1976 |
CHITTA RANJAN GHOSE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 10, 1976 |
CHLORIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1976 |
COMMISSIONER OF GIFT TAX Vs. TARACHAND MEGHRAJ
|
June 24, 1976 |
COMMISSIONER OF INCOME TAX Vs. P B SHAH AND CO PVT LTD
|
August 2, 1976 |
COMMISSIONER OF INCOME TAX Vs. C K NAHA AND BROS
|
August 31, 1976 |
COMMISSIONER OF INCOME TAX Vs. PROVINCIAL FARMERS PVT LTD
|
February 14, 1976 |
COMMISSIONER OF INCOME TAX Vs. SABITRI CHATTERJEE
|
January 14, 1976 |
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MOTOR DEALERS ASSOCIATION
|
January 6, 1976 |
COMMISSIONER OF INCOME TAX Vs. DHADKA COLLIERY CO LTD
|
January 6, 1976 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL CEMENT MINES AND INDUSTRIES LTD
|
January 28, 1976 |
COMMISSIONER OF INCOME TAX Vs. COSSIPORE PROPERTIES
|
January 29, 1976 |
COMMISSIONER OF INCOME TAX Vs. S C GHOSAL
|
April 27, 1976 |
COMMISSIONER OF INCOME TAX Vs. ROBERTS MCLEAN AND CO LTD
|
May 6, 1976 |
COMMISSIONER OF INCOME TAX Vs. ION EXCHANGE INDIA LTD
|
May 4, 1976 |
COMMISSIONER OF INCOME TAX Vs. RAMJEEWAN SARAWGEE AND SONS
|
May 11, 1976 |
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRIC CO OF INDIA LTD
|
May 20, 1976 |
COMMISSIONER OF INCOME TAX Vs. EAST COAST COMMERCIAL CO
|
April 26, 1976 |
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
|
April 6, 1976 |
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO LTD
|
March 19, 1976 |
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MANUFACTURING CO LTD
|
March 17, 1976 |
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL D BENCH STADMED PVT LTD
|
March 19, 1976 |
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN AND NETTLEFOLD LTD
|
December 3, 1976 |
COMMISSIONER OF INCOME TAX Vs. J THOMAS AND CO PVT LTD
|
November 17, 1976 |
COMMISSIONER OF INCOME TAX Vs. PROVINCIAL FARMERS (PVT.) LTD.
|
February 4, 1976 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. GENERAL TEXTILES
|
December 9, 1976 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. RAM KUMAR AGARWALLA
|
April 9, 1976 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. JARDINE HENDERSON LTD
|
August 25, 1976 |
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. WILH WILHELMSEN CALCUTTA
|
November 17, 1976 |
COMMISSIONER OF INCOME TAX, WEST BENGAL II Vs. SRI U. C. KHERUKA, CALCUTTA
|
February 18, 1976 |
COMMISSIONER OF WAKFS Vs. SYAMAL KUMAR BOSE & ANR.
|
August 27, 1976 |
COMMISSIONER OF WAKFS & ORS. Vs. MOHOMMED ARIFF (MUTWALLI)
|
September 17, 1976 |
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS TO THE ESTATE OF SIR E C BENTHAL
|
January 19, 1976 |
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKALA LAL
|
December 7, 1976 |
CONTROLLER OF ESTATE DUTY Vs. EAPADIA B V ACCOUNTABLE PERSON TO THE ESTATE OF LATE V B KAPADA
|
April 4, 1976 |
CONTROLLER OF ESTATE DUTY Vs. B V KAPADIA
|
April 4, 1976 |
CONTROLLER OF ESTATE DUTY WEST BENGAL Vs. B V KAPADIA ACCOUNTABLE PERSON TO THE ESTATE OF LATE V B KAPADIA
|
April 9, 1976 |
CORPORATION OF CALCUTTA Vs. NAYANTARA LAW
|
March 18, 1976 |
CORPORATION OF CALCUTTA Vs. JUGAL KISHORE DHANDHANIA
|
April 22, 1976 |
CUSHROW RUSSY IRANI Vs. STATE
|
March 17, 1976 |
DASARATH LAL SHARMA Vs. UNION OF INDIA (UOI)
|
December 6, 1976 |
DEBA PROSAD BASU Vs. ASHRUKANA DAS
|
November 11, 1976 |
DEBABRATA MUKHERJEE Vs. GOURIPUR COMPANY LTD.
|
July 2, 1976 |
DEBRAJ ARYA Vs. JUDGE FIRST INDUSTRIAL TRIBUNAL, WEST BENGAL,
|
June 1, 1976 |
DEEPAK CHAKRAVARTI Vs. UNION OF INDIA
|
February 10, 1976 |
DELTA FORGING WORKS Vs. MANIK KARMAKAR
|
August 25, 1976 |
DHANPAT SINGH SURANA Vs. UNION OF INDIA
|
May 3, 1976 |
DHANRAJ JAIN Vs. B K BISWAS
|
January 14, 1976 |
DHIRENDRA KUMAR SAHA Vs. STATE OF WEST BENGAL
|
November 5, 1976 |
DHIRENDRA NATH PATRA DAS
Vs. AGRICULTURAL INCOME TAX OFFICER RANGE II
|
February 27, 1976 |
DIANA TEA COMPANY LTD. Vs. STATE OF WEST BENGAL & ORS.
|
July 2, 1976 |
DIPTI KUMAR SAIN Vs. STATE OF WEST BENGAL & ORS.
|
July 26, 1976 |
DIPU Vs. STATE
|
August 20, 1976 |
DULICHAND OMPRAKASH
Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1976 |
DURGA CHARAN SONAR Vs. KALIPROSAD SONAR
|
August 9, 1976 |
DURGAPADA CHAKRABORTY Vs. STATE
|
September 7, 1976 |
E. C. BOSE & CO. LTD & ORS. Vs. CALCUTTA DCOK LABOUR BOARD & ANR.
|
February 27, 1976 |
EASTERN EQUIPMENT AND SALES LTD Vs. MITSUI AND CO LTD
|
June 15, 1976 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. HAFIZ KHAN
|
May 13, 1976 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. WESTERN PLASTIC COMPANY
|
May 27, 1976 |
EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL Vs. MODERN INDIA CONSTRUCTION COMPANY LTD
|
June 23, 1976 |
EXICISE COMMISSIONER WEST BENGAL Vs. NARESHCHANSRA BOSE
|
May 19, 1976 |
F. COHEN Vs. W.W. GAYRAUD
|
July 9, 1976 |
G D BHATTAR Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL
|
January 28, 1976 |
G S ATWAL AND CO Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
November 25, 1976 |
GAGALBHAI JUTE MILLS Vs. STATE OF WEST BENGAL
|
March 29, 1976 |
GAGANENDRA KUMAR GHOSE Vs. STATE OF WEST BENGAL
|
September 8, 1976 |
GANESH CHANDRA DAS Vs. DIRECTOR OF RATIONING & ORS.
|
December 24, 1976 |
GANESH CHANDRA MUKHERJI
Vs. GOPAL CHANDRA HAZRA
|
August 23, 1976 |
GANESH PROPERTIES PVT. LTD. Vs. CORPORATION OF CALCUTTA
|
September 17, 1976 |
GANGA BISHAN BANSHILAL Vs. UNION OF INDIA (UOI)
|
January 16, 1976 |
GENERAL MANAGER EASTERN RAILWAY Vs. BIBHUTI BHUSAN ROY
|
August 13, 1976 |
GENERAL MANAGER EASTERN RAILWAY Vs. BIBHUTI BHUSAN ROY
|
August 8, 1976 |
GHASI RAM SARMA Vs. DURGA DEVI KULTIA
|
March 12, 1976 |
GOBINDA LAL SHAW Vs. TARAK NATH PAUL
|
July 9, 1976 |
GOLAM KIBRIA MOLLA
Vs. ABDUR ROUF MOLLA
|
February 23, 1976 |
GOPAL CHAND SEN Vs. INCOME TAX OFFICER
|
June 8, 1976 |
GOPAL KRISHNA MUKHERJEE AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
April 30, 1976 |
GOPIRAM BANKA Vs. COLLECTOR OF CENTRAL EXCISE
|
May 28, 1976 |
GORACHAND DAS Vs. DIPALI DAS
|
April 9, 1976 |
GOUR CHANDRA SINHA Vs. BATA KRISHNA GHOSE
|
December 12, 1976 |
GOUR CHANDRA SINHA Vs. BATA KRISHNA GHOSH
|
December 16, 1976 |
GOURI SANKAR MUKHERJEE Vs. UNION OF INDIA
|
September 17, 1976 |
GOURMOHAN BANDOPADHYAYA Vs. LAXMI NARAYAN KARMAKAR
|
December 6, 1976 |
GRAHAMS HOMES AT KALIMPONG Vs. STATE OF WEST BENGAL
|
June 29, 1976 |
GRAND SMITHY WORKS Vs. STATE OF BIHAR
|
January 30, 1976 |
GURDIAL SINGH Vs. ANIMESH CHANDRA ROY GUPTA
|
February 20, 1976 |
H. K. PAUL & BROTHERS PVT. LTD. 3/3 MAHARSHRI DEBENDRA ROAD, CALCUTTA-7 Vs. COMMERCIAL TAX OFFICER, JORASANKO CHARGE, 14, BELIAGHATA RAOD, CALCUTTA
|
February 27, 1976 |
HANUMAN ESTATES PVT. LTD. Vs. DHANUKA INDUSTRIES PVT. LTD.
|
January 30, 1976 |
HARA SANKAR CHATTERJEE Vs. BELA RANI CHATTERJEE
|
February 23, 1976 |
HARI CHARAN PAL
Vs. SIDDHESWAR PAL
|
July 30, 1976 |
HARIPUR FARMERS SYNDICATE LTD Vs. UNION OF INDIA
|
August 26, 1976 |
HINDUSTAN STEEL LTD Vs. K S NAIR
|
August 6, 1976 |
HINDUSTHAN GAS & INDUSTRIES LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS & ORS.
|
January 16, 1976 |
HINDUSTHAN STEEL LTD Vs. STATE OF WEST BENGAL
|
January 29, 1976 |
HIRANBALA DEVI Vs. BISHNUPADA BHATTACHARYA
|
April 2, 1976 |
HIRENDRA KUMAR MITTER
Vs. SUDHANGSHU SHEKHAR PAUL
|
May 21, 1976 |
HIRENDRA NATH MALLICK AND OTHER Vs. RAM RATAN DEY
|
September 16, 1976 |
HOSSAIN BIBI Vs. ENAYATULLA KHAN
|
July 9, 1976 |
HRIDAY CHAND PATRA Vs. BHABARANI DASI AND OTHERS
|
November 29, 1976 |
HUKUM CHAND JAIN Vs. UNION OF INDIA & ORS.
|
January 22, 1976 |
HUKUM CHAND JUTE MILLS LTD Vs. STATE OF WEST BENGAL
|
February 16, 1976 |
HUKUMCHAND SUGAR MILLS LIMITED Vs. STATE OF WEST BENGAL AND ORS.
|
February 16, 1976 |
I C I INDIA PVT LTD Vs. GIFT TAX OFFICER B WARD
|
March 9, 1976 |
IJJAT ALI MANDAL Vs. HAREKRISHNA MAJUMDAR
|
June 1, 1976 |
IMPERIAL CHEMICAL INDUSTRIES LIMITED Vs. CONTROLLER GENERAL OF PATENTS
|
December 13, 1976 |
INCOME TAX OFFICER Vs. MAHADEO LAL TULSIAN
|
September 21, 1976 |
INCOME TAX OFFICER CENTRAL Vs. GHANSHYAMDAS JATIA
|
April 30, 1976 |
INCOME TAX OFFICER G WARD Vs. SELECTED DALURBAND COAL CO P LTD
|
December 24, 1976 |
INCOME TAX OFFICER I WARD Vs. B N BHATTACHARYA
|
December 3, 1976 |
INDIA JUTE CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
April 2, 1976 |
INDIA JUTE COMPANY LTD Vs. REGIONAL DIRECTOR WEST BENGAL REGION EMPLOYEES STATE INSURANCE CORPORATION
|
November 9, 1976 |
INDIAN IRON AND STEEL CO LTD Vs. NINTH INDUSTRIAL TRIBUNAL AND OTHERS
|
November 10, 1976 |
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD Vs. MANZOOR ASHAN
|
April 9, 1976 |
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1976 |
INDRA NARAYAN LAIK Vs. COMMERCIAL TAX OFFICER
|
February 19, 1976 |
J K AND SONS Vs. DY SECY LAND AND LAND REVENUE DEPTT
|
August 23, 1976 |
J K STEEL AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1976 |
J N ROY Vs. DIVISIONAL SUPERINTENDENT EASTERN RAILWAY
|
May 28, 1976 |
JAGADISH CHANDRA CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 10, 1976 |
JAGAT ENTERPRISES
Vs. ANUP KUMAR DAW
|
November 24, 1976 |
JAGAT ENTERPRISES Vs. ANUP KUMAR DAW
|
November 8, 1976 |
JANAK LTD Vs. STATE
|
December 3, 1976 |
JASKARAN SINGHI Vs. SUB
|
December 16, 1976 |
JATINDRA NATH MOUR & ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE, HOWRAH & ORS.
|
November 30, 1976 |
JAYANTILAL MORAKHIA Vs. UNION OF INDIA
|
August 8, 1976 |
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER J WARD
|
February 18, 1976 |
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER
|
March 9, 1976 |
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
January 5, 1976 |
JESSOPS CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES W B
|
March 17, 1976 |
JITENDRA MOHAN SAHA Vs. DISTRICT MAGISTRATE
|
February 18, 1976 |
JITENDRA NATH DAS
Vs. BIJOY LAL DAS
|
March 22, 1976 |
JITENDRA NATH DAS
Vs. KALYAN KR BANERJEE
|
August 3, 1976 |
JITENDRA NATH GHOSH Vs. STATE
|
January 21, 1976 |
JIYAJEERAO COTTON MILLS LTD Vs. INCOME TAX OFFICER C WARD
|
March 2, 1976 |
JYOTISH CHANDRA RAKHIT
Vs. PARBATI BALA
|
July 12, 1976 |
K M WAHI Vs. STATE OF WEST BENGAL
|
September 9, 1976 |
K VASUDEVA RAO Vs. JADU NANDAN TRIVEDI
|
July 27, 1976 |
K.B. DEBNATH Vs. STATE
|
February 12, 1976 |
K.V. NATH Vs. CHIEF PERSONNEL OFFICER, SOUTH EASTERN RAILWAY AND OTHERS
|
March 18, 1976 |
KADAMBINI TEA CO. LTD. Vs. STATE OF WEST BENGAL
|
September 20, 1976 |
KALI PROSAD PODDAR Vs. ADDL. DISTRICT MAGISTRATE, HOWRAH & ORS.
|
July 15, 1976 |
KALIMUDDIN AHMMED Vs. STATE OF WEST BENGAL
|
June 4, 1976 |
KALIPADA DINDA Vs. KARTICK CHANDRA HAIT
|
September 16, 1976 |
KAMAL KRISHNA BHATTACHARYA Vs. STATE OF WEST BENGAL
|
September 3, 1976 |
KAMAL KRISHNA DE Vs. STATE
|
August 18, 1976 |
KAMALESH KUMAR MEHTA
Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1976 |
KANAILAL CHAKRABORTY Vs. UNIVERSITY OF CALCUTTA
|
June 3, 1976 |
KANAILAL CHATTAPADHYA Vs. SATYENDRA NATH MAZUMDAR
|
September 4, 1976 |
KANAILAL DUTTA
Vs. SADHAN CHANDRA SANTRA
|
August 27, 1976 |
KANCHAN KEORA Vs. GOPAL CHANDRA GHOSE
|
August 11, 1976 |
KANHAIYALAL AGARWALA Vs. UNION OF INDIA
|
February 24, 1976 |
KANHAIYALAL PATWARI Vs. CORPORATION OF CALCUTTA
|
December 24, 1976 |
KARTIK CHANDRA BERA
Vs. BHUSAN CHANDRA GURIA
|
September 10, 1976 |
KASSEM ALI TARAFDAR Vs. STATE OF WEST BENGAL & ORS.
|
July 21, 1976 |
KATRAS JHERRIAH COAL Vs. KAMAKHYA PAL
|
February 18, 1976 |
KESHAB CHANDRA GHOSE Vs. STATE OF WEST BENGAL & ORS.
|
April 23, 1976 |
KIRAN SANKAR DEB GUPTA Vs. STATE OF WEST BENGAL
|
March 8, 1976 |
KISHORI LAL LAKKAR
Vs. INCOME TAX OFFICER A WARD
|
January 7, 1976 |
KRISHNADHONE CHATTERJEE Vs. AJIT KUMAR MITRA
|
September 2, 1976 |
KSHETRA MOHAN DAS Vs. SRIHARI CHARAN DAS
|
August 26, 1976 |
L MADANLAL ALUMINIUM P LTD Vs. INCOME TAX OFFICER
|
September 8, 1976 |
LALIT MOHUN DUTTA
Vs. BASUDEB DUTTA
|
June 4, 1976 |
LATIKA SHARMA SARKAR
Vs. UNIVERSITY OF CALCUTTA
|
February 9, 1976 |
LATIKA SHARMA SARKAR Vs. UNIVERSITY OF CALCUTTA AND ANR.
|
January 29, 1976 |
LIONEL EDWARDS LTD Vs. LABOUR ENFORCEMENT OFFICER
|
September 15, 1976 |
LUXMI SALT PVT LTD Vs. BHANWARLAL BIJAY KUMAR
|
July 2, 1976 |
M P AGARWALA AND CO Vs. DIRECTOR OF ENTRY TAX
|
December 3, 1976 |
M/S. ASIATIC OXYGEN LTD. & ORS. Vs. THE STATE
|
July 5, 1976 |
MADAN MOHAN GHOSH Vs. MADAN MOHAN GHOSH
|
July 7, 1976 |
MADAN PRODHAN ALIAS MUNNA Vs. STATE OF WEST BENGAL
|
January 7, 1976 |
MAHABIR PRASAD BANSAL Vs. STATE OF WEST BENGAL & ORS.
|
July 20, 1976 |
MAHAMMAD SALEM JAN MIA Vs. STATE OF WEST BENGAL
|
June 16, 1976 |
MAHANANDA MAZUMDAR Vs. KUNJA BEHARI ACHARI
|
August 6, 1976 |
MAHENDRA NATH MANDAL Vs. BANAMALI MONDAL
|
February 20, 1976 |
MALAY KUMAR BERA Vs. RABINDRA NATH BERA
|
September 7, 1976 |
MALIRAM JOSHI Vs. RAMJILAL SHARMA
|
June 8, 1976 |
MAMUDA KHATEEN Vs. BENIYAN BIBI
|
August 12, 1976 |
MANDAL AND MAJUMDAR CONSTRUCTION CO Vs. STATE OF WEST BENGAL
|
July 22, 1976 |
MANINDRA NATH ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 22, 1976 |
MD. HAIDER Vs. NURAN AHMED
|
September 8, 1976 |
MEGHNAD GHOSE Vs. INDU BHUSAN GHOSE
|
June 7, 1976 |
MESSRS WHEATEN PRODUCTS Vs. STATE OF WEST BENGAL
|
June 28, 1976 |
MIHIRBALA Vs. STATE OF WEST BENGAL
|
May 31, 1976 |
MINA DASI Vs. GOURI SANKAR GUHA & ORS.
|
May 18, 1976 |
MOHIDDIN MOLLA
Vs. JITENDRANATH KARMAKAR
|
January 14, 1976 |
MOHINI MOHAN BISWAS Vs. UNION OF INDIA AND OTHERS
|
March 26, 1976 |
MONI PROSAD SINGH Vs. STATE OF WEST BENGAL
|
August 10, 1976 |
MONI PROSAD SINGH Vs. STATE OF WEST BENGAL
|
August 8, 1976 |
MONOJ KANTI BOSE Vs. BANK OF INDIA
|
January 22, 1976 |
MONORANJAN TARAN Vs. STATE OF WEST BENGAL
|
June 15, 1976 |
MRITYUNJOY SADHUKHAN Vs. DEPUTY COMMISSIONER (B. & P.) CORPORATION OF CALCUTTA
|
March 23, 1976 |
MULCHAND BOTHRA Vs. UNION OF INDIA
|
February 11, 1976 |
MURARI MOHAN MITRA Vs. INDRA NARAYAN KUNDU
|
April 1, 1976 |
MURARKA PAINT & VARNISH WORK LTD. Vs. UNION OF INDIA
|
June 8, 1976 |
MUSHAQUE MONDAL Vs. JOYSUN BIBI
|
March 24, 1976 |
N. G. PAUL & CO., GAIRKATA, DISTT. JALPAIGURI Vs. INCOME-TAX OFFICER, "A" WARD, JALPAIGURI
|
March 12, 1976 |
NAGENDRA LAL SAHA Vs. AJIT KUMAR BAISYA SAHA
|
February 20, 1976 |
NAIMA BIBI Vs. LODNA COLLIERY CO 1920 LTD
|
September 16, 1976 |
NAKUL CHANDRA ROY KARMAKAR Vs. PANKAJINI BISWAS
|
August 18, 1976 |
NAMITA DHAR Vs. AMALENDU SEN
|
December 9, 1976 |
NANDALAL BANERJEE Vs. STATE OF WEST BENGAL
|
March 25, 1976 |
NARESH CHANDRA MALLICK Vs. STATE
|
September 3, 1976 |
NAZIBAR RAHMAN MOLLA Vs. DILIP KUMAR ROY
|
June 24, 1976 |
NESAR ALI Vs. ASHRAF ALI
|
August 3, 1976 |
NETAI CHAND MULLICK Vs. BISWANATH MULLICK & ORS.
|
July 23, 1976 |
NETAI CHANDRA GHOSE Vs. PHANI BHUSAN BISWAS
|
February 12, 1976 |
NEW BANGASREE BASTRALAYA AND ANOTHER Vs. RAMANLAL PHURMA KARTA
|
May 6, 1976 |
NIBARAN SARKAR Vs. KAMALA RANJAN HAZRA
|
February 16, 1976 |
NIKUNJA BEHARI CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 14, 1976 |
NIRANJAN MODAK
Vs. LAKSHMI NARAYAN GUIN
|
January 28, 1976 |
NIRMAL KUMAR BANERJEE
Vs. PANIHATI CO OPERATIVE BANK LTD
|
December 8, 1976 |
NIRMALA BALA SEN
Vs. JATINDRA NATH SEN
|
December 22, 1976 |
NITYA KUMAR CHATTERJEE
Vs. SUKHENDU CHANDRA
|
November 24, 1976 |
NRIPENDRA MOHAN GHOSH CHOWDHURY Vs. TRIPTI RANI CHAKRABORTY
|
July 7, 1976 |
NURJAHAN BIBI
Vs. MD KAJIM ALI
|
August 20, 1976 |
OGARHMULL CHODHURY & CO. 26, BURTOLLA STREET, CALCUTTA Vs. COMMERCIAL TAX OFFICER, BUREAU OF INVESTIGATION, FINANCE (TAXATION) DEPARTMENT, STEPHEN HOUSE, 4TH FLOOR, DALHOUSIE SQUARE EAST, CALCUTTA
|
July 2, 1976 |
OGURMULL CHOUDHURY Vs. CENTRAL BANK OF INDIA
|
May 7, 1976 |
OM PRAKASH GUPTA
Vs. COMMERCIAL TAX OFFICER
|
May 20, 1976 |
P K ROY Vs. BIMALA MUKHERJEE
|
July 8, 1976 |
PADMA LTD Vs. STATE OF WEST BENGAL
|
September 21, 1976 |
PANAMA PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1976 |
PANNALAL SHAW Vs. MANI BHUSAN PAUL
|
November 26, 1976 |
PATAI SHEIKH Vs. STATE OF WEST BENGAL
|
June 8, 1976 |
PATHIDHAR SAW MILL Vs. BIMAL KRISHNA PAL
|
March 20, 1976 |
PATTIDHAR SAW MILL
Vs. BIMAL KRISHNA PAL
|
March 26, 1976 |
PODDAR PROJECT LTD Vs. JIWAN KRISHNA DEY
|
August 11, 1976 |
PRADIP KUMAR SAHA
Vs. LAKSMI NARAYAN DUTTA
|
September 7, 1976 |
PRAFULLA BALA DEBI Vs. STATE OF WEST BENGAL
|
April 9, 1976 |
PRANATI DAS Vs. SASANKA SENGUPTA
|
July 22, 1976 |
PRASANTA KUMAR DAS Vs. UNION OF INDIA (UOI)
|
July 23, 1976 |
PRASANTA KUMAR GHOSH Vs. VICE CHANCELLOR UNIVERSITY OF CALCUTTA
|
April 2, 1976 |
PRAYAG DEB GANGULY
Vs. RAMA ROY
|
August 25, 1976 |
PROTIMA DUTTA Vs. STATE
|
December 12, 1976 |
PUSHPALATA MONDAL Vs. CORPORATION OF CALCUTTA
|
November 9, 1976 |
PUSHPALATA MONDAY AND ANR. Vs. CORPORATION OF CALCUTTA
|
November 16, 1976 |
RABINDRA NATH CHAKRAVARTY Vs. UNION OF INDIA & ORS.
|
May 28, 1976 |
RADHANATH DAS Vs. CHITTARANJAN DAS
|
April 9, 1976 |
RADHARAMAN PURKAYET Vs. SADHAN CHANDRA BARIK
|
November 26, 1976 |
RADHESHYAM BASAK
Vs. SANTOSH KUMAR BASAK
|
August 23, 1976 |
RAIPADA PRAMANIK
Vs. STATE OF WEST BENGAL
|
September 3, 1976 |
RAJANI KANTO ALIAS MADHUSUDAN GHOSE Vs. SM. NILIMA DUTTA & ANR.
|
January 1, 1976 |
RAJINDER MOHAN BHANDARI
Vs. INCOME TAX OFFICER
|
February 24, 1976 |
RAM CHANDRA MAITY Vs. SUDHIR CHANDRA MONDAL
|
November 11, 1976 |
RAM CHANDRA MAITY Vs. SUDHIR CHANDRA MONDAL
|
November 8, 1976 |
RAM CHANDRA SARMA Vs. STATE OF WEST BENGAL
|
May 21, 1976 |
RAM CHANDRA THAKORLAL MEHTA Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF WEST BENGAL
|
July 28, 1976 |
RAM DAS PANDEY Vs. STATE OF WEST BENGAL
|
August 23, 1976 |
RAM KISSEN SHAW Vs. CHANDRAVATI SHAW
|
June 8, 1976 |
RAM KUMAR SHEW CHANDRAI A FIRM Vs. DOMINION OF INDIA NOW THE UNION OF INDIA UOI
|
April 9, 1976 |
RAM KUMAR SHEW CHANDRAI ALIAS RAM KUMAR SHEW CHANDRAI Vs. UNION OF INDIA
|
March 18, 1976 |
RAMAPATI DAS Vs. DR. NALINI RANJAN SANTRA
|
November 10, 1976 |
RAMCHANDRA PANDE
Vs. STATE OF WEST BENGAL
|
January 9, 1976 |
RAMENDRA NATH GANGULY Vs. ASHUTOSH SAHA
|
January 22, 1976 |
RAMENDRA NATH GANGULY Vs. ASHUTOSH SAHA
|
January 12, 1976 |
RATHINDRA NATH MITRA
Vs. ANGUR BALA MULLICK
|
March 1, 1976 |
REFORM FLOUR MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1976 |
RUSSELL PROPERTIES PVT LTD Vs. A CHOWDHURY ADDL COMMISSIONER OF INCOME TAX
|
May 6, 1976 |
S M BOSE Vs. P K VERMA
|
April 14, 1976 |
SACHI NATH GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
September 2, 1976 |
SACHINDRA NATH MAITY Vs. UNION OF INDIA
|
August 13, 1976 |
SACHINDRA NATH SARKAR Vs. BINAPANI BASU
|
January 30, 1976 |
SAFURA BIBI Vs. RAM PRASAD SAW
|
December 1, 1976 |
SAIFUDDIN EBRAHIMBHAI VADNAGARWALLA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 30, 1976 |
SAKTIPADA MANDAL Vs. COLLECTOR DISTRICT HOOGHLY
|
January 20, 1976 |
SAMAR ROY CHOWDHURY
Vs. SNIGDHA ROY CHOWDHURY
|
September 16, 1976 |
SAMARENDRAJIT SHAW
Vs. COLLECTOR OF EXCISE CALCUTTA
|
July 5, 1976 |
SAMBHU CHARAN SAHA Vs. INDU BALA SAHA
|
July 19, 1976 |
SAMSUL HAGUE MOLLA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
September 1, 1976 |
SANDERSONS AND MORGANS Vs. INCOME TAX OFFICER, "A" WARD, DISTRICT III(1), CALCUTTA, AND OTHERS.
|
November 25, 1976 |
SANDHYA MUKHATI & ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE, 24 PARGANAS & ORS.
|
July 21, 1976 |
SANKAR LAL AGARWALLA & ORS. Vs. UNION OF INDIA & ORS.
|
January 20, 1976 |
SANKARIBALA DUTTA Vs. ASITA BARANI DASI
|
August 20, 1976 |
SARASWATI DEBI Vs. SATYA NARAYAN GUPTA
|
June 16, 1976 |
SARBESWAR PANDA Vs. BIBHABASU PANDA
|
February 17, 1976 |
SASANKA SEKHAR DAS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
December 6, 1976 |
SASHI BHUSAN MITRA Vs. RAMLAL MITRA
|
September 1, 1976 |
SASTIRAM GHOSH & ORS. Vs. SANKARIBALA DASSI & ORS.
|
February 9, 1976 |
SATYA RANJAN DHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 9, 1976 |
SATYANARAYAN AGARWALLA Vs. STATE
|
September 8, 1976 |
SATYANARAYAN JHUNJHUNWALA
Vs. PUNJAB NATIONAL BANK LTD
|
February 24, 1976 |
SATYANARAYAN SARAF
Vs. ASSISTANT CONTROLLER A WARD
|
June 16, 1976 |
SATYANARAYANJEE Vs. S C CHUNDER
|
November 25, 1976 |
SEN RALEIGH LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 9, 1976 |
SERAJ SHEIKH Vs. DISTRICT MAGISTRATE MURSHIDABAD
|
March 26, 1976 |
SERAMPORE BANDEL BUS ASSOCIATION Vs. SERAMPORE BUS ASSOCIATION ROUTE NO 3
|
September 8, 1976 |
SERAMPORE BANDEL BUS ASSOCIATION ROUTE NO. 2 Vs. SERAMPORE BANDEL BUS ASSOCIATION ROUTE NO. 3
|
September 6, 1976 |
SHALIMAR PAINTS Vs. 8TH INDUSTRIAL TRIBUNAL
|
July 27, 1976 |
SHALIMAR PAINTS LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
July 27, 1976 |
SHETHIA MINING AND MANUFACTURING CORPORATION LTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
February 16, 1976 |
SHIB BANERJEE PROPERTIES AND CONSTRUCTION PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1976 |
SHIVA PRASAD AGARWAL Vs. SEMICONDUCTORS LTD.
|
January 27, 1976 |
SHYAM SUNDAR JALAN Vs. STATE
|
July 5, 1976 |
SHYAM SUNDAR JALAN AND ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. STATE
|
January 27, 1976 |
SHYAMSHER BISWAS Vs. STATE
|
December 6, 1976 |
SIBENDRA NATH KANJILAL Vs. GANESH CHANDRA BASU
|
January 31, 1976 |
SIDESWAR BISWAS Vs. STATE OF WEST BENGAL
|
April 9, 1976 |
SIEMENS (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
May 28, 1976 |
SIEMENS INDIA LTD Vs. COMMERCIAL TAX OFFICER BHOWANIPORE CHARGE
|
June 14, 1976 |
SITARAM SREE GOPAL
Vs. CERTIFICATE OFFICER
|
February 20, 1976 |
SJSIR KUMAR MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
|
May 26, 1976 |
SM. PADMABATI DASSI AND OTHERS Vs. BISWANATH DHAR AND OTHERS
|
April 9, 1976 |
SONAPORE TEA CO. PVT. LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 3, 1976 |
SOURINDRA LAL DAS & ANR. Vs. LATIKA DAS
|
July 19, 1976 |
SOUTH KARANPURA COAL COMPANY LTD. Vs. UNION OF INDIA (UOI)
|
February 18, 1976 |
SOVA RANI DASI Vs. PARUL RANI CHOWDHURY
|
September 7, 1976 |
SRI DURGA TRANSPORT SERVICE Vs. APPELLATE SUBCOMMITTEE, STATE TRANSPORT AUTHORITY
|
February 9, 1976 |
SRI DURGA TRANSPORT SERVICE Vs. APPELLATE SUB-COMMITTEE OF THE STATE TRANSPORT AUTHORITY
|
February 3, 1976 |
SRI ISWAR BURO SHIB THAKUR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 4, 1976 |
SRI RANJAN KUMAR SAHA Vs. PRINCIPAL, MEDICAL COLLEGE, CALCUTTA AND OTHERS
|
March 25, 1976 |
STATE Vs. PRAKASH CH DE
|
September 13, 1976 |
STATE Vs. BIKASH CH. MAJUMDAR
|
June 6, 1976 |
STATE Vs. BEJOY KR. CHATTERJEE
|
December 16, 1976 |
STATE BANK OF INDIA Vs. BARID BARAN BANERJEE
|
May 31, 1976 |
STATE OF WEST BENGAL
Vs. KOHINOOR TEA CO LTD
|
June 2, 1976 |
STATE OF WEST BENGAL
Vs. MIR FAKIR MOHAMMAD
|
July 21, 1976 |
STATE OF WEST BENGAL Vs. A S NARAYANA
|
July 6, 1976 |
STATE OF WEST BENGAL Vs. AJIT KUMAR MUKHERJEE
|
June 22, 1976 |
STATE OF WEST BENGAL Vs. SARDA AND SONS
|
September 7, 1976 |
STATE OF WEST BENGAL Vs. ORIENTAL RUBBER WORKS
|
August 19, 1976 |
STATE OF WEST BENGAL Vs. L M DAS
|
February 24, 1976 |
STATE OF WEST BENGAL Vs. SOMENDRA NATH LAHIRI
|
April 29, 1976 |
STATE OF WEST BENGAL Vs. SAILENDRA KUMAR SEN
|
November 9, 1976 |
STATE OF WEST BENGAL Vs. AJIT BARAN CHAKRAVORTY
|
November 19, 1976 |
SUBDIVISIONAL LAND REFORMS OFFICER Vs. UKHARA FOREST AND FISHERIES LTD
|
August 27, 1976 |
SUBIR GHOSH Vs. INDIAN IRON AND STEEL CO LTD
|
September 22, 1976 |
SUBIR GHOSH Vs. INDIAN IRON & STEEL CO.
|
September 12, 1976 |
SUBURBAN INDUSTRIAL WORKS
Vs. COLLECTOR OF CENTRAL EXCISE
|
July 21, 1976 |
SUDARSHAN GHOSH
Vs. JANAKINATH PANDIT
|
March 24, 1976 |
SUDHENDU NATH BANERJEE Vs. BHUPATI CHARAN CHAKRABORTY
|
March 2, 1976 |
SUDHIR CH MUKHERJEE Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
|
January 20, 1976 |
SUDHIR CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 9, 1976 |
SUDHIR KUMAR PAUL
Vs. INDU PROVA GHOSE
|
February 16, 1976 |
SUGANCHAND CHANDANMAL
Vs. INCOME TAX OFFICER
|
March 2, 1976 |
SUKLA CHOUDHURY Vs. MANJOLYN TWEEDIE
|
May 7, 1976 |
SUMITRA DEVI AGARWALLA Vs. SULEKHA KUNDU
|
February 24, 1976 |
SUN ENGINEERING WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 17, 1976 |
SUNDERLAL AND SONS
Vs. YAGENDRA NATH SINGH
|
February 4, 1976 |
SUNIL KUMAR BANERJEE Vs. SM. SHYAMABALA SHAW
|
March 25, 1976 |
SUNIL KUMAR MUKERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
September 22, 1976 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JAYDEB PAUL
|
January 14, 1976 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DEONANDAN ROY
|
September 9, 1976 |
SUSAMA BALA DEVI AND OTHERS Vs. ANATH NATH TARAFDAR AND OTHERS
|
June 25, 1976 |
SUSHIL CHANDRA ROY CHOWDHURY Vs. SAMBHU NATH SAHA
|
February 12, 1976 |
T C BANERJEE Vs. B V S RAO
|
January 30, 1976 |
TAPAN KUMAR GHOSAL Vs. STATE OF WEST BENGAL & ANR.
|
January 21, 1976 |
TARAMONI CHAKRABORTY Vs. MD ALI HAIDER
|
June 4, 1976 |
TARAMONI DASI
Vs. KALIDASI MAJHI
|
December 3, 1976 |
TARASANKAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
July 28, 1976 |
TECHNICIANS STUDIO P LTD Vs. LILA GHOSH
|
May 6, 1976 |
TILAK CHANDRA MONDAL Vs. MOHAMMAD SAHADAT MONDAL
|
May 11, 1976 |
TINSUKIA DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1976 |
TRIDIBESH BOSE Vs. BALADEV BASU
|
August 23, 1976 |
TURNER MORRISON AND COMPANY LIMITED Vs. ASSTT COLLECTOR OF CUS FOR EXPORTS II
|
May 4, 1976 |
UNION CARBIDE CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
May 10, 1976 |
UNION OF INDIA Vs. CONSULTANTS FOR INDUSTRIES P LTD
|
April 9, 1976 |
UNION OF INDIA Vs. VIJAY CHEMICAL AND CELLULOID WORKS LTD
|
February 18, 1976 |
UNION OF INDIA Vs. CHINOY CHABLANI AND CO
|
March 15, 1976 |
UNION OF INDIA Vs. TATA MILLS LTD
|
September 17, 1976 |
UNION OF INDIA Vs. P C CHOUDHURY
|
July 16, 1976 |
UNION OF INDIA Vs. TITAGHUR PAPER MILLS CO
|
August 12, 1976 |
UNION OF INDIA Vs. BUILDERS ASSOCIATION OF INDIA
|
August 3, 1976 |
UNION OF INDIA Vs. SUSANTA KUMAR MUKHERJEE
|
November 29, 1976 |
UNION OF INDIA Vs. M L DALMIYA AND CO LTD
|
September 21, 1976 |
UNION OF INDIA Vs. JAGADISH CHANDRA AGARWAL
|
June 25, 1976 |
UNION OF INDIA (UOI) Vs. S. LACHMAN
|
July 9, 1976 |
UNION OF INDIA (UOI) Vs. BROOKE BOND INDIA PVT. LTD.
|
February 19, 1976 |
UNION OF INDIA (UOI) Vs. COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE
|
March 8, 1976 |
UNION OF INDIA (UOI) Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT LABOUR COURT
|
March 9, 1976 |
UNITED BANK OF INDIA
Vs. PRABHAS CH DEB
|
September 7, 1976 |
UNIVERSAL TRADING CO. Vs. PRAFULLA KUMAR SARKAR
|
July 28, 1976 |
VISHAN SWARUP AGARWALLA Vs. INCOME-TAX OFFICER, A WARD, DIST. 1(1) CALCUTTA, NO. 40, STRAND ROAD, CALCUTTA
|
March 22, 1976 |
VISHNU AGENCIES P LTD Vs. SRIRAM SAHAKARI GRIH NIRMAN SAMITY LTD
|
May 21, 1976 |
WALDIES LTD Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1976 |
WALI MD. MIDDYA & ORS. Vs. COMMISSIONER OF WAKFS WEST BENGAL & ORS.
|
February 25, 1976 |
Y L AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1976 |