A E G CARAPIET Vs. A Y DERDERIAN
|
May 17, 1960 |
ABBAS ALI Vs. COMMISSIONERS OF TITAGHAR MUNICIPALITY
|
January 21, 1960 |
ABDUL HALIM Vs. STATE OF WEST BENGAL
|
August 12, 1960 |
ABDUL KHAIR Vs. NAZIR HOSSAIN
|
February 29, 1960 |
ABDUS SAMAD
Vs. MAJITAN BIBI
|
August 30, 1960 |
ABINASH CHANDRA MONDAL
Vs. MATILAL MUKHERJEE
|
March 15, 1960 |
AGARWAL TRADING CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 16, 1960 |
AHMED ALI KHAN Vs. IVY CLAIRE NABI BUKSH
|
February 15, 1960 |
AJIT K SAHA Vs. NAGENDRA N SAHA
|
February 16, 1960 |
AJIT KUMAR BHUNIA
Vs. KANAN BALA DEYI
|
January 4, 1960 |
ALFRED MORRIS DEANE
Vs. COMMISSIONER OF POLICE CALCUTTA
|
January 4, 1960 |
AMALA BALA DEBI Vs. SARAT CHANDRA GUPTA SARMA
|
September 5, 1960 |
AMULYA RATAN MUKHERJEE
Vs. DEPUTY CHIEF MECHANICAL ENGINEER EASTERN RLY
|
June 20, 1960 |
AMULYA RATAN NAYEK
Vs. STATE OF WEST BENGAL
|
June 8, 1960 |
ANANDA MOYEE DEBI Vs. DURGESH NANDINI DEBI
|
June 28, 1960 |
ANANTA KUMAR SAHA Vs. CHARU CHANDRA MUKHERJEE
|
January 18, 1960 |
ANIL CHANDRA GANGULY Vs. SATI PROSANNA BHOWMICK
|
May 27, 1960 |
ANIL KUMAR MUKHERJEE Vs. MALIN KUMAR MAZUMDAR
|
July 18, 1960 |
ANIL KUMAR UPADHAYA
Vs. P K SARKAR
|
July 4, 1960 |
ANITENDSA NATH MITTER Vs. STATE OF WEST BENGAL
|
December 7, 1960 |
ANNAPUBNA SEAL Vs. TIOWRIE DUTT
|
September 19, 1960 |
ANNAPURNA SEAL Vs. TINCOWRIE DUTT
|
September 19, 1960 |
ARJU ALIAS JOGESWAR KUMAR Vs. STATE
|
August 5, 1960 |
ASHALATA BISWAS Vs. SUDHIR KUMAR ADDYA
|
January 13, 1960 |
ASIATIC SOCIETY Vs. CORPORATION OF CALCUTTA
|
December 22, 1960 |
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. MERCANTILE EXPRESS CO LTD
|
July 29, 1960 |
B N ELIAS AND CO PRIVATE LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
July 15, 1960 |
B N ELIAS AND CO PRIVATE LTD Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT
|
April 7, 1960 |
B R HERMAN AND MOHATTA INDIA LTD Vs. PRAN BALLAV MAJUMDAR
|
February 29, 1960 |
BAIDYA NATH DE Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1960 |
BAJRANGLAL AGARWALA Vs. UNION OF INDIA
|
May 6, 1960 |
BALLYGUNGE ESTATES LIMITED Vs. SACHINDRA NATH MUKHERJEE
|
March 14, 1960 |
BALYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD Vs. STATE
|
July 15, 1960 |
BARABONE COAL CONCERN LTD Vs. STATE
|
June 21, 1960 |
BASANTA KUMAR SEN Vs. COLLECTOR OF LAND CUSTOMS CALCUTTA
|
June 10, 1960 |
BECHNI MAHALI Vs. SHEIKH GAFOOR
|
September 12, 1960 |
BEJOY GOBINDA PAHARI Vs. REVENUE OFFICER MAHISADAL
|
August 5, 1960 |
BENARAS ICE FACTORY LTD Vs. SUKHLAL AMARCHAND VADNAGRA
|
May 18, 1960 |
BENGAL INGOT CO P LTD Vs. 5TH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
June 16, 1960 |
BHATTACHARYYA RUBBER WORKS PVT LTD Vs. BHATTACHARYYA RUBBER WORKS UNION
|
January 15, 1960 |
BHIKAMCHAND BAGRI Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1960 |
BHUBAN CHANDRA SADHUKHAN
Vs. BISWANATH DEY
|
August 24, 1960 |
BIBESWER CHOUDHRY Vs. CHANDRA NATH BASU
|
March 14, 1960 |
BIBHAS MOHAN MUKHERJEE Vs. HARI CHARAN BANERJEE
|
August 2, 1960 |
BIDYADHARI SPILL MATSYAJIBI SAMABAYA SAMITY
Vs. STATE
|
August 3, 1960 |
BIMALA BALA DASI Vs. BHAGIRATHI SHAHU
|
August 31, 1960 |
BIMLA DEVI Vs. RASH MOHAN CHATTERJEE
|
July 6, 1960 |
BINAPANI HALDAR Vs. SAMSUDDIN AHMED
|
July 25, 1960 |
BISSESWAR PODDAR
Vs. NABADWIP CHANDRA PODDAR
|
July 11, 1960 |
BISWANATH AGARWALLA Vs. SM. DHAPUR DEBI JEJODIA
|
February 10, 1960 |
BISWANATH PRASAD KHAITAN Vs. NEW CENTRAL JUTE MILLS CO LTD
|
June 27, 1960 |
BISWANATH ROY Vs. ANNAPURNA ROY
|
June 14, 1960 |
BISWANATH SINHA Vs. SUDHIR KUMAR BANNERJEE
|
December 12, 1960 |
BLACKWOODS INDIA LTD. Vs. FIRST LABOUR COURT
|
September 19, 1960 |
BORAKAR ENG AND FOUNDRY WORKS Vs. STATE OF BIHAR
|
March 2, 1960 |
BRAJENDRA KUMAR PARIA Vs. GOSTA DOLUI
|
August 26, 1960 |
BRITANIA ENGINEERING CO LTD Vs. W BASU MAZUMDAR
|
May 5, 1960 |
BROJENDRA KUMAR SAHA Vs. UNION OF INDIA
|
March 17, 1960 |
BURDWAN REAL PROPERTIES PRIVATE LTD Vs. LAL BEHARI KAPURIA
|
September 15, 1960 |
BURN AND CO LTD Vs. MUNICIPAL COMMISSIONERS OF HOWRAH MUNICIPALITY
|
December 9, 1960 |
BURN AND COMPANY LTD Vs. SECOND LABOUR COURT OF WEST BENGAL
|
January 21, 1960 |
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 29, 1960 |
CALCUTTA ELECTRIC SUPPLY CORPORATION, LTD Vs. CORPORATION OF CALCUTTA
|
August 26, 1960 |
CALCUTTA GAS CO PROPRIETARY LTD Vs. STATE OF WEST BENGAL
|
November 15, 1960 |
CALCUTTA TANNERIES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1960 |
CALCUTTA TRAMWAYS CO LTD Vs. CORPORATION OF CALCUTTA
|
March 21, 1960 |
CHAIRMAN SURI MUNICIPALITY Vs. SISIR KUMAR GHOSH
|
July 26, 1960 |
CHAMPABATI DEVI Vs. STATE OF WEST BENGAL
|
March 16, 1960 |
CHOWRINGHEE SALES BUREAU LTD Vs. STATE OF WEST BENGAL
|
November 16, 1960 |
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. JAGADISE CHANDRA SAROO
|
February 18, 1960 |
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI DISTRIBUTORS (P ) LTD
|
April 8, 1960 |
COMMISSIONER OF MUNICIPALITY OF GARDEN REACH Vs. UNION JUTE COMPANY LTD
|
September 19, 1960 |
COMMISSIONERS FOR THE PORT OF CALCUTTA
Vs. KANIZ FATEMA
|
January 19, 1960 |
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. BHAIRADINRAM DURGA PROSAD
|
July 19, 1960 |
COMMLSSIONER OF AGRICULTURE INCOME TAX WEST BENGAL Vs. ANNAPURNA FIRMING AND FISHERIES LTD
|
January 22, 1960 |
DEBENDRA NATH CHOWDHURY Vs. SOUTHERAN BANK LTD
|
February 26, 1960 |
DEBT DUTT MOODY Vs. T BELLAN
|
September 8, 1960 |
DEEPAK INDUSTRIES LTD Vs. S R GHOSH
|
September 15, 1960 |
DHARMA DAS BISWAS Vs. STATE
|
September 9, 1960 |
DIRECTOR OF SUPPLIES AND DISPOSALS Vs. BOARD OF REVENUE
|
June 8, 1960 |
DULAL CHANDRA SAHA Vs. MONMOTHA NATH BANERJEE
|
March 24, 1960 |
DUPLE MOTOR BODIES LTD. Vs. INLAND REVENUE COMMISSIONERS
|
March 18, 1960 |
EAST ASIATIC CO INDIA PRIVATE LTD Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
June 3, 1960 |
EMPIRE WATCH CO. Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
February 18, 1960 |
FINANCIERS AND FIBRE DEALERS LTD Vs. SANKARLAL SARDAR
|
July 8, 1960 |
FULJHARI BIBI Vs. MOSAMMAT RAKIA KHATUN
|
August 26, 1960 |
GAMBHIRMULL MAHABIRPRASAD
Vs. INDIAN BANK LTD
|
June 17, 1960 |
GANAGA KUMAR Vs. CHINAMONI ROY
|
June 1, 1960 |
GANESH NAYAK Vs. LAND ACQUISITION COLLECTOR
|
July 26, 1960 |
GANNON DUNKERLRY AND CO LTD Vs. WESTERN INDIA THRATRRS LTD
|
May 31, 1960 |
GANPATRAI RAWATMULL Vs. COLLECTOR LAND CUSTOMS
|
February 18, 1960 |
GENERAL SECRETARY EASTERN ZONE INSURANCE EMPLOYEES ASSOCIATION Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION
|
June 16, 1960 |
GOLAM KHAN
Vs. STATE OF WEST BENGAL
|
August 19, 1960 |
GOPAL CHANDRA NANDI Vs. UNION OF INDIA
|
March 21, 1960 |
GOPAL PAPER MILLS LTD Vs. SURENDRA K GANESHDAS MALHOTRA
|
December 5, 1960 |
GOPESWAR SETIAR Vs. ADDL COLLECTOR ESTATES ACQUISITION MALDAH
|
December 7, 1960 |
GOPIRAM ONEARMALL Vs. SEWANTILAL PUNAM CHAND
|
February 5, 1960 |
GOSTHA BEHARI GORAIN Vs. BANARASHI LAL MARWARI
|
April 6, 1960 |
GOSTHO BEHARI SIRKAR Vs. SURS' ESTATES LTD.
|
May 12, 1960 |
GOURI BALA CHOUDHURY Vs. KUSUM KUMARI DASI
|
September 8, 1960 |
GOURI SHANKAR SADANY Vs. JETHMAL LAKEAIN
|
August 17, 1960 |
GOVINDA CHANDRA DAS Vs. SITANATH PAUL
|
August 5, 1960 |
GOVINDA CHANDRA NITYAGOPAL SHAHA Vs. UNION OF INDIA
|
January 20, 1960 |
GROSVENOR PLACE ESTATES LTD Vs. ROBERTS
|
December 20, 1960 |
GULJARILAL KANORIA Vs. BUSI AND STEPHENSON LTD.
|
March 30, 1960 |
GURUPADA HALDAR Vs. HARIPADA MUKHERJEE
|
June 10, 1960 |
H. TAYLOR AND ORS. Vs. HIRALALL ROY CHOWDHURY
|
December 13, 1960 |
HANUFA BIBI
Vs. MOKSHED ALI MONDAL
|
April 26, 1960 |
HARI KISSEN KHETTRY Vs. FARRUKH SAYER
|
August 19, 1960 |
HARIPADA DAS Vs. PANCHAMESWARI DASI
|
December 13, 1960 |
HARISADHAN GHOSE Vs. DE PENNING
|
February 19, 1960 |
HARNANDRAI BADRIDAS Vs. DEBIDUTT BHAGWATI PRASAD
|
July 18, 1960 |
HEINRICH FUCHS Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
September 8, 1960 |
HEMAN LAL GUPTA Vs. NARAYAN SHAW
|
January 1, 1960 |
HEMANTA KUMAR MITTER Vs. ANIL KUMAR BASU CHODHURY
|
March 16, 1960 |
HINDUSTHAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. STATE
|
July 8, 1960 |
HOARE MILLER AND CO LTD Vs. UNION OF INDIA
|
December 23, 1960 |
IMPERIAL TOBACCO COMPANY OF INDIA LTD Vs. COMMERCIAL TAX OFFICER, BHOWANIPORE CHARGE
|
January 27, 1960 |
INDIAN IRON AND STEEL CO LTD Vs. BAKER ALI
|
April 29, 1960 |
INDRA NARAYAN ROY
Vs. STATE
|
August 18, 1960 |
INDRALOKE STUDIO LTD. Vs. SANTI DEBI
|
March 18, 1960 |
INDRAPURI STUDIO PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 19, 1960 |
INLAND REVENUE COMMISSIONERS Vs. COLLCO DEALINGS LTD
|
March 10, 1960 |
INLAND REVENUE COMMISSIONERS Vs. JACKSON
|
June 24, 1960 |
JAGADISH CHANDRA BHADRA Vs. BUDGE BUDGE MUNICIPALITY
|
January 5, 1960 |
JAGADISH CHANDRA SIKDAR
Vs. SANTIMOYEE CHOUDHURI
|
September 2, 1960 |
JAGADISH PROSAD GUPTA Vs. STATE OF WEST BENGAL
|
August 24, 1960 |
JAGADISH PROSAD GUPTA Vs. STATE OF WEST BENGAL
|
August 2, 1960 |
JAGANNATH AGARWALLA Vs. B N DUTTA
|
May 19, 1960 |
JAMAN SHAW Vs. BENOY NASKAR
|
November 25, 1960 |
JAMNADAS SRINIVAS CO Vs. MATHUEADAS JADAVJI GUDGUD
|
February 12, 1960 |
JAMUNA BALA DASI Vs. MONMATHA NATH BANERJEE
|
March 25, 1960 |
JAMUNA SINGH Vs. STATE
|
August 5, 1960 |
JASODA JIBAN SAHA P LTD Vs. S K CHATTERJEE
|
July 22, 1960 |
JATINDRA MOHAN BANERJEE Vs. KALI CHARAN ALIAS KALIPADA SARKAR
|
February 26, 1960 |
JEEBAN JAMINI DEBI Vs. BANKU BEHARI GUIN
|
December 12, 1960 |
JITENDRA NATH RAKSHIT Vs. SUDHIR KUMAR RAKSHIT
|
March 28, 1960 |
JIWAN LAL AND CO Vs. MENOT AND CO LTD
|
July 8, 1960 |
JIWANLAL AND CO Vs. MANOT AND CO LTD
|
July 4, 1960 |
JUGAL CHARAN MONDAL JUDGMENT DEBTOR Vs. PANKAJINI DASI DECREE HOLDER
|
February 4, 1960 |
K D BANERJI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 6, 1960 |
K G KALWANI Vs. UNION OF INDIA
|
February 11, 1960 |
KALIPADA MANDAL Vs. STATS OF WEST BENGAL
|
March 14, 1960 |
KALIPADA SINHA Vs. MAHALUXMI BANK LTD
|
March 31, 1960 |
KAMAL DHARI PANDEY Vs. STATE
|
January 27, 1960 |
KAMAL KUMAR NAG CHOUDHURY
Vs. PARBATI CHARAN KUNDU
|
May 25, 1960 |
KANAI LALL SHAW
Vs. BHATTU SHAW
|
November 22, 1960 |
KANAILAL KUNDU
Vs. BAIDYANATH GHOSE
|
September 9, 1960 |
KARUNA SINDHU DHAR Vs. PANNA LAL PARAMANIK
|
January 21, 1960 |
KASHEMALI GOMASTA Vs. STATE
|
September 12, 1960 |
KATRAS JHARIA COAL CO LTD Vs. STATE OF WEST BENGAL
|
January 25, 1960 |
KEDAR NATH SAHARIA
Vs. STATE
|
September 13, 1960 |
KEIPASINDHU DINDA Vs. SRISTIDHAR GARU
|
March 4, 1960 |
KESTO DAULI Vs. STATE
|
July 18, 1960 |
KRISHNA CHANDRA PRAMANIK Vs. LAKSHMAN CHANDRA MAHATO
|
March 21, 1960 |
KRISHNA DEBI Vs. SHALIMAR PAINT COLOUR AND VARNISH CO P LTD
|
February 19, 1960 |
KRISHNA KISHORE MUKHERJI Vs. COMMISSONERS OF NAIHATI MUNICIPALITY
|
January 29, 1960 |
KRISHNA PROSAD BOSE
Vs. SARAJUBALA DASSI
|
September 15, 1960 |
KUBIR MOLLA Vs. MANIK MALLIK
|
August 3, 1960 |
KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
May 23, 1960 |
KUMAR PRAMATHA NATH ROY Vs. JAHAR LAL MUKERJEE
|
September 15, 1960 |
KUNJA MOYEE DASSI Vs. AKSHOY KUMAR DAS
|
May 2, 1960 |
L M DAS Vs. STATE OF WEST BENGAL
|
June 27, 1960 |
LAKSHMINARAYAN RAMNIWAS
Vs. COLLECTOR OF CUSTOMS
|
November 28, 1960 |
LAWANG TAHANG
Vs. GOENKA COMMERCIAL BANK LTD
|
May 17, 1960 |
LAXMI DEBI LOYALKA Vs. MESSES FRANK ROSS AND CO LTD
|
December 22, 1960 |
LAXMINARAYAN TAMKORWALLA
Vs. UDAIRAM KHEMKA
|
September 12, 1960 |
M M ISPAHANI LTD Vs. UNION OF INDIA
|
March 10, 1960 |
MADAN LAL ARORA
Vs. STATE
|
April 29, 1960 |
MAHADEO PROSAD SHAW
Vs. CALCUTTA DYEING AND CLEANING CO
|
June 8, 1960 |
MAHAL CHAND SETHIA
Vs. STATE
|
August 30, 1960 |
MAHALUXMI BANK LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
September 7, 1960 |
MANICK CHAND BAGRI
Vs. CHARTERED BANK
|
November 17, 1960 |
MANINDRA NARAYAN DHAR Vs. JYOTSNALATA DEBI
|
June 8, 1960 |
MANOHARDAS MOHANTA Vs. SRIPATI DUTTA
|
August 24, 1960 |
MARCEL RODRICK Vs. STATE
|
December 15, 1960 |
MATUK LAL SAO Vs. DRAWPATI DEVI
|
January 22, 1960 |
MERCANTILE EXPRESS CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
December 23, 1960 |
MESSRS HINDUSTHAN MOTORS LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
September 1, 1960 |
MESSRS HTKALAL RAMKHMAR Vs. STATE
|
November 21, 1960 |
MESSRS PANNALAL BAKTWARMALL Vs. NARAYANDAS DEORA
|
December 19, 1960 |
MIDNAPORE ZEMINDARY CO LTD Vs. STATE OF WEST BENGAL
|
June 29, 1960 |
MIHIR KUMAR GOOHA
Vs. REGISTRAR OF TRADE UNIONS WEST BENGAL CALCUTTA
|
June 1, 1960 |
MINOR SHANTI DEVI Vs. KHANDUBALA DASI
|
September 15, 1960 |
MIRZA AKBAR KASINI
Vs. UNITED ARAB REPUBLIC
|
May 16, 1960 |
MOHAMMED FELUMEAH Vs. S MONDAL
|
January 4, 1960 |
MOHAN KALI BISWAS Vs. GOVERNMENT OF WEST BENGAL
|
April 6, 1960 |
MOMTAZ BEGUM Vs. THE STATE
|
August 26, 1960 |
MONIRANAJ GHOSH Vs. NITYANANDA DE
|
August 3, 1960 |
MOYALAL ROSTAGIR Vs. STATE
|
January 15, 1960 |
MRINAL KANTI CHATTERJEE Vs. PROBODH CHANDRA ROY CHOUDHURY
|
July 6, 1960 |
MRINALINI DEBI Vs. SATYENDRA NATH DAS
|
January 4, 1960 |
MURARKA PAINT AND VARNISH WORKS LTD Vs. MOHANLAL MURARKA
|
August 1, 1960 |
MURLIDHAR GARODIA
Vs. PURUSHOTTAMLAL JAIN
|
February 22, 1960 |
N R MUKHERJEE Vs. ARNOLD HARTMAN JUST
|
June 16, 1960 |
NAIB TRANSPORT PRIVATE LTD Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA REGION
|
November 17, 1960 |
NAIB TRANSPORT PRIVATE LTD Vs. J N TALUKDAR
|
March 31, 1960 |
NALINI KANTO BHATTACHARJEE
Vs. MOHAN CHAND BISWAS
|
January 22, 1960 |
NANAK RAJ PANDIT Vs. STATE
|
July 28, 1960 |
NAND KISHORE CHOUDHURY Vs. HOWRAH MUNICIPALITY
|
May 27, 1960 |
NANDALAL KOTAL Vs. STATE OF WEST BENGAL
|
February 23, 1960 |
NARAYAN CHANDRA NAG Vs. DINATARINI DEBI
|
July 8, 1960 |
NARENDRA NATH CHATTERJEE
Vs. COMMISSIONERS OF BALLY MUNICIPALITY
|
February 12, 1960 |
NATIONAL INVESTMENT CO LTD Vs. MOHENDRA NATH KUNDU
|
February 12, 1960 |
NATIONAL SECURITY ASSURANCE CO Vs. R RATILAL AND CO
|
May 24, 1960 |
NATIONAL SUGAR MILLS LTD Vs. ASHUTOSH MUKHERJEE
|
August 25, 1960 |
NATIONAL TOBACCO CO OF INDIA LTD Vs. INDIAN AIRLINES CORPORATION
|
August 29, 1960 |
NATIONAL TOBACCO CO OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1960 |
NAZIR ABDUL RAHMAN EL NOU NOU Vs. S VENKATESAN, ADDL COLLR , CUS
|
March 30, 1960 |
NELSON LOO
Vs. M L GUPTA
|
July 11, 1960 |
NEMAI CHAND BANERJEE Vs. UNION OF INDIA
|
July 12, 1960 |
NIRANJAN AGARWALLA
Vs. UNION OF INDIA
|
January 27, 1960 |
NIRMAL CHANDRA CHOUDHURI Vs. STATE OF WEST BENGAL
|
July 26, 1960 |
NIRMAL KUMAR SIKDAR
Vs. CHIEF ELECTORAL OFFICER
|
April 29, 1960 |
NISITH CHANDRA GHOSE Vs. STATE OF WEST BENGAL
|
January 12, 1960 |
NITYA NANDA GHORAI Vs. SNEHA LATA DEYEE
|
July 22, 1960 |
NRIPENDRA NATH BAGCHI
Vs. CHIEF SECRETARY GOVT OF WEST BENGAL
|
July 1, 1960 |
NRISHINGHA KUMARI DASI Vs. SISIR KUMAR TARAFDAR
|
July 15, 1960 |
NRISHINGHA MURARI CHAKRAVARTY
Vs. DISTRICT MAGISTRATE AND COLLECTOR HOOGHLY
|
June 13, 1960 |
ON THE DEATH OF MONMATHANATH HALDER HIS HEIRS AND SONS SACHINDRA NATH HALDER Vs. NIRANJAN MONDAL
|
July 27, 1960 |
P BHATTACHRYYA Vs. LAKEPATI DEVI
|
June 13, 1960 |
P C MAHANTI Vs. UNION OF INDIA
|
January 14, 1960 |
P SRINIBASH NAIDU Vs. STATE OF WEST BENGAL
|
January 29, 1960 |
PANCHANAN LAHA Vs. SUDHARANI LAHA
|
December 14, 1960 |
PANCHANAN MONDAL
Vs. TARAPADA MONDAL
|
May 10, 1960 |
PANCHANAN PAL
Vs. NIRODE KUMAR BISWAS
|
July 29, 1960 |
PANCHU SUNDHARI DASSI Vs. HARIPADA BISWAS
|
August 30, 1960 |
PANNALAL BAKTAWARMAL Vs. NABAYANDAS DEORA
|
December 19, 1960 |
PANNALAL PAUL Vs. PADMABATI PAUL
|
June 15, 1960 |
PASCHIM BANGA MALBAHI CYCLE MAZDOOR UNION Vs. COMMISSIONER OF POLICE CALCUTTA
|
July 1, 1960 |
PATUBALA DASI Vs. LAND ACQUISITION COLLECTOR OF BURDWAN
|
January 15, 1960 |
PEARE LAL SHOW Vs. STATE
|
May 11, 1960 |
PHANINDRA CHANDRA SHOME Vs. UNION OF INDIA (UOI)
|
November 30, 1960 |
PRATABMULL RAMESHWAR Vs. MANICK CHAND DURGA PROSAD
|
February 19, 1960 |
PRATABMULL RAMESWAR Vs. MANICK CHAND DURGA PROSAD
|
February 19, 1960 |
PROMODE RANJAN ROY Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
|
July 28, 1960 |
PROVENDRA MOHAN SEN Vs. GOURI RANJAN SARKAR
|
June 8, 1960 |
PURNA CHANDRA TEWARI
Vs. SAOGAT ALI MALLICK
|
March 21, 1960 |
R DORAISWAMI Vs. MADHABILATA GHOSH
|
September 13, 1960 |
R RAY Vs. V G DALVI
|
September 15, 1960 |
RAGHUBAR NARAYAN SINGH ALIAS R N SINGH Vs. PACIFIC BANK LIMITED
|
December 21, 1960 |
RAGHUNATH SHAW
Vs. KANAI LAL DAS
|
August 8, 1960 |
RAI MOHAN CHOWDHURY Vs. S K DUTTA GUPTA
|
January 22, 1960 |
RAJABALA DEI Vs. TITARAM PAL
|
April 29, 1960 |
RAJANI KANTA MAITY Vs. STATE
|
January 28, 1960 |
RAJENDRA COLLIERIES LTD Vs. COAL CONTROLLER
|
March 4, 1960 |
RAJIB LOCHAN BANERJEE Vs. ANIL KUMAR GHOSH
|
March 24, 1960 |
RAM CHARITAR SINGH Vs. NAGENDRA CHANDRA SETT
|
January 20, 1960 |
RAM COOMAR BANGUR Vs. BIDYUT KUMAR GHOSH
|
June 20, 1960 |
RAM KUMAR AGARWALA Vs. BUXAR OIL AND RICE MILLS LTD
|
April 12, 1960 |
RAM PRASAD KAKNANI Vs. CHAMPALAL SETHIA
|
May 3, 1960 |
RAMESH CHANDRA MAJUMDAR Vs. JAJNESWAR MAJUMDAR
|
February 11, 1960 |
RAMPHER JAISWAL Vs. RAM SUBHAG SHAW
|
June 16, 1960 |
RANI UPADHYAYA Vs. K K SANTRA
|
November 18, 1960 |
RANJIT GHOSH
Vs. DAMODAR VALLEY CORPORATION
|
February 9, 1960 |
ROHINI NANDAN GOSWAMI
Vs. OCEAN ACCIDENT AND GUARANTEE CORPORATION LTD
|
April 28, 1960 |
RUNGTA ENGINEERING AND CONSTRUCTION CO LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE XIII
|
May 19, 1960 |
S K GHOSH Vs. STATE OF WEST BENGAL
|
November 15, 1960 |
S N BHATTACHARJEE Vs. UNION OF INDIA (UOI)
|
September 6, 1960 |
S N BHATTACHARJEE LANDLORD DEAD AND IN HIS PLACE M M CHAKRAVARTI OFFICIAL RECEIVER HIGH COURT Vs. UNION OF INDIA
|
September 15, 1960 |
SACHINDRA NATH BISWAS
Vs. BANAMALA BISWAS
|
January 11, 1960 |
SACHINDRA NATH CHATTERJEE Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
December 22, 1960 |
SAIBALINI SAHA Vs. SNEHALATA BOSE
|
May 10, 1960 |
SAIFAR Vs. STATE OF WEST BENGAL
|
November 22, 1960 |
SAILA BALA DASI
Vs. SAILA BALA DASI
|
April 29, 1960 |
SAJANI KANTA SARDAR Vs. ADMINISTRATOR GARDEN REACH MUNICIPALITY
|
February 11, 1960 |
SANAT KUMAR GANGULY Vs. SK GULFAN
|
May 3, 1960 |
SANAT KUMAR MITRA
Vs. HEM CHANDRA DEY
|
July 1, 1960 |
SANKAR DAS BANERJEE Vs. RASH BEHARI MOKDAL
|
December 12, 1960 |
SANKAR PRASAD SARKAR Vs. PANCHU GOPAL SARKAR
|
September 9, 1960 |
SANTOSH KUMAR ADYA Vs. JATINDRA NATH BANERJEE
|
April 11, 1960 |
SANTOSH KUMAR CHATTERJEE Vs. RADHIKA RANJAN GHOSAL
|
July 28, 1960 |
SARADINDU CHANDA
Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
|
March 2, 1960 |
SARAT CHANDRA MITRA Vs. SARADINDU MUKHERJEE
|
August 31, 1960 |
SARAT K MITRA Vs. HEM CH DEY
|
February 8, 1960 |
SARAT KUMAR MONDAL Vs. KALI CHARAN PAUL
|
September 7, 1960 |
SARJU Vs. STATE OF WEST BENGAL
|
June 5, 1960 |
SARKAR ESTATES PRIVATE LTD Vs. KUSUMIKA IRON WORKS PRIVATE LTD
|
November 30, 1960 |
SASANKA SEKHAR BOSE Vs. DEBENDRA NATH SARKAR
|
September 19, 1960 |
SASANKA SEKHAR SINHA Vs. GOURIBALA SINHA
|
February 9, 1960 |
SATISH CHANDRA BHOWMICE Vs. UNION OF INDIA
|
September 16, 1960 |
SATISH CHANDRA KAR Vs. KADAMBINI DASI
|
June 8, 1960 |
SATOBIDANANDA MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 23, 1960 |
SATYA MANDALINI Vs. SAHADUR MONDAL
|
February 4, 1960 |
SATYA NARAYAN KHAN Vs. INCOME TAX OFFICER
|
August 24, 1960 |
SATYABRATA ROY Vs. SANTOSH KUMAR BOSE
|
September 14, 1960 |
SAURENDRA MOHAN BASU
Vs. SAROJ RANJAN SARKAR
|
December 23, 1960 |
SAWAL RAM GOENKA Vs. STATE
|
July 27, 1960 |
SETHIA PROPERTIES A DISSOLVED FIRM Vs. T R BHAVNANI
|
May 24, 1960 |
SETHIA PROPERTIES A DISSOLVED FIRM Vs. T R BHAVNANI
|
May 25, 1960 |
SEWRAM BARIWALLA Vs. COMMISSIONER CORPORATIONS OF CALCUTTA
|
July 22, 1960 |
SHAIB ALI BISWAS
Vs. JINNATAN NAHAR
|
February 4, 1960 |
SHEW SAKTI OIL MILLS LTD Vs. JUDGE SECOND INDUSTRIAL TRIBUNAL
|
January 22, 1960 |
SHIB CHANDRA BHATTACHARJEE Vs. STATE
|
July 22, 1960 |
SHIB KRISHNA DAS Vs. PANCHANAN GANGULY
|
September 15, 1960 |
SHIB NATH MUKHERJEE JUDGMENT DEBTOR Vs. LIFE INSURANCE CORPORATION OF INDIA DECREE HOLDER
|
April 26, 1960 |
SHIBA PRASAD MUKHERJEE Vs. DHIRENDRA CHANDRA MUKHERJEE
|
August 23, 1960 |
SISIR KUMAR DUTTA Vs. SUSIL KUMAR DUTTA
|
June 29, 1960 |
SITARAM AGARWALLA
Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
|
March 25, 1960 |
SK HAKIMUDDIN Vs. DEPUTY SECRETARY GOVT OF WEST BENGAL
|
November 22, 1960 |
SK JAMALUDDIN Vs. STATE OF WEST BENGAL
|
November 11, 1960 |
SM BASANTI DEVI PAUL Vs. KAMAL KR PAUL
|
February 20, 1960 |
SM JABARANI GUNIN Vs. UNION OF INDIA
|
July 18, 1960 |
SM MINI SARDARIN Vs. P B BANERJEE
|
March 24, 1960 |
SM SHANTI DEVI Vs. KALIMATI DASSI
|
September 15, 1960 |
SM SUSAMA SINHA Vs. KAMALA BALA DUTT
|
May 4, 1960 |
SREE SREE BINODE KRISTO JEW Vs. NANDA RANI DEVI
|
May 11, 1960 |
SRI GANESH PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1960 |
SRI SWADESH BHUSAN GHOSE Vs. CHIEF COMMERCIAL SUPERINTENDENT, E. RLY. AND OTHERS
|
September 3, 1960 |
STATE Vs. DHANPAT MAHATO
|
May 26, 1960 |
STATE Vs. SAWALRAM GOENKA
|
July 22, 1960 |
STATE MEDICAL FACULTY OF WEST BENGAL
Vs. KSHITI BHUSAN DUTT
|
May 5, 1960 |
STATE OF WEST BENGAL Vs. BON BEHARI MONDAL
|
May 16, 1960 |
SUDHIR KUMAR BANERJEE Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
November 17, 1960 |
SUDHIR KUMAR BHATTACHERJEE Vs. STATE
|
February 22, 1960 |
SUDHIR KUMAR GOSE Vs. STATE
|
December 5, 1960 |
SUGANDHA PADA BHATTACHARJEE Vs. NALINI MOHAN MUKHERJEE
|
November 21, 1960 |
SUGANDHA PADA BHATTACHARJEE Vs. NALINI MOHAN MOKHERJEE
|
November 30, 1960 |
SUKDEO SAHI Vs. KAPILDEO SINGH
|
March 1, 1960 |
SULTAN AHMAD
Vs. DEPUTY COMMISSIONER OF POLICE SPL BRANCH AND CIVIL AUTHORITY FOR CALCUTTA AND SUBURBS
|
May 5, 1960 |
SUPERINRENDENT AND REMEMBRANCER OF LEGA AFFAIRS GOVT OF WEST BENGAL Vs. DURGA CHARAN BARMAN
|
July 21, 1960 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, GOVT. OF WEST BENGAL Vs. KSHITISH CHANDRA ROY
|
November 18, 1960 |
SURESH CHANDRA BANERJEE Vs. UNITED BANK OF INDIA LTD
|
January 21, 1960 |
SUSHILA BALA DASI Vs. BIBHUTI BHUSAN PANDIT
|
January 21, 1960 |
SWADESH BHUSAN GHOSE Vs. CHIEF COMMERCIAL SUPERINTENDENT E RLY
|
September 13, 1960 |
SWEDISH EAST ASIA CO LTD Vs. MESSES KHANDELWAL BROTHERS (P) LTD
|
July 12, 1960 |
T D KUMAR AND BROS PRIVATE LTD Vs. IRON AND STEEL CONTROLLER
|
August 26, 1960 |
T SOMRAJU Vs. GENERAL MANAGER EASTERN RAILWAY
|
January 5, 1960 |
THAKURDAS MAJHI Vs. CHAND MAJHI
|
January 12, 1960 |
TRILOK NATH MEHRA
Vs. COMMISSIONER OF POLICE CALCUTTA
|
January 4, 1960 |
TRUSTEES OF TOLLEMACHE SETTLED ESTATES Vs. COUGHTRIE (INSPECTOR OF TAXES)
|
March 24, 1960 |
TULSI CHARAN SUROL Vs. KANGALI CHARAN DEY
|
March 25, 1960 |
UNION OF INDIA Vs. MOUJI LAL SHAW
|
January 12, 1960 |
UNION OF INDIA Vs. MALIRAM
|
January 29, 1960 |
UNION OF INDIA Vs. SATYANARAYAN KHAN
|
March 22, 1960 |
UNION OF INDIA Vs. K P MANDAL
|
April 27, 1960 |
UNION OF INDIA Vs. KAZI SIDDIQUE AHMED
|
July 27, 1960 |
UNION OF INDIA Vs. MADAN MOHAN GOUR
|
September 6, 1960 |
UNION OF INDIA (UOI) Vs. ARJUN SINGH
|
September 19, 1960 |
UNION OF INDIA (UOI) Vs. HEMANTA KUMAR BOSE
|
May 24, 1960 |
UNION OF INDIA (UOI) Vs. JUGALKISHORE CHAMPALAL
|
January 6, 1960 |
UPENDRA NATH DASS AND SONS
Vs. T C MARTIN
|
September 5, 1960 |
UPENDRA NATH NASKAR Vs. SATYA CHARAN GANGOPADHYA
|
March 18, 1960 |
WILKINS (INSPECTOR OF TAXES) Vs. ROGERSON
|
December 13, 1960 |
WORKMAN Vs. JEEWANLAL LTD
|
March 8, 1960 |
WORKMEN OF KETTLE WELL BULLEN CO LTD Vs. KETTLEWELL BULLEN CO LTD
|
June 23, 1960 |