| Case Title | Date |
|---|---|
| CHIMANLAL RAMESWARLAL Vs. COMMISSIONER OF INCOME TAX | April 30, 1940 |
| MUSSAMMAT HASHEN BANU BIBI Vs. COMMISSIONER OF INCOME TAX | July 2, 1940 |
| RADHIKA MOHAN ROY WARDS ESTATE Vs. state | July 3, 1940 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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