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A. K. AZAD ALIAS BAIRA AZAD Vs. MD. MOSTAFIZUR RAHMAN
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July 16, 2014 |
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A. K. M. ABDUR ROB Vs. MD. NURUL ISLAM MRIDHA
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March 6, 2014 |
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ABDUL AZID @ AZID DACOIT Vs. STATE
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February 23, 2014 |
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ABDUR RAHIM KHAN Vs. MD. ABDUS SAMAD
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September 11, 2014 |
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ABU JAHER BISWAS Vs. MOFAZZAL HOSSAIN
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April 10, 2014 |
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ABUL BASHAR CHOWKIDAR Vs. ABDUL MANNAN @ KHADEMUL ISLAM
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September 11, 2014 |
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ALHAJ MD. HARUN-UR RASHID Vs. RASHED HARUN
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April 24, 2014 |
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ALI GARMENTS LIMITED Vs. COMMISSIONER OF TAXES
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February 5, 2014 |
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ALLAMA DELWAR HOSSAIN SAYEDEE Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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September 17, 2014 |
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ALVI SPINNING MILLS LTD. Vs. BANGLADESH
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January 30, 2014 |
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AMENA KHATUN Vs. HEM CHANDRA ROY
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March 13, 2014 |
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AMIR HOSSAIN HOWLADER Vs. MOHAMMAD ALI HOSSAIN FAKIR
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February 10, 2014 |
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AN APPEAL UNDER SECTION 196D OF THE CUSTOMS ACT, 1969 Vs. APPELLATE TRIBUNAL, CUSTOMS, EXCISE AND VAT, JIBON BIMA BHABAN
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November 19, 2014 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. THE GOVERNMENT OF BANGLADESH
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September 10, 2014 |
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ANTI-CORRUPTION COMMISSION Vs. JESMIN ISLAM
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February 10, 2014 |
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BANGLADESH PARIBESH ANDOLON Vs. BANGLADESH
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July 13, 2014 |
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BHABATOSH KUMAR BASU ROY Vs. BHAJANA RANI ROY
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September 17, 2014 |
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CHITTA RANJAN BAKSHI Vs. MAYA RANI BAKSHI
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June 10, 2014 |
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COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, BENAPOLE, JESSORE Vs. SAMUDA CHEMICAL COMPLEX LIMITED
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July 20, 2014 |
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DELIPJAN Vs. SHAHED BADSHA
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February 11, 2014 |
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DIRD WASHING PLANT LTD. Vs. GOVERNMENT OF BANGLADESH
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April 28, 2014 |
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FEROZ ALAM Vs. MD. JAHANGIR HOSSAIN
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July 14, 2014 |
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GOVERNMENT OF BANGLADESH Vs. MD. GAZI SHAFIQUL
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February 24, 2014 |
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GOVERNMENT OF BANGLADESH Vs. MD. KAZEMUDDIN MIAH
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December 2, 2014 |
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GOVERNMENT OF BANGLADESH Vs. MD. GAZI SHAFIQUL
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April 24, 2014 |
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GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. MD. KAZEMUDDIN MIAH
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December 2, 2014 |
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HAJI NAYEB ALI Vs. MD. AMIR HOSSAIN
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November 25, 2014 |
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HAZRAT ALI Vs. STATE
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December 4, 2014 |
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HOSNA ARA BEGUM Vs. ABDUL MALIK @ MOHIUDDIN
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September 2, 2014 |
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JAMSHED ALI Vs. DEPUTY COMMISSIONER
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November 23, 2014 |
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JEWEL RANA Vs. ARTHA RIN ADALAT NO. 1, DHAKA
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May 26, 2014 |
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JOHORA BIBI Vs. TOZAMMAL HOSSAIN
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November 25, 2014 |
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LUTFURNNAHAR BIBI Vs. TARAN BIBI
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July 15, 2014 |
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M. A. QUASHEM Vs. REGISTRAR OF JOINT STOCK COMPANIES
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March 11, 2014 |
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MD. A. B. MANNAF SHEIKH Vs. ARTHA RIN ADALAT, FARIDPUR
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February 19, 2014 |
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MD. ABDUL WARES Vs. MD. AMIDUL ISLAM ALIAS PHOTO MIAH BEING
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October 20, 2014 |
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MD. ABDUR RASHID @ ABDUR RASHID SARKER Vs. STATE
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June 11, 2014 |
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MD. ABUL BASHAR Vs. GOVERNMENT OF BANGLADESH
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May 4, 2014 |
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MD. AHMED ALI Vs. BANGLADESH
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December 9, 2014 |
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MD. ARSHAD HOSSAIN CHOWDHURY Vs. ARTH RIN ADALAT NO. 1, CHITTAGONG
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May 12, 2014 |
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MD. ATAR ALI Vs. SERAJ MIAH
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May 8, 2014 |
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MD. DARUL ISLAM Vs. MD. TAMIJUL ISLAM
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November 27, 2014 |
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MD. DELWAR HOSSAIN BHUIYAN Vs. STATE
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May 28, 2014 |
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MD. ENAMUL HAQUE KANDU Vs. GOVERNMENT OF BANGLADESH
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May 28, 2014 |
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MD. MAHABUB ALAM Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
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June 5, 2014 |
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MD. MIZANUR RAHMAN Vs. MD. MAHFUZUR RAHMAN
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November 30, 2014 |
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MD. MUJIBAR RAHMAND Vs. BANGLADESH
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March 10, 2014 |
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MD. MUKDESUR RAHMAN BADAL Vs. STATE
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November 20, 2014 |
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MD. MUKSHED ALI Vs. MANAGER
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December 1, 2014 |
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MD. SHETAUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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July 22, 2014 |
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MD. WAHED MIAH Vs. ABDUL KHALEQUE
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May 22, 2014 |
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MOHAMMAD ZAFAR IQBAL Vs. BANGLADESH, REPRESENTED BY THE SECRETARY OF THE MINISTRY OF LIBERATION WAR AFFAIRS
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March 4, 2014 |
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MUHAMMAD KAMARUZZAMAN Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA, BANGLADESH
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November 3, 2014 |
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NATIONAL BOARD OF REVENUE Vs. S.R. SHIPPING LTD.
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July 13, 2014 |
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NAZMUN NAHAR BEGUM Vs. GOVERNMENT OF BANGLADESH
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October 29, 2014 |
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NAZRUL FAKIR Vs. SREEDEB KUMAR GHOSE
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November 12, 2014 |
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OXINEL SERVICES PET. LTD. Vs. MR. S. O. M. KALIMULLAH
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December 4, 2014 |
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PUBALI BANK LIMITED Vs. MD. ABDUR RASHID MIAH
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November 18, 2014 |
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RABIULLAH Vs. BANGLADESH
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October 23, 2014 |
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RAHIMA BEGUM Vs. GOVERNMENT OF BANGLADESH
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March 13, 2014 |
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RINA BEGUM Vs. A.D.C.
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November 20, 2014 |
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RUKSANA HUQ Vs. A. K. FAYAZUL HUQ (RAJU)
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February 25, 2014 |
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S.N. KABIR Vs. MRS. FATEMA BEGUM
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February 16, 2014 |
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SECRETARY Vs. MD. SHAHIDULLAH
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September 14, 2014 |
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SECRETARY, MINISTRY OF LAND Vs. LAS NUR MIAH
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March 5, 2014 |
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SHAFIQUL ISLAM Vs. STATE
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June 16, 2014 |
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STATE Vs. NURU MIA
|
October 23, 2014 |
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VOJOHORI KARMOKAR Vs. KUSUMI BALA MALI
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June 18, 2014 |
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WAGACHARA TEA ESTATE LTD Vs. MUHAMMAD ABU TAHER
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December 2, 2014 |
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