ABDUL MANNAN Vs. BANGLADESH
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January 22, 2002 |
ABDUL MOHIT Vs. SOCIAL INVESTMENT BANK LTD
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December 3, 2002 |
ABDUL WAHAB Vs. KHOKA MIAH
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October 21, 2002 |
ABUL KASHEM Vs. GOVERNMENT OF BANGLADESH
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April 13, 2002 |
ADMINISTRATOR, GAMMON BANGLADESH LTD. Vs. TOTA MIA
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November 24, 2002 |
AFSAR UDDIN SARKER Vs. MD. AFTABUDDIN
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May 19, 2002 |
ANU MIAH Vs. GAURANGA CHANDRA SHARMA
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April 17, 2002 |
ASALAT ZAMAN (MD) Vs. GOVERNMENT OF BANGLADESH
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November 17, 2002 |
AZIZUR RAHMAN Vs. BANGLADESH SHILPA RIN SANGSTHA
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October 21, 2002 |
BANGLADESH Vs. MST. SHIULI BEGUM
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May 1, 2002 |
BAZLUR RAHMAN Vs. SYEDA SABERA KHATUN
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February 4, 2002 |
BUX SHIPPING LINE Vs. BANGLADESH WATER DEVELOPMENT BOARD
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August 18, 2002 |
DEPUTY COMMISSIONER, DHAKA Vs. ABDUL HAKIM
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July 13, 2002 |
EKUSHEY TELEVISION Vs. DR. CHOWDHURY MAHMOOD HASAN
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August 29, 2002 |
GIASUDDIN QUADER CHOWDHURY Vs. ABM FAZLE KARIM CHOWDHURY
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August 21, 2002 |
GOPAL DAS SONI Vs. GOVERNMENT OF BANGLADESH
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June 29, 2002 |
GOVERNMENT OF BANGLADESH Vs. MD. ANWARUL ISLAM
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May 6, 2002 |
HUMAYUN M VOHRA Vs. ESPN STAR SPORTS
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November 23, 2002 |
ISLAMIC LAW RESEARCH CENTRE & LEGAL AID BANGLADESH Vs. EVA SUNANDA CHY
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July 17, 2002 |
JITENDRA NATH MISTRY Vs. ABDUL MALEK HOWLADER
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May 6, 2002 |
KANAI LAL ROY Vs. ROY SWARASWATI
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August 17, 2002 |
KHURSHEDA JAHAN Vs. SYADA SHAFINAZ JAHAN
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March 24, 2002 |
MA GAFUR AND ANR. Vs. GOVT. OF BD REP. BY SEC., MIN. OF DEFENCE
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July 24, 2002 |
MD. MOSHARRAF HOSSAIN Vs. DAULAT AHMED
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July 7, 2002 |
MIA LUTFI HOSSAIN KHASRU Vs. BANGLADESH
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January 22, 2002 |
MICRO ELECTRONIC LIMITED Vs. RAHIMAFROZ BATTERIES LIMITED
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October 28, 2002 |
MILITARY ESTATE OFFICER, DHAKA CANTONMENT Vs. SK. MOHAMMAD ALI
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April 24, 2002 |
MOSSAMMAT KHURSHEDA JAHAN Vs. JAHAN SYADA SHAFINAZ
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March 24, 2002 |
MOST. FATEMA KHATUN Vs. MD. GOLAM MOSTAFA
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May 22, 2002 |
MOST. HAMIDA Vs. MD. MAJIBUR RAHMAN
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July 15, 2002 |
MOZIBUL HUQ Vs. CHAIRMAN, 1ST LABOUR COURT
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February 6, 2002 |
MUJIBUL HAQUE Vs. LOKMAN MIA
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July 20, 2002 |
NATIONAL BANK LTD. Vs. HABIB BANK LTD.
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February 18, 2002 |
QAMRUL ISLAM SIDDIQUE Vs. SABER AHMED
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February 10, 2002 |
SECRETARY, MINISTRY OF ENVIRONMENT & FOREST, BANGLADESH Vs. SHAHA MD. NURUL ISLAM
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April 23, 2002 |
SECRETARY, MINISTRY OF WORKS AND ANOTHER Vs. MD. YUSUF ALI KHAN
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August 21, 2002 |
SHAH NEWAZ EBNE MOSTAQUE Vs. SHAH ALAM
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March 4, 2002 |
SHAMSU MIAH Vs. GOVERNMENT OF BANGLADESH
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December 14, 2002 |
SHAMSUR NESSA Vs. MD. SHAJAHAN ALI
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November 12, 2002 |
SHEIKH AHMED SHOWDAGAR Vs. MOSTAFIZUR RAHMAN
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November 24, 2002 |
SONALI BANK Vs. QUADERIA PUBLICATIONS AND PRODUCTS LIMITED
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May 5, 2002 |
SYED S.M. HASAN Vs. BANGLADESH
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December 18, 2002 |
TARAK CHANDRA MAJHI Vs. ATAHAR ALI HOWLADER
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November 18, 2002 |