| Case Title | Date |
|---|---|
| ABDUL AZIZ Vs. ABDUL MAJID | April 4, 1994 |
| ABDUL MANNAN ALIAS MANU Vs. SAJEDUL HOQUE | April 3, 1994 |
| ABDUL MOTALEB Vs. MD. ERSHAD ALI | June 5, 1994 |
| BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. KIBRIA AND ASSOCIATES LTD. | February 28, 1994 |
| BORHANUZZAMAN Vs. ATAUR RAHMAN CHOWDHURY | January 16, 1994 |
| CHAIRMAN, NATIONAL BOARD OF REVENUE Vs. BEXIMCO INFUSIONS LTD. | November 24, 1994 |
| GOVERNMENT OF BANGLADESH Vs. LUXMI BIBI | April 28, 1994 |
| JULHASH MOLLAH (MD) Vs. RAMANI KANTA MALO | July 25, 1994 |
| M. M. SHAHIDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH | February 8, 1994 |
| MD. ERSHAD ALI Vs. HAJEE ASHID ALI | May 2, 1994 |
| MONI BEGUM Vs. RAJDHANI UNNAYAN KARTRIPAKHA | March 31, 1994 |
| SULTANA JUTE MILLS LTD. Vs. AGRANI BANK | June 13, 1994 |
| SYED HEDAYET ALI Vs. CHIEF ELECTION COMMISSIONER | May 5, 1994 |
| W B INDUSTRIAL CORPORATION LTD. Vs. DEEN MOHAMMAD RANA | June 2, 1994 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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