| Case Title | Date |
|---|---|
| BANGLADESH Vs. NAZIRUDDIN AHMED | December 15, 1972 |
| GOVERNMENT OF BANGLADESH Vs. ABDUL WADUD | November 30, 1972 |
| KHULNA NEWSPRINT MILLS LTD. Vs. KHULNA NEWSPRINT EMPLOYEES UNION | December 15, 1972 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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