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Year 1998 of ASSAM STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Home
ASSAM STATE CONSUMER DISPUTES REDRESSAL COMMISSION
1998
List of
Cases
Case Title
Date
BRANCH MANAGER, STATE OF BANK OF INDIA Vs. NAKUL CHANDRA BHARALI
July 25, 1998
STATE BANK OF INDIA Vs. VANIJYA VIKASH
July 18, 1998