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Year 1996 of ASSAM STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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ASSAM STATE CONSUMER DISPUTES REDRESSAL COMMISSION
1996
List of
Cases
Case Title
Date
JAISWAL ALLOYS (P) LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
June 6, 1996
SUBRATA DEBNATH Vs. NATIONAL INSURANCE CO.LTD.
July 2, 1996
TELECOM DISTRICT MANAGER Vs. K.C.BHAGOTY
June 29, 1996