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GONUGUNTLA RAMESH Vs. STATE OF A.P.
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February 11, 2026 |
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A. SRIRANGAM DORA Vs. STATE OF ANDHRA PRADESH
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January 20, 2026 |
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A.G.RAMALASKHMAMA Vs. GATTU LAKSHMAMMA
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March 16, 2026 |
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A.RAJASEKHARA RAO Vs. GENERAL MANAGER
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February 5, 2026 |
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A.Y. SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
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February 23, 2026 |
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ABUVAR SHAIK KOPPELLA ABUJAR Vs. STATE OF A.P.
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January 19, 2026 |
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ADE KISHORE Vs. KARI SATYANARAYANA
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February 24, 2026 |
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ADLA SANTHOSH Vs. STATE OF A.P.
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February 20, 2026 |
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AGRICULTURE INSURANCE COMPANY OF INDIA LTD. Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
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January 30, 2026 |
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AKR COASTAL JV Vs. ASSISTANT COMMISSIONER (ST)(FAC) KAVALI CIRCLE
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February 10, 2026 |
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ALLA YAGNIKA Vs. ALLA VINYA KUMAR
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January 20, 2026 |
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ANANTHA LAKSHMI DURGA Vs. STATE OF ANDHRA PRADESH
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March 11, 2026 |
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ANAPANA SIMHACHALAM Vs. STATE OF A.P.
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January 6, 2026 |
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ANDHRA LAWYERS ASSOCIATION Vs. BAR COUNCIL OF INDIA
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January 5, 2026 |
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ANDHRA PRADESH ANIMAL HUSBANDARY GAZETTED OFFICERS ASSOCIATION, REP. BY ITS PRESIDENT, CHS. KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
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January 29, 2026 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORP Vs. BAPANAPALLI KOTESWARA RAO
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January 8, 2026 |
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ANIL CHOKHARA, S/O.BABULAL Vs. STATE OF A.P.
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March 24, 2026 |
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ANUBHAVAM VENKATA RAO Vs. STATE OF ANDHRA PRADESH
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April 10, 2026 |
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APSRTC Vs. MEDA BHANU MANOJ
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January 8, 2026 |
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APSRTC, REP.BY ITS MANAGING DIRECTOR, MUSHEERABAD, HYDERABAD Vs. GUNDLUR JANARDHAN
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February 26, 2026 |
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ASIAN TIMBER ESTATES Vs. STATE OF A.P.
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February 25, 2026 |
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ATLAPAKALA RAMA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH SOCIAL WELFARE
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January 8, 2026 |
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AVANTI FEEDS LIMITED Vs. DEPUTY COMMISSIONER OF STATE TAX
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April 1, 2026 |
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AVVARU SANKARA RAO Vs. ANNAPUREDDY PADMAVATHI
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March 12, 2026 |
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B. VENKATA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
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March 12, 2026 |
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B.AYYAVARAIAH, S/O. B.ANKKANNA Vs. STATE OF ANDHRA PRADESH
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April 22, 2026 |
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B.RAMAIAH Vs. GOVT OF A.P.
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March 2, 2026 |
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BALAJI READY MIX CONCRETE Vs. UNION OF INDIA
|
January 29, 2026 |
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BANDI MARTHAMMA @ D. MARTHAMMA Vs. ANDHRA PRADESH SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
|
February 3, 2026 |
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BHEEMISETTI SURYANARAYANA Vs. BHEEMISETTI MRUDULA NAGA BHAVANI
|
April 30, 2026 |
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BHIMANADHAM BHARAT REDDY Vs. UNION GOVERNMENT OF INDIA
|
February 3, 2026 |
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BHIRAGACHA FINANCE COMPANY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 9, 2026 |
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BHOGADI NAGA DEEPIKA Vs. STATE OF ANDHRA PRADESH
|
January 16, 2026 |
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BOKKA VENKATA RAO Vs. STATE OF A.P.
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May 20, 2026 |
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BOMMARILLU FARMS AND VILLAS INDIA LTD. Vs. STATE OF ANDHRA PRADESH
|
March 9, 2026 |
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BONDA PANDU Vs. STATE OF ANDHRA PRADESH
|
February 16, 2026 |
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BONTHU NARASIMHA SWAMY Vs. A.P.POWER DISTRIBUTION CO LTD
|
February 17, 2026 |
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BORA NARAYANAMMA Vs. UNION OF INDIA
|
January 6, 2026 |
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BUMANAPALLI RAVINDRANATH REDDY Vs. UNION OF INDIA
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February 24, 2026 |
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BUNGE INDIA PVT. LTD Vs. SREE MAHALSKHMI OIL MILLS
|
March 17, 2026 |
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CANARA BANK Vs. KIRANMAYEE
|
February 11, 2026 |
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CARLOYN JOYCE TADAMALA Vs. ROYAL CITY DEVELOPER PRIVATE LIMITED
|
May 7, 2026 |
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CH. RAMA PRASADA RAO Vs. KRISHNADEVERAYA UNIVERSITY ANANTAPUR
|
February 12, 2026 |
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CH.VARALAKSHMI Vs. CH. HANUMANTHA RAO
|
February 24, 2026 |
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CHALLAGULLA SYAMALA Vs. STATE OF ANDHRA PRADESH
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February 2, 2026 |
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CHAMARTHI MADHUSUDHANA RAJU Vs. VIMALA TRADERS
|
February 9, 2026 |
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CHEJERLA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF A.P.
|
January 2, 2026 |
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CHENNURU KRISHNA REDDY Vs. STATE OF A.P.
|
March 7, 2026 |
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CHEVIREDDI BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
|
February 24, 2026 |
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CHINTA PRASUNA Vs. DHARMANA GANAPATHIRAO
|
April 10, 2026 |
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CHIRLA NARSIMHARAO Vs. STATE OF A.P.
|
January 2, 2026 |
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CHODISETTI SREENIVASA RAO Vs. VASAMSETTI SOMASUNDESWARA RAO
|
March 16, 2026 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY Vs. DONTALA GOVINDA RAO, S/O SURYANARAYANA
|
April 8, 2026 |
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D. RATNA KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 23, 2026 |
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D. SAKUNTHALA Vs. M.K. BABARLA
|
March 24, 2026 |
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D. VIJAYA BHASKARA REDDY Vs. D.HANUMANTHAMMA
|
February 18, 2026 |
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D.BANU PRAKASH REDDY Vs. STATE OF A.P.
|
February 9, 2026 |
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D.RAJINI Vs. STATE OF A.P.
|
February 9, 2026 |
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DEPOT MANAGER APSRTC, E.G. DIST Vs. DATLA RAMARAJU E G DIST
|
January 29, 2026 |
|
DEPOT MANAGER, APSRTC Vs. SIRIPURAPU KOWSALAYA
|
March 24, 2026 |
|
DEPOT MANAGER, APSRTC Vs. PRESIDING OFFICER HONBLE LABOUR COURT
|
March 11, 2026 |
|
DHARNASI RAVINDRA Vs. STATE OF ANDHRA PRADESH
|
January 7, 2026 |
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DODLA SRILAKSHMI Vs. DODLA RAMA CHANDRA REDDY
|
February 24, 2026 |
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DUKKALA LAKSHMANA RAO @ DUKKOLA LAKSHMANA RAO Vs. SUDULANGUNTA RAMA RAO
|
May 19, 2026 |
|
EDDALA NAVEEN KRISHNA Vs. STATE OF ANDHRA PRADESH
|
March 6, 2026 |
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G V HANUMANTHU RAO Vs. STATE OF A.P.
|
February 18, 2026 |
|
G. CHAYA PADMINI Vs. MUTTA LAKSHMI NARASAMMA
|
April 10, 2026 |
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G. RADHYA KRISHNA MURTHY Vs. G. SUBBA RAO
|
March 10, 2026 |
|
G. RAMESWARA REDDY Vs. Y ADINARAYANA REDDY
|
February 11, 2026 |
|
G.GOPALA RAJU Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUDS CELL, BANGALORE
|
February 13, 2026 |
|
GADDE VENKATA SUSEELA Vs. GADDE SEETHAMAHA LAKSHMI
|
January 8, 2026 |
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GADIKOYYALA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
January 20, 2026 |
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GOGU SHANMUKHA GOWRINADH Vs. STATE OF A.P.
|
February 16, 2026 |
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GOGULAPALLI KHADAR MOHIDDIN Vs. GOGULAPALLI KHADAR
|
January 21, 2026 |
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GOLLAPALLI RAMARAO Vs. STATE OF A.P.
|
January 6, 2026 |
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GOMPA CHELLAYYAMMA Vs. GOMPA LAKSHMANA RAO
|
February 24, 2026 |
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GORIPARTHI JHANSI Vs. GORIPARTHI SRIRAM MURTHY
|
January 22, 2026 |
|
GOTTIPATI MANIDHAR Vs. GONUGUNTA TEJASWI
|
April 24, 2026 |
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GOWDA PRAMEELA KUMARI Vs. ALLU SRINIVASA RAO
|
January 22, 2026 |
|
GUDIVADA JAYARAM / JAYARAM NAIDU Vs. GUGGILA RAMESH BABU
|
February 4, 2026 |
|
GUMMADI USHA RANI Vs. SURE MALLIKARJUNA RAO
|
January 21, 2026 |
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GUNDLA GOVINDA RAJULU Vs. PEDDISETTY SRINIVASA KUMAR
|
January 8, 2026 |
|
GUNIPATI ADIKESAVULU Vs. PANDHETI RAGHUPATHI RAJU
|
February 24, 2026 |
|
GURRAM MADHUSUDHANA RAO Vs. STATE OF A.P.
|
May 4, 2026 |
|
HARI @ NARA Vs. STATE OF A.P.
|
January 5, 2026 |
|
HYGIENE BOIMED SERVICES Vs. STATE OF A.P.
|
January 22, 2026 |
|
I. MAHENDRAKAR Vs. DEPOT MANAGER A.P.S.R.T.C.
|
February 12, 2026 |
|
INMAR SHIPPING AND LOGISTICS FZCO Vs. M.V. KANG SHUN
|
February 23, 2026 |
|
J. IFTHAKAR HUSSAIN Vs. GULLA BASHA
|
February 25, 2026 |
|
J. RAJESWARI Vs. R GURUVAMMAL
|
January 22, 2026 |
|
JAGATAPURAVU PRAMEELA RANI Vs. KAVURI SUBRAHMANYESWARA RAO
|
March 9, 2026 |
|
JALLA BALAJI Vs. STATE OF ANDHRA PRADESH
|
January 20, 2026 |
|
JARUGUMALLI SRAVANI Vs. JARUGUMALLI NIRMALA KUMARI
|
February 27, 2026 |
|
JASTI SATYAVATI Vs. BOLLEPALLI SURESH BABU
|
February 19, 2026 |
|
JPR PROJECTS, GAJUWAKA, VISAKHAPATNAM Vs. AXIS BANK, MVP COLONY BRANCH
|
February 27, 2026 |
|
K CHANDANA Vs. STATE OF A.P.
|
January 19, 2026 |
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K. VENKATA RAMANA Vs. REGISTRAR MANAGEMENT A. P. HIGH COURT HYD.
|
February 20, 2026 |
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K.NAVENEETHAM Vs. GOVERNMENT OF A.P.
|
April 9, 2026 |
|
K.OBI REDDY Vs. STATE OF A.P.
|
April 9, 2026 |
|
K.PARVATHI Vs. SMT K JYOTHI BHUVANESWARI
|
March 24, 2026 |
|
K.VISWANATHA NAIDU Vs. STATE OF ANDHRA PRADESH
|
February 6, 2026 |
|
KALIDINDI SURYANARAYANA RAJU Vs. PEEYUSH KUMAR IAS
|
March 9, 2026 |
|
KAMMA NAGA VASANTHA RAO Vs. GOTTIPATI ANJANA
|
May 6, 2026 |
|
KANCHARANA VENKAMMA Vs. CHALLA VENKATA RAMANA
|
March 10, 2026 |
|
KANDRAKONDA KOTAIAH Vs. PARASA SOWRAIAH
|
February 20, 2026 |
|
KANITHI DEEPAK Vs. STATE OF ANDHRA PRADESH
|
February 4, 2026 |
|
KANKANAMPATI KOTESWARA RAO Vs. YERRIBOINA NAGAIAHDIED
|
February 24, 2026 |
|
KARANAM SRINIVASULU, S/O SITARAMASWAMY Vs. Y.SRIRAM AND ANOTHERS / ICICI LOMBARD GENERAL INSURANCE COMPANY
|
February 11, 2026 |
|
KARRI SAMBAIAH Vs. BELLARNKONDA NARASIMHA RAO PLAINTIFF
|
April 9, 2026 |
|
KATIKALASHIVABHAGYA RAO Vs. STATE OF A.P.
|
February 6, 2026 |
|
KATRAGADDA KRISHNAVENI Vs. KATRAGADDA SRAVAN KUMAR
|
April 27, 2026 |
|
KATTAM REDDY VENKATESWARLU REDDY Vs. STATE OF ANDHRA PRADESH
|
January 23, 2026 |
|
KESSIREDDY RAJASEKHAR REDDY Vs. STATE OF A.P.
|
April 7, 2026 |
|
KINGCROWN SHIPPING AND TRADING Vs. M V USUKI, A MOTOR VESSEL FLYING THE FLAG OF CYPRUS
|
March 10, 2026 |
|
KODA KRISHNA Vs. STATE OF A.P.
|
February 6, 2026 |
|
KOGANTI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
May 21, 2026 |
|
KOLA SRINIVAS VAMSI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
February 17, 2026 |
|
KOMMIREDDINAGU @ GANESH Vs. STATE OF ANDHRA PRADESH
|
January 8, 2026 |
|
KOMMURI SAMPURNA, , W/O CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
|
June 1, 2026 |
|
KONA CHINNABABU Vs. KONA SATYAVATHI
|
March 12, 2026 |
|
KORITIPATI UDAY BHASKAR Vs. STATE OF A.P.
|
February 9, 2026 |
|
KOSURU MARKANDEYULU Vs. KOSURU RANI
|
February 17, 2026 |
|
KOTHAPALLI JAGAPATHIRAMYYA Vs. VYTLA SRINIVAS
|
February 9, 2026 |
|
KOTHAPALLI PRASAD Vs. STATE OF ANDHRA PRADESH
|
March 12, 2026 |
|
KOTHAPALLI VICTOR BABU Vs. STATE OF A.P.
|
January 19, 2026 |
|
KOTHAVALASALNFRAVENTURESPVT. LTD., Vs. STATE OF ANDHRA PRADESH
|
January 23, 2026 |
|
KOYYA GANGA VENKATA SATYA BHASKARA RAO Vs. KOYYA RAMA KRISHNUDU
|
January 8, 2026 |
|
KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED COOPERATIVE UNION LTD. Vs. STATE OF ANDHRA PRADESH
|
February 3, 2026 |
|
KUDOS FACILILTY SERVICES Vs. STATE OF A.P.
|
February 9, 2026 |
|
KUNCHE VENKATA LAKSHMI Vs. PINEPE MALAMMADIED
|
April 28, 2026 |
|
KURAKULA SATYANARAYANA Vs. KURAKULA YESURATNAM
|
January 7, 2026 |
|
L.SANYASI Vs. STATE OF A.P.
|
February 25, 2026 |
|
LAGUBEERU VENKATA ARUN KIRAN Vs. UNION OF INDIA
|
February 4, 2026 |
|
LAIJU Vs. STATE OF A.P.
|
January 8, 2026 |
|
LATCHUPATNI PARAM NAIDU Vs. STATE OF A.P.
|
January 29, 2026 |
|
LINGAMGUNTA TANUJA Vs. STATE OF A.P.
|
February 13, 2026 |
|
M. MURALIKRISHNA Vs. MASAPALLI VENKATARATHNAMMA
|
January 5, 2026 |
|
M. SHIVA KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 6, 2026 |
|
M. SIVA GANGADHAR Vs. M RAGHAVENDRA
|
March 2, 2026 |
|
M. SREE RAMULU Vs. N.V.S.N. MURTHY, EXECUTIVE OFFICER, VENKATESWARA SWAMY VARI DEVASTHANAM DWARAKA TIRUMALA
|
January 23, 2026 |
|
M. SUNANDINI Vs. T. ANILKUMAR REDDY
|
February 27, 2026 |
|
M.LAKSHMI NARASIMHA ACHARYULU Vs. M.GOPALAMMA
|
April 21, 2026 |
|
M.MANASA Vs. STATE OF ANDHRA PRADESH
|
April 15, 2026 |
|
M.VENKATESULU Vs. REGISTRAR ADMINISTRATION, HIGH COURT A.P.
|
February 23, 2026 |
|
M.VIJAY BHASKARA REDDY Vs. STATE OF A.P.
|
March 6, 2026 |
|
MADDIRALA CHINNAPAPAGARI CHANDRA SEKHAR REDDY Vs. MADDIRALA CHINNAPAPAGARI NAGI REDDYDECEASED
|
January 8, 2026 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. SUNKARA CHINA LAKSHMI
|
February 20, 2026 |
|
MALKARI RADHA BAI Vs. STATE OF A.P.
|
January 5, 2026 |
|
MALLADI MURTHYSREE Vs. STATE OF ANDHRA PRADESH
|
March 18, 2026 |
|
MANAGEMENT OF LEKCON INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 5, 2026 |
|
MANGALAPUDI MURALI Vs. STATE OF A.P.
|
March 2, 2026 |
|
MANNEPALLI CHAITANYA SAI Vs. STATE OF A.P.
|
January 19, 2026 |
|
MARAPATLA YESURATHNAM Vs. STATE OF ANDHRA PRADESH
|
February 3, 2026 |
|
MATAM ASHOK KUMAR Vs. STATE OF A.P.
|
January 7, 2026 |
|
MERIPO LAVANYA, W/O KISHORE Vs. STATE OF ANDHRA PRADESH
|
May 14, 2026 |
|
MIKKILINENI YUJAYA DINESH BABU Vs. PASALA SATYAVATHI
|
February 27, 2026 |
|
MIRIYALA DINESH KUMAR Vs. STATE OF A.P.
|
April 6, 2026 |
|
MITTAPALLI AGRO ENTERPRICES Vs. CANARA BANK, ARM BRANCH
|
February 13, 2026 |
|
MORI GANESH, S/O. RAMBABU Vs. STATE OF A.P.
|
March 30, 2026 |
|
MOSURU DHANUNJAY ALIAS MOSURI DHANUNJAY Vs. STATE OF A.P.
|
March 31, 2026 |
|
MUNAGALA SRINIVASULA REDDY Vs. G. RAMACHANDRA REDDY
|
April 29, 2026 |
|
MUNCHESTER Vs. STATE OF A.P.
|
January 20, 2026 |
|
MUPPIDI AVINASH REDDY Vs. STATE OF ANDHRA PRADESH
|
January 29, 2026 |
|
MUPPIDI SUSEELA Vs. STATE OF ANDHRA PRADESH
|
February 2, 2026 |
|
MURUKONDA SAROJINI Vs. DANDA VENKATESWARLU
|
March 9, 2026 |
|
MUTHAM CHETTY MUNEIAHA Vs. M.VENKATA SUBBAIAH
|
January 8, 2026 |
|
N. AUDILAKSHMAMMA Vs. DIST. JUDGE CHITTOOR DIST
|
March 10, 2026 |
|
N.KANTHAMMA Vs. STATE OF A.P.
|
January 8, 2026 |
|
N.SRINIVASA RAO Vs. P.CHANDRASEKHARAIAH
|
March 12, 2026 |
|
N.SRINIVASU Vs. AP SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
|
February 12, 2026 |
|
NAGUBANDI VENKATA GURUNATH Vs. JAMMIGUMPULA SRINIVASA RAO
|
February 6, 2026 |
|
NALLAMOLU RAJARAJESWARI Vs. NALLAMOLU MOHANA MURALI
|
February 3, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. MONALISA EMPLORIUM
|
March 10, 2026 |
|
NEERUDI DHANAMMA Vs. STATE OF A.P.
|
April 29, 2026 |
|
NERELLA SADAIAH Vs. STATE OF A.P.
|
February 9, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA VIJAYA KUMARI
|
March 3, 2026 |
|
NISSANKARAO SAI RAM Vs. STATE OF ANDHRA PRADESH
|
March 2, 2026 |
|
OILMAR DMCC Vs. MV HOANH SON UNIVERS
|
January 19, 2026 |
|
P GOWRI GNANA PRAKASH REDDY Vs. STATE OF A.P.
|
January 23, 2026 |
|
P. KOTESWARA RAO,I.A.S, DISTRICT COLLECTOR KURNOOL Vs. KAMMARA UPENDRACHARI
|
March 17, 2026 |
|
P.R.J.SRINIVASA RAJU, S/O P HARINADHA RAJU Vs. UNION BANK OF INDIA
|
May 5, 2026 |
|
P.S.A.V. PRASAD Vs. HIGH COURT OF ANDHRA PRADESH
|
February 9, 2026 |
|
PADARTHI ANJAMMA Vs. GUMPULA YESUPADAM
|
February 19, 2026 |
|
PADAVALA SUBBA RAO Vs. STATE OF A.P.
|
February 17, 2026 |
|
PALADUGU DAVID RAJU Vs. MANDE RAJESH CHANTI
|
March 3, 2026 |
|
PALLI DURGA Vs. V. SATYANARAYANA
|
February 27, 2026 |
|
PANGI SADNO Vs. STATE OF A.P.
|
January 8, 2026 |
|
PARITI VENKATA JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 16, 2026 |
|
PASUPULETI CHALAPATHY Vs. STATE OF ANDHRA PRADESH
|
January 22, 2026 |
|
PASUPULETI CHINA CHENNAIAH Vs. UNION OF INDI
|
March 11, 2026 |
|
PEDAPUDI SRI VENKATA LAKSHMI Vs. PEDAPUDI SRINIVASA RAO
|
March 23, 2026 |
|
PEETHALA NAGARAJU Vs. SAPPIDI VIJAYA LAKSHMI
|
February 6, 2026 |
|
PEOPLES MUTUALLY AIDED COOPERATIVE CREDIT SOCIETY LTD Vs. MANDAVA SRINIVAS
|
February 12, 2026 |
|
PERUMALLAPALLI SANDHYA Vs. NUTHALAPATI PADMAVATHI
|
January 31, 2026 |
|
PILLA VENKATESWARA RAO ALIAS Vs. KANCHERLA MALYADRI
|
February 6, 2026 |
|
PODILAPU SRINIVASA RAO Vs. GANDRETI UGADI
|
January 19, 2026 |
|
POTLACHERUVU GANGADHARA RAO Vs. STATE OF A.P.
|
January 6, 2026 |
|
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA VIJAYAWADA Vs. SAMALA KRISHNA RAO
|
March 18, 2026 |
|
PUSALA Vs. STATE OF A.P.
|
March 7, 2026 |
|
PUSHPAM APPALA NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 15, 2026 |
|
PUTTA VENKANNA Vs. PUTTA SARASWATHI
|
March 5, 2026 |
|
PUVVADA VMNM SAI KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 27, 2026 |
|
R.V.PANDURANGA RAO Vs. CHAIRMAN DISTRICT LEVEL COMMITTEE
|
January 30, 2026 |
|
RAJA VENKATACHALAM Vs. KANDULA USHA
|
March 9, 2026 |
|
RALLAPALLI SRINIVAS SRI VENKATA RAMA Vs. STATE OF A.P.
|
January 21, 2026 |
|
RAMESH REDDY Vs. STATE OF A.P.
|
January 5, 2026 |
|
RAYALASEEMA LAW COLLEGE Vs. STATE OF ANDHRA PRADESH
|
February 13, 2026 |
|
REDDIPOGU PULLAMMA Vs. Y.NAGAMMA
|
March 2, 2026 |
|
REDDY RANI SWAPNA Vs. UNION OF INDIA
|
February 23, 2026 |
|
S.MOHAMMED RASHEED Vs. T.CHAKRAPANI
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March 10, 2026 |
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SANKULA NAGARJUNA Vs. STATE OF A.P.
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January 21, 2026 |
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SEMBI PRASAD RAO Vs. STATE OF A.P.
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January 8, 2026 |
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SENIOR INTELLIGENCE OFFICER Vs. SANTHOSH KUMAR SAHOO
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March 10, 2026 |
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SHAIK PYARE JAN Vs. D.SATYANARAYANA
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April 2, 2026 |
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SHAIK RAHAMAN Vs. STATE OF ABC
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April 6, 2026 |
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SHAIK SALEEM Vs. STATE OF ANDHRA PRADESH
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May 1, 2026 |
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SHAIKLI RAZAK & OR Vs. STATE OF A.P.
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January 22, 2026 |
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SINGARAPU Vs. SINGARAPU SRINIVASU
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February 9, 2026 |
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SINGIRI LAVANYA @ KANALA LAVANYA REDDY Vs. SINGIRI CHANDRA SEKHAR
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January 2, 2026 |
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SIRAJUNNISA Vs. STATE OF A.P.
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March 7, 2026 |
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SK. KHADERMASTHAN Vs. M RAKSHNA KUMAR
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January 29, 2026 |
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SMT.BYREDDY RAMA DEVI, Vs. SMT VEMAVARAMA SREE VIJAYA,
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March 2, 2026 |
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SOMU DAMODARA RAO Vs. P. ADINARAYANA
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February 11, 2026 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. Vs. SHAIK JAAN BEE
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March 7, 2026 |
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SPECIAL DEPUTY COLLECTOR (LA) & LAO Vs. PATAPANCHALA NARASIMHA RAO
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March 3, 2026 |
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SRI MANGENA SRI VENKATARAMANA Vs. SMT MANGENA SRI ANUSHA DEVI
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April 29, 2026 |
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SRI RAJA VELUGOTI MADANA GOPALA KRISHNA YACHENDRA Vs. PADIDAM JAYASREE
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April 15, 2026 |
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SRI SREENIVASA MARBLES AND GRANITES Vs. STATE OF A.P.
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March 7, 2026 |
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ST. KATWAL ABUBAKAR Vs. ABBAVARAM SUBBA REDDY
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May 8, 2026 |
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STATE OF A.P. Vs. KARRI RAMI REDDY
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March 11, 2026 |
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STATE OF ANDHRA PRADESH Vs. KATIKA AKBAR
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February 19, 2026 |
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STATE OF ANDHRA PRADESH Vs. K.V. RAVI SANKAR
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January 31, 2026 |
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SUDHA PRATHIMA Vs. STATE OF A.P.
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March 7, 2026 |
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SUPERINTENDENT ENGINEER Vs. Y. KONDA REDDY
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March 24, 2026 |
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SURAPUREDDI VEERA BABU Vs. STATE OF A.P.
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February 25, 2026 |
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SWARNA SURYA PRAKASA RAO Vs. YENDREDDY PUSHPAVATHI
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April 8, 2026 |
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T. V. BALA KRISHNAN Vs. STATE OF A.P
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March 16, 2026 |
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TALLURI SURYA KUMARI Vs. STATE OF A.P.
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January 19, 2026 |
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TANALA SATYANARAYANA DIED Vs. TANALA RAMA RAO DIED AS PER LRS
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January 20, 2026 |
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TELLA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
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January 2, 2026 |
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TELLA RANGA RAO Vs. RAVELA SRINIVAS
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February 20, 2026 |
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TELUGU GANI VENKATA RAMUDU Vs. STATE OF A.P.
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January 6, 2026 |
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THE AP POWER ENGINEERING AND TECHNICAL WORKERS UNION Vs. THE TRANSMISSION CORPORATION OF A P LIMITED
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March 16, 2026 |
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TIRUMALA SUNDARA J.C. NATH Vs. KOTTAM AYYANNA
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June 11, 2026 |
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TRANSCOM DMCC Vs. K.P.R AGROCHEM LIMITED
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February 13, 2026 |
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TUMU KESAVA SRINIVAS Vs. STATE OF A.P.
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February 6, 2026 |
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TUMU SATYA SOMA SUNDARI Vs. STATE OF A.P.
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February 6, 2026 |
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TURLAPATI PEDDABBAI Vs. STATE OF ANDHRA PRADESH
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March 3, 2026 |
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UNDRAJAVARAPU RAMA DEVI Vs. DIRISIPO SURAMMA
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March 3, 2026 |
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UNITED INDIA INSURANCE CO Vs. K.SUBBALAKSHMAMMA
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January 8, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DERANGULA RATNA
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February 13, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. U.RAMANAMMA
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January 23, 2026 |
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V.RABBANI BASHA Vs. STATE OF ANDHRA PRADESH
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January 5, 2026 |
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VADDI SATISHBABU Vs. B.YASODAMMA
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January 2, 2026 |
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VADLAMUDI NAGEWARA RAO Vs. ORUGANTI SAMBASIVA RAO
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February 4, 2026 |
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VADUGURI VENKATA UPENDRA RAO Vs. VADUGURI DHANALAKSHMI
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February 19, 2026 |
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VANAPALI VENKATA RAO Vs. STATE OF A.P.
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March 9, 2026 |
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VARANASI SARATH KUMAR Vs. STATE OF ANDHRA PRADESH
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January 2, 2026 |
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VARLA NARESH Vs. STATE OF A.P.
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January 19, 2026 |
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VATTIKUTI SURYA SANKARARAO Vs. STATE OF A.P.
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February 26, 2026 |
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VEERANKI VENKATA SATYA SAI BABA Vs. STATE OF A.P.
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March 7, 2026 |
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VELPULA RAMACHANDRAIAH Vs. PULAPATTURU VENKATRAMANA
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February 24, 2026 |
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VENKATA RAMA RAO Vs. STATE OF ANDHRA PRADESH
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February 4, 2026 |
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VENTRAPATI MAHESH Vs. STATE OF A.P.
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February 13, 2026 |
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VIJAYA KRISHNA MUTUALLY AIDED, CO-OPERATIVETHRIFTSOCIETY LIMITED Vs. STATE OF A.P.
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March 7, 2026 |
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VISAKHAPATNAM PORT AUTHORITY Vs. VISHWANADH AVENUES
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January 22, 2026 |
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VOONA SARVESWARA RAO Vs. ANDHRAVARAPU GOVINDA RAJULU
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January 27, 2026 |
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VRED EXIM Vs. STATE OF A.P.
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February 24, 2026 |
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VRED EXIM Vs. STATE OF A.P.
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April 9, 2026 |
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Y. MURALI NAIDU Vs. V. GANGAIAH
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March 24, 2026 |
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YADALI SATYA SAI NADH Vs. SUNKARA SWARAJYA LAKSHMI
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January 19, 2026 |
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YARLAGADDA ABBULU Vs. UNION OF INDIA
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March 12, 2026 |
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YOGITILA @ YAGATALA @ CHATTY HARITHA NAGAVENI Vs. CHATTY C GIRISH KUMAR
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January 19, 2026 |
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ZION SHIPPING LTD. Vs. SARALA FOODS PVT. LTD.
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January 7, 2026 |
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