A. D. P. RAJKUMAR Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
A. NEW LIFE FASHIONS Vs. COMERICAL TAX OFFICER II
|
February 12, 2021 |
A. P. STATE CIVIL SUPPLY CORPORATION LTD. Vs. GUDIKANDULAVENKATA RAO
|
July 2, 2021 |
A. RAJESH KUMAR Vs. BOARD OF MANAGEMENT
|
April 20, 2021 |
A. RAMAKKA Vs. STATE OF ANDHRA PRADESH
|
February 11, 2021 |
A. RUKMANI, BSNL, TIRUPATHI Vs. GOVT OF A.P., SOCIAL WELFARE DEPT, HYDERABAD
|
May 4, 2021 |
A. SHAMIULLAH Vs. ADONI AADAM SAB
|
July 6, 2021 |
A. SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
A. VIJAYANANDA RAJU Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
A.P. NURSING SAMKSHEMA SANGAM Vs. STATE OF ANDHRA PRADESH
|
November 24, 2021 |
A.P.BEVERAGE CORPORATION LTD Vs. K.KESAVA NARAYANA REDDY
|
August 27, 2021 |
A.SITARAM Vs. REGISTRAR(GENERAL), HIGH COURT OF A.P.
|
August 27, 2021 |
A.SUNIL BABU Vs. STATE OF ANDHRA PRADESH
|
June 25, 2021 |
A.T. RATNASEKHAR REDDY Vs. STATE ELECTION COMMISSION
|
March 16, 2021 |
ABDUL RAFIQ Vs. STATE OF ANDHRA PRADESH
|
September 16, 2021 |
ABHISHEK Vs. STATE
|
August 10, 2021 |
ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY Vs. CHEGUDI BABU
|
September 21, 2021 |
ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY Vs. D. SRINIVASULU REDDY
|
February 10, 2021 |
ACHARYA NAGARJUNA UNIVERSITY Vs. GAJULA SARAT CHANDRA BABU
|
April 1, 2021 |
ADAPA DURGA Vs. HDB FINANCIAL SERVICES LTD.
|
March 26, 2021 |
ADAPA KANTHAMMA Vs. STATE OF ANDHRA PRADESH
|
July 28, 2021 |
AGILE SECURITY FORCE PRIVET LIMITED Vs. SOUTH CENTRAL RAILWAY
|
November 22, 2021 |
AI-MOMIN COLLEGE OF EDUCATION KANDUKUR Vs. ACHARYA NAGARJUNA UNIVERSITY GUNTUR, ANDHRA PRADESH
|
June 18, 2021 |
AKC STEEL INDUSTRIES LTD Vs. VISAKHAPATNAM PORT TRUST
|
March 25, 2021 |
AKKULA SURESH Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
AKUATHI YELLAMANDA Vs. STAT ACB
|
February 19, 2021 |
AKULA KAVITHA ANOTHER Vs. STATE OF ANDHRA PRADESH
|
January 22, 2021 |
AKULA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH
|
February 22, 2021 |
ALA MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADHESH
|
February 15, 2021 |
ALAPATI RAMA MOHAN RAO Vs. ALAPATI VENKATA RATNANUNA
|
September 29, 2021 |
ALAPATI RAMA MOHAN RAO Vs. ALAPATI VENKATA RATNAMMA
|
September 24, 2021 |
ALAPATI SUDHA RANI Vs. GOVERNMENT OF A. P.
|
March 25, 2021 |
ALLU PRASAD Vs. STATE OF ANDHRA PRADESH
|
July 29, 2021 |
ALLU PRASAD Vs. STATE OF ANDHRA PRADESH
|
November 17, 2021 |
ALLU VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 16, 2021 |
ALMAS RETAILS STORES PRIVATE LIMITED Vs. UNION OF INDIA
|
August 10, 2021 |
AMARAVATHI PARIKSHNA SAMITHI OF A. P. Vs. STATE OF ANDHRA PRADESH
|
December 15, 2021 |
AMBADAS SRIDHAR BANKAR Vs. STATE OF ANDHRA PRADESH
|
August 26, 2021 |
ANAGONDI CHENNAIAH Vs. ANAGONDI CHANDRASEKHAR
|
October 6, 2021 |
ANAKAPALLI VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
October 24, 2021 |
ANAKAPALLI VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
October 21, 2021 |
ANAND SAKE Vs. STATE OF ANDHRA PRADESH
|
January 22, 2021 |
ANDHRA BANK Vs. P. RAJSEKHAR
|
October 1, 2021 |
ANDHRA EVANGELICAL LUTHERAN CHURCH (AELC) Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
ANDHRA PRADESH BRAHMANA SEVA SANGHA SAMAKHYA Vs. KONURU SATISH SHARMA
|
March 23, 2021 |
ANDHRA PRADESH MEDIA FEDERATION Vs. STATE OF ANDHRA PRADESH
|
June 18, 2021 |
ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION Vs. MURALI MANPOWER AGENCIES
|
April 19, 2021 |
ANDHRA PRADESH SOCIAL WELFARE RESIDENTIAL EDUCATION INSTITUTIONS SOCIETY Vs. STATE OF ANDHRA PRADESH
|
January 6, 2021 |
ANDHRA PRADESH SOUTHERN POWER DISTRIBUTION COMPANY Vs. KAMEPALLI RAMESH BABU
|
August 31, 2021 |
ANDHRA PRADESH STATE HOUSING CORP.LTD. Vs. LANKA SATYANARAYANA
|
March 22, 2021 |
ANJANI STONE CRUSHER Vs. STATE OF ANDHRA PRADESH
|
February 11, 2021 |
ANKATI VENKATA NARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 3, 2021 |
ANNAPOORNA FINANCIERS Vs. STATE OFANDHRA PRADESH
|
October 25, 2021 |
ANNAVARAPU VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 4, 2021 |
ANUMALA ARUNA DEEPIKA Vs. STATE OF ANDHRA PRADESH
|
July 12, 2021 |
ANUSURI UMAPATHI Vs. VISHAL GUNNI
|
July 15, 2021 |
AP STATE ROAD TRANSPORT Vs. THOTA PADMAJA SHALINI RAJITHA
|
June 25, 2021 |
APEX GUDUR FOOT WEAR Vs. UNION BANK OF INDIA
|
March 24, 2021 |
APPASANI BABU RAO Vs. UNION OF INDIA AND ORS.
|
February 25, 2021 |
ARAVIND KUMAR Vs. STATE
|
November 26, 2021 |
AREVARAPU Vs. INDIAN OVERSEAS, ANDHRA LOYALA COLLAGE CAMPUS BRANCH
|
May 3, 2021 |
ARNIPALLI SIVVUNAIDU Vs. GARBHAPU DASU
|
July 2, 2021 |
ARUN KUMAR H. Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
ARUNACHALAM HOTELS PVT. LTD. Vs. TIRUMALA TIRUPATHI DEVASTANAMS
|
August 13, 2021 |
ARUNACHALAM HOTELS PVT. LTD. Vs. TIRUMALA TIRUPATHI DEVASTANAMS
|
August 12, 2021 |
ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
|
March 26, 2021 |
ASR HOSPITALS (INDIA) Vs. STATE OF ANDHRA PRADESH
|
September 22, 2021 |
ASSISTANT COMMISSIONER, ENDOWMENT DEPART. Vs. KUDUPUDI GEETHA GANGA
|
November 24, 2021 |
ATLURI VIJAYA BABU Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
AVVARU CHANDRA MOULI Vs. STATE OF A.P
|
December 15, 2021 |
AXIS BANK LTD. Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
AYESHA JULEKHA Vs. K.C. SARMA
|
January 29, 2021 |
B KRANTI KALYAN REDDY Vs. STATE OF ANDHRA PRADESH
|
February 17, 2021 |
B. ASIF BASHA Vs. STATE OF A. P.
|
February 15, 2021 |
B. BHARGAVA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
August 4, 2021 |
B. GIRIDHAR Vs. STATE BANK OF INDIA
|
October 8, 2021 |
B. GORLA GIDDAMMA Vs. BOYA BANNURU SUNKANNA
|
May 4, 2021 |
B. HARI KISHORE Vs. DISTRICT COLLECTOR
|
March 30, 2021 |
B. JAYAMMA Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
B. JHANSI LAKSHMI Vs. K.SRINIVASA RAO
|
July 16, 2021 |
B. LAKSHMI Vs. APSRTC AND ORS.
|
February 26, 2021 |
B. MOHAN NAIDU Vs. TAHSILDAR
|
March 4, 2021 |
B. MUTYALU Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
B. PARVATHI Vs. STATE OF A.P.
|
August 23, 2021 |
B. PRASANTH Vs. CENTRAL PROVIDENT FUND OFFICE, NEW DELHI
|
February 10, 2021 |
B. RAJANNA RAJU, VISAKHAPATNAM Vs. P.P., HYD.
|
September 15, 2021 |
B. RAMAKOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
B. SIVANANDA Vs. S. ALEEM BASHA
|
October 25, 2021 |
B. SRINIVAS Vs. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED
|
March 5, 2021 |
B. SUBRAHMANYAM Vs. YADALLA NAGAMMA CHARITIES
|
November 23, 2021 |
B. SUNITHA Vs. STATE OF ANDHRA PRADESH
|
October 8, 2021 |
B. VIMALA ADILAKSHMI Vs. STATE OF ANDHRA PRADESH
|
July 9, 2021 |
B.JAMAL BASHA Vs. STATE ELECTION COMMISSION
|
September 28, 2021 |
B.KALIMULLA Vs. STATE OF A.P.
|
September 23, 2021 |
B.L. NARASIMHA RAO Vs. VATTI VENKATA RANGA PARDHASARADHI
|
October 5, 2021 |
B.N.S. JOSHI AND SONS LIMITED Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
September 2, 2021 |
B.SHIVA KUMAR, HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
August 19, 2021 |
B.SRIDEVI Vs. STATE OF ANDHRA PRADESH
|
November 9, 2021 |
B.T.PRASANNA RAJU Vs. STATE OF ANDHRA PRADESH
|
September 3, 2021 |
BABU KABAKU Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
BAILAPUDI RAMANA Vs. KERRU ATCHIYAMMA
|
June 18, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. RAGINI DEVI
|
July 8, 2021 |
BALAJI METAL CRUSHERS Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
BALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
BALLAPU SURESH Vs. KOLLI RAMA KOTESWARA RAO
|
December 1, 2021 |
BANAVATH SUDHAKAR NAIK Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
October 23, 2021 |
BANAVATHU CHILAKAMMA Vs. STATE OF ANDHRA PRADESH
|
July 15, 2021 |
BANAVATHU CHILAKAMMA Vs. STATE OF A.P
|
June 15, 2021 |
BANDI ESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 22, 2021 |
BANDI PARASURAMUDU @ BANDI PARUSHURAMUDU, ATMAKUR MANDAL Vs. STATE OF A.P.
|
September 3, 2021 |
BANDI VENKATESWARLU REDDY Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
BANTUPALLI RAJU Vs. STATE OF ANDHRA PRADESH
|
January 22, 2021 |
BAPURAM VENKAT REDDY Vs. STATE OF ANDHRA PRADESH
|
September 3, 2021 |
BARATAM SRINIVASA RAO Vs. STATE OF A.P.
|
September 16, 2021 |
BARIGALA KOTESH Vs. BANDARU YEDUKONDALU
|
February 12, 2021 |
BATHALA SRI KALYAN KUMAR REDDY Vs. STATE OF A. P.
|
December 1, 2021 |
BATHINENI BHARGAV KRISHNA Vs. STATE OF ANDHRA PRADESH
|
December 13, 2021 |
BATHULA BALAJI Vs. STATE, REP.P.PTHR:MANGALAGIRI RURAL PS
|
August 3, 2021 |
BATHULA BALAJI, GUNTUR Vs. STATE, REP. PP THRMANGALAGIRI
|
August 5, 2021 |
BATRAJU SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
|
February 19, 2021 |
BAYYARAPU SURESH Vs. STATE OF A.P.
|
December 21, 2021 |
BEDAMPUDI KRISHNA Vs. V.K. SEENA NAYAK
|
September 13, 2021 |
BEERAKAM SEKHAR Vs. SATISH CHANDRA, SPECIAL CHIEF SECRETARY
|
August 23, 2021 |
BEST INDIA TOBACCO SUPPLIERS Vs. COMMISSIONER OF INCOME TAX
|
June 24, 2021 |
BETHALAM DURGA RAO Vs. STATE OF ANDHRA PRADESH
|
March 1, 2021 |
BHARATIYA JANATA PARTY Vs. ANDHRA PRADESH STATE ELECTION COMMISSION
|
May 21, 2021 |
BHAVANAM ADEMMA Vs. STATE OF ANDHRA PRADESH
|
January 7, 2021 |
BHOGI NAGABHUSHANA RAO Vs. STATE OF ANDHRA PRADESH
|
November 26, 2021 |
BHUKYA RAJU Vs. STATE OF ANDHRA PRADESH
|
January 20, 2021 |
BHUPALAM SANTHOSH Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
BHUPANI VENKATA NAIDU Vs. V.KIRAN KUMAR
|
August 23, 2021 |
BIDDIKA BUTCHIBADU Vs. PRINICPAL SCIENTIST & HEAD OFFICE OF PRINCIPAL
|
February 12, 2021 |
BLUE NILE DEVELOPERS PVT LTD Vs. MOVVA CHANDRA SEKHAR
|
December 9, 2021 |
BODA VEERANNA Vs. STATE OF ANDHRA PRADESH
|
March 1, 2021 |
BODABANDLA RAVI Vs. STATE OF A.P.
|
September 3, 2021 |
BODABANDLA RAVI Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
BODDA NAGA SARAT CHANDRA Vs. UNION OF INDIA
|
March 30, 2021 |
BODDE LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
|
August 16, 2021 |
BODDUBOINA PEDDA GOPAL Vs. STATE OF ANDHRA PRADESH
|
October 28, 2021 |
BOJJALA VENKATA SUDHER REDDY Vs. STATE OF ANDHRA PRADESH
|
November 1, 2021 |
BOLLA KRISHNA MURTHY Vs. PRL.SECY., IRRGIATION DEPT
|
July 12, 2021 |
BOLLA KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH
|
November 3, 2021 |
BOLLAPULLARAYADU Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
BOLNEDY PURNA CHANDRA RAO Vs. STATE, REP.BY PRINCIPAL SECRETARY, MEDICAL AND HEALTH.
|
July 8, 2021 |
BOMMAREDDY ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
|
April 7, 2021 |
BOMMU PRASANTH Vs. P. P. HYD
|
July 9, 2021 |
BONDADA SATYANARAYANA Vs. SMT. KORAPU SUREKHA
|
August 5, 2021 |
BONELA Vs. BONELA JAYALAXMI
|
December 23, 2021 |
BONTHU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
May 5, 2021 |
BORRA VENKATA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
July 1, 2021 |
BOVILLA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
|
December 1, 2021 |
BOYA SANJANNA Vs. MANCHGA MARTHAMMA
|
August 24, 2021 |
BRAHMMA REDDY DEVARAPALLI Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
BRIGHTWAY INTERNATIONAL Vs. UNION OF INDIA
|
July 15, 2021 |
BUGGA RAMAIAH Vs. T.SRIRAMULU
|
November 29, 2021 |
BURRAMUKKU LAKSHMI NARAYANA Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
BVG INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
C. C. REDDY Vs. C. SAVITRAMMA
|
June 28, 2021 |
C. DILIP KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
C. RUSHENDRA BABU Vs. STATE OF ANDHRA PRADESH
|
May 4, 2021 |
C. VALLEMMA Vs. STATE OF ANDHRA PRADESH
|
February 16, 2021 |
C. VENKATESH GOUD Vs. STATE OF ANDHRA PRADESH
|
March 17, 2021 |
CENTRAL ANDHRA JUNIOR COLLEGE MANAGEMENTS ASS. Vs. STATE OF ANDHRA PRADESH
|
September 6, 2021 |
CENTURY PHARMALABS INDIA Vs. STATE OF ANDHRA PRADESH
|
November 2, 2021 |
CH KOTESWARAMMA 2 ORS Vs. P. SESHAIAH ANR
|
January 27, 2021 |
CH SOURI RAJA PERUMALLU Vs. DISTRICT COLLECTOR
|
March 30, 2021 |
CH SUJATHA Vs. STATE ELECTION COMMISSION
|
March 25, 2021 |
CH. DAMAYANTHI Vs. APSRTC AND ORS.
|
February 26, 2021 |
CH. MATTAPALLI RAO Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
CH. SITARAMA RAO Vs. STATE OF ANDHRA PRADESH
|
July 28, 2021 |
CH. SRINIVASA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 5, 2021 |
CH. V.PRASAD Vs. STATE OF ANDHRA PRADESH
|
October 11, 2021 |
CHAGANTI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
July 7, 2021 |
CHAIRMAN,STATE BANK OF INDIA, MUMBAI Vs. V.MALLIKARJUNA
|
September 1, 2021 |
CHAITANYA EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
October 8, 2021 |
CHALAPAKA SURESH Vs. B. SANKARA RAO
|
December 7, 2021 |
CHALLA RAM BABU Vs. STATE OF A. P.
|
March 18, 2021 |
CHALLAGALI CHAITANYA KUMAR Vs. UNION OF INDIA
|
February 5, 2021 |
CHANDRA RAJESH Vs. STATE OF ANDHRA PRADESH
|
March 18, 2021 |
CHANDRALA RAMA KUMARI Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
CHAPALA-SAI CHANDU Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
CHAPPIDI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
CHEKKA GURU MURALI MOHAN Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
CHEKKA SURYANARAYANA Vs. SAKA RAJULAMMA
|
September 3, 2021 |
CHEPPALA LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
CHEPPALA LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
|
April 9, 2021 |
CHEPURI RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
|
February 23, 2021 |
CHILAKAM MADHUSUDHANA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 21, 2021 |
CHILLAKURU SUBBARAMI REDDY Vs. VANJAVAKA SURENDRA REDDY
|
August 23, 2021 |
CHINAMATLA VENKATA Vs. STATE OF ANDHRA PRADESH
|
September 30, 2021 |
CHINNA DEVARA ASHAI Vs. STATE OF ANDHRA PRADESH
|
October 12, 2021 |
CHINNA SHERU Vs. STATE OF ANDHRA PRADESH
|
October 12, 2021 |
CHINNAM NAIDU Vs. STATE OF ANDHRA PRADESH
|
December 2, 2021 |
CHINNAPPA SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
|
October 29, 2021 |
CHINNARI SURYANARAYANA Vs. NAGIREDDY SRINIVASA RAO
|
August 27, 2021 |
CHINTALA MANI DEEP SAI Vs. STATE OF ANDHRA PRADESH
|
September 29, 2021 |
CHINTHA NARASIMHA SWAMY Vs. ASSISTANT COMMISSIONER
|
August 24, 2021 |
CHITLURI VENKATA RAMA RAO Vs. CHITLURI VENKATA RAMAIAH
|
July 8, 2021 |
CHITTAPULI @DUVVI JHANSI BAI Vs. UNION GOVERNMENT,NEW DELHI
|
April 29, 2021 |
CHUTTUGULLA VENKATARAMANA Vs. STATE OF ANDHRA PRADHESH
|
March 5, 2021 |
CITY PRIVATE LIMITED Vs. SAIPREETHAM, S/O. VENKATA SUBRAMANYAM
|
February 9, 2021 |
CODE OF THE CRIMINAL PROCEDURE Vs. UNKNOWN
|
September 20, 2021 |
CONTAGION OF COVID VIRUS IN PRISONS Vs. STATE OF ANDHRA PRADESH
|
May 20, 2021 |
CONTAINER CORPORATION OF INDIA Vs. DEVI ENGINEERING AND CONSTRUCTION PRIVATE LIMITED
|
February 17, 2021 |
CRYSTAL SEA SHIPPING COMPANY LTD. Vs. BOSTOMAR SHIPPING PTE LTD.
|
March 5, 2021 |
D. PARVATHI Vs. SRI B.RAMA RAO
|
August 23, 2021 |
D. RAVI BABU Vs. DIRECTOR GENERAL OF POLICE, A.P.
|
April 1, 2021 |
D. STALLIN VIJAYA KUMAR Vs. S. VANIRI
|
February 5, 2021 |
D. SURYA PRAKASH RAO Vs. STATE OF ANDHRA PRADESH
|
February 1, 2021 |
D.S. GOVINDA RAJU Vs. STATE OF ANDHRA PRADESH
|
November 18, 2021 |
DABBA YESURATNARN Vs. STATE OF ANDHRA PRADESH
|
December 20, 2021 |
DADI DEVI, VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
|
September 1, 2021 |
DADI HARI BABU Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
DADISETTI RAMBABU RAMU Vs. STATE OF ANDHRA PRADESH
|
August 12, 2021 |
DALAVAYI VENKATALASKHMI Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
DALMIA CEMENT (BHARAT) LIMITED Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
|
March 2, 2021 |
DAMERLA SIVA KRISHNA CHAITANYA Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
DAMMALAPATI SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
September 2, 2021 |
DANDAMUDI SAI KRISHNA RAVI SEKHAR Vs. NUTHAKKI SRI LAKSHMI
|
May 7, 2021 |
DANGER VAMSI Vs. STATE OF ANDHRA PRADESH
|
July 5, 2021 |
DASARI RAJA MASTER Vs. STATE OF ANDHRA PRADESH
|
May 4, 2021 |
DASARI RAMACHANDRA RAO AND ORS. Vs. KORIPALLI VENKATA RAO AND ORS.
|
January 7, 2021 |
DASARI SAMBASIVA RAO Vs. SRI SRINIVASA SERVICE STATION AND ORS.
|
January 22, 2021 |
DEPOT MANAGER Vs. K. KRISHNA MURTHY
|
March 2, 2021 |
DEVARAPU MALYADRI Vs. STATE OF ANDHRA PRADHESH
|
March 2, 2021 |
DEYYALA SURYANARAYANA SURIBABU Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
DHULIPALLA NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 24, 2021 |
DHULIPALLA NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 29, 2021 |
DIGIVINTI SUBRAMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
|
July 1, 2021 |
DISTRICT COLLECTOR, CHITTOR Vs. V. RANGAPPA (DIED) AND ANOTHER
|
July 7, 2021 |
DIVISIONAL FOREST OFFICER Vs. KATTA MUTYALU
|
March 24, 2021 |
DODLA MURALI KRISHNA REDDY Vs. COMMISSIONER OF ENDOWMENTS
|
October 26, 2021 |
DOKKU PHANEENDRA PRASAD Vs. STATE OF ANDHRA PRADESH REP. BY PRINCIPAL SECRETARY SOCIAL WELFARE
|
June 14, 2021 |
DOOLAM NAGA SAI REDDY Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
DOUZI SHAMIULLA KHAN Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
DR. C.V.M.R. PRASAD Vs. PRINCIPAL SECRETARY TO GOVT.
|
February 10, 2021 |
DR. GUDIPATI SWAMY Vs. STATE OF ANDRA PRADESH AND OTHERS
|
July 6, 2021 |
DR. POLNATISWAMI KUMAR Vs. NTR UNIVERSITY
|
March 16, 2021 |
DR. RAGHAVARAO POLAVARAPU Vs. STATE OF ANDHRA PRADESH
|
December 21, 2021 |
DR. VIJAYA KUMAR Vs. A.P.STATE CIVIL SUPPLIES CORPORATION LIMITED
|
March 2, 2021 |
DR.K.SUBBA RAO Vs. STATE OF ANDHRA PRADESH, REP.BY PRINCIPAL SECRETARY
|
June 18, 2021 |
DR.M.REDDY BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
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March 5, 2021 |
DUDDALA NAGESWARA RAO Vs. ARDALA SURYANARAYANA
|
December 2, 2021 |
DUDEKULA RAJASIKINDAR Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
DUMPALA RAJULAMMA Vs. DIVISIONAL ELECTRICAL ENGINEER
|
February 12, 2021 |
DUPPALA SATHVIKA Vs. N.T.R. UNIVERSITY OF HEALTH
|
September 8, 2021 |
DUPPALAPUDI SATYANARAYANA Vs. STATE OF A.P.
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January 29, 2021 |
DURGAMMAGARI KARTKIK Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
DURU LATCHANNA DORA Vs. STATE OF ANDHRA PRADESH
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April 27, 2021 |
DUVVURU MOHANA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 18, 2021 |
DWARAM RAGHAVI Vs. STATE OF ANDHRA PRADESH
|
November 25, 2021 |
DWARAPU SIRI Vs. STATE OF ANDHRA PRADESH
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September 6, 2021 |
E. V. S. N. KISHORE Vs. STATE OF ANDHRA PRADESH
|
January 27, 2021 |
E.N.MOUNIKA SAI Vs. SANAPALA VLN UDAY KUMAR
|
July 1, 2021 |
E.SHESHIREKHA Vs. STATE OF ANDHRA PRADESH
|
August 23, 2021 |
EAST GODAVARI PRIVATE SCHOOLS Vs. STATE OF ANDHRA PRADESH
|
December 27, 2021 |
EASTERN POWER DISTRIBUTION COMPANY Vs. DABBA SRIKANTH
|
March 23, 2021 |
EASTERN POWER DISTRIBUTION COMPANY OF A.P. LTD. Vs. NANDIGAM MANGA VENU
|
July 2, 2021 |
EBBURI PANDU RANGA Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 25, 2021 |
EDDALA VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 2, 2021 |
EDIGA YALLAGOUDU Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
ELAKOTI VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
ENAMUL HAQUE Vs. UNION OF INDIA
|
July 9, 2021 |
EXECUTIVE DIRECTOR,TELANGANA AND ANDHRA PRADESH Vs. HARIJANA HANUMANTHU
|
June 14, 2021 |
FANUS Vs. STATE OF ANDHRA PRADESH
|
July 7, 2021 |
FERRO ALLOYS CORPORATION LTD Vs. GARA PEDMA
|
March 9, 2021 |
FISHERMAN CO-OP SOCIETY LIMITED Vs. STATE OF A.P.
|
November 24, 2021 |
G. AJAY Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
G. APPA RAO Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
G. LAKSHMI DEVI, W/O. G. RAVI CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
G. MANI Vs. SATISH CHANDRA, PRL. SECRETARY
|
January 29, 2021 |
G. RAJAKUMARI Vs. STATE OF A.P.
|
August 10, 2021 |
G. RATNA BHAI Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P
|
February 12, 2021 |
G. SILVER SPOON RESTAURANT AND ENTERTAINMENT,VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
G. SRINIVASULU Vs. STATE OF ANDHRA PRADESH, REP. BY CHIEF SECRETARY TO GOVERNMENT
|
September 14, 2021 |
G. SURESH SURESH Vs. STATE OF ANDHRA PRADESH
|
December 27, 2021 |
G. SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
December 8, 2021 |
G. VENKATA RAMANA REDDY Vs. M.V. SESHAGIRI BABU, IAS
|
January 29, 2021 |
G.RAJA RAO Vs. STATE OF A.P.
|
November 3, 2021 |
G.V. KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
November 19, 2021 |
G.V. SESHAMAMBA Vs. STATE OF ANDHRA PRADESH
|
March 5, 2021 |
G.V.RAO Vs. STATE OF ANDHRA PRADESH
|
March 1, 2021 |
GADDE VENKATA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
GADE SRIKAVYA Vs. STATE OF ANDHRA PRADESH
|
August 4, 2021 |
GAIL INDIA LTD. Vs. ASSISTANT COMMISSIONER CT
|
June 21, 2021 |
GAJARLA ANURADHA Vs. STATE OF ANDHRA PRADESH
|
December 1, 2021 |
GAJULASIVAKESAV Vs. STATE OF ANDHRA PRADESH
|
July 13, 2021 |
GALI SUDARSHAN NAIDU Vs. STATE OF ANDHRA PRADESH
|
September 16, 2021 |
GANDHI RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
January 7, 2021 |
GANESH L NAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 21, 2021 |
GANESH LNAVEEN KUMAR Vs. STATE OF A. P.
|
March 17, 2021 |
GANGI REDDY VENKATANATHA REDDY Vs. AADI SUBBARAYUDU
|
March 24, 2021 |
GANTA PRASAD Vs. STATE OF ANDHRA PRADESH
|
November 15, 2021 |
GARAPATI CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
|
August 3, 2021 |
GARRE SANKARA RAO Vs. STATE STATION HOUSE OFFICER
|
February 15, 2021 |
GARUGUBELLI RAVEENDRA Vs. STATE OF ANDHRA PRADESH, MUNICIPAL ADMINISTRATION DEPARTMENT
|
May 4, 2021 |
GAVVE ANASULYA Vs. JUTTA SARASWATHI,W.G.DIST.
|
November 16, 2021 |
GE POWER INDIA LTD Vs. NAVAYUGA ENGINEERING COMPANY LIMITED
|
June 24, 2021 |
GEVIREDDIGARI VENKATARAMANA REDDY Vs. GEVIREDDIGARI THIPPAMMA
|
January 18, 2021 |
GLOBAL AGENCY Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
|
October 1, 2021 |
GODASU THIRUPALAMMA Vs. STATE OF ANDHRA PRADESH
|
April 15, 2021 |
GODAVARTHI KIRAN BABU Vs. STATE OF ANDHRA PRADESH
|
March 3, 2021 |
GODAVARTHI VIJAYA RAO Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
GOGINENI VENKATESWARA RAO Vs. GOGINENI RAGHAVAIAH
|
November 29, 2021 |
GOLI PADMA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
March 17, 2021 |
GOLI SARATH BABU Vs. T. SRINIVASA RAO
|
August 10, 2021 |
GOLI SARATH BABU SARATH REDDY Vs. STATE OF ANDHRA PRADESH
|
August 12, 2021 |
GOLLA JAGADESH Vs. STATE OF ANDHRA PRADESH
|
January 21, 2021 |
GOLLAPUDI KISHORE BABU Vs. GOLLAPUDI REBAKA AND ORS.
|
February 16, 2021 |
GONA LEELAVATHI Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
GONDESI APPARAO Vs. STATE OF ANDHRA PRADESH
|
May 28, 2021 |
GORENTLA MURALI MOHAN Vs. BHOOMIREDDY VENKATESWARA REDDY
|
January 19, 2021 |
GORRIPOTHU CHINNAM NAIDU Vs. BADANA REVATHI
|
April 1, 2021 |
GORUSU SRINIVASA REDDY Vs. SK. MAHABUB SUBHANI
|
July 28, 2021 |
GOTHULA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
GOTTUMUKKALA RAMA DEVI Vs. STATE OF ANDHRA PRADESH
|
July 9, 2021 |
GOTTUMUKKALA RATTAIAH Vs. STATE OF ANDHRA PRADESH
|
August 18, 2021 |
GOVERNMENT OF ANDHRA PRADESH Vs. B.SATYAM
|
December 23, 2021 |
GOVERNMENT OF ANDHRA PRADESH Vs. THOTA MALLIKARJUNA
|
August 27, 2021 |
GOVIND KUMUDA SUSHMA Vs. STATE OF ANDHRA PRADESH
|
January 20, 2021 |
GOWTHAM Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
GRANDHI LATHA Vs. AKETI VENKATA RAO
|
December 7, 2021 |
GRANDHI VEERA VENKATA SATYA Vs. GRANDHI SREERAMA MURTHY
|
November 16, 2021 |
GRAPATI CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
|
September 17, 2021 |
GUDA SRIDHAR REDDY Vs. STATE OF A.P.
|
November 30, 2021 |
GUDE YEDUKONDALU Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
GUDIMALLI VENKATESWARA RAO Vs. CHUKKA SIVAKUMARI
|
March 16, 2021 |
GUKANTI GURAMMA Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
GULIKA BOYA RANGANNA Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
GUMMADI NAGA SATYA BHADRAM Vs. STATE OF ANDHRA PRADESH
|
March 18, 2021 |
GUNGANTI AMRITHA Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
GUNJI SRINIVASULU Vs. PULIMI MADHAVA REDDY
|
February 9, 2021 |
GUNTUR FOOTPATH & THOPUDU VEEDHIBALLU CHIRUVYAPARULA SANGHAM Vs. STATE OF ANDHRA PRADESH
|
February 16, 2021 |
GURRAM NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
GURUPOLU RUKMINI BANDARI AZMEER Vs. STATE OF ANDHRA PRADESH
|
July 19, 2021 |
GUSIDI VENKATA SWAMY Vs. STATE OF ANDHRA PRADESH
|
October 29, 2021 |
GUTTULA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
June 4, 2021 |
H. SITA RATNAM Vs. STATE OF ANDHRA PRADESH
|
March 19, 2021 |
HANUMA AYAPPA Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
HASHIM ALI SAYYED Vs. STATE OF ANDHRA PRADESH
|
October 12, 2021 |
HEMA SRI SECURITIES Vs. UNION OF INDIA
|
July 15, 2021 |
HEMOGENOMICS PVT.LTD,KARNATAKA Vs. STATE OF ANDHRA PRADESH
|
April 9, 2021 |
HIGH COURT OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
|
October 29, 2021 |
HINDUPUR STEEL & ALLOYS PVT. LTD., Vs. THE ASSISTANT COMMISSIONER
|
October 28, 2021 |
HYTRONICS ENTERPRISES Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
March 20, 2021 |
I. V. R. KRISHNAM RAJU Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 1, 2021 |
IMPERIAL GRANITES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
IN RE: LETTER Vs. STATE OF ANDHRA PRADESH
|
June 17, 2021 |
IN RE: LETTER DATED 15-5-2021 ADDRESSED BY SRI B.ADINARAYANA RAO, SENIOR ADVOCATE. Vs. STATE OF ANDHRA PRADESH
|
May 19, 2021 |
IN RE; CONTAGION OF COVID VIRUS IN PRISONS IN THE STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
INDIAN OIL CORPORATION Vs. M/S. PULLAREDDY SERVICE CENTER,DEALER, INDIAN OIL CORPORATION
|
September 21, 2021 |
INDLA ASHOK REDDY Vs. PRINCIPAL SECRETARY (HOME)
|
September 23, 2021 |
INDO ENGINEERING WORKS Vs. RASHTRIYA ISPAT NIGAM LTD.
|
July 16, 2021 |
INTOORI CHANDRA MOHAN RAO Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
ITIKALA NAGESWARAIAH Vs. STATE OF ANDHRA PRADESH
|
September 8, 2021 |
J. ASWARTHA NARAYANA Vs. STATE OF ANDHRA PRADESH
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December 17, 2021 |
J. BALA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
April 26, 2021 |
J. C. UMA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 8, 2021 |
J. GOPALA KRISHNA Vs. KOLLI KISHORE
|
December 16, 2021 |
J. KRISHNA MOHAN Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
J. RAMBABU Vs. STATE OF ANDHRA PRADESH
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June 21, 2021 |
J. THIRAPATHI RAO Vs. PANDURANGA RAO
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March 23, 2021 |
J.C.BALANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
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August 3, 2021 |
J.VENKAT BALAJI Vs. STATE OF ANDHRA PRADESH
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July 29, 2021 |
JAGGUMANTRI HANUMANTHU SAI BABULU Vs. STATE OF ANDHRA PRADESH
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March 2, 2021 |
JAKKULA VENKATESWARAMMA Vs. JAKKULA ANATHA V RAVINDRA BABU
|
January 19, 2021 |
JAMPALA POORNANANDA VENKATESWARA PRASAD Vs. ROSHINI CHIT FUNDS AND FINANCE PRIVATE LIMITED AND ORS.
|
January 7, 2021 |
JAMPANI SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
|
July 16, 2021 |
JANASENA PARTY Vs. STATE ELECTION COMMISSIONER
|
May 21, 2021 |
JANGALA SURYAM Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
JASTHI MANOJ PRAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
JATAVATH NAGANJANEYA NAIK Vs. STATE OF ANDHRA PRADESH
|
November 16, 2021 |
JOINT SEAT ALLOCATION AUTHORITY (JOSAA) Vs. YADAVALLI SAI RAMANI
|
February 17, 2021 |
JULURI RAMBABU Vs. STATE OF ANDHRA PRADESH
|
July 1, 2021 |
JULURI RAMBABU Vs. STATE OF ANDHRA PRADESH
|
June 18, 2021 |
K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
K. CHANDRA MOHAN Vs. SMT. ANURADHA
|
July 30, 2021 |
K. EDUKONDALU Vs. STATE OF ANDHRA PRADESH
|
October 8, 2021 |
K. GANGADHAR Vs. GOPAL KRISHNA DWIVEDI, I.A.S
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December 28, 2021 |
K. GURAVAIAH Vs. STATE OF ANDHRA PRADESH
|
August 25, 2021 |
K. HANUMAKKA Vs. UNION OF INDIA
|
March 26, 2021 |
K. HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
K. KOTESWARA RAO Vs. KOTHA SUBBAIAH
|
December 30, 2021 |
K. KRANTHI KUMAR Vs. REGISTRAR, KRISHNADEVARAYA UNIVERSITY, ANANTHAPURAM-515003
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June 24, 2021 |
K. KRISHNAVENI Vs. K. ANWAR BASHA ANR
|
November 19, 2021 |
K. MUNEENDRA Vs. STATE OF ANDHRA PRADESH
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July 27, 2021 |
K. MURALIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
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March 5, 2021 |
K. NAGARAJU Vs. STATE OF ANDHRA PRADESH
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April 1, 2021 |
K. RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
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April 27, 2021 |
K. RAMA NAIDU AND ORS. Vs. E. DURVASULU NAIDU AND ORS.
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January 5, 2021 |
K. RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
February 18, 2021 |
K. RAMADEVI Vs. COMMISSIONER OF INTERMEDIATE EDUCATION
|
February 5, 2021 |
K. RAMESH REDDY Vs. UNION OF INDIA
|
December 23, 2021 |
K. RAMULU PANASALADIBBA Vs. K. APPA RAO PANASALADIBBA
|
November 29, 2021 |
K. RANI Vs. STATE OF ANDHRA PRADESH
|
February 18, 2021 |
K. SATHYAMOORTHY Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
K. SHRAVAN RAJU Vs. STATE OF ANDHRA PRADESH
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September 23, 2021 |
K. SRIMAMURTHY Vs. STATE OF ANDHRA PRADESH
|
March 15, 2021 |
K. SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
K. SUBASHINI Vs. MARGADARSI CHIT FUND LIMITED, KRISHNA DIST.
|
June 25, 2021 |
K. SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
May 3, 2021 |
K. SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
September 17, 2021 |
K. SUGUNA Vs. CHIEF EXECUTIVE OFFICER
|
April 16, 2021 |
K. SUNDER RAO Vs. DISTRICT COLLECTOR
|
April 6, 2021 |
K. TARA BAI Vs. STATE OF A.P.
|
December 20, 2021 |
K. V. R. TRADERS Vs. STATE OF ANDHRA PRADESH
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February 23, 2021 |
K. VENKATESH Vs. STATE OF ANDHRA PRADESH
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July 24, 2021 |
K. VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
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July 6, 2021 |
K.APPANNA Vs. STATE OF ANDHRA PRADESH
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September 14, 2021 |
K.LAZAR BABU Vs. A.P. PUBLIC SERVICE COMMISSION
|
July 26, 2021 |
K.MICHAEL JOHNSON Vs. A.P.SOUTHERN POWER
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January 27, 2021 |
K.MOINUDDIN QUAMRI Vs. TAHSILDAR
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November 8, 2021 |
K.P. SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
K.RANJITH Vs. STATE OF ANDHRA PRADESH
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October 1, 2021 |
K.RATNA PRABHA Vs. ELECTION COMMISSION OF INDIA
|
April 30, 2021 |
K.S.MD.AZAM Vs. STATE OF ANDHRA PRADESH
|
November 23, 2021 |
K.SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
|
April 16, 2021 |
K.SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
September 16, 2021 |
K.V.R. SUBBA RAO Vs. STATE OF ANDHRA PRADESH
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July 19, 2021 |
K.V.S. MOHAN RAO Vs. K. VYKUNTA RAO
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July 15, 2021 |
KADALI DURGA RAO Vs. KADALI SURYA KUMARI
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January 20, 2021 |
KAGITHA NARENDRA Vs. STATE OF A.P.
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January 28, 2021 |
KAGITHA SATHI BABU Vs. STATE OF ANDHRA PRADESH
|
January 22, 2021 |
KAJA KISHORE KUMAR Vs. DR. TOLETI SHYAM SUNDAR
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April 16, 2021 |
KAJA SANDEEP KUMAR Vs. STATE OF ANDHRA PRADESH
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January 25, 2021 |
KAKARLA KASAIAH Vs. STATE OF ANDHRA PRADESH
|
January 18, 2021 |
KALAGA MALLEMMA @ MALLAMMA Vs. STATE OF ANDHRA PRADESH
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April 26, 2021 |
KALAGANTI RAMESH Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
KALE SRINIVASULU Vs. M.VENKATESWARLU
|
March 20, 2021 |
KALE NAGESWARA RAO Vs. DIVISIONAL ELECTRICAL ENGINEER
|
May 7, 2021 |
KALIDASU JAMAN SRINU Vs. STATE OF A.P.
|
June 17, 2021 |
KALKI JANARDHANA REDDY Vs. STATE OF A. P.
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February 18, 2021 |
KALLAMADI OBULAMMA Vs. YERRAGUDI KAREEM SAB
|
December 10, 2021 |
KALLURI VENKATA LAKSHMI Vs. STATE OF ANDHRA PRADHESH
|
March 5, 2021 |
KALUVOY FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
February 23, 2021 |
KALVA MADDAIAH Vs. STATE OF A. P.
|
November 1, 2021 |
KAMASAMUDRAM VINOD Vs. STATE BANK OF INDIA
|
March 25, 2021 |
KAMMILA KRISHNA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 23, 2021 |
KANAKA MAHALAKSHMI AMMAVARI TEMPLE Vs. K. SATYANARAYANA
|
March 4, 2021 |
KANCHARLA RAVI DEVA RAJU Vs. STATE OF ANDHRA PRADESH
|
July 20, 2021 |
KANDEPI NAGAMANI Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
KANDHATI GUNA SEKHAR Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
KANDHUMARTHI RATNAM Vs. KARRI VEERAJU
|
November 29, 2021 |
KANDULURI SAMADANAM Vs. KANDULURI VENKATASWAMI
|
February 11, 2021 |
KANJIVARAM GIRI BABU Vs. THE STATE ELECTION COMMISSIONER
|
November 15, 2021 |
KANTA PRATHAP Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR
|
May 15, 2021 |
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF ANDHRA PRADESH
|
May 16, 2021 |
KANURU VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 1, 2021 |
KAPA ANURADHA Vs. PUDOTA ANIL KUMAR
|
May 7, 2021 |
KARAJADA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 16, 2021 |
KARANAM JANAKI Vs. STATE OF ANDHRA PRADESH
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July 1, 2021 |
KARANAM MALLI KARJUNA BABU Vs. STATE OF ANDHRA PRADESH
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April 29, 2021 |
KARAVANJI LALITHA KUMARI Vs. STATE OF ANDHRA PRADESH
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February 23, 2021 |
KARNATHAM MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
KASIREDDY SAI KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
KASIREDDY SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
June 15, 2021 |
KASIVISWESWARA SWAMI TEMPLE Vs. SYED PEERU SAHEB
|
November 29, 2021 |
KASTURIDEVI VIDYALAYAM COMMITTEE Vs. STATE OF ANDHRA PRADESH
|
December 24, 2021 |
KASU RAYAPA REDDY Vs. STATE OF A.P.
|
July 14, 2021 |
KATARI PRAVEEN Vs. STATE OF ANDHRA PRADESH
|
January 18, 2021 |
KATTA SURESH BABU Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
KATURI VEERRAJU Vs. TANIKI SATYANARAYANA
|
March 3, 2021 |
KAVALI SEKHAR Vs. STATE OF ANDHRA PRADESH
|
June 16, 2021 |
KEI-RSOS PETROLIUM & ENERGY PVT. LTD Vs. R.A.K. CERAMICS (I) PVT. LTD.
|
October 8, 2021 |
KERNEOS INDAI ALUMINATE TECHNOLOGIES PRIVATE LIMITED Vs. UNION OF INDIA
|
June 17, 2021 |
KESAVA KUMAR MADIKA Vs. STATE OF ANDHRA PRADESH
|
February 23, 2021 |
KESINENI VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
KETHA NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
March 8, 2021 |
KILARI ANAND PAUL Vs. UNION OF INDIA
|
March 18, 2021 |
KILARI ANAND PAUL @ DR. K.A. PAUL Vs. UNION OF INDIA
|
February 15, 2021 |
KILARU JANARDHANA RAO Vs. STATE
|
December 15, 2021 |
KINJARAPU Vs. STATE OF A.P.
|
December 20, 2021 |
KODALI RAMA DEVI Vs. STATE OF ANDHRA PRADESH
|
September 17, 2021 |
KOKILAVAYA SANTOSH KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 20, 2021 |
KOLAKANI SUNDER RAO Vs. STATE OF A.P.
|
August 12, 2021 |
KOLLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
May 14, 2021 |
KOLUSU PARTHA SARATHY Vs. STATE OF ANDHRA PRADESH
|
May 6, 2021 |
KOMALI SATISH Vs. STATE OF ANDHRA PRADESH
|
November 9, 2021 |
KOMARAGIRI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
KOMATI SONIA Vs. STATE OF ANDHRA PRADESH
|
March 26, 2021 |
KOMMA DAVID RAJ U. DAVID Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
KOMMA SHIVA @ KOMMA SIVA KUAMR Vs. STATE OF ANDHRA PRADESH
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March 25, 2021 |
KOMMADDI. SRUTHA KEERTHI Vs. ANDHRA PRADESH PUBLIC SERVICE
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June 16, 2021 |
KOMMANA RAMESH Vs. STATE OF ANDHRA PRADESH AND ORS.
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January 28, 2021 |
KOMMISETTY PADMALATHA Vs. STATE BANK OF INDIA
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July 20, 2021 |
KOMMISIDDULU NAIDU Vs. STATE OF ANDHRA PRADESH
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March 5, 2021 |
KONAKALLA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH
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July 14, 2021 |
KONDAMURI VIJAY AMBEDKAR Vs. STATE OF ANDHRA PRADESH
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June 15, 2021 |
KONDAREDDI NAGAMANI Vs. STATE OF ANDHRA PRADESH
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April 30, 2021 |
KONDISETTY NAGESWARA RAO BUJJI Vs. STATE OF ANDHRA PRADESH
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May 27, 2021 |
KONDRU SUNITHA Vs. STATE OF ANDHRA PRADESH
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June 24, 2021 |
KONDURU RAJESH Vs. STATE OF ANDHRA PRADESH
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March 17, 2021 |
KONERU VIJAYKUMAR Vs. VADLAMUDI RAMA DEVI
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September 1, 2021 |
KOPPINEEDI MANGA Vs. STATE OF ANDHRA PRADESH
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February 12, 2021 |
KOPPULA NAGA VENKATA DURGA VARA PRASAD Vs. STATE OF ANDHRA PRADESH
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June 28, 2021 |
KOPPULA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
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July 23, 2021 |
KORLAPU SARADA Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR
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February 19, 2021 |
KORRA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
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July 22, 2021 |
KORUKONDA HEMANTH Vs. STATE OF ANDHRA PRADESH
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March 23, 2021 |
KOSETTI ARJUNA RAO Vs. STATE OF ANDHRA PRADESH
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March 22, 2021 |
KOTA PULLA RAO Vs. STATE OF ANDHRA PRADESH
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March 31, 2021 |
KOTA SAMPOORNA PAWANI Vs. STATE
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December 17, 2021 |
KOTHAPALLI KALEEMULLAH Vs. STATE OF ANDHRA PRADESH
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June 3, 2021 |
KOTHURI JASHUVA Vs. STATE OF ANDHRA PRADESH
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March 23, 2021 |
KOTTA SRIRAMAMURTHY Vs. STATE OF ANDHRA PRADESH
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July 2, 2021 |
KOVI RAKESH Vs. DR NTR UNIVERSITY OF HEALTH SCIENCES
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February 17, 2021 |
KOVI RAKESH Vs. NTR UNIVERSITY OF HEALTH SCIENCES
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April 9, 2021 |
KOVVURI NAGI REDDY Vs. STATE OF ANDHRA PRADESH
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August 16, 2021 |
KRITI ENGINEERING AND SERVICES Vs. STATE OF ANDHRA PRADESH
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January 22, 2021 |
KROSURI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
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February 15, 2021 |
KUDARI CHANDRASEKHAR Vs. STATE OF ANDHRA PRADESH
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March 8, 2021 |
KUDUMULA DEVAKIDEVI Vs. STATE OF ANDHRA PRADESH
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June 29, 2021 |
KULLA SIMHACHALAM (A1) E. G. DT Vs. STATE OF A.P.
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January 6, 2021 |
KUM.MAMIDISANTOSHA KUMARI Vs. STATE OF ANDHRA PRADESH
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March 20, 2021 |
KUMAR PAPPU SINGH Vs. UNION OF INDIA
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March 20, 2021 |
KUMARJIT DAS Vs. SUPERINTENDENT, CGST & CX R-I
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November 22, 2021 |
KUMPATLA APPA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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October 5, 2021 |
KUNA VASUDEVA RAO Vs. STATE OF ANDHRA PRADESH
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August 10, 2021 |
KUNTAMUKKALA KARAMCHAND MOHAN GANDHI Vs. STATE OF ANDHRA PRADESH
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May 17, 2021 |
KUPPAIAH SURESH Vs. STATE OF ANDHRA PRADESH
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March 23, 2021 |
KUPPAM VENKATA PRASAD Vs. GATTA RAMA MOHAN RAO
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March 8, 2021 |
KURUVA LAKSHMIDEVI Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
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June 22, 2021 |
KURUVA VENKATARAMAPPA Vs. STATE OF A.P
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February 17, 2021 |
KUSUME SUBBA RAJU Vs. STATE OF A.P.
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February 17, 2021 |
KUTHATI THIRUMALA RAO Vs. STATE OF ANDHRA PRADESH
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May 27, 2021 |
L. LAZARUS Vs. STATE OF ANDHRA PRADESH
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September 17, 2021 |
L. NAGESWARA RAO Vs. A. SRINIVASA RAO
|
October 20, 2021 |
L. RAMESH Vs. STATE OF ANDHRA PRADESH
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March 23, 2021 |
L. RAMESH Vs. STATE OF ANDHRA PRADESH
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August 4, 2021 |
L.V.SUBBA REDDY PETROL BUNK Vs. INDIAN OIL CORPORATION
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April 20, 2021 |
LAGADAPATI NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH
|
July 5, 2021 |
LAKSHMANA RAO Vs. STATE OF ANDHRA PRADESH
|
July 7, 2021 |
LAKSHMI LAVANYA COTTONS,GUNTUR Vs. COMMERCIAL TAX OFFICER,GUNTUR
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July 19, 2021 |
LAKSHMI VENKATESWARA GENERAL MERCHANTS AND COMMISSION AGENTS Vs. STATE OF ANDHRA PRADESH
|
March 15, 2021 |
LALITH KUMAR Vs. A
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August 17, 2021 |
LANKA PRABHAKAR RAO Vs. UNION OF INDIA
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June 14, 2021 |
LINGALA NAGESWAR RAO Vs. STATE OF ANDHRA PRADESH
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March 16, 2021 |
M. HYMAVATHI Vs. H.KURMA
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February 12, 2021 |
M. JAYAMMA Vs. STATE OF ANDHRA PRADESH
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August 25, 2021 |
M. KALAVATHI Vs. STATE OF ANDHRA PRADESH
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July 1, 2021 |
M. KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
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May 14, 2021 |
M. M. C. HEALTHCARE Vs. STATE OF ANDHRA PRADAESH
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March 25, 2021 |
M. MAHESWAR Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
M. NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
June 25, 2021 |
M. NAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 11, 2021 |
M. NIRMALAMMA Vs. STATE OF ANDHRA PRADESH
|
February 17, 2021 |
M. RADHA KRISHNA Vs. STATE OF A. P.
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April 30, 2021 |
M. RAMA KOTESWARA RAO Vs. POSTMASTER GENERAL, VIJAYAWADA
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December 27, 2021 |
M. SUGUNA Vs. STATE OF ANDHRA PRADESH
|
October 21, 2021 |
M. V. S. N. A. BHAGAWAN Vs. UNION OF INDIA
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September 1, 2021 |
M. VEERA VENKATA SATYA KRISHNA HARSHA AKALKI SANKEERTH Vs. PUTCHALA VENKATESWARA RAO
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June 18, 2021 |
M. VENKATESH Vs. UNION OF INDIA
|
February 12, 2021 |
M. VENKATESWARA REDDY Vs. SRI RAM TRANSPORT FINANCE COMPANY LIMITED
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June 18, 2021 |
M. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
M.FAZUL REHAMAN Vs. STATE OF ANDHRA PRADESH
|
November 19, 2021 |
M.R.A.SAMUEL Vs. STATE OF ANDHRA PRADESH
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February 18, 2021 |
M.R.L.SANKARA RAO Vs. STATE OF ANDHRA PRADESH
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November 12, 2021 |
M.RADHA KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
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August 16, 2021 |
M.RAMBABU Vs. D.V.R.KUMAR
|
September 29, 2021 |
M.VENKATESWARA RAO AND ANOTHER Vs. K.KOTESWARA RAO AND OTHERS
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June 14, 2021 |
M/S. FUSION FOODS Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 31, 2021 |
M/S. G SILVER SPOON RESTAURANT AND ENTERTAINMENTS Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
M/S. GODAWARI POWER AND ISPAT LTD. Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
M/S. GPS GRANITES LLP Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
M/S. HARI HARA IRON STORES Vs. APPELLATE DEPUTY COMMISSIONER (CT)
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March 23, 2021 |
M/S. SURYA SEEDS LTD. Vs. STATE OF ANDHRA PRADESH
|
March 26, 2021 |
M/S. TATA POWER RENEWABLE ENERGY Vs. UNION OF INDIA
|
June 22, 2021 |
MADALA SRENIVASULU Vs. STATE OF ANDHRA PRADESH
|
April 6, 2021 |
MADALA SRINIVASA RAO Vs. STATE OF A.P
|
January 5, 2021 |
MADAPANI DURGA Vs. BNVD KOTESWARA RAO
|
February 19, 2021 |
MADATI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
MADDALA VENKATA RAMANARAO Vs. J.K. BUILDERS
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February 26, 2021 |
MADDI REDDY VENKATA SIVA NAGA PURUSHOTTAM Vs. MUNICIPAL COMMISSIONER, TADEPALLIGUDEM
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November 25, 2021 |
MADDI SREERAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
February 15, 2021 |
MADDINENI VENKATA Vs. STATE OF A.P.
|
September 23, 2021 |
MADDIPATI SAILAJA Vs. STATE OF ANDHRA PRADESH
|
July 30, 2021 |
MADDULA GANGAMMA Vs. DODDAKA APPA RAO
|
January 25, 2021 |
MADDURI NAGENDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
MADHIRI SATISH Vs. STATE OF A.P.
|
July 9, 2021 |
MADHU GOPAL Vs. STATE OF ANDHRA PRADESH
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January 21, 2021 |
MADIGA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
|
January 20, 2021 |
MADIRA MALLESH BABU Vs. NAMBURI YESUDASU
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January 22, 2021 |
MADIREDDY GANGA VARA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
MAGANTI DHARMA RAO Vs. UNION OF INDIA
|
January 19, 2021 |
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD Vs. SAIKOR SECURITY KINETIC
|
March 22, 2021 |
MAILAVARAPU LALAIAH Vs. STATE OF ANDHRA PRADESH
|
April 8, 2021 |
MAITHAN CERAMICS LIMITED Vs. COMMISSIONER OF CENTRAL TAX
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June 29, 2021 |
MAKINA SURYA NARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 6, 2021 |
MALA MAHANADU AIKYA VEDIKA, AP Vs. STATE OF ANDHRA PRADESH
|
December 3, 2021 |
MALAPATI DURGA DEVI Vs. HIGH COURT OF ANDHRA PRADESH REP BY REGISTRAR GENERAL
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July 30, 2021 |
MALE DEVA RAJU Vs. KUMAR VISHWAJEET
|
September 13, 2021 |
MALEPATI CHINNA SIDDAIAH Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
MALEPATI NANDEESHWARUDU Vs. STATE OF ANDHRA PRADESH
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February 16, 2021 |
MALEPATI VENKATA SURENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
MALIREDDIVEERARAJU Vs. NADAKUDUTI SAI JYOTHI, KKD
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October 22, 2021 |
MALIREDDY VENKATA RAYA PHANEENDRA, Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
MALL VARALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
MALLAPPAGARI SADASIVA REDDY Vs. STATE OF A.P
|
January 25, 2021 |
MALLAVARAM GOWRI Vs. V. LATHA
|
May 3, 2021 |
MALLIKARJUNA SWAMY KAMAKSHI TAYEE DEVASTHANAM Vs. S. BALASUBRAMANYAM
|
January 19, 2021 |
MALLIPAMU CHAKRAM Vs. STATE OF A. P.
|
February 15, 2021 |
MAMIDI SUBBAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
February 19, 2021 |
MANAGING COMMITTE, AZEEMUDDIN MASJID Vs. SHAIK ABDUL RAHIM @S. KHAJA
|
April 1, 2021 |
MANAGING DIRECTOR Vs. KONDURU PADMAVATHI
|
March 22, 2021 |
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. M. NARAHARI BABU
|
February 11, 2021 |
MANCHUPALLI VENKATA NAIDU Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
MANDALA GEETHA Vs. STATE OF ANDHRA PRADESH
|
February 17, 2021 |
MANE NAGA NARASIMHA RAO, W.G. Vs. STATE OF A.P.
|
August 27, 2021 |
MANGIPUDI NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
October 8, 2021 |
MANNURU HAREEH Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
MARAGANI SAIKUMAR Vs. STATE OF ANDHRA PRADESH
|
November 19, 2021 |
MARAKKAGARI KRISHNAPPA Vs. G. MANOHAR REDDY
|
January 19, 2021 |
MARAM RAMESH BABU Vs. STATE OF ANDHRA PRADESH
|
February 22, 2021 |
MAREDDY VENKATESWARLU Vs. BONDILI LAKSHMI BHAI DIED
|
August 18, 2021 |
MARRI SUBBA RAO Vs. STATION HOUSE OFFICER
|
July 27, 2021 |
MARUGUMALLI SAMYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 3, 2021 |
MARUTHI MINERALS PVT LTD Vs. UNION OF INDIA
|
February 9, 2021 |
MASTERS ALUMINIUM INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 21, 2021 |
MATTAPALLI RAO Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
MAX DETECTIVE AND GUARDING Vs. STATE OF ANDHRA PRADESH
|
September 29, 2021 |
MD. RUSTAM SK Vs. UNION OF INDIA
|
August 3, 2021 |
MD. SARDAR Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 27, 2021 |
MEDISETTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 16, 2021 |
MEEDURI PRASANTHI KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
MENTI TRINADHA VENKATA RAMANA Vs. MENTI LAKSHMI, VIZIANAGARAM DISTRICT
|
September 9, 2021 |
MESTHRI ANANDAPPA ANANDAPPA Vs. STATE OF ANDHRA PRADESH
|
July 19, 2021 |
METTUPALLI VENKATA KRISHNA REDDY Vs. PRINCIPAL SECRETARY
|
February 5, 2021 |
MIDDE VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
MIDITIPATI ASHOK KUMAR Vs. HINDUSTAN SHIPYARD LIMITED
|
July 14, 2021 |
MITTAPALLI GORLA DAKSHINA MURTHY Vs. STATE OF ANDHRA PRADESH
|
November 12, 2021 |
MITTAPALLI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
MODERN MINERALS Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
MOGARPATHI CHIRANJEEVI RAO Vs. ERAPA MUKKAYA
|
October 8, 2021 |
MOHAMMAD ARSHAD Vs. JAFAR GHORI
|
November 24, 2021 |
MOHAMMAD REYAS Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
MOHAMMED MASOOM LMRAN @MASUM Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
MONDI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
MOPURI ANJINEYULU Vs. STATE OF ANDHRA PRADESH
|
April 28, 2021 |
MOPURI HEMAVATHI Vs. STATE OF ANDHRA PRADESH
|
September 23, 2021 |
MOTTIPOLU Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
MOVVA. VENKATESWARA RAO Vs. STATION HOUSE OFFICER
|
August 19, 2021 |
MUDAVATH ANJAMMA Vs. STATE OF ANDHRA PRADESH
|
November 30, 2021 |
MUDE MUNI KUMARI Vs. STATE OF ANDHRA PRADESH
|
March 26, 2021 |
MUDIDANA BALA BALAJI Vs. STATE OF ANDHRA PRADESH
|
July 8, 2021 |
MULA MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 18, 2021 |
MULLA MOHAMMADRAZACK MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
MULLU SHABUDDIN Vs. STATE OF A.P.
|
December 28, 2021 |
MUNGARA MAHITHA Vs. STATE OF ANDHRA PRADESH
|
July 16, 2021 |
MUNICIPAL COUNCIL Vs. CHALLAGALI KARUNA KUMAR
|
March 24, 2021 |
MUNNALURI LAKSHMANA RAO Vs. MYNENI SAMBASIVA RAO
|
August 27, 2021 |
MUNTAZ ANSARI Vs. STATE
|
July 23, 2021 |
MUNTIMADUGU IMAM Vs. STATE OF ANDHRA PRADESH
|
December 16, 2021 |
MUSALE MADHUSUDHANA RAO Vs. KARRE CHINNA SUBBARAYUDU
|
November 30, 2021 |
MUSALE MADHUSUDHANA RAO Vs. KARRE CHINNA SUBBARAYUDU
|
November 29, 2021 |
MUTLAPUDI ANJANEYULU Vs. CID
|
July 20, 2021 |
MUVVA SUDHESHNA KUMAR Vs. STATE OF ANDHRA PRADESH
|
July 12, 2021 |
N MOHITH SAI UMESH CHANDRA Vs. STATE OF ANDHRA PRADESH
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February 17, 2021 |
N. ANANDA REDDY Vs. STATE OF ANDHRA PRADESH
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September 1, 2021 |
N. GOVINDA SWAMY Vs. STATE OF ANDHRA PRADESH
|
September 23, 2021 |
N. GOVINDA SWAMY Vs. STATE OF ANDHRA PRADESH
|
July 16, 2021 |
N. M. MOHAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
N. M. R. AIDED Vs. B. RAJASEKHAR
|
May 7, 2021 |
N. PAVAN KUMAR Vs. R MAHESWARI
|
September 23, 2021 |
N. RAMANA BABU Vs. STATE OF ANDHRA PRADESH
|
April 27, 2021 |
N. SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
N. V. B. L. ACHARY Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
N. V. V. B. VIJAYA SARADHI Vs. P. LAKSHMINARAYANA
|
March 23, 2021 |
N.NAWAS Vs. STATION HOUSE OFFICER
|
November 11, 2021 |
N.RAMANA BABU Vs. OFFICER IN-CHARGE, BUREAU OF NAVIKS
|
February 27, 2021 |
N.V.V. SATYANARAYANA Vs. GOPALA KRISHNA DWIVEDI
|
October 8, 2021 |
NAGA MALLESWARA RAO YARLAGADDA Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
NAGABATHULA DURGA Vs. STATE OF ANDHRA PRADESH
|
March 8, 2021 |
NAGANATH Vs. STATE OF ANDHRA PRADESH
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February 17, 2021 |
NAGARAM BALAKRISHNA Vs. STATE OF A.P.
|
March 23, 2021 |
NAGARAM BALAKRISHNAN Vs. STATE OF ANDHRA PRADESH
|
November 2, 2021 |
NAGARAM KALYAN KUMAR A1 Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
NAGASURI MAHESH Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
NAGIREDDY KRISHNA MURTHY NAIDU Vs. STATE OF A. P.
|
March 18, 2021 |
NAGISETTY CHINNA SANJEEVA RAYUDU Vs. STATE OF ANDHRA PRADESH
|
August 27, 2021 |
NAKKA PRASUNA Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR, APSRTC
|
June 28, 2021 |
NAKKA VENKATA RAMUDU Vs. C. RAMIREDDY
|
May 5, 2021 |
NALAMUKKALA VIVEK BABU Vs. STATE OF A.P.
|
August 24, 2021 |
NALINI MOHAN VALLURUPALLI Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
NALLALA BHASKAR REDDY Vs. NALLALA MANGAMMA
|
January 5, 2021 |
NALLAMOTHU VEERAIAH Vs. STATE OF ANDHRA PRADESH
|
November 22, 2021 |
NAMA VENKATA UMA MAHESH Vs. STATE OF ANDHRA PRADESH
|
September 1, 2021 |
NAMADI DIVAKAR TATARAM AMBEDKAR Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
NAMBURI VENKATA SANTOSH Vs. STATE OF ANDHRA PRADESH
|
June 30, 2021 |
NANDIGAM VISHNU MURTHY Vs. STATE OF ANDHRA PRADESH
|
December 7, 2021 |
NANNAGARAM PRAVEENA Vs. STATE OF A.P.
|
December 15, 2021 |
NANNAPANENI SEETHARAMA RAJU Vs. STATE OF ANDHRA PRADESH
|
September 2, 2021 |
NARAGANI SIVA SURAMANYAM Vs. KOTA SRINIVASA RAO
|
November 23, 2021 |
NARAHARI NAGESWARA RAO Vs. L T C LOGISTICS PVT LTD
|
March 1, 2021 |
NARLA JHANSI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
NATIONAL INSURANCE CO LTD. Vs. VADAMALA RAMA SUBBAMMA
|
December 27, 2021 |
NATIONAL INSURANCE CO. LTD Vs. BHUMIREDDY NARAPUREDDYGARI
|
October 8, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. HARIJANA PARAMESWARUDU
|
July 24, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PUNI SEKHAR
|
January 4, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMBHA SIVAMMA AND ORS.
|
February 1, 2021 |
NAUTILUS SHIPPING INDIA PVT.LTD Vs. DREDGING CORPORATION OF INDIA
|
February 23, 2021 |
NAVEEN KUMAR AGARWAL Vs. K.KAMALA
|
November 12, 2021 |
NEELAM MOHAN YESHWANTH Vs. STATE OF ANDHRA PRADESH
|
August 24, 2021 |
NELAVALA JOHN SUKUMAR Vs. STATE OF ANDHRA PRADESH
|
December 27, 2021 |
NELLI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 15, 2021 |
NELLURI ESWAR RANJITH Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
NEMALA RAMALU Vs. STATE OF ANDHRA PRADESH
|
May 5, 2021 |
NERELLA CHIRANJEEVI ARUN KUMAR Vs. G.DURGAIAH
|
November 23, 2021 |
NERELLA DHARMENDRA Vs. SANKA PRASAD
|
December 14, 2021 |
NEW INDIA ASSURANCE CO. LTD, KAKINADA Vs. CHINTAKAYALA SRINIVASA RAO
|
March 22, 2021 |
NIDAMANURU PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
March 22, 2021 |
NIMMAGADDA UPENDRANTH Vs. STATE OF ANDHRA PRADESH
|
June 24, 2021 |
NOVATIC TRADING F.Z.E. Vs. HERO FINCROP LTD.
|
April 30, 2021 |
NOVATIC TRADING F.Z.E. AJMAN, UAE Vs. HERO FINCORP LTD
|
April 13, 2021 |
NUKALA SUBHASHINI Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
NUTHALAPATI ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
OIL PALM DEVELOPERS Vs. STATE OF ANDHRA PRADESH
|
April 23, 2021 |
OIL PALM DEVELOPERS Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
ORIENTAL INSURANCE COMPANY LIMITED, TANUKU Vs. ROKKAM APPA RAO
|
January 22, 2021 |
OSTRO ANANTAPURA PVT. LTD Vs. STATE OF ANDHRA PRADESH
|
March 8, 2021 |
P MYTREEYA Vs. STATE OF ANDHRA PRADESH
|
February 17, 2021 |
P. ASHOK GAJAPATHI RAJU Vs. STATE OF ANDHRA PRADESH
|
June 14, 2021 |
P. HUSSAIN CHIDDU MASTER Vs. STATE OF ANDHRA PRADESH
|
July 9, 2021 |
P. PRAVEENA Vs. M. KRISHNA REDDY
|
August 5, 2021 |
P. R. S. S. S. THAMMAYYA NAIDU Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
P. SRINIVASULA REDDY Vs. HIGH COURT OF ANDHRA PRADESH
|
April 27, 2021 |
P. V. ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
P. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 18, 2021 |
P.ANJULAMMA Vs. STATE OF A.P.
|
October 29, 2021 |
P.CHAKRDHAR Vs. STATE OF ANDHRA PRADESH
|
July 1, 2021 |
P.CHANDRA SEKHAR REDDY Vs. SREENIVASULU GANJARAPALLI
|
December 30, 2021 |
P.MADHU Vs. A.P. POWER GENERATION
|
June 28, 2021 |
P.NARAYANAMMA Vs. P.KUMAR
|
November 2, 2021 |
P.RAMANAIAH Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
P.S.V.N. KRISHNA RAO Vs. SECRETARY
|
December 21, 2021 |
P.UDAYASANKAR (DIED) Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 8, 2021 |
P.UMA MAHESWARA SASTRY Vs. STATE OF ANDHRA PRADESH
|
October 5, 2021 |
P.V. RATHNAMMA Vs. STATE OF ANDHRA PRADESH
|
September 24, 2021 |
P.YESU DAS Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
PABINEEDI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
PACHIPALA VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
PADALA LEELAVATHI Vs. P.MANGAYAMMA
|
December 31, 2021 |
PADALA NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
PADALA VENKATA SAI RAMA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 29, 2021 |
PADI VENKATESWARLU Vs. STATE OF A.P
|
February 17, 2021 |
PADIGAPATI SRINIVASA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
PAGADALA SUBRAHMANYAM Vs. M.R.RAVI KUMAR
|
April 1, 2021 |
PAIDI SOUJANYAMMA Vs. DUBAGUNTA VENKATESWARA RAO
|
November 30, 2021 |
PAIDI SRIRAMAMURTHY Vs. COLLECTOR, S.OF.A.P.SRIKAKULAM.
|
October 20, 2021 |
PALADUGU BHARATHI Vs. N.VENKATESWARLU
|
June 22, 2021 |
PALAGIRI NAGESWAR REDDY Vs. STATE OF ANDHRA PRADESH
|
August 12, 2021 |
PALAGULLA ANASUYA Vs. STATE OF ANDHRA PRADESH
|
April 28, 2021 |
PALAKURTI APPARAO Vs. G. SRIJANA
|
February 23, 2021 |
PALIKA VEERALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
PALLA SAILAJA Vs. STATE OF ANDHRA PRADESH
|
October 22, 2021 |
PANEPPAGIRI KRISHNAMURTHI Vs. STATE OF ANDHRA PRADESH
|
December 6, 2021 |
PANGA CHANDRAYYA Vs. STATE OF ANDHRA PRADESH
|
July 20, 2021 |
PARA LINGA RAO Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
PARASANI NARASA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 29, 2021 |
PASILA PRASAD Vs. STATE OF A.P.
|
December 30, 2021 |
PASUMARTHY ADHI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 20, 2021 |
PATHAN JAMEEN KHAAN Vs. STATE OF ANDHRA PRADESH
|
February 22, 2021 |
PATHURI ANANTHA RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
September 23, 2021 |
PATNAM SURESH Vs. STATE OF ANDHRA PRADESH
|
February 23, 2021 |
PATURI PRASHANTI Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
April 29, 2021 |
PAVAN GRANITE METAL WORKS Vs. STATE OF ANDHRA PRADESH
|
June 17, 2021 |
PAVITHRAN SAKTHIVEL Vs. STATE OF ANDHRA PRADESH
|
September 13, 2021 |
PECHETI RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
November 1, 2021 |
PEDAMALLI VENUGOPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
October 21, 2021 |
PEETHA CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
PENAGALURI HEMAVATHI Vs. NEELLAPALA MALLESWARI
|
April 19, 2021 |
PENNABADI AMARANATH REDDY Vs. ANDHRA PRADESH PUBLIC SERVICE
|
December 10, 2021 |
PENTAKOTA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
March 20, 2021 |
PERICHERLA KANCHNA Vs. STATE OF ANDHRA PRADESH
|
March 4, 2021 |
PERUMALLA MAHALAXMAMMA Vs. PERUMALLA MANIKYAM
|
November 30, 2021 |
PILLA SITA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
PILLA SUNEETHA Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
February 24, 2021 |
PINNIKA SRINIVASA RAO SREENIVAS Vs. STATE OF ANDHRA PRADHESH
|
February 12, 2021 |
PINTU MAJHI Vs. STATE OF ANDHRA PRADESH
|
September 13, 2021 |
PODILI SIVA MURALI Vs. STATE OF ANDHRA PRADESH
|
October 8, 2021 |
POLA BHASKAR Vs. SHAIK SHAIN BI
|
September 15, 2021 |
POLISETTY KALI VARAPRASAD Vs. STATE OF ANDHRA PRADESH
|
October 6, 2021 |
PONNEKANTI MALLIKARJUNA RAO Vs. ANDHRA PRADESH STATE ELECTION COMMISSION
|
March 9, 2021 |
PONNEKANTI MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
May 31, 2021 |
POOLA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
POTHABATHULA ABBULU Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
POTHAKAMURI VANDANA Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
POTHURAJU RAMANA Vs. STATE OF ANDHRA PRADESH
|
August 5, 2021 |
PRINCIPAL JUNIOR CIVIL JUDGE Vs. ADMINISTRATOR-GENERAL OF BENGAL
|
December 10, 2021 |
PRINCIPAL SECRETARY, F&P DEPARTMENT Vs. K. VIJAYA BHASKARA SASTRY
|
March 16, 2021 |
PROMISED LAND EDUCATIONL TRUST Vs. UNION OF INDIA
|
December 23, 2021 |
PUDI VENKATESH BALAIAH Vs. STATE OF ANDHRA PRADESH
|
October 6, 2021 |
PUJARI RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
September 8, 2021 |
PUKKALA SREENU Vs. STATE OF ANDHRA PRADESH
|
April 1, 2021 |
PULI SITAMAHALAKSHMI Vs. VARRE LAKSHMI
|
December 28, 2021 |
PULI SITAMAHALAKSHMI Vs. VARRE LAKSHMI
|
September 28, 2021 |
PULI VENKATA NAGARJUNA Vs. A.SREENIVAS
|
June 28, 2021 |
PUNNAM VEERA VANI Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
PUSAM MANI Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
PUSULURI VENKATA PULLA RAO Vs. STATE OF ANDHRA PRADESH
|
September 15, 2021 |
PVR LIMITED Vs. SURAJ CONSTRUCTIONS
|
March 25, 2021 |
R. JAGADESWARA REDDY Vs. STATE OF A.P.
|
December 31, 2021 |
R. KANNAN Vs. STATE OF A. P.
|
March 18, 2021 |
R. MAHANTY Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
March 22, 2021 |
R. RAMA RAO Vs. VICE CHAIRMAN MANAGING DIRECTOR
|
January 18, 2021 |
R. SEETHA RAMAIAH Vs. HEAD-LEGAL M/S.INDUS TOWERS LIMITED
|
February 26, 2021 |
R.RAMANJINEYULU Vs. STATE OF ANDHRA PRADESH
|
March 23, 2021 |
R.SINGAIAH Vs. STATE OF A.P.
|
August 10, 2021 |
RAAVI YEDUKONDALU RAO Vs. STATE OF ANDHRA PRADESH
|
December 13, 2021 |
RAGATLA SUSILA RANI Vs. D.KOUNDINYA SAI
|
January 7, 2021 |
RAGOLU TRINADH Vs. STATE OF ANDHRA PRADESH
|
June 25, 2021 |
RAHUL KUMAR MISHRA Vs. STATE OF ANDHRA PRADESH
|
June 21, 2021 |
RAILWAYS EMPLOYEES ASSOCIATION Vs. VARATHI KRISHNA
|
October 12, 2021 |
RAJESH KOLAGANI Vs. UNION OF INDIA
|
March 3, 2021 |
RAJESWARI BOJJAGANI Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
RAJU SAMARDHI Vs. STATE OF A.P.
|
November 1, 2021 |
RAMA PICTURE PALACE Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
RAMANNAGARI VINODH Vs. KRISHNA VUDAYAR AMBARBABU BABU
|
February 5, 2021 |
RANDI SRILEKHYA Vs. STATE OF ANDHRA PRADESH
|
August 6, 2021 |
RAO MADAN GOPAL Vs. STATE OF ANDHRA PRADESH
|
March 31, 2021 |
RASURI ERRAYYA, S/O ANANDARAO Vs. PULLALACHERUVU FISHERMEN CO-OPERATIVE SOCIETY LIMITED
|
March 2, 2021 |
RAVINDRA TOURS AND TRAVELS, VIJAYAWADA, KRISHNA DISTRICT Vs. UNION OF INDIA
|
August 27, 2021 |
RAVIPUDI LAKSHMINARAYANA Vs. PARVATHAREDDY SREEDHAR
|
October 20, 2021 |
RAYALASEEMA DEGREE COLLEGES ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
December 3, 2021 |
RAYANI ARUN KUMAR Vs. CHINTHAKUNTA PADMAJA
|
October 26, 2021 |
RAYAPATI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
RAYAPUREDDY SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 2021 |
REDDY LAKSHMI PRASANNA Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
REGIONAL DIRECTOR Vs. P.S.NARAYANA
|
February 10, 2021 |
REGIONAL MANAGER, AID ET ACTION Vs. KOLLERU RURAL DEVELOPMENT
|
December 21, 2021 |
REGU MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 7, 2021 |
RENTAPALLI ANAND MARY Vs. KANKIPATI KALYAN BABU @ KALYAN
|
December 24, 2021 |
REVIPALLI VENKATA RAMANA MURTHY AND OTHERS Vs. UNION GOVERNMENT OF INDIA
|
July 8, 2021 |
RISHI KUMAR BHASKARAN Vs. STATE OF ANDHRA PRADESH
|
July 15, 2021 |
RIVA GIAMPIETRO Vs. STATE OF A. P.
|
November 10, 2021 |
ROHITH CHOUDHARY Vs. STATE OF ANDHRA PRADESH
|
July 2, 2021 |
ROMPALLI SANKARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 1, 2021 |
RULE ANDHRA MOVEMENT Vs. STATE OF ANDHRA PRADESH
|
April 23, 2021 |
S ABDUL RAHIMAN Vs. SUPERINTENDENT
|
January 18, 2021 |
S TOPI VALLI Vs. STATE OF ANDHRA PRADESH
|
February 5, 2021 |
S. BABU RAO Vs. S. APPAYAMMA
|
November 1, 2021 |
S. KALYAN CHAKRAVATHY Vs. STATE OF A. P.
|
January 25, 2021 |
S. KOTESWARA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 29, 2021 |
S. KRISHNA KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 18, 2021 |
S. MURUGAN MURUGA Vs. STATE OF ANDHRA PRADESH
|
August 5, 2021 |
S. NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
S. NANCHARAIAH Vs. A. P. STATE ELECTION COMMISSION
|
February 16, 2021 |
S. P. SRINIVASA MUTYAM Vs. STATE OF ANDHRA PRADESH
|
November 30, 2021 |
S.MADHUSUDHANA RAO Vs. N.J.PRASANTHI
|
November 30, 2021 |
S.MAHESWARI Vs. STATE OF ANDHRA PRADESH
|
October 28, 2021 |
S.P. SRINIVASA MUTYAM Vs. STATE OF ANDHRA PRADESH
|
November 13, 2021 |
S.SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
August 23, 2021 |
S.SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
August 24, 2021 |
S.SUDARSHAN NAIDU Vs. STATE OF ANDHRA PRADESH
|
December 28, 2021 |
S.SUDHAMANI Vs. STATE OF ANDHRA PRADESH
|
November 3, 2021 |
SABBAVARAPU APPANNA Vs. REVENUE DIVISIONAL OFFICER
|
March 4, 2021 |
SAGI VENKATESWARA RAJU Vs. SRI VENKATESWARA CONSTRUCTIONS
|
March 4, 2021 |
SAI ADITYA ASSETS Vs. STATE OF ANDHRA PRADHESH
|
March 5, 2021 |
SAI BALAJI TRADERS Vs. STATE OF ANDHRA PRADESH
|
July 15, 2021 |
SAI KRISHNA PIDATHALA Vs. STATE OF ANDHRA PRADESH
|
August 12, 2021 |
SAI SARAN NIVAS PLOTS OWNERS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
December 17, 2021 |
SAILA MARY GRACE Vs. PRODDUTURI PRASAD
|
January 19, 2021 |
SAMARDI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
SAMBARU KANAKA DURGA Vs. STATE OF ANDHRA PRADESH
|
February 24, 2021 |
SAMINENI RAGHAVA KUMARI Vs. STATE OF ANDHRA PRADESH
|
May 10, 2021 |
SAN ENGINEERS Vs. SIDDARTHA CONSTRUCTIONS
|
April 30, 2021 |
SANA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 13, 2021 |
SANAKARASETTY Vs. STATE OF ANDHRA PRADESH
|
November 19, 2021 |
SANAPALA VLN UDAY KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 25, 2021 |
SANDU MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
January 21, 2021 |
SANGAM MILK PRODUCER COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
SANISH KUMAR ANNEDATH Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
SANJIREDDY SANJI REDDY AND OTHERS Vs. STATE OF ANDRA PRADESH AND ORTHERS
|
July 8, 2021 |
SANKURATHRI VENKATESWARA RAO Vs. STATE OF A. P.
|
January 19, 2021 |
SAPAVATH SUDEEPTHI Vs. SAPAVATH MAHESH SAI KUMAR NAIK
|
July 20, 2021 |
SARR FREIGHTS CORPORATION Vs. GENERAL MANAGER AP REGION
|
June 17, 2021 |
SASHI KUMAR BATTINA Vs. UNION OF INDIA
|
February 24, 2021 |
SATE OF A.P. Vs. TV. BHASKAR
|
March 23, 2021 |
SATHAVARANA ISPAT LIMITED Vs. ESIC
|
June 16, 2021 |
SATHI VINOD KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
August 13, 2021 |
SATYA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
SATYASAI DEGREE COLLEGE Vs. STATE OF ANDHRA PRADESH
|
May 7, 2021 |
SATYASIVAGANESH DONKADA Vs. V. CHINNAVEERABHADRUDU
|
March 23, 2021 |
SECRETARY, THE ANDHRA PRADESH RESINDENTIAL Vs. M/S. SOUTHERN ROCKS AND MINERALS PVT.LTD.
|
October 4, 2021 |
SEEKILI HARI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
SEETHINI CHIRANJEEVI Vs. DIST COLLECTOR/CHAIRMAN VISAKHAPATNAM DIST
|
January 18, 2021 |
SHAIK AKRAM SHARIFF Vs. STATE OF ANDHRA PRADESH
|
August 24, 2021 |
SHAIK ALIYA Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
SHAIK ALTAF HUSSAIN Vs. JOINT SECRETARY
|
March 19, 2021 |
SHAIK CHINNA MOULALI Vs. STATE OF ANDHRA PRADESH
|
July 7, 2021 |
SHAIK ELIYAZ Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
SHAIK GOUSYA Vs. STATE OF ANDHRA PRADESH
|
March 15, 2021 |
SHAIK HUSNA Vs. STATE OF ANDHRA PRADESH
|
July 29, 2021 |
SHAIK IMAM Vs. STATE OF ANDHRA PRADESH
|
April 8, 2021 |
SHAIK KHADER AVULIA Vs. PRASANNA LAKSHMI
|
December 7, 2021 |
SHAIK MOHAMMAD Vs. G. VEERAPANDIAN
|
February 22, 2021 |
SHAIK NAJINI Vs. STATE OF ANDHRA PRADESH
|
July 21, 2021 |
SHAIK NASEEMA AND OTHERS Vs. P. YAMUNA AND OTHERS
|
April 7, 2021 |
SHAIK RAFI Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
SHAIK RAHAMATH NAWAZ Vs. STATE OF ANDHRA PRADESH
|
May 27, 2021 |
SHAIK SALMA Vs. STATE OF ANDHRA PRADESH
|
November 15, 2021 |
SHAIK SHAFIULLAH Vs. STATE OF ANDHRA PRADESH
|
April 16, 2021 |
SHAIK SHAMSHUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
|
December 30, 2021 |
SHAIK SILAR Vs. SYED MUNAWAR
|
May 7, 2021 |
SHAIK SILAR DIED Vs. SYED MUNAWAR
|
April 7, 2021 |
SHAIK SUBHANI Vs. VELISALA YEDUKONDALU
|
December 23, 2021 |
SHAIKE BONDA KASA Vs. STATE OF ANDHRA PRADESH
|
July 14, 2021 |
SHAKIL ABRAHAM Vs. STATE OF ANDHRA PRADESH
|
December 29, 2021 |
SHANTI ALLOYS PVT. LTD. Vs. COMMERCIAL TAX OFFICER, HINDUPUR
|
July 6, 2021 |
SHEIK SHANAWAJ Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
March 4, 2021 |
SHIK MAHAMMD BASHA Vs. STATE OF ANDHRA PRADESH
|
July 5, 2021 |
SHOBHA WOOLLENS PVT. LTD. Vs. UNION OF INDIA
|
March 5, 2021 |
SHRIRAM GENERAL INSURANCE CO. Vs. AMMUNURU MUNEMMA
|
October 21, 2021 |
SIBA SHANKER DAS, ORISSA STATE Vs. STATE OF ANDHRA PRADESH
|
June 29, 2021 |
SIDDAMURTHY BHANU PRATAP REDDY Vs. STATE OF ANDHRA PRADESH
|
December 24, 2021 |
SIDDANTHAM RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
SIDDINENI SREE SATYA SAIBABU Vs. STATE OF ANDHRA PRADESH
|
September 9, 2021 |
SIKHAKOLANU RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
|
March 24, 2021 |
SINGAMSETTI LEELA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 5, 2021 |
SINGAVARAM NANDINI Vs. STATE OF ANDHRA PRADESH
|
July 24, 2021 |
SIRAGAM KRISHNA Vs. CHIRANJEEVI CHOWDRY
|
July 6, 2021 |
SIVA RAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH, MA&UD DEPARTMENT
|
April 26, 2021 |
SK BASHEERUNNISA Vs. STATE OF ANDHRA PRADESH
|
February 23, 2021 |
SK. AKBAR ALI Vs. STATE OF A.P.
|
August 23, 2021 |
SLV EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
November 3, 2021 |
SMT, GOVIND KUMUDA SUSHMA Vs. STATE OF ANDHRA PRADESH
|
January 20, 2021 |
SMT. G. MADAMMA Vs. COMMISSIONER
|
February 12, 2021 |
SMT. K. VIJAYA KUMARI Vs. GOVERNMKENT OF ANDHRA PRADESH
|
July 7, 2021 |
SOCIAL UNIT FOR HEALTH Vs. STATE OF ANDHRA PRADESH
|
October 25, 2021 |
SOMAGAINI SREENIVASULU Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
SOMALA NAGU @CHEPA Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
SOMAVARIPETTA LAKSHMIDAVI Vs. STATE OF ANDHRA PRADESH
|
July 23, 2021 |
SOUTHERN POWER DISTRIBUTION COMPANY Vs. G.J. LILLISTONE
|
March 4, 2021 |
SOUTHERN POWER DISTRIBUTION COMPANY Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
|
December 6, 2021 |
SOUTHERN POWER DISTRIBUTION COMPANY Vs. M/S. SATYA EXPORTS
|
March 24, 2021 |
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDRA PRADESH LTD. Vs. UNION OF INDIA AND OTHERS
|
March 15, 2021 |
SOUTHERN ROCKS AND MINERALS PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 2, 2021 |
SOVEREIGN AGRA TECH REFINERY PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
July 9, 2021 |
SPECIAL CHIEF SECRETARY (REVENUE) Vs. K.V. JAGADISHWAR RAO
|
February 17, 2021 |
SREE RAMALAYAM COMMITTEE Vs. STATE OF ANDHRA PRADESH
|
September 3, 2021 |
SREE SAI LAKSHMI PADMAVATHI Vs. COMMERCIAL TAX OFFICER
|
April 20, 2021 |
SREENATH SUSWARAM Vs. STATE OF ANDHRA PRADESH
|
November 30, 2021 |
SRI KRISHNADEVARAYA Vs. STATE OF ANDHRA PRADESH
|
December 13, 2021 |
SRI KRISHNADEVARAYA UNIVERSITY PRIVET DEGREE COLLAGE MANAGEMENT ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
August 27, 2021 |
SRI SRINIVASA FISHERMEN CO. OP. SOCIETY LTD. Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
SRI TANUJA POTLURI @ SRITANUJA.N. Vs. STATE OF A.P.
|
September 2, 2021 |
SRI VENKATA SATYANARAYANA STONE CRUSHER,VIZIANAGARAM Vs. COMMERCIAL TAX OFFICER
|
March 22, 2021 |
SRIDHAR REDDY AVUTHU AVUTHU Vs. STATE OF ANDHRA PRADESH
|
November 30, 2021 |
SRINIVASA VIDYA PARISHAD Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
|
January 7, 2021 |
STATE BANK OF INDIA Vs. DEPUTY COMMERCIAL TAX OFFICER-III, VISAKHAPATNAM
|
February 18, 2021 |
STATE ELECTION COMMISSION Vs. VARLA RAMAYYA
|
April 7, 2021 |
STATE OF A.P. Vs. SANGAM MILK PRODUCERS COMPANY LIMITED
|
September 1, 2021 |
STATE OF A.P. AND ORS. Vs. SENTINI BEVERAGES PRIVATE LTD.
|
February 24, 2021 |
STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR Vs. MAMIDISETTY NARAYANA
|
August 3, 2021 |
STATE OF ANDHRA PRADESH Vs. MOTUPALLI NARASIMHA RAJU
|
August 27, 2021 |
STATE OF ANDHRA PRADESH Vs. A. NAKSHTRAMMA
|
August 9, 2021 |
STATE OF ANDHRA PRADESH Vs. CH. CHINA BABU
|
March 20, 2021 |
STATE OF ANDHRA PRADESH Vs. T.S.GOPALAIAH
|
August 5, 2021 |
STATE OF ANDHRA PRADESH Vs. V.R.S.V.N. SAMBASIVA RAO
|
October 7, 2021 |
STATE OF ANDHRA PRADESH Vs. KAKARLA RANGA RAO
|
May 4, 2021 |
STATE OF ANDHRA PRADESH Vs. DEVI SEA FOODS LIMITED
|
March 31, 2021 |
STATE OF ANDHRA PRADESH Vs. K. ANAND KUMAR
|
March 25, 2021 |
STATE OF ANDHRA PRADESH Vs. LAKSHMI SEA FOODS LTD
|
March 22, 2021 |
STATE OF ANDHRA PRADESH Vs. THIRRI NAGA RAMANA
|
March 23, 2021 |
STATE OF ANDHRA PRADESH Vs. BHEEMARASETTY SANYASI NAIDU
|
March 25, 2021 |
STATE OF ANDHRA PRADESH Vs. K. MURALI MOHAN REDDY
|
April 29, 2021 |
STATE OF ANDHRA PRADESH Vs. D.V.S.J. RAJU
|
April 19, 2021 |
STATE OF ANDHRA PRADESH Vs. NEELISHIKARI ANWAR SINGH ANOTHER
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July 28, 2021 |
STATE OF ANDHRA PRADESH Vs. T.LAKSHMI RAMBABU
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September 23, 2021 |
STATE OF ANDHRA PRADESH Vs. M/S. SOUTHERN ROCKS AND MINERALS PVT.LTD.
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October 4, 2021 |
STATE OF ANDHRA PRADESH Vs. S.PERAIAH
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September 23, 2021 |
STATE OF ANDHRA PRADESH Vs. M. RAJA GOPALA NAIDU
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March 22, 2021 |
STATE OF ANDHRA PRADESH Vs. PUTTETI SANTHAN
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January 6, 2021 |
STATE OF ANDHRA PRADESH Vs. S. V. CHIRANJEEVI
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May 7, 2021 |
STATE OF ANDHRA PRADESH Vs. MADDELA VENKATESU
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December 30, 2021 |
STATE OF ANDHRA PRADESH Vs. N. MOHAN KUMAR
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September 16, 2021 |
STATE OF ANDHRA PRADESH Vs. UNION OF INDIA
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May 7, 2021 |
STATE OF ANDHRA PRADESH Vs. K. BHAGYA SRINIVAS
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September 23, 2021 |
SUBBISETTI KUMARAO Vs. STATE OF ANDHRA PRADESH
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August 10, 2021 |
SUBHIKSHA SOCIAL SERVICE SOCIETY Vs. STATE OF ANDHRA PRADESH
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April 27, 2021 |
SUDDAPALLI BRAMENDRA RAO Vs. STATE OF ANDHRA PRADESH
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April 7, 2021 |
SUDDULURI AJAY AMRUTH GOWTHAMI K Vs. STATE OF ANDHRA PRADESH
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November 30, 2021 |
SUDHA AGRO OIL AND CHEMICAL Vs. EASTEM POWER DISTRIBUTION
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July 13, 2021 |
SUNFLOWER EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
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January 19, 2021 |
SUNKARA MADHAVI JAYA Vs. STATE OF ANDHRA PRADESH
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March 26, 2021 |
SUNKESULA RASOOL BEE Vs. SHAIK KHADERVALLI
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January 19, 2021 |
SUPERINTENDENT OF POLICE Vs. ADARI SATYANARAYANA
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February 24, 2021 |
SUPERINTENDING ENGINEER Vs. B. DEGAIAH, S/O. JAMANNA
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March 16, 2021 |
SUPERINTENDING ENGINEER Vs. HARIJANA LAKSHMI KANTHAMMA
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January 20, 2021 |
SUPERITENDENT OF POLICE ANANTHAPUR DISTRICT Vs. D.S MARUTHI PRASAD
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February 23, 2021 |
SURASANI NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
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November 16, 2021 |
SURISETTI JAHNAVI Vs. STATE OF ANDHRA PRADESH
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February 5, 2021 |
SUSHIL KUMAR LEMA Vs. STATE OF AP.
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July 24, 2021 |
SUSHMA MADAMANCHI Vs. HIGH COURT OF ANDHRA PRADESH
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March 4, 2021 |
SUVVADA RAVI SEKHAR Vs. STATE OF ANDHRA PRADESH
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February 10, 2021 |
SYAMA PRASAD MUKHERJEE GOLLAPUDI Vs. STATE OF ANDHRA PRADESH
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July 29, 2021 |
SYED KHAIRUNNISSA Vs. STATE OF ANDHRA PRADESH
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July 26, 2021 |
SYED KHAMRUNNISA Vs. ONE WAOF BOARD
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October 10, 2021 |
T. D. M. DURAI Vs. STATE OF A.P.
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March 23, 2021 |
T. G. VENKATA KRISHNA Vs. STATE OF ANDHRA PRADESH
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August 19, 2021 |
T. KAMALANABHA REDDY Vs. G. CHANDRASEKHAR REDDY
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October 4, 2021 |
T. MOHAN Vs. STATE OF ANDHRA PRADESH
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April 1, 2021 |
T. MOHAN RAO Vs. STATE OF ANDHRA PRADESH
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February 25, 2021 |
T. MUNI RATNAM REDDY Vs. S. SATISH
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November 30, 2021 |
T. NEERAJA Vs. SELECTION COMMITTEE FOR THE POST OF DEAN OF HOME SCIENCE
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January 7, 2021 |
T. SESHAMMA Vs. STATE OF ANDHRA PRADESH
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September 24, 2021 |
T. SREEDHAR Vs. CHIEF ENGINEER
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January 22, 2021 |
T.CHANDRA KUMARI Vs. STATE OF ANDHRA PRADESH
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September 7, 2021 |
T.HEMASUNDARA REDDY Vs. T.N.JAYA NARAYANA REDDY
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July 30, 2021 |
T.LAKSHMI THERESAMMA Vs. GREATER VISAKHAPATNAM
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November 12, 2021 |
T.SANJIV REDDY Vs. STATE OF A.P.
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August 17, 2021 |
TADEPALLI SURYA VENKATA SUBBAYYA SARMA Vs. STATE OF A.P
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January 7, 2021 |
TADIKONDA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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May 17, 2021 |
TADIPATHI KRANTHI KIRAN Vs. STATE OF ANDHRA PRADESH
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January 19, 2021 |
TANGI HARINARAYANA Vs. STATE OF ANDHRA PRADESH
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October 26, 2021 |
TAPPAL CHITTI BABU Vs. STATE OF ANDHRA PRADESH
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July 14, 2021 |
TATA INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
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November 19, 2021 |
TATA POWER RENEWABLE ENERGY Vs. UNION OF INDIA
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June 17, 2021 |
TATTURU TARAKANATH Vs. STATE OF ANDRA PRADESH AND OTHERS
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April 23, 2021 |
TEEGIREDDY DURGA RAO Vs. STATE OF ANDHRA PRADESH
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November 15, 2021 |
TELLAM VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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March 25, 2021 |
TELUKUTLA GOPALA VENKATA KRISHNA REDDY Vs. STATE OF A. P.
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December 2, 2021 |
THALLAPALLI MAHESWARA REDDY Vs. STATE OF ANDHRA PRADESH
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March 15, 2021 |
THALLAPUDI SANYASIAPPADU Vs. STATE OF ANDHRA PRADESH
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March 31, 2021 |
THANDAVA YOGESH Vs. STATE OF ANDHRA PRADESH
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March 22, 2021 |
THANGIRALA KASAIAH Vs. ESPI PLASTIC PIPES INDUSTRIES, NANDYALA
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May 6, 2021 |
THATHA NARENDRA BABU Vs. STATE OF ANDHRA PRADESH
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October 6, 2021 |
THE Vs. MANDIR IN ULAVAPADU GRAMC
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December 20, 2021 |
THE STATE ELECTION COMMISSION Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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January 21, 2021 |
THIPPAREDDY SARATH Vs. STATE OF ANDHRA PRADHESH
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February 12, 2021 |
THIPPAREDDY SARATH Vs. UNION OF INDIA
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February 12, 2021 |
THOGATI VEERANJANEYULU Vs. SYED BASHA
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December 2, 2021 |
THONDAPU SIVA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
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May 6, 2021 |
THOTA SNEHA KIRAN Vs. DR. NTR UNIVERSITY OF HEALTH SCIENCES
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October 1, 2021 |
THOTA SURESH BABU Vs. UNION OF INDIA
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February 1, 2021 |
THOTA VENU SREE Vs. STATE OF ANDHRA PRADESH
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March 31, 2021 |
THOTI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
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July 27, 2021 |
THOTTEMPUDI VENU GOPAL RAO Vs. STATE OF ANDHRA PRADESH
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July 23, 2021 |
TIRIVEEDHI RAMESH Vs. M.SUBBARAMAIAH
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June 22, 2021 |
TIRUMALA CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
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August 27, 2021 |
TIRUMANUYAM SRINIVASULU REDDY Vs. STATE OF ANDHRA PRADESH
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November 29, 2021 |
TOKALA MANIKANTHAM Vs. UNION OF INDIA
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February 15, 2021 |
TOTEMPUDI YESU Vs. GOVERNMENT OF ANDHRA PRADESH
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December 3, 2021 |
TOTTADI BAGHYALAKSHMI Vs. STATE OF A. P.
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December 1, 2021 |
TRIMEX INDUSTRIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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July 8, 2021 |
TRINITY HOMES AND RESORTS PVT LTD Vs. STATE OF ANDHRA PRADESH
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July 5, 2021 |
TUMALAPALLI VINAY VEERABAHDRA RAO Vs. STATE OF ANDHRA PRADESH
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August 12, 2021 |
TUMMALA ANNAYYA CHOUDHAR Vs. DISTRICT COLLECTOR, NELLORE
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November 23, 2021 |
TUPAKULA MUNAAF Vs. MASEED MOULALI
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October 22, 2021 |
TURLAPATI MURALI KRISHNA Vs. TURLAPATI HANUMANTHA RAO
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December 3, 2021 |
U CHIRANJEEVI Vs. GOVERNMENT OF ANDHRA PRADESH
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October 6, 2021 |
U, SUREKHA Vs. STATE OF ANDHRA PRADESH
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March 4, 2021 |
U. LAKSHMI NARAYANA Vs. PRL SECY, DEPT OF SURVEY LAND RECORDS
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March 8, 2021 |
U. SUREKHA Vs. STATE OF ANDHRA PRADESH
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March 4, 2021 |
U.VENKATA SUBBAIAH, S/O U.HUSSANAIAH Vs. BRAMARAMBA MALLIKHARJUNA SWAMY
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April 27, 2021 |
UDARAGONDI RAMA RAO Vs. STATE OF ANDHRA PRADESH
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February 15, 2021 |
UDIYANA UMA MAHESWARI Vs. UDIYANA DAMODAR RAO
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February 15, 2021 |
UNION OF INDIA Vs. GANDIKOTA RAMESH REDDY
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December 10, 2021 |
UNION OF INDIA Vs. R. GURUSWAMY
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June 28, 2021 |
UNION OF INDIA AND OTHERS Vs. KAMPARA VENKATA GIRI
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June 30, 2021 |
UNITED INDIA INSURANCE COMPANY LIMITED,KADAPA Vs. SUNNAPUREDY RAMA MOHAN REDDY
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November 24, 2021 |
UNKNOWN Vs. M. VARADAPPA NAIDU
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October 11, 2021 |
UPPALAPATI DHANUNJAYAJU Vs. STATE OF ANDHRA PRADESH
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July 6, 2021 |
UPPARA VEERENDRA Vs. STATE OF ANDHRA PRADESH
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December 28, 2021 |
UPPARAPALLY RANGA REDDY Vs. STATE OF ANDHRA PRADESH
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February 22, 2021 |
V. CHALLAPA REDDY Vs. STATE OF ANDHRA PRADESH
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October 20, 2021 |
V. NAGESWARA RAO Vs. DISTRICT COLLECTOR
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March 23, 2021 |
V. PARVATHI Vs. VISAKHAPATNAM PORT TRUST
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March 25, 2021 |
V. RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
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April 1, 2021 |
V. RAMALINGA REDDY Vs. STATE OF ANDHRA PRADESH
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July 6, 2021 |
V. REVATI Vs. V. SUDHAKAR
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January 21, 2021 |
V. SADASIVA Vs. STATE OF ANDHRA PRADESH
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April 1, 2021 |
V. SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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October 12, 2021 |
V. SUDARSHAN REDDY Vs. DISTRICT REGISTRAR
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September 17, 2021 |
V. SURENDRA BABU Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
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March 23, 2021 |
V. VEERA LANKAIAH Vs. KARAMPUDI GAYATHRI
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March 23, 2021 |
V.ASHOK KUMAR Vs. STATE OF A.P.
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August 24, 2021 |
V.B. COLD STORAGE PRIVETE LIMITED Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY
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September 24, 2021 |
V.BALAJI Vs. STATE OF ANDHRA PRADESH
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July 6, 2021 |
V.C. OBULESU Vs. STATE OF ANDHRA PRADESH
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November 19, 2021 |
V.MALLIKARJUNA Vs. CHAIRMAN
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April 16, 2021 |
V.RAVI PRASAD Vs. P.P., HYD.
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August 11, 2021 |
VADDADI RAVANAMMA Vs. STATE OF A.P.
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July 7, 2021 |
VAGALA VENKATA SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
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February 2, 2021 |
VAJJALAKUNTA TANK, BODAVADA MANDAGUNTA PARCHURU MANDAL Vs. K. RANGA RAO
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July 8, 2021 |
VAKACHARLA VEERAIAH Vs. STATE OF ANDHRA PRADESH
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July 9, 2021 |
VAKADA APPA RAO Vs. PRINCIPAL SECRETARY, ENDOWMENTS DEPARTMENT
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February 1, 2021 |
VAKATI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
March 30, 2021 |
VALASAPALLI SADASIVA RAO Vs. KHAMBAMPATI RAMAMOHANA RAO
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July 26, 2021 |
VALIREDDY SATHYAVATHI Vs. STATE OF ANDHRA PRADESH
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July 23, 2021 |
VALLAPU YELLAIAH Vs. STATE OF A. P.
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March 19, 2021 |
VALLURU SIVANATH Vs. SREE VIJAYABEN INFRA
|
August 27, 2021 |
VANARNA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
May 20, 2021 |
VANGALA CHANDRAKANTH REDDY Vs. MAKIREDDY LAKSHMI KANTH REDDY
|
July 5, 2021 |
VANGURU SRI VENKATA AYANNA NAIDU Vs. STATE OF ANDHRA PRADESH
|
January 20, 2021 |
VANKUDOTHU SANTHOSH Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
VANTALA APPANNA Vs. STATE OF ANDHRA PRADESH
|
August 9, 2021 |
VANTHALA LINGAMMA Vs. STATE OF ANDHRA PRADESH
|
July 13, 2021 |
VANUKURU KOTESWARA RAO Vs. SATYAVOLU MADHUKAR
|
December 21, 2021 |
VARLA RAMAIAH Vs. STATE ELECTION COMMISSION
|
April 6, 2021 |
VEDICHERLA ARUNA Vs. GONU SRINIVASULU
|
March 15, 2021 |
VEERABATHINI V KUMARI Vs. STATE OF ANDHRA PADESH
|
January 20, 2021 |
VEERLA NAGA MUNAIAH Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
VEGI JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 8, 2021 |
VEJENDLA SUGUNAMMA Vs. VEJENDLA IRMEIAH
|
April 15, 2021 |
VELAGA VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
February 12, 2021 |
VELIVELA SAROJINI Vs. STATE OF ANDHRA PRADESH
|
August 16, 2021 |
VELKUMAR ARUNACHALAM Vs. STATE OF ANDHRA PRADESH
|
March 17, 2021 |
VELPULA SRI HARI BABU Vs. STATE OFANDHRA PRADESH
|
June 18, 2021 |
VEMULA KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 14, 2021 |
VEMURI RAMESH BABU Vs. VEMURI MARIYAMM
|
December 10, 2021 |
VENKATA LAKSHMI RAW Vs. STATE OF ANDHRA PRADESH
|
August 9, 2021 |
VENKATESWARA Vs. STATE OF ANDHRA PRADESH
|
September 29, 2021 |
VENUGOPALASWAMY SHEEP BREEDERS Vs. STATE OF ANDHRA PRADESH
|
June 3, 2021 |
VESTA GEETHA Vs. STATE OF ANDHRA PRADESH
|
June 29, 2021 |
VICTORY PROMOTERS Vs. PARKINS TEXTILES WORKERS FEDERATION
|
February 19, 2021 |
VIJAY ELECTRICAL ENGINEERING Vs. STATE OF ANDHRA PRADESH
|
October 21, 2021 |
VINOD KUMAR RAJPUROHITH Vs. STATE OF ANDHRA PRADESH
|
July 20, 2021 |
VINUTHNA FERTILIZERSS Vs. STATE OF ANDHRA PRADESH
|
July 26, 2021 |
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUHORITY Vs. M/S. FUSION FOODS
|
September 17, 2021 |
VISHNUOLAKALA PADMAVATI Vs. STATE OF ANDHRA PRADESH
|
April 27, 2021 |
VISWANADHAM Vs. S. KALYANI
|
June 18, 2021 |
VTC TRANSPORT PVT LTD Vs. UNION OF INDIA
|
January 18, 2021 |
VUCHA RAMAKOTESWARA RAO Vs. GADE VEERANJANEYULU
|
November 5, 2021 |
VUDATA SRINU Vs. STATE OF ANDHRA PRADESH
|
March 17, 2021 |
VVR CRUSHERS AND CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
|
February 22, 2021 |
VYASAMTANISH KISHORE Vs. STATE
|
July 27, 2021 |
VYASARAJU JYOTHI Vs. VIJAYA KALAVATHI
|
April 29, 2021 |
W.M. SARFARAZ NAWAZ Vs. UNION OF INDIA, MINISTRY OF AYURVEDA
|
December 13, 2021 |
WAHID KARIM SHAIKH Vs. STATE OF ANDHRA PRADESH
|
August 10, 2021 |
Y. KOTHAPALLI MALLESHWARA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 11, 2021 |
Y. PENCHALAIAH Vs. STATE OF ANDHRA PRADESH
|
April 23, 2021 |
Y. PENCHALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 27, 2021 |
Y. RAGHURAMAIAH Vs. STATE OF ANDHRA PRADESH
|
July 21, 2021 |
Y. RAM MOHAN REDDY Vs. NESANURU DORASWAM
|
February 24, 2021 |
Y.RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 15, 2021 |
YADLAPALLI VIJAYALAKSHMI Vs. UNION OF INDIA
|
April 1, 2021 |
YAKKALI SRINIVASULU Vs. SHAIK KHASSIM
|
August 3, 2021 |
YALLA SUJEEVA RAO Vs. STATE OF ANDHRA PRADESH
|
July 27, 2021 |
YALLAPALLI VIDYA SAGAR Vs. STATE OF ANDHRA PRADESH
|
January 19, 2021 |
YASHODHA NAKKA Vs. STATE ELECTION COMMISSION OF STATE OF ANDHRA PRADESH
|
March 2, 2021 |
YEDLA CHENCU Vs. STATE OF ANDHRA PRADESH
|
March 25, 2021 |
YEGIREDDI RADHA Vs. STATE OF ANDHRA PRADESH
|
August 17, 2021 |
YEKOPALLI MAHAMMAD KHASIM Vs. Y. MAHAMMOD GHOUSE@YMG MAHABOOB SAB
|
March 24, 2021 |
YELALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 5, 2021 |
YELAMANCHILI BASAVESWARA RAO Vs. UNION OF INDIA
|
August 31, 2021 |
YELIKA SRINIVASULU AND OTHERS Vs. STATE OF ANDHRA PRADESH
|
July 6, 2021 |
YELLA BABU RAO Vs. AIRPORT BAPTIST CHURCH
|
December 23, 2021 |
YELURU PAIDAIAH Vs. GADIYAKARI SUBBA LAKSHMI
|
September 3, 2021 |
YEMMIGANUR SPINNING MILLS LIMITED Vs. YAGGATI MAHADEVAPPA
|
February 24, 2021 |
YENNIBARLA BALA KOTESWARA RAO Vs. P.P., HYD.
|
June 29, 2021 |
YERIKE SATHIBABU @ERIKE SATTIBABU Vs. STATE OF ANDHRA PRADESH
|
May 17, 2021 |
YERRAGUDIPADU PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
August 24, 2021 |
YESODA BAI R Vs. GOLI SARATH BABU SARATH REDDY
|
November 25, 2021 |
YETTAPU PADMAVATHAMMA Vs. STATE OF ANDHRA PRADESH
|
March 16, 2021 |