A SIRISHA Vs. STATE OF ANDHRA PRADESH
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December 15, 2020 |
A. B. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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September 30, 2020 |
A. BALAPPA Vs. STATE OF AP
|
August 21, 2020 |
A. BALAPPA Vs. STATE OF A.P.
|
August 21, 2020 |
A. GOGULOTHU Vs. STATE OF A.P.
|
September 17, 2020 |
A. GOLUGURI ABBU REDDY Vs. UNION OF INDIA
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May 29, 2020 |
A. GURU THEJESWI Vs. STATE OF A.P.
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December 2, 2020 |
A. RAJAGOPAL REDDY AND ORS. Vs. G. SWAMY REDDY AND ORS.
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January 24, 2020 |
A. SUDHARANI Vs. THE STATE OF ANDHRA PRADESH
|
September 10, 2020 |
A. V. V. B. EESWARA RAO Vs. STATE OF ANDHRA PRADESH
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August 13, 2020 |
A. VENKATA NARASU BABU Vs. STATE OF ANDHRA PRADESH
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September 8, 2020 |
A. VIJAYENDER REDDY Vs. STATE OF ANDHRA PRADESH
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September 23, 2020 |
A.B.VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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May 22, 2020 |
A.ERESHA Vs. STATE OF ANDHRA PRADESH
|
March 5, 2020 |
A.P.S.R.T.C. Vs. G.PULLAIAH
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February 20, 2020 |
A.PULLAMMA Vs. STATE OF A.P.
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January 28, 2020 |
A.RAVI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
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February 3, 2020 |
A.S. CHANDRA SEKHAR REDDY Vs. STATE OF A.P.
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March 20, 2020 |
A.SARASWATHAMM Vs. Y.VENKATA NARAYANA REDDY
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January 24, 2020 |
A.SRINIVASULU Vs. CHALLA SRINIVASULU
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February 20, 2020 |
A.V.SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
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December 18, 2020 |
ABBURI LAKSHMI NARMADA Vs. STATE OF ANDHRA PRADESH
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November 23, 2020 |
ABDUL KHADEER Vs. SUNKU VENKATA SUBBAIAH CHOULTRY
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February 19, 2020 |
ABRAR KHAN PATHAN Vs. STATE OF ANDHRA PRADESH
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November 17, 2020 |
ADAPA RAMBABU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
ADIMULAM (UNDRALA) PADMAVATHI Vs. ADIMULAM MANIKANTA ESWARA RAO
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December 15, 2020 |
ADUSUMILI CHANDRAMOHAN Vs. STATE OF ANDHRA PRADESH
|
July 28, 2020 |
AFGHAN SHA ALIKHAN Vs. STATE OF AP
|
July 27, 2020 |
AKKIREDDY RAMMOHAN RAO Vs. VARDHINEEDI NARASIMHA RAO
|
July 22, 2020 |
AKULA RAVI TEJ Vs. STATE OF ANDHRA PRADESH
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October 20, 2020 |
AKULA SEETHARAMANAIDU Vs. AKULA SANKARARAO
|
December 7, 2020 |
ALA MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
ALAPATI GIRIDHAR Vs. D. VENKATA RAMANA
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December 24, 2020 |
ALAVALA VEERA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 31, 2020 |
ALGANGI MADHAVI Vs. ALAGANGI KRUPA RAO
|
December 4, 2020 |
ALLA RAMA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 23, 2020 |
ALLA SANYASI RAO Vs. BANK OF INDIA
|
March 13, 2020 |
ALLADI BUCHI RAJU Vs. UPPU SUNITHA
|
November 19, 2020 |
ALLAM RAMESH Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
ALLAM VENKATA REDDY Vs. SHO
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December 16, 2020 |
ALLURI SUDHEER BABU Vs. STATE OF ANDHRA PRADESH
|
September 9, 2020 |
ALOKAM SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH
|
December 13, 2020 |
ALOKAM SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH
|
December 30, 2020 |
AMBATI RAMESH Vs. STATE OF ANDHRA PRADESH
|
July 6, 2020 |
AMITH KUMAR SHARMA Vs. STATE OF ANDHRA PRADESH
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December 18, 2020 |
AMMINA TARAKUMARI Vs. CITY CHITS AND FINANCE
|
February 17, 2020 |
AMMIREDDY VENKATA LAKSHMI GALI RAMANAMMA Vs. STATE
|
September 16, 2020 |
ANDHE CHINNA KONDAIAHGARI CHINNA RAMANAIAH Vs. STATE OF ANDHRA PRADESH
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September 29, 2020 |
ANDHRA PRADESH CHOWKA DHARALA DUKANADARULA SANGHALA SAMKSHEMA SAMAKYA Vs. STATE OF ANDHRA PRADESH
|
November 4, 2020 |
ANDHRA PRADESH GRANITE MIDWEST PVT. LTD. Vs. ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LTD.
|
February 11, 2020 |
ANGA UPENDRA VARMA Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
March 11, 2020 |
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. NIRMALA PASAM
|
December 23, 2020 |
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. BHARGAVI DAMARAJU
|
December 29, 2020 |
ANJANEYA MINERALS Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
ANKE CHAITANYA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
ANNE SUDHEER BABU Vs. STATE ANDHRA PRADESH
|
October 21, 2020 |
APPALA MANOJA Vs. APPALA SOMASEKHAR ANJANEYA KUMAR
|
December 11, 2020 |
APPLE GRANITES LIMITED Vs. COMMERCIAL TAX OFFICER
|
December 2, 2020 |
APSRTC Vs. TADEPALLI SWAROOPA
|
February 12, 2020 |
AQUAGRI PROCESSING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 30, 2020 |
ARASANI BALAPPA Vs. STATE OF A.P.
|
September 10, 2020 |
ARAVAPALLI KRISHNA MURTHY Vs. SYED LAL SAHEB
|
May 21, 2020 |
ARIPAKA ACHARI Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
ARIYAVATIL RUTHESH Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
ARJUN LAL MALI Vs. STATE OF ANDHRA PRADESH
|
October 19, 2020 |
ASHA BI Vs. SHAIK HAYAT SHARIEF
|
December 15, 2020 |
ASURU JYOTHI Vs. ASURI SOMESWARA RAO
|
August 18, 2020 |
ATLA KALYAN REDDY Vs. STATE OF ANDHRA PRADESH
|
December 15, 2020 |
ATUKURI RAMALINGESWARA RAO Vs. STATE OF A.P.
|
March 6, 2020 |
AVHAD RAMESH VIKRAM Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
AVULA MUNIRATNAM Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
AVVA ALIVELU MANGA THAI KOMPALLI ALIVELU MANGA TAI Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
AXENE EVANGELICAL MISSION Vs. KONAKALLA JACOB RAJU AND ORS.
|
February 3, 2020 |
AYESHA FATHIMA Vs. STATE OF ANDHRA PRADESH
|
September 10, 2020 |
AYINAPURAPU VENKATA LAKSHMAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 3, 2020 |
AYYALURI SIVAMMA Vs. STATE OF ANDHRA PRADESH
|
December 14, 2020 |
B BABU NARAPA BALAJI Vs. STATE OF A.P.
|
September 10, 2020 |
B JYOTHI NIRMALA JYOTHI 5 ORS Vs. P SWARNALATHA ANR
|
June 15, 2020 |
B M KONDAIAH ANO Vs. PRL SECY , P R R D 4 ORS
|
July 15, 2020 |
B M VALLI Vs. GOV OF AP
|
September 11, 2020 |
B NAGARAJA REDDY Vs. B. SAMBO SANKAR REDDY
|
December 15, 2020 |
B SHIVA SHANKAR Vs. REVENUE DIVISIONAL OFFICER, ADONI
|
July 20, 2020 |
B. BHARGAVI DEVI Vs. STATE OF ANDHRA PRADESH
|
December 11, 2020 |
B. PAPA RAO Vs. STATE OF A.P.
|
September 23, 2020 |
B. R. YUGANDHAR Vs. STATE OF ANDHRA PRADESH
|
October 21, 2020 |
B. RAJAN Vs. STATE OF ANDHRA PRADESH, MINES AND GEOLOGY DEPARTMENT AND ORS.
|
August 17, 2020 |
B. RAMAKOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
May 7, 2020 |
B. SRIRAMULU Vs. M. SHANTI DAS
|
December 16, 2020 |
B. THARUN Vs. STATE OF ANDHRA PRADESH
|
December 14, 2020 |
B. V. S. R. ENERGY SYSTEMS Vs. R. K. MINING PRIVATE LIMITED
|
December 16, 2020 |
B. VAHEEDA Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
B.K. VENKATESULU Vs. MONDEM SUBBAMMA
|
December 31, 2020 |
B.MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
B.PARVATHI Vs. STATE OF ANDHRA PRADESH
|
May 7, 2020 |
B.RANGANATHA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 4, 2020 |
B.S.SRINIVAS Vs. B.UMADEVI
|
December 21, 2020 |
B.SWARAJYA LAKSHMI Vs. MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT
|
December 18, 2020 |
BABAVALI BABAFAKRODDIN Vs. STATE OF ANDHRA PRADESH
|
September 15, 2020 |
BADDELA SURESH AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
April 24, 2020 |
BADURU SANJU SUNDHARA RAJ Vs. STATE OF ANDHRA PRADESH
|
December 7, 2020 |
BAGADHI VENKATA RAMANA MURTHY Vs. ECE INDUSTRIES LIMITED COMPANY
|
December 18, 2020 |
BAIMUTHAKA YASHODA Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
BALANAGU NAGABABU Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
BALU RAMANJULU Vs. STATE OF ANDHRA PRADESH
|
October 19, 2020 |
BANALA NAGHABHUSHANA RAO Vs. COLLECTOR AND DISTRICT MANAGER, SRIKAKULAM DISTRICT AND ORS.
|
August 20, 2020 |
BANDARAM KUMAR Vs. STATE OF A.P.
|
September 29, 2020 |
BANDARU MANIKYALA RAO ALIAS MANIKYA RAO AND TWO OTHERS Vs. KEDARI SRINIVASA RAO AND THREE OTHERS
|
May 26, 2020 |
BANDI SUBBAMMA Vs. PALLE MAHESHWARAIAH
|
March 15, 2020 |
BANGI LINGANNA, REP. BY ITS PROPREITOR U.B. MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
January 27, 2020 |
BANK OF BARODA Vs. KONERU RAVI
|
September 14, 2020 |
BASETTY VENKATA PRADEEP KUMAR Vs. BASETTY GNANA DEEPTHI ALIAS S GNANA DEEPTHI
|
July 22, 2020 |
BATCHU SREENIVAS Vs. MANAGING DIRECTOR
|
February 26, 2020 |
BATHULA BRAHMANANDA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 11, 2020 |
BATTEPATI C NARASIMHULU Vs. DIRECTOR OF MEDICAL EDUCATION
|
September 18, 2020 |
BAYYA DIVYA LATHA ALIAS DIVYA LATHA Vs. BAYYA DURGA PRASAD
|
December 15, 2020 |
BAYYA MAHADEVA SASTRY Vs. STATE OF ANDHRA PRADESH
|
June 16, 2020 |
BELAGAM KALESWARI Vs. BELAGAM VIDYA SAGAR
|
March 2, 2020 |
BENITA INDUSTRIES LIMITED Vs. DIRECTOR OF MINES AND GEOLOGY
|
December 18, 2020 |
BERGER PAINTS INDIA LTD. Vs. STATE OF ANDHRA PRADESH
|
November 3, 2020 |
BEZAWADA DURGA PRASAD Vs. PALAKOL MUNICIPALITY
|
September 9, 2020 |
BHAGYARAJ B. B. BAGYARAJA Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. MAKKUVA JHANSI LAKSHMI
|
May 15, 2020 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD., REPRESENTED BY ITS CLAIMS MANAGER Vs. MEKA PAVAN KUMAR
|
January 23, 2020 |
BHASKARA CROP CARE Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
BHAVIRI BHULOKARAJU Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
BHIMASINGI RAJESH Vs. B. VAGDEVI / BURAGAPU VAGDEVI
|
December 9, 2020 |
BHOGYAM RAMA KRISHNA Vs. STATE
|
July 28, 2020 |
BHUKYA LOKESWARA RAO Vs. ADOTHU BEEMUDU
|
December 8, 2020 |
BHUSEKHARANA LAND POOLING RAITU KOOLI NIRVASITHULA SANKSHEMA SANGAM AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 23, 2020 |
BIRADAVOLU VENKATARAMANA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 31, 2020 |
BIRRU PRATHAP REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 2, 2020 |
BOCHU SRINIVASULU MUNTHOUDU Vs. STATE OF A.P.
|
May 29, 2020 |
BODDU RAMESH Vs. STATE OF ANDHRA PRADESH
|
November 27, 2020 |
BODEM MYURI SAILAJA Vs. ATAMAKUNI KOTAM RAJU
|
December 17, 2020 |
BOINA MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
November 6, 2020 |
BOLEM YERRAYYAMMA Vs. MEDISETTY RAMANAMMA
|
July 24, 2020 |
BOLLA SIVA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 23, 2020 |
BOLLAVARAPU KANAKA RAJU RAJU Vs. STATE OF A.P.
|
July 27, 2020 |
BOMMA VANITHA Vs. UNION OF INDIA
|
March 5, 2020 |
BOMMABOINA RAMAKRISHNA Vs. GAJJALA PULLA REDDY ANR
|
June 15, 2020 |
BOMMADEVARA SRI DURGA PADMAJA Vs. BOMMADEVARA RAMA CHANDRA RAO
|
November 27, 2020 |
BOMMIDALA BROTHERS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
May 22, 2020 |
BONANGI RAMBABU Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
BONDALADINNE MAHAMMAD RAFI Vs. STATE BY STATION HOUSE OFFICER
|
December 15, 2020 |
BONTHU VENKATA RAMANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
July 10, 2020 |
BOYA ARIKELA MURALIKRISHNA Vs. BOYA BAITINTTI DEALER NARAYANA NARAYANA
|
December 22, 2020 |
BOYA BOGAM PEDDA MADDILETY AND ORS. Vs. STATE OF ANDHRA PRADESH
|
August 6, 2020 |
BOYA KAJJE PEDDA AMBARAJU Vs. STATE OF ANDHRA PRADESH
|
May 21, 2020 |
BOYA MARUTLA NARAYANA SWAMY Vs. STATE OF A.P.
|
September 4, 2020 |
BOYILLA VENKATESWARLU REDDY Vs. U ANURADHA
|
September 8, 2020 |
BUDDARAJU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
May 15, 2020 |
BUDDHA NAGENDRA Vs. STATE OF ANDHRA PRADESH
|
September 23, 2020 |
BUSHI SAROJA Vs. STATE OF ANDHRA PRADESH
|
December 10, 2020 |
BYUNG KOOK KANG Vs. STATE OF ANDHRA PRADESH
|
June 24, 2020 |
C. BALAKONDANNA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
C. LEELA PRASAD Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
C. SATHISH KUMAR Vs. PRL. SECRETARY, INDUSTRUES COMMERCE
|
February 7, 2020 |
C.C.L.PRODUCTS (INDIA) LTD Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
C.NAGAPPA Vs. JAI BIR SINGH
|
May 28, 2020 |
CENTRAL ANDHRA JUNIOR COLLEGE MANAGEMENTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
December 24, 2020 |
CH INNAYYA Vs. STATE OF ANDHRA PRADESH
|
September 11, 2020 |
CH. PATTENNA CHOWDARY Vs. A.P.STATE LEGISLATURE SECRETARIAT
|
March 16, 2020 |
CH. UMA MAHESHWARI Vs. STATE BANK OF INDIA
|
January 22, 2020 |
CH. VINAY Vs. HIGH COURT OF ANDHRA PRADESH, AMARAVATI
|
December 31, 2020 |
CHAGANTIPATI MURALIDHAR Vs. CHAGANTIPATI NANDINI KISHORE BABU
|
February 4, 2020 |
CHAITANYA AQUA INDUSTRIES, BOTTLE PACKAGED DRINKING WATER, ALLURU Vs. STATE OF A.P. AND ORS.
|
January 20, 2020 |
CHAKALI LOKESWARAIAH Vs. STATE OF ANDHRA PRADESH
|
November 2, 2020 |
CHAKKA SURYAKAMALA Vs. AYINAVALLI V. NAGESWARA RAO
|
February 6, 2020 |
CHALASANI JAGADEESHWARA RAO Vs. STATE OF A.P.
|
May 15, 2020 |
CHALLA OBULESU Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
CHALLAGUNDLA SRINIVASA RAO Vs. UNION OF INDIA
|
November 23, 2020 |
CHANDRA MOHAN Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
CHANDRAGIRI VISHNU VARDHANA RAO Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
CHANDU SARADHA Vs. STATE OF ANDHRA PRADESH
|
June 24, 2020 |
CHANUMOLU VINOZ Vs. STATE
|
September 4, 2020 |
CHAPPAGADDA ATCHAMNAIDU Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
CHAVA LAKSHMAMMA Vs. SPECIAL DEPUTY COLLECTOR
|
December 3, 2020 |
CHAVARAJESWARARAO Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
CHEERLA TIRUPATI Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
CHENNU VENKATA NARAYANA Vs. STATE OF AP
|
July 7, 2020 |
CHERUKURI SRINIVASA RAO Vs. KOMMI SANTHI PRIYA
|
February 28, 2020 |
CHIDIPOTHU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
CHILUKURI PRASANNANJANEYA REDDY Vs. UNION OF INDIA
|
October 9, 2020 |
CHINTAKUNTA VENKATA SUBBA REDDY Vs. ALLURI THOLASI ESWARA REDDY
|
March 4, 2020 |
CHINTAPALLI PRATAP KUMAR Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH
|
February 24, 2020 |
CHINTAPANDU SAVITRAMMA Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
CHINTAPANTI RAMARAO Vs. LOK ADALAT AT TIRUVURU CONSITUTED
|
December 4, 2020 |
CHINTHALA SUBBARAYUDU Vs. STATE OF A.P.
|
January 28, 2020 |
CHIPPALA NAGAMANI Vs. PANTHADI ADINARAYANA
|
March 13, 2020 |
CHITTABATHINA NARASAMMA Vs. STATE OF A.P.
|
October 6, 2020 |
CHITTAPULI Vs. UNION GOVERNMENT REPRESENTED
|
April 29, 2020 |
CHOKKAKULA YASHODHA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
July 10, 2020 |
CHOLLANGI SURYANARAYANA Vs. RIMMALAPUDI VENKATA RAMARAO
|
November 3, 2020 |
CHUKKA AMER SANDEEP Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
CHUKKA KANAKA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 4, 2020 |
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA
|
November 11, 2020 |
D GATTAIAH SATISH Vs. STATE OF TELANGANA
|
August 13, 2020 |
D RUKMINAMMA AND 4 OTHERS Vs. D. ACHAMMA, CHINNA CHOWAK V POST, KADAPA AND 4 OTHERS
|
May 26, 2020 |
D. PRAMEELAMMA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
November 25, 2020 |
D. VENKATA RAMI REDDY Vs. M. NOOKA RAJU
|
December 21, 2020 |
D.VEERARAGHAVULU Vs. R.MILEARI
|
May 15, 2020 |
DADI RAJA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
December 7, 2020 |
DALAY RAMU Vs. STATE OF ANDHRA PRADESH
|
December 15, 2020 |
DAMA SRIKANTAM Vs. STATE OF ANDHRA PRADESH
|
February 14, 2020 |
DANDUBOYINA PEDDIRAJU PADMAVATHI Vs. THOTA LOVARAJU
|
November 3, 2020 |
DAPHNE GERTRUDE BRIGGS Vs. STATE OF ANDHRA PRADESH
|
August 13, 2020 |
DARA SRINIVASA RAO Vs. NALLAMILLI VENKATA REDDY
|
November 10, 2020 |
DASA KAVITHA Vs. STATE OF A P
|
November 19, 2020 |
DASARI KESAVULU Vs. UNION OF INDIA
|
March 4, 2020 |
DASARI RAM BABU Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
DASARI SRINIVAS GUPTA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
DASARI VENKATA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
January 20, 2020 |
DASARI VIJAYAKUMARI Vs. SHANKAR SHARAN
|
June 15, 2020 |
DEEKAY AGENCIES, DARGAMETTA Vs. COMMERCIAL TAX OFFICE, NELLORE DIST.
|
October 7, 2020 |
DEGALA RAVI Vs. STATE OF AP
|
July 27, 2020 |
DESU SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
DEVARAKONDA CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
DEVARAPALLI NANDEEWARI Vs. STATE OF ANDHRA PRADESH
|
December 14, 2020 |
DEVARAPALLI RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
|
December 17, 2020 |
DEVARLA MURALI Vs. STATE OF ANDHRA PRADESH
|
July 27, 2020 |
DEVELLA SATYANARAYANA Vs. DEVELLA NAGENDERAM GUMMADI NAGENDERAM
|
November 19, 2020 |
DEVERAPALLI SURESH Vs. STATE OF ANDHRA PRADESH
|
December 17, 2020 |
DHANOOSH ECONOMICALLY Vs. APSRTC
|
May 29, 2020 |
DIBBADA SATHIRAJU Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
DINAVAHI LAKSHMI KAMESWARI Vs. STATE OF ANDHRA PRADESH
|
August 11, 2020 |
DIVI RAMESH BABU Vs. CHENNIBOINA VENKATESHWARLU
|
February 13, 2020 |
DIVVELA PULLA RAO Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
DIVYA GULATI Vs. STATE OF A.P.
|
July 21, 2020 |
DOMMALAPATY MURALIDHAR AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 23, 2020 |
DONDAPATI PRATHIBHA SWEEKRUTHI Vs. DONDAPATI SESHAGIRI RAJU
|
December 4, 2020 |
DR.K.KAVITHA Vs. STATE OF ANDHRA PRADESH
|
March 6, 2020 |
DUGGI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
DUGGIRALA KARNARAJU Vs. STATE OF A.P.
|
May 26, 2020 |
DUTTA VENKATESWARA RAO Vs. AKULA EDUKONDALA VENKATESWARA RAO
|
December 4, 2020 |
E P POULOSE Vs. STATE OF ANDHRA PRADESH
|
September 25, 2020 |
E. HEMALATHA Vs. E. SUDHAKARANAIDU
|
September 9, 2020 |
EDULA RAVI CHANDRA REDDY Vs. STATE OF A.P.
|
September 29, 2020 |
ELARI SURESH, DUTTALURU MANDAL Vs. PUBLIC PROSECUTOR HYDERABAD
|
November 5, 2020 |
ELEMALA RAJESH SAMSON Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
ELURI SUBBA RAO Vs. STATE OF AP
|
May 20, 2020 |
EMPLOYER, BOMMIDALA BROTHERS LTD Vs. PRESIDING OFFICER, GUNTUR DISTRICT
|
January 22, 2020 |
EVURI SRILAKSHMI Vs. STATE OF ANDHRA PRADESH
|
November 10, 2020 |
FAYAZ BASHA Vs. STATE OF ANDHRA PRADESH
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October 20, 2020 |
G HEMALATHA Vs. STATE OF ANDHRA PRADESH
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June 16, 2020 |
G M DIST COOP C B LTD KAKINADA2 ORS Vs. R V S S B RAJU,MALIKAPURAM 2 OTHERS
|
May 26, 2020 |
G MUNIRATNAM Vs. STATE OF ANDHRA PRADESH
|
December 31, 2020 |
G VARA PRASAD Vs. STATE OF ANDHRA PRADESH
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June 15, 2020 |
G. BADRINADH Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
G. GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
G. HARI GOVINDA PRASAD AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 23, 2020 |
G. K. EXIM Vs. DEPUTY COMMISSIONER
|
August 13, 2020 |
G. MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 1, 2020 |
G. NARAYANAMMA Vs. STATE OF ANDHRA PRADESH
|
September 1, 2020 |
G. PULLA REDDY Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY
|
February 10, 2020 |
G. S. G. KRISHNA Vs. GOVT OF A.P.
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October 6, 2020 |
G. SIVA NAGENDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
G. SRIDHAR GOPALA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 6, 2020 |
G. SURESH Vs. STATE, STATION HOUSE OFFICER
|
January 7, 2020 |
G. VEERA PRASAD Vs. G. SRILATHA
|
December 16, 2020 |
G. VISHNU PRIYA Vs. UMMA REDDY JAYA KAILSASH REDDY
|
October 15, 2020 |
G.CHINA BABU Vs. STATE OF A.P.
|
January 29, 2020 |
G.JAYASUNITHA Vs. G.RAJARAO
|
December 10, 2020 |
G.NARAYANASWAMY Vs. STATE OF A.P.
|
September 29, 2020 |
G.SARADA Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
G.SREEKANTH Vs. VIJAYA BANK
|
September 29, 2020 |
G.VEEMA REDDY Vs. STATE OF A.P.
|
May 12, 2020 |
GAADI APPARAO Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
GADAMSETTY KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
GADDAM KOTESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
May 8, 2020 |
GADDAM RAMA RAO Vs. STATE OF A.P.
|
December 16, 2020 |
GADDAMSETTI SWATHI Vs. STATE OF ANDHRA PRADESH
|
October 21, 2020 |
GADI REDDY NITHYANAND Vs. STATE OF A.P.
|
September 7, 2020 |
GALI HARI BABU DANCER HARI Vs. STATE OF AP REP
|
July 27, 2020 |
GALI JAYAPAL Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
GALIVEETI SIVA RAMI REDDY Vs. KESARLA SREEVALLI
|
December 7, 2020 |
GANAPA RAMA CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 19, 2020 |
GANDHAKURI CHINNA Vs. GANDHAKURI DEVI
|
December 18, 2020 |
GANDLUR PRASANNA KUMAR Vs. PALEM PAVAN KUMAR REDDY
|
August 13, 2020 |
GANESH DADAPATIL SONAWANE Vs. STATE OF ANDHRA PRADESH
|
October 8, 2020 |
GANESH DADAPATIL SONAWANE Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
GANGIREDDY VENKATA DURGA REDDY Vs. STATE OF A.P.
|
November 2, 2020 |
GANJI CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
GEDELA SATISH Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
GEETHA DECORTICATERS Vs. STATE OF ANDHRA PRADESH
|
November 20, 2020 |
GODA VENKATA RATNAM AND ORS. Vs. TALLAPAKA MURALI MOHAN REDDY AND ORS.
|
January 27, 2020 |
GODWAY FURNICRAFTS Vs. STATE OF A. P.
|
November 11, 2020 |
GOEL PLYWOOD CENTRE Vs. STATE OF ANDHRA PRADESH
|
August 7, 2020 |
GOGINENI DANUNJAYA Vs. GOGINENI ANUSHA
|
September 4, 2020 |
GOGINENI SRINIVASA RAO Vs. GOGINENI JOGAIAH
|
December 17, 2020 |
GOGULA SURYA PRASAD Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
GOKA RAMU Vs. SEELAM NAGESWARA RAO
|
May 26, 2020 |
GOKAPAI GANDHI Vs. BANDI KARUNAKAR
|
August 13, 2020 |
GOKULA KRISHNA RICE MILL Vs. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION
|
December 4, 2020 |
GOLLA Vs. RAAGIPATI VENKATESWARLU
|
December 15, 2020 |
GORLA SIVAMMA Vs. MARRI SRINIVASA RAO SIVAIAH
|
March 3, 2020 |
GOTHAM PRASADA RAO Vs. CHAIRMAN
|
January 29, 2020 |
GOVALA RAMANA Vs. GOVALA VISHNU LALITHA AND 2 OTHERS
|
September 8, 2020 |
GOVERNMENT OF A.P., REP. BY ITS PRINCIPAL SECRETARY., J. BLOCK Vs. KONDETI PANDU RANGO RAO
|
January 24, 2020 |
GOVIND MARIYANNA Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
GRANDI VANI ALIAS KOLLIPARA VANI Vs. GRANDHI VEERA RAGHAVA SUBRAMANYAM
|
December 9, 2020 |
GUAURAV POLYMERS Vs. DELIGHT CHEMICALS PRIVATE LIMITED
|
November 20, 2020 |
GUDALA APPALARAJU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
GUDE RAMAIAH Vs. ABBARAJU VENKATA SUBBA RAO
|
February 17, 2020 |
GUDE VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
GUJJULA SREENU Vs. CID, CHITTOOR DISTRICR
|
September 21, 2020 |
GULF OIL CORPORATION Vs. ANDHRA PRADESH MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
January 20, 2020 |
GUMMADI SUBBA RAO Vs. TAHSILDAR, IRAGAVARAM MANDAL
|
January 29, 2020 |
GUNDALA DORASWAMY NAIDU Vs. GUNDALA JAYACHANDRA NAIDU
|
May 21, 2020 |
GUNDEBOINA NAANNAIAH Vs. GUNDEBOINA VENKATESWARLU
|
December 2, 2020 |
GUNDEPALLI ANJANEYULU Vs. CALINDI VARALAKSHMI AND ORS.
|
January 28, 2020 |
GUNDUBOYANA VENKATARATHNAM Vs. STATE OF ANDHRA PRADESH
|
September 24, 2020 |
GUNJA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
September 24, 2020 |
GUNNAPU LAKSHMANARAO Vs. STATE OF A.P.
|
November 11, 2020 |
GUNTHA GOVINDHU Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
GUNTUR MUNICIPAL CORPORATION Vs. REGIONAL P F COMMISSIONER-1
|
December 9, 2020 |
GURRALA SURENDRANATH SURI Vs. STATE OF A.P.
|
May 6, 2020 |
GURUDEVA INFRA DEVELOPERS (IND) PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
GURUPREET SINGH BHULLAR Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
GUTHA RAVINDRA NAIDU RAVINDRAIAH GUTHA Vs. RAJULA VIVEKANANDA REDDY
|
October 14, 2020 |
GUTTA DHANUNJAYA Vs. STATE OF A.P.
|
July 13, 2020 |
GUTTI KUMARI LAKSHMI Vs. BODDU SANJEEVA RAO
|
November 25, 2020 |
HEMADRI RICE MILL Vs. STATE OF ANDHRA PRADESH
|
June 17, 2020 |
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
HRT BUILDERS Vs. STATE OF ANDHRA PRADESH AND ORS.
|
April 28, 2020 |
IJM (INDIA) INFRASTRUCTURES LIMITED Vs. COMMERCIAL TAX OFFICER
|
December 7, 2020 |
IKAM GOVINDARAO Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
IMADABATHINI KALYANA CHAKRAVARTHI Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
IMRAN PASHA Vs. STATE OF A. P.
|
November 5, 2020 |
INDLA KISHORE KUMAR Vs. STATE
|
January 31, 2020 |
INFINITE SHIPPING AND ENGINEERING PVT LTD Vs. COMMERCIAL TAX OFFICER FAC
|
September 10, 2020 |
INFINITY FINCORP SOLUTIONS PRIVATE LIMITED INFINITY Vs. STATE OF ANDHRA PRADESH
|
May 20, 2020 |
INKULA RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 18, 2020 |
ISAKAPATLA SATHISH KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
J. C. PRABHAKAR REDDY Vs. L. MANJULA CHIEF MANAGER, SBI
|
November 11, 2020 |
J. NIRMALA DEVI AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
January 8, 2020 |
J. VENKATA RAO Vs. J. SURYA PARVATHI
|
December 9, 2020 |
J.C.UMA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 1, 2020 |
J.LAKSHMI NITISHA BAALAY Vs. G.PRUDHVI RAJ KUMAR REDDY
|
November 19, 2020 |
JAGADEESH VAISHNAV Vs. STATE OF A.P.
|
September 8, 2020 |
JAIRUDDIN SHAIK Vs. STATE OF ANDHRA PRADESH
|
September 21, 2020 |
JAKEER INNUSH SHAIK Vs. STATE OF ANDHRA PRADESH
|
July 8, 2020 |
JALLIPALLI SRUJANA DEVI Vs. KANDULA NAGA RANI
|
January 22, 2020 |
JAMJALA ESWARAMA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 22, 2020 |
JAMPANA RAMADEVI Vs. STATE OF ANDHRA PRADESH
|
May 15, 2020 |
JAMPANA VENKATA KUMARA VARMA Vs. STATE OF A.P.
|
July 7, 2020 |
JAMPANI KRISHNA BABU Vs. CANARA BANK
|
December 4, 2020 |
JANGILI RAJENDRA Vs. STATE OF ANDHRA PRADESH
|
September 1, 2020 |
JARTHA BHEEMAYYA Vs. STATE OF A.P.
|
October 5, 2020 |
JATTENGULA KOTESWARI JATAGI LAKSHMI KOTESWARI Vs. STATION HOUSE OFFICER
|
August 10, 2020 |
JELEKARA CHANDRA SEKHAR Vs. NIL
|
June 16, 2020 |
JMB ROCKS Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
JNTUK Vs. GLOBARENA TECHNOLOGIES PVT LTD
|
March 12, 2020 |
JONG UN LEE Vs. STATE OF ANDHRA PRADESH
|
June 24, 2020 |
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
December 17, 2020 |
JSW CEMENT LTD. Vs. STATE OF A.P.
|
January 22, 2020 |
K MADHUSUDHANA NAIDU Vs. STATE OF ANDHRA PRADESH
|
May 20, 2020 |
K MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
K O B PRABHAKAR BABU Vs. STATE OF AP
|
June 17, 2020 |
K S ANIL KUMAR Vs. STATE OF AP
|
June 18, 2020 |
K SATTI BABU Vs. STATE OF ANDHRA PRADESH
|
September 30, 2020 |
K SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 11, 2020 |
K. CHENNAKESAVULU Vs. REGISTRAR (ADMINISTRATION), HIGH COURT OF ANDHRA PRADESH
|
November 6, 2020 |
K. JAGAN MOHAN VENKAT RAMANA Vs. STATE OF ANDHRA PRADESH
|
November 23, 2020 |
K. KANAPPA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
K. KARTHIKEYAN Vs. STATE OF ANDHRA PRADESH
|
December 4, 2020 |
K. KAVITHA Vs. STATE OF ANDHRA PRADESH
|
March 6, 2020 |
K. KUSUMA KUMARI Vs. STATE OF ANDHRA PRADESH
|
February 13, 2020 |
K. MUNEMMA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
K. MURALIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
December 8, 2020 |
K. N. RAO Vs. K. SAILESWARI
|
December 7, 2020 |
K. PRABHAVATHI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 24, 2020 |
K. RAGHAVAMMA Vs. K.K.MOHAN (DIED)
|
November 30, 2020 |
K. RAJAMOHAN RAO Vs. STATE OF ANDHRA PRADESH
|
November 18, 2020 |
K. RAMA KRISHNA Vs. STATE OF A.P.
|
October 5, 2020 |
K. RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
August 26, 2020 |
K. SEETHA RAMUDU Vs. KISTAMMAGARI CHINNA VENKATA SWAMY
|
December 11, 2020 |
K. SREENIVASULU Vs. STATE OF ANDHRA PRADESH
|
December 8, 2020 |
K. SRINIVASULU Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
December 7, 2020 |
K. SUNITHA Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
K. SYAMSUNDAR REDDY Vs. STATE OF ANDHRA PRADESH
|
December 2, 2020 |
K. V. MANIKYAMBA Vs. UNION OF INDIA
|
November 10, 2020 |
K. VEERA VENKATA SATYANARAYANA, E. G. DISTRICT Vs. DEPUTY REGISTRAR OF COOP SOCIETIES/DIVISIONAL COOP OFFIC
|
October 1, 2020 |
K. VENKATESWARA RAO Vs. STATE OF A.P.
|
November 18, 2020 |
K.BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
|
January 29, 2020 |
K.K. SHERWANI Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
K.MOSES RATNA KUMAR Vs. STATE OF A.P.
|
February 17, 2020 |
K.P.BALA SUBRAMANYAM Vs. STATE OF A.P.
|
November 2, 2020 |
K.RAMINAIDU Vs. STATE OF ANDHRA PRADESH
|
February 19, 2020 |
K.RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
August 25, 2020 |
K.SATHAIAH Vs. STATE OF A.P.
|
January 23, 2020 |
K.V. JAGADISHWAR RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 20, 2020 |
K.VYKUNTA RAO Vs. STATE OF ANDHRA PRADESH
|
February 11, 2020 |
KADAGALA RAVI TEJA Vs. STATE OF ANDHRA PRADESH
|
December 7, 2020 |
KADURU MANOJ Vs. STATE OF ANDHRA PRADESH
|
December 24, 2020 |
KAIRAM RAMA DASU Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
KAKARLA RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
|
September 23, 2020 |
KAKUMANU VENKATA HANUMANTHU RAO GUPTA Vs. S.BALAIAH
|
December 15, 2020 |
KALAKATA KRISHNAIAH Vs. B.JAYAMMA
|
May 29, 2020 |
KALAPALA NARENDRA BABU Vs. KALAPALA CHENNAKRISHNIAH
|
January 22, 2020 |
KALAPARTHI RANJIT KUMAR Vs. KALAPARTHI MARY KAMALA PRIYA
|
December 2, 2020 |
KALIDASU JAMAN Vs. STATE OF A.P.
|
June 17, 2020 |
KALIDINDI PATIYYA Vs. THE STATE OF ANDHRA PRADESH
|
September 29, 2020 |
KALYAN COMPLEX Vs. SHA SUMERMALJI
|
December 18, 2020 |
KALYANI TOBACCO SUPPLIERS AND ORS. Vs. UNION BANK OF INDIA AND ORS.
|
September 17, 2020 |
KAMANA AYYANNA BABU BUJJI Vs. STATE OF ANDHRA PRADESH
|
September 28, 2020 |
KANAKALA PRASADA RAO Vs. STATE OF ANDHRA PRADESH
|
August 13, 2020 |
KANCHI SRINIVASULU RAMU Vs. STATE OF ANDHRA PRADESH
|
September 10, 2020 |
KANCHI VENKAYYA Vs. VELNATI GANGA RATNAM
|
December 3, 2020 |
KANDANURU VENKATADRI Vs. KANDANURU UDAYAKIRAN KUMAR
|
January 23, 2020 |
KANDREGULA B B RAO Vs. STATE OF ANDHRA PRADESH
|
July 31, 2020 |
KANDULA RADHA KUMARI AND ORS. Vs. KUMARI NARRA NAGA YELLAMANI RATNA TEJA
|
February 12, 2020 |
KANTAMANENI RAVISHANKAR Vs. STATE OF ANDHRA PRADESH
|
August 26, 2020 |
KANTAMNENI KOTESWARA RAO Vs. STATE OF A.P.
|
February 18, 2020 |
KANTU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
September 23, 2020 |
KARASI ANUPAMA Vs. KARASI ANIL KUMAR
|
November 19, 2020 |
KAREDLA BHAGYALAKSHMI Vs. STATE OF A.P.
|
September 9, 2020 |
KARNATI SESHAIAH Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
KARRA DIVYA Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
KARRETI KOUSALYA Vs. DABBAKUTI PADMAVATHI
|
February 11, 2020 |
KASIREDDI SAI KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
KATHALASABGARI BASHEERUN BASHEERUN BI Vs. STATE OF AP
|
July 6, 2020 |
KATTA LAKSHMIKAR Vs. STATE OF ANDHRA PRADESH
|
September 23, 2020 |
KATTUBADI AMEER BASHA Vs. STATE OF ANDHRA PRADESH
|
July 14, 2020 |
KAVALAPATI LAKSHMI PRASANNA Vs. KAVALAPATI SRI RAM
|
December 15, 2020 |
KAVITI MOHAN RAO Vs. KILLI RAJA MOHANA RAO
|
November 18, 2020 |
KCP CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 7, 2020 |
KECHACHALA LACHI REDDY Vs. P P , HYD
|
May 20, 2020 |
KESANAPALLI GANGADHARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
KESINENI VIJAYA KUMAR Vs. STATE OF A.P.
|
February 19, 2020 |
KILLADA RAMESH Vs. STATE OF ANDHRA PRADESH
|
November 19, 2020 |
KINJARAPU ATCHANNAIDU Vs. STATE OF ANDHRA PRADESH
|
July 29, 2020 |
KISHORE BLACK GOLD GRANTIE PVT LTD Vs. STATE OF AP POLLUTION CONTROL BOARD
|
July 27, 2020 |
KODAVALI UDAYA Vs. UNION OF INDIA
|
February 11, 2020 |
KOLAGANI NAGARAJU Vs. KOTILINGA SATISH
|
March 11, 2020 |
KOLAGANI VENKATA LAKSHMI KALYANI Vs. STATE OF ANDHRA PRADESH
|
August 28, 2020 |
KOLANUKONDA RAMESH Vs. STATE STATION HOUSE OFFICER
|
August 5, 2020 |
KOLE SUPRAJA Vs. STATE OF ANDHRA PRADESH
|
October 14, 2020 |
KOLIPAKULA VENKATA SUDHAKAR Vs. STATE OF ANDHRA PRADESH
|
December 4, 2020 |
KOMARAM VENKANNA DORA Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
KOMAVARTHI YUGA VARDHAN Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
KOMMINENI RAVISANKAR Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
KOMMINENI RAVISANKAR Vs. STATE OF ANDHRA PRADESH
|
September 8, 2020 |
KOMMU ESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 24, 2020 |
KONAKALLA BABU Vs. KONAKALLA YOGESWARA RAO
|
December 7, 2020 |
KONDALA RAO MENDA Vs. STATE OF ANDHRA PRADESH
|
November 30, 2020 |
KOPPARAVAI PRAVEEN KUMAR Vs. ABBABATHULA NAGA MALESWARI
|
December 15, 2020 |
KOPPOLU ANJI BABU Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
KOPPURAVURI KESAVULU Vs. STATE OF A.P.
|
October 5, 2020 |
KORADA MURALI Vs. SRINIVASA SAHU
|
January 30, 2020 |
KORRA RAVI Vs. STATE OF A.P.
|
September 10, 2020 |
KORRAPATI SRI LAKSHMI SHESHA PRIYA Vs. A.P.STATE ROAD TRANSPORT CORPORATION
|
May 15, 2020 |
KOTA ANANDA RAO Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
KOTA GOWRI KUMAR Vs. MEMBER SECRETARY, AP STATE LEGAL SERVICES AUTHORITY, NELAPADU, AMARAVATI, GUNTUR DISTRICT,
|
December 19, 2020 |
KOTA TIRUPATHI PATRO Vs. STATE OF ANDHRA PRADESH
|
December 7, 2020 |
KOTHAPALLI GOVINDA RAJULU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 3, 2020 |
KOTHARU PANDU RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
KOTHURUTHI NAGA RATNAM Vs. MADDIPATI SATYA VEERA VENKATA RAMA DEVI
|
March 13, 2020 |
KOTI LAKSHMI NARAYANA Vs. STATE OF AP
|
May 29, 2020 |
KOTIKALAPUDI SRINIVAS Vs. K. GAYATHRI DURGA
|
March 5, 2020 |
KRISHNA RAO MORAMPUDI Vs. UNION OF INDIA
|
December 4, 2020 |
KUCHIPUDI RAMAMOHANA RAO Vs. STATE OF ANDHRA PRADESH
|
February 4, 2020 |
KUDA ASHOK KUMAR ALIAS BUJJI Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
KUG LAE NOH Vs. STATE OF ANDHRA PRADESH
|
June 24, 2020 |
KULLAYAMMA ANR Vs. P VENKATESWARULU 5 ORS
|
March 17, 2020 |
KUNA MADHUSUDHANA RAO Vs. STATE OF A.P.
|
May 1, 2020 |
KUNAPAREDDY VENKATESWARA RAO Vs. KUNAPAREDDY NAGAMANI KUMARI
|
December 22, 2020 |
KUNCHALA ANKAMMA Vs. STATE OF A.P.
|
March 10, 2020 |
KUNCHANAPALLI BALA NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
KUNJA BALARAM Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
KURAGANTI RAJA SEKHAR Vs. COMMISSIONER AYUSH DEPARTMENT A.P.
|
February 27, 2020 |
KURAGANTI RAJA SEKHAR Vs. COMMISSIONER AYUSH DEPARTMENT A.P.
|
February 27, 2020 |
KURMANA DHARMA RAO Vs. THE STATE OF AP
|
December 9, 2020 |
KURUVA MULINITI LAKSHMANA, KURNOOL Vs. STATE OF A.P.
|
September 14, 2020 |
KURUVA MULINITI LAKSHMANA, KURNOOL DT Vs. STATE OF A.P.
|
September 14, 2020 |
KURUVA PRAHALLADU Vs. STATE OF ANDHRA PRADESH
|
September 1, 2020 |
KURVA SUVARNA Vs. STATE OF ANDHRA PRADESH
|
November 3, 2020 |
L V SUBBA REDDY PETROL BUNK Vs. INDIAN OIL CORPORATION LIMITED
|
August 21, 2020 |
LACHI NAGA VENNELA Vs. STATE OF ANDHRA PRADESH
|
July 21, 2020 |
LADE KRISHNA VENI Vs. HALAPATHI CHIT FUND PVT. LTD.
|
February 25, 2020 |
LAKSHMI Vs. VITTA KRISTAPPA
|
February 27, 2020 |
LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
|
August 13, 2020 |
LAM PUSHPA KUMARI Vs. STATE OF A.P.
|
November 2, 2020 |
LINGAM ANIL KUMAR Vs. SOWMYA LINGAM
|
April 24, 2020 |
LOTAVATH THOURYA NAIK Vs. STATE OF ANDHRA PRADESH
|
November 3, 2020 |
M ABDUL RAHAMAN Vs. KANTAMANI VEERA VENKATA SATHYANARAYANA
|
December 15, 2020 |
M ASADULLA BAIG Vs. T S JAYA PRAKASH
|
July 16, 2020 |
M B NATARAJ Vs. STATE OF ANDHRA PRADESH
|
September 1, 2020 |
M BABAJAN Vs. STATE OF A.P.
|
September 8, 2020 |
M MADANA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
September 4, 2020 |
M MURALI MOHAN Vs. STATE OF AP
|
July 13, 2020 |
M PUNEETHA Vs. MD SAMSUDDIN
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May 21, 2020 |
M RAJA MAIDU Vs. PARUCHURI VENKATA RAJYALAKSHMI
|
October 1, 2020 |
M RAM MOHAN Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
M RANJIT KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 4, 2020 |
M RAVI CHANDRA RAJU Vs. STATE OF AP
|
August 10, 2020 |
M V SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
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September 28, 2020 |
M VEERA REDDY Vs. STATE OF ANDHRA PRADESH
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August 4, 2020 |
M. BHASKARA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
September 7, 2020 |
M. MURALI KRISHNA GOUD AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
April 16, 2020 |
M. MURALIKRISHNA Vs. STATE OF ANDHRA PRADESH
|
December 17, 2020 |
M. PADMA Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
M. RAVI CHANDRA RAJU Vs. STATE OF A.P.
|
August 10, 2020 |
M. SAMMAIAH Vs. STATE OF ANDHRA PRADESH
|
December 15, 2020 |
M. SANTHIRAMUDU Vs. COMPETENT AUTHORITY
|
December 18, 2020 |
M. SRI KRISHNA Vs. STATE OF ANDHRA PRADESH
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October 1, 2020 |
M. V. MOHAN Vs. STATE
|
September 23, 2020 |
M. VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
|
August 7, 2020 |
M. VENKATA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 18, 2020 |
M. VIJAYA LAKSHMI Vs. H. NARASE GOWD
|
September 14, 2020 |
M.CHANGAMMA Vs. STATE OF ANDHRA PRADESH
|
February 24, 2020 |
M.GANGAMMA Vs. STATE OF A.P.
|
May 1, 2020 |
M.GURAYYA Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
M.MADHAVI LATHA Vs. STATE OF A.P.
|
February 20, 2020 |
M.RAMANA BABU Vs. MARELLA NARASIMHULU
|
March 3, 2020 |
M.RANGADU BOYA RANGADU Vs. M,JYOTHI
|
March 6, 2020 |
M.SANTHIRAMUDU Vs. COMPETENT AUTHORITY
|
November 18, 2020 |
M.SRI RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
|
November 6, 2020 |
M.UMADEVI Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
MACHAVARAM BALARAM KRISHNA Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
|
December 14, 2020 |
MACHAVARAPU RAMESH BABU Vs. STATE OF A.P.
|
February 17, 2020 |
MADDIPATLA PEDDA SUBBAMMA Vs. GADUPARTHI PEDDA SUBBARAYUDU NADU
|
March 12, 2020 |
MADDUKURI SUSHEELA BAI Vs. PRL SECY
|
January 30, 2020 |
MADHAVARAPU PRAVEEN Vs. STATE STATION HOUSE OFFICER
|
September 15, 2020 |
MAHANKALI CHAITANYA KUMARI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 24, 2020 |
MAHANTHI BHAVANI SHANKAR Vs. KARUBOTHU MUTHYALAMMA
|
December 15, 2020 |
MAHENDRA KUMAR INDERMAL Vs. DY. ASSTT. COMMR.
|
March 6, 2020 |
MAJJI HEMA RAMALAKSHMI Vs. MAJJU SATISH
|
December 11, 2020 |
MALA PRAVEEN KUMAR ALIAS KARTHI OBANNA Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
MALEPATI VENKATA SUNEEL KUMAR Vs. STATE OF A.P.
|
February 13, 2020 |
MALLIPUDI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
MALOTHI SAYI KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
MAMIDI SUBBAMMA Vs. STATE OF A.P.
|
November 25, 2020 |
MAMIDI SURYA KUMARI Vs. STATE OF ANDHRA PRADESH
|
December 17, 2020 |
MANAM VENKATA PRANAV GOPAL Vs. STATE OF ANDHRA PRADESH
|
February 26, 2020 |
MANDA SAI KRISHNA Vs. STATE OF A.P.
|
November 9, 2020 |
MANDAVA SUGUNAVATHI Vs. MANDAVA RATNAGIRI RAO
|
December 4, 2020 |
MANDI BALA RAJU Vs. STATE GOVERNMENT OF ANDHRA PRADESH
|
February 24, 2020 |
MANE EKTHA VANI Vs. MANE SAI RAM
|
December 17, 2020 |
MANNAM SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
October 8, 2020 |
MANNEM LOKANADHA RAJU Vs. INDIAN RENEWABLE E D A LTD
|
December 14, 2020 |
MANTHINA SITARAMA RAJU Vs. KANDA RAMBABU
|
September 4, 2020 |
MANUKONDA RAVI CHANDRA REDDY ANOTHER Vs. MANUKONDA VENKATA KRISHNA REDDY
|
September 24, 2020 |
MANURI GANNEMMA Vs. STATE OF ANDHRA PRADESH
|
September 29, 2020 |
MAREMMA POLERAMMA VARLA JATHARA UTSAVA COMMITTEE Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 7, 2020 |
MARISAA ADINARAYANA Vs. STATE OF A.P.
|
May 22, 2020 |
MARRAPU SANKARA RAO Vs. GOVERNMENT OF INDIA
|
April 28, 2020 |
MARRI VENKATA LAKSHMI Vs. KALVAKOLLU HARINADHA RAO
|
May 26, 2020 |
MARTHALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 19, 2020 |
MARUBOYINA RAMANJAEYULU Vs. STATE OF A.P.
|
December 11, 2020 |
MARUGAN NATARAJ Vs. STATE OF ANDHRA PRADESH
|
July 16, 2020 |
MASKULA RAJKUMAR Vs. STATE OF ANDHRA PRADESH
|
November 4, 2020 |
MASTANRAO SESHA PUVVADA Vs. UNION OF INDIA
|
December 10, 2020 |
MD RIAZ Vs. UNION OF INDIA
|
October 13, 2020 |
MEDIDI PEDAVEERRAJU Vs. STATE OF ANDHRA PRADESH
|
September 16, 2020 |
MEDIKONDA ROHITA Vs. MEDIKONDA SHRAVAN
|
December 15, 2020 |
MEEGADA LAKSHMI USHARANI Vs. MEGADA VENU GOPALA RAO
|
December 3, 2020 |
MEEGADA VENU GOPALA RAO Vs. M. LAKSHMI USHARANI
|
October 5, 2020 |
MEENAKSHI AGRO CHEMICALS Vs. STATE OF ANDHRA PRADESH
|
September 11, 2020 |
MEESALA MARIYAMMA Vs. KAMBAMPATI SIVA PRAKASH
|
February 17, 2020 |
MEKALA MADHUSUDHAN REDDY Vs. DIRECTOR GENERAL OF POLICE
|
September 29, 2020 |
MERAGANI SATYANARAYANA Vs. KOPPANATHI TRIMURTHULU
|
January 20, 2020 |
MODI SRINIVASARAO Vs. STATE OF ANDHRA PRADESH
|
January 8, 2020 |
MOGANTI RAMA SANTHI Vs. STATE OF A.P.
|
December 2, 2020 |
MOGAPARTHI MANJULA Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
MOHAMMAD RAFI SHAIK Vs. STATE OF ANDHRA PRADESH
|
September 28, 2020 |
MOHAMMED ABDUL RAWOOF SHAIK Vs. STATE OF A.P.
|
January 22, 2020 |
MOHAMMED SAIFULLAH Vs. MOHAMMED SATHYAVANI
|
September 23, 2020 |
MOHD. TAHER QUERSHI Vs. SYED ABDUL SALEEM PASHA
|
March 3, 2020 |
MOHD.SHARFODDIN Vs. MD.ZAHEERUDDIN
|
February 7, 2020 |
MOHMAD FEROZ Vs. STAE OF ANDHRA PRADESH
|
November 19, 2020 |
MONDI MURALI KRISHNA Vs. DUMPA HANISHA NAGA LAKSHMI
|
May 7, 2020 |
MORAMPALLI RAMASWAMY Vs. BALUSU PAPA RAO
|
October 22, 2020 |
MOTHER THERESA MPHA (M) TRAINING INSTITUTE Vs. ANDHRA PARA MEDICAL BOARD
|
December 17, 2020 |
MUDAMANCHI THIRUPAL Vs. STATE OF ANDHRA PRADESH
|
November 2, 2020 |
MUDDIREDDI LAKSHUMMA Vs. CHENNUBOYINA NARAYANA
|
August 9, 2020 |
MUKIRI LAZAR Vs. KOLISETTY DHANA LAKSHMI
|
March 5, 2020 |
MULLAPTIDI SUBBA RAO Vs. COMMERCIAL TAX OFFICER
|
December 11, 2020 |
MUMMAREDDY VENKATESWARLU Vs. GOVT. OF INDIA
|
December 31, 2020 |
MUNGAPATI SUDHAKARA RAO Vs. STATE OF AP
|
May 29, 2020 |
MUNI SWAMY GURRAM Vs. STATE OF A.P.
|
September 4, 2020 |
MUNIRATHNAM REDDY KAMASANI AND ORS. Vs. THE DISTRICT REGISTRAR, CHITTOOR DISTRICT AND ORS.
|
October 7, 2020 |
MUPPA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 10, 2020 |
MUPPIDI VERRAJU Vs. STATE OF ANDHRA PRADESH
|
September 9, 2020 |
MUTHYALA VENKATA NARAYANA PRABHU Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
MUTLAPUDI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
July 8, 2020 |
MUTLAPUDI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
August 20, 2020 |
MUTTALURI SIVARAMAPPA Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
MUTYALA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
N SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
N SURIBABU Vs. STATE OF A.P.
|
September 16, 2020 |
N VYDURAM Vs. STATE OF ANDHRA PRADESH
|
May 27, 2020 |
N. MAHESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
N. SAIDINESH AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 22, 2020 |
N. SAIDINESH AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 9, 2020 |
N.KRISHNAVENI Vs. STATE OF ANDHRA PRADESH
|
November 30, 2020 |
N.M.R.AIDED Vs. B.RAJASEKHAR
|
May 7, 2020 |
N.NARASIMHULU Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES
|
February 7, 2020 |
N.RAJYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
May 1, 2020 |
N.RAMESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 29, 2020 |
NAGARURU VENKATA SURESH BABU Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
NAGULARAM RAMYA TEJA Vs. STATE OF ANDHRA PRADESH
|
December 11, 2020 |
NAIONAL INSURANCE COMPANY LIMITED Vs. UPPU VENKATAIAH
|
December 14, 2020 |
NAMALA KISHORE BABU Vs. STATE OF ANDHRA PRADESH
|
September 9, 2020 |
NAMANA BROWN Vs. STATE OF A.P.
|
September 7, 2020 |
NANDIPATI SUDHAKAR SUDHA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
NANJUNDAPPAGARI VENKATARAMANAPPA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 4, 2020 |
NARAHARISETTI THIRUPATHI RAO Vs. SATHI SUBBI REDDY
|
January 20, 2020 |
NARASIMGAPALEM FISHERMAN COOPERATIVE SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
December 22, 2020 |
NARINA VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
May 8, 2020 |
NARRA ADITYA Vs. STATE OF A.P.
|
December 4, 2020 |
NARTHU ESWARA RAO Vs. STATE OF AP
|
August 18, 2020 |
NATEMS SUGAR PVT LTD Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
NATIONAL INSURANCE CO. LTD. Vs. MINIGALA MANGAMMA
|
March 6, 2020 |
NATIONAL INSURANCE CO. LTD. Vs. SHAIK KUDDUSH AND ORS.
|
January 30, 2020 |
NATIONAL INSURANCE CO.LTD. Vs. NIRMALA
|
March 6, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BALLARY JAHAD HUSSAIN
|
March 4, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTA VENKATESWARA RAO
|
March 17, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SAMPATH KUMAR
|
June 15, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SOMANCHI VENKATA RAMANA MURTHY 4 ORS
|
June 17, 2020 |
NEELAKANTESWARA RAO Vs. CHIEF MANAGER
|
August 10, 2020 |
NEELAPALA SIVA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
February 14, 2020 |
NEKKANTI RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
NEMANI SURYANARAYANA Vs. WILFRED KOLADY RABINDRANADTH
|
March 12, 2020 |
NERELLA STATHISH Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
NET N NET COMPANY Vs. STATE OF ANDHRA PRADESH
|
December 16, 2020 |
NETHINTI APPANNA Vs. ECE INDUSTRIES LIMITED COMPANY
|
December 18, 2020 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK MAHABOOB SUBHANI
|
October 19, 2020 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK HUSSAIN BEE AND ORS.
|
March 4, 2020 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PEERUPILLI APPA RAO
|
June 15, 2020 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P. RAJAYALAKSHM
|
December 21, 2020 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BANDILA VARALAKSHMI DEVI
|
February 12, 2020 |
NIMMAGADDA VIJAYABHASKAR RAO Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
NOUSU SUMAN Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
NOUSU SUMAN Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
NUNNA KESHAVA RAO Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
NUNNA NAVEENKUMAR Vs. STATE OF ANDHRA PRADESH
|
September 8, 2020 |
O.PADMAVATHI PADMAMMA Vs. CHALLA SRINIVASULU
|
February 18, 2020 |
OGGU NARASA REDDY Vs. TEKUMURI HARI BABU 5 OTHERS
|
June 15, 2020 |
OIL & NATURAL GAS CORPORATION LTD Vs. DEEP INDUSTRIES LTD
|
December 29, 2020 |
OLETI MOHAN NAIDU Vs. R.K.VIDYALAYA
|
February 4, 2020 |
ORIENTAL INSURANCE CO. LTD Vs. KATUKURI ASHOK KUMAR
|
December 28, 2020 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MATLAPUDI NAGARAJU
|
December 21, 2020 |
P KRISHNA APPA RAO Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
P NAGA MALLESWRI Vs. P V S J PRASAD RAO
|
September 8, 2020 |
P RAMESH NAIK Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
P V R VARMA Vs. STATE OF AP
|
August 4, 2020 |
P VALAMUNI Vs. STATE OF ANDHRA PRADESH
|
September 8, 2020 |
P VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
P. A. B. SINGH Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
P. ARUNA KUMARI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 29, 2020 |
P. KOMALIKA, REPRESENTED BY MOTHER AND NATURAL GUARDIAN P. LAKSHMI PRIYANKA Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY
|
February 4, 2020 |
P. NARAYANAMMA Vs. GUONUGUNTLA PRASANNA AND ORS.
|
March 16, 2020 |
P. RAMA NAIDU Vs. STATE OF ANDHRA PRADESH
|
October 8, 2020 |
P. SREE RAMULU NAIDU Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
November 10, 2020 |
P. SUNDARARAO Vs. SHRIRAM CITY UNION FINANCE LTD. AND ORS.
|
October 19, 2020 |
P.ABBULU Vs. M.RAMA MOHANA VEERA VENKATA SATYANARAYAN
|
May 7, 2020 |
P.ADIMURTHY Vs. STATE OF A. P.
|
December 9, 2020 |
P.ANASUYA Vs. LAND ACQUISITION OFFICER
|
May 1, 2020 |
P.CHARALES SCOTT Vs. STATE OF ANDHRA PRADESH
|
March 16, 2020 |
P.G.R.SEROMANI Vs. STATE OF ANDHRA PRADESH
|
September 24, 2020 |
P.SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH
|
March 6, 2020 |
P.V.PADMA Vs. PRL SECY, HOME DEPT
|
January 27, 2020 |
PACHINA SRINU Vs. STATION HOUSE OFFICER
|
December 8, 2020 |
PADAGALA RAMU Vs. STATE OF ANDHA PRADESH
|
December 16, 2020 |
PADALA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 15, 2020 |
PAGADALA VEERA NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
PAIDA JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 4, 2020 |
PALETI RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
November 10, 2020 |
PALETI SAMBASIVA RAO Vs. CHIGURUPATI ANJAMMA
|
December 15, 2020 |
PALLA SHANTHI KIRAN Vs. STATE OF A.P.
|
June 17, 2020 |
PALLAKONDA RAMESH Vs. STATE OF ANDHRA PRADESH
|
November 4, 2020 |
PALLE SATEESH Vs. P. P. HYD
|
November 9, 2020 |
PAMULA CHINA VENGAIAH Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
PANAM VIJAY KUMAR VIJAY Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
PANCHAKARLA PARVATHI Vs. TUNGALA PURNACHANDRA RAO AND ORS.
|
February 14, 2020 |
PANDVAN CHANDRAN Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
PANDYAM CHANDRAN Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
PARAKALA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
September 2, 2020 |
PARISA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
PARMI NARAIAH Vs. STATE OF ANDHRA PRADESH
|
November 24, 2020 |
PARVATAM SATYANARAYANA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 30, 2020 |
PASUPUIETI KANAKA DURGA EDA KANAKA DURGA Vs. STATE OF ANDHRA PRADESH
|
September 3, 2020 |
PASUPULETI KOTESWARA RAO Vs. STATE OF A.P.
|
December 14, 2020 |
PATAN FAREED KHAN Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
PATAN MOHAMMAD RAFI Vs. STATE OF ANDHRA PRADESH
|
May 29, 2020 |
PATAN PARVEEN KHANAM S PARVEEN BEGUM Vs. D.SREENIVASAN
|
March 12, 2020 |
PATAN ROWF KHAN Vs. STATE OF A. P.
|
May 18, 2020 |
PATCHA SUBRAHMANYAM Vs. CHENNA KRISHNA RAO AND ORS.
|
February 5, 2020 |
PATCHA SUBRAHMANYAM Vs. CHENNA KRISHNA RAO
|
February 5, 2020 |
PATHAN AHMAD Vs. STATE OF ANDHRA PRADESH
|
December 8, 2020 |
PATHAN BILAL AHMMAD KHAN Vs. STATE OF A.P.
|
December 7, 2020 |
PATHAN MUMTAZ BEGUM ALIAS MOHAMMAD MUMTAZ BEGUM Vs. MOHAMMAD SIRAJ AHMED
|
December 1, 2020 |
PATNAYAKUNI KODANDARAM Vs. KOLATI DHANALAKSHMI AND ORS.
|
December 24, 2020 |
PEDAPATI BABITHA NEELIMA Vs. STATE OF ANDHRA PRADESH
|
October 14, 2020 |
PEDDI REDDY KISHORE KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
November 11, 2020 |
PEDDINA SUBBA RAO Vs. PEDDINA PRASAD AND ORS.
|
March 2, 2020 |
PEDDIREDDY SESHAYYA Vs. STATE OF ANDHRA PRADESH
|
November 11, 2020 |
PEDDISETTI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
PEETHANI VENKATA SURESH Vs. STATE OF ANDHRA PRADESH
|
July 13, 2020 |
PELLURI. VENKATA HANUMANTHA KRISHNA MURTHY SHARMA Vs. PELLURI. VENKATA LAKSHMI NARASIMHA RAO
|
December 7, 2020 |
PEMMADI UMAMAHESH Vs. STATE OF AP
|
August 14, 2020 |
PENNABADI AMARANATH REDDY Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
December 3, 2020 |
PENTAGATLA MANIKANTA Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
PENTAPATI SATYA KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 11, 2020 |
PERALA JYOTSNA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 22, 2020 |
PERAPUREDDY RAJ VEERENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 15, 2020 |
PERLA SIVA REDDY Vs. PERLA SAROJAMMA
|
July 22, 2020 |
PERLA TEJO NAGA VENKATA AMBICA RAMA SUDARSAN Vs. UNION OF INDIA
|
October 14, 2020 |
PERUMALLA NAGESWARAO Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
PILLI BALARAM Vs. STATE OF ANDHRA PRADESH
|
December 7, 2020 |
PILLI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
December 8, 2020 |
PILLI MANASA Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
PINAPALA RAMU Vs. ANANDA LAKSHMI @ARUNA
|
February 17, 2020 |
PINNAMA RAJU RANGA RAJU Vs. STATE OF ANDHRA PRADESH
|
May 21, 2020 |
PINNINTI SRIDEVI Vs. STATE OF ANDHRA PRADESH
|
January 31, 2020 |
PIPPALA SUVARNA SARASWATHI Vs. BANDARU ARUNA KUMARI
|
January 23, 2020 |
PIRATI VENKATA SIVA VAMSI KRISHNA Vs. VANJARAPU APPALA NAIDU
|
December 7, 2020 |
PMJ GEMS AND JEWELLERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
POKALA POLI REDDY DIED Vs. KAMBALA GURIVI REDDY
|
October 1, 2020 |
POLAVARAPU IGNESH JOSEPH MARIYA RAJU Vs. POLAVARAPU HIMA BINDU
|
September 24, 2020 |
POLISETTY SEETHARAMANJANEYULU SONS Vs. VEERAGANDHAM RAMA KOTAMMADIED
|
February 5, 2020 |
POLU KISHORE KUMAR Vs. STATE OF ANDHRA
|
October 20, 2020 |
POLURI CHANDRAIAH Vs. SHAIK JILANI
|
March 2, 2020 |
POOJA TIPIRNENI Vs. TIPIRNENI HARSHA
|
January 23, 2020 |
POTHINA VENKATA MAHESH Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
POTHULURI SRINIVASA RAO Vs. PRESIDING OFFICER, LABOUR COURT
|
December 17, 2020 |
POTNURU SANKARA NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
February 24, 2020 |
POTRU EDUKONDALU Vs. NARAYANAM UMADEVI
|
September 30, 2020 |
PRASAD AND COMPANY PROJECT WORKS LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 6, 2020 |
PRAVEEN RAJESH ACHARI Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
PRAVEJ Vs. STATE OF ANDHRA PRADESH
|
October 14, 2020 |
PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LTD Vs. UNION OF INDIA
|
December 7, 2020 |
PRIDHVI ASSET RECONSTUCTION AND SECURITISATION CO. LTD Vs. STATE OF ANDHRA PRADESH
|
December 8, 2020 |
PRIYA MADHURI NARSING Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
PRODDATURI SHOBHA RANI Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
PULI ABRAHAM Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
PULI VAMSI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
June 18, 2020 |
PULIM RAMA DEVI Vs. SREEPADA REAL ESTATES AND DEVELOPERS
|
May 1, 2020 |
PULIVARTHI VENKATA SESHAGIRI RAO Vs. BABBURI VENKATA SWAMY
|
March 13, 2020 |
PYLA SRIRAMAMURTHY Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
R RAVI TEJASRI Vs. STATE OF ANDHRA PRADESH
|
July 15, 2020 |
R. HUSSAINAMMA Vs. MOLAKALA LAKSHMI MANORAMA DEVI
|
December 2, 2020 |
R. SARASWATHI Vs. NAIDUPETA NAGARA PANCHAYAT
|
December 24, 2020 |
R. V. GRANITES Vs. STATE OF ANDHRA PRADESH
|
August 4, 2020 |
R. VENKATA RAMANRAO Vs. CHANUMOLU CHIF FUND P. LTD
|
March 19, 2020 |
R.JAGADESWARA REDDY Vs. STATE OF A.P.
|
December 31, 2020 |
R.JAYA VIJAYARAJ Vs. STATE OF AP
|
January 30, 2020 |
R.KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 4, 2020 |
R.S. SWARNALATHA Vs. S.SHARFUNA BEE
|
December 28, 2020 |
R.VENAKTESWARULU Vs. STATE OF ANDHRA PRADESH
|
March 11, 2020 |
R.VENKATESWARA RAJU Vs. STATE OF ANDHRA PRADESH
|
February 4, 2020 |
RACHABATHUNI GOVINDA RAO AND ORS. Vs. GOLLA TIRUPATHI VENKAIAH
|
February 17, 2020 |
RAI NARAMMA Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
RAJA GAS AGENCIES Vs. UNION OF INDIA
|
November 18, 2020 |
RAJA GAS AGENCIES Vs. UNION OF INDIA AND ORS.
|
February 26, 2020 |
RAJA SREE MEDICALS Vs. STATE ANDHRA PRADESH
|
August 7, 2020 |
RAJAMAHENDRI EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
October 1, 2020 |
RAJULA SAHU Vs. PRINCIPAL SECRETARY
|
September 8, 2020 |
RAMAMURTHY REDDY Vs. ASSISTANT COMMISSIONER
|
November 2, 2020 |
RAMESH BODIGINCHALA Vs. STATE OF ANDHRA PRADESH
|
December 9, 2020 |
RANGA VENKATESWARLU Vs. STATE
|
November 24, 2020 |
RANGALI JANAKI SUDHA Vs. RONGALI VENKATA HARI PRAVEEN KUMAR
|
December 15, 2020 |
RANGAM RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
RAPPID GEO SERVICES PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 26, 2020 |
RASHTRIYA ISPAT NIGAM LTD. Vs. SPACE TECH EQUIPMENTS AND STRUCTURALS
|
May 1, 2020 |
RAVIPALLI VENKATA RAMANA MURTHY Vs. INDIAN OIL CORPORATION LIMITED
|
December 7, 2020 |
RAVIPATI NAGASARALA Vs. STATE OF ANDHRA PRADESH
|
May 8, 2020 |
RAVULA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
August 24, 2020 |
RAVULAPALLI YALLAMANDAMMA Vs. BORIGORLA VENKAIAH AND ORS.
|
March 2, 2020 |
RAVURI VARA PRASAD Vs. STATE
|
November 2, 2020 |
RAYACHOTY ANJANEYULU Vs. ANAMALA BASAMMA
|
April 20, 2020 |
RAYADURGAM SUBRAMANYAM Vs. RAYADURGAM GANGAIAH
|
January 20, 2020 |
RAYAPAKULASHANTHAMMA SHANTHI Vs. M.MAHESH
|
October 12, 2020 |
RAYUDU REVATHI Vs. STATE OF A. P.
|
September 23, 2020 |
REDDY DURGA RAO Vs. STATE OF ANDHRA PRADESH
|
November 3, 2020 |
REDDYTHOTA PRAVEEN KUMAR Vs. REDDYTHOTA VASANTHA
|
November 19, 2020 |
REGIONAL MANAGER, APSRTC Vs. THOKALA PARISHUDDHAN
|
February 24, 2020 |
RELANGI VEERA MANIKANTA SWAMI Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
RIZWANA Vs. STATE OF ANDHRA PRADESH
|
August 13, 2020 |
ROKKAM NARASIMHAM Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
ROKKAM SURYANA Vs. J.NIVAS
|
March 16, 2020 |
ROUTHU LAKSHMAN RAO Vs. STATE OF ANDHRA PRADESH
|
July 10, 2020 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. CHIN REDDY RAMA DEVI 4 OTHERS
|
June 15, 2020 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. AVVARI RAMESH
|
March 17, 2020 |
RVS NETWORKS INDIA PVT LTD Vs. BANK OF BARODA
|
August 13, 2020 |
S ANANDAVELU Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
S HASMATH BEE Vs. MD HUSSUAIN
|
July 22, 2020 |
S K AMEER Vs. SYED KHADER SHAEB
|
July 22, 2020 |
S K KHAJAMOHIDDIN Vs. STATE OF A.P.
|
September 4, 2020 |
S K NOORUDDIN Vs. STATE OF ANDHRA PRADESH
|
July 6, 2020 |
S KUMAR Vs. STATE OF A.P.
|
September 11, 2020 |
S P Y AGRO INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX
|
October 20, 2020 |
S SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
|
September 8, 2020 |
S. BALASUBRAMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH, MH DEPT , AND 2 OTHERS
|
September 9, 2020 |
S. VASANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH, REPD. BY ITS PRINCIPAL SECRETARY, HEALTH MEDICAL & FAMILY WELFARE (VC.II2) DEPARTMENT
|
February 4, 2020 |
S.CHANDRASEKAR Vs. STATE OF ANDHRA PRADESH
|
February 12, 2020 |
S.CHINNAMMA @ RATANAMMA Vs. A. SUDHAKAR REDDY
|
December 31, 2020 |
S.FATHIMA Vs. SHAIK MOHAMMED GHOUSE
|
March 4, 2020 |
S.GNANA KEERTHI Vs. STATE OF ANDHRA PRADESH
|
January 24, 2020 |
S.ISMAIL Vs. A.P.S.R.T.C.
|
May 28, 2020 |
S.RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
October 20, 2020 |
S.SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
March 12, 2020 |
S.T.A.T. Vs. SRI TIRUMALA DHALL FLOOR MILL
|
March 3, 2020 |
SABHAVAT PANTHU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
SADHINENI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
October 15, 2020 |
SADU SAHADEVA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 11, 2020 |
SAGIRAJU SRIKANTH VARMA Vs. STATE OF ANDHRA PRADESH
|
September 10, 2020 |
SAI KRISHNA TADI Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
SAJJALA SREEDHARA REDDY Vs. STATE BANK OF INDIA
|
December 1, 2020 |
SAKAMURI ARUNA Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
SAMAIKHYA BUILD TECH PRIVATE LTD , BANGALORE Vs. KADIRI MUNICIPALITY
|
October 16, 2020 |
SANAPALA UTHARAMMA Vs. GANGADA APPANNA
|
December 11, 2020 |
SANGAM JAIPAL Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
SANGAM MILK PRODUCERS COMPANY LTD. Vs. TIRUMALA TIRUPATI DEVASTHANAM
|
February 28, 2020 |
SANGEETHA JEWELLERS Vs. DEPUTY ASSISTANT COMMISSIONER (ST)-1
|
October 22, 2020 |
SANJANA GRANITES Vs. STATE OF A.P.
|
September 10, 2020 |
SARAT CHANDRA MADAPALA Vs. STATE OF ANDHRA PRADESH
|
October 6, 2020 |
SARITHALA BABA JAAN Vs. UNION OF INDIA
|
September 23, 2020 |
SARITHALA BABA JAAN Vs. UNION OF INDIA
|
December 15, 2020 |
SATTETI KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
October 7, 2020 |
SATTI ARUNASRI PW 2 Vs. SATHI TATA REDDY TATANNA A1 5 OTHERS
|
May 22, 2020 |
SATTI PARVATHI, Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
SATYA EXPORTS UNIT Vs. COMMERCIAL TAX OFFICER
|
December 4, 2020 |
SATYAVARAPU RAMBABU Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
SEELAM RAVI Vs. STATE OF ANDHRA PRADESH
|
November 2, 2020 |
SEETALAM SEKHAR Vs. GOVT OF ANDHRA PRADESH
|
July 23, 2020 |
SEGGASM VEERA BRAHMAMAIH Vs. P P , HYD
|
July 27, 2020 |
SEIZING RAJA ALIAS RAJA Vs. STATE OF ANDHRA PRADESH
|
June 17, 2020 |
SEPENA GOVINDA RAO Vs. STATE OF ANDHRA PRADESH
|
November 10, 2020 |
SHAHEDA BEGUM Vs. AP STATE WAQF BOARD
|
March 11, 2020 |
SHAIK ABDUL KHADAR BASHA Vs. STATE OF ANDHRA PRADESH
|
October 9, 2020 |
SHAIK ANWAR BASHA Vs. STATE OF ANDHRA PRADESH
|
September 8, 2020 |
SHAIK ASHA RANI Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
SHAIK ATEEQ YUSUF Vs. STATE OF A.P.
|
August 5, 2020 |
SHAIK GANNU SAIDULU Vs. GATTI SRINIVASA RAO
|
February 20, 2020 |
SHAIK HUSSAIN BASHA Vs. SHAIK ANWAR HUSSAIN
|
February 25, 2020 |
SHAIK KHADER BEE Vs. N.RANGA RAO
|
February 14, 2020 |
SHAIK KHAJA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 24, 2020 |
SHAIK KHAJA KUTUBUDDIN CHISTY Vs. STATE OF A. P.
|
September 23, 2020 |
SHAIK MANSOOR Vs. M. VIJAYA PRASAD RAO
|
December 23, 2020 |
SHAIK MOHIDDIN Vs. P.P.
|
May 29, 2020 |
SHAIK MUNWARUNNISA Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
|
November 19, 2020 |
SHAIK NABI SAHEB Vs. STATE OF A.P.
|
February 3, 2020 |
SHAIK SALEEMA BEGUM Vs. T. VENKATESU REDDY
|
December 21, 2020 |
SHAIK SILAR Vs. STATE OF ANDHRA PRADESH
|
November 3, 2020 |
SHAIK VALI Vs. SHAIK BASHEER
|
December 17, 2020 |
SHASHI MINING SOLUTIONS Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
SHEIK REHAMAN Vs. STATE OF ANDHRA PRADESH
|
November 30, 2020 |
SHEIK SHANAWAJ Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION AND ORS.
|
October 22, 2020 |
SHIK MASTAN VALI MASTAN Vs. STATE OF ANDHRA PRADESH
|
July 14, 2020 |
SHINAGAM YERRA APPALA SWAMY Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
SHIRIDI SAINADH INDUSTRIES Vs. DEPUTY COMMISSIONER
|
November 20, 2020 |
SHREE INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
October 14, 2020 |
SHREE RENUKA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 10, 2020 |
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. S.SELVAM
|
May 15, 2020 |
SINGAVARAPU AARON MADHUKAR Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
SIRIPURAPU SAI BABU Vs. SIRIPURAPU SRINIVAS
|
July 24, 2020 |
SK LAL SAHAB Vs. M. SUBBA RAO
|
December 14, 2020 |
SK.UMAR FAROOQ Vs. STATE OF ANDHRA PRADESH
|
October 8, 2020 |
SOMESWAR MANOHAR SHAKUBADE Vs. STATE
|
September 8, 2020 |
SOMIREDDY CHANDRA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
January 21, 2020 |
SOPEN MONDAL Vs. STATE OF ANDHRA PRADESH
|
September 17, 2020 |
SOUTHERN POWER DISTRIBUTION CO. OF A.P.LTD Vs. B.RAMESH BABU
|
December 30, 2020 |
SPARTEK CERAMICS INDIA LIMITED Vs. APPELLATE JOINT COMMISSIONER
|
December 3, 2020 |
SPECIAL COLLECTOR Vs. SARVEPALLI NARSAIAH
|
December 24, 2020 |
SPECIAL COLLECTOR, GNSS, KADAPA Vs. AVULA NARAYANA
|
December 23, 2020 |
SPR AGRI TECH Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
SREE LAKSHMI SREENIVASA COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH
|
July 24, 2020 |
SRI CHAKRAPANI DALL MILL CONTRACTORS Vs. CHIEF JUDICIAL MAGISTRATE-CUM-PRINCIPAL ASST. SESSIONS JUDGE
|
September 17, 2020 |
SRI GRANITES AND MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 20, 2020 |
SRI PADMA COTTON TRADERS Vs. RESERVE BANK OF INDIA
|
December 17, 2020 |
SRI RAMA ENTERPRISES Vs. STATE BANK OF INDIA
|
May 12, 2020 |
SRI SAI RAMA TRACTORS Vs. STATE BANK OF INDIA
|
August 13, 2020 |
SRINIVASA BABBU BANDA Vs. UNION OF INDIA
|
October 20, 2020 |
SRIRAM CHANDRASEKHAR CHINTU Vs. STATE OF ANDHRA PRADESH
|
July 16, 2020 |
SRIRAMA SANJAY KUMAR Vs. INDANA RAJANI GOWRI
|
December 9, 2020 |
STANDARD METALLOYS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 18, 2020 |
STATE Vs. B. CHANDRASEKHER
|
September 23, 2020 |
STATE BANK OF INDIA Vs. KURUCHA SRINIVASA RAO
|
December 28, 2020 |
STATE BANK OF INDIA, Vs. B.GIRIDHAR
|
December 28, 2020 |
STATE OF A.P. Vs. GANTA APPANNA
|
December 28, 2020 |
STATE OF A.P. Vs. BHARAT PETROLEUM CORPROATION LIMITED
|
December 16, 2020 |
STATE OF A.P. Vs. P.K.CHATTOPADHYAY
|
February 6, 2020 |
STATE OF A.P. Vs. TUMATI RAVI KUMAR
|
December 10, 2020 |
STATE OF ANDHRA PRADESH Vs. MYNAMPATI PADMAVATHI
|
December 28, 2020 |
STATE OF ANDHRA PRADESH Vs. A.PREMA SWAROOPA RANI
|
December 28, 2020 |
STATE OF AP ANOTHER Vs. TEEN MURTHY ENTERPRISES ANOTHER
|
March 12, 2020 |
SUDHAPALLI SRINIVASA RAO Vs. STATE OF ANDRA PRADESH
|
October 6, 2020 |
SUJITH KUMAR DAS Vs. STATE OF ANDHRA PRADESH
|
September 3, 2020 |
SUNSHINE AGRO MANAGEMENT Vs. STATE OF ANDHRA PRADESH
|
September 15, 2020 |
SURAVARAPU VENKATA SURYANARAYANA Vs. KONDASU SUBBA LAKSHMI
|
December 14, 2020 |
SURYADEVARA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
May 22, 2020 |
SWARNA SYAM KUMAR Vs. STATE OF A.P.
|
September 11, 2020 |
SYED ADAM Vs. STATE OF ANDHRA PRADESH
|
October 14, 2020 |
SYED ALTHAF Vs. STATE OF ANDHRA PRADESH
|
November 9, 2020 |
SYED BADESA KADRI Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
SYED FIRDOUSE BEGUM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 6, 2020 |
SYED HUSSAIN Vs. DILSHAD BEGUM
|
September 2, 2020 |
SYED SHARFUDDIN Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
SYED SULTAN Vs. STATE OF ANDHRA PRADESH
|
November 2, 2020 |
T D BHAVANI Vs. STATE OF AP
|
August 13, 2020 |
T N V RAVIKANTH Vs. STATE OF ANDHRA PRADESH
|
October 15, 2020 |
T SRINIVASA RAO Vs. STATE OF A.P.
|
September 10, 2020 |
T VENGALA RAO Vs. STATE OF A.P.
|
September 7, 2020 |
T VENKATESHWARLU Vs. SHO, ONGOLE II TOWN P. S.
|
July 27, 2020 |
T VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
October 16, 2020 |
T. R. PRASANNA KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
T.HANUMANTHU NAIDU Vs. MALEPATI JAYASRI
|
March 4, 2020 |
T.N. JAGANNATH Vs. STATE OF ANDHRA PRADESH
|
December 21, 2020 |
T.SRIRAMULU NAIDU Vs. STATE OF ANDHRA PRADESH
|
February 7, 2020 |
TADI SRINU Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
TADIVALASA SATISH Vs. STATE OF ANDHRA PRADESH
|
November 27, 2020 |
TAHSILDAR, MANGALAGIRI MANDAL, MANDAL REVENUE OFFICE Vs. MANGALAGIRI PATTANA PADMASALI BAHUTHAMA SANGHAM
|
November 25, 2020 |
TAMMINENI URMILA Vs. STATE OF ANDHRA PRADESH
|
August 4, 2020 |
TANNIRU PHANEENDRA RAO Vs. STATE OF ANDHRA PRADESH
|
February 17, 2020 |
TARRMINENI SANTHOSH KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 25, 2020 |
TATAPUDI MOHAN Vs. STATE OF A.P.
|
August 13, 2020 |
TAVVA RAMALAKSHMI PRASANNA KUMAR Vs. STATE OF ANDHRA PRADESH
|
July 13, 2020 |
TELECOM COLONY RESIDENTS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
May 1, 2020 |
TETALI PHANIDRA REDDY Vs. MALLIDI SATISH REDDY
|
January 20, 2020 |
THALLURI RAJESH Vs. STATE OF ANDHRA PRADESH
|
September 14, 2020 |
THAMALA GUNNAYYA Vs. STATE OF A.P.
|
November 24, 2020 |
THAMMANA MANIKANTA KARTHIK Vs. STATE OF ANDHRA PRADESH
|
January 22, 2020 |
THATI SUNIL KUMAR@TATI SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 5, 2020 |
THE STATE OF A.P. Vs. ADDASARI TRINADHA AND ORS.
|
May 19, 2020 |
THE STATE OF A.P. Vs. M. VENKATESHWARA RAO
|
December 1, 2020 |
THIRUCHANUR AMARANATH Vs. STATE OF A.P.
|
May 21, 2020 |
THIRUMALA RAMESH Vs. K. LAKSHMI DEVI 2 OTHERS
|
June 15, 2020 |
THIRUMALA SETTY ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 20, 2020 |
THOKALA SURESH Vs. STATE OF ANDHRA PRADESH
|
September 24, 2020 |
THONTLA MASTHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
December 10, 2020 |
THOTA PRASUNAMBA Vs. SUGGUNA NAGA VEERA SEKHARA RAO
|
December 15, 2020 |
THOTA SUBBA RAO Vs. STATE OF A. P.
|
December 10, 2020 |
THOTAVENKATA NAGA RAVIKANTH Vs. STATE OF ANDHRA PRADESH
|
September 7, 2020 |
THUMATI VENKATA SURESH BABU Vs. KAVURI MADHAVA RAO
|
October 21, 2020 |
THUMMAPUDI RAJESH Vs. STATE OF ANDHRA PRADESH
|
December 18, 2020 |
TIRUMALASETTI PURNACHANDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 20, 2020 |
TIRUMURU GADDAM SREEVANI Vs. TIRUMURUMASTANAMMA
|
December 2, 2020 |
TOMPALLI RATNA KUMARI Vs. TOMPALLI MAHESH KUMAR
|
September 7, 2020 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 30, 2020 |
TULLI SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
October 12, 2020 |
U.M.AIDED PRIMARY SCHOOL Vs. STATE OF ANDHRA PRADESH
|
February 28, 2020 |
U.V. KRISHNAM RAJU AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 6, 2020 |
UDYALA LALITHA Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
UNITECH - NCC (JV) Vs. I.S.N. RAJU INFRASTRUCTURES (P) LIMITED AND ORS.
|
December 3, 2020 |
UNITED INDIA INS COMP LTD, NELLORE Vs. MALE RAJYAM, NELLORE
|
October 15, 2020 |
UNITED INDIA INSURANCE CO. LTD. Vs. DANDI RAMESH
|
May 28, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ADAKA VASANTHA
|
March 13, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PINNINTI RAMU NAIDU
|
February 18, 2020 |
UPPU ESWARA RAO Vs. P SURYA RAO
|
June 17, 2020 |
V NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
October 13, 2020 |
V NAGESH Vs. P N VAGDEVI
|
June 18, 2020 |
V RAMANAMMA Vs. VOMMINA SUBBAMMA, NELLORE DIST.
|
August 28, 2020 |
V. ADI NARAYANA Vs. STATE OF A.P.
|
December 8, 2020 |
V. ATCHAMMA Vs. MANMOHAN SINGH
|
December 23, 2020 |
V. ESWARUDU SIVA Vs. STATE OF ANDHRA PRADESH
|
January 2, 2020 |
V. LAKSHMI GANDHI Vs. STATE OF ANDHRA PRADESH
|
December 3, 2020 |
V. RAMANAMMA Vs. VOMMINA SUBBAMMA
|
August 28, 2020 |
V. RAVIKANTH Vs. STATE OF AP., REPRESENTED BY ITS PUBLIC PROSECUTOR
|
January 28, 2020 |
V. SRINIVAS CHOWDARY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
May 8, 2020 |
V.KALAVATHI Vs. M.PANDYAM
|
March 5, 2020 |
V.NAGESWARA RAO Vs. STATE OF A.P.
|
March 5, 2020 |
V.VENKATA LAKSHMI, RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
|
November 20, 2020 |
VADDAMANU BADRINATH Vs. COMMISSIONER OF ENDOWMENTS
|
November 4, 2020 |
VAKADA VENKATA APPARAO Vs. STATE OF ANDHRA PRADESH
|
May 28, 2020 |
VALLURI MURALI KRISHNA KITTAYYA CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
July 6, 2020 |
VANGAMUDI KASIMAYAN, KURNOOL DT Vs. STATE OF A.P.
|
September 17, 2020 |
VANKADARI RAMU Vs. STATE OF ANDHRA PRADESH
|
October 1, 2020 |
VANTHALA DHARMAYYA Vs. UNION OF INDIA
|
December 15, 2020 |
VARADHI BABU KISHORE Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
December 22, 2020 |
VARADI SITARAMBABU SATYAM Vs. UNION OF INDIA
|
December 1, 2020 |
VARIKUTI NAGENDRAM< Vs. POSAM MALYADRI
|
March 13, 2020 |
VASAPALLI SRINU Vs. STATE OF ANDHRA PRADESH
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November 9, 2020 |
VASAPALLI SRINU SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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October 19, 2020 |
VASIREDDI PEDDI RAJU ALIAS REDDY Vs. STATE OF ANDHRA PRADESH
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December 17, 2020 |
VEEDHI PANDU RANGA NADHA SWAMY Vs. STATE OF A.P.
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February 11, 2020 |
VEERALA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
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December 2, 2020 |
VEERAPANENI SHARAT BABU Vs. ANDHRA BANK
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February 6, 2020 |
VEERISETTY RAMESH BABU Vs. VEERISETTY RAMADEVI
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April 24, 2020 |
VEGULLALEELA KRISHNA Vs. STATE OF AP
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May 28, 2020 |
VEGURU RADHAIAH PEDDA RADHAIAH Vs. K.NAGARAJU
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November 9, 2020 |
VELIMICHERLA RAJESWARI Vs. APSPDCL
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February 12, 2020 |
VELUGIRI SEKHAR Vs. STATE OF ANDHRA PRADESH
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September 10, 2020 |
VEMA PRASAD Vs. STATE OF ANDHRA PRADESH
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December 11, 2020 |
VEMULA PITCHAIAH Vs. STATE OF ANDHRA PRADESH
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May 19, 2020 |
VENIGALLA DHANALAKSHMI Vs. STATE OF ANDHRA PRADESH
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September 10, 2020 |
VENKATESWARA SALES EXPORTS Vs. APPELLATE DEPUTY COMMISSIONER
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December 3, 2020 |
VENUGOPAL NUNE Vs. STATE OF ANDHRA PRADESH
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December 7, 2020 |
VIBUDI MALLESWARA RAO Vs. MANDALA ATCHIM NAIDU
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February 18, 2020 |
VIJAYA LAKSHMI TRADERS Vs. STATE OF ANDHRA PRADESH
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August 6, 2020 |
VIJAYA SAI RESORTS Vs. STATE OF A.P.
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December 9, 2020 |
VILLA VEERRAJU Vs. STATE OF ANDHRA PRADESH
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October 6, 2020 |
VINJAM RAJAMMA Vs. STATE OF ANDHRA PRADESH
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October 1, 2020 |
VINODHALA ESWARAMMA Vs. STATE OF A.P.
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September 7, 2020 |
VITTA VENKATA RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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December 8, 2020 |
VOLETI SATYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
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December 3, 2020 |
VUCHI BHUVANESWARI PRASAD Vs. STATE OF ANDHRA PRADESH AND ORS.
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February 24, 2020 |
VULAVALA NAGARAJU Vs. STATE OF AP
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August 6, 2020 |
VUTLA DURGA MALLESWARI Vs. STATE OF ANDHRA PRADESH
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December 16, 2020 |
Y SWAROOPA RANI Vs. A.P. STATE ROAD TRANSPORT CORPORATION
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September 14, 2020 |
Y USHA GAYATRI Vs. STATE OF ANDHRA PRADESH
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October 13, 2020 |
Y. DURGA PRASAD Vs. K.S. JAWAHAR REDDY
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December 21, 2020 |
Y. THULASAMMA Vs. STATE OF A.P.
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October 5, 2020 |
Y.BHIKSHALU REDDY Vs. STATE OF ANDHRA PRADESH
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March 16, 2020 |
Y.CHAKARAVARTHY Vs. STATE OF A.P.
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December 28, 2020 |
Y.DIWAKAR REDDY Vs. KOLLA SREENIVASULU
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December 17, 2020 |
Y.RAMADEVI Vs. STATE OF ANDHRA PRADESH
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December 18, 2020 |
Y.S. SOWBHAGYA Vs. STATE OF ANDHRA PRADESH
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March 11, 2020 |
YADAGANI SATYANARAYANA Vs. STATE OF A.P.
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December 3, 2020 |
YADAVALLI POORNA ANJANEYULU Vs. STATE OF A.P.
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September 17, 2020 |
YADLPALLI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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December 18, 2020 |
YARAMALA RAJU Vs. STATE OF ANDHRA PRADESH AND ORS.
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February 28, 2020 |
YATAM BANGARU VENKAMMA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
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July 31, 2020 |
YELAMALAMANDHA PRABHAKAR Vs. STATE OF ANDHRA PRADESH
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December 7, 2020 |
YELAMPALLI MADHUSUDHAN REDDY Vs. JAKKAM LAKSHMI
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September 1, 2020 |
YELLA SATYANARAYANAMMA Vs. YELLA SRIRAM
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October 6, 2020 |
YENDAVENTLA MALLAIAH Vs. REVENUE DIVISIONAL OFFICER
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January 23, 2020 |
YENUGA SRI VENKATA SIVARAMA KRISHNA PRASAD Vs. CHILANKI SUBHAN
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March 13, 2020 |
YENUGANTI RAMARAO Vs. STATE OF A.P.
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September 14, 2020 |
YENUGANTI RAMARAO Vs. STATE OF ANDHRA PRADESH
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September 30, 2020 |
YERRAMSETI VENUGOPAL RAO Vs. STATE OF ANDHRA PRADESH
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May 12, 2020 |
YERRAPALLI RAJESH Vs. STATE OF ANDHRA PRADESH
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December 10, 2020 |