BRANCH MANAGER, ROYAL SUNDARAM Vs. SHAIK MASTAN BI, W/O. KHASIM
|
December 14, 2017 |
J.SITHI KANTHA MURTHY Vs. STATE BANK OF HYDERABAD
|
September 8, 2017 |
A DEEPA Vs. STATE OF A P REP BY ITS SPECIAL PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD AND ANOTHER
|
October 13, 2017 |
A JANGA REDDY AND OTHERS Vs. A INDIRA REDDY AND ANOTHER
|
December 26, 2017 |
A P HOUSING BOARD, REP BY ITS HOUSING ENGINEER, VIJAYAWADA, VIJAYAWADA CIRCLE Vs. G VIJAYA BHASKAR RAO, S/O LAXMAIAH, CONTRACTOR
|
August 8, 2017 |
A P LEELA Vs. NAKKALA KISHORE YADAV
|
December 13, 2017 |
A SATEESH REDDY AND OTHERS Vs. RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES AND OTHERS
|
October 4, 2017 |
A. JALENDER REDDY Vs. STATE OF TELANGANA
|
April 17, 2017 |
A. MOHAN Vs. STATE OF TELANGANA
|
July 31, 2017 |
A. PRASANNA LAKSHMI Vs. STATE OF A.P.
|
June 8, 2017 |
A. RAMA KRISHNA Vs. AKULA VENKATAMMA
|
July 21, 2017 |
A. SRIDHAR AND ORS. Vs. THE II APPELLATE AUTHORITY AND DEPUTY COMMISSIONER OF LABOUR (TWIN CITIES) AND ORS.
|
April 28, 2017 |
A. VIMALA DEVI Vs. REGISTRAR (ADMINISTRATION) HIGH COURT OF A.P., HYDERABAD
|
August 30, 2017 |
A.C. SIVA KUMAR Vs. S. KRISHNAMA NAIDU
|
September 7, 2017 |
A.G. REDDY Vs. PRESIDING OFFICER, LABOUR COURT
|
January 6, 2017 |
A.GURUSINGH RAO Vs. THE STATE OF TELANGANA
|
January 19, 2017 |
A.M. SIDDIQUE Vs. SMT. I.J. SABOOR
|
October 3, 2017 |
A.NARSIMHA REDDY Vs. STATE OF TELANGANA
|
October 11, 2017 |
A.P. LALY Vs. GURRAM RAMA RAO
|
September 19, 2017 |
A.P. SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS Vs. G. MAHITA KUMARI
|
August 23, 2017 |
A.SAMBAIAH NAYAK AND ANOTHER Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS SPECIAL PUBLIC PROSECUTOR
|
January 5, 2017 |
A.THAHERUNNISA BEGUM (DIED) Vs. A.KHADER BAIG
|
October 27, 2017 |
ABDUL RAFEEQ S/O LATE ABDUL HAMEED Vs. THE STATE OF TELANGANA
|
October 26, 2017 |
ABDUL WAHEED KHAN KIRANA AND GENERAL MERCHANTS Vs. RAMESH RAJU AND ORS
|
April 10, 2017 |
ADDANKI RANJITH OPHIR Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTORAND ANOTHER
|
December 27, 2017 |
ADDEPALLI BHASKAR RAO Vs. KARMANCHI ANIL KUMAR AND ANOTHER
|
September 19, 2017 |
AERUVA RUKMANI BAI AND OTHERS Vs. MANAGER, APSRTC, UTNOOR DEPOT AND ANOTHER
|
November 23, 2017 |
AGILE SECURITY FORCE PVT. LIMITED, KONDAPUR, RANGA REDDY DISTRICT AND ANOTHER Vs. THE EXECUTIVE OFFICER, TIRUMALA TIRUPATI DEVASTHANAM, TIRUPATI AND ANOTHER
|
January 27, 2017 |
AHAD EDUCATIONAL AND CHARITABLE SOCIETY Vs. STATE OF TELANGANA
|
October 16, 2017 |
AHMED ABDUL SAMEE AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH REP.
|
April 4, 2017 |
AHMED HUSSAIN Vs. CHIEF EXECUTIVE OFFICER
|
April 4, 2017 |
AHMED KHAN Vs. AHMED KHAN AND ANOTHER
|
June 23, 2017 |
AHMED REZA Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
|
February 17, 2017 |
AITHA CHANDRAIAH S/O RAMAIAH Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR
|
December 20, 2017 |
ALA BALRAJ Vs. ALA LAKSHMI NARSAIAH (DIED) PER LRS
|
July 19, 2017 |
ALAPATI HARICHANDRARAO S/O SESHANNA Vs. NALLURI SOMASEKHAR S/O KOTESWARA RAO
|
October 5, 2017 |
ALETI VARALAKSHMI AND OTHERS Vs. ALETI VEERA VENKATA SIMHACHALAM AND ANOTHER
|
September 12, 2017 |
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SESHACHALA VENKATA SUBBAIAH PG COLLEGE
|
June 29, 2017 |
ALLA SATYANARAYANA, VIJAYAWADA Vs. THE STATE OF A.P.
|
November 18, 2017 |
ALLENA SIVA DAS Vs. STATE OF A P AND ORS
|
February 23, 2017 |
AMIT SINGHAL Vs. R RASHMI SINGH
|
March 15, 2017 |
ANAND JOG Vs. THE STATE OF A.P.
|
December 8, 2017 |
ANANTULA NARAYANA Vs. GOVT. OF A.P.
|
June 12, 2017 |
ANDHRA BOTTLES, REP BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER, VANASTHALIPURAM CIRCLE
|
August 2, 2017 |
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX. & S.T., GUNTUR
|
March 24, 2017 |
ANDHRA INFRA PROJECTS & INDUSTRIES PVT LTD. Vs. STATE OF TELANGANA
|
April 7, 2017 |
ANDHRA PRADESH CHILD NUTRITION COUNCIL AND ANOTHER Vs. G NARSIMHULU
|
December 5, 2017 |
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. M/S. IHP-MEIL-KEEP-BRCPL-TAIPPL(JV)
|
January 3, 2017 |
ANKAM LAXMINARAYNA Vs. ANKAM BIXAPATHY
|
November 27, 2017 |
ANNAPUREDDY SUBBA REDDY Vs. STATE (INSPECTOR OF POLICE ACB)
|
June 29, 2017 |
ANNAPURNA , W/O. LATE Vs. THE TSRTC, REP. BY ITS JOINT MANAGING DIRECTOR
|
April 13, 2017 |
ANNE SRINIVASA RAO Vs. STATE OF TELANGANA
|
January 25, 2017 |
ANNEPU PRASADARAO, S/O.CHITTIBABU Vs. THE STATE OF ANDHRA PRADESH
|
September 7, 2017 |
ANNEPU PRASADARAO, S/O.CHITTIBABU Vs. THE STATE OF ANDHRA PRADESH
|
September 7, 2017 |
APSRTC, PRESENTLY TSRTC,REPTD BY ITS REGIONAL MANAGER, KHAMMAM REGION AND ANOTHER Vs. T K RAO, S/O KANAKAIAH
|
September 14, 2017 |
ARAVIND CHOUDHARY Vs. THE STATE OF TELANGANA
|
March 8, 2017 |
ARESHANAPALLI KESAVULU @ KESAVA RAO Vs. STATE OF A P
|
December 23, 2017 |
ARISA KRISHNA MOHAN Vs. MOHAMMED RAFI
|
June 23, 2017 |
ARJUN PRASAD CHOWDARY Vs. STATE OF ANDHRA PRADESH, REP BY ITS P P
|
November 10, 2017 |
ARYAN CO-OPERATIVE URBAN BANK LTD. Vs. A.P. WOMENS CO-OPERATIVE FINANCE CORPORATION LTD.
|
September 21, 2017 |
ASMITHA MICROFIN LIMITED (ASMITHA) Vs. SHARE MICROFIN LTD.
|
February 3, 2017 |
ASMITHA MICROFIN LIMITED, HYDERABAD REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. ADITYA BIRLA FINANCE LIMITED, HYDERABAD REPRESENTED BY ITS CHIEF MANAGER-CUM- AUTHORIZED SIGNATORY
|
April 18, 2017 |
ATLOOR GOPAIAH Vs. SPECIAL DEPUTY COLLECTOR (L.A.) SOMSILA PROJECT
|
March 27, 2017 |
ATLUR KRISHNAIAH AND ORS. Vs. THE CHAIRMAN, ANDHRA PRAGATHI GRAMEENA BANK AND ORS.
|
April 27, 2017 |
AVVA SITA RAM RAO ALIAS SEETHA RAM & OTHERS Vs. THE STATE OF ANDHRA PRADESH & ANOTHER
|
October 9, 2017 |
AXIS BANK LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 22, 2017 |
AYESHA ABDUL AZEEM AND ORS Vs. STATE OF TELANGANA, HYDERABAD AND ORS
|
December 26, 2017 |
AZMEERA VEERANNA Vs. STATE OF A P
|
February 8, 2017 |
B BHADRAIAH, S/O NARAYANA Vs. STATE OF TELANGANA AND OTHERS
|
September 12, 2017 |
B CHENGALRAYA NAIDU Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY
|
June 14, 2017 |
B HEMA NALINI Vs. KATARI SUNIL KUMAR AND ORS
|
January 30, 2017 |
B KARUNAKAR REDDY Vs. LOKAYUKTA FOR STATE OF TELANGANA
|
June 15, 2017 |
B KAVITHA Vs. STATE OF A P AND ORS
|
January 4, 2017 |
B MALLESH Vs. STATE OF TELANGANA AND ORS
|
February 17, 2017 |
B. BHADRAIAH Vs. STATE OF TELANGANA
|
September 12, 2017 |
B. GUNASEKHAR BABU Vs. STATE OF A.P.
|
February 9, 2017 |
B. NAGABHUSHANAM Vs. REGIONAL MANAGER, APSRTC, KURNOOL
|
September 22, 2017 |
B. RAGHUNANDAN Vs. B. CHANDRAKALA AND ANOTHER
|
January 27, 2017 |
B. RAJNIKANTH Vs. P. RAJAIAH
|
February 23, 2017 |
B. RAMI NAIDU Vs. STATE OF ANDHRA PRADESH
|
August 28, 2017 |
B. SHARON Vs. P. RANI
|
February 6, 2017 |
B. SRINIVAS Vs. APSRTC AND ORS.
|
April 28, 2017 |
B.MOHAMMED HANEEF, S/O B.AKBAR SAHEB Vs. S.MALI BASHA, S/O LATE KHAYUM
|
December 12, 2017 |
B.P. PHANENDRA PRASAD Vs. GOVT. OF AP
|
November 16, 2017 |
B.R.CHANDRAIAH Vs. HONBLE INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
|
October 9, 2017 |
B.S. JAG JEEVAN KUMAR Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA
|
April 18, 2017 |
B.S.V.S.V.PRASAD Vs. VICE CHAIRMAN
|
November 8, 2017 |
B.TULSI BAI AND OTHERS Vs. STATE OF A.P.
|
November 17, 2017 |
B.V. SUBBA RAO Vs. THE POTTI SREERAMULU TELUGU UNIVERSITY
|
April 17, 2017 |
B.V.S. BHASKARA KRISHNA Vs. G. RAMA SWAMY
|
April 13, 2017 |
BADRUKA INSTITUTE OF FOREIGN TRADE Vs. C.C.E.
|
August 3, 2017 |
BAIRI NARSUBAI AND 2 OTHERS Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD , NIZAMABAD
|
November 22, 2017 |
BALA BALAJI SRINIVASA ESTATES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 25, 2017 |
BALAGANI SREENU Vs. STATE OF A.P. INSPECTOR OF POLICE, T. SUNDURU CIRCLE, REPT. BY PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
October 25, 2017 |
BALAJI RAIL ROAD SYSTEMS PRIVATE LIMITED Vs. RAIL VIKAS THE NIGAM LTD.
|
February 20, 2017 |
BAMIDIPATI SUBBA RAO Vs. LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER
|
July 26, 2017 |
BANALA SUBHASHINI Vs. STATE OF ANDHRA PRADESH
|
February 22, 2017 |
BANDARI @ MAILERI NAGARAJU S/O LATE MALLANNA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
September 12, 2017 |
BANDI SATHAIAH Vs. BANDI ESHWARAIAH
|
July 17, 2017 |
BANK OF INDIA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL & RECONSTRUCTION
|
November 28, 2017 |
BARAPATI SRILEKHA Vs. RAMACHANDRA REDDY PATOLLA
|
September 5, 2017 |
BASHAMONI SAIDULU AND ORS Vs. STATE OF A P
|
December 15, 2017 |
BATHINA RAMA KRISHNA Vs. STATE OF A.P. THROUGH SHO, MACHAVARAM POLICE STATION, VIJAYAWADA, KRISHNA DISTRICT, REP. BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD
|
January 31, 2017 |
BATTULA KAILASA RAO AND ANOTHER Vs. B. APPALA REDDY AND OTHERS
|
October 24, 2017 |
BAXALTA BIOSCIENCE INDIA PVT. LTD. Vs. THE STATE OF TELANGANA, HEALTH, MEDICAL AND FAMILY WELFARE DEPARTMENT, SECRETARIAT, HYDERABAD, REPRESENTED BY ITS PRINCIPAL SECRETARY, AND OTHERS
|
March 13, 2017 |
BAYER CROP SCIENCES LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 16, 2017 |
BEJJIPALLI REYYAMMA AND ANOTHER Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIC PROSECUTOR, HYDERABAD
|
July 26, 2017 |
BENDAPUDI PARVATHAMMA Vs. KETARAJU NAGABHUSHANA RAO
|
July 10, 2017 |
BENNY RAO AND ORS Vs. STATE OF TELANGANA AND ORS
|
February 27, 2017 |
BEZAVADA VERA VENKATA BABU RAO AND ORS Vs. STATE OF A P
|
May 11, 2017 |
BHAMIDIMARRI VIJAYA LAKSHMI Vs. M.UMA LAKSHMI
|
November 3, 2017 |
BHARATHIYA VIGNANA MANDIRAM Vs. VEDDI SANKARA RAO
|
April 7, 2017 |
BHIMAS HOTELS PVT. LTD., TIRUPATI Vs. UNION OF INDIA
|
March 23, 2017 |
BHOOM SHANKER Vs. APSRTC AND ANOTHER
|
August 2, 2017 |
BISWAJIT DAS Vs. STATE OF WEST BENGAL & ORS
|
September 22, 2017 |
BK OAKWOOD ESTATES Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
|
June 14, 2017 |
BOBBILI MALLESH Vs. STATE OF A P
|
November 1, 2017 |
BODDU BHUMAIAH Vs. THE SUB DIVISIONAL POLICE OFFICER AND ANOTHER
|
November 17, 2017 |
BOINA LAXMI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 12, 2017 |
BONTHU SATYAVATI Vs. SINGUPILLA VENKATANARAYANA AND OTHERS
|
August 31, 2017 |
BOORUGU NAGAIAH RAJANNA Vs. JOINT FAMILY OF MASETTY VENKANNA
|
October 31, 2017 |
BOYA YUGANDHAR Vs. THE STATE OF ANDHRA PRADESH
|
November 10, 2017 |
BUDDHI KOTA SUBBARAO Vs. STATE OF ANDHRA PRADESH
|
October 13, 2017 |
BUDDI CHANDRA MOHAN, S/O.LATE B.KRISHNA MURTHY Vs. THE STATE OF ANDHRA PRADESH
|
January 30, 2017 |
BURLA VASUDEVA RAO, SEC Vs. BURLA @ EGGALA GUNNALAMMA, SRIKAKULAM DISTRICT AND 2 OTHERS
|
January 23, 2017 |
BUSI SAM BOB Vs. STATE OF TELANGANA.,REP BY SPL PP OF CBI
|
August 11, 2017 |
BUSUROTHU UMA DEVI & ORS. Vs. BHUKHAN KURREY & ORS.
|
September 7, 2017 |
BYPU SUBBARAO, S/O.DHARMARAJU Vs. DASARI SUDHAKAR BABU @ SUDHAKAR
|
January 19, 2017 |
C C , C E & S T , HYDERABAD-III Vs. IDEAL INDUSTRIAL EXPLOSIVES LIMITED
|
February 27, 2017 |
C INDIRA Vs. UNION OF INDIA, REP BY THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS
|
December 15, 2017 |
C NEELA Vs. STATE OF TELANGANA REPRESENTED BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT
|
June 27, 2017 |
C SHAIK MASOOD SAHEB,S/O LATE SHAIK MAHABOOB BASHA Vs. STATE OF A P , REPTD BY IT PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT,VELAGAPUDI AND FOUR OTHERS
|
September 22, 2017 |
C. ATHISAYANATHAN Vs. GOVT. OF A.P.
|
October 20, 2017 |
C. NANDA KUMAR, S/O. SRI CONJEEVARAM LAKSHMAN RAO Vs. UNION OF INDIA
|
March 13, 2017 |
C.C.E., VISAKHAPATNAM Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
January 24, 2017 |
C.C.E., VISAKHAPATNAM-II Vs. ANDHRA PRADESH PAPER MILLS LTD.
|
December 8, 2017 |
C.K. JAYACHANDRA REDDY, S/O. LATE KRISHNA REDDY, AGED ABOUT 63 YEARS, OCC:AGRICULTURE, R/O. REDDY AND REDDY COLONY, KATTAMANCHI, CHITTOOR, CHITTOOR DISTRICT Vs. THE COMMISSIONER OF ENDOWMENTS, GOVERNMENT OF ANDHRA PRADESH, BOGGULAKUNTA, TILAK ROAD, ABIDS, HYDERABAD AND TWO OTHERS
|
January 30, 2017 |
C.V. SONA Vs. STATE OF ANDHRA PRADESH REP. BY ITS CHIEF SECRETARY, HYDRABAD AND OTHER
|
February 15, 2017 |
C.VENKATAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
November 15, 2017 |
CAPT.D.K.GIRI Vs. SECUNDERABAD CLUB REPRESENTED BY ITS SECRETARY
|
December 5, 2017 |
CEMENT CORPORATION OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
|
February 7, 2017 |
CH LAXMINARAYANA Vs. STATE OF TELANGANA
|
June 1, 2017 |
CH RAMAKOTAIAH Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
August 2, 2017 |
CH. BHUPAL GOUD Vs. K.I.K. VIJAY KUMAR
|
June 21, 2017 |
CH. CHINNAKISHORE VENUKOTI Vs. THE STATE OF TELANGANA, REP.BY ITS COMMISSIONER & DIRECTOR OF SCHOOL EDUCATION, BESIDE TELEPHONE BHAVAN, LAKDI
|
March 20, 2017 |
CH. LAXMAN RAO Vs. THE DIST COOPERATIVE CENTRAL BANK & ANOTHER
|
March 3, 2017 |
CH.MARUTHI Vs. PORANDLA SUSHEELA
|
November 24, 2017 |
CHADALAVADA KISHAN KUMAR, GUNTUR DIST. Vs. COMMISSIONER OF ENDOWMENTS, KRISHNA DIST. AND OTHERS
|
July 6, 2017 |
CHAGANTI LAKSHMA REDDY Vs. CHAGANTI SIVA RAMI REDDY
|
December 15, 2017 |
CHAIRMAN AND MANAGING DIRECTOR, APSPDCL Vs. G. VENKATESH
|
September 22, 2017 |
CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD AND OTHERS Vs. PASIVEDALA SIVA PRASAD
|
December 15, 2017 |
CHAKALI ANJAIAH, MAHABUBNAGAR AND ANOTHER Vs. STATE OF TELANGANA, REP. PUBLIC PROSECUTOR AND ANOTHER
|
February 21, 2017 |
CHALASANI KALYANI LEELA Vs. CHALASANI SOURI RAJA PERUMALLU
|
August 4, 2017 |
CHALLA RAJU Vs. PYLA GIREENU (DIED) PER L.RS.
|
December 6, 2017 |
CHALLAPALLI VENKATESWARA RAO Vs. MEKA GANGADHARA RAO
|
November 24, 2017 |
CHANDALA VEERA V SATYANARAYANA Vs. CHANDALA SESHA RATNAM AND ORS
|
December 12, 2017 |
CHANDSI SAH Vs. STATE OF TELANGANA
|
July 25, 2017 |
CHARAGONDA THIRUPATHI Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH, HYDERABAD
|
June 6, 2017 |
CHATTI HANUMANTHA RAO Vs. CHAIRMAN, MANDAL LEGAL SERVICES AUTHORITY (LOK ADALAT), PRATHIPADU AND ANOTHER
|
June 15, 2017 |
CHAVALI ANILAJA (SMT) AND OTHERS Vs. THE DISTRICT COLLECTOR, RANGA REDDY DISTRICT AND OTHERS
|
February 1, 2017 |
CHEPURI HANUMANTHA RAO Vs. CHEPURI UMA BALA, HYDERABAD
|
February 21, 2017 |
CHIEF GENERAL MANAGER, HPCL, VASAKHA REFINERY Vs. GENERAL SECRETARY, HPCL EMPLOYMENT UNION (VISAKHA REFINERY) (CITU)
|
March 27, 2017 |
CHIEF GENERAL MANAGER, O & E., HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C. SHANKAR
|
January 30, 2017 |
CHIEF MANAGER BANK OF INDIA, HYDERABAD Vs. AUTH, INDUSTRIAL AND FINANCIAL AND RECON.
|
November 28, 2017 |
CHIMPULA SHAILAJA Vs. STATE OF TELANGANA
|
July 5, 2017 |
CHINTALA NARASIMHA REDDY, RANGA REDDY DIST Vs. B. SATYANARAYANA, HYDERABAD
|
June 16, 2017 |
CHINTEEDI NARAYANA MURTHY, S/O LATE SURYA RAO Vs. N RAMESH KUMAR, IAS (RETD ) AND ANOTHER
|
September 15, 2017 |
CHINTHAKUNTA RAJESEKHAR RAO Vs. VENKATA SAI AND CO, REP BY ITS MANAGING PARTNER
|
June 21, 2017 |
CHINTHGUNTI SEETHAYYAMMA Vs. T. APPALANAIDU & 2 OTHERS
|
March 3, 2017 |
CHITHIRALA NAGA SARASWATHI Vs. YANGALA ANANTHAPERLINGAM (DIED) AND OTHERS
|
November 24, 2017 |
CITIZENS WELFARE SOCIETY Vs. UNION OF INDIA, REP.
|
June 1, 2017 |
COGENT VENTURES (INDIAN) LTD Vs. STATE OF T G AND ORS
|
November 3, 2017 |
COMMERCIAL TAX OFFICER Vs. SRI K. NAVEEN KUMAR
|
July 28, 2017 |
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. TIRUPATHI FUELS PVT. LTD.
|
March 13, 2017 |
COMMISSIONER OF CUSTOMS Vs. JAI BALAJI INDUSTRIES LTD ,KOLKATA
|
November 16, 2017 |
COMMISSIONER OF CUSTOMS, C. EX. AND S.T., GUNTUR Vs. CITY LUBRICANTS PVT. LTD.
|
November 16, 2017 |
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX Vs. P BHAVANIPATHI RAO
|
December 5, 2017 |
COMMISSIONER OF INCOME TAX-2, HYDERABAD Vs. G MAHESH BABU
|
January 6, 2017 |
COMMISSIONER OF INCOME-TAX (EXEMPTIONS), HYDERABAD Vs. WATER AND LAND MANAGEMENT TRAINING AND RESEARCH INSTITUTE
|
March 15, 2017 |
COMMR OF CENTRAL EXCISE Vs. ANDHRA PRADESH PAPER MILLS LTD
|
February 9, 2017 |
COMMR OF INCOME TAX, TIRUPATI Vs. J CHARAN KUMAR
|
April 17, 2017 |
CONSORTIUM OF M/S ACRE COKING AND REFRACTORY ENGINEERING CONSULTING CORPORATION Vs. RASHTRIYA ISPAT NIGAM LIMITED (RINL)
|
March 15, 2017 |
D BALAJI S/O LALU Vs. DEPOT MANAGER, RTC, SURYAPET BUS DEPOT, NALGONDA DISTRICT
|
March 22, 2017 |
D L VISWA MURTHY Vs. T V MURALIDHAR
|
December 5, 2017 |
D RAMESH AND ORS Vs. STATE OF A P AND ORS
|
March 21, 2017 |
D SRINIVASA RAO Vs. STATE, REP BY SPECIAL PUBLIC PROSECUTOR, CBI/SPE, HIGH COURT AT HYDERABAD
|
April 12, 2017 |
D. BALAJI Vs. HONBLE LABOUR COURT
|
March 22, 2017 |
D. JAHED BASHA HYDERABAD AND 20 OTHERS Vs. VC AND MD, TELANGANA STATE ROAD TRANSPORT CORPORATION
|
April 6, 2017 |
D.B.SURESH BABU Vs. STATE
|
December 20, 2017 |
D.N. MANIMANJARI Vs. S. VIRUPAKSHESWARA RAO
|
December 21, 2017 |
D.S. BALARAM, SRIKAKULAM DIST Vs. DR. B. RAMESH, VISAKHAPTNAM AND OTHERS
|
March 24, 2017 |
D.SOLOMON AMRUTH RAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNOR, RAJ BJHAVAN, HYDERABAD AND ANOTHER
|
October 26, 2017 |
D.V.N. LAKSHMI Vs. PRL. SECRETARY (MUD)
|
August 28, 2017 |
DABBAKUTI RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
November 30, 2017 |
DAMMU ESWARA RAO Vs. GORLI GOURESH
|
December 14, 2017 |
DANDAM SIVAKUMAR Vs. KANDULA RAMAM
|
October 12, 2017 |
DANDI KONDAIAH AND OTHERS Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE, THROUGH S.H.O., THOTTAMBEDU P.S., CHITTOR DISTRICT
|
February 20, 2017 |
DANTAM UDAY KUMAR Vs. P. SUBRAMANYAM
|
July 26, 2017 |
DANTAM UDAY KUMAR Vs. P SUBRAMANYAM AND OTHERS
|
June 23, 2017 |
DASARI DEEPTHI AND ANOTHER Vs. STATE OF TELANGANA AND ANOTHER
|
September 22, 2017 |
DASARI GOTTAM VEERANNA AND ANOTHER Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIC PROSECUTOR
|
June 19, 2017 |
DASARI GURUMURHTY @ SATEESH Vs. STATE OF A.P.
|
November 6, 2017 |
DASARI HANDRA REDDY AND ORS Vs. D NARASIMHA REDDY AND ORS
|
April 28, 2017 |
DASARI RADHA KRISHNA MURTHY AND ANOTHER Vs. KINNERA KRISHNAIAH AND ANOTHER
|
February 8, 2017 |
DASARI SEETHA NAIDU, W/O D SURESH BABU Vs. PRADEEP K SHARMA, REGISTRAR, POST GRADUATE & RESEARCH INSTITUTE
|
December 22, 2017 |
DASARI VIJAY Vs. UNION OF INDIA AND ANOTHER
|
January 19, 2017 |
DEEP INDUSTRIES LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
September 19, 2017 |
DENNIS SPEECHLY Vs. STATE AND ANOTHER
|
April 18, 2017 |
DEPOT MANAGER, APSRTC, BUS DEPOT, WARANGAL Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
January 5, 2017 |
DEPOT MANAGER, APSRTC, VISAKHAPATNAM AND ORS Vs. EVANI RAMA LAKSHMI AND ORS
|
November 1, 2017 |
DEPOT MANAGER, APSRTC, VISAKHAPATNAM DIST Vs. PACHIPALA ESWARA RAO AND ORS
|
August 3, 2017 |
DEPOT MANGER, TSRTC Vs. MOHD. FAKRUDDIN
|
April 12, 2017 |
DHATLA LAKSHMIPATHI RAJU Vs. P.VENKATA RAMANA AND ANOTHER
|
June 2, 2017 |
DHRUV MEDICAL CENTRE, A PARTNERSHIP FIRM Vs. VIJAY SHANKER PATEL AND ANOTHER
|
January 20, 2017 |
DHULIPALLA MURALI Vs. STATE OF A P AND ORS
|
April 25, 2017 |
DHULIPALLA SRINIVASA RAO Vs. KANDULA GOVARDHAN RAO
|
December 20, 2017 |
DHULIPALLA VENKATESWARLU Vs. STATE OF A.P.
|
February 14, 2017 |
DIAMOND SHIPPING COMPANY LTD & ORS Vs. COMMISSIONER OF CUSTOMS (PORT) & ORS
|
September 5, 2017 |
DILIP KUMAR Vs. PRL. SECY., ENERGY
|
August 7, 2017 |
DINAZ NORIA Vs. CANTONMENT BOARD
|
October 20, 2017 |
DINTAKURTHI NARAYANA Vs. RACHURU BHASKAR RAO
|
July 7, 2017 |
DIRECTOR GENERAL, CPWD NIRMAN BHAVAN Vs. K.S. RAO, RETIRED EXECUTIVE ENGINEER [ELECTRICAL]
|
July 5, 2017 |
DIRECTOR OF SERICULTURE Vs. V.V. BHASKAR KUMAR
|
June 12, 2017 |
DIRECTOR, AMODA IRON AND STEEL LIMITED Vs. SPL CHIEF SECRETARY, PANCHAYATRAJ DEPT AND ORS
|
March 2, 2017 |
DIRECTOR, SAINATH ESTATES PVT LTD Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL AND ORS
|
May 4, 2017 |
DOLLA SUBBARAO, W.G. DIST Vs. EEDA AMRUTHARAO
|
January 30, 2017 |
DR RIZWANA & 3 OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY & 3 OTHERS
|
August 1, 2017 |
DR. B. SATISH KUMAR, S/O B. R. SHIVARAM Vs. UNION OF INDIA
|
August 24, 2017 |
DR. CH. POORNASREE SESHA SAI NEELIMA D/O. RAMASESHA SARMA Vs. THE STATE OF TELANGANA
|
April 12, 2017 |
DR. GUDDETI POSHANNA, NIZAMABAD DT AND 2 OTHERS Vs. THE STATE OF TELANGANA
|
December 7, 2017 |
DR. K. RADHA KRISHNA, VSP. Vs. ANDHRA UNIVERSITY, REP. BY REGISTRAR VSP & OTHERS
|
June 1, 2017 |
DR. K. SAILAJA Vs. DR. TUMMA GURU KIRAN BABU AND ANOTHER
|
October 30, 2017 |
DR. K. VARA PRASAD Vs. DR. DHULIPALLA MURALI
|
April 25, 2017 |
DR. KASIMHANTI VENKATA SRINIVASA SRIKRISHNA GEETHANAND Vs. KANDUKURI BUTCHI MALLIKESWARA RAO
|
December 15, 2017 |
DR. KOVI SREEHARI Vs. COMMISSIONER OF AYUSH, STATE OF A.P., SECUNDERABAD AND OTHERS
|
March 3, 2017 |
DR. N.J PRAMEELA SUBHASHINI Vs. REGISTRAR, OSMANIA UNIVERSITY, HYDERABAD
|
September 5, 2017 |
DR. NAZMA, HYDERABAD Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCE, VIJAYAWADA
|
July 12, 2017 |
DR. P. MADAN MOHAN RAO Vs. SRI P. SURENDRANATHA RAO
|
April 3, 2017 |
DR. REDDY’S RESEARCH FOUNDATION Vs. MINISTRY OF CORPORATE AFFAIRS
|
October 6, 2017 |
DR. S. SHOBA RANI Vs. THE STATE REORGANIZATION DEPARTMENT REP BY ITS SECRETARY, GENERAL ADMINISTRATION (SR) DEPARTMENT, A.P. SECRETARIAT, HYDERABAD AND OTHERS
|
February 27, 2017 |
DR. TALLURI SATISH CHANDRA Vs. THORAM VENKATESWARA RAO AND TWO OTHERS
|
January 5, 2017 |
DR. Y. PRATAP REDDY Vs. GOVT OF A.P.
|
February 23, 2017 |
DUBBAKA PADMA Vs. BOLLAM NARAYANA
|
December 14, 2017 |
DUDAPAKA HARITHA Vs. STATE OF A.P.
|
June 5, 2017 |
DUGAR PET-CON, D NO 9-52-11, APPALASWAMY STREET, VIJAYAWADA, KRISHNA DISTRICT Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE (CT-II) DEPT
|
April 27, 2017 |
DUGUDU CHINA TIRUPATHI Vs. STATE OF ANDHRA PRADESH
|
December 8, 2017 |
DUSHYANT M. VORA Vs. STATE OF A.P.
|
October 11, 2017 |
DUSSA SRINU Vs. SUPERINTENDENT OF PRISONERS AGRICULTURAL COLONY, CHERLAPALLI
|
February 6, 2017 |
E. LAXMINARAYANA, S/O LATE RAGHURAMAIAH, Vs. THE HIGH COURT OF A.P., HYDERABAD
|
March 1, 2017 |
E. SUBRAMANYAM NAIDU Vs. L. SUJATHA
|
August 18, 2017 |
E.KRISHNA AND OTHERS Vs. STATE OF A.P.
|
November 17, 2017 |
E.S. ANJANEYULU Vs. REGIONAL MANAGER
|
February 27, 2017 |
EAGLE HUNTER SOLUTIONS LIMITED, REP BY ITS EXECUTIVE DIRECTOR Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY
|
June 16, 2017 |
EDIGA CHANDRASEKAR GOWD AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH
|
March 22, 2017 |
EESAMPALLI SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
December 2, 2017 |
EKKALADEVI DEVAIAH Vs. BOJJA LAXMI
|
June 30, 2017 |
ELECTRONICS CORPN. OF INDIA LTD. Vs. C.C.E., C. & S.T., HYDERABAD-III
|
October 26, 2017 |
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. MEDICAL COUNCIL OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF LABOUR & EMPLOYMENT,NEW DELHI AND 3 OTHERS
|
June 19, 2017 |
ELURU COOPERATIVE HOUSE MORTGAGE SOCIETY LTD Vs. INCOME TAX OFFICER
|
September 13, 2017 |
EMC LIMITED Vs. ICOMM TELE LIMITED
|
June 30, 2017 |
EMMAR LOGISTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX
|
August 2, 2017 |
EUNICE LALNUNMAWII CHAWNGTHU Vs. MAHINDER REDDY, I P S
|
September 15, 2017 |
EXECTUIVE OFFICER (TTD) AND ORS Vs. NARAYAN TRADING CORPORATION
|
February 21, 2017 |
FEDERATION OF SOCIAL RESPONSIBILITY PROFESSIONAL INSTITUTIONS, PLOT NO.100, HIGH COURT COLONY, VANASTHALIPURAM, HYDERABAD, REP. BY ITS NATIONAL CHAIRMAN, DR. REV. K.V.K. RAO Vs. UNION OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, SHASTRI BHAWAN, C
|
April 6, 2017 |
G J MULTICLAVE (INDIA) PVT LTD Vs. STATE OF TELANGANA REP , BY ITS SECRETARY, ENVIRONMENT, FOREST, SCIENCE & TECHNOLOGY DEPT, SECRETARIAT, HYDERABAD AND OTHERS
|
August 1, 2017 |
G NAGANNA, S/O SAVARANNA OCC Vs. SUB DIVISIONAL POLICE OFFICER
|
September 1, 2017 |
G RADHA MADHAVI Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
September 22, 2017 |
G SRINIVAS REDDY Vs. STATE OF A P AND ORS
|
March 10, 2017 |
G SWAMY Vs. CHEETY SULOCHANNA AND ORS
|
April 6, 2017 |
G VIKAS REDDY & CO Vs. TELANGANA STATE TOURISM DEVELOPMENT CORPORATION LTD
|
October 26, 2017 |
G YASHWANTH REDDY Vs. STATE OF A P AND ORS
|
December 15, 2017 |
G. ANJAIAH Vs. APSRTC
|
February 10, 2017 |
G. GOVINDU S/O LATE GATTANNA R/O RAJUPALLY, NARVA MANDAL MAHABUBNAGAR DISTRICT Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MUSHEERABAD HYDERABAD AND ANOTHER
|
February 28, 2017 |
G. HARI BABU Vs. PRL. SECY
|
July 1, 2017 |
G. JYOTHI Vs. STATE OF TELANGANA
|
March 21, 2017 |
G. KRISHNA MURTHY Vs. E.T. MUNIRATHNAM
|
August 24, 2017 |
G. MALLIESWARY Vs. V. RAMBABU & ANR.
|
November 1, 2017 |
G. MD. ALI KHAN Vs. SECY., SCHOOL EDN. DEPT. (TELANGANA AND ANDHRA PRADESH)
|
September 19, 2017 |
G. NAGANNA Vs. MANMOHAN SINGH
|
September 1, 2017 |
G. NARAYANA Vs. DIRECTOR/COMMISSIONER, DISABLED WELFARE AND SENIOR CITIZENS
|
July 11, 2017 |
G. RAJA RAO Vs. S.V.S. KIRAN
|
October 27, 2017 |
G. RAMA MOHAN RAO AND ANOTHER Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER
|
March 7, 2017 |
G. SATISH KUMAR Vs. PRL. SECRETARY
|
June 30, 2017 |
G. SAYANNA Vs. A.P.S.ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MUSHEERABAD
|
December 26, 2017 |
G. SHASHI KUMAR S/O G. MALLAIAH, AGED ABOUT 29 YEARS, OCCU: CONDUCTOR, E. NO. 801634, R/O. 1 Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR, BUS BHAVAN, MUSHEERABAD, HYDERABAD AND ANOTHER
|
March 22, 2017 |
G. SREERAMULU, S/O. VEERABASAVAIAH, FOOD SAFETY OFFICER, (NON Vs. STATE OF A.P.
|
April 28, 2017 |
G. SRINIVAS, W.G. DIST Vs. V. UMADEVI, W.G. DIST
|
July 13, 2017 |
G. SUBRAMANYAM (DIED) REPRESENTED BY HIS L.RS G. SUGUNAMMA AND OTHERS Vs. B. RAGHUNATH (DIED) REPRESENTED BY HIS L.RS B. REVATHI AND OTHERS
|
June 5, 2017 |
G. SUDERSAN AND OTHERS Vs. DEPUTY COMMISSIONER OF LABOUR, GOVT. OF A.P. TWIN CITIES, HYDERABAD AND OTHERS
|
March 30, 2017 |
G. VEERAIAH Vs. STATE OF TELANGANA
|
July 20, 2017 |
G.ARUN KUMAR & ORS Vs. THE UNION OF INDIA
|
November 24, 2017 |
G.B. PRASANNA(SMT.) Vs. SMT. M.D. VEDANAYAKI
|
September 19, 2017 |
G.HARI BABU Vs. K.JAVARAM REDDY
|
December 18, 2017 |
G.J. MULTICLAVE (INDIA) PVT. Vs. STATE OF TELANGANA
|
September 1, 2017 |
GADDAM SAYANNA Vs. P. KISTAIAH
|
July 28, 2017 |
GADDAMANUGU VENKATA SARADA SUBRAHMANYA SARMA AND OTHERS Vs. TELUPURI VEERA VENKAMMA @ MANJULA DEVI
|
June 16, 2017 |
GAMESA WIND TURBINES PVT. LTD Vs. MYTRAH ENERGY (INDIA) LTD.
|
December 27, 2017 |
GAMPA SRINIVAS Vs. THE STATE OF TELANGANA
|
July 14, 2017 |
GANDHAVARAPU NOOKARAJU, VISAKAPATNAM AND 3 ORS. Vs. THE STATE OF ANDHRA PARDESH, REP PUBLIC PROSECUTOR
|
June 12, 2017 |
GANDLA SARADAMMA AND OTHERS Vs. GALDA RAMAIAH (DIED)
|
December 27, 2017 |
GANUGA RANGANATH Vs. HOTEL GARUDADRI (PRIVATE) LIMITED
|
November 10, 2017 |
GARPATI SUBBA RAO Vs. SOUTH CENTRAL RAILWAY GOVERNMENT OF INDIA
|
November 2, 2017 |
GATTU MAHESH & ANOTHER Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD AND ANOTHER
|
October 13, 2017 |
GAUTAM CHAND CHORDIA AND 6 OTHERS Vs. SMT. MAJIDA HASANY AND 8 OTHERS
|
March 2, 2017 |
GAUTAM CHAND CHORDIA AND 6 OTHERS Vs. SMT. MAJIDA HASANY AND 8 OTHERS
|
March 1, 2017 |
GAYATHRI TIMBER PVT. LTD. Vs. SECY., DEPT. OF REVENUE, NEW DELHI
|
March 7, 2017 |
GAYATRHI Vs. SECY., AGRICULTURAL MARKETING DEPT., HYDERABAD & OTHERS
|
December 5, 2017 |
GEDDAM SYAMALA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
September 15, 2017 |
GIDDALURI KASTHURAMMA (DIED) Vs. K. SIVAPRAKASAM AND ANOTHER
|
October 6, 2017 |
GINZER ININFRASTRUCTURE PVT LTD AND ORS Vs. M S AGARWAL FOUNDRIES PVT LTD AND ORS
|
October 9, 2017 |
GMR HYDERABAD INTERNATIONAL AIRPORT LTD Vs. MENZIES AVIATION PLC AND ORS
|
March 30, 2017 |
GODREJ SARA LEE LIMITED Vs. ASSISTANT COMMISSIONER (CT) INT LTU
|
June 1, 2017 |
GOGIREDDY ANJIREDDY Vs. STATE OF A.P. REPRESENTED BY ITS PUBLIC PROSECUTOR THROUGH POLICE STATION, KARAMPUDI, GUNTUR DIST. AND ANOTHER
|
January 25, 2017 |
GOGULA RAMANAIAH Vs. STATE OF ANDHRA PRADESH
|
December 8, 2017 |
GOKARI JAGADESHWAR Vs. G.V. ARJUN
|
July 10, 2017 |
GOLLAMUDI RAMESH Vs. MODUKURI NAGAMANI @ MODKURI GETHA NAGAMANI
|
August 30, 2017 |
GOLLU SATYAVATHI W/O LATE GOLLU SURYA RAO Vs. KILAPARTHI APPARAO, S/O SIMHACHALAM
|
November 17, 2017 |
GONEPALLI RAJAMALLAIAH Vs. RAGIPALLI RAJARAM @ PEDDA RAJARAM @ RAJAMREDDY AND OTHERS
|
February 23, 2017 |
GOPU SESHUVANI Vs. PUTABOYINA SURYAPRAKASA RAO
|
April 13, 2017 |
GOPU SRINIVAS REDDY @ PARANDAMULU, S/O LIMBAIAH Vs. STATE OF ANDHRA PRADESH
|
August 11, 2017 |
GORENTALA KIRAN Vs. SECRETARY, FINANCE AND PLANNING DEPT.
|
September 21, 2017 |
GORIGA BHIMSEN Vs. STATE OF TELANGANA
|
September 7, 2017 |
GOSULA RAMULU, S/O. BOGURAIAH, AGED : 52 YEARS, OCC : AGRICULTURE, (DIED) PER LRS AND OTHERS Vs. A.P. WAKF BOARD, REP. BY ITS SECRETARY, NAMPALLY, HYDERABAD AND OTHERS
|
March 24, 2017 |
GOTTIPATI HANUMAYAMMA Vs. THE STATE REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 10, 2017 |
GOVERNMENT OF ANDHRA PRADESH Vs. M.D. WAHAJUDDIN
|
December 15, 2017 |
GOVERNMENT OF ANDHRA PRADESH Vs. SMT. M. VEERAMMA
|
August 10, 2017 |
GOVERNMENT OF ANDHRA PRADESH Vs. B SATHAIAH
|
September 21, 2017 |
GUDIPUDI SURYA GOPALA SRINIVASA RAO AND ANOTHER Vs. STATE OF ANDHRA PRADESH, AND ANOTHER
|
November 10, 2017 |
GUJJARI DIVA PRASAD Vs. BULUSU VIDYA SAGAR
|
February 17, 2017 |
GUNDA SAMPATH Vs. STATE OF A.P.
|
April 24, 2017 |
GUNDEPALLI MEENACHARYULU @ ABBANNA Vs. STATE OF ANDHRA PRADESH
|
September 13, 2017 |
GUNDETI MURALI AND ORS Vs. DISTRICT REVENUE OFFICER AND ORS
|
December 20, 2017 |
GUNDLAPALLI JAYARAM & ANOTHER Vs. MUDDISETTY KALAVATHAMMA & ANOTHER
|
August 29, 2017 |
GUNJA VENKANNA S/O ABBULU Vs. THE CHAIRMAN AND MANAGING DIRECTOR, SINGARENI COLLIERIES CO., LTD.
|
December 19, 2017 |
GUNTUKA RAJA RAM, S/O RAJALINGAM Vs. THE STATE OF TELANGANA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
March 14, 2017 |
GUNTUR SAI RAMANA MURTHY Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR AND ANOTHER
|
November 6, 2017 |
GUNTURI VARALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
July 7, 2017 |
GURUJALA VANKATESWARA RAO Vs. UNION OF INDIA
|
September 11, 2017 |
GUTHIKONDA VENKATA APPA RAO Vs. MATTA YESURATNAM S/O SUBBA RAO,AND 5 OTHERS
|
October 31, 2017 |
H NARASIMHULU AND ORS Vs. M D , TP GENERATION CORP LTD AND ORS
|
February 16, 2017 |
H VIJAYA Vs. STATE OF T S AND ORS
|
March 8, 2017 |
H. ANWAR KHAN Vs. SMT. G. RAVI KUMARI AND OTHERS
|
December 13, 2017 |
HANDUM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER AND 4 OTHERS
|
April 20, 2017 |
HARIJANA NARASIMHA Vs. STATE OF A P
|
December 14, 2017 |
HMT SATAVAHANA NAGAR WELFARE ASSOCIATION Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
April 12, 2017 |
HOTEL PERAL CITY Vs. DEBTS RECOVERY TRIBUNAL
|
November 21, 2017 |
HUSSAIN BEE AND ORS Vs. PRL SECY , REVENUE DEPT AND ORS
|
April 25, 2017 |
HUSSAIN FALLAH Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
|
February 17, 2017 |
HYDERABAD CO Vs. A.P. CO
|
September 22, 2017 |
HYDERABAD METROPOLITAN Vs. M/S HOTEL MALLIGI PVT. LTD
|
January 3, 2017 |
I RAMESH REDDY Vs. S H O , II TOWN (L&O) P S , RAJAMAHENDRAVARAM, EAST GODAVARI DISTRICT AND ORS
|
July 6, 2017 |
ICFAI UNIVERSITY MEGHALAYA PETITIONER Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX
|
November 14, 2017 |
ICFAI UNIVERSITY MEGHALAYA Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX, HYDERABAD
|
November 20, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BOTTA DHRUVA TEJA
|
June 16, 2017 |
ICOMM TELE LIMITED Vs. BROADCOM CORPORATION (EARLIER M/S BECEEM COMMUNICATIONS)
|
February 20, 2017 |
IMRAN HUSSAIN Vs. RULIMA BEGUM AND ANOTHER
|
February 16, 2017 |
IN RE ASMITHA MICROFIN LTD., HYDERABAD, TELANGANA Vs. STATE
|
April 18, 2017 |
INCHEM INC, A COMPANY INCORPORATED UNDER THE LAWS OF THE UNITED STATES OF AMERICAN IN THE STATE OF NEW YORK Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, NEW DELHI
|
December 29, 2017 |
INVENTAA CHEMICALS LTD Vs. AUTHORIZED OFFICER, BANK OF INDIA
|
August 4, 2017 |
J . V . G . REDDY Vs. TSRTC, MUSHEERABAD HYDERABAD
|
August 30, 2017 |
J HARINADHA BABU Vs. STATE OF A P
|
January 27, 2017 |
J R EXPORTS Vs. DEPUTY COMMISSIONER (CT)
|
December 15, 2017 |
J. AMRNATH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TS AND AP, REP. B REGISTRAR AND OTHERS
|
March 8, 2017 |
J. KIRAN KUMAR Vs. THE STATE OF ANDHRA PRADESH
|
October 23, 2017 |
J. MADANMOHAN Vs. CHIEF SECY., GAD., HYD., & 3 OTHERS
|
March 22, 2017 |
J. MOHANA RAO Vs. VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM
|
June 28, 2017 |
J. SARADA GOVARDHINI Vs. THE SPECIAL OFFICER AND COMPETENT AUTHORITY
|
July 14, 2017 |
J. SHYAM BABU Vs. STATE OF TELANGANA
|
February 9, 2017 |
J. VEERAIAH Vs. INDIAN OVERSEAS BANK
|
July 4, 2017 |
J. VENKATESWAR RAO Vs. VIJAYA LAKSHMI
|
June 29, 2017 |
J. VENKATESWARLU Vs. STATE OF TELANGANA AND OTHER
|
June 23, 2017 |
J.ADITYA RAO Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
November 22, 2017 |
J.PADMA AND OTHERS Vs. D.SATYANARAYANA AND ANOTHER
|
December 19, 2017 |
JABISETTI KUTUMBA RAO, KHAMMAM DIST AND OTHERS Vs. KARNATI VENKAT RAO, KHAMMAM DIST AND OTHERS
|
March 17, 2017 |
JAGDAMBA PHOSPHATE, KOTA, REP. BY ITS DIRECTOR Vs. COROMANDEL INTERNATIONAL LTD.
|
March 28, 2017 |
JAJIMOGGALA APPARAO @ SUDULA APPARAO Vs. STATE OF ANDHRA PRADESH
|
September 15, 2017 |
JAKIR HUSSAIN KOSANGI AND OTHERS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HOME
|
September 18, 2017 |
JAKIR HUSSAIN KOSIGI Vs. STATE OF ANDHRA PRADESH
|
July 4, 2017 |
JALADI SRINIVASA RAO Vs. COMMR. OF C. EX., CUS. AND S.T.
|
August 4, 2017 |
JALLARAPU LAXMAN RAO Vs. JALLARAPU PEDDA VENKATESWARLU
|
November 1, 2017 |
JALLI RADHA KRISHNA Vs. STATE OF A P
|
November 30, 2017 |
JAMMANA ESTHER RANI AND OTHERS Vs. P. SOMESHWARA RAO AND OTHERS
|
October 27, 2017 |
JANAPAREDDI JAGAN MOHAN, SECUNDERABAD Vs. P. PADAYYA, VISAKHAPATNAM
|
July 12, 2017 |
JANGA RAGHAVA REDDY Vs. STATE OF TELANGANA
|
June 15, 2017 |
JAREENA SULTANA Vs. CHAIL SINGS & OTHERS
|
December 8, 2017 |
JAYA BALAJEE REAL MEDIA PVT. LTD. Vs. PRL. COMMISSIONER OF INCOME TAX (CENTRAL)
|
October 11, 2017 |
JD, DIRECTORATE OF ENFORCEMENT, HYDERABAD AND OTHERS Vs. Y.S. BHARATHI REDDY, HYDERABAD AND OTHERS
|
January 5, 2017 |
JIGIREDDI NOOKA RAJU Vs. STATE OF ANDHRA PRADESH
|
June 7, 2017 |
JINENDRA JEWELLERS Vs. B VENKATESWARA
|
December 15, 2017 |
JINENDRA JEWELLERS Vs. B.VENKATESWARA RAO
|
November 15, 2017 |
JINKA VENKATA RATNANA Vs. STATE OF A.P. AND ORS.
|
April 27, 2017 |
JOINT DIRECTOR OF AGRICULTURE, MEDAK DISTRICT Vs. V. SATYANARAYANA REDDY
|
August 17, 2017 |
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, HYDERABAD Vs. TECH MAHINDRA LIMITED, HYDERABAD AND OTHERS
|
March 30, 2017 |
JOINT TRANSPORT COMMISSIONER AND SECRETARY Vs. MR. MOHD. JAVEED
|
June 20, 2017 |
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
July 6, 2017 |
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY, PLOT NO.102, HIGH COURT COLONY, VANASTHALIPURAM, HYDERABAD Vs. UNION OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, SHASTRI BHAWAN, C
|
April 6, 2017 |
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
September 4, 2017 |
JUPUDI SURESH BABU Vs. N ANIL KUMAR AND ORS
|
March 31, 2017 |
K R SURYANARAYANA Vs. COMMISSIONER OF COMMERCIAL TAXES, GOVERNMENT OF ANDHRA PRADESH, NAMPALLY, HYDERABAD AND 2 OTHERS
|
December 5, 2017 |
K RAMA DEVI Vs. CHERUKU SULOCHANA AND ORS
|
March 1, 2017 |
K RAMESH Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
April 20, 2017 |
K RANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND ANOTHER
|
December 19, 2017 |
K RATHNAMMA Vs. STATE OF ANDHRA PRADESH AND ORS
|
November 30, 2017 |
K SATYA REDDY Vs. ANASUYA DEVI
|
July 24, 2017 |
K SATYANARAYANA AND ORS Vs. K KRISHNA REDDY
|
February 3, 2017 |
K. ABDUL RAZAQ Vs. K. SHAKEEL AHMED AND ANOTHER
|
January 17, 2017 |
K. ANNAPURNA KUMARI Vs. UNION OF INDIA
|
October 11, 2017 |
K. ARJUNA RAO Vs. KATURU YEUKONDALU
|
March 10, 2017 |
K. CHENCHU LAKSHMI Vs. P. RAJA REDDY AND ORS.
|
September 7, 2017 |
K. GANGADHAR Vs. APSRTC
|
February 20, 2017 |
K. JHANSI RANI Vs. THE STATE OF TELANGANA
|
June 7, 2017 |
K. LAKSHMINARAYANA Vs. K. DASTHAGIRI SAHEB
|
August 11, 2017 |
K. LOKAIAH Vs. R. MANI RAJU
|
January 27, 2017 |
K. MOULALI Vs. STATE OF ANDHRA PRADESH
|
September 5, 2017 |
K. NAGAIAH AND OTHERS Vs. THE STATE OF TELANGANA AND OTHERS
|
June 5, 2017 |
K. NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
August 21, 2017 |
K. NAGESWARA RAO Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
July 19, 2017 |
K. RAGHURAM REDDY AND ANOTHER Vs. STATE OF TELANGANA,
|
December 14, 2017 |
K. RAJINIKANTHA REDDY Vs. SMT. K. RAMA DEVI
|
September 7, 2017 |
K. RAMA KUMARI Vs. K. ANIL KUMAR BENARJI (DIED)
|
January 5, 2017 |
K. RATNA PRABHA Vs. STATE OF TELANGANA
|
June 20, 2017 |
K. SAI RAM Vs. STATE OF ANDHRA PRADESH
|
September 7, 2017 |
K. SAMUEL JOHN Vs. THE COMMISSIONER OF LABOUR
|
April 17, 2017 |
K. SATISH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 16, 2017 |
K. SATYANARAYANA AND OTHERS Vs. A.P. COOPERATIVE TRIBUNAL, VISAKHAPATNAM, REP. BY ITS REGISTRAR, AT VISAKHAPATNAM, AND OTHERS
|
January 5, 2017 |
K. SRINIVASA RAO Vs. APSRTC. REP. BY ITS MANAGING DIRECTOR
|
June 1, 2017 |
K. SUBRAMANYAM NAIDU Vs. RAILWAY PROTECTION FORCE, NEW DELHI
|
March 23, 2017 |
K. SUBRAMANYAM NAIDU Vs. THADIGOTLA VENKATA SUBBA REDDY
|
August 22, 2017 |
K. VIJAYAKUMAR, S/O RAMULU, AGE: 58 YEARS, OCC: JUNIOR CIVIL JUDGE, MAILAVARAM, KRISHNA DISTRICT Vs. THE STATE OF A.P., REP. BY ITS SECRETARY, LAW AND LEGAL AFFAIRS, A.P. SECRETARIAT, SAIFABAD, HYDERABAD; AND 2 OTHERS
|
March 3, 2017 |
K. VITTALA RAO Vs. THE STATE OF ANDHRA PRADESH
|
February 13, 2017 |
K.BALCHANDER Vs. VIGILANCE OFFICER
|
June 2, 2017 |
K.LAZAR Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
November 30, 2017 |
K.R. BHOSLE, HYDERABAD Vs. MISHRA DHATU NIGAM LTD. HYD
|
June 1, 2017 |
K.V. SRINIVASA SRIKRISHNA GEETHANAND Vs. KANDUKURI BUTCHI MALLIKESWARA RAO
|
December 15, 2017 |
K.V.KALYAN SHANKER Vs. VISAKHAPATNAM PORT TRUST AND OTHERS
|
October 9, 2017 |
KADAVERU LAXMAMMA Vs. STATE OF TELANGANA, RACHAKONDA DISTRICT
|
July 21, 2017 |
KAGITALA VENKATA CHALAPATHI RAO Vs. SABARUNNISSA BEGUM
|
June 19, 2017 |
KAHKASHAN TABASSUM Vs. REGISTRAR, MAULANA AZAD NATIONAL UNIVERSITY AND ORS
|
September 22, 2017 |
KAKANI GOVERDHAN REDDY Vs. STATE OF A P
|
March 7, 2017 |
KALATHIL BROTHERS CONSTRUCTION CO. PVT. LTD. Vs. C.C.E. AND CUS., VISAKHAPATNAM
|
August 21, 2017 |
KALATHIL BROTHERS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
August 21, 2017 |
KALLA JAGADEESH BABU, S/O KOLLA APPARAO Vs. SHRIRAM INVESTMENTS LTD
|
August 10, 2017 |
KALUVALA YELLAIAH Vs. KORRAPATI BHARATH KUMAR AND OTHERS
|
November 3, 2017 |
KAMESWARI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
|
November 13, 2017 |
KAMLE KAMALAKAR Vs. CH. GOPAL KRISHNA
|
July 28, 2017 |
KANAKAMEDALA GANGADHARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS
|
December 27, 2017 |
KANDAGATLA NIRMALA Vs. GOVERNMENT OF TELANGANA
|
June 29, 2017 |
KANNA PHANEENDRA Vs. JANA RAMA RAO AND ORS
|
March 1, 2017 |
KANUKUNTAL MALLIKARJUN Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR HIGH COURT HYDERABAD
|
July 19, 2017 |
KANURI SEETHA LAKSHMI Vs. POTHUKUCHI VIDYAPATI SASTRY
|
November 2, 2017 |
KARANAM NAGARAJU @ SNATHAKUMAR Vs. STATE OF ANDHRA PRADESH, REP BY THE PUBLIC PROSECUTOR
|
June 30, 2017 |
KAREM SIVAJEE Vs. J.PRASAD BABU & ORS.
|
January 6, 2017 |
KARIM MORANI Vs. THE STATE OF TELANGANA AND ANOTHER
|
September 5, 2017 |
KARNATI SHIVAMMA Vs. STATE OF A P
|
December 22, 2017 |
KARRI CHINNA RAO Vs. TIPPALA APPALA NARASAMMA
|
December 14, 2017 |
KARUNA GADDE Vs. SUDARSANA RAO GADDE
|
June 16, 2017 |
KASI REDDY SIDDAMMAGARI HARINATH REDDY Vs. AVULA DANAMMA
|
October 24, 2017 |
KASI REDDY SIDDAMMAGRI HARINATH REDDY Vs. AVULA DANAMMA & ORS
|
November 20, 2017 |
KASIDE RAJENDER Vs. STATE
|
August 4, 2017 |
KASIM, S/O. K. KAREEM, R/O. CHELURIVANDLAPALLI(V), THAMBALLAPALLI MANDAL, CHITTOOR DISTRICT, ANDHRA PRADESH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH, HYDERABAD, TELANGANA STATE
|
April 6, 2017 |
KATHAN JAGAN Vs. STATE OF A.P.
|
October 6, 2017 |
KATHERA RAMULAMMA Vs. STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR
|
December 22, 2017 |
KATHERA RAMULAMMA Vs. STATE OF ANDHRA PRADESH
|
November 15, 2017 |
KATHULA YADAGIRI Vs. STATE OF A P
|
March 20, 2017 |
KATINENI SREENIVASULU Vs. THE STATE OF ANDHRA PRADESH
|
March 14, 2017 |
KATLA LAXMANNA AND ANOTHER Vs. M/S. RAO BROTHERS CHIT FUNDS PRIVATE LIMITED, KARKHAN BRANCH, SECUNDERABAD, REP. BY ITS GENERAL MANAGER AND OTHERS
|
January 19, 2017 |
KATLA PRASHANTHI W/O. SHANKER @ SHANKAIAH Vs. DUDAPAKA SHOBA, W/O SHANKER AND 9 OTHERS
|
February 21, 2017 |
KATTA MONDAIAH Vs. STATE OF ANDHRA PRADESH
|
October 23, 2017 |
KATURU YEUKONDALU, S/O.PARASURAMAIAH Vs. K. ARJUNA RAO, S/O.PARASURAMAIAH
|
March 10, 2017 |
KAVAMPALLI KANNAMMA @ KANAKAMMA Vs. STATE OF ANDHRA PRADESH
|
August 16, 2017 |
KESHA MEGHARAJ Vs. DR. DEEN DAYAL BUNG
|
August 8, 2017 |
KHAJA KUTUBUDDIN Vs. STATE OF TELANGANA AND ORS
|
July 11, 2017 |
KODAMANCHILI SRIRAMA SARMA Vs. STATE OF ANDHRA PRADESH
|
September 1, 2017 |
KOKKIRAPATI VENKATA RATHAM Vs. MELLIMI SAMUEL JOHN (DIED) AND OTHERS
|
December 27, 2017 |
KOLIKAPOGU CHITTIBABU Vs. KOLIKAPOGU ANNAPURNA
|
April 7, 2017 |
KOMIRI VENKANNA @ DOCTOR VENKANNA Vs. STATE OF ANDHRA PRADESH
|
November 17, 2017 |
KONAKALA RAMAKRISHNA @ RAMU AND OTHERS Vs. STATE OF A.P.
|
September 22, 2017 |
KONDAKANDLA YADAIAH AND OTHERS Vs. STATE OF TELANGANA, REP. BY ITS CHIEF SECRETARY, HYDERABAD AND OTHERS
|
January 5, 2017 |
KONIDHANA ANANDA SHARMA Vs. STATE OF ANDHRA PRADESH
|
June 22, 2017 |
KOPPOLU OBANNA (DIED) Vs. BHEEMUNIPADU ABRAHAM (DIED)
|
December 7, 2017 |
KOSU VENKANNA DORA Vs. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD THROUGH STATION HOUSE OFFICER, KORUKONDA P.S., EAST GODAVARI DISTRICT
|
January 19, 2017 |
KOTAPARTHI JOGAYYA Vs. STATE OF ANDHRA PRADESH
|
July 10, 2017 |
KOTHA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
|
June 16, 2017 |
KOTHAMASU MURALI KRISHNA Vs. KOTHAMASU BINDU REKHA
|
July 18, 2017 |
KOTHAPALLI GEETHA Vs. GUMMIDI SANDHYA RANI AND OTHERS
|
June 2, 2017 |
KRANS-TVSR (JOINT VENTURE), SECUNDERABAD Vs. SOUTH CENTRAL RAILWAY, SECUNDERABAD AND ORS
|
October 16, 2017 |
KRISHNA SPICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) AND 4 OTHERS
|
April 18, 2017 |
KUCHIMANCHI SUBRAHMANYAM Vs. STATE OF TELANGANA AND ORS
|
June 30, 2017 |
KUDIKYALA KANKAIAH S/O BAKKAIAH Vs. THE SUPERINTENDING ENGINEER
|
August 7, 2017 |
KUM C. YAMINI Vs. STATE OF A.P.
|
April 17, 2017 |
KUNDARAPU ANNAPURNA Vs. PALLI JAMUNA AND ORS
|
April 28, 2017 |
KUPPALA SHANKARAIAH GOUD Vs. M/S SRI LAKSHMI SRINIVAS TRANSPORT
|
February 21, 2017 |
KURAPATI RANGA RAJU Vs. THE STATE OF TELANGANA
|
January 25, 2017 |
KURUVA HANUMANTHAMMA Vs. THE STATE OF ANDHRA PRADESH
|
October 11, 2017 |
L. PRASAD AND OTHERS Vs. M/S. A.P. VELAMA ASSOCIATION
|
March 4, 2017 |
L. SREDDY Vs. PRINCIPAL SECRETARY CO-OP., DEPT.
|
September 7, 2017 |
L.SIVASANKAR REDDY Vs. STATE OF ANDHRA PRADESH
|
September 7, 2017 |
L.SREERAMULU Vs. DIVISIONAL FOREST OFFICER
|
October 13, 2017 |
LAGADAPATI KOTAIAH Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT & OTHERS
|
August 11, 2017 |
LAKSHMI GANAPATHI RICE INDUSTRY, BOGOLU VILLAGE & MANDAL Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
April 20, 2017 |
LAKSHMI METALLICA PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
November 13, 2017 |
LAKSHMI SURI Vs. THE UNION OF INDIA
|
March 8, 2017 |
LANCO INFRATECH LIMITED Vs. POWER FINANCE CORPORATION
|
August 7, 2017 |
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. PATTA APPANNA S/O SANYASI, NEELIPAKU, AND OTHERS
|
June 15, 2017 |
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. GEESALA BULLEMMA (DIED PER L RS ) AND OTHERS
|
June 15, 2017 |
LAND ACQUISITION OFFICER, (MANDAL REVENUE OFFICER) Vs. PATEM AMMAYEE W/O NARSIMLU AND OTHERS
|
June 15, 2017 |
LAND ACQUISITION OFFICER, (SPECIAL DEPUTY COLLECTOR) S R S P, POCHAMPAD Vs. NOOTHPALLY SAYANNA AND OTHERS
|
June 15, 2017 |
LAND ACQUISITION OFFICER, CUM- REVENUE DIVISIONAL OFFICER Vs. GUNTA LEELAMMA AND OTHERS
|
June 15, 2017 |
LAND ACQUISITION OFFICER, REVENUE DIVISIONAL OFFICER Vs. R LAXMIBAI AND ORS
|
January 18, 2017 |
LAND ACQUISITION OFFICER, REVENUE DIVISIONAL OFFICER, NIZAMABAD Vs. R.LAXMIBAI AND 36 OTHERS
|
February 1, 2017 |
LANKA ANNAPURNASRI, JUNIOR CIVIL JUDGE, CHEVELLA, RANGA REDDY DISTRICT; AND 7 OTHERS Vs. THE HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF A.P., REP. BY ITS REGISTRAR (VIGILANCE), HIGH COURT BUILDINGS, HYDERABAD; AND 3 OTHERS
|
March 3, 2017 |
LANKA MOHAN, S/O LANKA NARSIMHLU, R/O KHANAPUR, HARIJANWADA, ADILABAD AND 2 OTHERS Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS CHIEF COMMISSIONER OF LAND ADMINISTRATION, NAMPALLY ROAD, HYDERABAD AND 2 OTHERS
|
March 23, 2017 |
LASER SHAVING INDIA PVT LTD REP BY ITS MANAGER Vs. ASST COMMISSIONER (CT) LTU
|
August 2, 2017 |
LEBURU POLAIAH @ POLUGA @ GOWDU Vs. THE STATE OF A.P.,
|
November 1, 2017 |
LEGAND ESTATES PRIVATE LIMITED Vs. MIR ZAHEER MOHAMMED KHAN
|
August 29, 2017 |
LELLA SEETHA RAVAMMA Vs. SEELAM VEERA NAGA RATNA KUMARI
|
October 10, 2017 |
LINGALA HARI KRISHNA GOUD Vs. STATE OF TELANGANA,
|
January 29, 2017 |
LOGISA SURIBABU Vs. STATE OF ANDHRA PRADESH
|
June 20, 2017 |
LOKINI NARAYANA Vs. DUMPETA RAMESH
|
March 6, 2017 |
M BALA NARASIMHA REDDY Vs. INCOME TAX OFFICER, HYD
|
April 13, 2017 |
M G K ASSOCIATES Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
September 13, 2017 |
M NAGABHUSHAN REDDY Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
|
December 5, 2017 |
M RAMULU Vs. SINGARENI COLLIERIES CO LTD AND ORS
|
November 13, 2017 |
M SANTHA W/O MOHAN Vs. STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY
|
November 7, 2017 |
M V SRINIVASAN AND OTHERS Vs. SRI KRISHNADEVARAYA UNIVERSITY AND ANOTHER
|
November 9, 2017 |
M. BHASKAR REDDY Vs. THE DIRECTOR OF SETTLEMENTS A.P., HYDERABAD, AND OTHERS
|
July 12, 2017 |
M. JANGAIAH Vs. CPO, S.C. RAILWAY, PERSONNEL BRANCH
|
June 1, 2017 |
M. MOHAN RAO Vs. BHEEMSHETTY SREEDHAR AND ANOTHER
|
April 18, 2017 |
M. RAGHUNATH S/O LAXMINARAYANA DEPUTY SUPERINTENDENT Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
March 7, 2017 |
M. RAMULU Vs. DIRECTOR (PERSONNEL), SINGARENI COLLIERIES CO. LTD., KOTHAGUDEM, KHAMMAM DISTRICT AND OTHERS
|
November 30, 2017 |
M. REDDEMMA AND OTHERS Vs. M. BHASKAR REDDY AND OTHERS
|
April 3, 2017 |
M. SAMBA MOORTHY Vs. BANK OF BARODA
|
July 20, 2017 |
M. SARVESHWAR REDDY Vs. STATE OF TELANGANA
|
April 18, 2017 |
M. SHAKEELA JAMALI Vs. SMT. ZAREENA
|
September 19, 2017 |
M. SHANKARA REDDY AND ANOTHER Vs. AMARA RAMAKOTESWARA RAO
|
October 24, 2017 |
M. VENKAT RAO Vs. GOVT OF INDIA MINISTRY OF RAILWAYS
|
July 19, 2017 |
M. YADAGIRI, NALGONDA DIST. Vs. PRL. SECY, HOME DEPT, HYDERABAD AND OTHERS
|
December 6, 2017 |
M.D., A.P. STATE FINANCIAL CORPORATION, HYDERABAD Vs. K.V. RAMANA MURTHY AND ANOTHER
|
June 7, 2017 |
M.GOVIND REDDY, S/O M SUDHAKAR REDDY Vs. HYDERABAD CRICKET ASSOCIATION
|
March 23, 2017 |
M.S. NAGESH CHANDRA Vs. M.S. BALARAM
|
March 20, 2017 |
M.V. SUBBAIAH Vs. DEPOT MANAGER, APSRTC BUS DEPOT, BADVEL KADAPA
|
July 17, 2017 |
M.V.R.L.S. RAVIKANTH Vs. STATE OF ANDHRA PRADESH
|
June 2, 2017 |
M/S AXIS BANK LTD., RURAL LENDING DEPARTMENT, R.P. ROAD, SECUNDERABAD, REP. BY ITS LEGAL MANAGER Vs. THE STATE OF TELANGANA, REP. BY ITS SECRETARY, CIVIL SUPPLIES DEPARTMENT, SECRETARIAT, HYDERABAD & OTHERS
|
February 28, 2017 |
M/S BORG ENERGY PRIVATE LIMITED & 3 ORS. Vs. PRL. SECY., HOME DEPT. & 3 ORS.
|
January 25, 2017 |
M/S GVK POWER AND INFRASTRUCTURE LIMITED, REP. BY ITS DIRECTOR MR. S. BHUPAL & 2 ORS. Vs. THE DISTRICT REGISTRAR OF ASSURANCES, RED HILLS, HYDERABAD & 2 ORS.
|
July 6, 2017 |
M/S HOTEL SWAGATH Vs. M/S HOTEL SWAGATH EAST COURT
|
November 28, 2017 |
M/S JAIPRAKASH-GAYATRI JOINT Vs. STATE OF ANDHRA PRADESH
|
November 10, 2017 |
M/S K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
|
August 3, 2017 |
M/S RAMA LACE INDUSTRIES Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
|
June 15, 2017 |
M/S SRI VISHNU SRIRAMA CONSTRUCTIONS Vs. THE ANDHRA PRADESH EDUCATION & WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 4, 2017 |
M/S TOSHNIWAL GRANITES PRIVATE LIMITED Vs. THE SUB-REGISTRAR, CHOUTUPPAL, NALGONDA DISTRICT & ANR.
|
July 12, 2017 |
M/S. ADITYA RICE INDUSTRIES Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
March 23, 2017 |
M/S. APOLLO HEALTH AND LIFESTYLE LIMITED AND ANOTHER Vs. MR. ANUPAM SARAOGI OF INDIAN INHABITANT
|
March 1, 2017 |
M/S. ASHAPURA MINECHEM LIMITED, FORT MUMBAI Vs. M/S. OLDENDORFF CARRIERS GMBH & CO.
|
July 14, 2017 |
M/S. AVECO TECHNOLOGIES PVT. LTD. Vs. UNION OF INDIA
|
August 24, 2017 |
M/S. BAYER CROP SCIENCES LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 16, 2017 |
M/S. CHEMIPACK (INDIA) PVT. LTD. Vs. M/S. ARCH PHARMA LABS LTD.
|
July 10, 2017 |
M/S. CONCRETE CONSTRUCTIONS Vs. UNION OF INDIA
|
April 17, 2017 |
M/S. EXOTIC GRANITES EXPORT, REP. BY ITS MANAGING PARTNER Vs. STATE OF TELANGANA, RE. BY ITS SECRETARY, IND. AND COM.(M
|
January 27, 2017 |
M/S. ICOMM TELE LTD. SRINAGAR COLONY, HYDERABAD. Vs. M/S. IND BHARATH POWER (MADRAS) LIMITED
|
February 7, 2017 |
M/S. IND BHARATH POWER (MADRAS) LIMITED Vs. M/S. ICOMM TELE LTD. SRINAGAR COLONY
|
February 7, 2017 |
M/S. JAIPRAKASH-GAYATRI JOINT VENTURE Vs. STATE OF A.P.
|
October 10, 2017 |
M/S. JANAPRIYA ENGINEERS SYNDICATE PVT. LIMITED, REP. BY ITS CHAIRMAN & M.D. SRI K. RAVINDER REDDY Vs. THE STATE OF TELANGANA, REP. BY ITS SECRETARY (REVENUE), SECRETARIAT, HYDERABAD AND OTHERS
|
January 17, 2017 |
M/S. KIRBY BUILDING SYSTEM INDIA LIMITED Vs. M/S. R.V. FABRICATOR
|
February 21, 2017 |
M/S. KURNOOL AUTO DISTRIBUTORS Vs. STATE OF ANDHRA PRADESH
|
April 17, 2017 |
M/S. LEELA ENTERPRISES Vs. KAMAR SULTANA @ KAMER HASSAN
|
July 18, 2017 |
M/S. LOKESH FOUNDARIES PVT. LTD. Vs. M/S. VARUN MOTORS
|
September 6, 2017 |
M/S. MAHAVEER INFOWAY LIMITED Vs. M/S. TECH MINFY INFO SOLUTIONS LLP
|
June 23, 2017 |
M/S. MAHESHWARI INDUSTRIES Vs. M/S. ANNAPURNA INDUSTRIES
|
April 7, 2017 |
M/S. NHPC LIMITED Vs. M/S. IL&FS ENGINEERING AND CONSTRUCTION CO. LTD. AND ANOTHER
|
August 3, 2017 |
M/S. ORIENTAL HARDWARE COMPANY Vs. SMT. GULNAZ SULTANA
|
October 25, 2017 |
M/S. PLYWOOD SYNDICATE, A PARTNERSHIP FIRM AND 2 OTHERS Vs. M/S. NATIONAL PLY WOOD INDUSTRIES LIMITED, HYDERABAD.
|
November 9, 2017 |
M/S. RAOS EDUCATIONAL SOCIETY Vs. GADDAM SAMPATH KUMAR
|
February 23, 2017 |
M/S. SASANKA INFRA PROJECTS PRIVATE LIMITED Vs. THE ICICI BANK LIMITED, VADODARA AND OTHERS
|
November 8, 2017 |
M/S. SHRIRAM TRANSPORT FINANCE CO.LTD Vs. S.SALAUDDIN AND ANOTHER
|
August 7, 2017 |
M/S. SREENIVASA PHARMA PRIVATE LIMITED Vs. THE COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
|
July 6, 2017 |
M/S. SUPER GOLD CONSTRUCTIONS PVT LTD. Vs. SUB-REGISTRAR, S.R. NAGAR, HYDERABAD
|
July 12, 2017 |
M/S. SUPER SPINNING MILLS LTD. Vs. JOINT COMMISSIONER OF STATE TAX
|
November 1, 2017 |
M/S. SWETHA EXPORTS Vs. BANK OF INDIA
|
September 22, 2017 |
M/S. TIMBER MATICS Vs. UCO BANK
|
November 7, 2017 |
M/S. TRANSOCEAN OFFSHORE, INTERNATIONAL VENTURES LIMITED Vs. UNION OF INDIA
|
April 6, 2017 |
M/S. VIJAYAWADA AYURVED BHANDAR Vs. S.K. PARTHASARATHI, REP. PUBLIC PROSECUTOR VIJAYAWADA, AND ANOTHER
|
August 17, 2017 |
M/S.ASHRITH RELATORS & DEVELOPERS AND ANOTHER Vs. CAPT.ARUN PRASAD
|
November 9, 2017 |
M/S.FORBESVYNCKE PRIVATE LIMITED Vs. MR.TURBOVENT INDUSTRIES PRIVATE LIMITED, AND ANOTHER
|
December 6, 2017 |
M/S.SPC LIFESCIENCES PVT. LTD Vs. M/S.AMEYA LABORATORIES
|
August 17, 2017 |
MACHINENI KOTESWARA RAO KRISHNA Vs. PEDDU SAMANTHA
|
July 7, 2017 |
MADANAPALLE MUNICIPALITY Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2017 |
MADASU RAMBABU Vs. STATE OF A.P.
|
October 26, 2017 |
MADAVARAPU BHUJANGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 5, 2017 |
MAHADEV PROFILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, HYDERABAD AND 4 OTHERS
|
April 24, 2017 |
MAHARAJA SOAPS INDUSTRY PVT LTD Vs. DEPUTY COMMISSIONER (ST) LTU
|
September 12, 2017 |
MAHARASHTRA STATE SEED CORPORATION LTD., KALLUR, KURNOOL AND OTHERS Vs. ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY, HYDERABAD AND OTHERS
|
January 27, 2017 |
MAHMOOD BIN MOHAMMED AND OTHERS Vs. THE GOVERNMENT OF TELANGANA
|
January 4, 2017 |
MAJ. GEN. KANTAMNENI BABAYYA Vs. THE STATE OF ANDHRA PRADESH
|
June 30, 2017 |
MAJJI RAMASATYAM AND ANOTHER Vs. STATE OF A P AND OTHERS
|
September 21, 2017 |
MAKALA PULLAIAH Vs. STATE OF ANDHRA PRADESH
|
October 16, 2017 |
MALIK PATEL Vs. PENUBOTHU PADMAJA
|
September 21, 2017 |
MALINENI BHANU MURTHY Vs. STATE OF ANDHRA PRADESH
|
December 11, 2017 |
MALISETTI SUBBA RAO Vs. KANNETI SIVA PARVATHI DEVI
|
September 5, 2017 |
MALLAMMA Vs. N.GANGAMMA
|
November 14, 2017 |
MALLIDI SATYANARAYANA REDDY; MALLIDI PRABHAVATHI Vs. MALLIDI SATYANARAYANA REDDY & ANOTHER
|
September 7, 2017 |
MAMIDI RAJAMANI Vs. PANJALA PRAMEELA
|
June 16, 2017 |
MANCHALA BALAIAH Vs. STATE OF ANDHRA PRADESH
|
June 2, 2017 |
MANDADAPU SRINIVASA RAO AND ANOTHER Vs. THE STATE OF A.P.
|
October 12, 2017 |
MANDALAPUR SRINIVAS RAO Vs. STATE OF A P
|
December 8, 2017 |
MANDLA VENKATA SUNIL KUMAR Vs. STATE OF A P
|
April 4, 2017 |
MANIDHARI STAINLESS WIRE PVT. LTD. Vs. UNION OF INDIA
|
October 31, 2017 |
MANNE VARALAKSHMI Vs. KANDULA NAGAMANI AND OTHERS
|
March 16, 2017 |
MANTHENA SATYANARANA RAJU CHARITABLE TRUST Vs. UNION OF INDIA
|
February 7, 2017 |
MANVITH WINES, NELLORE DISTRICT Vs. STATE OF ANDHRA PRADESH
|
October 26, 2017 |
MARISHEETY PEEDA GANGARAM Vs. CHUKKA HANUMANDLU
|
July 14, 2017 |
MARTHALA JAYARAMI REDDY Vs. S. BHARATH BHUSHAN RAO
|
March 13, 2017 |
MASKOORI SRINIVAS Vs. STATE OF A.P.
|
April 21, 2017 |
MATTA RAJESH Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR
|
December 22, 2017 |
MATTAM RAVI Vs. MATTAM RAJA YELLAIAH
|
June 23, 2017 |
MD INAYAT ALI Vs. STATE OF TELANGANA
|
February 20, 2017 |
MD SULTANA BASHA Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT AND 4 OTHERS
|
April 27, 2017 |
MD. FAROOQ Vs. STATE OF A.P.
|
April 7, 2017 |
MD. KARAMATHULA KHAN AND ANOTHER Vs. AKKIREDDY CHANDRAIAH
|
January 20, 2017 |
MD. MASOOD Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
January 24, 2017 |
MD.ISMAIL KHAN AND OTHERS Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
|
September 4, 2017 |
MEENUGA YADAIAH Vs. STATE OF A.P.
|
February 2, 2017 |
MEKA KRISHNAVENI Vs. GEDDAM KANAKA DURGA DEVI
|
March 31, 2017 |
MEKAPOTHULA VENKATESWARLU Vs. RACHABANTI KRISHNA MURTHY AND OTHERS
|
November 28, 2017 |
MIDDELA PARVAIAH Vs. THE STATE OF A.P.
|
October 31, 2017 |
MIDDELA YADI REDDY Vs. STATE OF T S AND ORS
|
February 13, 2017 |
MINATI SUBRAMANYAM Vs. ANIL KRISHNA CHITTURI @ ANIL
|
June 1, 2017 |
MIR AIJAZ ALI, HYD Vs. GHOUSIA BEGUM ALIAS MEHRUNNISA, HYD & FOUR OTHERS
|
April 24, 2017 |
MIRIYALA RENUKA DEVI AND OTHERS Vs. THE STATE OF ANDHRA PRADESH, REP. BY PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND OTHERS
|
February 20, 2017 |
MITTAPALLI RAJEEV Vs. VENKATARAMANA REDDY
|
August 8, 2017 |
MLAS COLONY RESIDENTS WELFARE AND CULTURAL ASSOCIATION Vs. STATE OF TELANGANA
|
April 13, 2017 |
MNV SRINIVASA RAO Vs. STATE OF TELANGANA
|
October 13, 2017 |
MODURABOINA DEEPIKA D/O VENKATESHWARLU R/O H NO. 2 Vs. KUNA SUJATHA DEVI W/O GANAPATHI RAO R/O H NO. 6
|
February 28, 2017 |
MOGHAL SARDAR HUSSAIN BAIG Vs. SYED FARVEEJ BEGUM
|
July 12, 2017 |
MOHAMMAD ABDUL RAHEEM Vs. KAVURI SARATH RAJ
|
February 14, 2017 |
MOHAMMED ALI ISLAMI Vs. STATE OF TELANGANA
|
March 13, 2017 |
MOHAMMED DASHTI Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
|
February 17, 2017 |
MOHAMMED IFTEKHAR UDDIN Vs. IMDADGHA COMPLEX
|
April 21, 2017 |
MOHAMMED IMADUDDIN FAROOQUI Vs. KARKHANA ZINDA TILISMATH
|
July 25, 2017 |
MOHD ABDUL MOHAIMIN Vs. TRANSPORT COMMISSIONER
|
July 6, 2017 |
MOHD ANEESUDDIN Vs. STATE OF TELANGANA
|
August 11, 2017 |
MOHD. GHOUSE MOHIUDDIN Vs. STATE OF A.P.
|
November 3, 2017 |
MOHD. IBRAHIM Vs. MOHD. ABDUL HANNAN
|
August 22, 2017 |
MOHD. NAYEEM Vs. SRI SALE SAYEED
|
August 4, 2017 |
MOHD. TAHERUDDIN Vs. MIR SABER ALI ALVI AND ANOTHER
|
September 7, 2017 |
MOHD. YOUSUF SHARIF, S/O.MOHD. HANEEF Vs. VS THE STATE OF ANDHRA PRADESH
|
August 22, 2017 |
MOODUDUDLA SRINIVAS, HYDERABAD Vs. SMT. N. USHA RANI, GANDHINAGAR AND 2 OTHERS
|
April 13, 2017 |
MOTURU UMADEVI Vs. BANDARU HIMMATH VENKATA KUMAR
|
March 13, 2017 |
MR. AMIT KHETAWAT Vs. STATE OF TELANGANA
|
February 20, 2017 |
MR. GAURAV SANGHI Vs. M/S. PRAJAVANI BROADCASTING PVT. LTD., HYDERABAD
|
June 7, 2017 |
MR. T.V.L. NARASIMHA RAO Vs. MR. B.NARAYANA REDDY, ASST. SOLICITOR GENERAL
|
August 2, 2017 |
MRS. LALITHA CHRISTIAN, WIDOW OF LATE DR. JAIPAL J. CHRISTIAN, AGED ABOUT : 74 YEARS, OCC : HOUSEHOLD AND OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
|
February 22, 2017 |
MRS. M. PRATIMA REDDY Vs. NICCO UCO ALLIANCE CREDIT LTD.
|
November 14, 2017 |
MRS. MARY ANNE LAMAIRE Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 19, 2017 |
MRS. SOFIA HASAN, USA Vs. SHAIK MANSOOR ALI
|
December 22, 2017 |
MS. AMEENA MARZIA Vs. SULTAN-UL-ULOOM EDUCATION SOCIETY
|
June 27, 2017 |
MS. ASHWINI SATTARU, REGIONAL PASSPORT OFFICER, SECUNDERABAD Vs. P. VENKAT REDDY, S/O LATE KANAKAL REDDY
|
January 19, 2017 |
MS. S. MARY, SECUNDERABAD Vs. M. DEVENDER REDDY
|
August 21, 2017 |
MS. S. SATYA MANISHA Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES
|
March 27, 2017 |
MS.EXOTIC GRANITES EXPORTS Vs. STATE OF TELANGANA
|
January 27, 2017 |
MUBARAK AWAD ALI KASERI Vs. THE STATE OF TELANGANA
|
March 7, 2017 |
MUMTAZ YARUDDOWLA WAKF Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY (JNTU)
|
June 21, 2017 |
MUTHOJU BRAHMAJI Vs. STATE
|
October 13, 2017 |
MUZAFFAR HUSSAIN RIZWAN @ RIZWAN @ ABULHASAN AND ANOTHER Vs. STATE OF TELANGANA
|
June 8, 2017 |
MW HIGH TECH PROJECTS INDIA P LTD Vs. GRAUER AND WEIL (INDIA) LTD
|
December 16, 2017 |
MW HIGH TECH PROJECTS INDIA PRIVATE LIMITED Vs. M/S. GRAUER & WEIL (INDIA) LIMITED
|
December 6, 2017 |
MYNENI SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
September 22, 2017 |
N HARIPRIYA Vs. RUKKAMMA
|
August 16, 2017 |
N. CHENGA REDDY Vs. STATE OF A.P.
|
April 11, 2017 |
N. JANGA REDDY Vs. THE STATE OF ANDHRA PRADESH
|
September 15, 2017 |
N. KIRAN BABU Vs. M. PURUSHOTHAM AND OTHERS
|
February 7, 2017 |
N. LINGA RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 28, 2017 |
N. PANDU RANGA AND OTHERS Vs. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
February 8, 2017 |
N. PRABHAVATHI Vs. BANTU NIRMALA
|
October 4, 2017 |
N.M. KARUNAKARAN Vs. STATE OF ANDHRA PRADESH
|
September 13, 2017 |
N.V.L. NARASIMHA MURTY Vs. PRL. SECRETARY
|
March 6, 2017 |
NAGAVARAPU PRASAD @ NAGAPURI PRASAD Vs. STATE OF ANDHRA PRADESH
|
November 30, 2017 |
NAKKA GARIKAYYA Vs. NAKKA RAJAMMA
|
September 1, 2017 |
NAKKA SREENIVASA RAO Vs. STATE OF A.P
|
July 4, 2017 |
NALLALA ANJAVVA, W/O ABBAIAH Vs. THE LOK ADALAT BENCH AT SIRCILLA
|
October 27, 2017 |
NARWADE MAROTHI Vs. STATE OF A.P.
|
November 14, 2017 |
NASARI APPANNA, S/O YERAKAYYA Vs. THE STATE OF ANDHRA PRADESH
|
November 8, 2017 |
NASEEMUNNISA BEGUM AND OTHERS Vs. PULIGADDA NARASIMHA AND OTHERS
|
October 6, 2017 |
NATIONAL INSURANCE CO LTD Vs. GANDU BIXMAIAH AND ORS
|
February 16, 2017 |
NATIONAL INSURANCE CO. LTD Vs. PALAPARTHI MATTHAIAH AND OTHERS
|
August 11, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MANDA VIJAYALAKSHMI AND OTHERS
|
July 31, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MUJAVAR PATIMOON
|
March 28, 2017 |
NATIONAL INSURANCE COMPANY LTD , REP BY ITS DIVISIONAL MANAGER, ANANTAPUR Vs. D VENKATESWARLU AND OTHERS
|
August 11, 2017 |
NAVA BHARAT FERRO ALLOYS LTD. Vs. C.C. AND C.E., HYDERABAD
|
July 12, 2017 |
NAVEEN KRISHNA BOTHIREDDY Vs. STATE OF TELANGANA AND ANOTHER
|
February 20, 2017 |
NAVYALNFRACON PROJECTS P. LTD. Vs. SECRETARY, REVENUE DEPT., NEW DELHI
|
April 24, 2017 |
NAVYALNFRACON PROJECTS PVT LTD Vs. UNION OF INDIA AND 2 OTHERS
|
April 24, 2017 |
NAZAR ALI MURAD ALI MANDANI Vs. THE STATE OF TELANGANA
|
February 3, 2017 |
NCC LIMITED Vs. SEMBCORP GAYATRI POWER LIMITED AND ANOTHER
|
October 24, 2017 |
NELLORE SUJANAMMA Vs. ATTIPALLI NAGI REDDY
|
August 21, 2017 |
NERAJALA NAGESWARA RAO Vs. UNION OF INDIA
|
July 11, 2017 |
NEW INDIA ASSURANCE CO LTD , REP , BY ITS DIVISIONAL MANAGER Vs. VARSHA AQUA FARM SARVASIDDI, S RAYAVARAM MANDAL, REP , BY ITS MANAGING PARTNER
|
December 22, 2017 |
NEW MAMATHA MEDICAL STORES Vs. STATE OF A.P.
|
July 25, 2017 |
NICCO UCO ALLIANCE CREDIT LTD. Vs. M. PRATIMA REDDY
|
November 14, 2017 |
NIKITHA JAIN @ MOUNICA Vs. ASHISH KUMAR A. JAIN
|
April 24, 2017 |
NIMMARABOINA KANAKAIALI Vs. STATE OF A.P.
|
February 13, 2017 |
NIRMAL SEEDS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 22, 2017 |
NMDC LIMITED,REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,HYDERABAD AND OTHERS Vs. SAGAR PANI
|
December 15, 2017 |
NMDC LTD. Vs. BANDI TIPPANNA
|
August 2, 2017 |
NURUKURTHI SOLMAN RAJU Vs. NURUKURTHI VEERA LAKSHMI
|
July 5, 2017 |
NUTHALAPATI SATYAVATHI @ SATYAVEDAVATHI AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
March 13, 2017 |
NUTRINE CONFECTIONARY COMPANY PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
December 20, 2017 |
NWAR UL ULOOM EDUCATIONAL ASSOCIATION Vs. GREATER HYDERABAD MUN CORP AND ORS
|
June 9, 2017 |
O. PRABHAKER REDDY Vs. REGISTRAR OF MUTUALLY AIDED CO-OPERATIVE SOCIETIES AND SPECIAL COMMISSIONER FOR COOPERATION AND REGISTRAR OF CO-OPERATION SOCIETIES
|
September 8, 2017 |
OM PRAKASH SINGH Vs. STATE OF TELANGANA
|
January 30, 2017 |
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS Vs. THE STATE OF TELANGANA
|
April 3, 2017 |
P BANSALI BAU AND ORS Vs. P SADASIVAIAH AND ORS
|
March 24, 2017 |
P JAYACHANDRA REDDY AND ORS Vs. P MANOHAR REDDY
|
June 13, 2017 |
P MALLA REDDY AND ORS Vs. L SRINIVAS REDDY
|
February 9, 2017 |
P RAJESWARI W/O PARTHIBAN Vs. STATE OF A P REPTD BY ITS CHIEF SECRETARY, DEPARTMENT OF GENERAL ADMINSTRATION (L &O), VELAGAPUDI AND THREE OTHERS
|
June 14, 2017 |
P S PARTHYSARATHY Vs. STATE OF TELANGANA
|
June 14, 2017 |
P SANTHA RAO S/O KAMA RAJU Vs. STATE OF A P AND ANOTHER
|
January 19, 2017 |
P SUDARSAN REDDY S/O P NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH & OTHERS
|
February 2, 2017 |
P. BUCHANNA Vs. B. YADAGIRI
|
April 11, 2017 |
P. ESWARAIAH Vs. T.S. SAROJAMMA
|
August 8, 2017 |
P. KHADAR BASHA, S/O MASTHAN KHAN AND FOUR OTHERS Vs. THE STATE OF A.P.
|
August 10, 2017 |
P. LEELAVATHI (SMT.) Vs. G. RAVI
|
July 7, 2017 |
P. LIYAKHAT ALI KHAN Vs. STATE OF A.P.
|
August 2, 2017 |
P. NAGARJUNA Vs. STATE OF ANDHRA PRADESH
|
August 18, 2017 |
P. NAGESWARA RAO, S/O BHASKAR RAO Vs. STATE OF A.P., REPTD BY ITS PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT, VELAGAPUDI AND OTHERS
|
October 11, 2017 |
P. PARANJYOTHI Vs. NATIONAL INSURANCE CO LTD.
|
April 13, 2017 |
P. PRADEEP KUMAR Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 31, 2017 |
P. PULLAIAH Vs. PRESIDING OFFICER, LABOUR COURT-III, HYDERABAD
|
June 29, 2017 |
P. RANJAN KUMAR Vs. THE HIGH COURT OF JUDICATURE AT HYDERABAD, FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH AND 7 OTHERS
|
March 23, 2017 |
P. RENUKA, RR DISTRICT Vs. P. LOKESH, PRAKASAM DISTRICT
|
February 13, 2017 |
P. SRINIVAS RAO Vs. THE STATE OF A.P.
|
October 12, 2017 |
P. SUDHA MADHAVI Vs. THE DISTRICT COLLECTOR/LAND ACQUISITION OFFICER, VISAKHAPATNAM
|
June 21, 2017 |
P. VEERANJANEYULU Vs. NUTHALAPATI SRINIVASA RAO
|
August 11, 2017 |
P. VIJAYA LAXMI Vs. S.P. SRAVANA
|
October 27, 2017 |
P.BHASKARA RAO Vs. SMT.KUSUMANCHI SUREKHA
|
November 7, 2017 |
P.NEELAVATHI Vs. THE STATE OF ANDHRA PRADESH
|
October 23, 2017 |
P.R. AMRUTHA Vs. STATE OF ANDHRA PRADESH
|
June 13, 2017 |
P.RASHMI GOUD, D/O P.SATYANARAYANA GOUD Vs. THE STATE OF TELANGANA
|
August 2, 2017 |
P.V. SIVA PRASAD Vs. ASSET RECONSTRUCTION CO. LTD.
|
March 27, 2017 |
PABBISETTI SURESH KUMAR Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
April 27, 2017 |
PABOLU PRAMEELA RANI, W/O ANJANEYULU, 30 YEARS, R/O D.NO. 12 Vs. BOGI PRASANTHI, W/O SRINIVASA, 33 YEARS, R/O D.NO. 9
|
March 10, 2017 |
PACHAVA SUBBARATNAM AND ANOTHER Vs. AMBATI MUDHUMOHANA KRISHANA AND OTHERS
|
September 14, 2017 |
PADMA REDDY AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
|
September 19, 2017 |
PAGIDIMARRI VENKAT KRISHNA Vs. SRIDHAR REDDY
|
April 21, 2017 |
PAHARPUR COOLING TOWERS LTD. Vs. EMPEE SUGARS AND CHEMICALS LTD.
|
September 7, 2017 |
PAHARPUR COOLING TOWERS LTD., KOLKATA Vs. BASAL STEELS AND POWER PVT. LTD., HUDERABAD
|
September 7, 2017 |
PAIRALA RAYAMALLU Vs. STATE OF TELANGANA
|
August 1, 2017 |
PAKKALA SURIBABU, S/O SURESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 23, 2017 |
PALEM RAMESH REDDY Vs. DADIREDDY LAKSHMI DEVI
|
September 15, 2017 |
PALLAPU VEERABHADRAM S/O PULLAAIAH Vs. STATE OF A P REP BY PUBLIC PROSECUTOR, HYDERABAD
|
September 23, 2017 |
PALLE CHAKRAPANI Vs. M. PRATHAP REDDY
|
June 28, 2017 |
PALURI GOPALA KRISHNA Vs. Y SURYA PRAKASA RAO AND ORS
|
January 27, 2017 |
PAMIDI NAGA RAJU Vs. STATE OF ANDHRA PRADESH
|
April 3, 2017 |
PANATULA RAMA RAO Vs. NUDURUPATI VARA PRASADA RAO
|
July 21, 2017 |
PANCHIKATLA SREENIVASULU Vs. STATE OF A.P.
|
October 11, 2017 |
PANDIRI VIJAYALAKSHMI AND ORS Vs. GUTHULA SANYASI RAO AND ORS
|
December 8, 2017 |
PANGULURI SRINIVASA RAO @ SRINU Vs. STATE OF ANDHRA PRADESH
|
September 4, 2017 |
PARADISE FOOD COURT Vs. STATE OF TELANGANA
|
April 18, 2017 |
PARTNER, SREE BALAJI CETRIFUGAL CASTINGS Vs. AUTHORIZED OFFICER, ICICI BANK LTD. AND ORS.
|
December 14, 2017 |
PASSAGE CARGO PVT LTD Vs. HINDUSTAN SHIPYARD LTD AND ORS
|
November 14, 2017 |
PASUMARTHI SRINIVAS Vs. STATE
|
February 15, 2017 |
PASUPULETI VENKATA SUBBA RAO Vs. SECRETARY (MINES AND INDUSTRIES)
|
November 6, 2017 |
PATANGAY PRAMOD KUMAR Vs. STATE OF TELANGANA AND ORS.
|
April 27, 2017 |
PATEL PHOSECHEM LIMITED Vs. COROMANDEL INTERNATIONAL LTD
|
January 25, 2017 |
PATTIPATI RAMA MURTHY Vs. CHALUVADI VENKATA CHALAPATHI RAO
|
February 3, 2017 |
PAWAN AGARWAL Vs. STATE OF TELANGANA
|
February 13, 2017 |
PAWANDEEP SINGH AHLUWALIA Vs. SIMRAN KAUR RAJPAL
|
November 28, 2017 |
PEDAKAPU KANNAYYA Vs. STATE OF ANDHRA PRADESH
|
November 9, 2017 |
PEDIREDLA SARABHANNAPATRUDU Vs. THE DISTRICT COLLECTOR,VIZIANAGARAM DISTRICT
|
July 17, 2017 |
PEELA LAKSHMI GANAPATHI Vs. STATE OF ANDHRA PRADESH
|
July 25, 2017 |
PENNAR ENGINEERED BUILDING SYSTEM INDIA LTD AND ORS Vs. SECY , MINISTRY OF CHEMICALS & FERTILIZERS AND ORS
|
April 13, 2017 |
PHOOLVATI Vs. STATE OF TELANGANA
|
June 7, 2017 |
PIDATHALA SATYAM BABU Vs. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD
|
March 31, 2017 |
PIDUGU SESHUGARI LAKSHMI DEVI Vs. THE SPECIAL DY. COLLECTOR (LA)
|
July 10, 2017 |
PILLA PADMASRI Vs. PEDIREDDLA VARAHA RAMU AND ORS
|
December 6, 2017 |
PITCHAPATI RAMANA REDDY Vs. STATE OF A.P.
|
February 17, 2017 |
PLR PROJECTS PVT. LTD., HYDERABAD Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
April 24, 2017 |
POLANA JAWAHARLAL NEHRU Vs. MADDIRALA PRABHAKARA REDDY
|
April 7, 2017 |
POLISETTI SRINIVAS @ SRINU & ORS Vs. STATE OF ANDHRA PRADESH
|
October 6, 2017 |
PONAMALLA KOTESHWARA RAO Vs. A.V.RAJA GOPAL RAO (DIED)
|
November 13, 2017 |
PONNALA PRAVEEN Vs. THE STATE OF ANDHRA PRADESH
|
April 28, 2017 |
POTHURI TULASI DAS Vs. POTHURI HARI PRASAD
|
June 28, 2017 |
POTTIPATI RAJESHWARI Vs. UNION OF INDIA AND OTHERS
|
September 13, 2017 |
PRAHALLAD RATHOD Vs. K. VITTAL AND ANOTHER
|
February 27, 2017 |
PRANSHU MISHRA Vs. GURU GOWRI KRUPA TECHNOLOGIES PRIVATE LTD
|
December 27, 2017 |
PRATHUL AUTOMOBILES PVT LTD Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY
|
October 11, 2017 |
PRATIPATI NARASIMHA RAO Vs. SHO., KRISHNA DIST.
|
July 12, 2017 |
PRAVEEN MOHAN BHAI THOGADIA Vs. STATE OF TELANGANA
|
October 23, 2017 |
PREETESH KUMAR Vs. THE STATE OF TELANGANA AND ANOTHER
|
January 19, 2017 |
PRESIDENT, GUNTUR CHILLIES MERCHANT ASSN., GUNTUR Vs. STATE OF ANDHRA PRADESH & 5 OTHERS
|
August 31, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-2, HYDERABAD Vs. INDUS BUSINESS SYSTEM LTD
|
November 8, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-II,VISAKHAPATNAM Vs. RADHA KRISHNA VIHAR, KAKINADA
|
December 13, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. SMT. BAISETTY REVATHI
|
July 13, 2017 |
PRL SECRETARY (P AND R) AND ORS Vs. PANNALA RANGAMMA AND ORS
|
April 17, 2017 |
PROF. JAYANTI VIJAYA RATNA Vs. STATE
|
September 7, 2017 |
PROGRESSIVE CONSTRUCTIONS LTD Vs. STATE OF ANDHRA PRADESH REVENUE (CT)-I, DEPARTMENT, REP , BY ITS PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
November 30, 2017 |
PROMISING SCHOLARS HIGH SCHOOL Vs. EDUCOMP SOLUTIONS LTD
|
June 12, 2017 |
PTNVR SUDHARSHAN Vs. STATE OF TELANGANA
|
October 25, 2017 |
PUNJ LLOYD LTD., NEW DELHI, Vs. GVK POWER (GOINDWAL SAHIB) LTD., SECUNDERABAD AND OTHERS
|
December 29, 2017 |
PUNJAB NATIONAL BANK, MUMBAI Vs. GANGAVARAM PORT LTD, HYDERABAD
|
July 4, 2017 |
PUNYAMUTHULA VENKATA VISWA SUNDARA RAO AND ANOTHER Vs. M/S. MARGADARSI CHIT FUND PRIVATE LIMITED AND OTHERS
|
March 14, 2017 |
PUSAPATI MADHURI GAJAPATHI RAJU Vs. PUSAPATI ANANDA GAJAPATHI RAJU, (DIED), PER LEGAL REPRESENTATIVES AND OTHERS
|
September 22, 2017 |
R K DIGITAL SOLUTIONS Vs. COMMERCIAL TAX OFFICER (INTELLIGENCE) ABIDS DIVISION AND ORS
|
July 11, 2017 |
R. CHENNAKESAVA RAO Vs. P. LAXMI NARASAIAH
|
June 1, 2017 |
R. PARIJATHAM Vs. M. KAMESHWARI
|
July 21, 2017 |
R. SEETHAMMA Vs. M. THIMMA REDDY
|
April 27, 2017 |
R. VENGAL REDDY (DIED) Vs. R. SUBRAMANYAM REDDY (DIED)
|
January 27, 2017 |
R. VENKATESWARLU Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH
|
September 13, 2017 |
R.B. SINGH Vs. GENERAL MANAGER AND DISCIPLINARY AUTHORITY, HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
|
August 23, 2017 |
R.C. JYOTHI, T.P.T. Vs. Y. MADANMOHAN REDDY
|
April 26, 2017 |
R.K. INFRA AND ENGINEERING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND C. EX., HYDERABAD
|
August 28, 2017 |
R.SANDHYA RANI Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
September 1, 2017 |
RAASI COTTON CORP AND OTHERS Vs. RECOVERY OFFICER AND OTHERS
|
October 13, 2017 |
RACHAMADUGU SRIDEVI Vs. SANKA ANJANEYULU
|
April 21, 2017 |
RAGAM ENTERPRISES, RANGA REDDY DISTRICT AND ANOTHER Vs. STATE OF TELENGANA AND OTHERS
|
November 1, 2017 |
RAHUL FERNANDES Vs. STATE OF TELANGANA
|
April 11, 2017 |
RAJENDER GOUD CHEPUR Vs. INCOMETAX OFFICER
|
February 13, 2017 |
RAJPURI LAXMI BHAI @ GAJALALAKSHMI, HYDERABAD AND ANOTHER Vs. STATE OF TELANGANA, THROUGH THE STATION HOUSE OFFICER PATANCHERU POLICE STATION
|
November 15, 2017 |
RAJU MUDIGIRI AND OTHERS Vs. THE STATE OF TELANGANA
|
January 5, 2017 |
RAJULAPATI ANKABABU Vs. THE STATE OF ANDHRA PRADESH
|
October 25, 2017 |
RAM BRICH YADAV Vs. SINGARENI COLLIERIES CO LTD AND ORS
|
December 15, 2017 |
RAMAVATH HANUMA @ HANUMANTHU Vs. STATE OF TELANGANA
|
March 1, 2017 |
RAMGOPAL PATWARI Vs. BHARATILAL PATWARI (DIED)
|
January 20, 2017 |
RANDHI CHINA SANYASI NAIDU @ MILL NAIDU Vs. RANDHI SANNI BABU
|
October 5, 2017 |
RANGAMPETA PRIMARY AGRICULTURAL CO Vs. BUDITHI NAGABHUSHANAM AND OTHERS
|
January 3, 2017 |
RANI Vs. PRL., SECY., HIGHER EDUCATION DEPT., HYDERABAD AND OTHERS
|
April 4, 2017 |
RAO KIRHNA GOPAL Vs. PRL. SECY., LAND ACQ. AND OTHERS
|
October 31, 2017 |
RAO PRAMEELA RAO Vs. VISAKHAPATNAM DOCK LABOUR BOARD AND ORS
|
August 30, 2017 |
RAPALLE KRISHNA MURTHY Vs. UPPALLA NAGENDRAMMA AND ANOTHER
|
October 25, 2017 |
RAPOLU BHAVANA RISHI Vs. STATE OF TELANGANA AND ORS.
|
March 30, 2017 |
RAVANKOL YADAGIRI GOUD AND ANOTHER Vs. STATE OF TELANGANA
|
January 25, 2017 |
RAVS STEEL PVT. LTD. Vs. CUSTOMS, CENTRAL EXCISE & SERVICE TAX
|
April 20, 2017 |
RAYABARAPU VENKATESWARLU (DIED PER L.RS.) AND OTHERS Vs. JOINT COLLECTOR, WARRANGAL AND OTHERS
|
August 29, 2017 |
RAYAPUREDDI PRASADARAO AND OTHERS Vs. GANESANA VENKATANARAYANA AND OTHERS
|
October 30, 2017 |
REDDY AND REDDY MOTORS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
April 24, 2017 |
REDDYS LABORATORIES LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER,WEST GODAVARI DISTRICT AND THREE OTHERS
|
December 4, 2017 |
RELIANCE GAS TRANSPORTATION INFRASTRUCTURE LTD. Vs. DIDDI RAMULU
|
July 28, 2017 |
RENUKA DATLA AND OTHERS Vs. BIOLOGICAL E LIMITED AND OTHERS
|
November 17, 2017 |
RENUKA INDUSTRIES, SIDDIPET, MEDAK DISTRICT, NOW SIDDIPET DISTRICT, REP BY ITS ERSTWHILE PARTNER M SATYANARAYANA Vs. COMMERCIAL TAX OFFICER-III, NIZAMABAD
|
August 22, 2017 |
REV. DR.BUSI SUNEEL BHANU Vs. THE STATE OF ANDHRA PRADESH
|
November 14, 2017 |
ROKALLA DHARMARAO @ BUSAYYA, S/O LATE DANDASI Vs. STATE OF A P
|
July 24, 2017 |
ROYAL MINDZ INFRA PVT LTD Vs. COASTAL CERAMICS & CLAY WORKS PVT LTD
|
July 27, 2017 |
RUKSANA PARVEEN W/O SHAIK ABDUL REHMAN Vs. STATE
|
June 14, 2017 |
S A RAWTHER SPICES P LTD Vs. ASSISTANT COMMISSIONER CT LTU
|
June 6, 2017 |
S DEVI Vs. RAMISETI AND ORS
|
March 16, 2017 |
S MURUGAN Vs. STATE OF A P
|
March 13, 2017 |
S R SECURITIES Vs. SELAMA LABS PVT LTD AND ORS
|
June 28, 2017 |
S RIYAZ BASHA Vs. INSPECTOR GENERAL OF POLICE
|
December 5, 2017 |
S SIVA SHANKER Vs. SECY MINISTRY OF DEFENCE AND ORS
|
March 9, 2017 |
S SRINIVASA REDDY, S/O S RAM REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD, FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH
|
August 8, 2017 |
S. IQBAL AND 2 OTHERS Vs. SURIYA BEGUM AND 7 OTHERS
|
December 15, 2017 |
S. KAMALAMMA AND OTHERS Vs. THE JOINT COLLECTOR CUM SETTLEMENT OFFICER, CHITTOOR, CHITTOOR DISTRICT AND OTHERS
|
March 3, 2017 |
S. KIRANMAYI Vs. N. SAMBASIVA RAO AND ORS.
|
April 27, 2017 |
S. KISHORE KUMAR GOUD Vs. THE STATE OF ANDHRA PRADESH
|
September 1, 2017 |
S. MOHAN KRISHAN Vs. V. VARALAKSHMAMMA
|
July 4, 2017 |
S. MOHAN RAO Vs. THE SUPERINTENDING ENGINEER
|
April 7, 2017 |
S. RAGHU Vs. UNION OF INDIA
|
March 20, 2017 |
S. SOORA REDDY Vs. K. LAKSHMI
|
June 9, 2017 |
S. SUGUNAMMA Vs. B. PADMAMMA
|
July 12, 2017 |
S. VENKATESHAM, OCC : STENOGRAPHER (GRADE Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATES OF TELANGANA AND A.P., HYDERABAD, REP. BY THE REGISTRAR (ADMN.); AND 3 OTHERS
|
March 24, 2017 |
S.A.ABUBAKAR Vs. THE STATE OF ANDHRA PRADESH
|
October 20, 2017 |
S.ANJANA REDDY Vs. PALVOI RANGA REDDY AND 3 OTHERS
|
January 5, 2017 |
S.K. FAROOQ Vs. TELANGANA STATE WAKF BOARD
|
July 21, 2017 |
S.K. YASIN Vs. DEPOT MANAGER
|
February 22, 2017 |
S.M. SAIFULLAH Vs. THE REGISTRAR GENERAL
|
July 31, 2017 |
SABELLA SOORA REDDY Vs. LANKALAPALLI RAJYAM
|
June 9, 2017 |
SAI VUMA CHIT FUND CO. Vs. STATE OF ANDHRA PRADESH
|
July 6, 2017 |
SAJJA PRABHAKAR Vs. N SUBASH AND ORS
|
August 4, 2017 |
SAKALI ESHWARAIAH Vs. PATEL ANANTH REDDY
|
April 11, 2017 |
SAKINA JOWKAR Vs. ANJUMAN-E-ITTEHADE IRANIAE DECCAN
|
February 17, 2017 |
SAKINALA VENKATESHWARLU Vs. STATE OF TELANGANA
|
March 9, 2017 |
SAKRIYA KRISHNA BAI (DIED) PER LR Vs. SYED ISMAIL (DIED)
|
December 14, 2017 |
SAMA ARUNA Vs. STATE OF TELANGANA
|
March 22, 2017 |
SAMA SARAIAH Vs. STATE OF AP, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P.
|
November 25, 2017 |
SAMIULLA KHAN Vs. TSRTC
|
August 1, 2017 |
SAMIULLAH KHAN Vs. THE STATE OF ANDHRA PRADESH
|
April 26, 2017 |
SAMSHUL HASAN, S/O LATE MUNNA KHAN, BUSINESS, 45 YEARS, R/O B Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS CHIEF SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION (LAW & ORDER) DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
|
February 7, 2017 |
SANGARAJU LAXMINARAYANA RAJU Vs. STATE OF ANDHRA PRADESH
|
April 28, 2017 |
SANGEETHA JAIN AND ORS Vs. PRL SECY , REVENUE DEPT , HYD AND ORS
|
April 10, 2017 |
SAPAN SHARMA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
December 13, 2017 |
SARAKARAM SATYANARAYANA Vs. KANDREGULA JAGAN MOHAN VENKATA REDDAM NAIDU
|
July 7, 2017 |
SARASWATHI BAI Vs. CHIEF SECRETARY, GENERAL ADMINISTRATION (LAW & ORDER) DEPT
|
April 24, 2017 |
SARIKONDA SRINIVASA RAJU Vs. K.RAVI PRASAD
|
October 13, 2017 |
SARMA SPORTS AND ORS. Vs. GOVINDARAJU JAYANTH
|
March 31, 2017 |
SARSANI SATYAM REDDY Vs. UNION OF INDIA
|
April 7, 2017 |
SARWARKHANAM AND OTHERS Vs. MACCA MADINA ALLAUDDIN WAKF
|
August 11, 2017 |
SASIKANTH PULIKULLU Vs. STATE OF TELANGANA
|
March 27, 2017 |
SATISH CHANDRA JOSHI Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION
|
April 21, 2017 |
SATROHAN, & ORS Vs. STATE OF U.P
|
November 24, 2017 |
SAVITHRI RADHA KRISHAN Vs. STATE OF A.P.
|
January 17, 2017 |
SEELAM MALLAIAH (DIED) PER LRS. AND OTHERS Vs. P. NARASINGA RAO (DIED) PER LRS. AND OTHERS
|
February 28, 2017 |
SEKHAR KAMMULA Vs. S. SIVA AND OTHERS
|
December 26, 2017 |
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. Y. THIRUPALU
|
August 30, 2017 |
SESHAM RAO NIRANJAN Vs. ANDHRA PRADESH
|
August 30, 2017 |
SHAHAN Vs. STATE OF A.P.
|
June 28, 2017 |
SHAHANA AND ORS. Vs. STATE OF TELANGANA, REP. BY CHIEF SECRETARY, GENERAL ADMINISTRATION, LAW & ORDER, SECRETARIAT, HYDERABAD AND ORS.
|
February 13, 2017 |
SHAIK ABDUL AZEEM AND ORS Vs. STATE OF A P AND ORS
|
January 23, 2017 |
SHAIK ABDUL KALAM AZAD AND ORS Vs. A BABU AND ORS
|
June 2, 2017 |
SHAIK AKRAM Vs. NATIONAL INVESTIGATION AGENCY
|
January 20, 2017 |
SHAIK JANI PASHA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
June 27, 2017 |
SHAIK MAHABOOB Vs. A P STATE ROAD TRANSPORT CORPORATION, MAIN ROAD, NIZAMABAD AND ANOTHER
|
October 5, 2017 |
SHAIK MAHABOOB BI AND ORS Vs. K NAGARAJA RAO AND ORS
|
November 13, 2017 |
SHAIK MAHAMMAD RAFIUDDIN Vs. GUMMALA NARAYANA REDDY
|
March 20, 2017 |
SHAIK MODIN SAB (DIED) Vs. DR. JAFFER HUSSAIN
|
July 28, 2017 |
SHAIK SHAHANAJ Vs. PRL SECY , HOME DEPT AND ORS
|
June 29, 2017 |
SHAIK SHOYAB ALI, S/O SHAIK RAHAMATH ALI, AGED 19 YEARS, OCC: STUDENT, RESIDENT OF H.NO.43/167?1?1, PRAKASH NAGAR, KADAPA TOWN AND DISTRICT Vs. STATE OF TELANGANA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HEALTH, MEDICAL & FAMILY WELFARE (E1), TELANGANA SECRETARIAT, HYDERABAD AND 3 OTHERS
|
March 24, 2017 |
SHAKEELA JAMALI AND ORS Vs. ZAREENA BEGUM AND ORS
|
September 19, 2017 |
SHAMEEM BEGUM Vs. VENNAPUSA CHENNA REDDY AND ANOTHER
|
November 20, 2017 |
SHILPA GRAPHICS Vs. ADDL. COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD
|
October 23, 2017 |
SHIRIDI SAIBABA INTERNATIONAL DISH ANTENNA Vs. COMMISSIONER OF CUSTOMS, CHITTOOR
|
August 22, 2017 |
SHIVA EDU SOCIETY AND ORS Vs. T M REDDY EDN SOCIETY AND ORS
|
April 12, 2017 |
SHRI KERSI H VACHHA AND ANOTHER Vs. STATE OF A.P.
|
December 22, 2017 |
SIDDAREDDY VENKATANAGARAJA REDDY Vs. MIR SHAHAMAT ALI KHAN
|
January 19, 2017 |
SJID QURESHI Vs. M. NARSING RAO
|
July 26, 2017 |
SK. KHADER SAHEB (DIED) Vs. UNION OF INDIA, REP. BY ITS GENERAL MANAGER
|
October 12, 2017 |
SMT B. SUVARNA Vs. THE APSRTC, REP. BY ITS MANAGING DIRECTOR
|
April 13, 2017 |
SMT M. ANASUYA Vs. THE STATE OF TELANGANA
|
August 4, 2017 |
SMT P.NARASAMMA Vs. THE GOVERNMENT OF A.P.
|
November 7, 2017 |
SMT RADHI RANEY Vs. NANKI FEROZE
|
November 10, 2017 |
SMT. A. ADILAKSHMI Vs. THE STATE OF ANDHRA PRADESH
|
June 19, 2017 |
SMT. B.CHANDRAVATHI Vs. ESTATE OFFICER
|
November 14, 2017 |
SMT. D. NIRMALA Vs. SMT. S. PADMAVATI AND OTHERS
|
December 29, 2017 |
SMT. G. KANTHIMATHI Vs. GOVERNMENT OF A.P.
|
July 4, 2017 |
SMT. GADDAMEEDI SRILATHA Vs. THOTA SIVA KUMAR
|
July 14, 2017 |
SMT. GANGONE VIJAYALAXMI Vs. MR. D. MADAN KUMAR AND ANOTHER
|
April 7, 2017 |
SMT. GHOUSIA BEGUM AND OTHERS Vs. STATE OF TELANGANA, REP. BY ITS PRL. SECRETARY TO GOVERNMENT, MINES AND GEOLOGY DEPARTMENT AND OTHERS
|
March 10, 2017 |
SMT. GOLLU SATYAVATHI Vs. SRI KILAPARTHI APPARAO
|
November 17, 2017 |
SMT. K. BALAMANI @ BALAMMA AND OTHERS Vs. THE COMMISSIONER OF B.C. WELFARE, HYDERABAD AND OTHERS
|
February 27, 2017 |
SMT. K. HYMAVATHI Vs. SRI DATTATREYA SARMA
|
July 4, 2017 |
SMT. KALIDINDI VENKATA RAJESWARI Vs. STATE OF ANDHRA PRADESH
|
August 22, 2017 |
SMT. KARRI SARITHA DEVI, EAST GODAVARI DISTRICT Vs. GARAPATI SRIMANARAYANA, EAST GODAVARI DISTRICT AND ANOTHER
|
January 3, 2017 |
SMT. M. SANTHA W/O. MOHAN Vs. THE STATE OF TELANGANA
|
November 7, 2017 |
SMT. MAHABUNNISA BEGUM Vs. STATE OF TELANGANA
|
October 25, 2017 |
SMT. MERUGU KOUSALYA Vs. THADAKAMALLA HIMABINDUN
|
September 19, 2017 |
SMT. R. SEETHAMMA Vs. M. THIMMA REDDY, S/O. LATE M. SATYANARAYANA REDDY OCC
|
April 27, 2017 |
SMT. SUJATHA CHERUKU AND ANOTHER Vs. THE STATE OF TELANGANA
|
November 30, 2017 |
SMT. SYAMALA RAJA KUMARI AND OTHERS Vs. ALLA SEETHARAVAMMA AND ANOTHER
|
January 2, 2017 |
SMT. UPPADA SARVANI Vs. INCOME TAX OFFICER, (TELANGANA AND ANDHRA PRADESH)(DB)
|
April 6, 2017 |
SMT. VATUMALLI LAXMI PRASANNA Vs. STATE OF TELANGANA
|
September 21, 2017 |
SMT.B.YOGESWARAMMA Vs. THE COLLECTOR
|
June 2, 2017 |
SMT.GATTAM KASTURI BAI Vs. STATE OF ANDHRA PRADESH
|
October 24, 2017 |
SMT.P.VEDA KUMARI AND OTHERS Vs. THE SUB-REGISTRAR, BANJARA HILLS,HYDERABAD,AND OTHERS
|
August 18, 2017 |
SMT.SUSHEELA Vs. SMT. CHINTHAPALLI SAROJINI
|
October 24, 2017 |
SOCIETY OF TRUSTEES OF INDIGENOUS CHURCHES Vs. INDIGENOUS CHURCHES IN INDIA TRUST AND ORS
|
February 20, 2017 |
SODA JOGAIAH Vs. STATE OF A.P.
|
November 3, 2017 |
SOGRA BEGUM Vs. GHOUSIA BEGUM
|
July 26, 2017 |
SOMA RAMCHANDRAM Vs. SOMA ANITHA
|
June 22, 2017 |
SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD. Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES
|
December 5, 2017 |
SPECIAL ASHOKA BEEDI WORKS Vs. GOODS & SERVICE TAX OFFICER
|
November 17, 2017 |
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S ANANDABABU S/O S APPA RAO AND OTHERS
|
June 15, 2017 |
SPECIAL DEPUTY COLLECTOR, RAJAMPET Vs. N N SUBBARAYUDU AND ORS
|
February 23, 2017 |
SPECIAL TAHSILDAR, L A , UNIT-IV, JANGAREDDIGUDEM, WEST GODAVARI DISTRICT Vs. KATRAGADDA ISSACK (DIED PER L RS) AND OTHERS
|
June 15, 2017 |
SRI BHANU PRASAD ALLURI Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY
|
November 13, 2017 |
SRI HARIJANA AVASARALA MASTHANAIAH Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR
|
February 20, 2017 |
SRI JAGANMATHA INDUSTRIES Vs. STATE OF A P AND 2 OTHERS
|
April 18, 2017 |
SRI K. BALAJI Vs. ASST. COMMISSIONER
|
September 21, 2017 |
SRI KALE MARIYANNA Vs. STATE OF ANDHRA PRADESH
|
January 25, 2017 |
SRI KRISHNA CHAITANYA ICE FACTORY Vs. ANDHRA PRADSH STATE FINANCIAL CORPORATION
|
June 27, 2017 |
SRI KRISHNA NURSING HOME Vs. STATE OF TELANGANA
|
September 21, 2017 |
SRI RAJMAL RAJA VIJAYA KRISHNA GUNDARAO Vs. THE LAND ACQUISITION OFFICER
|
April 19, 2017 |
SRI V.V.R.K. SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
April 7, 2017 |
SRI. E. RAHUL CHOWDARY Vs. TELANGANA STATE COUNSEL FOR TECHNICAL EDUCATION
|
July 27, 2017 |
SRI.K.RAJA GOPAL REDDY Vs. K.SREENIVASA REDDY AND FOUR OTHERS
|
October 30, 2017 |
SRIMAN SAI SECURITIES INVESTMENT FINANCE LIMITED, JAGTIAL Vs. DEPUTY COMMISSIONER OF INCOME TAX,KARIMNAGAR
|
December 20, 2017 |
SRINIVAS @ PAP. Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD & TWO OTHERS
|
January 23, 2017 |
SRIRAM CHANDRA SEKHAR @ CHINTU Vs. STATE OF ANDHRA PRADESH
|
July 5, 2017 |
SRIRAM CHANDRA SEKHAR @ CHINTU Vs. STATE OF ANDHRA PRADESH
|
July 3, 2017 |
SS CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 30, 2017 |
SSPDL LTD Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY AND ORS
|
September 22, 2017 |
STATE Vs. KORRA RAMCHANDER
|
October 10, 2017 |
STATE BANK OF INDIA Vs. A.P. STATE COMMISSION
|
September 22, 2017 |
STATE OF A P Vs. K MADHU PHANI, S/O RAMAMOHANA RAO AND ANOTHER
|
July 31, 2017 |
STATE OF A P Vs. P USHAN RANI AND ORS
|
December 18, 2017 |
STATE OF A P AND ORS Vs. K SRINIVASULU NAIDU
|
December 26, 2017 |
STATE OF A.P. Vs. SIVALA CHANDRA REDDY
|
June 1, 2017 |
STATE OF ANDHRA PRADESH Vs. D.RAJAKULLAYAPPAAND
|
December 5, 2017 |
STATE OF ANDHRA PRADESH Vs. THE ESTATE ABOLITION TRIBUNAL,CHITTOOR
|
July 17, 2017 |
STATE OF ANDHRA PRADESH Vs. V. PRASANNA RANI
|
July 6, 2017 |
STATE OF ANDHRA PRADESH Vs. BHAVANI ENTERPRISES
|
November 9, 2017 |
STATE OF ANDHRA PRADESH, REP. Vs. MUMMANENI VENKATARAMUDU
|
December 29, 2017 |
STATE OF TELANGANA Vs. M.R. JYOTHI LAKSHMI
|
August 29, 2017 |
STATE OF TELANGANA REP BY PUBLIC PROSECUTOR Vs. SYED DASTHAGIR
|
February 22, 2017 |
STATE OF TELANGANA THROUGH ITS CHIEF SECRETARY, KHAIRATABAD Vs. MD. HAYATH UDDIN AND OTHERS
|
November 8, 2017 |
STATE OF TELANGANA, REP BY ITS OTHERS Vs. KRK REDDY EDUCATIONAL SOCIETY AND OTHERS
|
January 6, 2017 |
STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. G KARUNA SREE AND OTHERS
|
November 7, 2017 |
STATE THROUGH LAND ACQUISITION OFFICER Vs. NETIKUNTA BHUMAIAH S/O ASHALU AND OTHERS
|
June 15, 2017 |
SULOCHANA Vs. M. RAMACHARI
|
March 9, 2017 |
SUN OUTSOURCING SOLUTIONS PVT. LIMITED Vs. THE COMMISSIONER OF INCOME TAX (APPEAL
|
December 27, 2017 |
SUNKOJ BHASKAR Vs. THE STATE OF TELANGANA
|
June 2, 2017 |
SUPER BUILD INDIA PVT LTD AND ORS Vs. RESERVE BANK OF INDIA, HYDERABAD AND ORS
|
July 19, 2017 |
SUPERINTENDENT ENGINEER, IRRIGATION CIRCLE, ELURU Vs. P. RAMAIAH
|
August 30, 2017 |
SURAPAREDDY DHANA LAKSHMI NARASAYAMMA Vs. PANTHAM TULASIRATNAM AND YERRAMSETTI CHANDRAVATHI
|
November 22, 2017 |
SURESH ANANDARAO PAWAR Vs. STATE OF A.P.
|
August 17, 2017 |
SURESH BABU Vs. STATE, REPRESENTED BY SHO, KAVALI RURAL P S , REP BY PUBLIC PROSECUTOR AND ANOTHER
|
December 20, 2017 |
SURYADEVARA AMIT NAGENDRA Vs. S. RAMACHANDRA RAO REP. BY GPA HOLDER S. HEMALATHA AND OTHERS
|
December 13, 2017 |
SUSHEE HITECH PROJECTS (P) LTD Vs. COMMERCIAL TAX OFFICER
|
April 27, 2017 |
SYAM DONDIYA Vs. STATE OF A.P., THROUGH INSPECTOR OF POLICE, SOMPETA P.S., SRIKAKULAM DISTRICT, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF TELANGANA AND ANDHRA PRADESH
|
January 20, 2017 |
SYED AHMED PASHA Vs. GARLAPATI JAIHINDER REDDY
|
November 1, 2017 |
SYED IRSHAD HUSSAIN Vs. STATE OF A P
|
April 20, 2017 |
SYED KAMRUDDIN Vs. THE STATE OF A.P.
|
September 4, 2017 |
SYED ROUNAQ ALI KHAN Vs. STATE OF TELANGANA
|
June 6, 2017 |
SYED WAJIDULLAH HUSSAINI Vs. YOUSUF BEGUM
|
July 14, 2017 |
SYED ZAINULABEDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 27, 2017 |
SYNDICATE BANK Vs. T SUBBARAO AND ORS
|
April 13, 2017 |
T MURALI KRISHNA Vs. POONAM MALAKONDAIAH AND ORS
|
February 10, 2017 |
T PURUSHOTHAM RAO AND ORS Vs. PRL SECY , REV DEPT , HYD AND ORS
|
April 28, 2017 |
T R K RAO Vs. RAILWAY BOARD, NEW DELHI AND ORS
|
February 1, 2017 |
T VENKATA GOVARDHANA MANI Vs. KOLLURU RAMACHANDRA SEKHAR
|
December 22, 2017 |
T YOGEESHWARA REDDY & OTHERS Vs. DISTRICT EDUCATIONAL OFFICER, ANANTAPUR, ANANTAPUR DISTRICT & OTHERS
|
October 3, 2017 |
T. MURALIDHAR RAO AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE (UC II), HYDERABAD REP. BY ITS SECRETARY AND ANOTHER
|
February 23, 2017 |
T. PURUSHOTTAMARAO Vs. M/S. P. ESTATES PVT. LTD.
|
February 17, 2017 |
T. RAMESH AND OTHERS Vs. LAXMAMMA AND OTHERS
|
June 20, 2017 |
T. RANJEETH SINGH S/O HEERALAL ADMN OFFICER, S S GOVERNMENT POLYTECHNIC, ZAHEERABAD, SANGAREDDY DISTRICT Vs. STATE OF TELANGANA REP BY ITS ADDITIONAL CHIEF SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT , HYDERABAD AND OTHERS
|
March 8, 2017 |
T. VARAPRASADA RAO Vs. BR., MGR. APGVB
|
November 1, 2017 |
T.GANAPATHI Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
September 1, 2017 |
T.K. MAAZ, CHITTOOR DISTRICT Vs. PRL. SECRETARY, REVENUE DEPT., HYD AND 4 OTHERS
|
February 28, 2017 |
T.RAJALINGAM@SAMBAM Vs. THE STATE OF TELANGANA AND ANOTHER
|
January 19, 2017 |
T.SESHU Vs. P.BHARATHI DEVI @ ANDHRA BHARATHI
|
December 8, 2017 |
TALARI MARTHAMMA AND ORS Vs. KAMA JEEVARATHNAM AND ORS
|
March 22, 2017 |
TALARI VENKATAIAH(DIED) AND OTHERS Vs. BOWRAMPREET PLOT OWNER WELFARE ASSOCIATION, HYDERABAD AND OTHERS
|
February 23, 2017 |
TATA KESAVA RAO Vs. SHAIK HASAN AHMAD
|
November 7, 2017 |
TATA SESHAIAH Vs. MARUBOYINA SANKARAMMA AND TWO OTHERS
|
December 22, 2017 |
TEKULA SAMHITHA REDDY Vs. UNION OF INDIA
|
July 13, 2017 |
TELANGANA STATE POLLUTION CONTROL BOARD Vs. COMMISSIONER OF INCOME
|
November 27, 2017 |
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. P.LAXMAIAH
|
August 10, 2017 |
THANDA VENKATESHWARLU Vs. PRL. SECY., TRIBAL WELFARE DEPT.
|
August 30, 2017 |
THATISETTY KUSUMA KUMARI AND OTHERS Vs. SUB-REGISTRAR, ANANDAPURAM VISAKHAPATNAM DISTRICT AND 3 OTHERS
|
December 22, 2017 |
THE ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LTD., HYDERABAD Vs. STATE BANK OF INDIA
|
April 12, 2017 |
THE ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. CH. SREENIVASA RAO, S/O. VEERASANKARA RAO
|
December 11, 2017 |
THE COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE & PLANNING DEPARTMENT Vs. G.MURALI KRISHNA, SENIOR ASSISTANT
|
September 7, 2017 |
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX TIRUPATI Vs. SHREE RADHA KRISHNA ALLOYS PVT. LTD.
|
October 30, 2017 |
THE COMMISSIONER OF CUSTOMS Vs. M/S JAI BALAJI INDUSTRIES
|
November 16, 2017 |
THE COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, PORT AREA, VISAKHAPATNAM, ANDHRA PRADESH Vs. GAYATRI TIMBERS PRIVATE LIMITED
|
October 12, 2017 |
THE COMMISSIONER OF INCOME TAX (TDS), HYDERABAD Vs. M/S. VODAFONE MOBILE SERVICES LTD., HYDERABAD
|
September 18, 2017 |
THE COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. M/S. V. DHANA REDDY & CO. VISAKHAPATNAM
|
December 22, 2017 |
THE DEPOT MANAGER, APSRTC, BUS DEPOT Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT, WARANGAL AND
|
January 5, 2017 |
THE DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION), HYDERABAD Vs. M/S. VANENBERG FACILITIES BV
|
June 16, 2017 |
THE DISTRICT COLLECTOR (BCW), WEST GODAVARI DISTRICT Vs. SMT K.V. RAMANA
|
October 24, 2017 |
THE FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. PALTYA KOTYA
|
March 21, 2017 |
THE GOVERNMENT OF ANDHRA PRADESH Vs. POTLURI SRINIVAS
|
February 13, 2017 |
THE KERALA STATE CIVIL SUPPLIES CORPORATION Vs. DHANALAKSHMI TRADERS
|
August 10, 2017 |
THE MEDAK DIOCESE OF CHURCH OF SOUTH INDIA TRUST ASSOCAITION Vs. THE UNION OF INDIA
|
November 16, 2017 |
THE NATIONAL INSURANCE COMPANY LTD., VISAKHAPATNAM Vs. NIMMA SITA LAKSHMI AND OTHERS
|
March 24, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DATLA VARMA
|
July 14, 2017 |
THE NEW INDIA ASSURANCE COMPANY LTD.REP. BY ITS DIVISIONAL MANAGER, D.O.,1, ALKARIM TRADE CENTRE, M.G.ROAD, RANIGUNJ, SECUNDERABAD Vs. P. YASHODA AND OTHERS
|
February 7, 2017 |
THE PADAMARA VIPPARRU (WEST VIPPARRU),W.G. DIST., A.P. Vs. THE STATE OF A.P.
|
July 3, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SRI BHARATHI WAREHOUSING CORPORATION
|
January 30, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INSTITUTE FOR DEVELOPMENT AND RESEARCH IN BANKING TECHNOLOGY
|
October 9, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. M/S.INDUS BUSINESS SYSTEM LTD.
|
November 8, 2017 |
THE REVENUE DIVISIONAL OFFICER Vs. ISMAIL BHAI
|
November 24, 2017 |
THE STATE LEVEL POLICE RECRUITMENT BOARD STATE OF ANDHRA PRADESH AND OTHERS Vs. P.VINAY
|
November 10, 2017 |
THE STATE OF ANDHRA PRADESH Vs. DARSI PHEBE SARAH
|
October 10, 2017 |
THE STATE OF ANDHRA PRADESH Vs. M/S.SRI BHAVANI ENTERPRISES
|
November 9, 2017 |
THE STATE OF TELANGANA Vs. S.DADA SAHEB
|
October 24, 2017 |
THE UNION OF INDIA Vs. A.VENKATA RAO
|
November 13, 2017 |
THE UNION OF INDIA, REP. BY ITS Vs. LAKSHMI SURI W/O.
|
November 13, 2017 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. GURRALA LAXMI VARAPRASAD AND ANOTHER
|
September 8, 2017 |
THE VAVVERU CO-OPERATIVE RURAL BANK LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX, (TELANGANA AND ANDHRA PRADESH)(DB)
|
March 15, 2017 |
THE ZONAL SECRETARY, SECUNDERABAD AND ANOTHER Vs. K.MALLIKARJUNA RAO AND 52 OTHERS
|
January 20, 2017 |
THIMMAREDDY LEELAVATHAMMA Vs. RAKA IMPEX PRIVATE LIMITED AN ANOTHER
|
April 7, 2017 |
THIMMAREDDY LEELAVATHAMMA Vs. M/S. RAKA IMPEX PRIVATE LIMITED
|
April 21, 2017 |
THIPPARAM CHINNA RAMULU Vs. THE STATE OF ANDHRA PRADESH
|
December 30, 2017 |
THOMAS JHON Vs. PRL. SECY., HOME DEPT.
|
August 1, 2017 |
THOTA GURUNATH REDDY Vs. CONTINENTAL HOSPITALS PRIVATE LIMITED
|
December 22, 2017 |
THOTA MUTHYALU AND OTHERS Vs. SINGARENI COLLERIES CO. LTD., RAMAGUNDAM, KARIMNAGAR DISTRICT
|
January 4, 2017 |
THUMMA UMA RANI AND OTHERS Vs. STATE, REP BY PUBLIC PROSECUTOR HIGH COURT OF A P AND ANOTHER
|
October 5, 2017 |
TIKKAVARAPU SUBBA RAMI REDDY Vs. STATE OF TELANGANA
|
November 14, 2017 |
TIRUPATHI CHINA VENKATESWARLU Vs. P. NAGESWARA RAO AND ANOTHER
|
March 13, 2017 |
TMS PRAKASH Vs. THE STATE OF ANDHRA PRADESH
|
March 15, 2017 |
TRIPURANENE KRISHNA PRASAD AND ANOTHER Vs. STATE OF A P AND ANOTHER
|
October 27, 2017 |
TTD DEVASTHANAM Vs. N. RAVINDRA REDDY
|
July 21, 2017 |
U V S R PRASAD AND OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT
|
September 19, 2017 |
UDAYAGIRI SUBBARAYUDU @ VENKATAIAH @ AKKULAIAH Vs. STATE OF A P
|
December 23, 2017 |
UMMABOINA SUVERNAMMA Vs. THE STATE OF ANDHRA PRADESH
|
July 17, 2017 |
UNION OF INDIA Vs. SUNIL
|
October 10, 2017 |
UNION OF INDIA Vs. SRI R. CHAKRAPANI
|
October 5, 2017 |
UNION OF INDIA Vs. K. RAVINDER REDDY AND OTHERS
|
October 20, 2017 |
UNION OF INDIA Vs. CH. PRAKASHA RAO
|
July 11, 2017 |
UNION OF INDIA Vs. M BHASKAR CHETTY, S/O M VEERASWAMY CHETTY
|
August 16, 2017 |
UNION OF INDIA, REPRESENTED BY ITS SECRETARY, TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI AND 3 OTHERS Vs. POLIMETLA MARY SAROJINI AND ANOTHER
|
January 31, 2017 |
UNION OF INDIA, REPRESENTED BY PRINCIPAL ACCOUNTANT GENERAL AND 2 OTHER Vs. A VENKATA RAO AND ANOTHER; K V RAMANA MURTHY; A V PRASADA RAO; B SURYA RAO; B KRISHNA MURTHY; V PREMA; D V VENKAT RAO; A S Y SARMA; Y C MASTAN RAO
|
November 13, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. G. INDURU
|
July 27, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. O. NARAYANAMMA
|
January 3, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.K.IMAM AND ANOTHER
|
December 11, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. JAGANNATH
|
January 19, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED. Vs. KONDA REDDY KANTHAMMA
|
June 16, 2017 |
UPPALA NARESH AND ORS Vs. STATE OF T S AND ORS
|
February 1, 2017 |
UPPU HYMAVATHI MAHILA SANGAM Vs. SRI VIDYANIKETAN PUBLIC SCHOOL
|
December 22, 2017 |
UPPU YANAIAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
July 12, 2017 |
USHA BAWGIKAR AND ANOTHER Vs. GOPAL RAO BAWGIKAR AND OTHERS
|
November 27, 2017 |
V DASHARADA AND ORS Vs. V RAMBABU
|
December 15, 2017 |
V RAJESWARI AND ORS Vs. S B I TIRUPATHI AND ORS
|
August 4, 2017 |
V SHANTHA Vs. PRL SECY , HOME DEPT , HYDERABAD AND ORS
|
April 10, 2017 |
V VASANTHA BALA Vs. SPECIAL COMMISSIONER OF WOMEN DEVELOPMENT & CHILD WELFARE, STATE OF ANDHRA PRADESH
|
October 6, 2017 |
V. JAGADEESHWAR Vs. STATE OF TELANGANA
|
November 1, 2017 |
V. LAXMI PRASANNA Vs. PRINCIPAL SECRETARY
|
November 15, 2017 |
V. MALLAIAH Vs. STATE OF A.P.
|
September 6, 2017 |
V. NAVEEN GOUD Vs. STATE OF TELANAGANA
|
February 8, 2017 |
V. PAVANAMANJARI Vs. V. MANOJ KUMAR
|
March 14, 2017 |
V. PREMSAGAR RAO Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 5, 2017 |
V. PUNNAMMA AND 7 OTHERS Vs. V. SRI DEVI, VIJAYAWADA
|
July 28, 2017 |
V. SHANTHA Vs. STATE OF TELANGANA
|
April 10, 2017 |
V. SWAROOPA RANI AND OTHERS Vs. THE STATE ARCHAEOLOGICAL MUSEUMS DEPARTMENT
|
March 7, 2017 |
V. VEERASWAMY Vs. STATE OF ANDHRA PRADESH
|
July 10, 2017 |
V.B. HOME CARE INDUSTRIES Vs. KISAN BABU INDUSTRIES
|
November 13, 2017 |
V.NARASIMHA ALUGADDA NARSIMHA JAHANGIRI Vs. STATE OF ANDHRA PRADESH
|
March 24, 2017 |
V.S.R. KRISHNA Vs. A.P.S.R.T.
|
February 22, 2017 |
VADDE ANJANAPPA Vs. STATE OF ANDHRA PRADESH
|
October 27, 2017 |
VANJARI PRAVEEN KUMAR Vs. VANJARI LAKSHMI BHAVANI
|
June 16, 2017 |
VARIETY IRON MART & INDUSTRIALS Vs. COMMERCIAL TAX OFFICER AND 2 OTHERS
|
April 24, 2017 |
VARUN TECH INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
November 1, 2017 |
VASANTI MARINE FOODS, GUNTUR DISTRICT Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
|
June 21, 2017 |
VEERABOMMA LAXMAMMA Vs. VEERABOMMA CHANDRASEKHAR
|
September 8, 2017 |
VEGI JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 2, 2017 |
VELUGUBANTI HARI BABU Vs. PARVATHINI NARASIMHA RAO AND ANOTHER
|
December 15, 2017 |
VEMULURI SRINIVASU Vs. STATE OF TELANGANA
|
October 3, 2017 |
VEMURI RADHAKRISHNA Vs. PATHURI PRASAD AND ANOTHER
|
October 12, 2017 |
VENKATAIAH AND OTHERS Vs. LAKSHMIDEVAMMA AND OTHERS
|
October 24, 2017 |
VENKATESH Vs. THE PRINCIPAL SECRETARY, GOVT. OF A.P., REVENUE (ENDOWMENT) DEPARTMENT, SECRETARIAT BUILDING, HYDERABAD AND OTHERS
|
February 8, 2017 |
VENKATESWARA FOOD PRODUCTS Vs. M/S. KARUR VYSYA BANK
|
August 30, 2017 |
VENKATESWARA SEEDS & PESTICIDES Vs. STATE OF A.P.
|
October 11, 2017 |
VENKATESWERLLU KESAMSETTY Vs. A. RAVI BABU
|
January 24, 2017 |
VENNAM BABU RAMA MURTHY Vs. VADALASETTI VENKATESWARULU AND OTHERS
|
January 20, 2017 |
VIJAI ELECTRICALS LIMITED Vs. ASSISTANT COMMISSIONER (CT) LTU AND 2 OTHERS
|
April 18, 2017 |
VIJAYA CASTING WORKS Vs. UNION OF INDIA
|
February 2, 2017 |
VINOD GUPTA Vs. FATIMA MIRAZ SULTANA
|
July 7, 2017 |
VINS BIO-PRODUCT PVT. LTD. Vs. MASTANA CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
December 5, 2017 |
VISAKHAPATNAM CONTRAST LABOUR UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 21, 2017 |
VISHNU CEMENTS LTD. NALGONDA DISTRICT Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD., HYDERABAD
|
February 14, 2017 |
Y KRISHNAVARDHAN REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND ORS
|
December 26, 2017 |
Y. SURYANARAYANA REDDY Vs. SENIOR INTELLIGENCE OFFICER, NDPS
|
June 12, 2017 |
Y. VENKATARAMANA REDDY Vs. SMT. D. JAYAMMA
|
September 4, 2017 |
Y. YADAIAH Vs. APSRTC
|
April 3, 2017 |
Y. YOGI REDDY Vs. STATE OF A.P., SCY, C.S. GUNTUR DISTRICT AND 3 OTHERS
|
February 9, 2017 |
YALLAPI RAJAMMA, @ SAROJANAMMA, Vs. PADITHAM NARAYANA RAO
|
November 16, 2017 |
YARRAMADHA ASHOK Vs. GADE RAM REDDY AND ANOTHER
|
August 11, 2017 |
YEDAMA LAXMA REDDY Vs. PANASA BUCHAIAH
|
October 5, 2017 |
YELISETTY SAHADEVA, CHITTOOR DIST Vs. MADHAVILATHA, CHITTOOR DIST AND OTHERS
|
September 11, 2017 |
YELUGUBANTI HARI BABU Vs. STATE OF ANDHRA PRADESH
|
December 4, 2017 |
YERRA SESHAGIRI RAO Vs. DUNNA RENUKADEVI
|
November 3, 2017 |
YESHWANTH VANGAPANDU S/O SIMHACHALAM Vs. STATE OF ANDHRA PRADESH
|
August 2, 2017 |
ZEE LEARN LTD Vs. J.NAVEEN KUMAR
|
August 7, 2017 |