A ARUNA Vs. K PARAMESWARA RAO
|
February 18, 1998 |
A B SRINIVASAN Vs. STATE OF ANDHRA PRADESH
|
January 23, 1998 |
A G SATYANARAYANA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 9, 1998 |
A J PETER Vs. CONSERVATOR OF FORESTS ANANTHAPUR
|
August 6, 1998 |
A KODANDAM Vs. PRINCIPAL KAMALA NEHRU POLYTECHNIC FOR WOMEN HYD
|
July 15, 1998 |
A MONM Vs. GOPINATH
|
December 22, 1998 |
A NARAYANA RAO Vs. ASST SECRETARY REGIONAL TRANSPORT AUTHORITY SECUNDERABAD
|
December 24, 1998 |
A P OIL MILLERS ASSOCIATION Vs. COMMISSIONER OF CIVIL SUPPLIES
|
September 10, 1998 |
A P PAPER MILLS LIMITED SECUNDERABAD Vs. 1ST ADDITIONAL DISTRICT MUNSIF RAJAHMUNDRY
|
November 11, 1998 |
A P POWER DIPLOMA ENGINEERS ASSOCIATION Vs. A P S E B VIDYUT SOUDHA HYD
|
November 27, 1998 |
A P PUBLIC HEALTH AND MEDICAL EMPLOYEES UNION Vs. DIRECTOR OF HEALTH GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
September 15, 1998 |
A P SCHEDULED CASTES WELFARE ASSOCIATION Vs. GOVT OF ANDHRA PRADESH
|
July 24, 1998 |
A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1998 |
A PESHETTY Vs. STATE OF ANDHRA PRADESH
|
August 4, 1998 |
A PRAMILA Vs. G V RATHAIAH
|
August 18, 1998 |
A RAFGHUNANDAN Vs. ASSISTANT SECRETARY GUDI MALKAPUR HYDERABAD
|
October 8, 1998 |
A RAGHUNATHA RAO Vs. GOVT OF ANDHRA PRADESH
|
November 20, 1998 |
A RAJESWAR Vs. MANANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 1, 1998 |
A RAMA RAO Vs. DEPUTY GENERAL MANAGER
|
September 1, 1998 |
A RAMASWAMY DIED Vs. K RAMA MURTHY DIED
|
December 31, 1998 |
A RUKMINI Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL
|
February 18, 1998 |
A SANYASI Vs. STATE
|
December 2, 1998 |
A SANYASI RAJU Vs. STATE OF A P
|
November 30, 1998 |
A SARVAGNA CHOWDARY Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE BANK STREET HYDERABADS
|
September 10, 1998 |
A SATYANARAYANA RAJU Vs. AKIVEEDU GRAM PANCHAYAT AKIVEEDU MANDAL W GODAVARI DIST
|
March 4, 1998 |
A SHIVALINGAM Vs. A C NARASAMMA
|
January 21, 1998 |
A T M RANGARAMANUJAM Vs. STATE OF ANDHRA PRADESH
|
January 21, 1998 |
A V R K PARAMA HAMSA Vs. DIRECTOR PERSONNEL N T P C LIMITED NEW DELHI
|
August 6, 1998 |
A VASUDEVAIAH Vs. EXECUTIVE OFFICER TTD TIRUPATHI
|
December 18, 1998 |
ABBAYOLLA M SUBBA REDDY Vs. PADMAMMA
|
July 27, 1998 |
ABC INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH
|
August 5, 1998 |
ABDUL KHUDDUS Vs. STATE OF ANDHRA PRADESH
|
October 13, 1998 |
ABDUL RASHEED Vs. ABDUL HAKEEM
|
October 12, 1998 |
ABDUL RAZACK Vs. UNION OF INDIA
|
December 16, 1998 |
ABDUL WAHAB Vs. SECRETARY A P WAKF BOARD
|
October 16, 1998 |
ABDUL WAJEED Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REGIONAL MANAGER KARIMNAGAR
|
November 3, 1998 |
ADAGARI ARUNA Vs. KAMMAMPATI alias KHAMBHAMPATI PARAMESWARA RAO
|
February 18, 1998 |
ADDALA NAGESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
|
August 13, 1998 |
ADDEPALLI HANUMANTHARAO Vs. DEVARAPALLI NARAYANAMMA
|
December 1, 1998 |
ADE BHASKARA RAO Vs. STATE
|
July 22, 1998 |
ADUSUMILLI VENKATESHWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 7, 1998 |
ADVOCATE GENERAL HIGH COURT BUILDINGS HYDERABAD Vs. SRINIVASA RAO KUMBHARI
|
August 4, 1998 |
AERO WINGS Vs. VIF AIRWAYS LIMITED
|
December 14, 1998 |
AFZAL BEGUM Vs. AHMED ALI KHAN
|
March 12, 1998 |
AGRICULTURAL MARKET COMMITTEE ANANTAPUR Vs. COMMISSIONER ANANTAPUR MUNICIPALITY ANANTAPUR
|
March 24, 1998 |
AIR OFFICER COMMANDING IN CHIEF Vs. CPL BALIYA SP
|
September 14, 1998 |
AITIPAMULA SHIVALINGAM Vs. AITIPAMULA CHINNA NARSAMMA
|
January 21, 1998 |
AJEYA BHARAT PARTY Vs. UNION OF INDIA
|
June 29, 1998 |
ALAPATI JALAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
August 27, 1998 |
ALHARI NARAYANA SWAMY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT TILAK ROAD HYDERABAD
|
June 24, 1998 |
ALHARI NARAYANA SWAMY Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDERABAD
|
July 1, 1998 |
AMAR TRADERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
February 5, 1998 |
AMARASWAMY VENKATASWAMY Vs. SUB REGISTRAR REGISTRATION and STAMPS BADVEL CUDDAPAH DISTRICT
|
June 29, 1998 |
AMATI HYMAVATHI Vs. NISSANKARARAO SRIKRISHNAMURTHY
|
January 21, 1998 |
ANANTAPUR DISTRICT GOVT EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL COOPERATIVE OFFICER ANANTAPUR
|
April 27, 1998 |
ANANTASAYANAM P G Vs. M SATHIRAJU
|
February 27, 1998 |
ANDHRA BANK INKOLLU Vs. CHITTABATHUNI SREE RAMULU
|
March 26, 1998 |
ANDHRA CEMENTS CO LTD Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
|
April 3, 1998 |
ANDHRA NATIONAL TEXTILE WORKERS UNION Vs. COMMISSIONER OF LABOUR
|
March 16, 1998 |
ANDHRA PRADESH BANKERS AND PAWN BROKERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
November 27, 1998 |
ANDHRA PRADESH COMPUTER STATIONERY MANUFACTURERS ASSOCIATION Vs. STATE OF A P
|
March 12, 1998 |
ANDHRA PRADESH OIL MILLERS ASSOCIATION LIMITED KISHEN GUNJ Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER AFFAIRS HYDERABAD
|
September 10, 1998 |
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LTD Vs. KURUMARDHALI RAGHURAMAM
|
July 1, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REDDY and COMPANY
|
March 24, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P T RAO
|
February 10, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P VENKATA REDDY
|
August 12, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA GUNTUR
|
December 24, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. S RAJASEKHARAM
|
August 21, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
|
February 26, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD Vs. AKKEWSARA RAO
|
February 10, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. LABOUR COURT I A P HYD
|
January 1, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C PENTAIAH
|
February 27, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C V REDDI
|
March 16, 1998 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. P VENKAT REDDY
|
August 11, 1998 |
ANDHRA PRADESH STATE WAREHOUSING CORPORATION Vs. R NAGARAJU
|
June 24, 1998 |
ANDHRA PRADESH TOBACCO GROWERS CO OPERATIVE LTD Vs. ANJANEYA TOBACCO CO
|
July 9, 1998 |
ANDHRA REFRIGERATION CO Vs. STATE OF ANDHRA PRADESH
|
March 11, 1998 |
ANDHRA UNIVERSITY PARIRAKSHANA JOINT ACTION COMMITTEE WALTAIR Vs. GOVT OF ANDHRA PRADESH
|
December 31, 1998 |
ANIL KUMAR Vs. TURAKA KONDALA RAO
|
July 13, 1998 |
ANISETTY KRISHNA RAO Vs. RADHAKRISHNA VASUKU KSHETRAM NARASARAOPET
|
October 6, 1998 |
ANNAPU REDDY RAMA RAO Vs. GRAM PANCHAYAT AVANIGADDA KRISHNA DIST
|
March 27, 1998 |
ANNAPURNA INDUSTRIES RICE MILL Vs. SUPERINTENDING ENGINEER APSEB HYD
|
October 8, 1998 |
ANURAG FARMS PRIVATE LIMITED HYDERABAD Vs. UNION OF INDIA SECRETARY LAW DEPARTMENT PARLIAMENT HOUSE NEW DELHI
|
November 25, 1998 |
APCO TECHNICAL EMPLOYEES UNION SECUNDERABAD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSHWCS LTD
|
June 11, 1998 |
ARIF ABDUL GHANI Vs. SHAIK CHAND
|
April 9, 1998 |
ASST COMMISSIONER OF PROHIBITION AND EXCISE RAGAREDDY DIST Vs. K VIDYA SAGAR
|
October 28, 1998 |
ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE REGULATION ACT MADRAS Vs. M A WAJID HYDERABAD
|
June 19, 1998 |
AUROBINDO PHARMA LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 4, 1998 |
AUTHORISED OFFICER LAND REFORMS MEDAK Vs. V SURYANARAYANA RAJU
|
July 2, 1998 |
AVISA VIJAYA BABU Vs. PADELLA VENKATA SUBBA REDDY
|
March 4, 1998 |
B ANAND MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 1, 1998 |
B ARUNA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
|
October 20, 1998 |
B ARUNKUMAR TRADING PRIVATE LIMITED MUMBAI Vs. COMMERCIAL TAX OFFICER KURUPAM MARKET ROAD VISAKHAPATNAM
|
November 13, 1998 |
B BALAKRISHNA RAO Vs. H M T LIMITED BANGALORE
|
November 17, 1998 |
B H NAGARATHANA Vs. KANATAKA STATE ROAD TRANSPORT CORPORATION
|
July 16, 1998 |
B HARI BABU Vs. DISTRICT JUDGE KURNOOL
|
August 18, 1998 |
B KISTAIAH Vs. GOVERNMENT OF INDIA
|
July 6, 1998 |
B KRISHNA MURTHY RAO Vs. C S SAKUNTHALAMMA
|
November 20, 1998 |
B L ANAND Vs. JAFFAR HUSSAIN
|
August 7, 1998 |
B LAKSHMAIAH Vs. VEERAMALLI NAGESH
|
December 11, 1998 |
B N K JAIN Vs. LABOUR COURT HYDERABAD
|
September 16, 1998 |
B NAGESWARA RAO Vs. DISTRICT JUDGE WEST GODAVARI
|
December 18, 1998 |
B NARAYANA Vs. REGIONAL TRANSPORT OFFICER
|
January 20, 1998 |
B PAPA RAO Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION
|
March 18, 1998 |
B PARAMESWARAN Vs. STATE
|
December 28, 1998 |
B R ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1998 |
B R BAPUJI Vs. UNIVERSITY OF HYDERABAD
|
December 11, 1998 |
B RAMANAIAH Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY CO OPERATION NELLORE
|
April 9, 1998 |
B RAMULU Vs. E N SETTY
|
February 20, 1998 |
B S SANTHA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 9, 1998 |
B SATYANARAYANA Vs. TIRUMALA TIRUPATHI DEVASTHANAM
|
December 10, 1998 |
B SIVA SANKER RAO Vs. HIGH COURT OF ANDHRA PRADESH
|
July 23, 1998 |
B SREELAXMI Vs. B T GURUMURTHY
|
November 19, 1998 |
B SUDHAKAR REDDY Vs. ENGINEER IN CHIEF PUBLIC HEALTH GOVT OF ANDHRA PRADESH
|
October 14, 1998 |
B VENKATA PRASHANT Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 16, 1998 |
B YASHODABAI Vs. REGISTRAR OF CO OP SOCIETIES GOVT OF ANDHRA PRADESH HYDERABAD
|
August 6, 1998 |
BADSHAH RESTAURANT Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 20, 1998 |
BAJAJ ORGANICS LIMITED Vs. SPROLAC LABORATORIES (P) LTD.
|
July 23, 1998 |
BAKARAM JANGAIAH Vs. GUNDE LAXMAMMA
|
July 24, 1998 |
BAL RAJ P Vs. STATE OF ANDHRA PRADESH
|
April 29, 1998 |
BAL REDDY T Vs. R R SUDARSHAN RAO
|
November 16, 1998 |
BALAKRISHNA V Vs. H M T LTD
|
December 22, 1998 |
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT
|
December 30, 1998 |
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT
|
December 13, 1998 |
BANGURU RAMATHULASAMMA Vs. YEDEM MASTHAN REDDY
|
August 10, 1998 |
BANK OF INDIA SC ST WELFARE ORGANISATION Vs. ZONAL MANAGER BANK OF INDIA ZONAL OFFICE A P ZONE HYDERABAD
|
July 22, 1998 |
BARFI BAI Vs. SAVITRI BAI
|
June 26, 1998 |
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH
|
October 11, 1998 |
BEAGARI PENTAIAH Vs. STATE OF ANDHRA PRADESH
|
September 1, 1998 |
BETHI RAMSWAMY Vs. MADALA SEETHARAMAIAH
|
September 8, 1998 |
BHAGAVANDAS LAHOTI Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 19, 1998 |
BHAGYA LAKSHMI COOPERATIVE HOUSING SOCIETY LIMITED Vs. SUB REGISTRAR BOWENPALLI SECUNDERABAD CANTONMENT
|
August 27, 1998 |
BHAGYANAGAR KHADI SAMITHI HYDERABAD Vs. S B CHITNIS DIED
|
August 28, 1998 |
BHARAT METALS, CHIRALA, PRAKASAM DIST. Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER, (DS), CHIRALA AND ANOTHER
|
July 6, 1998 |
BHASKARA HOUSING P LTD Vs. APSEB HYDERABAD
|
November 3, 1998 |
BHEEMA OIL MILLS Vs. STATE OF ANDHRA PRADESH
|
November 23, 1998 |
BHEERAVOLU MADAN MOHAN REDDY Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER POLANCHA KHAMMAM DIST
|
July 10, 1998 |
BHUPATHI M A Vs. M KOTESWARA MUDALI
|
January 28, 1998 |
BHUPINDER INVESTMENT COMPANY P LIMITED Vs. MIDLAND INDUSTRIES LIMITED
|
August 7, 1998 |
BOLISETTI VENKATARATHANAMMA DIED Vs. N VENKATESWARA RAO
|
October 20, 1998 |
BOMPADA CHANDRASEKHAR Vs. STATE OF ANDHRA PRADESH
|
December 16, 1998 |
BONGU RAMULU Vs. GUDUR NARENDER REDDY
|
April 15, 1998 |
BOPPANA SATYA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD
|
July 23, 1998 |
BUCHIRAIU D Vs. D BANGARAMMA
|
December 30, 1998 |
BULASALA SUBBARAVAMMA DIED PER LRS Vs. SAPARAM VENKATA SUBBAMMA
|
July 21, 1998 |
C A MUTHU KRISHNAN Vs. M RAJYALAKSHMI
|
July 9, 1998 |
C BALA VARADA REDDY Vs. DISTRICT REGISTRAR
|
August 7, 1998 |
C H SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
|
August 13, 1998 |
C HANUMANTHA RAO Vs. M PREM SUDHAKAR RAO
|
January 21, 1998 |
C MANIYAMMA Vs. JUNIOR CIVIL JUDGE NARAYANAPET DIST MAHABOOBNAGAR
|
July 27, 1998 |
C PATTABHIRAMA SASTRY Vs. BANK OF BARODA BOMBAY
|
August 10, 1998 |
C RAMESH CHANDER Vs. C A HANUMANTHA RAO
|
December 18, 1998 |
C S R ESTATES Vs. H U D A
|
November 2, 1998 |
C SUBBA RAO Vs. GOVT OF INDIA
|
January 2, 1998 |
C V NANA RAO Vs. SECRETARY TO GOVERNMENT L A AND J GOVT OF ANDHRA PRADESH
|
August 18, 1998 |
C V S NAGESWARA KUMAR Vs. INDIAN OVERSEAS BANK MADRAS
|
February 4, 1998 |
C VENKATESULU ALIAS VENKATESU Vs. STATE OF ANDHRA PRADESH
|
February 20, 1998 |
CANARA BANK AND INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. BOPANNA OILS LTD
|
February 23, 1998 |
CH ESWARI LAXMI BAI Vs. VICE CHAIRMAN AND MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
December 23, 1998 |
CH JAGANNATHA REDDY Vs. UNION OF INDIA
|
March 25, 1998 |
CH JAGANNATHA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISHKHAPATNAM
|
March 25, 1998 |
CH RAJENDRA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 23, 1998 |
CH RAMARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 16, 1998 |
CH SANGAIAH Vs. M SOWBHAGYAMMA
|
November 5, 1998 |
CH SATYANARAYANA Vs. SEETHARAMA SWAMY PRABHUVU VARU KHAMMAM DIST
|
August 5, 1998 |
CH V RAGHAVACHARYULU Vs. J VISWANADHAM DIED PER L R
|
February 2, 1998 |
CHAITANYA GRAMEENA BANK MORISPET TENALI Vs. S V L NARAYANA
|
December 31, 1998 |
CHAKRAVARTHULA VENKATA RAGHAVACHARYULU Vs. JEENU VISWANADHAM
|
February 2, 1998 |
CHALLA RAJENDRA PRASAD Vs. ASIAN COFFEE LIMITED
|
October 16, 1998 |
CHANDI RANGANAYAKULU ENGINEERING COLLEGE Vs. GOVT A P
|
December 18, 1998 |
CHANDRA MOULI REDDY Vs. MEMBER SECRETARY APSEB VIDYUT SOUDHA HYD
|
March 18, 1998 |
CHANDRA MOULI REDDY Y Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 18, 1998 |
CHENOY G Y MRS Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1998 |
CHEPURI KRISHNAMURTHY Vs. STATE
|
April 29, 1998 |
CHIEF ENGINEER ROADS AND BUILDINGS ERRAMANZIL HYD Vs. R K ENGINEERS HYD
|
June 16, 1998 |
CHIEF GENERAL MANAGER CUM DISPLINARY AUTHORITY STATE BANK OF INDIA Vs. S YESUDAS
|
October 7, 1998 |
CHIEF SECRETARY TO GOVERNMENT OFA P GAD Vs. P K JAIN
|
September 3, 1998 |
CHIEF SECURITY COMMISSIONER RPF SC RAILWAY SECUNDERABAD Vs. VAHEEDUNNISA
|
August 12, 1998 |
CHIGURIPATI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
December 21, 1998 |
CHILUKURI RAMARAO Vs. GOVT OF ANDHRA PRADESH
|
April 16, 1998 |
CHINTA RANGA PRASAD Vs. ASST DIRECTOR OF MINES AND GEOLOGY RAJAHMUNDRY
|
October 13, 1998 |
CHIPPAGRI MINERALS AND CHEMICALS Vs. K MENAKETHARA REDDY DY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH
|
October 28, 1998 |
CHOWK MOSQUE NANDYAL Vs. P V H MAQBAL BASHA
|
November 20, 1998 |
CLOUTH GUMMIWERKE AKTIENGESELLSCHAFT Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1998 |
COLOR COATS SULTAN BAZAR HYDERABAD Vs. VENKATARAMANA HOTELS LTD
|
February 11, 1998 |
COMMIONER OF INCONE TAX Vs. MUMTAZ YARUD DOWLA WA0F
|
August 3, 1998 |
COMMISSIONER ENDOWMENTS DEPARTMENT Vs. VITTAL RAO
|
October 21, 1998 |
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. R SIDDAPPA
|
June 11, 1998 |
COMMISSIONER OF INCOM TAX AP II HYD Vs. MUMTAZ YARUD DOWLA WAQF HYD
|
April 21, 1998 |
COMMISSIONER OF INCOME TAX Vs. MAHINDRA NISSAN ALLYWIN LIMITED
|
April 20, 1998 |
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA
|
April 30, 1998 |
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LTD
|
June 18, 1998 |
COMMISSIONER OF INCOME TAX Vs. KOYO SEIKO CO LIMITED
|
February 19, 1998 |
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI MINERAL AND TRADING CO
|
March 30, 1998 |
COMMISSIONER OF INCOME TAX Vs. RASSI CEMENT LIMITED
|
April 9, 1998 |
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED
|
October 16, 1998 |
COMMISSIONER OF INCOME TAX Vs. COROMANDAL FERTILIZERS
|
October 21, 1998 |
COMMISSIONER OF INCOME TAX Vs. BELLIEN MICHAEL ANDRESMANT
|
October 8, 1998 |
COMMISSIONER OF INCOME TAX Vs. D JAGADISHWAR
|
October 7, 1998 |
COMMISSIONER OF INCOME TAX Vs. BHOORATNAM AND CO
|
September 21, 1998 |
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION
|
September 21, 1998 |
COMMISSIONER OF INCOME TAX Vs. YAMUNA DIGITAL ELECTRONICS P LIMITED
|
August 17, 1998 |
COMMISSIONER OF INCOME TAX Vs. NAVBHARAT ENTERPRISES P LIMITED
|
August 20, 1998 |
COMMISSIONER OF INCOME TAX Vs. RAMDAS MOTOR TRANSPORT
|
August 27, 1998 |
COMMISSIONER OF INCOME TAX Vs. A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION
|
August 27, 1998 |
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH LIGHTINGS LIMITED
|
August 24, 1998 |
COMMISSIONER OF INCOME TAX Vs. A M CONSTRUCTIONS
|
August 26, 1998 |
COMMISSIONER OF INCOME TAX A P Vs. MAHINDRA NISSAN ALLYWIN LTD
|
April 29, 1998 |
COMMISSIONER OF INCOME TAX A P I Vs. AGARWAL ENTERPRISES
|
September 14, 1998 |
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. BAKELITE HYLAM LTD
|
October 6, 1998 |
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. NOVAPAN INDIA LTD
|
October 5, 1998 |
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. T T D CO OP STORES LTD
|
March 27, 1998 |
COMMISSIONER OF INCOME TAX A P II HYD Vs. P B JAI SING
|
September 23, 1998 |
COMMISSIONER OF INCOME TAX A P II HYDERABAD Vs. DHANPAL JAGADISHWAR
|
October 7, 1998 |
COMMISSIONER OF INCOME TAX AP III HYDERABAD Vs. DURGA TOBACCO COMPANY AMARAVATHI ROAD GUNTUR
|
June 29, 1998 |
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. NEW SRINIVASA CONSTRUCTION COMPANY
|
August 5, 1998 |
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. VIJAYALAKSHMI MINERAL AND TRADING CO MADRAS
|
March 13, 1998 |
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ATTILI NARAYANA RAO VISAKHAPATNAM
|
April 2, 1998 |
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. SARASWATHI TALKIES JAGGAIAHPET
|
July 24, 1998 |
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. CIRCAR ENTERPRISES
|
July 22, 1998 |
COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH Vs. ANDHRA NATIONAL TEXTILES WORKERS UNION
|
July 14, 1998 |
COMMISSIONER OF POLICE A P HYD Vs. SADRUDDIN H JAVERI
|
October 13, 1998 |
COMMISSIONER OF WEALTH TAX Vs. A V REDDY TRUST B V HARISH REDDY
|
October 6, 1998 |
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF SAHEBZADI ANWAR BEGUM TRUST HYDERABAD
|
August 7, 1998 |
COMMISSIONER OF WEALTH TAX Vs. SB NASEEMA BEGUM
|
March 5, 1998 |
COMMISSIONER OF WEALTH TAX A P HYDERABAD Vs. NAWAB FAZAL YAR JUNG HYD
|
March 11, 1998 |
CONTROLLER OF ESTATE DUTY Vs. VIJAYENDRA REDDY S
|
April 9, 1998 |
CONTROLLER OF ESTATE DUTY A P HYDERABAD Vs. S VIJEYENDRA REDDY HYDERABAD
|
April 9, 1998 |
COROMANDAL DISTRIBUTORS P LTD Vs. COMMERCIAL TAX OFFICER SURYABAGH CIRCLE VISAKHAPATNAM
|
December 24, 1998 |
COROMANDAL FERTILISERS LIMITED Vs. STATE OF ANDHRA PRADESH
|
October 13, 1998 |
COROMANDAL FERTILISERS LIMITED SEC BAD Vs. STATE OF ANDHRA PRADESH
|
October 30, 1998 |
CSR ESTATES FLAT OWNERS WELFARE ASSOCIATION KOTHAPET RR DIST Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY SECUNDERABAD
|
November 2, 1998 |
CUMMINS DIESEL SALES AND SERVICE INDIA LTD Vs. HINDUSTAN SHIPYARD LTD
|
March 17, 1998 |
D GOPAL KRISHAN RAO Vs. DISTRICT COLLECTOR GOVERNMENT OF ANDHRA PRADESH ADILABAD
|
June 23, 1998 |
D LAKSHMAMMA Vs. KATHI CHINNA NARASAPPA ALIAS CHINNUDU
|
September 25, 1998 |
D RAMULU Vs. STATE OF ANDHRA PRADESH
|
December 31, 1998 |
D RAVIKANTH Vs. BAPATLA ENGINEERING COLLEGE
|
January 20, 1998 |
D REDYA NAIK Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF REVENUE SECRETARIAT BUILDING SAIFABAD HYDERABAD
|
September 24, 1998 |
D S N V PRASAD BABU Vs. UNION OF INDIA
|
January 2, 1998 |
D SREEDHAR Vs. KAKATIYA UNIVERSITY
|
September 25, 1998 |
D SREERAMULU Vs. STATE OF ANDHRA PRADESH
|
March 27, 1998 |
D SRINIVASULU REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAM
|
October 20, 1998 |
DAMODHAR RAO T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 9, 1998 |
DECENT SAW MILL Vs. DIVISIONAL FOREST OFFICER
|
March 20, 1998 |
DEFENCE COLONY RESIDENT WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR RANGA REDDY DIST
|
September 7, 1998 |
DELTA ACQUA FEEDS Vs. COMMERCIAL TAX OFFICER
|
March 26, 1998 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMISETTY KOTESWAR RAO
|
February 18, 1998 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD Vs. TRANSPORT COMMISSIONER A P HYD
|
April 2, 1998 |
DESETTI ESWARI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
July 13, 1998 |
DEVINENI DURGAMBA Vs. RAJ KUMAR FINANCIERS VIJAYAWADA
|
June 26, 1998 |
DHANALAKSHMI KANYAKA PARAMESWARI RICE MILL Vs. COMMERCIAL TAX OFFICER CHILAKALURIPETA GUNTUR DIST
|
December 16, 1998 |
DHANANJAY WAGHRAY DECD Vs. CONTROLLER OF ESTATE DUTY
|
April 30, 1998 |
DHANANJAY WAGHRAY DIED A P MANJULA WAGHRAY Vs. CONTROLLER OF ESTATE DUTY HYD
|
April 13, 1998 |
DHANYAMRAJU JAGANNADHA RAO Vs. THUMMALA SURYAKRISHNA MURTHY
|
April 17, 1998 |
DIDDI RAMBABU Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL RAMANTHAPUR
|
May 1, 1998 |
DIRECTOR GENERAL OF MINES SAFETY DHANBAD Vs. MOSALI ASHOK CHANDER REDDY
|
July 17, 1998 |
DISTRICT COLLECTOR CHAIRMAN DIST SCHEDULED CASTE SERVICE CO OP Vs. U SHANKAR
|
August 5, 1998 |
DIVISIONAL ENGINEER TELECOMMUNICATIONS PALASA SRIKAKULAM Vs. I SANKARA RAO
|
June 26, 1998 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED ONGOLE Vs. TUMU GURAVA REDDY
|
August 24, 1998 |
DODDA PULLA REDDY Vs. STATE
|
December 17, 1998 |
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
July 21, 1998 |
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
July 1, 1998 |
DOKALA BUCHIRAJU Vs. DOKALA BANGARAMMA DIED
|
December 13, 1998 |
DOMMETI LAKSHMI VASUNDHARA DIED Vs. STATE OF ANDHRA PRADESH
|
July 29, 1998 |
DONA THIMMARAYA SWAMY TEMPLE VITTALAMPALLI VILLAGE ANANTHAPUR Vs. PULAGURLA THIMMAPPA
|
August 28, 1998 |
DT COLLECTOR KRISHNA Vs. Y V RAMA RAO
|
September 22, 1998 |
DUVVALU IIAIAH Vs. DUVVALA RAMAIAH
|
August 20, 1998 |
E BHAGWAN DAS Vs. DILIP KUMAR
|
March 12, 1998 |
E KRISHNA REDDY Vs. FISHERIES DEVELOPMENT OFFICER EXTENSION BUCHIREDDYPALEM NELLORE DISTRICT
|
October 21, 1998 |
E VENUGOPAL CHETTY Vs. DIST COLLECTOR CHITTOOR
|
November 19, 1998 |
ECIL OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 28, 1998 |
EDDU MALLAIAH Vs. EDDU BALAIAH
|
September 14, 1998 |
EESARAPU PYDIRAJU Vs. STATE OF A P
|
April 28, 1998 |
EHSAN AHMED KHAN Vs. OSMANIA UNIVERSITY
|
September 4, 1998 |
ELECTRO FLAME LIMITED Vs. MITTAL IRON FOUNDRY PRIVATE LIMITED
|
February 9, 1998 |
EMMANUEL K Vs. N SUNANDA
|
February 23, 1998 |
EMPLOYEE S STATE INSURANCE CORPORATION HYDERABAD Vs. RAVI ENGINEERING WORKS NANDYAL KURNOOL DISTRICT
|
January 19, 1998 |
ESWARA LAMINATES P LTD Vs. SINGARENI COLLIERIES COMPANY LTD
|
March 31, 1998 |
ESWARA RAO G Vs. G SOMASEKHAR
|
March 18, 1998 |
ESWARAIAH Vs. S A GAFFOOR
|
June 10, 1998 |
EXECUTIVE CLUB FORMED Vs. STATE OF ANDHRA PRADESH
|
August 10, 1998 |
EXECUTIVE ENGINEER R AND B CHITTOOR Vs. C RAMANJULU
|
February 26, 1998 |
EXECUTIVE OFFICER VENKATESWARA SWAMY DEVASTHANAM DWARAKA TIRUMALA WEST GODAVARI DIST Vs. METLAPALLI SESHALAKSHMI SRINIVAS
|
February 16, 1998 |
FAIZUDDIN MOHA Vs. STATE
|
November 18, 1998 |
FIBEX INC Vs. A B K PUBLICATIONS LTD
|
September 7, 1998 |
FOOD CORPORATION OF INDIA Vs. STATE OF A P
|
August 24, 1998 |
FOOD CORPORATION OF INDIA Vs. PRIYADARSHINI JATTU WORKERS LABOUR CONTRACT CO OP SOCIETY DOURLESWARAM
|
July 23, 1998 |
FOREST RANGE OFFICER GANDHARI NIZAMABAD DIST Vs. K RAJU
|
July 17, 1998 |
FOREST RANGE OFFICER LANKAPALLI KHAMMAM DISTRICT Vs. M V RAMANA
|
November 6, 1998 |
G AMRUTHA RAO Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY
|
October 23, 1998 |
G ASHOK Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE
|
June 13, 1998 |
G B BROS AND KONDA RAJAGOPALA CHETTY BEEDI FACTORY P LTD Vs. INCOME TAX OFFICER
|
January 2, 1998 |
G DAVID RAJU Vs. CHAIRMAN A P S E B HYDERABAD
|
December 17, 1998 |
G GURUNADHA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
|
October 16, 1998 |
G HARI PADMA Vs. G SRIDHAR
|
September 4, 1998 |
G JAGAN Vs. REGIONAL TRANSPORT OFFICER KARIMNAGAR
|
December 10, 1998 |
G JYOTHI RANI Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 8, 1998 |
G KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 24, 1998 |
G LAXMINARASAMMA Vs. DIRECTOR A P ENGG RESEARCH LABS HIMAYATHSAGAR HYDERABAD
|
July 29, 1998 |
G M URUJ Vs. ANWAR HUSSAIN
|
March 31, 1998 |
G MUTYALU Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
October 26, 1998 |
G OM PRAKASH Vs. V R KARANNA CHIEF PERSONAL MANAGER VAZIR SULTAN TOBACCO CO LTD
|
April 6, 1998 |
G PADMAVATHI Vs. G BALRAJ
|
November 11, 1998 |
G PEDDABBA NAIDU Vs. SECRETARY TO GOVT EDUCATION DEPT GOVT OF ANDHRA PRADESH HYDERABAD
|
October 28, 1998 |
G PURUSHOTHAM Vs. REGISTRAR ANGR AGRICULTURAL UNIVERSITY RAJENDRANAGAR HYDERABAD
|
August 26, 1998 |
G R DESAI Vs. REGISTRAR OF COMAPNIES OF ANDHRA PRADESH KOTI HYD
|
July 22, 1998 |
G RAJA RAO Vs. UNION OF INDIA
|
March 25, 1998 |
G RAMULU Vs. DEPORT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GADWAL DEPOT
|
December 23, 1998 |
G S SRIKANTH MD TALAVADI ROCK AND MINERAL PRODUCTS MADRAS AND Vs. LAKSHMI FINANCIERS
|
August 3, 1998 |
G SIVA PRASADA REDDY AND COMPANY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL OF ANDHRA PRADESH AND KARNATAKA BANGALORE
|
November 3, 1998 |
G SRINIVAS Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NALGONDA DIST
|
January 27, 1998 |
G SUDHAKAR Vs. L I C OF INDIA DIVISIONAL OFFICE SAIFABAD HYDERABAD
|
November 3, 1998 |
G V CHITTI ABBAI AND G PADMA LAKSHMI Vs. G V CHITTI ABBAI AND G PADMA LAKSHMI
|
September 9, 1998 |
G V N KAMESWARA RAO Vs. DEBTS RECOVERY TRIBUNAL BANGALORE
|
April 2, 1998 |
G V S LINGAM Vs. STATE OF ANDHRA PRADESH
|
November 2, 1998 |
G VENKATARAMANAIAH Vs. SILLAKOLLU VENKATESWARLU
|
September 25, 1998 |
G YANGANTIAH Vs. DEPOT MANAGER ANANTAPUR
|
December 8, 1998 |
GAJJELA RAJAIAH Vs. SUB COLLECTOR CUM LAND ACQUISITION OFFICER ASIFABAD ADILABAD
|
December 7, 1998 |
GANNE VENKATA NARAYANA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 16, 1998 |
GANTASALA ESWARA RAO Vs. GUNDIMI SOMASCKHAR
|
March 18, 1998 |
GAVARAIAH N Vs. SPECIAL CATEGORY DY REGISTRAR
|
April 6, 1998 |
GAYAM ESWARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 23, 1998 |
GENERAL MANAGER NABARD Vs. INDUSTRIAL TRIBUNAL
|
August 10, 1998 |
GORINTA SEETHARAMA RAJU Vs. SPL TAHSILDAR AND LAND ACQUISITION JANGAREDDIGUDAM W G DIST
|
November 13, 1998 |
GOVARDHAN P Vs. P ANANDAM
|
November 5, 1998 |
GOVERDHANLAL PITTI Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
|
December 29, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. K ANANTHA REDDY
|
August 17, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. Y NAGESWAR RAO
|
August 26, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. J SRIDEVI
|
October 22, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. D KANAKAMMA
|
July 17, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. D SIVA PRASAD
|
July 1, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. J B EDUCATIONAL SOCIETY HYDERABAD
|
April 28, 1998 |
GOVERNMENT OF ANDHRA PRADESH Vs. D. SHIVA PRASAD
|
March 12, 1998 |
GOVT OF ANDHRA PRADESH Vs. DINDE KANAKAMMA
|
June 17, 1998 |
GOVT OF ANDHRA PRADESH Vs. MOHAMMAD MOINUDDIN HUSSAN
|
July 17, 1998 |
GOVT OF ANDHRA PRADESH Vs. DISPLACED RYOTS ASSOCIATION OF POTHUNURI VEERA BRAHMANDRA RESERVIOR PWV TGP
|
October 20, 1998 |
GRANDHI VENKATA CHITTI ABBAI Vs. STATE
|
September 9, 1998 |
GUARDIAN PAPERS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
November 19, 1998 |
GUBBALA NAGESWARA RAO Vs. STATE
|
March 27, 1998 |
GUIRAM LALOI Vs. MIR AZAM ALI
|
July 1, 1998 |
GUJULA RAMU Vs. STATE
|
October 28, 1998 |
GULLIPALLI SRINIVAS Vs. GULLIPALLI PYDITHALLI
|
April 20, 1998 |
GUNTUKA NARAYANA SURYAM Vs. STATE OF A P
|
December 7, 1998 |
GURU KULA MITRA Vs. STATE OF ANDHRA PRADESH
|
March 2, 1998 |
GUTHULA SATYAMMA Vs. RUDRARAJU VENKATARAJU
|
August 18, 1998 |
GUTTA SEKHARA NAIDU Vs. STATE OF ANDHRA PRADESH
|
November 25, 1998 |
HASAN BIN MUBARAK Vs. CHIEF JUDGE CITY CIVIL COURT HYD
|
April 7, 1998 |
HONY CORRESPONDENT SAVITHRI KANYA UNNATHA PATHA SALA HYD Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH HYD
|
August 4, 1998 |
HYD HEAVY MACHINING INDUSTRY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 23, 1998 |
HYDERABAD DECCAN CIGARETTES FACTORY Vs. COMMISSIONER OF INCOME TAX A P
|
September 24, 1998 |
HYDERABAD HEAVY MACHINING INDUSTRY HYDERABAD Vs. A P S E B
|
October 23, 1998 |
HYDERABAD WIRE AND ALLIED PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
December 15, 1998 |
HYMAVATHI A Vs. N SRIKRISHNAMURTHY
|
January 21, 1998 |
I D L CHEMICALS LTD Vs. K VISWANADHAM
|
February 24, 1998 |
I V R CONSTRUCTIONS LIMITED Vs. SUKDEVRAJ SHARMA AND BROS
|
September 11, 1998 |
IBIZA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 21, 1998 |
IBRAHIM ALI KHAN Vs. REGISTRAR OF CO OP SOCIETIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
November 2, 1998 |
ILLURU SUBBANNA Vs. GOKULU CHINNA SANJEEVA RAYUDU
|
September 10, 1998 |
INBASAGARAN K Vs. GOVERNMENT OF INDIA
|
February 20, 1998 |
INDIAN OVVER SEAS BANK LAKADIKAPOOL BRANCH Vs. G RAMULU
|
December 11, 1998 |
INDWELL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1998 |
IQBAL HUSSAIN Vs. P BHARATHI BAI
|
March 5, 1998 |
IROTHU MOHAN RAI Vs. AKOJU VANAJAKSHI
|
November 20, 1998 |
ITC BHADRACHALAM PAPERBOARDS LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
|
October 6, 1998 |
ITC LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
|
November 12, 1998 |
J MANEMMA Vs. P MUNASWARNI
|
July 28, 1998 |
J MOSES Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 10, 1998 |
J RAJYALAKSHMI Vs. LAND AQUISITION OFFICER HUDA HYD
|
September 4, 1998 |
J RAMESHWAR RAO Vs. NARSING RAO
|
June 15, 1998 |
J SAMEERANA Vs. ANDHRA PRADESH STATE COUNCIL FOR HIGHER EDUCATION
|
February 20, 1998 |
J SIVA SANKARA RAO Vs. PRL SECRETARY TO GOVT TRANSPORT ROADS AND BUILDINGS ROAD II I DEPT HYDERABAD
|
January 22, 1998 |
J VENKAT REDDY Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NARKATPALLY
|
October 28, 1998 |
JAGADAMBA PEARLS DEALER Vs. AIRPORT AUTHORITY OF INDIA NATIONAL AIRPORTS DIVISION CHENNAI
|
July 29, 1998 |
JAGAJEEVAN PANIGRAHI Vs. GELALA SOMAYYA
|
February 18, 1998 |
JAGAN MOHAN REDDY Vs. S PADMAVATHI
|
March 10, 1998 |
JAGANNADHA RAO D Vs. T S MURTHY
|
April 7, 1998 |
JAGATI THIMMARAJU Vs. UPPULURI BRAHMANNA
|
March 19, 1998 |
JAJJARA VENKATESWARLU ALIAS KOTHULODU Vs. STATE OF ANDHRA PRADESH
|
February 5, 1998 |
JALADI SITA RAMA KOTESWARA RAO Vs. GOVT OF ANDHRA PRADESH
|
September 8, 1998 |
JALAIAH A Vs. A C T O
|
August 27, 1998 |
JAMMALA RAMULU Vs. JAMMALA RAJAIAH
|
June 12, 1998 |
JAMUNABAI Vs. SHARADABAI
|
June 24, 1998 |
JANAKIRAMA VEDDARA LABOUR CONTRACT CO OP SOCIETY Vs. EXECUTIVE ENGINEER
|
March 10, 1998 |
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD Vs. VIJAY KUMAR
|
March 23, 1998 |
JAYANTHI DETERGENTS PRIVATE LIMITED Vs. SECRETARY COMPANY LAW BOARD GOVT OF INDIA
|
September 24, 1998 |
JITENDRAKUMAR AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 27, 1998 |
JUTHGE CHANDRA PRASAD Vs. STATE
|
August 19, 1998 |
K APSARA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
|
March 11, 1998 |
K BABU Vs. SEETHARAMA SWAMY PRABHUVU VARU
|
November 2, 1998 |
K CHINNA RAJANNA Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYDERABAD
|
March 31, 1998 |
K CHOKKA RAO Vs. A VEERABHADRA RAO
|
November 13, 1998 |
K DEVENDER REDDY Vs. SINGARENI COLLIERIES COMPANY LTD
|
October 12, 1998 |
K DEVENDER REDDY ADV Vs. SINGARENI COLLERIES CO LTD
|
September 12, 1998 |
K DURGA RANI Vs. APPROPRIATE AUTHORITY IT DEPT BANGALORE
|
February 2, 1998 |
K ESWARA DUTT Vs. CHAIRMAN FOOD CORPORATION OF INDIA NEW DELHI
|
April 16, 1998 |
K G JAGANNATH Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
|
September 7, 1998 |
K JAGADISH Vs. SINGARENI COLLERIES COMPANY LIMITED
|
July 28, 1998 |
K JAGANNADHAM Vs. J NARASIMHA
|
September 9, 1998 |
K K VISHWANATHA RAJU Vs. STATE OF A P
|
March 23, 1998 |
K KATAIAH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 17, 1998 |
K KOTESWARARAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION
|
August 4, 1998 |
K L NARASIMHA RAO Vs. DISTRICT COLLECTOR
|
March 3, 1998 |
K LAXMAN Vs. DEPUTY CHIEF TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD
|
July 23, 1998 |
K MALLESHAM Vs. STATE OF ANDHRA PRADESH
|
August 10, 1998 |
K MANOHAR RAO Vs. GOVT OF ANDHRA PRADESH
|
December 8, 1998 |
K NARSA REDDY Vs. DT COLLECTOR ADILABAD
|
January 20, 1998 |
K PANNIR SELVAM Vs. MMTC LIMITED
|
April 9, 1998 |
K PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
|
February 4, 1998 |
K PRAKASH RAO Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
June 12, 1998 |
K PRASAD Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
June 24, 1998 |
K PUSHPA LEELA Vs. BAR COUNCIL OF STATE OF ANDHRA PRADESHAND ANOTHER
|
July 24, 1998 |
K RAJAIAH Vs. STATE OF ANDHRA PRADESH
|
September 9, 1998 |
K RAJASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 13, 1998 |
K RAMANAMMA Vs. GOVT OF ANDHRA PRADESH
|
March 9, 1998 |
K RAMULU Vs. K NARSIMULU
|
July 17, 1998 |
K RANGA REDDY Vs. CH KANAKAMMA
|
January 21, 1998 |
K S CHALAM Vs. BANK OF INDIA
|
February 3, 1998 |
K S RAMACHANDRA RAO Vs. M MOHANA RAO
|
October 9, 1998 |
K S S N SARMA Vs. STATE BANK OF INDIA
|
August 3, 1998 |
K SAROJAMMA Vs. G C RAMAIAH
|
December 16, 1998 |
K SASIKALA Vs. LIFE INSURANCE CORPORATION OF INDIA BELLAMPALLI DILABAD DISTRICT
|
August 18, 1998 |
K SATYANARAYANA Vs. K MAVULLU
|
December 30, 1998 |
K SATYANARAYANA MURTHY Vs. SECRETARY REGIONAL TRANPORT AUTHORITY EAST GODAVARI DIST
|
October 29, 1998 |
K SATYANARAYANA MURTHY Vs. SYNDICATE BANK MANIPAL KARNATAKA STATE
|
April 6, 1998 |
K SUBBA REDDY Vs. GENERAL MANAGER PERSONNEL ANDHRA BANK CENTRAL OFFICE HYDERABAD
|
September 10, 1998 |
K SUKHENDER REDDY Vs. STATE OF ANDHRA PRADESH
|
February 10, 1998 |
K SUKUMARI Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
November 12, 1998 |
K TIRUMALA RAO Vs. CHAIRMAN ELECTRONICS CORPORATION OF INDIA ECIL POST HYD
|
April 27, 1998 |
K V REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX HYD
|
April 1, 1998 |
K VENKATA RAO Vs. SUNKARA VENKATA RAO
|
August 21, 1998 |
K VENKATA RAO Vs. S VENKATA RAO
|
September 14, 1998 |
K VENKATESWARA RAO Vs. T SESHACHALAPATHI
|
February 19, 1998 |
K VIDYASAGAR Vs. ASSISTANT COMMISSIONER OF PROHIBITION AND EXCISE RANGAREDDY DISTRICT
|
July 15, 1998 |
K YADAGIRI Vs. K BAL REDDY
|
November 13, 1998 |
KAHEEDA MOIN Vs. MOHAMMAD IQBAL ALI
|
September 11, 1998 |
KAILASHI BAI Vs. JOINT SECRETARY GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE B WING NEW DELHI
|
September 23, 1998 |
KAKARA SREE LAKSHMI Vs. MANAGER REGISTERED EDUCATIONAL SOCIETY OF SISTERS OF ST JOSEPH OF ANNECY INDIA WALTIAR VISAKHAPATNAM
|
July 23, 1998 |
KAKATIYA FINANCE NALGONDA Vs. NALAMALA LINGAIAH
|
March 12, 1998 |
KAKUMANU SUDERSHAN RAO Vs. CHIEF COMMISSIONER OF INCOME TAX
|
June 12, 1998 |
KALIGOTLA VENKATA SIVARAMA KRISHNA Vs. KALIGOTLA SEETA MAHALAKSHMI
|
July 17, 1998 |
KALLA YADAGIRI Vs. KOTHA BAL REDDY
|
November 13, 1998 |
KALVA NARSA REDDY Vs. COLLECTOR and DISTT MAGISTRATE ADILABAD DISTRICT
|
January 20, 1998 |
KAMALA GINNING AND OIL MILL ADILABAD Vs. STATE OF ANDHRA PRADESH
|
March 24, 1998 |
KAMALESH KUMAR TEWARI Vs. STATE OF A P
|
March 17, 1998 |
KAMARUDJAMA MD Vs. E RAMESH
|
December 31, 1998 |
KAMESWARAMMA K Vs. K BALARAMAYYA
|
July 14, 1998 |
KAMINENI SATISH BABU Vs. BRIG 30 INF BDE MUKHYALAYA
|
February 27, 1998 |
KANAKADURGA BINNY RICE MILL RAJAMPET WARANGAL DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
June 24, 1998 |
KANTAMANI SEETA RAMACHANDRA RAO Vs. MEESANA MOHANA RAO
|
October 9, 1998 |
KANTHAM NARASIMHA REDDY Vs. PURAN BUCHAIAH
|
November 6, 1998 |
KANUKOLANU VIMALA Vs. S LAKSHMANA RAO
|
April 29, 1998 |
KARANAMVENKATARAMANAPPA Vs. STATE OF A P
|
February 2, 1998 |
KARRA BUCHI BABU Vs. STATE OF ANDHRA PRADESH EDUCATION DEPT HYD
|
December 29, 1998 |
KASARLA NARAYANA REDDY Vs. DISTRICT REVENUE OFFICER NALGONDA
|
March 10, 1998 |
KATASANI RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 2, 1998 |
KATHAPALLI SURYANARAYANA Vs. BANDIKATLA ANJANEYULU
|
September 7, 1998 |
KAUSALYA DEVI Vs. A P S E BOARD HYD
|
July 22, 1998 |
KESAVULU NAIDU M Vs. G NARASIMHULU NAIDU
|
September 8, 1998 |
KHADER MOHIDDIN Vs. CENTRAL BANK OF INDIA BOMBAY
|
November 2, 1998 |
KHAIR MOHAMMAD KHAN Vs. S ERAMANI
|
March 27, 1998 |
KHAZA MOINUDDIN Vs. GAYATRI IRON COMPANY VIJAYAWADA
|
July 23, 1998 |
KILLAMSETTI NARAYANA RAO Vs. AJANTHA REAL ESTATE SRIKAKULAM
|
November 23, 1998 |
KISHANDAS Vs. COMMISSIONER OF WEALTH TAX
|
August 31, 1998 |
KL HI-TECH SECURE PRINT LIMITED Vs. COMMERCIAL TAX OFFICER INTELLIGENCE NO IV ENFORECEMENT WING
|
February 17, 1998 |
KODALI NAGESWARA RAO Vs. KONERU VENU
|
August 19, 1998 |
KODAM GANGARAM Vs. STATE OF ANDHRA PRADESH
|
December 17, 1998 |
KODAPALLI SATYANARAYANA Vs. KONDAPALLI MAVULLU
|
December 13, 1998 |
KOKKANOORU PAPANNA Vs. DISTRICT FOREST OFFICER CHITTOOR WEST CHITTOOR DISTRICT
|
February 16, 1998 |
KOLA EMMANUEL Vs. NALLIPOGU SUNANDA
|
February 23, 1998 |
KOLA JAGANNADHA REDDY Vs. HARSHITHA POLYMERS (P) LTD.
|
November 13, 1998 |
KOLASANI NAGA KOTESWARI ALIAS YELAVARTHI NAGAKOTESWARI Vs. K RAJASEKHAR
|
February 2, 1998 |
KOLLERI CONSTRUCTIONS HYD Vs. NECTAR LABORATORIES LTD
|
August 18, 1998 |
KOLLURI BHASKARA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES GULDIVADE KRISHNA DIST
|
April 24, 1998 |
KOLLURI SURYANARAYANA MURTHY CHOULTRY Vs. KOLLURI LAKSHMANA RAO
|
July 23, 1998 |
KONDA LAKSHMANA BAPUJI Vs. GOVERNMENT OF AP HYDERABAD
|
October 27, 1998 |
KONDADASU RANGA RAO Vs. BATCHU NAGA VENKATA SATYANARAYANA
|
September 17, 1998 |
KONDAPALLI LAXMAN RAO Vs. STATE OF ANDHRA PRADESH
|
December 31, 1998 |
KONDAPALLI SATYANARAYANA Vs. KONDAPALLI MAYULLU
|
December 30, 1998 |
KORABOINA LAKSHMI Vs. MALKAPURAM ANASUYA
|
August 21, 1998 |
KORUPROLU MURALI VENKATA SREENIVAS Vs. GOVT OF A P HOME DEPARTMENT
|
March 5, 1998 |
KOTHA DASS GOUD Vs. RETURNING OFFICER
|
February 12, 1998 |
KOTTU ACHARAO Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE
|
December 15, 1998 |
KRISHNA DISTRICT HUMAN WELFARE DEVELOPMENT SOCIETY SEETHARAMPURAM Vs. GOVT OF ANDHRA PRADESH
|
November 19, 1998 |
KRISHNA MOHAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
|
October 23, 1998 |
KRISHNA PASU AAHAR BHANUPURI Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
|
January 29, 1998 |
KRISHNAMA NAIDU S Vs. M D OF THE NATIONAL CO OPERATIVE BANK LTD
|
November 26, 1998 |
KROVIDI KAMESWARAMMA Vs. KUDAPA BALARAMAYYA
|
July 14, 1998 |
KUDUPUDI LAKSHMI VEERA VENKATARATHNAM Vs. KUDIPUDI SRI KRISHNA VARA PRASAD
|
November 24, 1998 |
KUMMARI RAMANNA Vs. STATE OF A P
|
March 12, 1998 |
KUNAPURAJU RANGARAJU Vs. GOVT OF ANDHRA PRADESH
|
March 5, 1998 |
KURNOOL DIST RICE MILLERS ASSOCIATION Vs. AGRICULTURAL MARKET COMMITTEE AMTAKUR
|
January 22, 1998 |
KUSUM INGOTS AND ALLOYS LTD Vs. STATE OF A P
|
January 19, 1998 |
KVSS PRASADA RAO Vs. GODAVARI BAI
|
January 29, 1998 |
L A O Vs. P SARANGA PANI
|
January 27, 1998 |
L A O Vs. M R BHASKARWAR
|
August 28, 1998 |
L PRAMMA DIED Vs. KALAKONDA SHANKER
|
September 9, 1998 |
L RAJA KRISHNA REDDY Vs. SATWIK DRUGS LIMITED
|
June 29, 1998 |
LAKSHMI K Vs. M ANASUYA
|
August 21, 1998 |
LAND ACQUISITION OFFICER Vs. K SUSEELA
|
January 21, 1998 |
LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR Vs. ANNAM REDDI MUSILITHALLI
|
December 31, 1998 |
LAND ACQUISITION OFFICER SAIFABAD Vs. MADHUKAR RAMBHAV BHASKARWAR
|
August 28, 1998 |
LAND ACQUISITION OFFICER TENALI Vs. KANNEGANTI SUSEELA
|
January 21, 1998 |
LANKA SATYANARAYANA Vs. GENERAL MANAGER AND DISCIPLINARY AUTHORITY FERTILISER CORP OF INDIA LIMITED
|
September 21, 1998 |
LAXMI STARCH LIMITED NACHARAM HYD Vs. COMMERCIAL TAX OFFICER NACHARAM HYD
|
August 17, 1998 |
LEPROSY MISSION Vs. NALLAMILLI VEERA VENKATA SATYANARAYANA REDDY
|
February 10, 1998 |
LIQUORS INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH
|
February 20, 1998 |
LLOYDS FINANCE LTD Vs. KITTI STEELS LTD
|
August 10, 1998 |
LOKAM RAMACHANDRA RAO Vs. BANK OF BARODA
|
December 10, 1998 |
M A FAIZ KHAN Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
February 20, 1998 |
M A GAFOOR Vs. MOHAMMAD JANI
|
June 29, 1998 |
M A HALEEM Vs. UNION OF INDIA
|
March 11, 1998 |
M A RAHMAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1998 |
M ANAND RAO Vs. GOLCONDA GRAMEEN BANK DILSUKHNAGAR HYDERABAD
|
March 20, 1998 |
M CHANDRASEKHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
February 16, 1998 |
M D K HOTEL ENTERPRISES PVT LTD Vs. GURUMUKHADAS A MANGHANAMI
|
August 4, 1998 |
M ESWARAIAH Vs. STATE OF ANDHRA PRADESH FOOD INSPECTOR CUDDAPAH
|
November 25, 1998 |
M GANGADHARA RAO Vs. BAPURAO NAIDU REVENUE DIVISIONAL OFFICER AMALAPURAM E G DISTRICT
|
September 2, 1998 |
M GIRISH REDDY Vs. LOKAYUKTA OF ANDHRA PRADESH
|
September 24, 1998 |
M HARI SHANKARA NARAYANA Vs. ADDANKI SRIVARAMAKRISHNAIAH
|
April 22, 1998 |
M KESAVULU NAIDU Vs. DISTRICT REGISTRAR BALAJI DISTRICT BALAJI COLONY TIRUPATHI CHITTOOR DISTRICT
|
August 7, 1998 |
M KHAMAR PASHA Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH HYDERABAD
|
July 10, 1998 |
M KRISHNA RAO Vs. UNION OF INDIA
|
October 16, 1998 |
M MANMADHA RAO Vs. SECRETARY MIN OF WELFARE GOVT OF INDIA NEW DELHI
|
April 24, 1998 |
M MOHAN RAO AND OHTERS Vs. REVENUE DIVISIONAL OFFICER
|
July 31, 1998 |
M N CHAITANIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES A P AT VIJAYAWADA
|
December 16, 1998 |
M NARASINGA RAO Vs. DISTRICT COOPERATIVE CENTRAL BANK LIMITED
|
March 11, 1998 |
M PERAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVT OF ANDHRA PRADESH HYDERABAD
|
March 6, 1998 |
M R APPA RAO Vs. DIRECTOR OF SETTLEMENTS GOVT OF ANDHRA PRADESH
|
November 4, 1998 |
M R JAYASREEL Vs. SECRETARY STATE BOARD OF TECHNICAL EDUCATION AND TRAINING A P
|
March 12, 1998 |
M RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
|
August 3, 1998 |
M RAJA REDDY Vs. REVENUE DIVISIONAL OFFICER
|
September 23, 1998 |
M RAJAIAH Vs. STATE BANK OF INDIA
|
January 1, 1998 |
M RAJENDER Vs. STATE OF ANDHRA PRADESH
|
January 1, 1998 |
M RAMA RAO Vs. ASST TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
|
April 2, 1998 |
M RAVI KUMAR Vs. INDIAN BANK
|
January 28, 1998 |
M RAVI TIRUCHY TAMILNADU Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI CHITTOOR DISTRICT
|
November 24, 1998 |
M RAVINDRA BABU LAB ASSISTANT QUALITY CONTROL T T D Vs. STATE OF A P
|
August 7, 1998 |
M S KHAN Vs. KARRI APPA RAO
|
March 17, 1998 |
M S MURTHY Vs. GOLD STONE EXPORTS PRIVATE LIMITED
|
November 10, 1998 |
M SATYANARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER KURNOOL
|
December 30, 1998 |
M SIREESHA Vs. COMMISSIONER KENDRIYA VIDALAYA SANGATHAN NEW DELHI
|
July 14, 1998 |
M SRIKANTH Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SANGAREDDY
|
March 12, 1998 |
M SRINIVAS Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD
|
September 25, 1998 |
M SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
October 12, 1998 |
M SUBBA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
August 24, 1998 |
M SUNDAR RAJU Vs. MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 1, 1998 |
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH HYD
|
April 13, 1998 |
M V RAMKUMAR RATNAM Vs. GOVT OF ANDHRA PRADESH DEPT OF HIGHER EDN HYD
|
November 5, 1998 |
M V S PATRUDU Vs. STATE OF ANDHRA PRADESH
|
December 18, 1998 |
M V SRINIVASA PRASAD Vs. STATE OF A P
|
October 26, 1998 |
M V V SATYANARAYANA Vs. UNION OF INDIA
|
September 2, 1998 |
M V V SATYANARAYANA Vs. UNION OF INDIA
|
July 30, 1998 |
M VEMANARAYANA Vs. SAKKU BAI
|
May 1, 1998 |
M VENKATA RAMANA Vs. COLLECTOR AND DISTRICT REGISTER HYDERABAD DIST
|
March 23, 1998 |
M VENKATESWAR REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 24, 1998 |
M VENKATESWARA RAO Vs. C T O
|
September 9, 1998 |
M VENKATESWARA RAO Vs. SINGARENI COLLIERIES CO LTD
|
March 25, 1998 |
M VIJAYALAKSHMI Vs. M V S R PRASAD
|
March 12, 1998 |
M. IQBAL AND COMPANY Vs. SOMESWARA CEMENTS CHEMICALS LIMITED
|
October 13, 1998 |
MACHERLA RAVI KUMAR Vs. INDIAN BANK WARANGAL
|
January 28, 1998 |
MADAMANCHI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
November 24, 1998 |
MADEPALLI VENKATA DURGA PRASADA RAO Vs. RAMESWARA SWAMY VARI TEMPLE KAIKALURU
|
December 29, 1998 |
MADUPURU KESAVULU NAIDU DIED Vs. GOTTIPATI NARASIMHULU NAIDU
|
September 8, 1998 |
MAHENDAR TIWARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 22, 1998 |
MAHMOODA BEGUM Vs. BADRUNNISA BEGUM
|
October 23, 1998 |
MAJLLS E SHURA DASTI PARCHA B H S WAKF COMMITTEE Vs. A P WAKF BOARD
|
July 28, 1998 |
MALLAIAH E Vs. E BALAIAH
|
September 14, 1998 |
MALLESH A Vs. G PANDU
|
June 23, 1998 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. K SANTHA KUMAR
|
April 21, 1998 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. M B PANNA RAO
|
August 17, 1998 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. N SHANKARAIAH
|
December 21, 1998 |
MANUJUSNA KADAM Vs. GOVT OF ANDHRA PRADESH
|
February 16, 1998 |
MANYAM PARAMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH DEPARTMENT OF LAND ACQUISITION HYDERABAD
|
November 13, 1998 |
MAZHER SHAHEED Vs. KHAJA MOINUDDIN
|
July 23, 1998 |
MC DOWELL and CO LTD Vs. COMMISSIONER OF EXCISE
|
January 23, 1998 |
MEDIKONDA RAMA SWARAJYALAKSHMI Vs. POSINA SATHYANARAYANA
|
November 2, 1998 |
MEDWIN HOSPITAL Vs. STATE OF ANDHRA PRADESH
|
July 22, 1998 |
MEDWIN HOSPITALS Vs. STATE OF ANDHRA PRADESH
|
July 21, 1998 |
MEHMOOD HAYATH Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 1998 |
MENTA MASTAN RAO Vs. GOVT OF ANDHRA PRADESH
|
August 19, 1998 |
MIDAKANTI NAGABHUSHANA REDDY Vs. MIDAKANTI YELLAIAH
|
October 28, 1998 |
MINERALS AND METALS TRADING CORP OF INDIA Vs. STATE OF ANDHRA PRADESH
|
March 18, 1998 |
MIR KHADER ALI Vs. QUAZI MOHAMMAD ABDUL BASITH QURESHI
|
September 8, 1998 |
MIRZA HAMEED ALI BAIG ALIAS HAMEED Vs. STATE OF ANDHRA PRADESH
|
March 26, 1998 |
MITTAKOLA VENKATA RAMA RAO Vs. SARPANCH GRAMPANCHAYATH MAHABOOBABAD POST WARANGAL DIST
|
October 9, 1998 |
MOHAMMAD HUSSAIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 19, 1998 |
MOHAMMAD IQBAL Vs. N PRABHAKAR
|
April 3, 1998 |
MOHAMMAD IQBAL AHMED Vs. HIGH COURT OF ANDHRA PRADESH
|
August 31, 1998 |
MOHAMMAD JAMAL Vs. MOHAMMAD SHARFUDDIN
|
August 27, 1998 |
MOHAMMAD KAMARUDJAMA MANDAL REVENUE OFFICER HANUMAKONDA Vs. ELABOINA RAMESH
|
December 31, 1998 |
MOHAMMAD OMER SIDDIQUE Vs. ANDHRA PRADESH STATE HAJ COMMITTEE
|
March 20, 1998 |
MOHAN RAO M Vs. R D O
|
July 31, 1998 |
MOHD JAMAL Vs. MOHD SHARIFUDDIN
|
April 3, 1998 |
MOHMED ABDULLAH DIED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYD
|
July 10, 1998 |
MOLABANTI CHINNAMMAI Vs. DISTRICT COLLECTOR NELLORE
|
November 13, 1998 |
MOSHIN ALI KHAN Vs. STATE OF ANDHRA PRADESH
|
October 13, 1998 |
MOVVA ANJAMMA Vs. ABHINENI ANASUYA
|
November 25, 1998 |
MOYYA GABRIEL DHANARAJU Vs. V VENKATA KANTHARAO
|
August 6, 1998 |
MURALI DAMODAR KANURI Vs. DAPPU LAXMAIAH
|
January 2, 1998 |
MURTHY CHOULTRY K S Vs. K LAKSHMANA RAO
|
July 23, 1998 |
MUSTI NARSIMLU Vs. C MALLA REDDY
|
June 15, 1998 |
N ANIL KRISHNA Vs. PRINCIPAL DAY VIVEK VARDHANI COLLEGE OF ARTS COMMERCE AND SCIENCE HYDERABAD
|
February 10, 1998 |
N APALANARASAMMA Vs. N APPA RAO
|
November 16, 1998 |
N B RAMESH Vs. B KRISHNA REDDY
|
April 10, 1998 |
N BABJI Vs. N SARADA
|
January 20, 1998 |
N C L INDUSTRIES LTD Vs. STATE OF A P
|
October 20, 1998 |
N H V SUBBA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
|
April 16, 1998 |
N KOMURRAIAH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS WARANGAL
|
February 4, 1998 |
N LAXMAN Vs. SHANUKHA COTTON TRADERS
|
July 21, 1998 |
N P SUBRAHMANYAM Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
October 27, 1998 |
N PRASHANTHA Vs. UNION OF INDIA NEW DELHI
|
November 16, 1998 |
N RAGHUMA REDDY DIED Vs. STATE OF ANDHRA PRADESH
|
June 29, 1998 |
N S RAMAKRISHNA MURTHY Vs. B SUBBA RAO
|
December 29, 1998 |
N SATYANARAYANA Vs. K KRISHNA RAO
|
July 30, 1998 |
N SITAYYA and CO Vs. M RAMAKOTAIAH
|
September 8, 1998 |
N SREEKUMARI V NADIPALLI VENKATA Vs. NAGENDRA PRAKASH
|
September 6, 1998 |
N SURYANARAYANA Vs. BOOREDDI CHINA VENKATARAMANA CAMP CLERK OFFICE OF SUPERINTENDENT OF POLICE RURAL VISAKHAPATNAM
|
October 27, 1998 |
N SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 2, 1998 |
N VENKATA RAO Vs. DISTRICT TELECOM MANAGER KARIMNAGAR
|
April 3, 1998 |
N WILLIAMS Vs. H PASHA
|
September 21, 1998 |
N YADAGIRI GOUD Vs. DEPUTY DIRECTOR MINES AND GEOLOGY GOVT OF ANDHRA PRADESH WARANGAL
|
April 9, 1998 |
N. SUBRAMANYAM Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST
|
January 19, 1998 |
N.C.C. FINANCE LTD. Vs. T.M.T. (INDIA) LTD.
|
November 10, 1998 |
NADHIPARWALA AJAYSINGH Vs. COMMISSIONER OF POLICE TWIN CITIES HYDERABAD
|
March 12, 1998 |
NADIKATLA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH
|
April 10, 1998 |
NAGA KOTESWARI K Vs. K RAJASEKHAR
|
February 2, 1998 |
NAGALLA MUKHALINGAM Vs. STATE OF A P
|
October 28, 1998 |
NAGARAJ M Vs. SUPERINTENDENT OF POLICE ANANTHAPUR
|
September 18, 1998 |
NAGARJUNA FINANCE LTD Vs. KANOSIKA LABORATORIES LIMITED
|
June 15, 1998 |
NAGARJUNA GRAMEENA BANK Vs. NAGARJUNA GRAMEENA BANK OFFICERS ASSOCIATION
|
November 26, 1998 |
NAGARJUNA UNIVERSITY Vs. ST ANTHONY EDUCATIONAL SOCIETY
|
March 10, 1998 |
NAGESH Vs. STATE OF ANDHRA PRADESH
|
December 9, 1998 |
NALLA SARADA Vs. NALLA BABAJI
|
December 7, 1998 |
NALLABILLI SATYANARAYANA Vs. KINTHALI KRISHNA RAO
|
July 30, 1998 |
NALLAM RAMAKRISHAN MURTHY Vs. BOGGAVARAPU SUBBA RAO
|
December 29, 1998 |
NAMUDURI ATCHYUTARAMAIAH Vs. OSURI GANGADHARAM
|
September 25, 1998 |
NANDIPATI SITAYYA AND CO Vs. MANNAVA RAMAKOTAIAH
|
September 8, 1998 |
NAOZAR CHENOY Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1998 |
NARASAMMA Vs. HABEEBJAN
|
April 16, 1998 |
NARASIMHA RAO K L Vs. DISTRICT COLLECTOR and CHAIRMAN DIST S C CO OPERATIVE SOCIETY LTD
|
March 3, 1998 |
NARAYANASWAMY P Vs. G PANNALAL SOWCAR
|
March 27, 1998 |
NAVA BHARATH AGRICULTURAL AND COMMERCIAL CORPORATION VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYD
|
May 1, 1998 |
NAVAL KISHORE SOMANI Vs. POONAM SOMANI
|
July 29, 1998 |
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPORATION HYD
|
July 13, 1998 |
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPN LIMITED
|
April 24, 1998 |
NAZEEMUDDIN Vs. STATE OF ANDHRA PRADESH
|
December 24, 1998 |
NEELAM MADHUSUDHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 27, 1998 |
NEELAM WILLIAMS Vs. HARUN PASHA
|
September 1, 1998 |
NEELAPALA SURYANARAYANA Vs. UNION BANK OF INDIA
|
April 2, 1998 |
NEERUPAKA RAMA KRISHNA Vs. DIRECTOR OF SETTLEMENTS
|
November 18, 1998 |
NETTAIALIGALLA TIMMAPPA ALIAS GUDDENNA Vs. STATE OF A P
|
November 10, 1998 |
NEW INDIA ASSURANCE CO LTD Vs. VOIKA MARRUBAI
|
November 11, 1998 |
NEW INDIA ASSURANCE CO LTD Vs. BODA HARI SINGH
|
April 24, 1998 |
NEW INDIA ASSURANCE CO LTD Vs. THIPPAMMA
|
June 25, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B HARI SINGH
|
April 24, 1998 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PESALA KISHORE KUMAR
|
November 13, 1998 |
NIMMAGADDA RAVI Vs. STATE OF ANDHRA PRADESH
|
January 20, 1998 |
NIMMAKAYALA CHINNA MUNI REDDY Vs. STATE OF ANDHRA PRADESH
|
December 31, 1998 |
NIZAM SUGARS OFFICERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 2, 1998 |
NOOKALA GAVARAIAH Vs. SPECIAL CATEGORY DEPUTY REGISTRAR
|
April 6, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. G NAGAMANI
|
October 6, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED HINDUPUR Vs. A ANJANEYULU SUPERVISOR CO OPERATIVE CENTRAL BANK PENUKONDA
|
June 26, 1998 |
ORIENTAL INSURANCE COMPANY LTD Vs. GOLAGANI NAGAMANI
|
October 6, 1998 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUTHARI LINGAIAH
|
October 15, 1998 |
OTUKURE GANESH Vs. STATE OF ANDHRA PRADESH
|
February 4, 1998 |
P ANURADHA REDDYAND ANR Vs. P KALPANA
|
April 30, 1998 |
P CHINNAYYA Vs. NITESH NARAYAN
|
July 17, 1998 |
P DAYARATNAM Vs. KODAVALIVARIPALEM GRAM PANCHAYAT PARCHUR MANDAL PRAKASAM DIST
|
July 6, 1998 |
P DHANALAKSHMI Vs. P RAMACHANDRA RAO
|
April 30, 1998 |
P G ANANTASAYANAM Vs. MIRIYALA SATHIRAJU
|
February 27, 1998 |
P GANGAMMA Vs. VASUDHA MISRA
|
January 2, 1998 |
P HANUMANTHA RAO Vs. KAKI VENKATA RAO
|
June 29, 1998 |
P JAGANNATH REDDY Vs. G VIJAYA
|
March 6, 1998 |
P KANTHI KUMARI Vs. STATE OF ANDHRA PRADESH
|
September 11, 1998 |
P KIRAN MANI BALA Vs. VENKATESWARA I M S
|
February 2, 1998 |
P LINGAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 27, 1998 |
P MANIKYALA RAO Vs. LABOUR COURT
|
March 17, 1998 |
P NARAYANA RAO Vs. ANDHRA PRADESH STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LIMITED HYDERABAD
|
October 6, 1998 |
P NEERAJA Vs. UNION OF INDIA
|
February 18, 1998 |
P PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 3, 1998 |
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 10, 1998 |
P RAJAIAH Vs. VEERA SHAIVA VIDYAVARDHAK SANGH YADGIR
|
June 24, 1998 |
P RAVINDER REDDY Vs. NCC FINANCE LTD
|
January 19, 1998 |
P S RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYD
|
July 21, 1998 |
P USHA RANI Vs. PRINCIPAL PRASANNA GAJANANA JR COLLEGE FOR GIRLS SHAMSHEER GUNJ HYD
|
November 13, 1998 |
P USHA RANI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 13, 1998 |
P V KRISHNA Vs. COMMISSIONER FOR TENDERS HYD
|
September 11, 1998 |
P V PRABHAKARA RAO Vs. ENFORCEMENT DIRECTORATE
|
March 11, 1998 |
P V RAJGOPAL Vs. UNION OF INDIA
|
April 21, 1998 |
P V SURENDER BABU Vs. PROHIBITION AND EXCISE SUPERINTENDENT CHITTOOR
|
September 2, 1998 |
P VEERANNA Vs. REGIONAL TRANSPORT OFFICER AND SECRETARY REGIONAL TRANSPORT AUTHORITY WARANGAL DIST
|
December 15, 1998 |
P VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPARTMENT HYDERABAD
|
December 1, 1998 |
P VENKATA RAMANA RAYULU Vs. HIGH COURT OF ANDHRA PRADESH HYD
|
November 20, 1998 |
P. JANARDHANA REDDY Vs. SECRETARY TO GOVERNMENT
|
February 20, 1998 |
P. USHA RADHEY MOHAN Vs. M.V. RAMU, MANAGER (PERSONNEL) CMC, HYD.
|
January 1, 1998 |
PALCVALA SURYANARAYANA Vs. MOSA KAMARAJU
|
June 15, 1998 |
PARAMMA L DIED Vs. K SHANKER
|
September 9, 1998 |
PARAMOUNT CO OP HOUSING SOCIETY Vs. PADMINI CO OP HOUSING SOCIETY
|
November 20, 1998 |
PARUCHURI VASU Vs. GENERAL MANAGER 7 STAR BUILDINGS VIJAYAWADA
|
February 11, 1998 |
PASALA SURYACHANDRA RAO Vs. VATTI VENKATA RANGA PARDHASARADHI
|
August 4, 1998 |
PASUPULA SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
September 18, 1998 |
PATAMATA SESHAGIRI RAO Vs. PAMIDIMUKKALA SREE RAMACHANDRA
|
December 3, 1998 |
PATHIPAKA GOVARDHAN Vs. PATHIPAKA ANANDAM
|
November 5, 1998 |
PATHIVADA NARAYANSWAMY Vs. GAULOCHA PANNALAL AND KENGUVA APPALANARASAIAH
|
March 27, 1998 |
PATTA DHANALAKSHMI Vs. PATTA RAMACHANDRA RAO
|
April 30, 1998 |
PAVAN KUMAR Vs. K GOPALAKRISHNA
|
February 17, 1998 |
PEELA POTHI NAIDU Vs. STATE OF ANDHRA PRADESH
|
June 23, 1998 |
PENDIKATTA KIRAN MANI BALA Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES T T D TRIUPATHI
|
May 2, 1998 |
PENTAKOTA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 11, 1998 |
PENUGONDA RAJESWARI Vs. JALADI ANASUYAMMA
|
March 20, 1998 |
PESCO ENGINEER VIJAYAWADA Vs. UNION OF INDIA S C RAILWAY EAST SECUNDERABAD
|
November 10, 1998 |
PFIMEX PHARMACEUTICALS LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
August 31, 1998 |
PILLI LAKSHMANA RAO Vs. EXECUTIVE OFFICER
|
February 16, 1998 |
PILLI NAGESWARA RAO Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
November 24, 1998 |
PINJARI HUSSAIN SAB ALIAS HUSSAINAPPA Vs. STATE OF ANDHRA PRADESH
|
October 28, 1998 |
POCHAMMA Vs. MIRZA DAWOOD BAIG
|
April 10, 1998 |
POLIMETLA MADHAVARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 1, 1998 |
POLIMETLA MADHAVARAO Vs. GOVT OF A P
|
August 28, 1998 |
POLSANI JAGANNATH REDDY Vs. GURRAM VIJAYA
|
March 6, 1998 |
PONDUR MILK PRODUCERS CO OPERATIVE SOCIETY Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ASSISTANT COMMISSIONER OF LABOUR ONGOLE
|
December 28, 1998 |
POTHANNA G Vs. DIVISIONAL FOREST OFFICER
|
April 29, 1998 |
PRADEEP MINERALS AND GRANITES P LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 24, 1998 |
PRAJAY ENGINEERS SYNDICATE LIMITED Vs. STATE
|
February 24, 1998 |
PRAKASH ROAD LINES P LIMITED Vs. H M T BEARING LIMITED HYDERABAD
|
July 16, 1998 |
PRAMILA C Vs. STATE BANK OF HYDERABAD
|
July 3, 1998 |
PRIYANKA OVERSEAS LTD Vs. COMMR CIVIL SUPPLIES
|
February 27, 1998 |
PROF M V NAYUDU RETD Vs. SECRETARY TO GOVT OF ANDHRA PRADESH MA AND UD DEPT HYD
|
May 1, 1998 |
PROMPT PACKAGING PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 3, 1998 |
PUBLIC PROSECUTOR HIGH COURT HYDERABAD Vs. PURUSHOTTAM REDDY
|
March 23, 1998 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MADIKONDA BUJANGA RAO
|
November 25, 1998 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. THUMMALA JANARDHANA RAO
|
August 6, 1998 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. SIVARAJ ALIAS SURAJ
|
April 27, 1998 |
PULLA CO OPERATIVE RURAL BANK LIMITED PULLA WEST GODAVARI DISTRICT Vs. BONAM RAM MOHAN RAO
|
November 12, 1998 |
PULUSU PERIREDDY Vs. GOVT OF ANDHRA PRADESH PANCHAYAT RAJ DEPT HYD
|
December 31, 1998 |
PURUSHOTHAMPALLI GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPT SECRETARIAT HYDERABAD
|
December 7, 1998 |
PUSHPA TRADING COMPANY Vs. BOORGU JAGADESHWARAIAH AND SONS
|
July 24, 1998 |
PUTTAGUNTA PASI Vs. COMMISSIONER OF POLICE
|
February 4, 1998 |
PYBOINA RAVINDRA KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH
|
November 13, 1998 |
R ADVAIAH Vs. UNION OF INDIA MINISTRY OF FINANCE NEW DELHI
|
December 30, 1998 |
R ANJANEYULU Vs. R V RAMANAMMA
|
February 27, 1998 |
R DURGA PRASAD Vs. UNION OF INDIA
|
January 29, 1998 |
R DURGA PRASAD Vs. D G P
|
September 22, 1998 |
R FAKRUDDIN Vs. A P S E B HYDERABAD
|
August 18, 1998 |
R KHEMKA Vs. DECCAN ENTERPRISES PRIVATE LIMITED SECUNDERABAD
|
December 2, 1998 |
R KRISHAN KUMAR Vs. CONVENOR EAMCET 1998 JNT UNIVERSITY HYDERABAD
|
August 17, 1998 |
R MALLESU Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM REGION
|
October 26, 1998 |
R NAGARAJAN Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD CENTRAL UNIVERSITY HYD
|
July 22, 1998 |
R NAGARAJU Vs. MANAGING DIRECTOR A P STATE WARE HOUSING CORPN HYD
|
March 30, 1998 |
R NAGENDRA RAO Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION
|
March 20, 1998 |
R S MANYAM Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
October 8, 1998 |
R SURYA KUMARI Vs. STATE OF ANDHRA PRADESH
|
June 29, 1998 |
RAASI CEMENT LTD Vs. STATE OF A P
|
July 10, 1998 |
RADHA BAI Vs. YASODA BAI
|
July 29, 1998 |
RADHAKRISHNA VEGETABLE OIL PRODUCTS CO Vs. COLLECTOR OF CENTRAL EXCISE
|
April 28, 1998 |
RAGHU RAM BABU K Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE
|
June 22, 1998 |
RAGHUNATH COTTON AND OIL PRODUCTS LIMITED Vs. RAMARAO COTTON COMPANY
|
November 4, 1998 |
RAJASHREE OILS AND EXTRACTIONS Vs. DEPUTY COMMISSIONER CT KURNOOL
|
June 18, 1998 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. DAYAL WOOD WORK
|
February 18, 1998 |
RAJESHWAR A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 1, 1998 |
RAJESWARI P Vs. J ANASUYAMMA
|
March 20, 1998 |
RAJKUMAR Vs. GANESH RAI
|
October 9, 1998 |
RAMAKRISHNA CINE STUDIO Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1998 |
RAMAKRISHNA ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH
|
August 20, 1998 |
RAMANA M V Vs. COLLECTOR and DT REGISTRAR
|
March 23, 1998 |
RAMANADH POULTRY FARMS PEDDAKAPARTHY VILLAGE Vs. ACTO CTCP METLAKUNTA
|
December 23, 1998 |
RAMANAIAH B Vs. DISTRICT COLLECTOR NELLORE
|
April 9, 1998 |
RAMANNA Vs. STATE OF ANDHRA PRADESH
|
March 12, 1998 |
RAMASWAMY B Vs. M SEETHARAMAIAH
|
September 8, 1998 |
RAMBABU D Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL
|
May 1, 1998 |
RAMDAS AND CO Vs. KITTI STEELS LTD
|
September 1, 1998 |
RAMESH M Vs. EXECUTIVE OFFICER SRI DURGA MALLESWARA SWAMY VARI DEVASTHANAM
|
July 1, 1998 |
RAMLAL AGARWAL Vs. RAMPRATAP
|
July 23, 1998 |
RANA PRATAP SINGH Vs. LAND ACQUISITION OFFICER
|
August 18, 1998 |
RANGA RAO K Vs. B N V SATYANARAYANA
|
September 17, 1998 |
RANGARAJU K Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 5, 1998 |
RASA CONSTRUCTIONS ENGINEERS AND CONTRACTORS KARIMNAGAR Vs. EXECUTION ENGINEER RANDB
|
July 23, 1998 |
RASHEED ULLA KHAN Vs. SECRETARY TO GOVERNMENT
|
April 24, 1998 |
RAVILLA DORASWAMY NAIDU Vs. AARL RANGAIAH NAIDU
|
June 19, 1998 |
RAVULAPALLI YOGAMMA Vs. THELLAMEKALA VENKATA RATNAM
|
April 27, 1998 |
RAYALA SEEMA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
July 3, 1998 |
RAZIA BEGUM Vs. CIRCLE INSPECTOR OF POLICE ASIFNAGAR POLICE STATION HYDERABAD
|
September 3, 1998 |
REDDI VARAMAIAH Vs. PEREDDI NAGI REDDI
|
December 24, 1998 |
REDDIVARI GANGIREDDY Vs. JOINT HINDU FAMILY OF ANDEPPAGARI JAYARAMIREDDY AND HIS SON
|
November 20, 1998 |
REFERRING OFFICER THE I ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. BONDA VENKATA REDDY alias GANAPATHIREDDY alias CHIRANJEEVI
|
February 17, 1998 |
REGIONAL DIRECTOR E S I CORPORATION Vs. CHERMAS EXTENSION
|
July 13, 1998 |
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B V RAMANA
|
August 17, 1998 |
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GUNTUR Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
|
August 26, 1998 |
REGULA BRUHASPATHI RAO Vs. STATE OF A P
|
July 5, 1998 |
REGULA BRUHASPATHI RAO1 Vs. STATE OF A P
|
July 15, 1998 |
REVENUE DIVISIONAL OFFICER LAO NALGONDA Vs. SANKAPALLI PADMANABHA REDDY
|
November 19, 1998 |
REVU DURGA PRASAD Vs. DIRECTOR GENERAL OF POLICE
|
September 22, 1998 |
RUPPU GANNEMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 27, 1998 |
S ANWAR BASHA Vs. STATE OF ANDHRA PRADESH
|
April 2, 1998 |
S B C B LTD Vs. STATE OF ANDHRA PRADESH
|
August 4, 1998 |
S B PRABHAKAR ENVIRONMENTAL ENGINEER A P POLLUTION CONTROL BOARD Vs. STATE OF ANDHRA PRADESH
|
July 1, 1998 |
S E NAGESH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
April 7, 1998 |
S HEMACHALAM Vs. DISTRICT COLLECTOR CHITTOOR
|
September 24, 1998 |
S JAGANNADHA REDDY Vs. K RUKMINI DIED PER L RS
|
June 15, 1998 |
S JANARDHAN RAO Vs. DIRECTOR GENERAL ACB OF ANDHRA PRADESH
|
November 9, 1998 |
S JANARDHAN REDDY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION HYDERABAD
|
November 2, 1998 |
S KRISHAMA NAIDDU Vs. MANAGING DIRECTOR OF THE NATIONAL CO OPERATIVE BANK LTD
|
November 26, 1998 |
S KRISHNAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 26, 1998 |
S L REDDI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 22, 1998 |
S MANI Vs. SINGARENI COLLIERIES CO LTD
|
July 1, 1998 |
S NANDA GOPAL Vs. STATE OF ANDHRA PRADESH
|
October 15, 1998 |
S P B V D SABHA ELEMENTARY AND HIGH SCHOOL UPPARAPALLI Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION CUDDAPAH
|
April 30, 1998 |
S P S OMKARNATH Vs. STATE OF ANDHRA PRADESH
|
July 21, 1998 |
S PULLAMMA Vs. SECRETARY TO GOVERNMENT
|
April 17, 1998 |
S RADHAKRISHNA VENKATA MOHANA RAO Vs. EXECUTIVE OFFICER CHINAPANDRAKA GRAM PANCHAYAT CHINAPANDRAKA VILLAGE KRUTHIVENNU MANDAL KRISHNA DISTRICT
|
January 1, 1998 |
S RAJAMMA Vs. P A YUSUF
|
September 16, 1998 |
S S JANARDHAN RAO Vs. ANDHRA UNIVERSITY
|
October 26, 1998 |
S SHIVARAJ REDDY Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS RURAL CIRCLE HYD
|
August 11, 1998 |
S SHYAMPRASAD RAO Vs. UNION GOVT OF INDIA
|
September 23, 1998 |
S SRINIVASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
July 1, 1998 |
S SURYANARAYANA Vs. DIST CO OP OFFICER VISAKHAPATNAM
|
August 4, 1998 |
S V BAL REDDY Vs. STATE OF ANDHRA PRADESH
|
March 19, 1998 |
S V U TEACHERS ASSOCIATION Vs. S V UNIVERSITY
|
July 3, 1998 |
S VIJAYALAKSHMI Vs. S BHEEM REDDY
|
March 16, 1998 |
SABLE WEGHIRE AND COMPANY LTD Vs. A P FOREST DEVELOPMENT CORPORATION LTD
|
January 23, 1998 |
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY
|
March 4, 1998 |
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY
|
March 11, 1998 |
SAJANA GRANITES Vs. SAI ENTERPRISES
|
September 22, 1998 |
SALLA GOVINDU Vs. STATE OF ANDHRA PRADESH
|
November 5, 1998 |
SAMALA JAYARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 23, 1998 |
SAMEERA KUMAR DEV S V Vs. O GOURI SHANKAR
|
August 12, 1998 |
SAMPATLAL RAMLAL KIMTEE DIED Vs. ANANTH VIJAY SHRIDHAR NAIK
|
November 6, 1998 |
SANDAMMA Vs. STATE OF ANDHRA PRADESH
|
July 16, 1998 |
SANE GROUP OF COMPANIES HYDERABAD Vs. CHANDRA RAJA KUMARI PRESIDENT AP MAHILA SAMAKHYA HYDERABAD
|
December 29, 1998 |
SANJAY KUMAR AGARWAL Vs. T V N PRASAD
|
March 19, 1998 |
SANTHI ASHRAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
|
February 22, 1998 |
SANTI SEETHARAMAYYA Vs. SANTI YEGNA NARYANA MURTHY
|
August 7, 1998 |
SARANJEET KOUR ALIAS M SONU Vs. DIRECTOR GENERAL OF POLICE A P HYDERABAD
|
September 18, 1998 |
SARATHI INSTITUTE OF ENGINEERING AND TECHNOLOGY HYD Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
|
April 28, 1998 |
SARDAR AMARJEET SINGH Vs. NANDU BAI
|
August 18, 1998 |
SARWOTHAM ISPAT LTD Vs. GOVERNMENT OF INDIA
|
June 16, 1998 |
SATHI JAGANNADHA REDDY Vs. KOVVURI RUKMINI
|
June 15, 1998 |
SATYA RAO B Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 23, 1998 |
SATYAM CONSTRUCTIONS LIMITED Vs. GOVT OF ANDHRA PRADESH
|
October 16, 1998 |
SATYAMMA G Vs. R VENKATARAJU
|
August 18, 1998 |
SATYANARAYANA CH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 1, 1998 |
SATYANARAYANA SINGH Vs. Y MANIAMMA
|
December 15, 1998 |
SATYANARAYANA TALKIES Vs. COMMISSIONER NARASARAOPET MUNICIPALITY
|
July 31, 1998 |
SATYANARAYANA V Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 20, 1998 |
SATYANARAYANA V Vs. STATE OF ANDHRA PRADESH
|
October 30, 1998 |
SAVITRI BAI Vs. OM PRAKASH GUPTA
|
October 13, 1998 |
SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF DEFENCE NEW DELHI AND Vs. INDIRA DEVI
|
August 21, 1998 |
SECUNDERABAD HEALTH CARE Vs. SECUNDERABAD HOSPITALS
|
July 21, 1998 |
SELECTION COMMITTEE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM Vs. CH V N SATYANARAYANA
|
July 27, 1998 |
SEW CONSTRUCTIONS LIMITED Vs. SUPERINTENDING ENGINEER SRBC CIRCLE NO 2 NANDYAL KURNOOL DIST A P
|
July 6, 1998 |
SHAHEBZADI MALLIKA JEHAN BEGUM Vs. MUNICIPAL CORPORATION OF HYD
|
August 5, 1998 |
SHAIK AZEEM Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY HYDERABAD LAND CEILING OFFICE HYDERABAD
|
November 16, 1998 |
SHAIK LAL BEE Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 27, 1998 |
SHAIK MAHABOOB Vs. STATE OF A P
|
April 16, 1998 |
SHAIK MAHABOOB ALIAS GORA Vs. STATE OF ANDHRA PRADESH
|
April 16, 1998 |
SHAIK RAMJAN Vs. STATE
|
December 22, 1998 |
SHAKTHI LPG LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 29, 1998 |
SHANKARA NARAYANA M H Vs. A SIVARAMAKRISHNAIAH
|
April 22, 1998 |
SHANTA DEVI Vs. RAMLAL AGARWAL
|
February 14, 1998 |
SHANTA DEVI AND ORS. Vs. SRI RAMLAL AGARWAL
|
February 4, 1998 |
SHANTI ALLOYS PVT LTD Vs. COMMISSIONER OF C EX
|
December 20, 1998 |
SHIRDI SAI LAW COLLEGE Vs. BAR COUNCIL OF INDIA
|
January 23, 1998 |
SICON LIMITED BOMBAY Vs. PANDURANGA POULTRIES PRIVATE LIMITED HYDERABAD
|
August 11, 1998 |
SIMPLEX CASTINGS LIMITED Vs. UNION OF INDIA
|
August 21, 1998 |
SIMS COLLEGE OF PHYSIOTHERAPY GUNTUR Vs. UNIVERSITY OF HEALTH SCIENCES
|
February 12, 1998 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. STATE OF BANK OF HYDERABAD
|
February 18, 1998 |
SITANI TEXTILES AND FABRICS P LIMITED Vs. ASST COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
|
August 10, 1998 |
SIVARAMA KRISHNA K V Vs. K SEETA MAHALAKSHMI
|
July 17, 1998 |
SOCIETY FOR PRESERVATION OF ENVIRONMENT and QUALITY OF LIFE Vs. INDUSTRIES DEPT A P
|
May 1, 1998 |
SOHAN ENGINEERING CONSTRUCTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES STATE OF A P NAMPALLY HYDERABAD
|
April 28, 1998 |
SOM DISTILLERIES AND BREWERIES LIMITED Vs. GOVT OF ANDHRA PRADESH
|
March 17, 1998 |
SONA EXPORTS Vs. DIRECTOR OF MINES AND GEOLOGY
|
July 1, 1998 |
SOUTHERN AGENCIES Vs. A P EMPLOYEES STATE INSURANCE CORPORATION
|
March 17, 1998 |
SOUTHERN SECURITY AND DETECTIVE BUREAU Vs. COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH
|
February 16, 1998 |
SPECIAL DEPUTY COLLECTOR L A O ANAKAPALLI Vs. PADALA VENKATA RAMANA
|
December 31, 1998 |
SPECIAL DEPUTY COLLECTOR LAO Vs. P V RAMANA
|
December 31, 1998 |
SPECIAL OFFICER URBAN LAND CEILINGS NAMPALLY HYDERABAD Vs. M VIJAYALAKSHMI
|
October 28, 1998 |
SREE JAGANNATH STEELS LIMITED Vs. THE GLOBE DETECTIVE AGENCIES PRIVATE LIMITED
|
July 23, 1998 |
SREENADHA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 11, 1998 |
SRI LAKSHMINARAYANA CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 7, 1998 |
SRI MANCHAM VENKATESWARA RAO AND NARAYANA MURTHY Vs. COMMERCIAL TAX OFFICER
|
September 9, 1998 |
SRI VASAVI COLD RETREADS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
June 16, 1998 |
SRIMANTHULA CHINNA SATHAIAH Vs. STATE OF ANDHRA PRADESH
|
March 11, 1998 |
SRINIVAS G Vs. G PYDITHALLI
|
April 20, 1998 |
SRINIVASA POULTERY AND CATTLE FEED PRIVATE LIMITED VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
December 16, 1998 |
SRINIVASAN Vs. HONBLE UPA LOKAYUKTA OF ANDHRA PRADESH
|
September 15, 1998 |
SRINIVASULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 13, 1998 |
SRIRAM MILLS Vs. UNION OF INDIA
|
April 9, 1998 |
STATE Vs. M BHUJANGA RAO
|
November 25, 1998 |
STATE BANK OF INDIA Vs. RAM DAS
|
March 12, 1998 |
STATE BANK OF INDIA Vs. M RAJAIAH
|
May 1, 1998 |
STATE BANK OF INDIA Vs. FISHING FALCONS LIMITED AND ANOTHER
|
December 10, 1998 |
STATE OF A P Vs. FERRO CERAMICS P LTD
|
June 9, 1998 |
STATE OF A P Vs. BHOORATNAM AND CO
|
February 9, 1998 |
STATE OF A P Vs. ASSOCIATED CEMENT CO LIMITED
|
August 31, 1998 |
STATE OF A P Vs. AMARA RAJA BATTERIES
|
August 18, 1998 |
STATE OF ANDHRA PRADESH Vs. HIGH PALYMER ENTERPRISES
|
September 1, 1998 |
STATE OF ANDHRA PRADESH Vs. PRAKASH KUMAR SAHU
|
October 22, 1998 |
STATE OF ANDHRA PRADESH Vs. USHA BRECO LTD
|
September 16, 1998 |
STATE OF ANDHRA PRADESH Vs. GOLTEX LABORATORIES P LTD
|
September 15, 1998 |
STATE OF ANDHRA PRADESH Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED
|
October 6, 1998 |
STATE OF ANDHRA PRADESH Vs. GOLD STAR ENGINEERING ENTERPRISES
|
December 29, 1998 |
STATE OF ANDHRA PRADESH Vs. HYDERABAD CHEMICALS SUPPLIES LIMITED
|
February 2, 1998 |
STATE OF ANDHRA PRADESH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA P LTD
|
February 2, 1998 |
STATE OF ANDHRA PRADESH Vs. COLORAMA PRINTERS PRIVATE LTD
|
March 24, 1998 |
STATE OF ANDHRA PRADESH Vs. S P STEELS
|
April 27, 1998 |
STATE OF ANDHRA PRADESH Vs. BIO TECH PHARMA
|
October 7, 1998 |
STATE OF ANDHRA PRADESH Vs. P. AMBAJI RAO RICE MILL
|
April 20, 1998 |
STATE OF ANDHRA PRADESH Vs. JAGADEESH COTTON TRADERS
|
December 16, 1998 |
STATE OF ANDHRA PRADESH Vs. RAPTAKOS BRETT & CO. LIMITED
|
December 1, 1998 |
STATE OF ANDHRA PRADESH Vs. RAGHAVENDRA SEVA SANGHAM
|
December 16, 1998 |
STEEL EXECUTIVES ASSOCIATION Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
April 21, 1998 |
SUB REGISTRAR NALGONDA DIST Vs. AMARANAINI CHINA VENKAT RAO
|
February 3, 1998 |
SUBBA RAO Y V Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1998 |
SUBBSHREE TRADING ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 26, 1998 |
SUDERSHANAM S Vs. M R O
|
June 22, 1998 |
SUDHABATHULA RADHAKRISHNA VENKATA MOHAN RAO Vs. EXECUTIVE OFFICER
|
January 20, 1998 |
SUGUI BAI ALIAS SHAKUNTALA BAI Vs. RAFAT ALI
|
January 2, 1998 |
SUNDER SINGH Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 27, 1998 |
SUPERINTENDENT CENTRAL PRISON CHENCHALGUDA HYDERABAD Vs. C NARSIMHULU
|
December 2, 1998 |
SUPERINTENDENT PROHIBITION AND EXCISE BHIMAVARAM ELURU W G Vs. KRISHNA WINES
|
September 4, 1998 |
SUPERINTENDING ENGINEER Vs. I C KOTI REDDY
|
November 11, 1998 |
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY
|
November 5, 1998 |
SUPERINTENDING ENGINEER N S CANALS CIRCLE PELLUR ONGOLE Vs. IDAMKANTI CHINNA KOTI REDDY
|
November 11, 1998 |
SURESH KUMAR AGARWAL Vs. COLLECTOR CUSTOMS MADRAS
|
April 23, 1998 |
SURYANARAYANA K Vs. B ANJANEYULU
|
September 7, 1998 |
SURYANARAYANA N Vs. UNION BANK OF INDIA
|
April 22, 1998 |
SURYANARAYANA P Vs. M KAMARAJU
|
June 15, 1998 |
SUSHEELA DEVI Vs. STATE OF ANDHRA PRADESH
|
June 29, 1998 |
SUSHEELA DEVI Vs. STATE OF A P
|
July 29, 1998 |
SUSHRUTHA EDUCATIONAL ACADEMY SOCIETY Vs. RACHEL CHATTERJEE
|
September 8, 1998 |
SYAMALA RAO M Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1998 |
SYED ABDUR RAZZACK Vs. CHAIRMAN ANDHRA PRADESH STATE WAKF BOARD HYDERABAD
|
March 16, 1998 |
SYED FAIZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD
|
December 29, 1998 |
SYED RAHAMTULLAH KHADRI Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 3, 1998 |
SYED SHA MUSEBULLA ALVI Vs. SECRETARY GENERAL ADMINISTRATIVE DEPARTMENT SECRETARIAT HYDERABAD
|
December 29, 1998 |
T APPALA NARASIMHA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 17, 1998 |
T C I FINANCE LIMITED Vs. S VENKATESWARA RAO
|
February 26, 1998 |
T C LAKSHMINARAYANA Vs. TIRUMALA TIRUPATI DEVASTHANAMS CHITTOOR DIST
|
April 27, 1998 |
T DAMODHAR RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
December 19, 1998 |
T K SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
November 18, 1998 |
T KAILASAM Vs. STATE BANK OF HYDERABAD
|
March 6, 1998 |
T NARAYANA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
|
April 24, 1998 |
T OBULA REDDY Vs. M SALAMMA
|
March 6, 1998 |
T R NARASIMHULU Vs. STATE OF ANDHRA PRADESH
|
August 21, 1998 |
T RAGHUNATHA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 6, 1998 |
T S PRAKASH RAO Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
|
March 24, 1998 |
T SAKUNTALA Vs. B SATYA MURTHY
|
October 13, 1998 |
T SAKUNTALA Vs. B SATYA MURTHY
|
October 30, 1998 |
T SAROJAMMA ALIAS SAROJA BAI Vs. MOHAMMAD KHALEELUR RAHIMAN
|
February 11, 1998 |
T SRINIVASA RAO Vs. STATE AND KOROOR VYSYA BANK
|
July 21, 1998 |
T SRINIVASA RAO Vs. STATE OF A P
|
July 21, 1998 |
T SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 23, 1998 |
T SUKENDER REDDY Vs. M SURENDER REDDY
|
April 27, 1998 |
T SURENDRANATH BABU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 2, 1998 |
T TARANATH Vs. STATE OF A P
|
July 23, 1998 |
T TIRUMALA REDDY SE APSEB CUDDAPAH Vs. APSEB ENGINEERS ASSOCIATION HYD
|
June 30, 1998 |
T V CHOWDARY Vs. RIATA INDUSTRIAL CORPORATION
|
February 27, 1998 |
T VENKAESHWARLU Vs. STATE OF ANDHRA PRADESH
|
July 27, 1998 |
T VENKATAPATHI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
December 10, 1998 |
TALLA BAL REDDY Vs. RAM RAJ SUDARSHAN RAO
|
November 16, 1998 |
TAMMANA RAMESH BABU Vs. ALLAH BUX
|
March 3, 1998 |
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BHIMAVARAM
|
January 23, 1998 |
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF COOP SOCIETIES BHIMAVARAM
|
June 23, 1998 |
TANSEEM FATIMA Vs. JOINT COMMISSIONER OF POLICE CRIMES AND SIT HYDERABAD
|
July 15, 1998 |
TANUKU VEERA VENKATA SATYANARAYANA SARMA Vs. AKULA RAJA RAO
|
August 4, 1998 |
TATA SSL LIMITED Vs. SHAKTHI CONCRETE INDUSTRIES LIMITED
|
December 10, 1998 |
TCI FINANCE LIMITED Vs. DEPUTY TRANSPORT COMMISSIONER VIJAYAWADA
|
September 2, 1998 |
TERRY GOLD INDIA LIMITED HYD Vs. TCI FINANCE LIMITED SECBAD
|
September 22, 1998 |
THAKUR BAHADUR SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 23, 1998 |
THATHADI APPALA NAIDU Vs. INSPECTOR OF POLICE GAGAPATHINAGARAM CIRCLE VIZIANAGARAM DISTRICT
|
November 20, 1998 |
THERESA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
September 22, 1998 |
THOTA PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
|
March 4, 1998 |
THOTA PANDURANGA RAO Vs. STATE OF A P
|
March 24, 1998 |
TIRUMALA COFFEE AND TEA VENDORS ASSOCIATION Vs. TTD TIRUPATHI
|
October 7, 1998 |
TIRUMALA MERCHANTS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
September 10, 1998 |
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD
|
January 28, 1998 |
TRICHY DISTILLERIES AND CHEMICALS LIMITED Vs. RELIANCE CELLULOSE PRODUCTS LTD
|
March 26, 1998 |
TROPICAL AGRO SYSTEMS INDIA LIMITED Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVT OF ANDHRA PRADESH
|
August 28, 1998 |
TRUST ASSOCIATION OF CONVENTION OF BAPTIST CHURCHES OF NORTHERN Vs. STATE OF ANDHRA PRADESH
|
July 1, 1998 |
TWIN CITY JEWELLERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
September 2, 1998 |
U SHANKAR Vs. NIMS
|
November 18, 1998 |
U SHANKER Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES PANJAGUTTA HYD
|
November 18, 1998 |
UMA DEVI Vs. SHAIK HUSSAIN
|
November 20, 1998 |
UMA SRIDHAR HIRE FINANCE (P) LTD. AND OTHERS Vs. ABC
|
September 21, 1998 |
UMAMAHESWARA RAO S Vs. BANK OF INDIA
|
November 4, 1998 |
UNI METAL ALLOYS LTD Vs. APSEB HYDERABAD
|
October 23, 1998 |
UNION BANK OF INDIA Vs. V SAROJINI DEVI
|
January 21, 1998 |
UNION BANK OF INDIA ELURU Vs. VEGUNTA SAROJINI DEVI
|
January 21, 1998 |
UNION OF INDIA Vs. BOLLA VEERABHADRAM DIED
|
April 6, 1998 |
UNION OF INDIA Vs. V S RAVINDRA REDDY
|
August 4, 1998 |
UNION OF INDIA Vs. V RAMANA REDDY
|
October 16, 1998 |
UNION OF INDIA ALL INDIA RADIO HYDERABAD Vs. KWALITY CONSTURCTION ENGINEER
|
July 21, 1998 |
UNION OF INDIA DEPT OF AUTOMIC ENERGY NEW DELHI Vs. G P M RAO
|
April 10, 1998 |
UNION OF INDIA DEPT OF TELECOMMUNICATIONS NEW DELHI Vs. SECRETARY REVENUE DEPT CTII GOVT OF ANDHRA PRADESH
|
December 18, 1998 |
UNITED CONSTRUCTION COMPANY Vs. NATIONAL THERMAL POWER CORPORATION
|
July 13, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. D SURYAKANTHAM
|
November 16, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. LATEEFUNNISA BEGUM
|
October 21, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. SALAMMAL
|
September 25, 1998 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M RAMULU
|
June 30, 1998 |
UNITED INDIA INSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. DODDI SURYAKANTHAM
|
November 16, 1998 |
UNITY WIRE INDUSTRIES SECBAD Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
|
December 15, 1998 |
UNNAMATLA APPA RAO Vs. TADEPALLIGUDEM MUNICIPALITY
|
February 2, 1998 |
UPPUTURI VENKAIAH Vs. TIRUMALASETTI KOTAIAH
|
June 30, 1998 |
URVASHI BAR & RESTAURANT Vs. THE DY. COMMERCIAL TAX OFFICER
|
April 29, 1998 |
USHA RANI G Vs. JOINT SUB REGISTRAR 1
|
September 23, 1998 |
USHA REDHEY MOHAN P Vs. M V RAMU
|
March 16, 1998 |
USHODAYA ENTERPRISES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
|
March 24, 1998 |
USHODAYA ENTERPRISES LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 2, 1998 |
V B C INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1998 |
V BALAKRISHNA Vs. GENERAL MANAGER MTH DIVISION HMT LTD
|
December 22, 1998 |
V BALI REDDY Vs. DIVISIONAL ENGINEER APSEB OPERATION NANDYAL
|
November 16, 1998 |
V BULLESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 2, 1998 |
V GOPALAKRISHNAIAH Vs. DISTRICT CO OPERATIVE CENTRAL BANK KAKINADA E G DISTRICT
|
September 10, 1998 |
V GOPALAM Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR
|
August 7, 1998 |
V K ABDUL JABBAR SAHIB SON Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P FOREST DEVELOPMENT CORPN HYDERABAD
|
January 23, 1998 |
V K BRAMHANANDAM ACHARY Vs. STATE OF A P
|
August 12, 1998 |
V R KARANNA Vs. G OM PRAKASH
|
September 16, 1998 |
V RAJA RAO Vs. DIRECTOR OF MARKETING
|
April 30, 1998 |
V RAMA MURTHY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 23, 1998 |
V RAMANA REDDY Vs. UNION OF INDIA
|
July 24, 1998 |
V SHANKER Vs. N PANDARINATH
|
August 7, 1998 |
V SIVA PRASAD Vs. A KURMINAIDU
|
June 19, 1998 |
V SUBBARMMA Vs. KONIKI CHENGAMA NAIDU
|
March 25, 1998 |
V SUNDARA RAO Vs. NAGARJUNA UNIVERSITY GUNTUR
|
December 29, 1998 |
V V RAGHAVA REDDY Vs. GOVT OF ANDHRA PRADESH
|
October 27, 1998 |
V V RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 25, 1998 |
V V V RAMARAJU Vs. KORADA MALLESWARA RAO
|
December 10, 1998 |
V VENGAMA NAIDU Vs. BUGGA MUTT
|
October 8, 1998 |
V VIJAY KUMAR Vs. COMMERCIAL TAX OFFICER II ADONI KURNOOL DISTRICT
|
December 16, 1998 |
V VINOD RAO Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD
|
November 27, 1998 |
V.G. SECURITIES LIMITED Vs. VIJAY GROWTH FINANCIAL SERVICES LTD
|
August 12, 1998 |
VADDE RAJESWARAMMA Vs. V L NARASIMHA CHARYULU
|
February 10, 1998 |
VADDE SANPANGI SRINIVAULU Vs. BECCANI LAKSHMI REDDY
|
February 24, 1998 |
VADDI GOVINDA RAJULU DIED Vs. KASPA VENKATA RAMANAMURTHY
|
November 11, 1998 |
VALISETTI TIRUMALA PURNACHANDRA RAO Vs. SYNDICATE BANK
|
March 11, 1998 |
VALLABHANENI SUBBA RAO Vs. COLLECTOR HYDERABAD DIST
|
December 18, 1998 |
VALLURI VASUDEVA SIVA PRASAD Vs. ALLURI KURMINAIDU
|
June 19, 1998 |
VALLURI VEERABHADRA RAO Vs. LAND ACQUISITION OFFICER AND SPL DY COLLECTOR E G DIST
|
February 13, 1998 |
VANTECH INDUSTRY LTD., IN RE Vs. ABC
|
November 11, 1998 |
VARADACHARY AND COMPANY HYDERABAD Vs. SUPERINITEDING ENGINEER OPERATIONS A P S E B MAHABUBNAGAR
|
October 16, 1998 |
VARALAKSHMI Vs. C HANUMANTHA REDDY
|
June 25, 1998 |
VASAMSETTY SATYANARAYANA Vs. STATE OF A P
|
October 30, 1998 |
VASU P Vs. GENERAL MANAGER TELECOM DIST
|
February 11, 1998 |
VATSAVAYI VENKATA SURYANARAYANA RAJU DIED Vs. METTA VEERABHADRA RAO
|
November 2, 1998 |
VEERABHADRA RAO V Vs. L A O
|
February 13, 1998 |
VEERABHADRA RAO W Vs. NEDUNGUDI BANK LTD
|
October 6, 1998 |
VEERAGOUNI RAMBABU DIED Vs. THUMATI SEETHARAMACHARY
|
October 22, 1998 |
VEERLA VENKAIAH Vs. STATE OF ANDHRA PRADESH
|
November 9, 1998 |
VEMPARALA VYAGHRI SEETARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
|
April 20, 1998 |
VEMPATI BALAJI Vs. D VIJAYA GOPALA REDDI
|
August 5, 1998 |
VEMULA SHANKER Vs. NAKOD PANDARINATH
|
August 7, 1998 |
VENKAFESHWARA KIRANA AND GENERAL STORES Vs. DISTRICT COLLECTOR
|
October 26, 1998 |
VENKAIAH U Vs. T KOTAIAH
|
June 30, 1998 |
VENKATA SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
|
March 20, 1998 |
VENKATARAMANA RICE AND GENERAL MERCHANTS Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 25, 1998 |
VENKATESHWARA MINERALS BOLLARAM MEDAK DIST Vs. A P S E B HYDERABAD
|
December 14, 1998 |
VENKATESWARA RICE MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 27, 1998 |
VENKATESWARA RICE MILLS UPPAL Vs. SUPERINTENDING ENGINEER OPERATION RURAL CIRCLE APSEB HYD
|
March 27, 1998 |
VENKATESWARA TEXTILES TRADERS AND PRINTERS Vs. CANARA BANK
|
March 2, 1998 |
VENKATESWARA UNIVERSITY TEACHERS ASSOCIATION TIRUPATI AND Vs. VENKATESWARA UNIVERSITY TIRUPATI
|
July 3, 1998 |
VENKATESWARLU Y Vs. V NARAYANA
|
August 17, 1998 |
VERIREDDY NARSIMHA REDDY Vs. UNION OF INDIA
|
February 11, 1998 |
VIBGYAR INK CHEM PRIVATE LIMITED Vs. SAFE PACK POLYMERS LIMITED
|
April 13, 1998 |
VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. B DASARATH KUMAR
|
April 20, 1998 |
VIJAYALAKSHMI Vs. HARI HARA GINNING AND PRESSING PVT LTD
|
August 7, 1998 |
VIKAS JALAN Vs. NUCON INDUSTRIES PRIVATE LIMITED SOMAJIGUDA HYDERABAD
|
August 20, 1998 |
VIKAS JALAN Vs. STATE OF A P
|
July 23, 1998 |
VIMAL S TOMPE Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH
|
June 29, 1998 |
VINAYAKA STEELS LTD Vs. A P S E B HYDERABAD
|
December 16, 1998 |
VIRAJ CONSTRUCTIONS Vs. P PANDU
|
October 14, 1998 |
VISAKHA SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
|
November 4, 1998 |
VISHNU CEMENTS LTD Vs. A P S E B VIDYUT SOUDHA SOMAJIGUDA HYD
|
November 27, 1998 |
VISHNU SPINNERS TAMILNADU Vs. BHAGYALAKSHMI COMMERCIAL CORPORATION
|
July 17, 1998 |
VORUGANTI CHINNA GOPAIAH Vs. GODAVARI FERTILIZERS AND CHEMICALS
|
November 20, 1998 |
VUPPALA NAGALINGAM AND SONS SURYAPET Vs. COMMISSIONER OF INCOME TAX A P HYD
|
October 14, 1998 |
WARANGAL MUNICIPAL CORPORATION Vs. A P S E B
|
March 3, 1998 |
WATER USERS ASSOCIATION PEDDACHERUVU MADDULAPARVA VILLAGE Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
|
August 26, 1998 |
WIMCO LIMITED Vs. COMMERCIAL TAX OFFICER
|
February 26, 1998 |
XL TELECOM LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE HYDERABAD
|
February 2, 1998 |
Y C RAJWAS Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS SINGARENI COLLERIES COMPANY LTD
|
February 18, 1998 |
Y C SESHAIAH Vs. GOVERNMENT OF ANDHRA
|
October 21, 1998 |
Y NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
March 17, 1998 |
Y SOMAIAH Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHREERABAD HYDERABAD
|
January 28, 1998 |
Y SRINIVASULU REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITTOOR DISTRICT
|
October 27, 1998 |
Y V N DURGA PRASAD Vs. COMMISSIONER OF ENDOWMENTS
|
July 27, 1998 |
Y VENKAT REDDY Vs. COURT OF DISTRICT MUNSIF ATMAKUR
|
July 3, 1998 |
YAHYA BIN SALEH Vs. STATE
|
September 18, 1998 |
YAMPARALA VENKATESWARLU Vs. SHAIK KHATUMBI
|
August 12, 1998 |
YELAMANCHALI NAGESWARI Vs. YELAMANCHALI VENKATA PRASADA RAO
|
June 19, 1998 |
YENAMALAKUDURU GRAM PANCHAYAT Vs. GOVT OF ANDHRA PRADESH
|
March 4, 1998 |
YETTLAPALLE SIDDA REDDY Vs. KONA VENKATRAMANA
|
February 15, 1998 |
YOGAMMA R Vs. T V RATNAM
|
April 27, 1998 |
ZAFU JAVEED Vs. V NARASIMHA REDDY
|
October 27, 1998 |
ZAHEER BIN SALEH Vs. MOHAN AND MOHAN FINANCERS
|
August 31, 1998 |
ZILLA GRANDHALAYA SAMSTHA EMPLOYEE S ASSOCIATION CHITTOR DIST Vs. SECRETARY EDUCATION DEPT GOVT OF ANDHRA PRADESH HYD
|
April 1, 1998 |