REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ARUNA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD	November 25, 1996
A BALAJEE Vs. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI	April 24, 1996
A BHARATHI Vs. A RAMA RANI	December 6, 1996
A CHINNA BHUMALAH Vs. A SAILU	June 12, 1996
A DAYASHANKAR Vs. NIZAM SUGAR FACTORY LTD	March 4, 1996
A DEVENDER Vs. K CHANDRAKALA	February 15, 1996
A GANGARAM Vs. DIVISIONAL FOREST OFFICER KARIMNAGAR	January 17, 1996
A HAMPAYYA Vs. MARKET COMMITTEE	January 1, 1996
A HAMPAYYA Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE GOOTI	March 26, 1996
A HANUMANTH REDDY Vs. B JASWANTH SINGH BHATIA	November 12, 1996
A HARI KUMAR REDDY Vs. B SUBBA REDDY	October 3, 1996
A K MINERALS Vs. A RAMACHANDRA	August 2, 1996
A M MAHENDER Vs. STATE OF A P	April 13, 1996
A M MAHENDER Vs. STATE OF A P	April 19, 1996
A M PRASADA SARMA Vs. STATE OF ANDHRA PRADESH	October 31, 1996
A MOHAN REDDY Vs. REGISTRAR ADMINISTRATION HYD	June 21, 1996
A MUNASWAMY NAIDU Vs. J ANANDA	March 19, 1996
A N PANDU Vs. MANAGEMENT OF B H E L	December 6, 1996
A NARENDRA Vs. C KRISHNA YADAV	April 3, 1996
A OMKAR Vs. COMMISSIONER OF POLICE HYDERABAD	August 1, 1996
A P S R T C Vs. K LINGAIAH	December 11, 1996
A P S R T C KARIMNAGAR Vs. N YELLAIAH	November 12, 1996
A P S R T C REP Vs. TIRUPATHI TRANSPORT WORKERS UNION	December 3, 1996
A P TECHNOLOGICAL SERVICES PVT LTD Vs. SNIGDHA COMPUTERS P LTD	March 11, 1996
A PANDURANGAIAH Vs. SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD HYD	October 30, 1996
A R SETHU RAO Vs. D BHEEMESHWARA RAO	April 25, 1996
A RAJA GOPAL Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 9, 1996
A RAJA REDDY Vs. COLLECTOR and DISTRICT MAGISTRATE ADILABAD	October 7, 1996
A RAMA RANI Vs. SECRETARY A P RESIDENTIAL EDUCATION INSTITUTE APREI HYD	August 7, 1996
A RAMANA REDDY Vs. STATE OF A P PANCHAYAT RAJ RURAL DEVELOPMENT DEPARTMENT HYD	September 27, 1996
A RANGA REDDY Vs. CO OPERATIVE ELECTRIC SUPPLY SOCIETY KARIMNAGAR DIST	September 30, 1996
A S VENKATESWARA RAO VEERAVALLI VILLAGE BAPULAPADU MANDAL KRISHNA DISTRICT Vs. DISTRICT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM	November 26, 1996
A SATYANARAYANA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 21, 1996
A SESHURATHAM Vs. A JHANSI LAKSHML BAL	August 1, 1996
A SRINATH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 17, 1996
A SUBBADRAVALLI TAYARAMMA Vs. N MALLIKARJUNA RAO	October 3, 1996
A SUBBAIAH Vs. ASST COMMISSIONER OF EXCISE NELLORE	April 2, 1996
A SUDERSHAN Vs. APSEB HYD	August 23, 1996
A SURYANARAYANA SASTRY Vs. A P HOME COURTS SECRETARIAT	December 31, 1996
A V N JAGGA RAO DIED Vs. SPECIAL DEPUTY TAHSILDAR INAMS VISAKHAPATNAM	August 2, 1996
A V PAPAYYA SASTRY Vs. STATE OF ANDHRA PRADESH	June 4, 1996
A V S N B SHANKARAN Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES	November 29, 1996
A VENKATA RAMANA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT	February 16, 1996
A VENKATA RAO Vs. DIRECTOR OF INTERMEDIATE EDUCATION HYD	December 16, 1996
A YANADAMMA Vs. G SREENIVASULU REDDY	October 9, 1996
A.A. GOPALAKRISHNAN AND OTHERS Vs. ANDHRA CEMENTS LTD. AND OTHERS	March 14, 1996
ABDUL BASITH MOHD Vs. RAZIA BEGUM	June 14, 1996
ABDUL GAFOOR K Vs. HIGH COURT OF ANDHRA PRADESH	April 25, 1996
ABDUL MAJLD KHAN MOHD Vs. AFSAR KHAN	March 29, 1996
ABDUL SATTAR Vs. SPL DY COLLECTOR LA SINGUR PROJECT MEDAK DIST	April 23, 1996
ACTION COMMITTEE OF EMPLOYEES AND WORKERS OF ANDHRA PRADESH STATE Vs. ANDHRA PRADESH EMPLOYEES WELFARE FUND COMMITTEE	June 14, 1996
ACTION GROUP FOR RESEARCH IN ENVIRONMENT AND EDUCATIONAL DEV SOCIETY Vs. P SAKKU BHAL	July 11, 1996
ADARI SATYANARAYANA Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM	August 22, 1996
ADDITIONAL DIRECTOR GENERAL OF ANTI EVASION MADRAS Vs. NATHMAL BAJAJ	October 11, 1996
ADIREDDY VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	April 2, 1996
ADOPA CHIMA BHUMAIAH Vs. ADOPA SAILU AND OTHERS	June 12, 1996
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. A GOPAL ALIAS GOPALA MENON	April 2, 1996
AFSAR KHAN Vs. COL GOVINDACHARYULA NARSING RAO	December 5, 1996
AGARWAL M Vs. SYED ABDUL RAZACK	November 5, 1996
AGASTI VENKATA SWAMY Vs. STATE SPE CBI	February 19, 1996
AH MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	September 25, 1996
AHALYA BAI Vs. G SHANKARAIAH	February 19, 1996
AHMAD TRADING COMPANY REP Vs. SHYAM TRADING COMPANY	September 17, 1996
AKBAR ALI Vs. A P HOUSING BOARD	April 11, 1996
AKILESH VASUDEVAN Vs. NAGARJUNA UNIVERSITY GUNTUR	October 14, 1996
AKKULALAH R Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 1996
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM MADRAS Vs. K GOVINDAN KUTTY	January 29, 1996
ALL MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	September 25, 1996
ALLA SATYANARAYANA Vs. GOVT OF A P	June 21, 1996
ALLADI SURYANARAYANA Vs. YELLURU MURALINATH REDDY	September 20, 1996
AMBATI OBI REDDY Vs. COMMISSIONER OF SURVEY SETTLEMENT and LAND RECORDS HYDERABAD	March 21, 1996
AMBUGA PETROCHEMICALS LIMITED Vs. A P POLLUTION CONTROL BOARD	April 23, 1996
AMTUAL HAFEEZ Vs. D MOHAMMED IBRAHIM	June 6, 1996
ANANDAM G Vs. WARANGAL MUNICIPAL CORPORATION	September 11, 1996
ANANTHA SAHU Vs. STATE OF A P	December 11, 1996
ANANTHACHARYULU T Vs. PRL SUBORDINATE JUDGE	September 25, 1996
ANDHRA BANK Vs. M BUTCHAYYA CHOWDARY	September 3, 1996
ANDHRA CEMENTS LTD. Vs. ANDHRA CEMENTS LTD.	October 28, 1996
ANDHRA FERRO ALLOYS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	January 31, 1996
ANDHRA LIGHT CASTINGS Vs. STATE OF ANDHRA PRADESH	July 1, 1996
ANDHRA MECHANICAL and ELECTRICAL INDUSTRIES LTD Vs. ASSISTANT REGIONAL DIRECTOR	February 2, 1996
ANDHRA PRABHA P LTD Vs. EMPLOYEES STATE INSURANCE CORPN	February 5, 1996
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH	July 19, 1996
ANDHRA PRADESH RAYONS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	February 6, 1996
ANDHRA PRADESH RAYONS LIMITED Vs. REVENUE DIVISIONAL OFFICER WARANGAL	December 12, 1996
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. KOMAL BISCUITS MANUFACTURING CO P LTD	January 18, 1996
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. NAGARJUNA PAPER MILLS LTD	May 1, 1996
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SANJAY KUMAR	February 6, 1996
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T YASODHA	November 4, 1996
ANDREW WERNER Vs. UNION OF INDIA	April 25, 1996
ANDREW WERNER Vs. UNION OF INDIA	June 11, 1996
ANIL KUMAR HARBHAJANKA Vs. ARUN KUMAR HARBHAJANKA	March 27, 1996
ANITA AIDINYANTZ Vs. KEN R GNANAKAN	November 21, 1996
ANJANEYULU CH Vs. A HARIPRASAD	April 2, 1996
ANJANEYULU K Vs. STATE BANK IF INDIA	October 30, 1996
ANNAM JEWELLERS Vs. DEPUTY COMMERCIAL TAX OFFICER	March 15, 1996
ANNAPURNA PANIGRAHI Vs. PRINCIPAL KENDRIYA VIDYALAYA SECUNDERABAD	April 15, 1996
ANONYMOUS LETTER Vs. COMMISSIONER OF POLICE	December 26, 1996
APOLLO HOSPITAL EDUCATIONAL AND RESEARCH FOUNDATION AND ASSOCIATE OF APOLLO HOSPITAL GROUP Vs. OSMANIA UNIVERSITY	August 30, 1996
APPA RAO B Vs. M PEDDY REDDY	October 3, 1996
APPALANAIDU Y B Vs. Y RA\|U	September 20, 1996
APSRTC Vs. B RANGA RAO	April 10, 1996
APSRTC Vs. PRESIDING OFFICER LABOUR COURT I HYD	November 26, 1996
APSRTC HYD Vs. K SAMPATH REDDI	July 9, 1996
APSRTC KARMIKA PARISHATH UNION Vs. APSRTC REP	January 24, 1996
ARSHAD Vs. STATE OF A P	April 24, 1996
ARUMUGAM VI JAYAN Vs. STATE	July 16, 1996
ARYA PEDDAKKA Vs. JANGITI BALA THIMMAIAH	September 23, 1996
ARYA VYSYA SANGAM Vs. SETTLEMENT OFFICER	February 14, 1996
ASIA PACIFIC INVESTMENT TRUST LTD Vs. ASSISTANT COMMISSIONER OF EXCISE AND PROHIBITION	June 6, 1996
ASIA PACIFIC INVESTMENTS TRUST LIMITED Vs. AC EXCISE AND PROHIBITION HYDERABAD	June 17, 1996
ASIAN BARRELS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS	June 27, 1996
ASIAN BEARINGS AND TOOLS CORPORATION Vs. COASTAL CHEMICALS LIMITED	January 23, 1996
ASLAM KHAN Vs. Y BHASKARA RAO	September 24, 1996
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. THIRUMAL AGENCIES VIZIANAGARM	December 11, 1996
ASSISTANT DIRECTOR D AND E Vs. NATHMAL BAJAJ	October 11, 1996
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE FERA MINISTRY OF Vs. M A WAJID	June 19, 1996
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 28, 1996
ATLURI VENKATESWARA REDDY Vs. VANGA SUBBA REDDY	November 5, 1996
AVULA PARVATHAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 30, 1996
AVULA VENKATA RAO Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	September 24, 1996
AYODHYANAGAR COOPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH	June 4, 1996
AZAM SHARLEF Vs. R D O	December 31, 1996
AZEM MOHD Vs. GUSTA BAL	July 26, 1996
B ASHOK Vs. CHAIRMAN FOOD CORPORATION OF INDIA	June 25, 1996
B BALARAJ Vs. MANAGEMENT OF FEDERAL SPORTS	January 24, 1996
B BHAVANNAROYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM	February 8, 1996
B CHINNAKKAGARI BEESSAMMA Vs. CH THIMMAKKA	August 26, 1996
B CO OP RURAL BANK LTD Vs. D S SUBRAHMANYAM	November 18, 1996
B GIRIBABU Vs. DISTRICT COLLECTOR GUNTUR	March 12, 1996
B LAKSHMI KANTHAMMA Vs. SUPERINTENDENT OF POLICE CHITTOOR	August 5, 1996
B MOHAN RAO Vs. UNIVERSITY OF HEALTH SCIENCES	September 20, 1996
B N GUNTA Vs. PULL GOPAL REDDY	February 20, 1996
B NARASIMHDU Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	February 16, 1996
B P L LTD Vs. STATE OF ANDHRA PRADESH	June 6, 1996
B PANDURANGA RAO Vs. UNION OF INDIA	March 15, 1996
B R AMBEDKAR EDUCATION SOCIETY Vs. REVENUE DIVISIONAL OFFICER HYD	August 20, 1996
B R NALDU Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY U L C	October 4, 1996
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETING DEVLOPMENT FEDERATIOH OF INDIA LTD	December 18, 1996
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETINGDEVELOPMENT FEDERATION OF INDIA LIMITED	December 19, 1996
B RADHAKRISHNA Vs. MOHAMMAD ABDUL GHANI	June 10, 1996
B RAJU Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 19, 1996
B RAMASUBBA REDDY Vs. R	December 9, 1996
B RAMESH SHETTY Vs. A P STATE FINANCE CORPORATION	September 3, 1996
B RAMULAMMA Vs. INSPECTOR GENERAL OF PRISONS AND DIRECTOR OF CORRECTIONAL SERVICES	November 5, 1996
B SAMBASIVA REDDY Vs. KAYAGURLA KONDANNA	August 8, 1996
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED	October 28, 1996
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED	November 18, 1996
B SRIRAMULU Vs. CH PRABHAKARA RAO	October 15, 1996
B SUBHASH REDDY Vs. K SATYANARAYANA REDDY	February 22, 1996
B V RAMNARAYAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA HYDERABAD	October 17, 1996
B V SUBBA REDDY Vs. CHIEF ENGINEER HYDERABAD URBAN DEVELOPMENT AUTHORITY	December 31, 1996
B VENKATESWARA RAO Vs. REVENUE DIVISIONAL OFFICER	June 25, 1996
B VIJAYA REDDY Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILING	July 5, 1996
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY TIRUPATHI	August 14, 1996
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY	December 12, 1996
B VISHNU JANARDHAN Vs. B SUPRAJA MINOR	August 23, 1996
B Y BHORIWALA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS	April 5, 1996
B YELLALAH Vs. EX OFFICLO SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	April 23, 1996
BABA CONTAINER MFRS Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	August 13, 1996
BABA FINANCE CORPORATION Vs. MOHD NAYEEM	November 26, 1996
BABIAMMAL R B Vs. W S SAVITHRI	July 23, 1996
BABU RAO R Vs. ORIENTAL INSURANCE COMPANY LIMITED	December 11, 1996
BADNAYINA BHEEMANNA Vs. STATE OF ANDHRA PRADESH	January 25, 1996
BALAJI FLOUR MILLS CHITTOOR Vs. SUPERINTENDING ENGINEER	December 12, 1996
BALAJI INDUSTRIAL AND AGRICULTURAL CASTINGS Vs. COMMERCIAL TAX OFFICER	January 16, 1996
BALASUDARSHAN B Vs. REGISTRAR M HIGH COURT	September 23, 1996
BALOROJ K Vs. B MALLAIAH	March 1, 1996
BALRAM ARGIDDA Vs. A CHANDRAMMA	August 22, 1996
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD	February 19, 1996
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD	February 9, 1996
BANDI SUBHASH REDDY Vs. K. SATYANARAYANA REDDY	February 22, 1996
BANK OF BARODA GUNTUR Vs. SHAIK SARDAR SAHEB	June 11, 1996
BAPANAIAH M Vs. Y MALLESWARAM	September 20, 1996
BARIUM CHEMICALS LTD Vs. STATE OF ANDHRA PRADESH	June 21, 1996
BASHEEROODIN Vs. MOHAMMAD MINHORZODDIN	November 27, 1996
BEVERA APPALANAIDU Vs. YELAGADA RAJU	September 20, 1996
BH V RAMARAJU Vs. BH RAMAKRISHNAMRAJU	December 11, 1996
BHAGYA LAKSHMI CASHEW PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER ICHAPURAM SRIKAKULAM DIST	July 1, 1996
BHANU ENTERPRISES Vs. THE SECRETARY, SALES TAX APPELLATE TRIBUNAL	July 9, 1996
BHANUMATHI K Vs. GUNTUR MUNICIPAL COUNCIL	November 15, 1996
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMERCIAL TAX OFFICER	February 23, 1996
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF ANDHRA PRADESH	February 23, 1996
BHARAT STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH	November 21, 1996
BHASKARA REDDY V Vs. B NARENDRA KUMAR	September 25, 1996
BHASKARARAO K Vs. A SIVANAGENDRAMMA	November 11, 1996
BHAVANI COMMISSION AND GENERAL MERCHANT AND Vs. STATE OF ANDHRA PRADESH	March 18, 1996
BHEEMAIAH Vs. GOVT OF ANDHRA PRADESH	April 3, 1996
BHIKYA BALU Vs. STATE OF A P	November 5, 1996
BHUSHAIAH G Vs. SUPERINTENDING ENGINEER	June 12, 1996
BHUSHANAM J Vs. JOINT COLLECTOR	December 11, 1996
BIJAY KUMAR SHARMA Vs. INSPECTOR GENERAL OF POLICE	March 25, 1996
BILLA MANEMMA Vs. STATE OF ANDHRA PRADESH	April 12, 1996
BINNY LIMITED Vs. NIZAM SUGARS LIMITED	October 1, 1996
BIOLOGICAL E LIMITED Vs. STATE OF A P	October 11, 1996
BOARD OF INTERMEDIATE EDUCATION A P Vs. P LALITHA KUMARI	August 8, 1996
BOBBA VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 4, 1996
BOC INDIA LIMITED Vs. M C H	January 16, 1996
BOC INDIA LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD	January 17, 1996
BODDAPATI VENKATRAMAIAH A 1 Vs. STATE OF ANDHRA PRADESH	April 11, 1996
BOINI DURGAIAH Vs. DISTRICT COLLECTOR KARIMNAGAR	July 9, 1996
BOLISETTI BHAVANNARAYANA @ VENKATA BHAVANNARAYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM, REP BY PARTNER KOMMURU VULLAKKI	February 8, 1996
BOLLEDDULA PEDA KOTAIAH Vs. DIST COLLECTOR GUNTUR DIST	March 15, 1996
BONGU VENKATESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DIST	September 13, 1996
BOTUKAM NARSAIAH Vs. STATE OF ANDHRA PRADESH REP	December 26, 1996
BPL LIMITED Vs. STATE OF A P	June 6, 1996
BRAHMALAH CH Vs. S SUBHA	September 23, 1996
BRAHMAM P Vs. G SWAMINAIDU	June 5, 1996
BRAHMANNA V C Vs. STATE OF ANDHRA PRADESH	September 2, 1996
BUCHAMMA N Vs. AUTHORISED OFFICER LR	February 16, 1996
C CHANDRAYUDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD	December 9, 1996
C JAYASREE Vs. COMMISSIONER	April 18, 1996
C KRISHNA YADAV Vs. ALE NARENDRA	January 23, 1996
C MALLA REDDY Vs. SHIVA GOUD	June 7, 1996
C N SHETTY Vs. HILLOCK HOTELS PRIVATE LIMITED	January 22, 1996
C N VITTAL RAO Vs. SRIHARI	February 9, 1996
C N VITTAL RAO SECUNDERABAD Vs. SRIHARI HYDERABAD	February 19, 1996
C OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	November 21, 1996
C PRABHAKAR SARMA Vs. STATE OF ANDHRA PRADESH	April 16, 1996
C R RAJAGOPALAN DR Vs. DIRECTOR NIMS	September 6, 1996
C SATHIRAJU AND SONS Vs. STATE OF ANDHRA PRADESH	July 1, 1996
C SIVA PRASAD Vs. VICE CHAIRMAN and MANAGING DIRECTOR	February 16, 1996
C SURESH PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH	December 9, 1996
C T THRIPURASUNDARI Vs. ASIMUNNISA BEGUM	July 9, 1996
C V SIVA PRASAD Vs. REGISTRAR OF COMPANIES	August 30, 1996
C VIDYALANKAR Vs. GOVERNMENT OF ANDHRA PRADESH	November 8, 1996
CANARA BANK Vs. DISTRICT REGISTRAR and COLLECTOR	September 27, 1996
CANARA BANK OFFICERS CONGRESS Vs. GOVERNMENT OF INDIA	February 26, 1996
CARGO BOAT AND STEEL BARG OWNERS WELFARE ASSOCIATION KAKINADA Vs. STATE OF ANDHRA PRADESH	July 25, 1996
CATHOLIC SYRIAN BANK LTD Vs. JAGANNATHA CONSTRUCTION LTD	February 14, 1996
CENTRAL BUREAU OF INVESTIGATION SPE HYDERABAD Vs. P MUTHURAMAN	March 13, 1996
CENTRAL GOVERNMENT Vs. VIZAG TRAWLER WORKERS UNION	August 2, 1996
CENTRAL WARE HOUSING CORPORATION Vs. REVENUE DIVISIONAL OFFICER NIZAMABAD	August 26, 1996
CENTRAL WAREHOUSING CORPORATION REP Vs. G RAMESH	August 12, 1996
CH GHANA PRASUNAMBA Vs. COMMISSIONER OF CIVIL SUPPLIES HYDERABAD	April 25, 1996
CH HARIPRASAD Vs. DEPOT MANAGER APSRTC	March 19, 1996
CH PAPANNA Vs. PERSONNEL MANAGER SBI	September 27, 1996
CH PEDAAPPALASWAMY Vs. CH APPALANAIDU	April 2, 1996
CH RAJASEKHARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 15, 1996
CH SESHAIAH Vs. COMMISSIONER OF SURVEY SETTLEMENTS and LAND RECORDS	February 16, 1996
CH SINGAIAH Vs. B LAKSHMAMMA	August 23, 1996
CH V RANGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 29, 1996
CH V SUBRAHMANYA BABU Vs. CH LAKSHMANA DAS	February 8, 1996
CH YASHODA DEVI Vs. B DAYAKAR REDDY	August 19, 1996
CH. VENKATA SUBRAHMANYA BABU Vs. CHANSHNI LAKSHMANA DAS	February 8, 1996
CHAIRMAN AND M D INDIAN AIR LINES LTD Vs. INDIAN AIRLINES TECHNICAL ASSISTANTS UNION	June 12, 1996
CHAIRMAN UNIVERSITY OF HEALTH SCIENCES Vs. K TULASIRAM	June 11, 1996
CHAKRADHARA RAO D Vs. P KOTESWARA RAO	March 6, 1996
CHALAMALASETTY SATYENDRA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	September 2, 1996
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH	February 28, 1996
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH REP	February 20, 1996
CHANDRALA KRISHNA MURTHY Vs. MANDAL REVENUE OFFICER AND MANDAVALI MANDAL KRISHNA DISTRICT	July 3, 1996
CHANDRASEKHAR K Vs. J N T U	February 26, 1996
CHANDRASEKHAR REDDY D N Vs. REGISTRAR M HIGH COURT	October 9, 1996
CHANGALA JAYA SANKARA RAO Vs. STATE OF A P	March 6, 1996
CHARMINAR NONWOVENS LTD Vs. COMMR OF CUS AND C EX	December 18, 1996
CHENCHURAMI REDDY D Vs. STATE OF ANDHRA PRADESH	December 11, 1996
CHENGAL RAO S Vs. P PARAMASIVAPPA	June 18, 1996
CHENNAKESAVA RAO S Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 21, 1996
CHIEF MANAGER Vs. K SUDHA NAGARAJ	April 1, 1996
CHIEF POSTMASTER GENERAL Vs. MIRZA JAFFER ALL	August 5, 1996
CHILLAPALLIKANAKAIAH Vs. V DISTRICT COLLECTOR WEST GODAVARI	June 11, 1996
CHINTA OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	November 21, 1996
CHITRANI CINEMA Vs. DEPUTY COMMERCIAL TAX OFFICER	February 19, 1996
CHITTOOR BUS STAND SHOPKEEPERS ASSOCIATION Vs. MUNICIPAL COMMISSIONER CHITTOOR DIST	September 17, 1996
CHLTTOOR DT CO OP MILK PRODUCERS UNION LTD Vs. C RAJAMMA	February 20, 1996
CHOICE ENTERPRISES CHITTOOR Vs. DIRECTOR OF MINES AND GEOLOGY GOVT OF A P HYD	December 12, 1996
CHORUMALA KAMALA Vs. SAMANTHAPUDL INDIRA	March 22, 1996
CHOUDHARY K V R Vs. INSPECTOR OF POLICE	June 27, 1996
CITIZENS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM	January 23, 1996
COMMERCIAL CORPORATION VIJAYAWADA Vs. STATE OF A P	July 3, 1996
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD AND ADDITIONAL SPECIAL DEPUTY COLLECTOR Vs. R YADAGIRI	July 25, 1996
COMMISSIONER OF GIFT TAX Vs. K V RAJYALAKSHMI	September 9, 1996
COMMISSIONER OF INCOME TAX Vs. INDOCEAN ENGINEER PRIVATE LIMITED	September 10, 1996
COMMISSIONER OF INCOME TAX Vs. PANDURANGA ENGINEERING CO	September 18, 1996
COMMISSIONER OF INCOME TAX Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED	September 25, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA MOTOR AND ENGINEERING WORKS	October 8, 1996
COMMISSIONER OF INCOME TAX Vs. J NARAYANA MURTHY	October 4, 1996
COMMISSIONER OF INCOME TAX Vs. ADONI AGRICULTURAL MARKET COMMITTEE	July 31, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRADERS	July 12, 1996
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM	July 22, 1996
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. NANDANAM CONSTRUCTIONS	September 2, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT	September 4, 1996
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM P LIMITED	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. SHIVA SHANKER BORE WELLS	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. SURYA BHAGAWAN VASTRALAYAM	August 28, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED	August 9, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENT LONGMAN P LIMITED	August 8, 1996
COMMISSIONER OF INCOME TAX Vs. A P PAPER MILLS	August 5, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT	January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA SUGARS LIMITED	March 4, 1996
COMMISSIONER OF INCOME TAX Vs. VANDER C C MALEN	November 13, 1996
COMMISSIONER OF INCOME TAX Vs. PRASAD FILM LABORATORIES PRIVATE LIMITED	November 14, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENTAL T MARITIME	December 19, 1996
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI OIL FIRM	December 27, 1996
COMMISSIONER OF INCOME TAX1 Vs. RAYALASEEMA MILLS LIMITED	December 13, 1996
COMMISSIONER OF INCOME TAX1 Vs. PANDARI LAXMAIAH	February 7, 1996
COMMISSIONER OF WEALTH TAX Vs. M A R RAJKUMAR	October 4, 1996
COMMISSIONER OF WEALTH TAX Vs. N BALAKRISHNA	October 11, 1996
COMMISSIONER OF WEALTH TAX Vs. OOLIA KULSUM	November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. ANWAR BEGUM	November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. SB AMINA MIRZA FUND	November 7, 1996
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUST	November 7, 1996
CONSTABLE S G Vs. UNION OF INDIA	November 2, 1996
CONVENOR J N T UNIVERSITY HYD Vs. C SWARNALATHA	June 25, 1996
CONVENOR OF MBA MCA CETOF 1995 Vs. U KIRAN RAJU	April 9, 1996
CROSS OBJECTIONS NAKKALAPU ANNAPURNAMMA Vs. NAKKALAPU NARENDRA KUMAR	September 18, 1996
D APPA RAO Vs. D SWARNALATHA	August 5, 1996
D BALAJI Vs. REGISTRAR KAKATIYA UNIVERSITY WARANGAL	October 10, 1996
D BEEM RAO Vs. DISTRICT COLLECTOR ADLLABAD	July 11, 1996
D DURGAMBA Vs. RAJ KUMAR FINANCIERS	November 29, 1996
D HANUMANTHA RAO Vs. STATE BANK OF INDIA BOMBAY	December 9, 1996
D K B ESWARI Vs. PAY AND ACCOUNTS OFFICER HYDERABAD	February 28, 1996
D K VISWESWARAMMA Vs. SENIOR INSPECTOR SALE OFFICER SYNDICATE FARMERS SERVICE CO OPERATIVE SOCIETY LTD	March 21, 1996
D KRISHNA RAO Vs. K V NAYAK	June 11, 1996
D MUTYALU Vs. G KANAKAM	February 1, 1996
D PANDURANGA JOSHI Vs. KONERU SESHAGIRI RAO	February 27, 1996
D PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 1996
D PRABHAKARA SARMA DR Vs. STATE OF ANDHRA PRADESH	March 21, 1996
D PRABHAKARREDDY Vs. DISTRICT COLLECTOR KURNOOL	December 11, 1996
D PULLA RAO Vs. V BASAVAIAH CHOWDARY	March 22, 1996
D RAMACHANDRA RAO Vs. B VENKATA RAMANA	August 12, 1996
D S P RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 26, 1996
D S RAJU Vs. GOVT OF ANDHRA PRADESH	June 25, 1996
D SATYANARAYANA Vs. SECRETARY TOGOVT LEGISLATURE DEPT	November 8, 1996
D SWARNALATHA Vs. I S RASOOL SAHEB	October 7, 1996
D U V N V RAJU Vs. DEPOT MANAGER	June 28, 1996
D V N SATYANARAYANA Vs. NAMBURI VENKATA NARAYANA	December 10, 1996
D V SUBRAMANYA SARMA Vs. STATE BANK OF INDIA	November 20, 1996
D V VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 5, 1996
D VENKAIAH Vs. STATE OF A P	July 2, 1996
D VENKATA RAJU Vs. STATE OF ANDHRA PRADESH	September 18, 1996
D VENKATA RAJU Vs. STATE OF A P	September 13, 1996
D YELLAIAH Vs. R R DIST	September 18, 1996
DABBUGOTTU ITHAIAH Vs. STATE OF ANDHRA PRADESH	December 18, 1996
DAGGUBATI CHENCHURAMAIAH MEMORIAL DEGREE COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH	April 2, 1996
DANDA ANKAMMA Vs. RAVIPATI VENKAIAH	July 31, 1996
DAR UL SALAM EDUCATION TRUST AT DAR UL SALAM HYD Vs. GOVT OF A P EDUCATION DEPARTMENT	December 4, 1996
DASARADHARAM S DIED PER LRS Vs. S YOGANANDAM	January 22, 1996
DASARI ESWARARAO Vs. STATE OF A P	July 15, 1996
DAYANAND BHAVAN SAMITHI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	April 9, 1996
DECCAN TRADERS Vs. STATE OF ANDHRA PRADESH	June 20, 1996
DEFENCE ESTATES OFFICER Vs. V SURESH BABU	June 6, 1996
DEITY SHRI KESAVA JANARDHANA Vs. VENUGOPALA SWAMY VARLU	January 17, 1996
DEITY SHRI KESAVA JANARDHANA AND VENUGOPALA SWAMY VARLU REPRESENTED BY ITS EXECUTIVE OFFICER, YEDITHA AND ANOTHER Vs. A. PULLARAO AND OTHERS	January 17, 1996
DEPOT MANAGER A P S R T C BHIMAVARAM WEST GODAVARI DISTRICT Vs. LABOUR COURT GUNTUR	August 1, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. A KRISHNA MRUNALINI	October 30, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL	October 18, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K GANGADHAR	December 4, 1996
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S G MOINUDDIN	December 23, 1996
DEPOT MANAGER APSRT Vs. ADDITIONAL INDUSTRIAL TRIBUNAL	November 1, 1996
DEPOT MANAGER APSRTC GUNTAKAL DEPOT Vs. LABOUR COURT ANANTAPUR	November 12, 1996
DEPOT MANAGER APSRTC HYD Vs. G DURGAIAH	September 23, 1996
DEPOT MANAGER APSRTC KHAMMAM Vs. RAMA RAMULU alias RAMA RAO	October 30, 1996
DEPOT MANAGER APSRTC MEDAK DISTRICT Vs. LABOUR COURT HYD	November 13, 1996
DEPOT MANAGER APSRTC SATHUPALLI DEPOT Vs. ALVALA KRISHNA MRUNALINI	October 13, 1996
DEPOT MANAGER, APSRTC, SATHUPALLI DEPOT AND ANOTHER Vs. ALVALA KRISHNA MRUNALINI AND OTHERS	October 30, 1996
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS HYD Vs. BODDULA MALLESHAM	November 19, 1996
DEPUTY COMMISSIONER Vs. SHOBALAL	March 12, 1996
DEVARAKONDA RAJESH BABU AND Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES HYDERABAD	January 31, 1996
DEVIREDDY AMARENDER REDDY Vs. PALE PURUSHOTHAM RAO	November 26, 1996
DHAN INDUSTRIES Vs. SUPERINTENDING ENGINEER	July 23, 1996
DHANALAXMI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX	October 7, 1996
DHANALAXMI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	June 26, 1996
DHANLAKSHMI Vs. SK RAHMATH	March 27, 1996
DHANRAJ SINGH Vs. GOVT OF A P	November 26, 1996
DHARMARAO P Vs. M D APTTDC LTD	March 19, 1996
DIGUMARTHI SUBBA RAO Vs. Y SAMBASIVA VENKATA SUBBA RAO	February 2, 1996
DINSHAW N CHENOY Vs. GOVERNMENT OF ANDHRA PRADESH	July 26, 1996
DIRECTOR CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. MOHAMMAD ABDUL WAHEED	November 8, 1996
DIRECTOR PERSONNEL SINGARENI COLLIERIES COMPANY LTD Vs. T V RAMA SUDARSHANA	June 21, 1996
DISTRICT AND SESSIONS JUDGE Vs. EXECUTIVE ENGINEER	August 28, 1996
DISTRICT COLLECTOR, NELLORE AND ANOTHER Vs. ODURU CHENGA REDDY	February 12, 1996
DIVISIONAL ELECTRICAL ENGINEER W GODAVARI DIST Vs. Y GOPALAM	July 26, 1996
DIVISIONAL FOREST OFFICER KHAMMAM Vs. KUNJA MUTHAIAH	July 19, 1996
DIVISIONAL MANAGER APSRTC W GODAVARIDIST Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD	October 7, 1996
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. ZARINA BEE	August 22, 1996
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. T ANJANAMMA	June 19, 1996
DM ENGINEER OPERATIONS ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. SHALK MOHAMMED	April 8, 1996
DONTHULA RAJALINGAM Vs. VANGALA VENKATA RAMA CHARY	September 30, 1996
DUGGIREDDY VENKATA REDDY Vs. DISTRICT JUDGE ONGOLE	January 18, 1996
DULCIE M ROBB Vs. MURID HYDER	July 10, 1996
DURGA MAHESH Vs. STATE OF ANDHRA PRADESH	June 19, 1996
DURGARAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	March 1, 1996
DUVASI RAMULU Vs. STATE OF ANDHRA PRADESH	April 12, 1996
E ANJANAPPA Vs. STATE OF A P	June 25, 1996
E CHANDRAIAH Vs. DIVISIONAL MANAGER APSRTC	June 7, 1996
E PHANI MADHAV Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT	November 8, 1996
E RAMESH KUMAR Vs. ADMINISLRATIVE OFFICER II PANDGA NATIONAL REMOTE SENSING AGENCY	January 1, 1996
E V RAMANAMMA Vs. E A V SUBRAMANYAM	February 6, 1996
E VITTAL Vs. APPROPRIATE AUTHORITY	June 17, 1996
EHAMMA R Vs. PEDDA JEEYANGAR MUTT	July 26, 1996
EMPLOYEES STATE INSURANCE CORPORATION HYD Vs. SCIENTIFIC FERTILIZER COMPANY PRIVATE LIMITED GUNTUR	November 2, 1996
ERANNA H K Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL TEXTILES CORPN LTD	February 2, 1996
EX HAVALDAR BHM DVR MT SUJAN SINGH YADAV Vs. COMMANDANT ARTILLERY CENTRE HYD	April 24, 1996
EXECUTIVE OFFICER KARIMNAGAR DIST Vs. ASST COMMISSIONER OF ENDOWMENTS	November 26, 1996
FAIZUDDIN MOHD Vs. G RAMAKRISHNA REDDY	July 16, 1996
FIDELITY FINANCE LTD Vs. M CHANDRASEKHAR	July 22, 1996
G ANURADHA Vs. G NARAYANA RAO	September 26, 1996
G CHANDRA REDDY Vs. SPECIAL DEPUTY COLLECTOR GENERAL LAND ACQUISITION HYDERABAD	June 18, 1996
G GANGI REDDY Vs. DEPOT MANAGER	December 18, 1996
G GOLLA REDDY Vs. M ADINARAYANA REDDY	April 19, 1996
G JYOTI Vs. A P STATE ROAD TRANSPORT CORPORATION MUSHIRABAD	September 20, 1996
G K ANJANEYA GUPTA Vs. PUTTAPPA	December 4, 1996
G KANAKALAH Vs. G SANTHAMMA	March 22, 1996
G KODANDAM Vs. STATE OF A P	February 16, 1996
G KRISHNA RAO Vs. STATE OF A P	January 23, 1996
G LAXMAMMA Vs. R ANJAIAH	March 15, 1996
G LAXMAMMA Vs. NARASIMHA	October 30, 1996
G NAGARAJA Vs. STATE	July 16, 1996
G NAGARAJU Vs. REGIONAL MANAGER APSRTC TIRUPATI	September 27, 1996
G PHALGUNA RAO Vs. VIJAYA VISAKHA DIST COOP MILK PRODUCERS UNION LTD	November 29, 1996
G PICHESWARA RAO Vs. SUB INSPECTOR OF POLICE	August 22, 1996
G POTHURAJU Vs. M S PRABHAKAR RAO	September 4, 1996
G RAJA KUMARI Vs. B KRISHNA RAO	August 9, 1996
G RAJYALAKSHMI Vs. PRESIDING OFFICER AND ELECTION OFFICER	July 8, 1996
G RAMAKOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 31, 1996
G RAMAKRISHNA RAJU Vs. REGIONAL MANAGER APSRTC WEST GODAVARI DISTRICT	December 18, 1996
G RAVINDER MUDIRAJ Vs. INSPECTOR C C S D D POLICE STATION	November 7, 1996
G S R PRASAD MACHILIPATNAM KRISHNA DISTRICT Vs. DEPOT MANAGER A P S R T C AAVANIGADDA KRISHNA DISTRICT	December 18, 1996
G SATYANARAYANA Vs. SABIR BEGUM	September 27, 1996
G SATYANARAYANA REDDY Vs. STATE OF A P	July 11, 1996
G SHANKARLINGAM Vs. STATE BANK OF HYDERABAD	December 9, 1996
G SUBAS REDDY Vs. STATE OF ANDHRA PRADESH	October 14, 1996
G SUGUNAMMA Vs. V KOTESWARA RAO	December 12, 1996
G V NARASLMHAM Vs. GOVERNMENT OF ANDHRA PRADESH	June 27, 1996
G V S RAJU Vs. DEPOT MANAGER A P S R T C RAJAMPET DEPOT CUDDAPAH DIST	August 6, 1996
G VENKATESWARA RAJU Vs. K JAISEELA	September 30, 1996
GADAMMA Vs. AUTHORISING OFFICER and SPL TAHSILDAR LAND REFORMS HYD	August 13, 1996
GAJULA VENKATESWARA RAO Vs. STATE OF A P	August 2, 1996
GAMIDI BASAVAIAH Vs. LAKKARAJU KAMALA DEVI	January 29, 1996
GANGA RAO T Vs. CHAIRMAN KARIMNAGAR DIST CO OPERATIVE CENTRAL BANK LTD	March 12, 1996
GANGARAM Vs. STATE ELECTION COMMISSION	August 29, 1996
GANGAREDDY M Vs. STATE OF ANDHRA PRADESH	June 14, 1996
GANNON DUNKERLEY Vs. STATE OF ANDHRA PRADESH	December 6, 1996
GARLA SHESHAMMA Vs. PRESIDING OFFICER MANDAL PARISHAD GUDLURU PRAKASAM DISTRICT	October 14, 1996
GARWARE CAPITAL MARKETS LIMITED Vs. JAISWAL GRANITES LIMITED	December 23, 1996
GAS AUTHORITY OF INDIA LIMITED NEW DELHI Vs. COMPETENT AUTHORITY AND SPECIAL DEPUTY COLLECTOR GAS AUTHORITY OF INDIA LTD	December 18, 1996
GATTUDUDDENAPALLI LARGE SIZED CO OP CREDIT SOCIETY LTD Vs. D NARAYANA REDDY	October 16, 1996
GENERAL INDUSTRIAL SOCIETY LIMITED Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISHAKHAPATNAM	January 16, 1996
GENERAL MANAGER DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. S VASUDEVA REDDY	May 7, 1996
GERA MANJULA Vs. DIRECTOR OF SCHOOL EDUCATION GOVT OF A P	September 18, 1996
GHOUSIA SULTANA ALIAS GHOUSIA BEGUM AND Vs. MOHAMMAD GHOUSE BAIG	February 12, 1996
GHULAM HUSSALN DLED Vs. D RAJ KUMAR	November 28, 1996
GHULAM JEELANI Vs. GHULAM SOFL	August 7, 1996
GIMPEX LIMITED Vs. STATE OF ANDHRA PRADESH	August 27, 1996
GIMPEX LIMITED Vs. INDIAN BARYTES AND CHEMICALS LTD	July 11, 1996
GODAVARI METAL ROLLING MILLS Vs. D S V A PRAKASH	December 27, 1996
GODAVARI OIL DISTRIBUTORS Vs. JOINT COLLECTOR	November 18, 1996
GOLDEN BAR AND RESTAURANT Vs. C T O	March 29, 1996
GOLLA BHAVANI LAXMI DEVI Vs. STATE OF A P	December 9, 1996
GOPI BAR Vs. COMMERCIAL TAX OFFICER PALAKOL	December 12, 1996
GOTTIPATI NARASIMHULU NAIDU Vs. DEVINENI GANGI NAIDU	February 22, 1996
GOTTIPULLA VENKATA APPARAO Vs. SPECIAL DEPUTY COLLECTOR	February 2, 1996
GOVERDHAN UPADHYAN Vs. A KAMESWARA RAO DIED	August 16, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. G V K GIRLS HIGH SCHOOL	August 6, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. E KUMAR	August 1, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. TODDY TAPPERS CO OPERATIVE SOCIETY	September 27, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. K A ANSARI	October 3, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. M UMAMAHESWARA RAO	April 3, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. N VENKATAIAH	March 26, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. VIJAYA PRAKASH VIDYA MANDIR	February 29, 1996
GOVERNMENT OF ANDHRA PRADESH Vs. B CH KESAVA RAO	June 11, 1996
GOVT OF A P Vs. K SIVANANDA REDDY	April 25, 1996
GOVT OF A P Vs. NAGANABOINA VENKATAIAH	April 26, 1996
GOVT OF A P Vs. SHARADA TIMBER DEPOT	April 16, 1996
GOVT OF A P Vs. K C P LIMITED REP	July 22, 1996
GOVT OF ANDHRA PRADESH Vs. M E N PATRUDU	January 25, 1996
GRAM PANCHAYAT GUNTUR Vs. GOVERNMENT OF A P	December 12, 1996
GRANDHI PADMANABHAM Vs. NAGULAKONDA VENKATA MADHUSUDHANA RAO	April 23, 1996
GUDIPATI RADHAKRISHNA MURTHY Vs. DISTRICT EDUCATIONAL OFFICER, GODAVARI DIST.. ELURU AND OTHERS	March 12, 1996
GUJARAT STEEL TUBES LIMITED Vs. STATE OF ANDHRA PRADESH	June 27, 1996
GUJULA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	July 11, 1996
GUNAVANTI Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD	October 16, 1996
GUNNAM VENKATA SUBBA RAO Vs. COMMISSIONER PALAKOL MUNICIPALITY PALAKOL	December 24, 1996
GUNTURCITY BUS OPERATORS ASSOCIATION Vs. TRANSPORT COMMISSIONER	September 9, 1996
GURAVA REDDY T Vs. COMMISSIONER OF ENDOWMENTS	March 6, 1996
H E H NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	November 21, 1996
H H SRI DEVENDRADOSS Vs. SARJUDOSS	December 20, 1996
H L AGARWAL Vs. RAKESH AGARWAL	August 29, 1996
H M T EMP CO OP HOUSEBLDG SO LTD Vs. GOVT OF A P	September 17, 1996
H SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH	July 9, 1996
HABEEB KHAN Vs. VALASULA DEVI	April 25, 1996
HAMARA TRANSPORT Vs. V U D A	September 27, 1996
HARICHANDRA PRASAD M Vs. CH KRISHNAMURTHY	August 19, 1996
HARIJAN SAVARAMMA Vs. MA NAYEEM	August 14, 1996
HARSHA TRANSPORT Vs. STATE	March 13, 1996
HARSHARANJIT SINGH Vs. BOARD OF DIRECTORS RASHTRIYA CHEMICALS and FERTILIZERS LTD	April 26, 1996
HASEEN BANU Vs. SYED HABEEB SAYEEDUDDLN	April 25, 1996
HEALTH UNIVERSITY NON TEACHING EMPLOYEES UNION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH HYD	October 9, 1996
HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMR OF WEALTH TAX	November 21, 1996
HIGH COURT OF ANDHRA PRADESH Vs. G NARASA REDDY	March 29, 1996
HINDUSTAN CABLES LTD Vs. GOVT OF A P SECRETARY REVENUE DEPARTMENT HYDERABAD	October 7, 1996
HINDUSTAN CORPORATION HYDERBAD PRIVATE LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD	June 6, 1996
HINDUSTAN PETROLEUM CORPN LTD Vs. KHWAJA ASADULLAH BAIG	March 15, 1996
HINDUSTAN SHIPYARD LIMITED Vs. STATE OF ANDHRA PRADESH	December 23, 1996
HIRANAND Vs. T M KAMBATI	July 30, 1996
HITECH INDIA PRIVATE LIMITED Vs. UNION OF INDIA	December 27, 1996
HLMABINDU CHEMICALS P LTD Vs. JOINT COLLECTOR E G	July 5, 1996
HON BLE SECRETARY AND CORRESPONDENT BADRUKA COLLEGE OF COMMERCE AND Vs. STATE OF ANDHRA PRADESH	December 5, 1996
HYDERABAD FRUIT COMMISSION AGENTS MERCHANTS TRADERS ASSN Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 1996
HYDERABAD RACE CLUB Vs. ESI CORPORATION	September 4, 1996
HYDERABAD STOCK EXCHANGE LTD Vs. UNION OF INDIA	May 9, 1996
I B RAJENDRA PRASAD Vs. DIRECTOR OF TRIBAL WELFARE	February 22, 1996
I T C LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	June 4, 1996
I V S REDDY Vs. DEPOT MANAGER APSRTC ALLAGADDA DEPOT	June 25, 1996
IBRAHIMPATNAM TALUK VYAVASAYA COOLIE SANGAM Vs. K SURESH REDDY	January 16, 1996
IDL CHEMICALS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 12, 1996
INDIAN BANK Vs. K RAJENDER PRASAD	April 18, 1996
INDIAN HOTELS COMPANY LIMITED REP Vs. COMMISSIONER OF POLICE	February 9, 1996
INDIAN OIL CORPORATION LTD Vs. SENIOR SPECIAL REVENUE INSPECTOR NALA VISAKHAPATNAM	September 19, 1996
INDIAN POTASH LIMITED SECUNDERABAD Vs. ASSISTANT DIRECTOR OF AGRICULTURE KURNOOL DIST	October 15, 1996
INDIRA S Vs. N VENKATARAMANA	April 25, 1996
INDO NATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	November 28, 1996
INDUKURI VENKAYYA Vs. DANDU KAMALA KUMARL	July 23, 1996
INTEZAMI COMMITTEE MAZID E OSMANIA Vs. A P STATE WAKF BOARD	April 3, 1996
IOL LIMITED FORMERLY KNOWN AS INDIAN OXYGEN LTD Vs. MANDAL REVENUE OFFICER HYD	September 11, 1996
IQBAL KAUR KWATRA Vs. DIRECTOR GENERAL OF POLICE RAJASTHAN STATE JAIPUR	April 2, 1996
ISHWAR DASS Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI	December 23, 1996
ITHANABOYINA KONDAYYA Vs. YERRABOTHULA PEDA VENKAYYA	October 15, 1996
J GOPALAN Vs. MUNICIPAL CORPORATION OF HYDERABAD	February 29, 1996
J L N SASTRY Vs. A P V N SARMA	October 15, 1996
J LAKSHMINARAYANA Vs. DISTRICT COLLECTOR	August 29, 1996
J MURALI Vs. GOVERNMENT OF A P	November 4, 1996
J PADMA Vs. SINGARENI COLLIERIES COMPANY LIMITED	October 29, 1996
J PRABHUDAS Vs. A S NAGABHUSHANAM	July 24, 1996
J RAGHU RICE MILLS Vs. CHIEF ENGINEER ELECTRICITY	October 18, 1996
J RAMA RAO VS A PS RT C Vs. A PS RT C	March 18, 1996
J SITAMMA Vs. STATE OF A P	April 8, 1996
J UPPENDRA REDDY Vs. A P S E B	July 31, 1996
JAGADESWAR S Vs. LOK AYUKTA OF ANDHRA PRADESH	August 22, 1996
JAGADLSWARA T Vs. MANAGER THE MADANAPALLL SPLNNLNQ MILLS	September 4, 1996
JAGANNADHAM N Vs. V MANGAMMA	November 19, 1996
JAGANNATHA SWAMY VARU Vs. V VENUGOPALANAIDU	July 19, 1996
JANDHYALA LAKSHMINARASIMHA SASTRY Vs. KADIYALA KOTISWAMY	May 30, 1996
JANGAON RICE AND OIL MILLERS ASSOCIATION Vs. SENIOR REGIONAL MANAGER FCI	July 1, 1996
JAVERL S H Vs. GOVERNMENT OF ANDHRA PRADESH	October 18, 1996
JAYANTHI BHANDARY S Vs. SYNDICATE BANK	February 16, 1996
JEYPORE SUGAR CO LTD Vs. PAMERLA SURYARAO	April 10, 1996
JOHN ABRAHAM MEMORIAL BETHANY HOME Vs. ALL CONCERNED	February 5, 1996
JOINT COLLECTOR KURNOOL Vs. A NEELIMA	February 28, 1996
JOSE K K Vs. DISTRICT REGISTRAR	December 4, 1996
JUPALLY VEERASWAMY Vs. JUPALLY SHANTAMMA	April 8, 1996
JUSTICE S OBUL REDDI Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	August 23, 1996
K ABDUL GAFFOOR Vs. HIGH COURT OF A P	April 24, 1996
K B V NAGABHUSHANA GUPTA Vs. R VENKATESWARA RAO	April 23, 1996
K BHADRAIAH Vs. DEPOT MANAGER APSRTC BUS DEPOT WARANGAL	April 12, 1996
K C HIGH SCHOOL KORTHAREDDYPALEM GUNTUR Vs. GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT SECRETARIAT SAIFABAD HYDERABAD	December 31, 1996
K C JAYA KUMAR Vs. STATE	June 21, 1996
K CHINNA KESHAVULU Vs. SYNDICATE BANK DY GENERAL MANAGER HYDERABAD	December 31, 1996
K G BHASKARAN Vs. ELECTRONIC CORPORATION OF INDIA LTD	February 22, 1996
K GANAPATHY SASTRY Vs. DY GENERAL MANAGER ANDHRA BANK HYDERABAD	March 7, 1996
K KOMURAIAH Vs. G SAHDHYA RANI	March 12, 1996
K KRISHNAIAH Vs. DT COLLECTOR NELLORE	December 24, 1996
K LINGAVVA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	October 15, 1996
K MAHENDER REDDY Vs. V SHIVAKUMAR	September 27, 1996
K MALLIKARJUNA RAO DIED Vs. STATE OF ANDHRA PRADESH	March 6, 1996
K MASAIAH APSRTC MAHABUBNAGER DEPOT MAHABUBNAGAR Vs. DEPOT MANAGER MAHABUBNAGAR BUS DEPOT APSRTC	August 28, 1996
K MOHAN RAO Vs. ASSISTANT G M STATE BANK IF INDIA	April 19, 1996
K MOTHILAL Vs. MOHAMMAD JAHIRUDDIN	December 31, 1996
K MUNEMMA Vs. J VEERABHADRAIAH	August 22, 1996
K N V M TAYARU Vs. S TAT	February 20, 1996
K NAGARAJU Vs. SENIOR MANAGER A P S R T C WEST GODAVARI DIST	October 29, 1996
K NARASLMHAREDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 8, 1996
K NARAYANA REDTIY Vs. K PULLA REDDI	February 12, 1996
K NARAYANASWAML NALDU Vs. STATE OF ANDHRA PRADESH	July 17, 1996
K NARSING Vs. SPECIAL COURT UNDERA P LAND GRABBING PROHIBITION ACT	April 24, 1996
K PADMINI Vs. DIRECTOR	June 4, 1996
K PANDU RANGASWAMY Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS	June 17, 1996
K PRABHAKARA LAXMI Vs. S A P ARTS AND SCIENCE COLLEGE	October 18, 1996
K PRAMEELA SMT Vs. M ANNAPURNAMMA	June 5, 1996
K PREM SINGH RATHORE Vs. P RAMASWAMY and RANJEEV R ACHARYA HYDERABAD	May 17, 1996
K PREM SINGH RATHORE Vs. RETURNING OFFICER MAHARAJGUNJ ASSEMBLY CONSTITUENCY HYD	May 7, 1996
K PURUSHOTHAMA RAO Vs. WORKS MANAGER APSRTC KARIMNAGAR	August 14, 1996
K PUSHPALATHA Vs. ELECTION OFFICER NELLIPAKA GRAM PANCHAYAT	April 9, 1996
K PUSHPALEELA Vs. GOVERNMENT OF ANDHRA PRADESH	December 27, 1996
K R CHALAPATHI Vs. T SATYANARAYANAIAH	October 19, 1996
K R CHALAPATHI Vs. T SATYANARAYANAIAH	October 9, 1996
K R KUMAR Vs. DT CO OPERATIVE CENTRAL BANK LTD	October 9, 1996
K RACHAMMA SMT Vs. BIMAL BAI	March 19, 1996
K RAJESHAM Vs. DEPOT MANAGER APSRTC KORATLA	August 21, 1996
K RAJESWARAMMA Vs. CH SHANKARALAH	September 24, 1996
K RAM REDDY Vs. STATE OF A P	September 17, 1996
K RAMAKOTESWARA RAO Vs. T LEELAVATHL	June 11, 1996
K RAMALINGAM Vs. G KALAVATI	September 3, 1996
K RAMAMURTHY Vs. E O PANCHAYAT RAJ	March 6, 1996
K RAMANA Vs. STATION HOUSE OFFICER	October 4, 1996
K RAMANAIAH Vs. DEPOT MANAGER APSRTC KANIGIRI	July 22, 1996
K S MOHAN KUMAR Vs. HINDUSTAN SHIPYARD LTD	August 1, 1996
K S V CHARIE Vs. STATE BANK OF INDIA MAIN BRANCH KAKINADA EAST GODAVARI DISTRICT	June 21, 1996
K SAL SRIDEVI Vs. A NARASIMHA RAJU	October 31, 1996
K SANTHA KUMARI Vs. KRISHNADAVE RAYA UNIVERSITY	November 15, 1996
K SARASWATHI Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY	October 11, 1996
K SARASWATHI RAO Vs. A P FOREST DEVELOPMENT CORPORATION LTD	October 14, 1996
K SATHAIAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 20, 1996
K SATYANARAYANA Vs. INCOME TAX APPELLATE TRIBUNAL	March 26, 1996
K SATYANARAYANAMMA Vs. S R RAMAKRISHNA RAJU	September 24, 1996
K SEETHARAMALAH Vs. K PUNNALAH	February 13, 1996
K SOMESWARA KUMAR Vs. HIGH COURT OF ANDHRA PRADESH	March 19, 1996
K SREENIVASACHARY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	August 8, 1996
K SREENIVASULU NAIDU Vs. DISTRICT COLLECTOR CHITTOOR	September 28, 1996
K SRI RAMACHANDRA MURTHY RAJU Vs. STATE OF ANDHRA PRADESH	September 2, 1996
K SRINIVASA RAO Vs. CONVENER EAMCET 95 J N T U HYDERABAD	July 9, 1996
K SRLNIVAS Vs. BOARD OT INTERMEDIATE EDUCATION	June 27, 1996
K SUBBARAO Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES AND EX OFFICIO JOINT REGISTRAR	March 8, 1996
K SUBBARAO Vs. REGIONAL DY DIRECTOR OF FISHERIES AND EX OFFICIAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	March 18, 1996
K SUDARSHANA CHARI Vs. G SAIDULU	September 18, 1996
K SURYANARAYANA Vs. K GOPALUDU	December 24, 1996
K SYAMALA SMT Vs. COLLECTOR and DISTRICT MAGISTRATE KAKINADA	September 23, 1996
K TATA BABU Vs. BOARD OF MANAGEMENT HYDERABAD DIST CO OPERATIVE CENTRAL BANK LTD	January 31, 1996
K TULASIRAM Vs. SECRETARY HYD	November 8, 1996
K V R CHOUDHARY Vs. INSPECTOR OF POLICE PANJAGUTTA POLICE STATION	June 27, 1996
K V S PRASAD Vs. VICE CHANCELLOR NAGARJUNA UNIVERSITY	March 25, 1996
K V SREENIVASA RAO Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982	October 7, 1996
K VEDANAND Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 30, 1996
K VENKATA RAMANA REDDY Vs. SECRETARY	June 21, 1996
K VENKATRAMA NAIDU Vs. STATE OF ANDHRA PRADESH	June 18, 1996
K VENKETESWAML Vs. SAKUNTHALAMMA	April 8, 1996
K VENUGOPALA RAJU Vs. STATE OF ANDHRA PRADESH	August 7, 1996
K VIJAYA BHASKAR REDDY Vs. ELECTION COMMISSION NEW DELHI	March 25, 1996
K YELLAREDDY Vs. REGISTRAR AP AT	July 3, 1996
K YERUKULAMMA SMT Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST	July 10, 1996
KAILAS RAVI SHANKER Vs. PAUL CHANDRAKANT	October 10, 1996
KALAGARA HARI BABU Vs. E KRISHNA RAO	July 18, 1996
KALAM M A Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH	April 1, 1996
KALAVAKURU WASHERMAN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR PRAKASAM DIST	October 7, 1996
KALPANA THEATRE Vs. THE ENTERTAINMENT TAX OFFICER	July 1, 1996
KALYANAPU RAMAYYA Vs. YADAVALLI SIVARAMAKRISHNA SARMA	December 20, 1996
KAMALA BAI Vs. E RAJESWARI	December 31, 1996
KAMALABAI S NAIK Vs. DHANANJAY S NAIK	July 19, 1996
KAMALAMMA Vs. MANAGEMENT OF NURSING INDUSTRIES	February 2, 1996
KANAKA DURGAMMA U Vs. D SURYANARAYANA RAJU	September 10, 1996
KANAKADURGA MANURE WORKS Vs. STATE OF ANDHRA PRADESH	June 25, 1996
KANCHIPATI RAMU NAIDU Vs. SRINIVAS CLOTH EMPORIUM	April 1, 1996
KANDUKUR TALUKA NON TRADING HIRE WORK RICE MILLERS ASSOCIATION KANDUKUR PRAKASAM Vs. JOINT COLLECTOR PRAKASAM DISTRICT ONGOLE	November 5, 1996
KANNEGANTI ANJANEYULU Vs. STATE BANK OF INDIA, REP BY ITS BRANCH MANAGER	October 30, 1996
KANURU AND NADIPALLI FISHERMEN CO OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD	August 7, 1996
KARANAM BALA RAMA KRISHNA MURTHY Vs. GOTTIPATI HANUMANTHA RAO	April 15, 1996
KAREEMUDDIN KHAN MOHD Vs. SYED AZAM	August 6, 1996
KARRI POTHU RAJU Vs. NATIONAL THERMAL POWER CORPORATION LTD	November 27, 1996
KARRI SATYANARAYANA Vs. PICHIKA VEERRAJU	January 18, 1996
KATAKAM RAMESH Vs. STATE OF A P	April 23, 1996
KATROTHU CHAKRU Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	December 14, 1996
KATROTHU CHAKRU IBRAHIMPATNAM POST Vs. UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA	December 4, 1996
KEELU PAPA RAO Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION ANDHRA PRADESH	March 15, 1996
KESAVA JANARDHANA Vs. A PULLARAO	January 17, 1996
KHADER NAWAZ KHAN Vs. HABIB KHATOON	January 25, 1996
KHAMARUNNISSA Vs. FAZAL HUSSAIN	September 3, 1996
KHEM CHAND Vs. STATE OF A P	October 11, 1996
KHEM CHAND Vs. STATE OF A P	October 18, 1996
KHEMDAS MUTT Vs. GOVERNMENT OF ANDHRA PRADESH	June 17, 1996
KHODAY INDIA LIMITED Vs. STATE OF ANDHRA PRADESH	February 12, 1996
KISTNA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	February 16, 1996
KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI	June 25, 1996
KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI	June 6, 1996
KOLA KESHAVA REDDY Vs. KOLA ANANTHA LAKSHMI	April 18, 1996
KOLLAPARA RAMA RAO Vs. COMMISSIONER OF ENQUIRY SETTLEMENTS AND LAND RECORDS A P HYDERABAD	June 28, 1996
KOLLU NAGAMANI Vs. STATE OF A P	August 27, 1996
KOLLU VENKATESHWARLU Vs. GOVT OF A P	April 25, 1996
KONASANI VENKATA SUBBARAO Vs. GRAM PANCHAYAT MADICHERLA	August 20, 1996
KONDAKKAGIRI KESAVA REDDY Vs. STATE OF A P	December 29, 1996
KONDLAPUDI MALLA REDDY Vs. PULLAMREDDY BALARAMA REDDY	September 3, 1996
KONERI ANJANEYULU Vs. APSRTC MUSHEERABAD HYD	October 15, 1996
KONIDALA JAYA BHARATI Vs. A CHOKKALINGAM	September 23, 1996
KORAN ATCHUTA RAMAIAH Vs. SENIOR DIVISIONAL MANAGER RAJAHMUNDRY	August 26, 1996
KOTA SUBBA REDDY Vs. STATE OF A P	April 8, 1996
KOTHA KOTA RAMPRASAD Vs. DISTRICT REGISTRAR SRIKAKULAM	July 3, 1996
KRANTI PARCEL SERVICE Vs. STATE	September 3, 1996
KRISHNA CHITRA MANDIR Vs. ENTERTAINMENT TAX OFFICER	November 29, 1996
KRISHNA DIKSHITULU M Vs. MEDICAL APPEAL TRIBUNAL	September 27, 1996
KRISHNA MURTHY N Vs. E C I L	April 8, 1996
KRISHNA MURTHY RAJU P Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 7, 1996
KRISHNA RAO AND ANOTHER ETC. Vs. STATE OF A. P. AND ANOTHER	January 23, 1996
KRISHNA RICE MILLS Vs. STATE OF ANDHRA PRADESH	August 7, 1996
KRISHNA VARA PRASAD V V Vs. S SURYA RAO	September 24, 1996
KRISHNAIAH R Vs. UNION OF INDIA	September 11, 1996
KUGLER HOSPITAL GUNTUR Vs. ASSISTANT COMMISSIONER OF LABOUR GUNTUR	October 14, 1996
KUNDARAPU PAVITRA DEVI Vs. DISTRICT COLLECTOR AND DIST MAGISTRATE KARIMNAGAR	April 24, 1996
KUNJAM OOLANNA DORA Vs. S H O DEVIPATNAM POLICE STATION	January 17, 1996
KUPPUSWAMY NAIDU M Vs. P N SUBBARAYULU	October 18, 1996
KURAPATI SUBHADRAMMA Vs. GOVT POLYTECHNIC FOR WOMEN STAFF HOUSE BUILDING COOPERATIVE SOCIETY	February 19, 1996
KUSHAL RAO Vs. SHYAM RAO	October 10, 1996
KUZMINAYAKA MOTHILAL Vs. MOHD JAHIRUDDIN	December 31, 1996
L C OBULESU Vs. A P MEDICAL COUNCIL	August 26, 1996
L RAMAMOHAN Vs. REGISTRAR U H S	October 18, 1996
L SRINIVASULU REDDY Vs. L RAMALAKSHUMMA	April 8, 1996
L TRINATHARAO Vs. GOVT OF A P	July 18, 1996
L.C.K. CEMENTS LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES	July 4, 1996
LAKSHMI GANESH MODERN RAW Vs. STATE OF ANDHRA PRADESH	June 26, 1996
LAND ACQUISITION OFFICER Vs. J SHADRAIK	January 29, 1996
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. VAGU VEERRAJU	July 9, 1996
LARGE SIZED CO OPERATIVE CREDIT SOCIETY Vs. LABOUR COURT	October 8, 1996
LAVANYA DUTT M Vs. J N T U	July 9, 1996
LAXMI GANAPATHI PADDY BOILED INDUSTRIES Vs. A P STATE ELECTRICITY BOARD	November 21, 1996
LIGHT WELL ELECTRICALS Vs. DEPUTY COMMISSIONER OF POLICE TRAFFIC	June 24, 1996
LLNGAIAH A Vs. P SATHYA BABU	November 19, 1996
LT COLONEL A K SINHA Vs. GOVERNMENT OF INDIA	June 21, 1996
M A MUNEEM Vs. LIC EMPLOYEES COOPERATIVE HOUSING BUILDING SOCIETY LTD	February 28, 1996
M A NASEEB KHAN Vs. GOVERNMENT OF A P	October 18, 1996
M A QUDDUS Vs. INCOME TAX OFFICER	September 24, 1996
M A RASHEED PATEL Vs. STATE OF A P	October 3, 1996
M A WAHEED Vs. A P STATE ROAD TRANSPORT CORPORATION	June 7, 1996
M C H SECUNDERABAD Vs. M BALATRIPURA SUNDARI	March 27, 1996
M CHANDRA RAO Vs. REGISTRAR A P AGRICULTURAL UNIVERSITY HYD	November 12, 1996
M D ARIFUDDIN Vs. DISTRICT CO OPERATIVE OFFICER KHAMMAM	September 25, 1996
M G J KUMAR Vs. MANAGING DIRECTOR APSRTC	July 8, 1996
M G MURTHAZA Vs. BHARAT HEAVY ELECTRICALS LTD	April 9, 1996
M GHANLAVADHANI Vs. B VENKATESWARA RAO	November 29, 1996
M JAGAN MOHAN RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P	December 3, 1996
M KRUPAKAR Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA	November 27, 1996
M KUMARASWAMY REDDY Vs. DIRECTOR OF MEDICAL EDUCATION A P HYDERABAD	July 16, 1996
M M PLASTO PACKS P LIMITED Vs. M M POLY PACKS P LIMITED	June 17, 1996
M MUNASWAML NALDU Vs. K NAGAMANL	August 26, 1996
M NAGARAJU Vs. SHAIK MAHABOOB SAB	September 11, 1996
M NAGESWAR RAO Vs. GOVT OF A P HOUSING DEPARTMENT HYD	December 24, 1996
M NARASIMHULU Vs. M LAXMAMMA	August 1, 1996
M NARAYANA REDDY Vs. P BOJJANNA	April 5, 1996
M NARESH KUMAR REDDY Vs. N RAMAMMA	August 1, 1996
M NATHANIEL Vs. NEW INDIA ASSURANCE CO LTD	November 26, 1996
M NAVANEETHA SMT Vs. MANDAL REVENUE OFFICER KODANGAL	February 15, 1996
M PRABHAKAR Vs. REGISTRAR AND SECRETARY EXECUTIVE COUNCIL OSMANIA UNIVERSITY HYDERABAD	September 4, 1996
M PRASADARAO DIED PER LR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 18, 1996
M PRATAP REDDY AND SONS Vs. DIRECTOR OF CIVIL SUPPLIES	December 10, 1996
M R S SRINIVAS Vs. UNION OF INDIA	August 6, 1996
M RACHOTAIAH Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT	September 27, 1996
M RAJA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 14, 1996
M RAMA KRISHNA REDDY Vs. P SITALATHA	October 12, 1996
M RANGAMMA Vs. ANR V GOVT OF ANDHRA PRADESH	April 22, 1996
M REDDAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 17, 1996
M S REDDY Vs. T T D	October 18, 1996
M S S PRAKASAM Vs. COLLECTOR AND DT ELECTION AUTHORITY	December 3, 1996
M SANJEEVA REDDY Vs. STATE CONVENOR CET 1995	November 14, 1996
M SATHI RAJU Vs. DIVISIONAL ELECTRICAL ENGINEER APSEB RAJAHMUNDRY	July 5, 1996
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH	June 25, 1996
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH	March 14, 1996
M SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH	July 15, 1996
M SUDARSANAM Vs. T T D	September 12, 1996
M SUDHAKAR Vs. UNIVERSITY OF HYDERABAD REGISTRAR CENTRAL UNIVERSITY HYDERABAD	April 10, 1996
M SWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR	August 13, 1996
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	April 11, 1996
M V RAVI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY	October 18, 1996
M V SUBBA LAXMI AND P SEETHARAMAIAH Vs. STATE	July 15, 1996
M VEERA RAGHAVAIAH Vs. P SINGA RAO	December 13, 1996
M VEERANJANEYULU Vs. S SEETHARAMAIAH	December 11, 1996
M VENKATA RAMANA NAIDU Vs. MANDAL REVENUE OFFICER	November 28, 1996
M VENKATAPRASAD Vs. DISTRICT COLLECTOR GUNTUR	December 31, 1996
M VENKATESWDRLU Vs. M BALARAMAIAH	October 11, 1996
M YESHWANTH KUMAR Vs. E O S GRAM PANCHAYAT	December 17, 1996
M. SUBRAHMANYAM REDDY AND ORS. Vs. EXECUTIVE OFFICER, TIRUMALA TIRUPATHI DEVASTHANANS	October 18, 1996
MABU SAHEB Vs. V KRISHNA MURTHY	September 13, 1996
MACHINENI KISHAN RAO Vs. UNION OF INDIA	December 13, 1996
MADHUSUDANA REDDY N Vs. DIRECTOR TELUGU ACADEMY	June 14, 1996
MAHABALESWARAPPA AND SONS BELLARY AND Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD	August 13, 1996
MAHABUBNAGAR CITIZENS COUNCIL REGD SOCIETY Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MAHABUBNAGER	August 27, 1996
MAHENDRA APEX CORP LTD Vs. JAFRULLA	September 4, 1996
MAHENDRA KUMAR Vs. REAL FAB AUTONAGAR	April 10, 1996
MAHENDRA KUMAR GOYAL Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES	October 29, 1996
MAHENDRA KUMAR GOYAL Vs. EX. OFFICIO JOINT SECRETARY AND ADDL. COMMISSIONER OF CIVIL SUPPLIES, A.P. AND ANR.	October 29, 1996
MAHESH ENTERPRISES Vs. STATE OF A P	August 13, 1996
MAHESHWARI ENGINEERING ENTERPRISES Vs. ANDHRA PRADESH ELECTRICITY BOARD	November 11, 1996
MAHESWARI JEWELLERY MART Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIJAYAWADA	June 4, 1996
MAJJI DHARMA RAO Vs. GOUTU SYAMASUNDAR SIVAJI	January 22, 1996
MAJLIS BACHAO TAHREEK Vs. STATE ELECTION COMMISSION SECUNDERABAD	July 16, 1996
MAJOR MOHD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX	July 9, 1996
MALA PARKAL Vs. SHAIK HAIDER	October 1, 1996
MALAN BEE Vs. STATION HOUSE OFFICER BIBINAGAR	August 5, 1996
MALLIKARJUNA SHARMA Vs. GOVERNMENT OF A P	April 10, 1996
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M PRASADA RAO	November 4, 1996
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K PAULDAS	December 12, 1996
MANAGING DIRECTOR A P STATE CONSTRUCTION CORPORATION LTD Vs. LABOUR COURT HYDERABAD	October 10, 1996
MANAGING DIRECTOR METRO WATER SUPPLY and SEWERAGE BOARD1 Vs. C KAMALAMMA	February 6, 1996
MANAGING DIRECTOR NON CONVENTIONAL ENERGY DEV CORP OF A P LTD Vs. G TIRUPATHI RDB	July 16, 1996
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR ONGOLE	September 11, 1996
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR, ONGOLE	September 1, 1996
MANDAVA LAXMANA RAO Vs. PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY WARANGAL DISTRICT	August 2, 1996
MANDLAPPA Vs. M R O	August 20, 1996
MANDUVA SRINIVASA RAO Vs. SAJANA GRANITES MADRAS	February 28, 1996
MANGALAGIRI VENKATACHALAPATHI RAO Vs. MANAGING DIRECTOR APSFC HYD	July 12, 1996
MANNAM SUBBARAO Vs. GORANTLA CHINA VEERAIAH	March 11, 1996
MANOJ KUMAR P Vs. GOVERNMENT OF ANDHRA PRADESH	December 12, 1996
MANTENA SATYANARAYANA RAJU Vs. VEMURI VENKATA SUBBA RAO	July 26, 1996
MANUKONDA MANGAMMA Vs. CHEELI ROSAMMA	December 19, 1996
MASTER A SRIDHAR Vs. A ADIVARALAXML	April 17, 1996
MC DOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER NACHARAM CIRCLE HYDERABAD	March 14, 1996
MEDAVATI RAMA KRISHNA REDDY Vs. PEDDADA SITALATHA	November 12, 1996
MEDIA COMMUNICATIONS Vs. GOVERNMENT OF ANDHRA PRADESH	December 6, 1996
MEESA VARALAKSHMI Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION	September 23, 1996
METHAPALLI NARASIMHACHARI Vs. STATE OF A P	November 22, 1996
METTU NARESH KUMAR REDDY Vs. NELLORE RAMAMMA	August 1, 1996
MIR BARKAT ALI KHAN BAHADUR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 3, 1996
MIR TAHER AH KHAN Vs. CHAIRMAN HOUSING BOARD	February 23, 1996
MIRZA GHANI BAIG Vs. STATE OF ANDHRA PRADESH	October 17, 1996
MIRZA MAHBOOB BAIG Vs. D V NARASIMHA REDDY	August 16, 1996
MIYAW KHAN Vs. MANOHARLAL	December 6, 1996
MODERN LEATHER STORES Vs. STATE OF ANDHRA PRADESH	July 9, 1996
MODERN NUTRITION COMPANY Vs. AGRICULTURAL MARKET COMMITTEE	October 1, 1996
MOHAMMAD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX	July 9, 1996
MOHAMMAD FAIZUDDIN Vs. AHMED BIN HUSSAIN	October 11, 1996
MOHAMMAD SALAUDDIN Vs. STATE OF ANDHRA PRADESH	August 29, 1996
MOHAMMAD SHAHERYAR KHAN Vs. HUMAIRA KHAN	July 24, 1996
MOHAMMAD USMAN Vs. MOHAMMAD ANWAR BAIGH	February 14, 1996
MOHAMMED AFZAL KHAN Vs. DISTRICT COLLECTOR HYDERABAD	March 29, 1996
MOHAMMED BAIG Vs. ISMAIL BEGH	November 5, 1996
MOHAMMED BIN NASAR Vs. STATE OF ANDHRA PRADESH	August 6, 1996
MOHAN RAJ JHAWAR Vs. UNION OF INDIA	April 23, 1996
MOHD ABBAS SHAFI Vs. SUB REGISTRAR	March 25, 1996
MOHD ALI Vs. COMMISSIONER OF CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETES A P HYDERABAD	March 15, 1996
MOHD AZAM Vs. GEETA BAI	July 26, 1996
MOHD MURTHUZA ALL Vs. ZAREEN TAJ BEGUM	December 17, 1996
MOHD SYEDUDDIN ALIAS PAPPU Vs. STATE OF A P	November 21, 1996
MONDI AMMANNA Vs. MONDI APPEYYA	September 6, 1996
MOQBOOL AHMED MOHD Vs. DEPUTY COMMISSIONER OF POLICE	July 11, 1996
MOTOR GENERAL FINANCE LTD Vs. MANAGER CENTRAL BANK OF INDIA	November 13, 1996
MOTOR GENERAL FINANCE LTD Vs. DISTRICT JUDGE KHAMMAM	November 13, 1996
MUDDASANI VENKATA REDDY Vs. STATE	February 22, 1996
MUDUNURI SURYANARAYANARAJU Vs. KORUKONDA APPARAO	October 15, 1996
MUKHYA PRANASWAML Vs. T U REGHAVENDRA RAO	September 3, 1996
MULJI MEHTA AND SONS Vs. C MOHAN KRISHNA	July 23, 1996
MULLA RAHIM SAHEB Vs. ANDHRA PRADESH STATE WAKF BOARD	December 31, 1996
MULLAPUDI RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH	October 3, 1996
MULTIMETALS LIMITED Vs. SURYATRONICS PRIVATE LIMITED	June 5, 1996
MUMTAZ BEGUM Vs. AHMED KHAN	March 6, 1996
MUNAKALA RAJANNA Vs. FOOD CORPORATION OF INDIA	September 10, 1996
MUNICIPAL CORPORATION OF HYDERABAD Vs. MIRZA YASEEN ALI BAIG	February 26, 1996
MUNICIPAL SHOPPING COMPLEX MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER VISAKHAPATNAM	July 8, 1996
MURAL! KRISHNA BINNY MODERN RICE MILL Vs. C T O	March 8, 1996
MURALI KRISHNA BINNY MODERN RICE MILL Vs. COMMERCIAL TAX OFFICER	March 8, 1996
MURALI KRISHNA INDUSTRY Vs. F C I	September 13, 1996
MURALIDHAR N Vs. AUTHORISED OFFICER LRT	April 2, 1996
MURALL PRAKASH RAO V Vs. DISTRICT AND SESSIONS JUDGE	August 1, 1996
MUSLIM MINORITY FRONT Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 1996
N A ANSARI I A S RETD Vs. GOVERNMENT OF A P	August 7, 1996
N CHINNAIAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 19, 1996
N G GUNANI Vs. UNION OF INDIA	April 10, 1996
N KISHAN RAO Vs. STATE OF A P	July 7, 1996
N KISHAN RAO Vs. STATE OF ANDHRA PRADESH	July 23, 1996
N KISHAN RAO Vs. STATE OF A P	July 30, 1996
N MADHU KIRAN Vs. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION HYDERABAD	December 6, 1996
N MOHAN PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH	November 12, 1996
N N C K RAJU Vs. GOVERNMENT OF A P	November 19, 1996
N NAGABHUSHANAM DR Vs. M VASUDEVA REDDY	August 8, 1996
N NARASIMHA PRATAP Vs. N AUDILAKSHMI	September 19, 1996
N NARASIMHARAO Vs. N NEELAMMA	March 12, 1996
N NARAYANA REDDY Vs. STATE OF A P	April 12, 1996
N PATTABHI RAMAIAH Vs. N KRISHNA MOHAN RAO	December 16, 1996
N RAGHOTHAM RAO DIED Vs. M C H	November 14, 1996
N RAMA DEVI Vs. DISTRICT COLLECTOR KRISHNA	August 19, 1996
N S REDDY Vs. T V REDDY	July 10, 1996
N S S SARMA Vs. P VENKATESWARA RAO DIED	November 26, 1996
N S SREENIVASAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HYD	February 7, 1996
N SANYASI NAIDU Vs. M A N SOCIETY OF ARTS AND SCIENCES	December 20, 1996
N SIVARAMA CHANDRASEKHARA RAO Vs. STATE OF ANDHRA PRADESH	June 19, 1996
N SRINIVASA RAO Vs. SECRETARY and CORRESPONDENT S P M H COLLEGE MACHILIPATNAM D KRISHNA	April 23, 1996
N SURYANARAYANA Vs. M C H	June 7, 1996
N SUSHEELA NAIDU Vs. INCOME TAX OFFICER	December 4, 1996
N TRIVEDI Vs. T BALAJI RAO	September 12, 1996
N VEERRAJU Vs. KANCHI KAMDKSHAMMAVARI TEMPLE	November 12, 1996
N VENKATA RATNAM Vs. N LAKSHMI	October 8, 1996
N VENKATA SIVARAM PRASAD Vs. RAJESWARI CONSTRUCTIONS	April 26, 1996
N VENKATARAMA NAIDU Vs. GOVT OF ANDHRA PRADESH	February 16, 1996
N VENKATARAO Vs. SELECTION COMMITTEE APSRTC ONGOLE PRAKASAM DISTRICT	October 31, 1996
N VIJAYA Vs. K SATYAVATHI	March 18, 1996
NAGAKRISHNA FILAMENTS P LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 1996
NAGAMALLA SUDHAKAR Vs. STATE POLICE RAMADUGU KARIMNAGAR	November 15, 1996
NAGARJUNA RICE and FLOUR MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	September 17, 1996
NAGARJUNA SAGAR INDUSTRIAL ENGINEERING COMPLEX Vs. GOVERNMENT OF ANDHRA PRADESH	November 11, 1996
NAGENDER TRIVEDI Vs. T BALAJI RAO	November 15, 1996
NAGISETTY LAKSHMIKUMARI Vs. STATE OF ANDHRA PRADESH MUNICIPAL ADMINISTRATION DEPARTMENT	August 2, 1996
NAGULONCHA KRISHNA Vs. STATE OF ANDHRA PRADESH	December 19, 1996
NAGURU P Vs. S KRISHNAMA RAJU	October 8, 1996
NAKKA KUMAR VANKATASWAMY EDDAIAH Vs. GOVT OF ANDHRA PRADESH	September 12, 1996
NALANDA TOBACCO CO P LIMITED Vs. SUPDT CENTRAL EXCISE AND CUSTOMS HYDERABAD	July 12, 1996
NALLAM VEERA SATYANANDAM Vs. STATE OF ANDHRA PRADESH	April 26, 1996
NALLAPAREDDY JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH	April 15, 1996
NAMBURU RAMANAMMA Vs. POLAVARAPU SAROJAMMA	August 6, 1996
NANDLAL SOHNI Vs. GENERAL MANAGER P S APPELLATE AUTHORITY SYNDICATE BANK MANIPAL KARNATAKA STATE	December 5, 1996
NARA GOUD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	March 26, 1996
NARASAMMA T V Vs. S V M SRINIVASAN	July 25, 1996
NARASIMHA T S Vs. L RAMASEETHAMMA	July 25, 1996
NARAYANA SWAMI P Vs. S I OF POLICE	August 27, 1996
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMISSIONER OF LABOUR GOVT OF A P	July 12, 1996
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMR OF LABOUR VISAKHAPATNAM STEEL PLANT	April 8, 1996
NARSAIAH V Vs. DISTRICT COLLECTOR NIZAMABAD	March 18, 1996
NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES Vs. STATE OF A P REVENUE SECRETARIAT HYD	December 12, 1996
NATIONAL INSURANCE CO LTD Vs. CHINNAKARASAMMA	June 25, 1996
NATIONAL INSURANCE CO LTD Vs. B VENKATAMMA	October 18, 1996
NAV CHROME LIMITED Vs. STATE	December 30, 1996
NAWAB MEER AZEEZUDDIN ALI KHAN Vs. DEDDALA REDDAPPA NAIDU	June 28, 1996
NAWAB MIR BARKAT ALI KHAN Vs. COMMISSIONER OF WEALTH TAX	October 4, 1996
NAWAB MOHD KABIRUDDIN KHAN Vs. M KRISHNA RAO	September 6, 1996
NAYDAMMA V DIED Vs. M MADHUSUDHANA RAO	March 18, 1996
NEW INDIA ASSURANCE CO LTD Vs. P RAMULAMMA	February 12, 1996
NEW INDIA ASSURANCE CO LTD Vs. SALAPURIAPPA	February 23, 1996
NEW INDIA ASSURANCE CO LTD Vs. KESAVAM RAMAMURTHY	April 10, 1996
NEW INDIA ASSURANCE CO LTD Vs. DARRYL WELCOME	April 10, 1996
NEW INDIA ASSURANCE COMPANY Vs. MARNI RAMANA	January 23, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K RAMAMURTHY	April 10, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P PRABHAVATHI	June 19, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANGAIAH	August 21, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVULA RAMULU	August 7, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K NAGAMANI	November 5, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T SLVARAMLREDDY	November 26, 1996
NIKESH Vs. MALATHI BAI	August 9, 1996
NIMMARAJU SAMBASADASIVA SARMA Vs. POTHARAJU VENKATESWARA RAO (DIED) AND OTHERS	November 26, 1996
O G SANKAR Vs. S V S KUMAR DEV	August 30, 1996
O RAMA MOHAN REDDY Vs. SECRETARY	August 30, 1996
O SHEELA HARRY Vs. CAPT MOHD MIRZA	February 2, 1996
OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. T J SWAMY	January 23, 1996
OFFICIAL RECEIVER Vs. G PRABHAVATHI	June 20, 1996
OIL COUNTRY TUBULAR LTD Vs. OIL and NATURAL GAS CORPORATION LTD	July 30, 1996
OIL COUNTRY TUBULAR LTD Vs. OIL AND NATURAL GAS COMMISSION	August 2, 1996
OM PRAKASH GUPTA Vs. STATE OF ANDHRA PRADESH	December 30, 1996
OM REFRIGERATION AND ELECTRICALS Vs. STATE OF ANDHRA PRADESH	September 4, 1996
ONTIPULI POTHURAJU Vs. MANDAL REVENUE OFFICER	August 6, 1996
ORIENTAL ENTERPRISES GUNTUR Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	April 9, 1996
ORIENTAL FIRE and GENERAL INSURANCE CO LTD Vs. K MALLAIAH	August 5, 1996
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. THOLODA SANNAMMA	September 2, 1996
ORIENTAL FIRE and GENERAL INSURANCE COMPANY LTD Vs. RAVULAPALLI SUBBAMMA	February 5, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. K HANUMANTHA RAO	February 6, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. K RAMANNA	December 16, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. C BASAPPA	November 26, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. M LAKSHMAIAH	December 5, 1996
OSMANIA UNIVERSITY Vs. MOHAMMAD RAHMAT ALI HUMAYUN	June 20, 1996
OSMANIA UNIVERSITY Vs. S NOWRATAN DAS	September 2, 1996
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN	October 29, 1996
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN	October 9, 1996
OSMANLA UNIVERSITY Vs. N VENKATA RAO	July 8, 1996
P APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 1996
P B VENKATASWAMY Vs. V V NAGALAKSHMI REDDY	November 20, 1996
P CH JOGI RAJU Vs. STATE BANK OF INDIA	April 26, 1996
P DHARMA RAJU Vs. SECRETARY	August 8, 1996
P GOPI S APPALA SWAMY Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD	December 16, 1996
P GOVARDHAN REDDY Vs. STATE OF A P REP	April 15, 1996
P GUNESHWARA RAO Vs. AIRPORT DIRECTOR HYD	December 4, 1996
P I RAJU Vs. STATE OF ANDHRA PRADESH	August 9, 1996
P JEEVAN Vs. CHIEF SECRETARY TO GOVT OF A P HYD	November 22, 1996
P KAREEM SAHEB Vs. RAHEEMUNNISA	December 17, 1996
P L RAJU COMPANY Vs. STATE OF A P	August 9, 1996
P LAKSHMI NARAYANA RADDY Vs. P MYSURA REDDY	April 23, 1996
P MANJULA Vs. CONTROLLER OF EXAMINATIONS AND IN CHARGE INTERMEDIATE BOARD	March 1, 1996
P MANOJ KUMAR Vs. GOVT OF A P HYD	December 9, 1996
P NAGAMALLESWARA RAO Vs. APSRTC HYD	August 6, 1996
P PEDDA NAGI REDDY Vs. G PULLAIAH SETTY	September 26, 1996
P PENCHALAMMA Vs. STATE OF ANDHRA PRADESH	September 4, 1996
P PRABHAKAR RAO Vs. PUNJAB NATIONAL BANK	May 6, 1996
P RAGHU RAM Vs. COLLECTOR R R DIST	January 16, 1996
P RAJESWARA PRASAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	June 4, 1996
P RAM REDDY Vs. COMMISSIONER URBAN LAND CEILINGS HYDERABAD	February 20, 1996
P RAMA RAO Vs. CONTROLLING AUTHORITY	March 29, 1996
P RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH INDUSTRIES and COMMERCE DEPARTMENT HYD	June 19, 1996
P REHANA BEGUM Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY	October 14, 1996
P RUKMANGADHA CHETTY Vs. PUBLIC FINANCE CORPORATION	June 19, 1996
P SAMBRAJYAM Vs. T SAMBASIVA RAO	September 3, 1996
P SARASWATHI Vs. RAJANA APPALANAIDU	February 2, 1996
P SATYANARAYANA Vs. P LAKSHMANASWAMY	August 23, 1996
P SEETHAMMA Vs. P RAMAKRISHNA REDDY	December 11, 1996
P SEETHARAMAIAH Vs. STATE	July 19, 1996
P SRINIVAS ALIAS SREENU Vs. STATE OF A P	June 5, 1996
P SRINIVAS RAO Vs. SUPERINTENDING ENGINEER	April 8, 1996
P SRINIVASA RAO Vs. DISTRICT TELECOM MANAGER	March 12, 1996
P SUJATHAMMA Vs. G M SIVA PRASAD	September 30, 1996
P V SARMA Vs. SECRETARY G A D HYD	December 27, 1996
P VEERASWAMY Vs. G S PRAKASARAO	June 4, 1996
P VENKATACHALAPATHI Vs. G JAYARAMALAH	August 2, 1996
P VIDYASAGAR Vs. ANDHRA PRADESH STATE SEEDS CORPORATION LTD	September 25, 1996
P VINAY KUMAR Vs. ELECTRONICS CORPORATION OF INDIA LIMITED HYDERABAD	October 7, 1996
P Y R HOSPITALS P LTD Vs. A P STATE FINANCIAL CORPORATION HYD	November 14, 1996
P YAGNARAYANA Vs. STATE TRANSPORT HYDERABAD	September 3, 1996
PADIGI NARASIMHA Vs. STATE	March 6, 1996
PADMA RAJU P Vs. SPECIAL DEPUTY COLLECTOR LA	July 8, 1996
PADMAVATHAMMA Vs. B PARTHASARATHI	August 7, 1996
PADMAVATHI COMMERCIAL CORPN Vs. C T O	April 9, 1996
PADMAVATHI CONSTRUCTIONS Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	July 5, 1996
PALAKALURI VAIDYANATHAN Vs. GANGABHRAMARAMBA SAMETA CHANDRASEKHARA SWAMIVARI TEMPLE	December 4, 1996
PALAPATI PEDDA MALAKONDAIAH Vs. STATE OF ANDHRA PRADESH	December 18, 1996
PALASANI SATYANARAYANA MURTHY Vs. COLLECTOR AND DIST MAGISTRATE	September 23, 1996
PALLAVA GRANITES INDUSTRIES INDIA P LTD Vs. GOVT OF A P	November 11, 1996
PALLAVI TRADERS Vs. PETRO LUBES	October 11, 1996
PALLEM DENIEL VICTOR ALIAS VICTOR HANTER Vs. STATE OF A P	November 12, 1996
PANCHAITI AKHARA BARA UDDSIN NIRMAN Vs. STATE OF ANDHRA PRADESH	November 12, 1996
PANCHEREDDI RAMU Vs. DISTRICT JUDGE SRIKAKULAM DISTRICT	October 4, 1996
PANDIPOTU VODDE NARAYANA ALIAS SIDDULAGALLA VODDE NARAYANA Vs. STATE OF A P	April 26, 1996
PAPPU GOVINDA LAKSHMI Vs. PAPPU KRISHNA	October 9, 1996
PARASA CHENDRA SEKHAR Vs. CHIEF GENERAL MANAGER LOCAL HEAD OFFICE STATE BANK OF INDIA HYDERABAD	August 8, 1996
PARESH KUMAR Vs. BALDEVDAS	November 22, 1996
PARUCHURI VENKATA NARAYANA Vs. STATE OF A P	July 18, 1996
PARVATHAMMA Vs. Y TULSIRAM	December 11, 1996
PARVATHI COMBINES Vs. VISAKHAPATNAM MUNICIPAL COUNCIL	June 6, 1996
PASUPULA TAPPERS CO OP Vs. PROHIBITION and EXCISE SUPTD KURNOOL DIST	March 29, 1996
PAVAN AGRO INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER	June 27, 1996
PEESA JAYALAKSHMI Vs. PRL SECY HOME DEPT GOVT OF A P HYDERABAD	November 6, 1996
PICTURE PALACE NIZAMABAD Vs. ENTERTAINMENT TAX OFFICER NIZAMABAD	June 18, 1996
PILLI YETESWARI Vs. GOVERNMENT OF ANDHRA PRADESH	August 19, 1996
PODDAR PROJECTS LIMITED Vs. KRISHNA METAL INDUSTRIES PRIVATE LIMITED	January 18, 1996
POGAKULA LAXMIREDDY Vs. PRINICIPAL SECRETARY TO GOVT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD	February 26, 1996
POLAM VEERABHADRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 22, 1996
POLAMPALLI KRISHNA MURTHY Vs. DISTRICT PANCHAYAT OFFICER	July 5, 1996
POLLE SRINIVASA RAO Vs. I C H VENKATARAMANA	September 11, 1996
POLUSANI SAHADEVA RAO Vs. STATE OF A P	June 14, 1996
POLYPRINT PRIVATE LIMITED Vs. CANARA BANK	July 30, 1996
POORNA ELECTRICAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH	July 18, 1996
POORNIMA ENTERPRISES Vs. NAGARJUNA FINANCE LTD	December 3, 1996
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH	December 18, 1996
PRAKASH SINGH Vs. COMMISSIONER OF POLICE A P HYDERABAD	March 22, 1996
PRASAD V P Vs. HIGH COURT OF ANDHRA PRADESH	December 31, 1996
PRAVEEN KUMAR FRUIT COMPANY Vs. HYD AGRL MARKET COMMITTEE	December 23, 1996
PREMA Vs. L A O	August 2, 1996
PRESIDENT BUCHIREDDIPALEM Vs. D SIVA SUBRAHMANYAM	November 18, 1996
PRIYASWAMY NATTAR Vs. STATE	December 5, 1996
PSG INDUSTRIAL INSTITUTE Vs. R RANDHIR SINGH	December 24, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MOHAMMAD HOSHAN	April 18, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. VELDEND JAYA PRAKASH	July 2, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. CHADARAM SRINIVASA RAO SREENU	July 31, 1996
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. JANGILI NIRMALA	September 3, 1996
PURUSHOTAM REDDY VUPPUNUTHALA Vs. GURRAM YADAGIRI REDDY	July 16, 1996
PUSHPA RAJ S Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 24, 1996
QURAAN SOCIETY Vs. UNION OF INDIA	April 5, 1996
R BALANARASAMMA Vs. K RAMAKRISHNA REDDY	October 28, 1996
R DWARAKANATH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 30, 1996
R KANAKAMMA Vs. DISTRICT COLLECTOR NELLORE DISTRICT	January 18, 1996
R LAKSHMINARSU Vs. A SREENLVASULU	November 5, 1996
R N REDDY Vs. S V H COLLEGE OF ENGINEERING	October 14, 1996
R PRASAD Vs. EXECUTIVE DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION CUDDAPAH ZONE	April 23, 1996
R RAMACHANDRAN Vs. YERAM SESHA REDDY	December 16, 1996
R RAMESH Vs. STATE OF A F	July 9, 1996
R ROMAIAL Vs. M NARASIMHA RAO	November 7, 1996
R S PRABHAKARA RAO Vs. H M T LIMITED	June 4, 1996
R S SUNDARA RAJU Vs. TIRUMALA FINANCE AND INVESTMENTS KAKINADA	December 23, 1996
R SATYA BAI LATE Vs. FT VENKAT RAO	June 19, 1996
R SRIRAMULU Vs. GOVERNMENT OF ANDHRA PRADESH	November 11, 1996
R SUBBA RAYUDU Vs. VEENAISHM COLLECTOR CHAIRMAN DISTT CUDDAPAH	December 9, 1996
R SUNIFHA Vs. R SURESH	July 22, 1996
R SUNITHA Vs. R SURESH	July 12, 1996
R V SHIVA KUMAR Vs. JNTU A P	July 30, 1996
R VEERRAJU Vs. P BABURAO	July 9, 1996
R VENKATA NAGESHWARA RAO Vs. DIRECTOR OF TECHNICAL EDUCATION HYD	December 4, 1996
R VENKATESWARA RAJU Vs. COURT OF THE SUBORDINATE JUDGE NARSAPUR	October 10, 1996
R VIDYADHAR Vs. NATIONAL TEXTILE CORPORATION	November 21, 1996
R Y SARMA Vs. STATE OF A P	September 10, 1996
RAGHUNATH COTTON AND OIL PRODUCT LTD Vs. DIRECTOR OF MARKETING A P HYDERABAD	October 29, 1996
RAGHURAMIREDDI S Vs. T CHANDRASEKHAR REDDY	April 8, 1996
RAJ KUMAR DEEN DIED PER LRS Vs. A S DIN	September 3, 1996
RAJ KUMAR SHARMA DIED Vs. J SATYANARAYANA AND SONS	November 26, 1996
RAJA RATAN GOPAL SAINCHAR DIED PER L RS Vs. RAJENDRA PRASAD	August 21, 1996
RAJANNA M Vs. F C I	September 10, 1996
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH	December 19, 1996
RAJASEKHAR V Vs. GOVERNMENT OF ANDHRA PRADESH	September 13, 1996
RAJENDRA SHANKER CHOUDHARY Vs. SHAM MOHAN SRIVASTAVA	March 15, 1996
RAJESH KUMAR Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	April 24, 1996
RAJETL KANCHAYYA Vs. B BHASKARAMMA	August 22, 1996
RAJULAGARI ELLAMMA Vs. PEDDA JEEYANGAR MUTT TIRUPATI	July 26, 1996
RAJYALAKSHMI COTTON and GINNING MILLS Vs. NATIONAL INSURANCE CO LTD	November 15, 1996
RAKESH GUPTA Vs. HYDERABAD STOCK EXCHANGE LIMITED	May 9, 1996
RAMA KRISHNA RAO Y Vs. M S SASTRY DIED PER LRS	August 28, 1996
RAMADASU KRISHNA MURTHY Vs. K VIJAYALAXMI	September 10, 1996
RAMAKANTA SARMA V Vs. ADARSHA VIDYA SAMITHI	April 1, 1996
RAMAKRISHNA V A Vs. BANK OF MAHARASHTRA	March 12, 1996
RAMALA RAMAIAH Vs. MOOSTIALA NARASIMHA RAO	November 7, 1996
RAMALINGESWARA MODEM RICE MILL Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY	March 29, 1996
RAMANARAYANA GUPTA Vs. GOVT OF A P	March 15, 1996
RAMRAJ KALAMANDIR REP Vs. A P STATE ELECTRICITY BOARD	November 15, 1996
RANGA COTTON GINNING MILLS Vs. G RATNA KUMARI	November 6, 1996
RANGALAH S Vs. COLLECTOR MEDAK	April 24, 1996
RAOULA RAMA KRISHNA Vs. SHAIK MAHBOOB BASHA	August 20, 1996
RASHTREEYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH	February 6, 1996
RASHTRIYA ISPAT NIGAM LIMITED VISAKHAPATNAM Vs. A P REVENUE DEPARTMENT HYD	September 11, 1996
RATHOD HARI RAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	October 1, 1996
RATLOVAT CHANDI Vs. GOVERNMENT OF ANDHRA PRADESH	June 4, 1996
RATNAM T V Vs. DEPUTY COMMISSIONER OF ENDOWMENTS	October 4, 1996
RAVI MOHAN T R Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE	November 30, 1996
RAVI T Vs. T LAKSHML DEVI	July 17, 1996
RAVI TRADERS Vs. YOURS ONLY	June 14, 1996
RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYD	August 26, 1996
RAYALASEEMA MILLS GINNING and PRESSING UNIT I ADONI Vs. SENIOR ACCOUNTS OFFICER OPERATION	August 13, 1996
RAYALASEEMA ROLLER FLOUR MILLS P LIMITED Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA NAMPALLY HYDERABAD	November 11, 1996
REDDI DEMUDU Vs. K DEMUDAMMA	April 18, 1996
REGIONAL ADMISSION COMMITTEE Vs. SHAIK MOINUDDIN	June 18, 1996
REGIONAL DIRECTOR ESI CORPORATION Vs. K F PESTONJI	July 13, 1996
REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GUNTUR Vs. G GEORGE MOSES	July 3, 1996
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K RAMACHARYULU	June 19, 1996
REGIONAL PASSPORT OFFICER Vs. D NAGENDRA KUMAR	June 14, 1996
REGISTRAR OSMANIA UNIVERSITY Vs. MADINA EDUCATIONAL SOCIETY	March 25, 1996
REGISTRAR OSMANLA UNIVERSITY Vs. V RAJA SATYANARAYANA	July 11, 1996
REVINDER KUMAR Vs. STATE OF A P	September 27, 1996
RITZ HOTELS HYD LTD Vs. STATE OF ANDHRA PRADESH	December 31, 1996
RUTHOMMA T Vs. S BALA KOTAIAH	September 23, 1996
S A ARULAIAH Vs. GOVERNMENT OF A P	April 12, 1996
S BALAYYA AND CO Vs. VASIREDDY TOBACCOS GUNTUR	August 6, 1996
S CHENNAKESAVA RAO Vs. A P STATE ROAD TRANSPORT CORPORATION HYD	June 21, 1996
S DAMODAR REDDY Vs. STATE OF ANDHRA PRADESH	February 26, 1996
S DASHMANTHA REDDY Vs. STATE OF ANDHRA PRADESH	January 22, 1996
S ELISHA Vs. WORLD MISSIONARY EVANGELISM OF INDIA	December 16, 1996
S JAGANMOHANREDDY Vs. PROHIBITION AND EXCISE INSPECTOR TANDUR STATION	April 5, 1996
S K SARAWAGI and CO P LTD Vs. R B SETH SREERAM DURGA PRASAD	March 25, 1996
S K SARAWAGI and CO P LTD Vs. DOCK LABOUR BOARD	December 31, 1996
S M SHAH HAROONI Vs. STATE OF A P	December 11, 1996
S MADHAVA REDDY Vs. STATE OF A P	February 26, 1996
S NAGULAL RAO Vs. M JAYARAMAIAH	February 6, 1996
S NAGULAL RAO Vs. MEDAM JAYARAMIAH	February 16, 1996
S NARASINGAM Vs. STATE OF A P	October 10, 1996
S P VENKANNA BABU Vs. VARALAKSHMI FIN CORP	September 11, 1996
S PULLA REDDY Vs. DEPOT MANAGER APSRTC CUDDAPAH DIST	September 4, 1996
S RADHIKA SAMEENA Vs. S H O HABEEBNAGAR POLICE STATION HYDERABAD	September 6, 1996
S SAMUEL Vs. STATE OF ANDHRA PRADESH	December 31, 1996
S SHAKUNTALA Vs. ADDITIONAL COMMISSIONER MCH	February 28, 1996
S SREEDEVI Vs. A P AGRICULTURAL UNIVERSITY	February 19, 1996
S SUDERSHAN REDDY Vs. APSRTC MUSHEERABAD HYD	August 20, 1996
S SULAKSHNA BAI Vs. STATE OF ANDHRA PRADESH	April 18, 1996
S V CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH	November 1, 1996
S V SURESWARA SARMA Vs. M KOTA MUVALAYYA	June 4, 1996
S VENKAT REDDY Vs. TRANSPORT COMMISSIONER	November 14, 1996
S VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH	September 24, 1996
S VENKATESWARA RAO Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 15, 1996
S YESUDAS Vs. CHIEF GENERAL MANAGER CUM DISCIPLINARY AUTHORITY SBI HYDERABAD	February 28, 1996
SABBA VENKATESHWARA RAO Vs. STATE OF A P	June 11, 1996
SAGGAM SUDHARANI Vs. REVENUE DIVISIONAL OFFICER NELLORE DIST	June 28, 1996
SAI TRADING COMPANY Vs. BINJU SANA EXTRACTIONS LTD	August 7, 1996
SALADA SANKARA RAO Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPARTMENT SECRETARIAT HYD	December 26, 1996
SAMBASIVA RAO G Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 30, 1996
SAMINA VENKATA SURESWARA SARMA Vs. MEESALA KOTA MUVULLAYYA	June 4, 1996
SAMIULLAHKHAN Vs. LABOUR COURT GODAVARIKHANI	July 10, 1996
SAMPAT PATALIA Vs. GHULAM FAYAZUDDIN	February 7, 1996
SANASAPURI PEDDA SAMBAMURTHI1 Vs. K RAMA RAO	November 1, 1996
SANDHYA T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	October 1, 1996
SANGAMESHWARA SWAMY TEMPLE Vs. PRL DISTRICT MUNSIF	December 27, 1996
SARASWATHI NAGAR RESIDENTS WELFARE SOCIETY Vs. ARJUNDAS	November 11, 1996
SARDAR BEDI TEJA SINGH Vs. CENTRAL GURUDWARA COMMITTEE HYDERABAD	November 14, 1996
SARDAR INDER SINGH SOKKI Vs. COMMISSIONER OF POLICE HYDERABAD CITY	August 30, 1996
SARPANCH POLAKALA GRAM PANCHAYAT Vs. DISTRICT COLLECTOR CHITTOOR	August 14, 1996
SARVA REDDY AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR	March 21, 1996
SARVARAYA TEXTILES LIMITED Vs. COMMERCIAL TAX OFFICER KAKINADA	October 10, 1996
SARVOTHAM ISPAT LTD Vs. A PS E BOARD	February 8, 1996
SATISH and CO Vs. S R TRADERS	November 28, 1996
SATYANARAYANA FISHERMEN CO OP SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD	August 7, 1996
SATYANARAYANA V Vs. Y VLJAYALAKSHML	July 17, 1996
SATYANARAYANA Y Vs. STATE OF ANDHRA PRADESH	March 6, 1996
SCHOLARS AND TEACHERS ACTION COMMITTEE Vs. ANDHRA UNIVERSITY	May 6, 1996
SECRETARY Vs. KHAJA MUMIN	September 6, 1996
SECRETARY A P S W RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. CH RAMA DEVI	February 8, 1996
SECRETARY TO STATE LEGISLATURE ASSEMBLY BUILDINGS HYDERABAD Vs. K JAGANNADHARAO	November 8, 1996
SECUNDERABAD CLUB Vs. STATE OF ANDHRA PRADESH	April 5, 1996
SEETHAYAMMA CH Vs. L A O	December 31, 1996
SENIOR DM MANAGER LIC OF INDIA Vs. K ATCHUTA RAMAIAH	November 30, 1996
SEW CONSTRUCTIONS LIMITED Vs. COMMERCIAL TAX OFFICER	February 14, 1996
SHAIK ABDUL HAMEED Vs. CHIRALA MUNICIPALITY	August 28, 1996
SHAIK AHAMED BASHA Vs. STATE TRANSPORT AUTHORITY	April 15, 1996
SHAIK AHMAD ALI SHAH Vs. DM MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 12, 1996
SHAIK JAMAL BASHA Vs. GOVERNMENT OF INDIA NEW DELHI	July 4, 1996
SHAIK MAHABOOB BASHA Vs. DIVISIONAL MANAGER A P S R T C ONGOLE	July 10, 1996
SHAIK OMER BIN ALI UMODI Vs. SYED YOUSUF ALI	November 20, 1996
SHAIK RAHLMA BEGUM Vs. K NARAYANAMMA	September 24, 1996
SHAIK SHAMSHAD Vs. STATE OF A P	August 1, 1996
SHAKAMURI APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 1, 1996
SHAKUNTALA BAI Vs. MANIAMMA	February 20, 1996
SHALIMAR CHEMICAL WORKS LTD Vs. AGRICULTURAL MARKET COMMITTEE	April 18, 1996
SHAMRAD MOORJANI Vs. STATE OF A P	July 3, 1996
SHANTIMOY MANDAL Vs. CONCILIATION OFFICER AND JOINT COMMISSIONER OF LABOUR GOVERNMENT OF ANDHRA PRADESH	June 17, 1996
SHARADA VIDYA MANDIR EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	March 22, 1996
SHATRANAJI AND NASAR H W CO OP PRODUCTIONS AND SALES SOCIETY LTD Vs. DIRECTOR OF HANDLOOMS AND TEXTILES HYD	November 8, 1996
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH	June 27, 1996
SHEELA RANI Vs. STATE OF ANDHRA PRADESH	June 18, 1996
SHIVA ENCLAVE WELFARE SOCIETY Vs. R D O	December 9, 1996
SHIVA SHAKTHI CONSTRUCTIONS P LTD Vs. SUPERINTENDING ENGINEER	October 7, 1996
SHIVRAJ BANG Vs. STATE OF ANDHRA PRADESH	January 18, 1996
SHREEJI TRADERS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD	August 1, 1996
SIDHVI CONSTRUCTIONS INDIA P LIMITED Vs. REGISTRAR OF COMPANIES	September 18, 1996
SINGAM RAMA SUBBA REDDY Vs. STATE OF A P	September 3, 1996
SINGARENI COLLIERIES CO LTD Vs. KASIPETA RAYAPOSHAM	June 13, 1996
SINGARENI COLLIERIES COMPANY Vs. SIRIPOOR PAPER LIMITED HYDERABAD	January 31, 1996
SINGARENI COLLIERIES COMPANY LIMITED Vs. M RAMU	February 26, 1996
SINGARENI COLLIERIES COMPANY LIMITED Vs. UNION OF INDIA	December 23, 1996
SINGARENI COLLIERIES COMPANY LTD Vs. P V D RAMA KOTESWARA RAO	September 24, 1996
SINGIRI SUJATHA Vs. GOVERNMENT OF A P SECRETARY SOCIAL WELFARE DEPARTMENT HYDERABAD	March 21, 1996
SIRAJUDDIN ALI Vs. MUJTABA ALI	February 26, 1996
SIRAJUDDIN ALI Vs. MUJTABA ALI	February 20, 1996
SIRI ENGINEERING CONTRACTORS VIJAYAWADA Vs. UNION OF LNDIA SOUTH CENTRAL RAILWAY	December 31, 1996
SIVAKOTI DASARADHARAM Vs. SIVAKOTI YOGANANDAM	January 22, 1996
SIVARATRI VENKATAIAH Vs. STATE OF A P	December 10, 1996
SIVARATRI VENKATAIAH AND ORS. Vs. STATE OF A.P.	December 10, 1996
SK ABDUL KAREEM Vs. STATE OF ANDHRA PRADESH	July 11, 1996
SODE PENTAIAH Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR KHAMMAM	September 25, 1996
SODE RAJAIAH Vs. REVENUE DIVISIONAL OFFICER AND OTHERS	June 7, 1996
SOMESWARA RAO K Vs. G SANYASI SETTY	October 30, 1996
SONA OPTICS Vs. SHYAM SUNDERBHARGAVA	September 17, 1996
SOUTHERN TRADES CORPORATION SERVICING STATION Vs. SUPERINTENDING ENGINEER	July 16, 1996
SOVEREIGN LIQUOR DISTRIBUTORS Vs. STATE EXCISE SUPERINTENDENT	August 8, 1996
SPECIAL DEPUTY COLLECTOR Vs. G NAGABHUSHANAM	February 23, 1996
SPECIAL DEPUTY COLLECTOR L A CUM LOC UNIT POCHAMPADU Vs. CHAKALI LINGA	February 2, 1996
SPECIAL DEPUTY COLLECTOR LA Vs. CH SHETTY	October 4, 1996
SPS PHARMA LIMITED Vs. STATE	November 18, 1996
SREE KUMAR AND COMPANY Vs. STATE OF ANDHRA PRADESH	July 3, 1996
SREEDHAR FINANCE Vs. J LINGAYYA	February 22, 1996
SRI KAMADHENU KHADI AND VILLAGE INDUSTRIES WELFARE SOCIETY Vs. COMMERCIAL TAX OFFICER	July 15, 1996
SRI RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD. Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD, HYD. AND ORS.	August 20, 1996
SRI VENKATESWARA HYBRID SEEDS CO Vs. STATE OF A P	November 18, 1996
SRIKANTH TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	July 8, 1996
SRINIVAS KUMAR MOWLE Vs. CHANDRA SHEKHAR MOWLE	March 25, 1996
SRINIVASA METAL STORES Vs. CH JOGESWARARAO	December 26, 1996
SRINIVASA SAGO MANUFACTURING COMPANY KAKINDA Vs. AGRICULTURAL MARKET COMMITTEE KAKINADA	September 17, 1996
SRINIVASA TRADERS Vs. COMMERCIAL TAX OFFICER JADCHERLA MAHABOOBNAGAR DISTRICT	February 2, 1996
SRINIVASULU REDDY Y Vs. N POLA REDDY	April 15, 1996
SRIPATHL SUSHEELA Vs. K V R RAJESWARL DEVI	April 23, 1996
SRLDHAR T Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	July 19, 1996
SRLNIVASA TRADERS Vs. COMMERCIAL TAX OFFICER	February 2, 1996
SRLNLVASA SAGO MANUFACTURING CO Vs. AGRICULTURAL MARKET COMMITTEE	September 17, 1996
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF A P	February 19, 1996
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF ANDHRA	February 9, 1996
STAR IRON SCRAP MART Vs. UNION GOVERNMENT OF INDIA	December 20, 1996
STATE Vs. REGULAGADDA ANANDARAO	April 12, 1996
STATE BANK OF HYDERABAD Vs. ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	July 3, 1996
STATE BANK OF HYDERABAD BEGUMPET BRANCH HYDERABAD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD	July 3, 1996
STATE BANK OF INDIA BOMBAY Vs. P CH JOGI RAJU	October 7, 1996
STATE OF A P Vs. T T LIMITED HYD	July 12, 1996
STATE OF A P Vs. FOOD CORPORATION OF INDIA	July 26, 1996
STATE OF A P HYD Vs. VENKATESWARA TRADING COMPANY CHEGUNTA	July 18, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED	July 18, 1996
STATE OF ANDHRA PRADESH Vs. INDIAN DAIRY CORPORATION	July 15, 1996
STATE OF ANDHRA PRADESH Vs. VBC EXPORTS LIMITED	July 10, 1996
STATE OF ANDHRA PRADESH Vs. MANOHARA TRADING COMPANY	July 11, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH MINING CORPORATION	July 11, 1996
STATE OF ANDHRA PRADESH Vs. ANANDMAL SURAJMAL SETHIA	August 1, 1996
STATE OF ANDHRA PRADESH Vs. VENKATESWARA BAR AND RESTAURANT	August 9, 1996
STATE OF ANDHRA PRADESH Vs. APEX AGENCIES	August 9, 1996
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION	August 13, 1996
STATE OF ANDHRA PRADESH Vs. P V KRISHNA REDDY	August 14, 1996
STATE OF ANDHRA PRADESH Vs. C MURALI MOHAN	September 4, 1996
STATE OF ANDHRA PRADESH Vs. G ANANTHAIAH	November 12, 1996
STATE OF ANDHRA PRADESH Vs. STENCILS AND STENCILS LIMITED	October 9, 1996
STATE OF ANDHRA PRADESH Vs. A GOPAL MENON	July 5, 1996
STATE OF ANDHRA PRADESH Vs. PATEL TIMBER COMPANY	July 1, 1996
STATE OF ANDHRA PRADESH Vs. SHIVAJI MILITARY HOTEL WARANGAL	June 27, 1996
STATE OF ANDHRA PRADESH Vs. AJANTA COOL DRINKS	June 27, 1996
STATE OF ANDHRA PRADESH Vs. T SIDDIAH NAIDU and CO CHITTOOR	June 26, 1996
STATE OF ANDHRA PRADESH Vs. K G SRINIVASULU	June 26, 1996
STATE OF ANDHRA PRADESH Vs. UNION OF INDIA	June 19, 1996
STATE OF ANDHRA PRADESH Vs. SAHNEY STEEL AND PRESS WORKS LIMITED	June 20, 1996
STATE OF ANDHRA PRADESH Vs. FOOD CORPORATION OF INDIA	June 24, 1996
STATE OF ANDHRA PRADESH Vs. G M ANJAIAH	May 9, 1996
STATE OF ANDHRA PRADESH Vs. K SEETHARAMAIAH	February 16, 1996
STATE OF ANDHRA PRADESH Vs. P PEDA CHINNAYYA	February 7, 1996
STATE OF ANDHRA PRADESH Vs. S RAMULU	March 25, 1996
STATE OF ANDHRA PRADESH Vs. SALES TAX APPELLATE TRIBUNAL	April 2, 1996
STATE OF ANDHRA PRADESH Vs. NATIONAL COUNCIL FOR THE CHURCH AND SOCIAL ACTION KURNOOL	April 3, 1996
STATE OF ANDHRA PRADESH Vs. IN RE	April 3, 1996
STATE OF ANDHRA PRADESH Vs. ASKIN FABS	December 18, 1996
STATE OF ANDHRA PRADESH Vs. ROYAL COLD STORAGE LIMITED	December 17, 1996
STATE OF ANDHRA PRADESH Vs. TUBE TOOLS and HARDWARE MART	November 20, 1996
STATE OF ANDHRA PRADESH Vs. K ASHOK RAO	December 4, 1996
STATE OF ANDHRA PRADESH Vs. IDL CHEMICALS LTD.	July 9, 1996
STATE OF ANDHRA PRADESH Vs. MEDA SEEDS AND OIL COMPANY	July 1, 1996
STATE OF ANDHRA PRADESH Vs. TEXMACO LIMITED	June 6, 1996
STATE OF ANDHRA PRADESH Vs. PRIYADARSHINI CEMENTS	June 6, 1996
STATE OF ANDHRA PRADESH Vs. SRINIVASA FANCY STORES	June 13, 1996
STATE OF ANDHRA PRADESH Vs. SERVAL INDUSTRIES	June 24, 1996
STATE OF ANDHRA PRADESH Vs. K. RANGAPPA NAIDU	June 26, 1996
STATE OF ANDHRA PRADESH Vs. KINGS PAPER MARX	June 27, 1996
STATE OF ANDHRA PRADESH Vs. UNITY WIRE INDUSTRIES	July 3, 1996
STATE OF ANDHRA PRADESH Vs. A.P. DAIRY DEVELOPMENT COOP. FEDERATION LTD.	July 16, 1996
STATE OF ANDHRA PRADESH Vs. SRUNGARAPU VEERAIAH SETTY VENKATARAMANAIAH SETTY	July 9, 1996
STATE OF ANDHRA PRADESH Vs. MAYUR FOAM INDUSTRIES	September 19, 1996
STATE OF ANDHRA PRADESH Vs. PANDURANGA RICE MILL CONTRACTORS CO.	August 1, 1996
STATE OF ANDHRA PRADESH Vs. SCHLUBARGAR SEACO INC	November 7, 1996
STIBENE CHEMICALS LIMITED Vs. ADDL. COMMISSIONER & JOINT COMMISSIONER OF COMMERCIAL TAXES	February 22, 1996
SUDERSHAN T Vs. LABOUR COURT GODAVARIKHANJ	September 4, 1996
SUJANA GRANITES Vs. MANDAVA RAMBABU	September 18, 1996
SUMATHI REDDY N Vs. GOVERNMENT OF ANDHRA PRADESH	August 30, 1996
SUMITRA PHARMACEUTICALS AND CHEMICALS LIMITED Vs. STATE	June 14, 1996
SUNDARAMMA DIED Vs. HARIJAN YELLAIAH	October 21, 1996
SUPERINTENDING ENGINEER Vs. PROGRESSIVE ENGINEERING CO	August 9, 1996
SUPERINTENDING ENGINEER Vs. P RADHAKRLSHNA MURTHY	March 6, 1996
SUPERINTENDING ENGINEER OPERATION CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. S VEERALAH	July 23, 1996
SUPERINTENDING ENGINEER OPERATION CIRCLE APSE BOARD WARANGAL Vs. D KONDALA RAO	June 18, 1996
SUR REDDY Vs. SPECIAL DEPUTY COLLECTOR LA MEDAK	August 27, 1996
SURANA COMMERCIAL CO Vs. FOOD CORPORATION OF INDIA	March 21, 1996
SURAPANENI RAM PRASAD Vs. V RAMESH CHANDRA BAU	December 6, 1996
SURYA RAO T Vs. G RAMAKRLSHNA RAO	August 22, 1996
SURYA SANKARAM K Vs. J ESWARAMMA	December 4, 1996
SURYALATHA SPINNING MILLS LTD Vs. UNION OF INDIA	February 20, 1996
SURYANARAYANA T Vs. P CHIRANJEEVI	January 25, 1996
SUVARNA CEMENTS LTD Vs. SINGARENI COLLERIES CO LTD	November 22, 1996
SWAMI HATHIRAMJI MUTT Vs. A KRISHNAIAH	July 9, 1996
SWAMY TAJKIES Vs. SUB REGISTRAR OF ASSURANCES E G DIST	July 11, 1996
SWAPNA SUNDARI Vs. GOVT OF ANDHRA PRADESH	July 16, 1996
SWASTIK COATERS PVT LTD Vs. DEEPAK BROTHERS	December 26, 1996
SYAMALAMMA Y Vs. KAMALAMMA	September 9, 1996
SYED ALI Vs. SYED ABDUL RAHMAN	October 7, 1996
SYED AZMATHULLAH Vs. BAHADUR ALI	September 20, 1996
SYED FAREES AHMED Vs. SAMEENA MISBAH	August 14, 1996
SYED HAMID HUSSAINI Vs. A P STATE WAKF BOARD HYD	November 19, 1996
SYED MOHAMMED YAHYA QUADRL Vs. DISTRICT COLLECTOR NALGONDA	April 15, 1996
SYED RIAZUDDIN HUSSAIN Vs. K RAMULU	March 4, 1996
SYED SAFIULLAH QADRI Vs. STATE OF ANDHRA PRADESH	September 4, 1996
SYED WAHEED HUSSAIN Vs. GOVT OF A P HYDERABAD	September 18, 1996
SYED YADULLAH Vs. MALEKA BANU	September 18, 1996
SYEDA SHAHAZORE Vs. GOVERNMENT OF ANDHRA PRADESH	April 26, 1996
T ANJANEYULU Vs. D T NAIK	August 9, 1996
T B SINGH Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI	July 10, 1996
T CHANDRA SEKHAR Vs. CHAIRMAN	July 23, 1996
T DATTU Vs. DIVISIONAL ELECTRICALENGINEER APSEB	March 25, 1996
T DORASWAMY REDDY Vs. K KODANDA NAIDU	December 6, 1996
T INNA REDDY Vs. DISTRICT EDUCATIONAL OFFICER	June 26, 1996
T JAYARAMULU Vs. LABOUR COURT ANANTAPUR	November 2, 1996
T R RAVI MOHAN Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE A P UNIVERSITY OF HEALTH SCIENCES	October 30, 1996
T RAMALAXMI Vs. MANAGING DIRECTOR BHRAT HEAVY PLATES AND VESSELS LTD	August 14, 1996
T RANGASWAMY Vs. TIRUMALA TIRUPATI DEVASTHANAMS	March 11, 1996
T SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH	April 3, 1996
T SATYAVEDA KUMARI Vs. GOVERNMENT OF A P	July 24, 1996
T SHIVALINGAM Vs. DISTRICT EDUCATIONAL OFFICER WARANGAL	April 26, 1996
T SUBBAIAH Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD	October 14, 1996
T SURYA RAO Vs. GOVT OF A P	September 25, 1996
T TATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 23, 1996
T VEERABHADRA RAO Vs. B VENUGOPALA RAO	October 9, 1996
TADI ADINARAYANA REDDY Vs. UNION OF INDIA	December 4, 1996
TADI ADINARAYANA REDDY Vs. UNION OF INDIA	November 21, 1996
TALLAPAKAM K RAGHAVAN Vs. STATE OF ANDHRA PRADESH	December 17, 1996
TAMMANA SURYANARAYANA Vs. PARACHURI CHIRANJEEVI	January 25, 1996
TARAKAPRABHU PUBLISHERS PVT LIMITED Vs. STATE OF A P	July 19, 1996
TATA CONSULTANCY SERVICES Vs. STATE OF ANDHRA PRADESH	December 12, 1996
TATA SARVESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR	December 31, 1996
TATA SUBBARAO Vs. GRAM PANCHAYAT PODILI EXECUTIVE OFFICER PODILI PRAKASAM DISTRICT	August 26, 1996
TEJ PRAKASH S DANGI Vs. COROMANDAL PHARMACEUTICALS LIMITED	August 20, 1996
TEJ PRAKASH S DANGI Vs. CORAMANDAL PHARMACEUTICALS LIMITED	October 10, 1996
TELANGANA SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONERC S APPEALS	November 18, 1996
TELUGU SOLIPURAM NARASIMHA Vs. LEGISETTY RAMASEETHAMMA	July 25, 1996
TENSIL GLASS WORKS PVT LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	August 9, 1996
THANGIRALA KALYANI Vs. STATE	March 29, 1996
THANI POLAIAH Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS NELLORE	October 1, 1996
THAVASI MURUGESH ALIAS ILA Vs. STATE OF U P	June 20, 1996
THE MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KOTHAPALLE PAULDAS AND ORS.	December 12, 1996
THIRUVEEDHI NAGENDRA RAO Vs. DISTRICT COLLECTOR PRAKASAM DIST AT ONGOLE	October 1, 1996
THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER	July 2, 1996
THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER OPERATION CIRCLE A P STATE ELECTRICITY BOARD CUDDAPAH	June 2, 1996
THRIMURTHY STEEL INDUSTRIES Vs. A P S E B HYD	July 8, 1996
TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI Vs. S PARTHASARATHY	September 12, 1996
TODDY TAPPERS CO OP SOCIETY Vs. DISTRICT COLLECTOR	July 5, 1996
TODDY TAPPERS CO OP SOCIETY KARIMNAGAR Vs. PROHIBITION and EXCISE SUPERINTENDENT	April 12, 1996
TODDY TAPPERS CO OP SOCIETY R R DIST Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE EX II DEPARTMENT	September 27, 1996
TODDY TAPPERS CO OPERATIVE SOCIETY KUKATPALLY Vs. GOVERNMENT OF A P	September 10, 1996
TOOMU SURYA RAO Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD	September 25, 1996
TRADE LINKS CORPORATION Vs. NALANDA TOBACCO COMPANY PRIVATE LIMITED	November 27, 1996
TRIVEDI MANIKCHAND Vs. STATE OF A P	October 10, 1996
TTD COMMITTEE Vs. M RAMA MURTHY	February 13, 1996
TUKARAM Vs. BHEEM RAO	August 20, 1996
TURLAPATI PADMAVATHI Vs. DHARANIKANTI RAMKUMAR	September 24, 1996
UNION OF INDIA Vs. STATE OF ANDHRA PRADESH	March 18, 1996
UNION OF INDIA Vs. CHANDRA BHANGIRJI	April 4, 1996
UNION OF INDIA Vs. RAKESH PRASAD TIWARI	June 25, 1996
UNION OF INDIA Vs. M SUJATHAAND	December 16, 1996
UNITED INDIA INSURANCE CO LTD Vs. P DURGA RAO	September 27, 1996
UNITED INDIA INSURANCE COMPANY Vs. BALU SWAMY SARASWATHI	October 3, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. GOPARAJU KOTAMMA	January 24, 1996
UNIVERSAL PESTOCHEM INDUSTRIES (INDIA) PVT. LIMITED Vs. COMMERCIAL TAX OFFICER	July 4, 1996
UPOHAR INTERNATIONAL PVT LTD Vs. STATE OF A P	October 17, 1996
UPPALA DHANALAXMI Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA	December 31, 1996
UPPUNUTHI PRAKASHAM Vs. STATE OF ANDHRA PRADESH	November 26, 1996
V ANJAIAH Vs. GOVERNMENT OF A P	April 4, 1996
V CHANDRA KUMARI Vs. A NARASLMHA RAO	December 31, 1996
V KRISHNA RAO Vs. UNIVERSITY GRANTS COMMISSION DIRECTOR GENERAL KRISHI BHAVAN NEW DELHI	July 26, 1996
V MURALI BABU Vs. REGISTRAR MANAGEMENT HIGH COURT HYD	September 20, 1996
V NAGARATHNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 3, 1996
V NAGESWAR RAO Vs. OSMANIA UNIVERSITY HYD	December 18, 1996
V NANDALAL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	October 28, 1996
V R REDDY Vs. INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LTD	July 16, 1996
V RAJULU Vs. SUPERINTENDENT OF POLICE VISAKHAPATNAM	July 16, 1996
V RAMESH Vs. CONVENOR EAMCET 1995 JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD	November 20, 1996
V RAMESH CHANDRA BABU Vs. GOVT OF A P	September 18, 1996
V SATYANARAYANA Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	July 2, 1996
V V RAMA RAO Vs. UNION OF INDIA	December 23, 1996
V V S S VARA PRASADA RAO PATNAIK Vs. CO OP CENTRAL BANK LTD	February 27, 1996
V V S STRAW BOARD P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	April 1, 1996
V VEERABHADRALCH Vs. V SESHAMMA	February 5, 1996
V VENKATA RAO Vs. S V REDDY POOR EDUCATIONAL INSTITUTIONS SOCIETY JAYANTHI	December 20, 1996
V VIJAYA KUMAR ASSISTANT ENGINEER A P S R T C SPECIAL CONSTRUCTION DIVISION VIJAYAWADA Vs. A P S R T C	January 23, 1996
V.K. INDUSTRIES Vs. THE JOINT COMMISSIONER	October 17, 1996
VADDI SRINIVAS Vs. STATE OF A P	August 18, 1996
VADDI SRINIVAS Vs. STATE OF A P	August 8, 1996
VADLAMUDI GANGARAJU Vs. COMMISSIONER SURVEY AND SETTLEMENTS AND LAND RECORDS	July 2, 1996
VAJRA CHEMICAL PRIVATE LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	May 8, 1996
VAKATI LAVAKISHORE Vs. STATE OF ANDHRA PRADESH	April 4, 1996
VARADACHARY AND CO CHARTERED ACCOUNTANTS HYDERABAD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS NEW DELHI	July 25, 1996
VARDALLY BUCHI RAMULU Vs. RAMREDDY DAMODHAR REDDY	October 1, 1996
VARKALA YADAIAH Vs. STATE OF A P	June 26, 1996
VASANT RAO ANKILKAR Vs. NALINI BAI JOSHI	July 5, 1996
VASANT RAO ANKLLKAR Vs. NALLNL BAL JOSHL	June 13, 1996
VASANTHI Vs. JAYA PRAKASHA RAO	August 8, 1996
VASLSHTA ENGLISH MEDIUM SCHOOL Vs. BASINLKONDA GRAM PANCHAYAT	April 3, 1996
VAZIR SULTAN TOBACCO COMPANY LTD Vs. VST INDUSTRIES CANTEEN WORKERS UNION	November 27, 1996
VEENA B CHAUDHARI Vs. CONVENOR CENTRALISED ADMISSION COMMITTEE	January 29, 1996
VEENA NOBLE DASS Vs. PADMAVATHI MAHILA VISWAVIDYALAYA	April 23, 1996
VELAGAPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH LABOUR EMPLOYMENT and TEACHING EDUCATION EC 2 DEPARTMENT	April 19, 1996
VELPULA SUNDARA RAO Vs. PERSON IN CHARGE PENUGANCHIPROLU PRIMARY AGRICULTURE CO OPERATIVE SOCIETY	October 15, 1996
VEMULAKONDA ANJANEYULU Vs. STATE OF ANDHRA PRADESH	June 21, 1996
VENKAIAH Vs. STATE OF A P	July 18, 1996
VENKATA RAGHU SANKARA SAI SURANGANI Vs. INSPECTOR OF POLICE MADRAS	June 14, 1996
VENKATA RAMANAIAH K Vs. P RUKMINAMMA	November 27, 1996
VENKATARATNAM Y Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	September 17, 1996
VENKATESWARA CONSTRUCTIONS VISAKHAPATNAM Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST CHAIRMAN VISAKHAPATNAM	July 16, 1996
VENKATESWARA HYBRID SEEDS CO Vs. STATE OF ANDHRA PRADESH	November 18, 1996
VENKATESWARA OIL CO Vs. G JALAJA REDDI	December 16, 1996
VENKATESWARA OIL COMPANY Vs. G JALAJA REDDY	October 18, 1996
VENNAPUSA CHENNA REDDY Vs. SANEPALLI SUBBIREDDI	September 12, 1996
VENUGOPALA RICE MILL Vs. ASSISTANT DIVISIONAL ENGINEER ELECTRICAL OPERATION	August 21, 1996
VICE CHAIRMAN and MANAGING DIRECTOR A P S R T C HYDERABAD Vs. N RAGAREDDI EX CONDUCTOR ALUMPUR VEMULAWADA KARIMNGAR DISTRICT	January 19, 1996
VIJAYA ASSOCIATES Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD	August 5, 1996
VIJAYA SHANKAR AGARWAL Vs. STATION HOUSE OFFICER BEGUMBAZAR P S	June 12, 1996
VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE HYD	October 19, 1996
VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE, HYDERABAD	October 18, 1996
VIJAYALAKSHMI DHALL AND FLOUR MILL TALLADA Vs. DIST COLLECTOR PANCHAYAT WING KHAMMAM	August 7, 1996
VIJAYALAKSHMI OIL MILLS Vs. STATE OF ANDHRA PRADESH	July 8, 1996
VIJAYAWADA VANASPATHI MERCHANTS ASSN Vs. COMMISSIONER OF CIVIL SUPPLIES GOVERNMENT OF ANDHRA PRADESH	March 15, 1996
VINAYAKA AGRO PRODUCTS Vs. INSPECTOR OF POLICE	May 6, 1996
VINOD KUMAR Vs. GOVT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI	December 13, 1996
VIRAT CRANE INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER	February 22, 1996
VISAKHA AGRO CHEMICALS P LTD Vs. FERTILISER INSPECTOR CUM ASSISTANT DIRECTOR OF AGRICULTURE REGULAR VIZAG	December 18, 1996
VISAKHAPATNAM PORT TRUST Vs. Y APPALANAIDU	October 17, 1996
VISHNU CEMENTS LTD Vs. A P STATE ELECTRICITY BOARD HYD	December 31, 1996
VISWESWARA COAL DEPOT Vs. STATE OF ANDHRA PRADESH	September 6, 1996
VLNOD KUMAR ASAWA Vs. SUMLTA ASAWA	October 1, 1996
VOOCHA PITCHAYYA Vs. GADE VENKATESWARA RAO	June 5, 1996
W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE HYDERABAD	January 6, 1996
W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE	December 6, 1996
W.S.V. SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE, A.P. AT HYDERABAD	January 16, 1996
WAHED BEGUM AND ANOTHER Vs. MOHD. BIN SAYEED, AND ANOTHER	January 18, 1996
WESTERN INDIA GUNNIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	July 2, 1996
WINFIELD AGRO SERVICES PRIVATE LIMITED Vs. HINDUSTAN ANTIPESTS PRIVATE LIMITED	January 25, 1996
WINFIELD AGRO SERVICES PRIVATE LIMITED AND Vs. STATE	January 25, 1996
Y KONDA REDDY Vs. STATE OF ANDHRA PRADESH	October 21, 1996
Y KONDA REDDY Vs. STATE OF A P	October 31, 1996
Y RAJESWARI Vs. DISTRICT JUDGE NELLORE	July 12, 1996
Y RAMBABU Vs. UNIVERSITY OF HEALTH SCIENCES REGISTRAR VIJAYAWADA	July 31, 1996
Y S VIVEKANANDA REDDY AND Vs. GOVT OF ANDHRA PRADESH	March 4, 1996
Y SIVAJI Vs. CHIEF ELECTION COMMISSIONER NEW DELHI	April 30, 1996
Y SUBBA RAO Vs. STATE	March 11, 1996
Y SYAMALAMMA Vs. KAMALAMMA	September 18, 1996
Y VENKATACHALAPATHI Vs. Y VENKATRAMANAMMA	August 13, 1996
YANDRAPU VENKATARAMANA Vs. YANDRAPU SURYA PRABHAVATHI	April 15, 1996
YELLAPU SATYANARAYANA Vs. YELLAPU VIJAYALAKSHMI	July 17, 1996
YELUGUBANTI GANIRAJU Vs. STATE	April 9, 1996
YERRAIAHGARI VENKATACHALAPATHI Vs. YERRAIAHGARI VENKATARAMANAMMA	August 13, 1996
YOUTH WELFARE FEDERATION Vs. UNION OF INDIA	October 9, 1996
YUSUF QURESHI Vs. M A RAFAT	July 16, 1996
YUSUF QURESHI Vs. MOULANA MOHAMMAD JAMALUDDIN DECCANI	January 17, 1996
ZONAL MANAGER FCI Vs. D VENKATA RAO	October 30, 1996
ZUARI CREFIN LTD Vs. ASSISTANT COMMISSIONER OF POLICE	December 27, 1996

Year 1996 of HIGH COURT OF ANDHRA PRADESH

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