REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A NAGAIAH Vs. COLLECTOR RANGA REDDY DISTRICT	August 5, 1988
A P BUILDERS FEDERATION Vs. STATE OF ANDHRA PRADESH	November 11, 1988
A P DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. K RAMULU	September 5, 1988
A P STATE FINANCIAL CORPORATION Vs. MANAGING DIRECTOR CHIRAG ALI LANE	February 26, 1988
A RAMAIAH Vs. R	March 2, 1988
A RAMAIAH Vs. A PEDDA SAYANNA SAILOO DIED	October 31, 1988
A RATNAMANIKYAM Vs. K S R SARMA	June 29, 1988
A S MURTHY Vs. NAGARJUNA UNIVERSITY	November 7, 1988
A V KRISHNAVENI Vs. A S V PRASADA RAO	April 22, 1988
A VEERAPPA Vs. P LINGA RAJU	April 18, 1988
A. ANJI REDDY Vs. YELLA REDDY AND OTHER	September 28, 1988
A. RAJAM Vs. M. MANIKYA REDDY	March 31, 1988
A.P.S.R.T.C. REP BY ITS GENERAL MANAGER Vs. P. RAMANAREDDI	February 5, 1988
ACHUTHARAMA BAMBOO DEPOT Vs. STATE OF ANDHRA PRADESH	February 9, 1988
ADDANKI CHINA RANGANAYAKULU Vs. PASALA PULLAIAH	April 27, 1988
ADMINISTRATIVE STAFF COLLEGE OF INDIA HYDERABAD Vs. D P SESHACHALAM	December 30, 1988
ADVOCATE GENERAL A P HYD Vs. R SUBBA RAO	November 18, 1988
AGR DEV BANK EMPLOYEES ASSON Vs. CENTRAL AGR DEV BANK	September 6, 1988
AMAR ESTATE PVT LTD Vs. STATE OF A P	February 3, 1988
AMARA LINGESWARA RICE MILL CONTRACTORS COMPANY JANAKIPURAM Vs. KATTA SUDHAKAR KURNOOL	February 15, 1988
ANANTHAIAH Vs. COLLECTOR EXCISE R R DIST AT HYDERABAD	March 10, 1988
ANDBRA SCIENTIFIC CO Vs. LABOUR COURT	July 15, 1988
ANDHRA CEMENT CO LTD Vs. MOHD ILYAS	February 18, 1988
ANDHRA PRABHA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	June 14, 1988
ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION Vs. B VEERIAH	July 8, 1988
ANDHRA PRADESH PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	February 29, 1988
ANDHRA PRADESH RICE BRON SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA	April 21, 1988
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. P SRIRAMURTHY	June 24, 1988
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	July 21, 1988
ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION TADEPALLIGUDEM AND Vs. N T RAMARAO	July 1, 1988
ANDHRA SCIENTIFIC CO Vs. LABOUR COURT GUNTUR	July 15, 1988
ANDHRA SUGARS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD	August 16, 1988
ANJANEYULU Y V Vs. INCOME TAX OFFICER	November 18, 1988
ANKARMAGARI ANJI REDDY Vs. GAJJALA YELLA REDDY	September 28, 1988
ANNS HIGH SCHOOL SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	July 13, 1988
APEX STEEL RE ROLLING MILLS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CHARMINAR DIVISION HYDERABAD	January 19, 1988
ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH	November 7, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. DUNCANS AGRO INDUSTRIES LTD	February 19, 1988
ASSURANCE CO Vs. S RAMULANIMA	December 15, 1988
AYYAGARI SURYANARAYANA VARA PRASADA RAO Vs. AYYAGARI VENKATAKRISHNA VENI	April 22, 1988
B CHANDRA MANIKYAMMA Vs. B SUDARSANA RAO ALIAS SALEEM MOHAMMED	September 9, 1988
B D SRINIVASA REDDY Vs. DT COLLECTOR	March 9, 1988
B KOTESWARA RAO Vs. P VEERANNA	January 18, 1988
B LINKAMANAIDU Vs. B LINKAMANAIDU	June 24, 1988
B PERUNEEDU Vs. JOINT COMMISSIONER	August 17, 1988
B RAVINDRA KUMAR Vs. INCOME TAX OFFICER	January 19, 1988
B SAMBAIAH Vs. LAKSHMI VENKATESWARA DEVASTHANAM	April 6, 1988
B SULOCHANAMMA Vs. COMMISSIONER and SPECIAL OFFICER ANANTAPUR MUNICIPALITY ANANTAPUR	October 13, 1988
B V JOSHI Vs. STATE OF ANDHRA PRADESH	August 11, 1988
B V JOSHI Vs. STATE OF A P	September 19, 1988
B V S S MANI Vs. KOWTHA BUSINESS SYNDICATE PVT LTD	March 3, 1988
B VENKATA RAO Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE	December 1, 1988
BAILURI GOVINDA BHATTU Vs. TATAVARTHY NAGENDRA RAMA RAO	January 29, 1988
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX	February 4, 1988
BALAJEE PURUSHOTTAM Vs. COMMERCIAL TAX OFFICER BEGUM BAZAR CIRCLE HYDERABAD	August 10, 1988
BANDARU SREEDHAR REDDY Vs. STATE OF ANDHRA PRADESH	June 10, 1988
BANK OF BARODA Vs. BANK OF BARODA	April 12, 1988
BANK OF INDIA Vs. VIJAY TRANSPORT	April 27, 1988
BARATAM SATYANARAYANA Vs. BARATAM KANTHARAO	November 29, 1988
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH	October 11, 1988
BATHULA ANASUYA Vs. BATHULA RAYUDU	August 26, 1988
BERULAL TIWARI Vs. COMMISSIONER OF INCOME TAX	February 29, 1988
BHADRACHALAM PAPERBOARDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	September 28, 1988
BHARAT METALS CHIRALA PRAKASAM DIST Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER DS CHIRALA	July 6, 1988
BOLLABHA ARTHO THYADI Vs. GRANDHI KAMARAJU	April 29, 1988
BOMMIDALA BROTHERS LTD Vs. AUTHORITY PAYMENT OF GRATUITY ACT	June 10, 1988
BOYAPATI KOTESWARA RAO Vs. PAPPU VEERANNA	January 18, 1988
BOYINA SAMBA MURTHY and SONS Vs. MANDAL REVENUE OFFICER	July 15, 1988
BRIJ RAJ PERSHAD Vs. SHANTA DEVI	June 10, 1988
C LINGAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 25, 1988
C SUBRAHMANYAM Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES	December 7, 1988
C V RAMANA Vs. COMMISSIONER OF INCOME TAX	August 23, 1988
C VEERUDU Vs. STATE OF ANDHRA PRADESH	June 10, 1988
C. SUBBARAJU Vs. EXECUTIVE COUNCIL, SRI VENKATESWARA UNIVERSITY AND ANOTHER	November 23, 1988
CH SATYANARAYANA Vs. DOCK LABOUR BOARD	October 7, 1988
CH VENKAT ALIAS KOTHA VENKADU Vs. STATE OF ANDHRA PRADESH	December 26, 1988
CHAIRMAN GOVERNING BODY S M V M POLYTECHNIC TANUKU Vs. GOVERNMENT OF ANDHRA PRADESH	April 14, 1988
CHANDAMAMA PRINTING PRESS HYDERABAD PVT LIMITED Vs. STATE OF ANDHRA PRADESH	April 13, 1988
CHELIKANI NAGESWARA RAO Vs. CHELIKANI RAJA MOHAN RAO	November 8, 1988
CHIEF ENGINEER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. K SUBBARAYUDU	February 17, 1988
COASTAL GASES AND CHEMICALS PVT LTD Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM	November 4, 1988
COLLECTOR OF CUSTOMS MADRAS Vs. UNION CARBIDE INDIA LTD	March 10, 1988
COMMISSIONER AND SPECIAL OFFICER ANAKAPALLI MUNICIPALITY ANAKAPALLI Vs. DIRECTOR OF A P AGRICULTURAL MARKET COMMITTEE	April 25, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNA BOTTLERS PVT LIMITED	April 29, 1988
COMMISSIONER OF INCOME TAX Vs. BARIUM CHEMICALS LIMITED	June 7, 1988
COMMISSIONER OF INCOME TAX Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED	April 22, 1988
COMMISSIONER OF INCOME TAX Vs. JAGATRAM AHUJA	April 25, 1988
COMMISSIONER OF INCOME TAX Vs. LOHADA J B	April 25, 1988
COMMISSIONER OF INCOME TAX Vs. NAWAB HASHIM JAH	April 13, 1988
COMMISSIONER OF INCOME TAX Vs. ANWAR BEGUM	June 15, 1988
COMMISSIONER OF INCOME TAX Vs. D B R MILLS LIMITED	June 27, 1988
COMMISSIONER OF INCOME TAX Vs. JEYAPORE SUGARS COMPANY LIMITED	June 28, 1988
COMMISSIONER OF INCOME TAX Vs. VIJAYA CHEMICALS	June 28, 1988
COMMISSIONER OF INCOME TAX Vs. ANAKAPALLI CO OPERATIVE MARKETING SOCIETY	June 22, 1988
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	June 22, 1988
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SUGAR FACTORY	July 12, 1988
COMMISSIONER OF INCOME TAX Vs. SILEMAN KHAN MAHABUB KHAN	July 12, 1988
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA JAIN	March 7, 1988
COMMISSIONER OF INCOME TAX Vs. GRANDHI NARAYANA RAO	March 9, 1988
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YAKOOB	March 3, 1988
COMMISSIONER OF INCOME TAX Vs. MOPEDS INDIA LIMITED	March 3, 1988
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYAM C	February 25, 1988
COMMISSIONER OF INCOME TAX Vs. KOHINOOR GLASS FACTORY PRIVATE LIMITED	February 25, 1988
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HATCHERIES P LIMITED	February 29, 1988
COMMISSIONER OF INCOME TAX Vs. LAKSHMAIAH M	March 10, 1988
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVULU V	March 10, 1988
COMMISSIONER OF INCOME TAX Vs. MULKANOOR CO OPERATIVE RURAL BANK LIMITED	March 21, 1988
COMMISSIONER OF INCOME TAX Vs. MADDI SUDARSANAM	March 21, 1988
COMMISSIONER OF INCOME TAX Vs. SHAHZADA BEGUM MRS	March 21, 1988
COMMISSIONER OF INCOME TAX Vs. INVESTIGATION AND SECURITY SERVICE INDIA PRIVATE LIMITED	March 21, 1988
COMMISSIONER OF INCOME TAX Vs. DREDGING CORPORATION OF INDIA	March 22, 1988
COMMISSIONER OF INCOME TAX Vs. ANDHRA BANK LIMITED	February 17, 1988
COMMISSIONER OF INCOME TAX Vs. SEGU HARNATH	February 15, 1988
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS	February 4, 1988
COMMISSIONER OF INCOME TAX Vs. SUPER DRILLERS	February 11, 1988
COMMISSIONER OF INCOME TAX Vs. HYDERABAD SECUNDERABAD FOODGRAINS ASSOCIATION LIMITED	February 11, 1988
COMMISSIONER OF INCOME TAX Vs. C C SUBBARAYUDU	February 11, 1988
COMMISSIONER OF INCOME TAX Vs. PALAKOL CO OP AGRL AND INDUSTRIAL SOCIETY	February 1, 1988
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPA	August 5, 1988
COMMISSIONER OF INCOME TAX Vs. HOTELS ANDHRA PRIVATE LIMITED	August 1, 1988
COMMISSIONER OF INCOME TAX1 Vs. BAKELITE HYLAM LIMITED	February 4, 1988
COMMISSIONER OF WEALTH TAX Vs. CHANDRASEKHARA RAO B	January 20, 1988
CONTROLLER OF ESTATE DUTY Vs. REBALA SUBBARAMI REDDY DECD	April 13, 1988
CONTROLLER OF ESTATE DUTY Vs. ABBAS YAR JUNG	September 5, 1988
COROMANDEL FERTILIZERS LTD Vs. K NARASIMHA MURTHY	October 16, 1988
COROMANDEL FERTILIZERS LTD. Vs. K. NARASIMHA MURTHY	October 14, 1988
CUDDAPAH CO OPERATIVE SUGARS LTD Vs. UNION OF INDIA	July 28, 1988
D HANUMAYYA Vs. G RADHAKRISHNA MURIHY	July 1, 1988
D N B ANNADANA SATRAM Vs. K YAKOBU	June 17, 1988
D RATNAM SETTY Vs. SAMUDRALA NARAYANA SETTY DIED	October 11, 1988
D SATYANARAYANA Vs. N T RAMA RAO	January 2, 1988
D SUJATA Vs. CUSTODIAN OF EVACUEE PROPERTY	August 3, 1988
DADI PEDA NOOKA RAJU AND SONS Vs. STATE OF ANDHRA PRADESH	June 13, 1988
DAULATRAM Vs. INCOME TAX OFFICER	July 18, 1988
DENA BANK Vs. STATE OF ANDHRA PRADESH	February 25, 1988
DESAI BROTHERS Vs. LAKSHMI BAI	April 15, 1988
DHANALAKSHMI STEEL RE-ROLLED MILLS Vs. COMMERCIAL TAX OFFICER FAC MUKTHIARGUNJ CIRCLE HYDERABAD	February 16, 1988
DISTRICT CO OP CENTRAL BANK SHINIOGA Vs. DT CO OPERATIVE CENTRAL BANK KURNOOL	September 5, 1988
DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR Vs. DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR	March 9, 1988
DISTRICT TREASURY OFFICER OUNTUS Vs. DISTRICT JUDIEIAL EMPLOYEES ASSOCIATION	September 22, 1988
DITTAKAVI VENKATA NARAYANA Vs. CHENNURI VENKATESWARA RAO	April 25, 1988
DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPORATION LTD Vs. ASST LABOUR OFFICER BAPATLA	September 12, 1988
DONDAPATI VINODU Vs. B BASWA RAJU	March 14, 1988
DR. FAZAL GHAFOOR Vs. PRINCIPAL, OSMANIA MEDICAL COLLEGE, HYDERABAD AND OTHERS	January 18, 1988
E VIJAYAKUMAR RAO Vs. A SATYANARYANA RAJU	January 28, 1988
EATATE SHRI LAXMANJI MAHARAJ HYDERABAD Vs. A NARSING RAO	August 20, 1988
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPI PRINTS	December 8, 1988
FERRO ALLOYS CORPORATION LTD Vs. STATE OF A P	June 16, 1988
FISHERMEN CO OP SOCIETY Vs. ASSISTANT DIRECTOR	November 4, 1988
FOOD INSPECTOR Vs. D. BUTCHAPPA	September 12, 1988
FOOD INSPECTOR WEST GODAVARI DISTRICT Vs. SK MAHBOOB SAHEB	April 5, 1988
FOOD SPECIALITIES LTD Vs. STATE OF A P	February 17, 1988
G KANTHAYYA Vs. COLLECTOR WARANGAL	June 9, 1988
G KRISHNAJI RAO Vs. B R RAMAIAH	November 21, 1988
G M N V PRASADA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 29, 1988
G NARAYANA Vs. GOGIKAR KISHANJI	April 19, 1988
G PADMANABHAM Vs. N V C SINGARAYYA	July 28, 1988
G R KRISHHAPPA Vs. R T O KURNOOL	February 18, 1988
G RAMAIAH Vs. AHMED BADRUDDIN	September 2, 1988
G ROSAIAH Vs. C BALARAMI REDDY	March 10, 1988
G SATYANARAYANA FOOD INSPECTOR Vs. VOOLLA MALI BABU	July 21, 1988
G VENKATESWARA RAO Vs. SIR SILK LTD	February 18, 1988
G Y N CHAINULU Vs. DEPOT MANAGER A P S R T C	November 8, 1988
GANESH MEDICAL STORES Vs. GOVERNMENT OF ANDHRA PRADESH	December 28, 1988
GANGISETTI SAVITRAMNA Vs. TELUKUNTA SAROJINI	April 26, 1988
GANGISETTY RAMANAIAH Vs. MIRZA RASOOL BAIG	June 10, 1988
GH RAMANJANEYULU Vs. R NAGURA HAMMA	July 13, 1988
GHANTASALA SESHAMMA Vs. GOLLAPALLI RAJARATNAM	April 18, 1988
GLOBE TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO LTD	September 16, 1988
GOLLI KRISHNAMURTHY AND SONS Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA	April 4, 1988
GORALLA VEERRAJU Vs. GOVT OF A P	October 10, 1988
GOVERNMENT OF ANDHRA PRADESH Vs. ADILAKSHMAMMA	July 13, 1988
GOVT OF A P Vs. V S S HIGH SCHOOL RAMANAGAR VISAKHAPATNAM	December 19, 1988
GOVT OF AP LABOUR EMPLOYMENT AND TECHNICAL EDUCATION Vs. BHADRACHALAM PAPER BOARDS LTD	September 30, 1988
GUDIMETLA NARASIMHA MURTHY Vs. DIRECTOR OF SETTLEMENTS ANDHRA PRADESH	September 6, 1988
H A C PRODUCTS LTD Vs. MOHD ARGOBASI ENTERPRISES	January 18, 1988
HARMMAN COOPERATIVE SUGARS LIMITED Vs. Y CHAKRADHARA RAO	April 14, 1988
HIGH COURT OF A P Vs. GOVERNMENT OF ANDHRA PRADESH	August 25, 1988
HINDUSTAN ZINC LIMITED Vs. REVENUE DIVISIONAL OFFICER	November 17, 1988
HMT BEARINGS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 14, 1988
HOTEL MANORAMA IN RE Vs. HOTEL MANORAMA IN RE	August 2, 1988
HUSSAIN ALI KHAN Vs. SHIVRAJ	September 11, 1988
I SURYANARAYANA Vs. M MANGARAMA	April 28, 1988
INDER ELECTRICALS Vs. COMMERCIAL TAX OFFICER SULTAN BAZAR HYDERABAD AND TWO ORS	April 13, 1988
INDIA LEAF SPRING MFG COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 29, 1988
INDIAN AIRLINES Vs. A PHILIPS	September 20, 1988
INDIAN BANK MADRAS Vs. G SURYANARAYANAMURTHY	January 1, 1988
INDIAN BANKBANK OF BARODA Vs. DATTA VENKATA CHINNA KRISHNA RAJUREDNAM NAGABAYA DEVI	June 28, 1988
INDIAN CABLE CO Vs. DIVAKAR M and N HOME	April 8, 1988
INDIAN OILS AND FERTILISERS CORPORTION Vs. COMR OF COM TAXES	July 1, 1988
INSULATIONS AND PLASTICS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 25, 1988
INTERNATIONAL PACKAGING INDUSTRIES Vs. STATE OF ANDHRA PRADESH	June 27, 1988
ISLAMIA ARABIC COLLEGE Vs. SHANTA BAI	March 30, 1988
J AND J DECHANE Vs. COMMISSIONER OF INCOME TAX	February 24, 1988
JADHAVJEE LALJEE Vs. STATE OF ANDHRA PRADESH	April 25, 1988
JAGANNADHA BALDWA Vs. STATE OF ANDHRA PRADESH	March 30, 1988
JAINPANIVARI DHARMASATRAM Vs. K SANJEEVAMMA	June 20, 1988
JAWAHARLAL DAIMA and CO Vs. CHINTA CHITTEMMA	October 26, 1988
JUDL CLASS IV EMPLOYEES ASSN Vs. DT JUDGE	August 16, 1988
JYOTHI CHELLARAM SMT LATE Vs. COMMISSIONER OF INCOME TAX	March 11, 1988
K ANJANEYULU Vs. COLLECTOR EXCISE HYDERABAD	March 10, 1988
K ANNAPURANAMMA Vs. P KOTESWARA RAO	July 11, 1988
K ASHOK KUMAR Vs. UNIVERSITY OF HEALTH SEIENCES	August 9, 1988
K C PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 2, 1988
K JAGADESHWAR REDDY Vs. MANAGER ANDHRA BANK	February 4, 1988
K KRISHNA REDDY Vs. SYED AMEENABIBI	November 18, 1988
K LINGAIAH Vs. KODANDARAMASWAMIVARI TEMPLE	June 30, 1988
K MALLAIAH Vs. RAMULU	October 13, 1988
K NARAYANA Vs. GOVT OF A P	April 4, 1988
K OBUL REDDY Vs. V NAGAIAH	August 17, 1988
K RAJARANI Vs. CHINTALA VENKAIAH	December 28, 1988
K RAMULU Vs. STATE OF A P	April 4, 1988
K SEETHARAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	September 19, 1988
K SIDDHI RAMMAPPA Vs. AGRICULTURAL MARKET COMMITTEE HYDERABAD	August 23, 1988
K SIVARAMAIAH Vs. SPECIAL DEPUTY COLLECTOR URBAN CUDDAPAH	November 23, 1988
K SUBRAMANYAM Vs. COMMERCIAL TAX OFFICER KADIRI ANANTAPUR DIST	January 21, 1988
K SURESH Vs. STATE OF ANDHRA PRADESH	April 19, 1988
K SURYANARAYANA Vs. STATE BANK OF INDIA	July 14, 1988
K SURYANARAYANA REDDY Vs. C CHELLAYYAMMA	August 30, 1988
K V R IYYANGAR Vs. STATE OF A P	February 5, 1988
K V R LYYANGAR Vs. STATE OF ANDHRA PRADESH	February 12, 1988
K.L. MHALSEKAR Vs. OSMANIA UNIVERSITY BY ITS REGISTRAR & ANR.	September 22, 1988
KALASAPATHI OBAIAH Vs. TONDERMALLA VEUKATAMMA	April 26, 1988
KANDASWAMY GOUNDER AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES	March 3, 1988
KATRAGADDA ELECTRONICS P LTD Vs. STATE OF A P	February 24, 1988
KAY BEE ENTERPRISES MADRAS Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH	December 13, 1988
KHAJA MOINUDDIN AND ANOTHER Vs. A.P. AGRICULTURE UNIVERSITY AND OTHERS	July 13, 1988
KHANDELWAL FERRO ALLOYS LIMITED Vs. STATE OF A P	June 16, 1988
KODURU BHASKARA RAO AND KUNTAMALLA BUCHI RAYUDU Vs. COMMERCIAL TAX OFFICER NIDADAVOLU WEST GODAWARI DISTRICT	April 26, 1988
KONAL SUBHAMANI Vs. GOVERNMENT OF ANDHRA PRADESH	December 16, 1988
KONDAMMA Vs. JOINT COLLECTOR ANANTAPUR	July 20, 1988
KOVVURI SATHI REDDY Vs. NALLA CHANDRA RAO	November 3, 1988
KOWTHA BUSINESS SYNDICATE PVT LIMITED Vs. BEEHIVE ENGINEERING AND ALLIED INDUSTRIES P LIMITED	March 3, 1988
LAKSHMI JEWELLERY Vs. COMMISSIONER OF INCOME TAX	February 3, 1988
LAKSHMI STARCH LTD Vs. GOVERNMENT OF ANDHRA PRADESH	June 20, 1988
LALCHAND SURANA Vs. HYDERABAD VANASPATHI LTD	March 11, 1988
LUSY SAROJINI Vs. SPECIAL OFFICER	June 21, 1988
M BALASUBRAMANYAM Vs. Y SUBBA RAO	February 11, 1988
M P LTD Vs. INSPECTOR OF POLICE V C C S D MAHBOOBNAGAR	July 4, 1988
M PARAMASIVAM Vs. FOOD CORPN	March 29, 1988
M PULLAIAH Vs. B THIMMA REDDY	August 29, 1988
M R KRISHNAMURTHY Vs. K L PATTAMMAL	December 1, 1988
M S SURYANARAYANA IYER Vs. SYNDICATE BANK NELLOR	June 23, 1988
M SAKUNTALA RAI Vs. GORLE SURYANARAYANA NAIDU	October 14, 1988
M SUBBARAJU Vs. STATE OF ANDHRA PRADESH	February 10, 1988
M VENKATESHAM Vs. C O E OSMANIA UNIVERSITY	January 29, 1988
M VENKATESWARLU Vs. SLATE OF ANDHRA PRADESH	December 6, 1988
M. JAYARAJU Vs. THE CHAIRMAN	November 29, 1988
M. PRABHAKARA RAO Vs. THE SUB	March 1, 1988
MACHILIPATNAM CENTRAL CONSUMERS CO-OPERATIVE STORES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	March 1, 1988
MANIKYAMMA Vs. DISTRICT REVENUE OFFICER MAHABUBNAGAR	August 2, 1988
MANNEPALLI P A C S Vs. TUMU KAMA REDDY	October 28, 1988
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH	July 15, 1988
MIR SHAFIUDDIII Vs. A P WAKF BOARD	October 27, 1988
MISRIMAL AMRUTLAL AND COMPANY Vs. STATE OF A P	February 9, 1988
MOHAMMAD IBRAHIM Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 1988
MOHAMMAD ZAFARULLAH KHAN Vs. YASMEEN	April 27, 1988
MOHD OHOUSE Vs. GOVT OF A P	September 9, 1988
MOHD SHABEER ALI Vs. A P STATE ROAD TRANSPORT CORPORATION	November 24, 1988
MOHD TOUFIQ Vs. GENERAL MANAGER APSRTC HYDERABAD	August 31, 1988
N ANANTHA CHARY Vs. HANUMAN TEMPLE COMMITTEE	February 11, 1988
N B RAO Vs. GOVT OF A P	September 19, 1988
N NARSAIAH Vs. ADDITIONAL DIST JUDGE	August 31, 1988
N RAJAMANI Vs. P SEETHA	January 25, 1988
N SATYANARAYANA Vs. M VENKATA BALA	August 24, 1988
N T P C LTD Vs. BHANU CONSTRUCTION CO P LTD	August 8, 1988
N. SAI SUBRAHMANYAM Vs. WARNER HINDUSTAN LTD.	April 29, 1988
NAGABANDI MALLAIAH Vs. STATE OF A P	March 30, 1988
NAGARAJU AND BRORS Vs. STATE OF A P	March 2, 1988
NAINARAM ADAJI CHOWDARY Vs. STATE OF ANDHRA PRADESH	December 22, 1988
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA	April 7, 1988
NELLIMERLA JUTE MILLS Vs. MAHAVEER RICE MILLS	July 13, 1988
NEW INDIA ASSURANCE CO. LTD Vs. S. RAMULAMMA	December 15, 1988
NEW KALKURA Vs. A P STATE ELECTRICITY BOARD	February 3, 1988
NULLIMARLA JUTE MILLS CO LTD Vs. SREE MAHAVEER RICE AND OIL MILLS	July 13, 1988
O K VIJAYA KUMAR Vs. A P P S C	August 26, 1988
OSMANIA UNIVERSITY Vs. MOHAMMAD R A HUMAYUN	July 27, 1988
P AILAMMA Vs. T ZEDSON	June 23, 1988
P ANIL KUMAR Vs. JOINT COLLECTOR D B	April 4, 1988
P B VIJAYAKUMAR Vs. GOVERNMENT OF A P	November 18, 1988
P BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH	October 27, 1988
P BIKSHAPATHI Vs. STATE OF A P	October 2, 1988
P C SRINIVASULU CHETTY AND SONS CO Vs. STATE OF ANDHRA PRADESH	February 11, 1988
P CHENGAL REDDY Vs. STATE OF ANDHRA PRADESH	August 31, 1988
P KONDAL REDDY Vs. DISTRICT COLLECTOR PANCHAYAT WING WARANGAL	June 17, 1988
P NARASAIAH Vs. P RAJA REDDY	April 29, 1988
P PARAMESWAR YADAV Vs. GOVERNMENT OF ANDHRA PRADESH	December 19, 1988
P RAGHAVAIAH Vs. COMMERCIAL TAX OFFICER INT VIJAYAWADA	April 4, 1988
P RAJESWAR Vs. STATE OF ANDHRA PRADESH	November 22, 1988
P RAM SHAH Vs. STATE OF ANDHRA PRADESH	February 15, 1988
P RAMACHANDRA RAO Vs. G JANGAIAH	June 29, 1988
P SATYANARAYANA Vs. STATE BANK OF HYDERABAD	April 18, 1988
P SATYANARAYANA Vs. P VENKATA RAO	March 2, 1988
P SESHADITYA MURTHY Vs. DISTRICT MEDICAL AND HEALTH OFFICER	February 24, 1988
P SRI DEVI Vs. UNIVERSITY OF HEALTH SCIENCES	April 4, 1988
P V CHALAPATHI Vs. T SUBBA REDDY	December 26, 1988
P V KRISHNA SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	December 21, 1988
P V PAVITHRAN Vs. STATE OF ANDHRA PRADESH	July 29, 1988
P VENKATAMUNI REDDY Vs. GOVT OF A P	February 4, 1988
P. SATYANARAYANA Vs. DISCIPLINARY AUTHORITY AND MANAGING DIRECTOR, STATE BANK OF HYDERABAD, HYDERABAD AND ANR.	April 18, 1988
PADALA VEERA VENKATA SATYANARAYANA REDDY Vs. DISTRICT COLLECTOR KAKINADA	October 26, 1988
PALA NARAYANA Vs. MUNUKUNTLA PULLAIAH DIED	October 31, 1988
PALAKOLE CO OP SUGARS LTD Vs. P N RAJU	April 26, 1988
PANAMA PETROLIEUM PRODUCTS Vs. APPELLATE DEPUTY COMMISSIONER CT	August 12, 1988
PANJALA RAJAIAH Vs. MAMIDI MANIKYA	March 31, 1988
PATEGAR LINGA RAJU Vs. AGISAM VEERAPPA	August 5, 1988
PAVULURI RAMAIAH Vs. STATE OF ANDHRA PRADESH	December 19, 1988
PELLAKURU SYAMALAMMA Vs. PELLAKURU SAMBAIAH	March 29, 1988
POLICE UNIFORM PRODUCTION CENTRE Vs. D G AND I G OF POLICE	August 12, 1988
PRAKASH ENTERPRISES Vs. COMMERCIAL TAX OFFICER GOWLIGUDA HYDERABAD	February 24, 1988
PRASAD (K.S.R ) AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH (REPRESENTED BY ITS SECRETARY, LABOUR, EMPLOYMENT, NUTRITION AND TECHNICAL EDUCATION DEPARTMENT)	December 16, 1988
PRIMARY AGRL DEV BANK Vs. AGRO PUMPSETS and IMPLEMENTS LTD	November 28, 1988
PRINCIPAL SECRETARY TO GOVERNMENT HOUSING MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT Vs. CHIKALA ADILAKSHMAMMA	July 13, 1988
PUBLIC PROSECUTOR Vs. MOHD. EQBAL	August 23, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MOHD KAMALUDDIN	July 15, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. MD ANWARUDDIN SIDDIQUI	March 22, 1988
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BUDDE SUDHAKAR	March 9, 1988
R F S JUNIOR COLLEGE Vs. R V IYER	September 26, 1988
R K GUPTA MANAGING DIRECTOR NAYA STRAP LTD Vs. SARTAJ KARAN	December 30, 1988
R P S JUNIOR COLLEGE MYDUKUR Vs. R VAIDYANATHA IYER	September 26, 1988
R RANGA RAO Vs. ANNAPURNA SATRAM	June 9, 1988
R VENKATARAMANA Vs. DEPUTY COMMR ENDOWMENT	November 11, 1988
R VENUGOPAL Vs. DISTRICT COLLECTOR MEDAK	March 2, 1988
RADHIKA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	July 13, 1988
RAJAHMUNDRY SWEET MEAT SHOPS ASSOCIATION Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY	February 12, 1988
RAMA RAO T Vs. INCOME TAX OFFICER	January 27, 1988
RAMACHANDRA RAO P Vs. JANGAIAH G	June 28, 1988
RAMAKRISHNA RICE DECORTICATOR MILL Vs. GOVERNMENT OF INDIA	June 7, 1988
RAMAPPALA NAIDU Vs. JOINT COLLECTOR	October 27, 1988
RANGA SADANANDAM Vs. S NARASIMHACHARY	July 19, 1988
RANGINENI CHENCHU NAIDU Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE CHITTOOR SRI C VISWANATH	October 6, 1988
RAPHAEL PHARMACEUTICALS Vs. SUPERINTENDENT OF DISTILLERIES	June 14, 1988
RASHTRIYA CHEMICALS AND FERTILISERS LTD Vs. STATE OF ANDHRA PRADESH	July 5, 1988
RAVI AGENCIES Vs. STATE OF ANDHRA PRADESH	March 7, 1988
RAVI ENTERPRISES Vs. STATE OF ANDHRA PRADESH	March 29, 1988
RAYAVARAPU PALAKONDAIAH Vs. REVENUE DIVISIONAL OFFICER CUDDAPAH	March 9, 1988
REGISTRAR UNIVERSITY OF HEALTH SCIENCES GUNADALA VIJAYAWADA Vs. MOHD ISHAQ	April 29, 1988
RENUKA DR D Vs. COMMISSIONER OF WEALTH TAX	July 29, 1988
REVENUE DIVISIONAL OFFICER CUDDAPAH CUM LAND ACQUISITION OFFICER CUDDAPAH Vs. S RAMACHANDRAIAH	March 7, 1988
S A G PURSBAT RAO Vs. VIJAYAMMA	February 8, 1988
S ATMA SINGH Vs. NTP CORPN LTD	June 13, 1988
S GOPAL REDDY Vs. UNION OF INDIA	April 27, 1988
S M KIRAN PASHA Vs. GOVERNMENT OF ANDHRA PRADESH	July 4, 1988
S N A NAZARETH Vs. BAR COUNCIL OF THE STATE OF A P	September 8, 1988
S SRINIVAS RAO Vs. HIGH COURT OF ANDHRA PRADESH	August 19, 1988
S THIPPASWAMI Vs. VANAJAMMA	August 2, 1988
S. BALASUNDARAM Vs. ADMINISTRATIVE STAFF COLLEGE OF INDIA REP. BY ITS REGISTRAR AND SECRETARY, HYDERABAD	July 15, 1988
SAKTI ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH	February 15, 1988
SAMANTHULA NAGESWARAMMA Vs. MANDA MANIKAYM CHOULTRY ELURU	November 11, 1988
SAMUDRALA PEDDA SUBBAIAH SASTRY Vs. JOINT COMMIESIONER ENDOWMENTS	June 8, 1988
SATYANARAYANA Vs. DOCK LABOUR BOARD VISAKHAPATNAM	October 7, 1988
SECRETARY PRIMARY AGRICULTURAL DEVELOPMENT BANK LTD Vs. AGRO PUMPSETS AND IMPLEMENTS LTD	November 28, 1988
SHAIK ALI Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD	July 11, 1988
SHAIK FAREED SAHIB Vs. ADILABAD MUNICIPALITY	October 7, 1988
SHAIK IMAM BEE Vs. O F and G INSURANCE CO	February 23, 1988
SHAIK IMAM BI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY	February 13, 1988
SHAIK KHAJA HUSSAIN Vs. AKTAR MOHAMMAD HUSSAIN	January 28, 1988
SHAIK KHASIM SAHEB Vs. V R BABU	April 18, 1988
SHIVA RAJ MOTHERS Vs. VIGILANCE CELL CIVIL SUPPLIES P S HYD DISTRICT	January 20, 1988
SIKANDAR SIDDIQUI Vs. STATE OF ANDHRA PRADESH	July 5, 1988
SINGARENI COLLIERIES CIVIL CONTRACTORS ASSOCIATION Vs. SINGARENI COLLIERIES CO LTD	September 23, 1988
SIRAJUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH	April 26, 1988
SMT. NARYANAM RAJAMANI Vs. SMT. P. SEETHA AND OTHERS	January 25, 1988
SOUTH INDIA AGENCIES Vs. THE STATE OF ANDHRA PRADESH	June 29, 1988
SOUTHERN STEEL LTD Vs. CENTRAL GOVERNMENT	April 6, 1988
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT NO IV SOMESELA PROJECT RAJAMPET Vs. C VENKATASUBBA REDDY MOTHERS	April 19, 1988
SPONGE IRON INDIA LTD Vs. ANDHRA STEEL CORPORATION	June 16, 1988
SPONGE IRON INDIA LTD Vs. NEELIMA STEELS LTD	November 11, 1988
SREE RAYALASEEMA PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH	March 10, 1988
SRI GANESH COCONUT COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER II VIZIANAGARAM	April 11, 1988
SRI GANESH TRADING COMPANY Vs. STATE OF A P	March 29, 1988
SRIGOPAL Vs. SPECIAL CTO EVASION WARANGAL	January 28, 1988
SRIKAKOLLU SUBBA RAO AND CO Vs. UNION OF INDIA	March 3, 1988
SRINIVASA GOUD Vs. DEPUTY COMR OF EXCISE	July 4, 1988
SRINIVASA PITTI AND SONS Vs. COMMISSIONER OF INCOME TAX	February 24, 1988
SRINIVASULU Vs. CHAIRMAN OF TRIBUNAL UNDER LAND GRABBING ACT	June 15, 1988
STATE Vs. V KRISHNAIAH NAIDU	November 15, 1988
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH	March 9, 1988
STATE OF A P Vs. R V RAJARAM	March 16, 1988
STATE OF A P Vs. BRITE POULTRY FARM	March 31, 1988
STATE OF A P Vs. RANKA CABLES PVT LTD	June 16, 1988
STATE OF A P Vs. RAMA KRISHNA INDUSTRIES	June 13, 1988
STATE OF A P Vs. A R K INDUSTRIES	June 15, 1988
STATE OF A P Vs. POWER AND INDUSTRIAL EQUIPMENT AND ACCESSORIES	June 15, 1988
STATE OF A P Vs. DHANALAKSHMI RICE MILL	June 15, 1988
STATE OF A P Vs. MAYUR CRYSTAL PALACE	June 23, 1988
STATE OF A P Vs. A P PAPER MILLS LIMITED	June 20, 1988
STATE OF A P Vs. SYNTIC FIBRE AND FABRICS	July 5, 1988
STATE OF A P Vs. V V RAMA RAO AND COMPANY	June 8, 1988
STATE OF A P Vs. GOODYEAR INDIA LTD	June 9, 1988
STATE OF A P Vs. THOLASI PANDURANGAIAHCHETTY	August 16, 1988
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 17, 1988
STATE OF ANDHRA PRADESH Vs. BHRAMARAMBA MALLIKARJUNA SWAMY DEVASTHANAM	August 5, 1988
STATE OF ANDHRA PRADESH Vs. DOLTON PRESS	June 9, 1988
STATE OF ANDHRA PRADESH Vs. DUNLOP INDIA LIMITED	June 13, 1988
STATE OF ANDHRA PRADESH Vs. INDIAN MEDICINE SALES HOUSE	June 13, 1988
STATE OF ANDHRA PRADESH Vs. MOHD BASHEER AND COMPANY	July 5, 1988
STATE OF ANDHRA PRADESH Vs. DHANALAKSHMI GENERAL STORES	June 23, 1988
STATE OF ANDHRA PRADESH Vs. BAZAR INDUSTRIES	June 23, 1988
STATE OF ANDHRA PRADESH Vs. INTERNATIONAL PACKAGING INDUSTRY	June 16, 1988
STATE OF ANDHRA PRADESH Vs. VENKATESHWARA ROLLER AND FLOUR MILL	March 31, 1988
STATE OF ANDHRA PRADESH Vs. VOGIREDDY VENKATAREDDY AND COMPANY	March 28, 1988
STATE OF ANDHRA PRADESH Vs. BAJAJ BRORS	March 29, 1988
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH HOUSING BOARD	February 17, 1988
STATE OF ANDHRA PRADESH Vs. MOHAMMAD JAMAL AND COMPANY	February 9, 1988
STATE OF ANDHRA PRADESH Vs. CHOWDARY BRORS	February 10, 1988
STATE OF AP Vs. S SHIVRAJ REDDY	February 3, 1988
SULOCHANAMMA R Vs. UNION OF INDIA	February 10, 1988
SUPER SPINNING MILLS Vs. SUPT ENGINEER	October 5, 1988
SUPERINTENDING ENGINEER TLC DIVISION APSEB COOPERATIVE COLONY CUDDAPAH Vs. P RAMANA REDDI	January 20, 1988
SURESH KUMAR AGARWAL Vs. COLLECTOR, CUSTOMS, MADRAS	April 23, 1988
SURESHCHANDRA SRI GOPAL WHOLESALE SUGAR KHANDASARI MERCHANT and COMMISSION AGENT Vs. UNION OF INDIA	September 21, 1988
SWADESHI KHANDASARI UDYOG Vs. STATE OF A P	June 13, 1988
SYED BRORS Vs. C T O VI VIJAYAWADA	February 4, 1988
T MALLIKARJUNARAO Vs. A RADHAKRISHNA MURTHY	January 20, 1988
T PANDURANGAM Vs. GOVERNMENT OF ANDHRA PRADESH	July 20, 1988
T RADHA BAI Vs. FOOD CORPN OF INDIA	July 22, 1988
T STINIVASULU REDDY Vs. C GOVARDHANA NAIDU	August 24, 1988
TAPAN KUMAR Vs. CONVENER A P UNIVERSITY VISAKHAPATNAM	February 26, 1988
THANDA SURAIAH Vs. THANDA SHARADA	September 21, 1988
TORSON PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1988
TRANSWORLD S S I PVT LTD Vs. HARWAN I AND T PVT LTD	October 25, 1988
TRANSWORLD SHIPPING SERVICE INDIA PVT LTD Vs. HARWAN INVESTMENT AND TRADING PVT LTD	October 5, 1988
TUNGABHADHRA MACHINERY AND TOOLS LTD Vs. UNION OF INDIA	March 16, 1988
U FOAM PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 22, 1988
UNHABULAS P LTD Vs. DRUG CONTROL ADMINISTRATION	February 22, 1988
UNION BANK OF INDIA Vs. P KRISHNAIAH	March 3, 1988
UNION BANK OF INDIA Vs. JOGI MOHAN RAO	November 17, 1988
UNION BANK OF INDIA Vs. MANNAM CHINA ANKAIAH AND OTHERS	June 27, 1988
UNION BANK OF INDIA VIJAYAWADA Vs. J MOHAN RAO	January 17, 1988
UNION OF INDIA Vs. SOHOUN CONSTRUCTIONS	December 22, 1988
UNITED STEEL AND ALLIED INDUSTRIES Vs. STATE OF ANDHRA PRADESH	March 28, 1988
UNIVERSAL OXYGEN COMPANY Vs. A P HOUSING BOARD	October 6, 1988
V LAKSHMA REDDY Vs. LAKKAVARAM SRI LAKSHMI L S C C SOCIETY	December 27, 1988
V NAGABHUSHANAM Vs. STATE OF AP	April 13, 1988
V NAGABHUSHANAMMA Vs. BUGGA MUTT TIRUPATI	August 26, 1988
V NEELAVENI Vs. V VENKATESHWAR RAO	August 12, 1988
V PEDDA VENKATESWARLU Vs. DEPUTY REGISTRAR CO OP SOC	March 21, 1988
V RATNAIAH Vs. K LAKSHMAIAH	March 7, 1988
V V GURAVIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 20, 1988
V V NARAYANA MURTHY Vs. C RADHAKRISHNA GUPTA	April 11, 1988
V VEERAIAH Vs. MARGADARSI CHIT FUND P LTD	October 6, 1988
VADLAPUTI TRADERS Vs. STATE OF A P	June 15, 1988
VAITLA SATYANARAYANA Vs. VAITLA SATYAVATHI	October 28, 1988
VARLA KA KRISHNA Vs. STATE OF A P	October 4, 1988
VATRAPU LAKSHMA REDDY Vs. PERSON IN CHARGE OF LAKKAVARAM SHRI LAKSHMI LARGE SEIZED CO OP CREDIT SOC	December 27, 1988
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 15, 1988
VEDPRAKASH Vs. OSMANIA UNIVERSITY	November 23, 1988
VEERULU Vs. STATE OF ANDHRA PRADESH	June 10, 1988
VELPURI BASAVAIAH Vs. NAGAM SUBBA RAO	August 8, 1988
VEMULA ROSAIAH Vs. P SUBRAHMANYAM	July 8, 1988
VENKATA NARAYANA Vs. VENKATESWARA RAO	April 25, 1988
VENKATA SUBBAIAH CHETTY AND SONS V C Vs. COMMISSIONER OF INCOME TAX	January 21, 1988
VIJAYA MEMORIAL EDN ASSN Vs. STATE OF ANDHRA PRADESH	September 8, 1988
VIJAYA RAM Vs. LABOUR COURT	March 2, 1988
VIJAYALAKSHMI AND CO Vs. STATE OF ANDHRA PRADESH	April 15, 1988
VILLAGE CHEVELIA MANDAL R R DIST Vs. SUPERINTENDENT OF EXCISE RANGAREDDY DISTRICT	February 9, 1988
VINAYAK BEER AND WINE STORES Vs. COMMERCIAL TAX OFFICER, NARAYANAGUDA CIRCLE, HYDERABAD	August 3, 1988
VINOD SOLVENT EXTRACTS PVT LTD Vs. STATE OF ANDHRA PRADESH	August 1, 1988
VISAKHA AUTO RICKSHAW SANGAM Vs. STATE OF ANDHRA PRADESH	February 8, 1988
VISHAL BEER AND WINES Vs. COMMERCIAL TAX OFFICER, TIRUPATHI	September 29, 1988
WHOLESALE FOOD GRAINS DEALERS ASSOCIATION HINDUPUR Vs. STATE OF ANDHRA PRADESH	December 13, 1988
WING COMMANDER V R RAJU I A F Vs. MANAGEMENT COMMITTEE BHARATIYA VIDYA BHAVAN PUBLIC SCHOOL JUBILEE HILLS HYDERABAD	September 23, 1988
Y KRISHNA REDDY Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD	March 29, 1988
Y MANGATAYARU Vs. Y SESHAVATARAM	October 14, 1988
Y RAMASWAMY Vs. A VEERABHADRA RAO	December 1, 1988
Y S RAJA REDDY Vs. A P MINING CORPN	July 22, 1988
Y V NARASIMHA SARMA Vs. S APPALA RAJU	December 5, 1988
Y VARALAKSHMI Vs. Y KANAKA DURGA PRASAD	August 3, 1988
Y VARALAKSHMI Vs. M NAGESWARA RAO	January 20, 1988
ZIPPER ASSOCIATION OF INDIA Vs. GOVERNMENT OF INDIA	September 19, 1988

Year 1988 of HIGH COURT OF ANDHRA PRADESH

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