REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
MADHUSUDAN MAHULI Vs. LAMBHU INDIRA BAI	April 14, 1987
A AND G ENGG C W SOCY Vs. GOVT OF A P	March 17, 1987
A CHINA SUBBARAYUDU Vs. COMMISSIONER OF INCOME TAX	November 11, 1987
A JANARDHAN REDDY Vs. MANSING	October 13, 1987
A P S E BOARD Vs. SARATHI ENGINEERING CORPN	April 22, 1987
A P VILLAGE OFFICERS ASSOCN Vs. GOVT OF A P	November 27, 1987
A PUSA LAL Vs. COMMISSIONER OF INCOME TAX	March 22, 1987
A S SARMA Vs. UNION OF INDIA	January 19, 1987
A S SATYANANDAM Vs. USHA DEVI	January 1, 1987
A S V NARASIMHA RAO Vs. DISTRICT JUDGE VISAKHAPATNAM	December 15, 1987
A V N JAGGA ROW Vs. COMMISSIONER OF INCOME TAX	March 3, 1987
A VENKATA RAO Vs. N SATYANARAYANA	September 21, 1987
A. DEVENDRA BABU AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA AND ORS.	June 8, 1987
A.P. HANDLOOM WEAVERS CO Vs. E.S.I. CORPORATION	September 10, 1987
A.T.V.S. PRASAD Vs. UNITED INDIA INSURANCE CO. LTD	September 10, 1987
ABDUL AJEEJU Vs. L SOMULU	November 26, 1987
ABDUL ALEEM Vs. SENIOR REGIONAL MANAGER FCI	August 18, 1987
ABDUL NABI Vs. BENDAKAYALA ABDUL KARIM	July 24, 1987
ADARSH FOUNDRIES Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	June 18, 1987
AGRICULTURAL MARKET COMMITTEE Vs. GOLDEN TOBACCO COMPANY LTD	November 6, 1987
AIZAZ KALEEM AND ANOTHER Vs. GOVT. OF A.P. AND OTHERS	July 22, 1987
AKULA GNANESWAR AND B NARASINGA RAO Vs. CONTROLLER OF ESTATE DUTY	October 13, 1987
AMEENA BEE Vs. RAGHAVAIAH	January 19, 1987
AMRUTHAPPA Vs. ABDUL RASOOL	April 15, 1987
ANAM VENKATA KRISHNA REDDY Vs. COMMISSIONER OF INCOME TAX	November 12, 1987
ANAND COMMERCIAL AGENCIES Vs. COMMERCIAL TAX OFFICER VI CIRCLE HYDERABAD	September 25, 1987
ANDAL AND COMPANY Vs. STATE OF ANDHRA PRADESH	April 23, 1987
ANDHRA CEMENT COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD	September 8, 1987
ANDHRA KESARI EDUCATIONAL SOCIETY AND Vs. STATE OF ANDHRA PRADESH	October 8, 1987
ANDHRA PRADESH HANDLOOM WEAVERS CO OPRATIVE SOCIETY LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	August 27, 1987
ANDHRA PRADESH PAPER MILLS LTD Vs. UNION OF INDIA	June 15, 1987
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. SARATHI ENGINEERING CORPORATION	April 22, 1987
ANDHRA PRADESH STATE ROAD Vs. RAMIREDDI THIRUPAL REDDY	August 7, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	June 3, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CH S RAJA	June 26, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	July 13, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. D CH SATYANARAYANA RAJU	February 6, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMANAIAH	September 23, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA NAIDU	August 21, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DAYANAND NAIDU	August 21, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S V PERUMAL CHETTY	November 10, 1987
ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	November 27, 1987
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 20, 1987
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
ANITHA SINGH Vs. T DINESH KUMAR SINGH	April 8, 1987
ANNAPURNA BUILDERS HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD	March 13, 1987
ARMOOR CO OPERATIVE MARKETING SOCIETY Vs. COMMISSIONER OF INCOME TAX	February 10, 1987
ASHOK BISCUIT WORKS Vs. INCOME TAX OFFICER HYDERABAD	March 19, 1987
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. DUNCANS AGRO INDUSTRIES LIMITED	January 1, 1987
ASSTT COLLECTOR OF C E Vs. BAIJJALA SHIVALINGA	October 29, 1987
AYITI PEDDA GANGARAM Vs. ADAMULA JANARDHANA REDDY	March 5, 1987
B ANKI REDDY Vs. STATE OF ANDHRA PRADESH	April 24, 1987
B CHANDRA REDDY DIED Vs. PULLAMA	June 22, 1987
B E SESHACHARYULU Vs. COMMISSIONER	August 17, 1987
B ESWARAMMA Vs. A APPU RAO	October 28, 1987
B ESWARAMMA Vs. A APPA RAO	November 28, 1987
B KISHANLA L Vs. SUKHDEV PRASAD	March 10, 1987
B PURUSHOTHAM REDDY Vs. N SRINIVASULU REDDY	December 4, 1987
B S V HANUMANTHA RAO Vs. DEPUTY REGISTRAR OF TRADE UNIONS AND DEPUTY COMMISSIONER OF LABOUR	June 10, 1987
B SAMBAMUITHY Vs. TAHSILDAR	August 18, 1987
B SANTHAMMA Vs. B K KOTI REDDY	July 16, 1987
B SREENIVASULU Vs. GOVERNMENT OF ANDHRA PRADESH	December 10, 1987
B SUBBA RAO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 1987
B SUSHEELAMMA Vs. L HEERALAL	January 20, 1987
B.S.V. HANUMANTHA RAO AND ANR. Vs. DEPUTY REGISTRAR OF TRADE UNIONS AND DEPUTY COMMISSIONER OF LABOUR ANS ORS.	June 20, 1987
BAFNA BROTHERS Vs. COMMISSIONER OF INCOME TAX	March 9, 1987
BAKKAMMA AND OTHERS Vs. GENERAL MANAGER, A.P.S.R.T.C.	November 4, 1987
BALABHADRA SEETHARATANAM Vs. COMMISSIONER OF INCOME TAX	March 26, 1987
BALAJI BOILED RICE MILL Vs. COMMERCIAL TAX OFFICER KHAMMAM	November 18, 1987
BALIMENI RAMDAS Vs. AURTHORITY UNDER MINIMUM WAGES ACT GUNTUR REGION GUNTUR	February 17, 1987
BARIUM CHEMICALS LIMITED Vs. GOVERNMENT OF INDIA	February 6, 1987
BARIUM CHEMICALS LTD Vs. UNION OF INDIA	December 4, 1987
BATCHU VENKATARAMANAIAH AND CO Vs. STATE OF ANDHRA PRADESH	February 24, 1987
BEGUM BAI Vs. WASHED KHAN AND OTHERS	September 11, 1987
BHAGWAN DAS Vs. STATE	July 14, 1987
BHAGWANDAS Vs. MOHAMMAD ARIF	July 20, 1987
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. SREERAMACHANDRA MURTHY	December 28, 1987
BHARAT LITHO PRESS Vs. STATE OF ANDHRA PRADESH	April 13, 1987
BHARAT LITHO PRESS Vs. STATE OF ANDHRA PRADESH	April 14, 1987
BHAVANI RICE MILL PRAKASH Vs. DISTRICT COLLECTOR, PRAKASH AND ORS.	December 7, 1987
BHLMAVARAPU VENKATA REDDY Vs. BHIMAVARAPU AMMIREDDY	February 25, 1987
BHOGESHWARA CEMENT and MINERAL INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH	November 6, 1987
BHOOPATHI GOWRI SBANKAR Vs. NATHMAL HARIKISHAN	July 18, 1987
BUYWELL CORPORATION Vs. MAHADEVMAL S O LATE MULCHAND	December 30, 1987
C PULLA REDDY Vs. M NAGAMMA	April 15, 1987
C RAGHAVA REDDY Vs. SUPERINTENDING ENGINEER IRRIGATION CIRCLE NIZAMABAD	February 20, 1987
C VENKATA RAO Vs. B B G SHARMA	January 19, 1987
CH B RAJENDRA PRASAD Vs. DISTRICT COLLECTOR EAST GODAVARI KAKINADA	September 24, 1987
CHALAMANI NARASA REDDY Vs. COLLECTOR OUGOLE	September 3, 1987
CHALLAPALLI SUGARS LIMITED Vs. UNION OF INDIA	January 1, 1987
CHANDRAMMA Vs. STATE BANK OF HYDERABAD	September 2, 1987
CHAPPA TIRUPATHINAIDU Vs. EXCISE SUPERINTENDENT VIZIANAGARAM	February 10, 1987
CHENNA JAGADEESWAR Vs. STATE OF ANDHRA PRADESH	April 16, 1987
CHERRIPI REDDY PULLA REDDY Vs. MAMIDI NAGAMMA	April 15, 1987
CHINTAPARTHI VENKATARAMANA REDDY Vs. NALLAM RAJAMNIA	February 24, 1987
CHIRUMAMILLA UJJAWALA Vs. COLLECTOR KRISHNA	February 16, 1987
CHODE SURYA RAO Vs. WEST GODAVARI	October 12, 1987
CHUNDURU PRABHU RAJARAO AND OTHERS Vs. CHUNDRU TIRUPATAMMA AND OTHERS	August 5, 1987
COMMERCIAL TAX OFFICER TANUKU CIRCLE TANUKU FOODS FATS AND FERTILIZERS LIMITED Vs. COMMERCIAL TAX OFFICER TADEPALLIGUDEM	September 15, 1987
COMMISSIONER OF GIFT TAX Vs. BANDI SUBBA RAO	February 24, 1987
COMMISSIONER OF GIFT TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFT TRUST	February 3, 1987
COMMISSIONER OF INCOME TAX Vs. SOUTHERN INDIA MINING AND SLAB COMPANY	February 5, 1987
COMMISSIONER OF INCOME TAX Vs. BHARAT UMBRELLA MANUFACTURING COMPANY	February 10, 1987
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES PVT LIMITED	January 19, 1987
COMMISSIONER OF INCOME TAX Vs. MARKAPAKULA AGAMMA	January 20, 1987
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES P LIMITED	January 23, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH RIDING CLUB	March 3, 1987
COMMISSIONER OF INCOME TAX Vs. PURAN DAS RANCHODDAS AND SONS	February 19, 1987
COMMISSIONER OF INCOME TAX Vs. T SRINIVASA RAO T PUSHPAMMA T SATYANARAYANA T PANDAIAH AND T PADMA RAO	February 11, 1987
COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LIMITED	February 11, 1987
COMMISSIONER OF INCOME TAX Vs. U FOAM PRIVATE LIMITED	February 12, 1987
COMMISSIONER OF INCOME TAX Vs. BARIUM CHEMICALS LIMITED	February 18, 1987
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS P LIMITED	February 18, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION	March 5, 1987
COMMISSIONER OF INCOME TAX Vs. THREE ACES	March 19, 1987
COMMISSIONER OF INCOME TAX Vs. VINOD BHARGAVA	March 19, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	April 14, 1987
COMMISSIONER OF INCOME TAX Vs. B KISHANLAL KHANDASARI SUGAR MILLS	March 25, 1987
COMMISSIONER OF INCOME TAX Vs. BOLLA RAMAIAH	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	March 24, 1987
COMMISSIONER OF INCOME TAX Vs. A GATTUPALLI	March 28, 1987
COMMISSIONER OF INCOME TAX Vs. C S MURTHY	March 28, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA FARM CHEMICALS CORPORATION	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. SAIT KHUBCHAND PERUMAL	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. K VENKATESWAR RAO	March 23, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH BANKERS AND PAWNBROKERS ASSOCIATION	March 21, 1987
COMMISSIONER OF INCOME TAX Vs. JYOTHI PICTURES	June 5, 1987
COMMISSIONER OF INCOME TAX Vs. FRIENDS ENTERPRISES	August 26, 1987
COMMISSIONER OF INCOME TAX Vs. VENKATESWAR RAO K	July 23, 1987
COMMISSIONER OF INCOME TAX Vs. A P BANKERS AND PAWNBROKERS ASSOCIATION	July 21, 1987
COMMISSIONER OF INCOME TAX Vs. GATTUPALLI A	July 28, 1987
COMMISSIONER OF INCOME TAX Vs. MURTHY C S	July 28, 1987
COMMISSIONER OF INCOME TAX Vs. NATARAJ FINANCE CORPORATION	August 19, 1987
COMMISSIONER OF INCOME TAX Vs. P H PATEL	August 13, 1987
COMMISSIONER OF INCOME TAX Vs. PADMA TIMBER DEOPT	August 25, 1987
COMMISSIONER OF INCOME TAX Vs. VISWANATHAM G	November 27, 1987
COMMISSIONER OF INCOME TAX Vs. SUBBARAJU K AND VENKATESWARA RAO AND CO	November 26, 1987
COMMISSIONER OF INCOME TAX Vs. R Y SINGARA MUDALIAR	November 26, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN MEDICINE SALES HOUSE	November 26, 1987
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO P LIMITED	December 14, 1987
COMMISSIONER OF INCOME TAX Vs. KANAKA MAHAL	November 6, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	October 26, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	October 28, 1987
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA STEELS LIMITED	November 18, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	November 19, 1987
COMMISSIONER OF INCOME TAX Vs. CENTRAL WINES	November 19, 1987
COMMISSIONER OF INCOME TAX Vs. P RAMAGOUDA SATYAM REDDY AND CO	November 19, 1987
COMMISSIONER OF INCOME TAX Vs. T PONNAIAH	November 18, 1987
COMMISSIONER OF INCOME TAX Vs. D B R MILLS	November 20, 1987
COMMISSIONER OF INCOME TAX Vs. NAWAB MAHMOOD JUNG BAHADUR	November 24, 1987
COMMISSIONER OF INCOME TAX Vs. M VYKUNTA RAO	November 26, 1987
COMMISSIONER OF INCOME TAX Vs. HYDERABAD ALLWYN METAL WORKS LIMITED	November 11, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	November 11, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	November 11, 1987
COMMISSIONER OF WEALTH TAX Vs. A V REDDY TRUST	December 8, 1987
COMMISSIONER OF WEALTH TAX Vs. RAO C S	August 3, 1987
COMMISSIONER OF WEALTH TAX Vs. SULTAN ALI	July 27, 1987
COMMISSIONER OF WEALTH TAX Vs. SULTAN ALI	March 27, 1987
COMMISSIONER OF WEALTH TAX Vs. AMATUL KAREEM	March 5, 1987
COMMISSIONER OF WEALTH TAX Vs. BALIJEPALLI SRIDEVAMMA	January 19, 1987
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF THE H E H THE NIZAMS II SUPPLEMENTAL FAMILY TRUST	February 10, 1987
COMMISSIONER OF WEALTH TAX Vs. S M BHANDARI	January 27, 1987
CONTROLLER OF ESTATE DUTY Vs. TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL FAMILY TRUST	February 17, 1987
CONTROLLER OF ESTATE DUTY Vs. NATHUMAL RAMCHAND	March 26, 1987
COROMANDAL FERTILISERS LIMITED Vs. STATE OF ANDHRA PRADESH	October 8, 1987
COROMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER	October 20, 1987
D K SIMHU Vs. INSPECTOR OF FACTORIES TENALI	July 15, 1987
D NARASIMHA GOUD Vs. STATE OF ANDHRA PRADESH	December 15, 1987
D P CHOUDARY Vs. DT COLLECTOR	July 21, 1987
D RADHA DEVI Vs. T SATYANARAYANA	December 23, 1987
D RAJ ARORA Vs. R VISWANATHAN	November 2, 1987
D VEERAIAH CHOUDARY Vs. K VEERAIAH	September 15, 1987
D VENKANNA Vs. ANDHRA BANK	September 22, 1987
D. BALAKRISHNA Vs. PRABHA HINGORANI	April 16, 1987
D. POCHALU Vs. SUB	February 9, 1987
D. VENKATANARAYANA (DIED) & OTHERS Vs. P. RAMACHANDRA RAO & OTHERS	November 12, 1987
DAPAGUNTLA VENKATA NARAYANA Vs. PARISE RAMACHANDRA RAO	November 12, 1987
DARUS SALAM EDN TRUST Vs. GOVERNMENT OF ANDHRA PRADESH	August 18, 1987
DASARI NARAYANA RAO Vs. STATE OF ANDHRA PRADESH	September 23, 1987
DECCAN GELATINE PRIVATE LIMITED Vs. INCOME TAX OFFICER	November 12, 1987
DHANALAKSHMI VILAS RICE MILL CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH	March 23, 1987
DHARMA REDDY Vs. SUB COLLECTOR	July 1, 1987
DHULIPALLA VEERAIAH CHOUDARY Vs. KURRA VEERAIAH	September 15, 1987
DINESH AUTO FINANCE Vs. STATE OF ANDHRA PRADESH	August 3, 1987
DIRECTOR OF CENSUS OPERATIONS HYDERGUDA HYDERABAD Vs. PUSHPAVATHI and APR	August 5, 1987
DISTRICT COLLECTOR CHITTOOR Vs. CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION CHITTOOR	February 11, 1987
DISTRICT COLLECTOR KHAMMAM Vs. GUNDLA VENKATARAMANA	December 18, 1987
DISTRICT MANAGER A P S R T G Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	April 23, 1987
DORAMMA Vs. B K RAYUDU	March 11, 1987
DR. P. VIJAYA BABU Vs. PRINCIPAL GANDHI MEDICAL COLLEGE AND OTHERS	November 3, 1987
DR. VIJAYA KUMARI Vs. SATYA PRAKASH AGARWAL	December 11, 1987
DRONAMRAJU SATYANARAYANA Vs. N T RAMA RAO	November 2, 1987
E ANJANEYULU Vs. DISTRICT COLLECTOR PAN WING R R DISTRICT	June 16, 1987
E MUNI CHENGAL RAO Vs. TAHSILDAR MAMBALAM	April 10, 1987
E VARALAXMI Vs. GENERAL MANAGER A P S R T CORPN	February 18, 1987
E VENKATAPATHI NAIDU Vs. COMMISSIONER OF SURVEY SETTLEMENTS	September 15, 1987
E. SATYANARAYANA Vs. JAKKAMSETTI SATYAVATHI	February 11, 1987
ENAMALA NAGI REDDY Vs. STATE OF ANDHRA PRADESH	December 15, 1987
FATHE MAIDAN CLUB Vs. PRINCIPAL I T INSTITUTE	January 30, 1987
FILM EXHIBITORS GUILD Vs. STATE	January 24, 1987
FILM EXHIBITORS GUILD Vs. STATE OF ANDHRA PRADESH	January 25, 1987
FILM EXHIBITORS GUILD Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 1987
FOOD INSPECTOR DISTRICT LABORATORY ANANTHAPUR Vs. LEDDU MASTHAN VALLI	March 11, 1987
FOOD INSPECTOR PARVATHI PURAM MUNICIPALITY PARVATHI PURAM Vs. GANTA CHINA SRIRAMULU	June 5, 1987
FOOD INSPECTOR, RANGAREDDY DISTRICT Vs. T. MUTHAIAH	September 1, 1987
FOODS FATS AND FERTILIZERS LTD Vs. COMMERCIAL TAX OFFICER, TADEPALLIGUDEM	September 15, 1987
G A PARASHURAM Vs. COMMISSIONER OF WEALTH TAX	April 14, 1987
G HARI HARAPRASAD Vs. AUTHORISED OFFICER	August 14, 1987
G JANAKIRAMA RAO Vs. LAND ACQUISITION OFFICER	February 6, 1987
G KRISHNA MURTHY Vs. B N RAO	June 2, 1987
G KRISHNA REDDY Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD	December 17, 1987
G LAKSHMINARAYANA Vs. INSPECTOR OF POLICE	October 9, 1987
G MANIKYAMMA Vs. T SEETHARAMAIAH	October 16, 1987
G NOOKARATHNAM Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO	April 24, 1987
G P GOENKA Vs. ASSTT COLLECTOR OF C EX	November 3, 1987
G PRABHURAJA RAO AND OTHERS Vs. CH THIRUPATTAMMA AND OTHERS	August 5, 1987
G RAGHAVA DAS Vs. GOVERNMENT OF ANDHRA PRADESH	January 23, 1987
G RAMA SUBBAYYA Vs. G RAJAMMA	October 29, 1987
G RAMBABU Vs. ZONAL MANAGER F C I	November 17, 1987
G SATYAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR	April 8, 1987
G TOPI SAHEB Vs. COMMISSIONER OF INCOME TAX	January 19, 1987
G V KISHAN RAO Vs. STATE OF ANDHRA PRADESH	March 11, 1987
G V NARASIMHA REDDY Vs. SYED AKTAR ALI	April 24, 1987
G VISWANATHAM G VISWANATHAM Vs. COMMISSIONER OF INCOME TAX	November 27, 1987
GAFOORUNNISA BEGUM Vs. COMMISSIONER OF INCOME TAX	November 26, 1987
GALANDA CONTINUOUS CASTING LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE	October 15, 1987
GENERAL INDUSTRIAL SOCIETY LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VISAKHAPATNAM	August 19, 1987
GHOUSE YAR KHAN Vs. FATIMA BEGUM	August 19, 1987
GOPU MANIKYAM (DEAD) BY L.RS. Vs. LAND ACQUISITION OFFICER AND ANOTHER	July 10, 1987
GOTTUMUKKALA VENKATA KRISHNA RAJU Vs. BHUPTHIRAJU JAYALAKSHMI	November 6, 1987
GOVERNMENT OF ANDHRA PRADESH Vs. Y SATYANAIDU	November 3, 1987
GOVERNMENT OF ANDHRA PRADESH Vs. GOVERNMENT OF ANDHRA PRADESH	December 10, 1987
GOVERNMENT OF ANDHRA PRADESH EDUCATION CL DEPARTMENT Vs. VENKATESWARA EDUCATIONAL SOCIETY CUDDAPAB GOVERDHANA REDDY	June 1, 1987
GOVERNMENT OF INDIA Vs. SAVITRU AND COMPANY	June 30, 1987
GOVERNMENT OF INDIA Vs. N ALUMINIUM PHOTO INDUSTRIES	August 31, 1987
GRACE PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX	March 15, 1987
GRINDWELL NORTON LTD Vs. A P S E BOARD HYDERABAD	November 27, 1987
GUBBALA SUBHADRA Vs. S. APPA RAO AND OTHERS	April 3, 1987
GUNNAM SUBBARAJU Vs. K SARVESWARA RAO	October 21, 1987
GUNTUPALLI RAMA SUBBAYYA Vs. GUNTUPALLI RAJAMMA	October 29, 1987
GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1987
GWALIOR PALACE Vs. COMMISSIONER OF INCOME TAX	March 22, 1987
H PATTABHIRAMI REDDY Vs. SECRETARY TO GOVERNMENT TRANSPORT AND R AND B DEPARTMENT HYDERABAD	June 1, 1987
H S IMAM Vs. COMMISSIONER OF INCOME TAX	March 22, 1987
H S IMAM Vs. COMMISSIONER OF INCOME TAX	August 21, 1987
H. S. IMAM Vs. COMMISSIONER OF INCOME TAX	July 22, 1987
H.K. KAMALAMMA Vs. K.T. DHARANENDRAIAH	October 16, 1987
HASSAN ALI HI M Vs. DIRECTOR OF HIGHER EDCN	January 23, 1987
HINDUSTAN CORPORATION PVT LTD Vs. UNITED INDIA FIRE and GENERAL INSURANCE CO LTD	June 2, 1987
HINDUSTAN ZINC WORKERS UNION Vs. MANAGEMENT OF AGNIGUNDALA LEAD PROJECT HINDUSTAN ZINC LIMITED	June 26, 1987
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. UNION OF INDIA	April 8, 1987
HYDERABAD CO OPERATIVE CENTRAL TRADING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 29, 1987
HYDERABAD ENGINEERING INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI	September 22, 1987
HYDERABAD ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH AND OTHERS	July 28, 1987
I PULLA REDDY Vs. I SESHI REDDY	June 15, 1987
INCOME TAX OFFICER Vs. APPA RAO B	January 23, 1987
INCOME TAX OFFICER Vs. UNION OF INDIA	October 9, 1987
INCOME TAX OFFICER A WARD VISAKHAPATNAM Vs. B APPA RAO	January 23, 1987
INDERMAL LUNIA Vs. COMR OF ENDOWMENTS	August 24, 1987
INDIA FRUITS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER II RAJAHMUNDRY	September 21, 1987
INDO-FINERCIL PRIVATE LIMITED Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF FERTILIZERS AND CHEMICALS	July 18, 1987
INTERNATIONAL PACKING INDUSTRY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	July 23, 1987
ISTARATH NAMA Vs. S A RABEEM	August 21, 1987
J HARANADHA RAO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	June 8, 1987
J K SANKARAN Vs. DILLP SALES AGENCY A REGISTERED PARTNERSHIP FIRM	August 20, 1987
J LAKSHMIKANTHA RAO Vs. M B CHANDER	February 9, 1987
J LAXMAIAH Vs. J LAXMAIAH	August 27, 1987
J NARASIMHAREDDY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS HYDERABAD	January 19, 1987
J RAMA MURTHY Vs. S C GENERAL M AND C AGENTS	September 10, 1987
J RAMATNURTHY Vs. SRINIVAS CORPN	September 10, 1987
J SAMBAMURTHY Vs. CH SRINIVASA RAO	June 18, 1987
J SUBRAHMANYAM Vs. GOVERNMENT OF A P	November 2, 1987
J VENKAFESWARLU Vs. OFFICIAL RECEIVER	July 15, 1987
JANGA JAGGA REDDY Vs. JANGA RADHAMMA	June 26, 1987
JANGALA HARANADHA BABU Vs. ASST COLLECTOR CENTRAL EXCISE VIJAYAWADA	June 8, 1987
JAWAD ALI KHAN Vs. KURNOOL MUNICIPALITY	February 2, 1987
JAYA FOOD INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER NAMPALLY CIRCLE HYDERABAD	August 12, 1987
K A CHOUDARY Vs. COMMISSIONER OF INCOME TAX	December 10, 1987
K ACHAMMA Vs. STATE OF ANDHRA PRADESH	October 20, 1987
K ANAND Vs. CONVENOR ENGINEERING AGRICULTURAL MEDICAL COMMON ENTRANCE TEST 1986	June 17, 1987
K ANNAPURNA Vs. PRL DT JUDGE EAST GODAVARI	March 19, 1987
K BHARATHI DEVI Vs. GENL INS CORPN	July 18, 1987
K C KANAIYAPPAN Vs. YANTRAPATI VENKATA	December 18, 1987
K DURGA RAO Vs. N SIVA RAMA KRISHNA	January 29, 1987
K J GOPAL RAO Vs. COMMISSIONER OF WEALTH TAX	August 18, 1987
K KRISHNAVENI Vs. P PITCHAIAH	November 20, 1987
K LAKSHMINAIAYANA Vs. L V S PADDY	November 23, 1987
K MURARI Vs. M RANGANAYAKAMMA	September 25, 1987
K N SHARMA Vs. STATION HOUSE OFFICER P S CHILKALGUDA SECUNDERABAD	June 26, 1987
K NAGA RAJA Vs. SUPERINTENDING ENGINEER IRRIGATION DEPARTT CHITTOOR	March 26, 1987
K NAGESWARA RAO Vs. P N BAKSHI	July 10, 1987
K NAGESWARA RAO Vs. UNION OF INDIA	July 10, 1987
K PITCHAIAH Vs. SANTHNAGAR WIRE PRODUCES	June 12, 1987
K PITCHAIAH Vs. G SUBBA REDDY	July 24, 1987
K RAMAYYA Vs. GUNTUR MUNICIPAL COUNCIL	July 7, 1987
K SADASIVA KRISHNARAO Vs. MUNICIPAL COUNCIL MACHILIPATNAM MUNICIPALITY	July 28, 1987
K SAPANA Vs. B APPA RAO	August 7, 1987
K SHYAM RAO Vs. STATE	July 13, 1987
K TRISULA DEVI Vs. N NAGESWARA RAO	March 12, 1987
K VARALASKSHAMMA Vs. T RAGHAVULU	March 24, 1987
K YELLA REDDY Vs. STATE OF ANDHRA PRADESH	August 21, 1987
K. VENKATESWARA RAO Vs. STATE OF A.P. AND OTHERS	February 6, 1987
KADIYAM MULLAYYA Vs. DISTRICT JUDGE WEST GODAVARI	October 13, 1987
KAILASA BHOOMIAH Vs. KAILASA EASHWARALINGAM	November 12, 1987
KAJA TRISULA DEVI Vs. NARAGANI NAGESWAR RAO	March 13, 1987
KAKARLA BULLI RAJU Vs. NEERUKONDA VENKATA LAKSHMI NARASAYAMMA	November 18, 1987
KALAVA SITARAMAIAH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	November 2, 1987
KANAMARLAPUDI SUBBA RAO Vs. COMMISSIONER OF WEALTH TAX	March 22, 1987
KANDAKNDI PRABHAKAR RAO Vs. ALLAM ASHALU	August 19, 1987
KANGUNDI INDUSTRIAL WORKS KUPPAM Vs. GOVT OF ANDHRA PRADESH	August 18, 1987
KANNEGOLLA SANTHA KUMARI Vs. M/S. KANNEGOLLA RAMCHANDRA RAO & CO., ELURU AND OTHERS	September 17, 1987
KARLAPURI VENKATA KOTESWARA RAO Vs. STATE INSPECTOR OF POLICE GUNTUR TOWN LAND0	June 23, 1987
KHAJI FAROAQ HUSSAIN Vs. S ABDULLA SAHEB	November 27, 1987
KISHAN SINGH (DIED) AND OTHERS Vs. DY. COMMISSIONER, CHARITABLE AND HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS, GOVT. OF A.P., HYDERABAD AND OTHERS	August 24, 1987
KONITAPATI PRAKASA RAO Vs. STATE OF A P	December 18, 1987
KRISHNA DAIRY AND AGRICULTURAL FARM Vs. COMMISSIONER OF INCOME TAX	April 2, 1987
KRISHNA MURTHY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 13, 1987
KUMARI ADDAGADA ALIVELAMMA Vs. SPECIAL TAHSILDAR L R ONGOLE	April 14, 1987
L I C OF INDIA BOMBAY Vs. V BHARATHI	April 24, 1987
L RAMULU Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR	July 10, 1987
L SOORAIAH Vs. L SOMARAJU	October 29, 1987
LAKKIMESETTI LAKSHMANA RAO Vs. ASST COMMISSIONER ENDOWMENTS DEPARTMENT ELURU	November 2, 1987
LAKSHMI NARAYANA G Vs. INCOME TAX OFFICER	April 24, 1987
LALJEE GODHOO AND COMPANY Vs. SARUDDIN MOHD ALI	August 3, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. VEGESINA BHARATHI	April 24, 1987
LINGAIAH Vs. R	September 11, 1987
M A ABDUL RAHEEM Vs. LAND ACQUISITION OFFICER TAHSILDAR TANDUR RANGA REDDY DISTRICT	September 9, 1987
M A HARI Vs. GOVT OF A P	December 29, 1987
M A PALANI ACHARY Vs. D PREMCHAND JAIN	October 16, 1987
M A QADER Vs. MOHD AZMAT ALI	November 19, 1987
M BHIKSHAPAM Vs. K MANIK RAO	April 21, 1987
M C NARENDRANATH Vs. A KHATOON	November 19, 1987
M C V SUBBAIAH Vs. B OBAYYA	February 6, 1987
M ESTHAR RANI Vs. DEVADANAM	July 27, 1987
M GOPALA KRISHNAIAH AND Vs. STATE	July 14, 1987
M KHAMBATI Vs. SECBAD CANTT BOARD	October 14, 1987
M N NARASAMMA Vs. H C M SOCIETY	November 19, 1987
M PEERAN SAHEB Vs. SPECIAL OFFICER CUM COLLECTOR	February 25, 1987
M PULLA REDDY Vs. J RAMANAND	April 22, 1987
M RADHAKRISHNA MURTHY AND CO Vs. COMMERCIAL TAX OFFICER NO III VIJAYAWADA	October 12, 1987
M RAJENDER REDDY Vs. OSMANIA UNIVERSITY	June 10, 1987
M RANGA REDDY Vs. STATE	June 23, 1987
M SHOBHA Vs. MYSKER MADHUSUDHAN RAO	August 20, 1987
M SUBBAIAH Vs. N LAKSHMAMMA	December 17, 1987
M VENKATACHALAM Vs. M B RAMAIAH	September 9, 1987
M. RANGA REDDY Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, FOOD AND AGRICULTURE, GOVERNMENT OF ANDHRA PRADESH, HYDERABAD AND ANOTHER	July 29, 1987
MADHUSUDAN MAHULI Vs. L INDIRA BAI	April 14, 1987
MADURA SOUTH INDIA CORPORATION Vs. UNION OF INDIA	March 2, 1987
MAGADRI SATYANARAYANA Vs. B JAYARAMARAO	January 24, 1987
MAHADEV PERSHAD Vs. GOVERNMENT OF ANDHRA PRADESH	September 1, 1987
MAJID BABU Vs. GOVERNMENT OF ANDHRA PRADESH	October 13, 1987
MAJJARI PULLANNA Vs. SUB COLLECTOR NAODYAL	February 11, 1987
MAJJERI LALLEMMA Vs. JOGI PEDDAKKA	December 4, 1987
MAJOR YOGESH Vs. UNION OF INDIA AND OTHERS	January 29, 1987
MALABAR CASHEW NUTS AND ALLIED PRODUCTS Vs. STATE OF ANDHRA PRADESH	April 22, 1987
MANAGEMENT OF AGNIGUNDALA LEAD PROJECT HINDUSTAN ZINC LTD Vs. HINDUSTAN ZINC WORKERS UNION	August 21, 1987
MARUTHI MEDICAL HALL Vs. STATE OF ANDHRA PRADESH	September 12, 1987
MC DOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER	September 2, 1987
MD INKESHAF ALL Vs. STATE OF A P	June 1, 1987
MD. ABDUL WAHEB Vs. SOCIETY FOR SELF EMPLOYED	November 16, 1987
MESSRS SRI LAKSHMINARAYANA SAGO MANUFACTURING CO Vs. STATE BANK OF INDIA SAMALKOTA	July 16, 1987
MIRZA MUZAMDAR HUSSAIN Vs. D BHASKARA REDDY	July 2, 1987
MIRZA WALI KHADER BAIG Vs. DEEPAK KUMAR	June 4, 1987
MOHAMMAD ATAUR RAHMAN KHAN DIED Vs. MOHAMMAD KAMALUDDIN AHMED	January 30, 1987
MOHAMMAD BURHAN Vs. SHIVLING RAO	July 16, 1987
MOHAMMAD MEERAN MOHIUDDIN Vs. STATE OF ANDHRA PRADESH	March 9, 1987
MOHAMMAD NIZAMUDDIN KHAN Vs. AHMEDI BEGUM	April 2, 1987
MONILAL Vs. K NARAYANA	December 17, 1987
MOPEDS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 21, 1987
MOPEDS INDIA LTD Vs. COMMISSIONER OF INCOME TAX	July 21, 1987
MOVVA KOTIAH Vs. YELAVARTHI PUNNAIAH	February 6, 1987
MUFFAKHAM JAH Vs. MIR BARKAT ALI KHAN	November 13, 1987
MUNICIPAL COUNCIL ELURU Vs. K SAROJINI DEVI	January 1, 1987
N APPAYYAMMA Vs. BONDAYYA	March 20, 1987
N B NARSING RAO Vs. M VARALAXMI	November 17, 1987
N POLA REDDY Vs. RAMALINGAM	October 6, 1987
N RAMACHANDRA MURTHY Vs. COMMR FOR GOVT EXAMINATIONS A P	February 10, 1987
N RANGANNA Vs. STATE OF ANDHRA PRADESH	July 14, 1987
N SARASWATHAMMA Vs. T NARAYANA RAO	February 11, 1987
N SAVITRAMMA Vs. B CHANGA REDDY	November 11, 1987
N V PURNACHANDRA RAO Vs. KRISHNA DISTRICT COOPERATIVE MARKETING SOCIETY LIMITED	February 5, 1987
NADIMANE HOTEL PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 21, 1987
NAGARAPU KANAKAIAH Vs. STATE	November 11, 1987
NAGARJUNA PAPER MILLS LIMITED Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER SANGAREDDY MEDAK DISTRICT	March 2, 1987
NAGESHWARA RAO Vs. STATE OF ANDHRA PRADESH	January 22, 1987
NAGOTHU SIMHACHALAM Vs. COLLECTOR PANCHAYAT WING	April 15, 1987
NALLAPANENI PATTABHI SECTHARAMAIAH Vs. STATE BANK OF INDIA	July 20, 1987
NANDURI VIJAYA BHASKAR Vs. SATYAMSETTI VEERAVENKATA APPA RAO	February 27, 1987
NARSIMHULU Vs. MANEMMA	July 15, 1987
NASYAM AMEER BI Vs. SYED PYAREJAN	June 17, 1987
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. UMA CONSTRUCTIONS	April 10, 1987
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. INCOME TAX OFFICER	November 6, 1987
NAWAB MIR BARKATH ALI KHAN Vs. COMMISSIONER OF INCOME TAX	October 21, 1987
NEHRULAL MAKADIA Vs. STATE OF ANDHRA PRADESH	March 18, 1987
NIDAMARTHY SATYANARAYANA MURTBY Vs. MAMIDANA VENKATA BALAKRISHNA MURTHY	August 24, 1987
NIMMAKAYALA ESWARAMMA Vs. STATE OF ANDHRA PRADESH	July 20, 1987
NIMMALAPUDI SOMASEKHARA RAO Vs. YALAMARTHI RAMA LAKSHMI	March 19, 1987
NOOKARATNAM Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY	April 24, 1987
OM METALS AND MINERALS PVT LTD Vs. STATE OF ANDHRA PRADESH	September 4, 1987
ORIENTAL FIRE and GENERAL INSURANCE CO LTD Vs. S S BAG WORKS	June 17, 1987
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	March 24, 1987
OWNERS OF SHIP TIONG YUNG Vs. SHAW WALLACE AND CO LTD	October 1, 1987
P B VIJAYKUMAR Vs. STATE OF ANDHRA PRADESH	April 24, 1987
P BALAJI Vs. B VENKATRAMAYYA	September 7, 1987
P BHAGAVANULU Vs. T RAJALINGASASTRY T RAJAN	January 19, 1987
P BHASKARA VIJAYAKUMAR Vs. STATE	April 24, 1987
P CHANDRAMMA Vs. SAMBAIAH	July 31, 1987
P D GURUNADHA PRASAD Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY GUNTUR	March 13, 1987
P GALEMMA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	December 24, 1987
P GOVA SHOURAIAH Vs. P PADMAVATI	February 4, 1987
P HEMALATHA Vs. RAJAHMUNDRY MUNICIPALITY	June 4, 1987
P MASTHANAIAH Vs. VEERAIAH CH	January 22, 1987
P MURALIKRISHNA Vs. UNION OF INDIA	August 5, 1987
P NAGALINGAM Vs. COMMISSIONER OF INCOME TAX	March 3, 1987
P NAGESHAYYA IN RE Vs. STATE	October 21, 1987
P NAIDU Vs. STATE OF ANDHRA PRADESH	April 3, 1987
P NESTALAMMA K AKKULLAMMA Vs. S ADIBABU	January 22, 1987
P PITCHI REDDY Vs. DANAMURTBY	February 20, 1987
P R MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH	August 14, 1987
P RAJESWAR RAO Vs. ADDITIONAL DT JUDGE	February 3, 1987
P RAMACHANDRA REDDY Vs. M RAGHUNATHA REDDY	November 3, 1987
P SATYANARAYANA Vs. P SOUNDARYAVALLI	May 26, 1987
P SATYANARYANA Vs. I B R PRASAD	August 7, 1987
P SHAKUNTHALA Vs. CH LAKSHMAYYA	April 20, 1987
P SHANKER Vs. P NAGAMALLESWARA RAO	August 20, 1987
P SHYAM PRASAD Vs. UNION OF INDIA	October 9, 1987
P SUBBA RAJU AND COMPANY Vs. STATE OF ANDHRA PRADESH	June 12, 1987
P SUBRAHMANYAM CHETTU Vs. K ELLAPPA REDDY	April 24, 1987
P V J A PRABHAKAR Vs. LANKA VENKATA RAMANA	October 16, 1987
P V SATYANARAYANA Vs. Y S RAO	January 28, 1987
P VENKATA SUBBANNA Vs. D CHINNA PANAYYA	September 22, 1987
PADMAMMA Vs. PARVATHAMMA	February 9, 1987
PADMASARATHY CYLINDERS AND FORGINGS PVT LTD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD	March 3, 1987
PAPPU VEERANNA Vs. PAPPU VEERANNA	January 18, 1987
PARAMESWARA COTTON MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	January 21, 1987
PARNAM BALAJI Vs. BATHINA VENKATARAMAYYA	September 7, 1987
PATAN AMINA BI Vs. HUSSAIN BEE	June 18, 1987
PATHI SREENIVASULU and COMPANY Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE GUNTAKAL ANANTAPUR DISTRICT	September 11, 1987
PEERAN SAHEB AND ORS Vs. SPECIAL OFFICER CUM COLLECTOR, PUNGAN MUNICIPALITY	February 5, 1987
PENDYALA SATYANARAYANA MURTHY Vs. GOVT OF A P	July 6, 1987
POKARMAL DADICH Vs. VANKAYALA LAKSHMIKANTHAMMA	December 30, 1987
PRABHALA SUBBALAKSHMI Vs. PRABHALA ANANTA VENKATA SUBRAHMANYESWARA DAIVE KRIPANANDA BALA KRISHNA SASTRY	January 19, 1987
PRATAP U N V Vs. COMMISSIONER OF WEALTH TAX	July 16, 1987
PRINCE MUFFAKHAM JAN BAHADUR Vs. HEH NAWAB MIR BARKAT ALI KHAN BAHADUR PRINCE MUKARRAM JAH	November 13, 1987
PUBLIC PROSECUTOR HIGH COURT OF AP HYDERABAD Vs. GAUDAVALLI BALA VENKAIAH	March 13, 1987
PULAKANAM SRIRANGDNAYAKULU Vs. DISTRICT COLLECTOR ONGOLE	March 31, 1987
PUNJAB ANAND BATTERIES LIMITED Vs. STATE OF ANDHRA PRADESH	March 4, 1987
PUSA LAL A Vs. COMMISSIONER OF INCOME TAX	July 22, 1987
PUTCHALA ACHAYAMMA Vs. PELAVA RAMAKRISHNA RAO	March 23, 1987
PYLA NESTALAMMA Vs. SREERAM SETTI ADIBADU	January 21, 1987
R BALASUBRAMANYAM REDDY Vs. DISTRICT COLLECTOR CHITTOOR	December 22, 1987
R D SHYAM SHUKA Vs. B V RAMI REDDY	February 13, 1987
R K BHUWALKA Vs. AUTHORITY UNDER M W ACT	February 16, 1987
R RAMANA REDDY Vs. SUPERINTENDING ENGINEER IANDP D SOMAAILA PROJECT CIRCLE NELLORE	July 14, 1987
R VISWANATHAN Vs. R VISWANATHAN	November 2, 1987
RADHAKRISHNA MURTHY Vs. N VENOKOBA SETTY	April 17, 1987
RADIANT CABLES PRIVATE LTD Vs. UNION OF INDIA	January 28, 1987
RAGHAVAIAH Vs. RAJAGOPALASWAMY TEMPLE	January 1, 1987
RAGHOTTAMA REDDY J Vs. INCOME TAX OFFICER	October 9, 1987
RAHIM KHATOON Vs. COMMISSIONER OF INCOME TAX	March 4, 1987
RAJESWARAMMA Vs. RAMA MOHAN CHOUDARY	January 21, 1987
RAM KHANDSARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH	April 21, 1987
RAM REFRIGERATION INDUSTRIES Vs. ANJI REDDY	April 14, 1987
RAMA RAO Vs. LACHAPPA	October 9, 1987
RANJIT KUMAR Vs. COMMERCIAL TAX OFFICER NAIDUPETA NELLORE DISTRICT	August 11, 1987
RATNI DEVI SHYAM SUKA Vs. B. VENKATA RAMI REDDY	February 13, 1987
RAYALASEEMA GRAMEENA BANK Vs. B YOHAN	December 11, 1987
RAYANI APPAIAH Vs. SPL TAHSILDAR L R ADDANKL	September 25, 1987
REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION Vs. D MURALI KRISHNA	February 2, 1987
RUDMUL Vs. STATE	August 7, 1987
RUGIA BEGUM Vs. IQBAL ALI KHAN	January 21, 1987
RUQIA BEGUM Vs. IQBAL AN KHAN	January 21, 1987
S GOPAL REDDY Vs. COMMISSIONER OF INCOME TAX	August 5, 1987
S K D LABORATORIES A PROPRIETOR CONCERN REP Vs. BANK OF INDIA VIJAYAWADA	September 4, 1987
S KRISHNA MURTHY Vs. G SEETARATHNAM	January 1, 1987
S LAKSHMAIAH Vs. DIVISIONAL FOREST OFFICER ACHAMPET MAHABOOBNAGAR DISTRICT	July 14, 1987
S PREMSINGH Vs. PURUSHOTHAM	October 8, 1987
S S V SWAMYVARU Vs. P B MANGAMMA	September 15, 1987
S SAMSON Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 19, 1987
S SATYANARAYANA Vs. V KOTIRATNAM	March 18, 1987
S SURYA RAO Vs. GADE VENKATA REDDEYYA REGISTERED FIRM	October 12, 1987
S V K B A LAKSHMA RAO Vs. COMPETENT AUTHORITY ULC CUM MILITARY ESTATES OFFICER SECUNDERABAD	March 20, 1987
S V S PRASADA RAO Vs. COLLECTOR VISAKHAPATNAM	July 8, 1987
S V SUBBA RAO Vs. ASSISTANT COMMR	October 21, 1987
S VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX	October 8, 1987
S VENKATARAMANA, S GOPAL RAO, S KAMALA Vs. UNION OF INDIA	October 9, 1987
S.K. SHERIFF Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER	September 9, 1987
SADA Vs. TAHSILDAR UTNOOR	September 24, 1987
SAFARI WINES Vs. COMMISSIONER OF INCOME TAX	July 22, 1987
SAFARI WINES Vs. COMMISSIONER OF INCOME TAX	March 22, 1987
SAMALA VENKALAH Vs. BAKKA NAGAIAH	October 23, 1987
SAMRAJYALAKSHMI Vs. DISTRICT COLLECTOR	March 26, 1987
SAMUDRALA GANESH RAO Vs. STATE OF ANDHRA PRADESH	October 8, 1987
SAPNA 35 MM Vs. GOVERNMENT OF ANDHRA PRADESH	October 26, 1987
SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	April 17, 1987
SECBAD WHOLESALE CLOTH MERCHANT ASSN Vs. GOVERNMENT OF ANDHRA PRADESH	December 11, 1987
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND ANOTHER	January 1, 1987
SEETHARAMA RAJU LINGARAJU Vs. GOVINDARAJULA ANNAPURNAMMA	February 19, 1987
SESHAIAH NEW COMPANY AND OTHERS Vs. JOINT DIRECTOR OF AGRICULTURE, GOVERNMENT OF ANDHRA PRADESH, NELLORE	December 17, 1987
SETH TULSIDAS BOLUMAL Vs. COMMISSIONER OF INCOME TAX	August 25, 1987
SHAHA PERAJCHAND NOWPAJI Vs. COMMISSIONER OF GIFT TAX	November 23, 1987
SHAIK KHAJA HUSSAIN Vs. ZAHIRA BEE	January 28, 1987
SHAIK RAHMATULLAH Vs. VISAKHAPATNAM CO OPERATIVE CENTRAL STORES LTD	September 16, 1987
SHANKARLAL PURNIMAL Vs. COMMR OF CIVIL SUPPLIES HYDERABAD	October 21, 1987
SHANKER VILAS Vs. COMMERCIAL TAX OFFICER III GUNTUR	December 28, 1987
SILLA JAGANNADHA PRASAD RAMU Vs. SILLA LALITHA KUMARI	October 15, 1987
SINGARENI COLLIERS CO LTD Vs. INDUSTRIAL TRIBUNAL	March 23, 1987
SIVA MWRTHY Vs. STATE	January 28, 1987
SIVAMMA Vs. DISTRICT W and C WELFARE OFFICER	March 20, 1987
SOGRA BEGUM Vs. M M HUSSAIN	December 22, 1987
SOHANLAL Vs. MADSETTI KISTAIAH	December 30, 1987
SOMAVARAPU VENKATESWARA REDDY Vs. COLLECTOR COOPERATION NELLORE	June 15, 1987
SOMU EKAMBARESWARA RAO Vs. NIRSANKARA RAO VEERAMMA	March 3, 1987
SONA WINES SECUNDERABAD Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AP HYDERABAD	June 30, 1987
SOUTH INDIA TEXTILES Vs. GOVT OF A P	April 10, 1987
SRINIVASA STAINLESS STEEL AND MOULDING WORKS Vs. COMMISSIONER OF INCOME TAX	March 5, 1987
STANDARD CHEMICALS COMPANY Vs. A C SUGARS LTD	December 1, 1987
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX	August 24, 1987
STATE BANK OF INDIA Vs. S B SHAH ALI DIED	August 24, 1987
STATE C B I NEW DELHI Vs. SUBBARAYUDU	June 9, 1987
STATE OF ANDHRA PRADESH Vs. HINDUSTAN SHIPYARD LIMITED	June 11, 1987
STATE OF ANDHRA PRADESH Vs. RAMOJI RAO	June 4, 1987
STATE OF ANDHRA PRADESH Vs. COROMANDEL AGRO PRODUCTS AND OILS LIMITED	April 15, 1987
STATE OF ANDHRA PRADESH Vs. COMMERCIAL TAX OFFICER KURNOOL	April 23, 1987
STATE OF ANDHRA PRADESH Vs. ANDHRA BANK LIMITED	March 19, 1987
STATE OF ANDHRA PRADESH Vs. VIJAYARAJU APPALARAJU	October 7, 1987
STATE OF ANDHRA PRADESH Vs. GODAVARI PLYWOODS LIMITED	December 28, 1987
STATE OF ANDHRA PRADESH Vs. KODURI SATYANARAYANA AND CO	October 27, 1987
STATE OF ANDHRA PRADESH Vs. MOHAMMAD KHASIM	November 16, 1987
SUBBA RAO Vs. B SURYAPRAKASH RAO	December 11, 1987
SUBBARAYADU Vs. O SUBBA REDDY	December 4, 1987
SUBHAN REDDY Vs. KONNETI MALLAPPA	January 21, 1987
SUDARSHAN CHIT FUNDS Vs. SRINIVASA JYOTHI DEVI	August 14, 1987
SUMUKHA VEERESWARI RICE MILL Vs. DEPUTY COMMERCIAL TAX OFFICER II KAKINADA EAST GODAVARI DISTRICT	March 9, 1987
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE Vs. ELUKALA KRISHNAMACHARI	March 23, 1987
SWAMY VIVEKANANDA EDUCATIONAL SOCIETY CHITTOOR Vs. GOVT OF ANDHRA PRADESH	February 9, 1987
SYED MD GHOUSE Vs. STATE OF ANDHRA PRADESH	March 11, 1987
T BALA GOUD Vs. GOVT OF A P	March 26, 1987
T BALA GOUD Vs. GOVT OF A P	November 20, 1987
T DAMODHAR RAO Vs. S O MUNICIPAL CORPN HYDERABAD	January 20, 1987
T JAGADISH1 Vs. UNION OF INDIA	August 10, 1987
T LINGAM Vs. COMMISSIONER OF WORKMENS COMPENSATION	February 23, 1987
T NANDAGOPAL Vs. STATE	April 24, 1987
T PULLANNA Vs. KHADERVULI	September 11, 1987
T R C REDDY Vs. J N T UNIVERSITY	August 11, 1987
T R DEVARAJAN Vs. C HARINARAYANA	December 28, 1987
T V NARASIMHA RAO Vs. DIVISIONAL PANCHAYAT OFFICER	December 11, 1987
T V SUBBA RAO Vs. LAND ACQUISITION OFFICER	September 25, 1987
T. SATYANARAYANA Vs. LABOUR COURT, GUNTUR AND ANOTHER	February 26, 1987
TADIKALAPUDI CO OP JOINT FARMING SOC Vs. GOVERNMENT OF A P	October 21, 1987
TALAPROLU BAPANAIAH VIDYA DHARMA NIDHI TRUST Vs. COMMISSIONER OF INCOME TAX	January 28, 1987
TALLAM SREERAMAMURTHY Vs. AUTHORITY UNDER MINIMUM WAGES ACT 1948 GUNTUR	February 16, 1987
THAKUR Vs. CIT	February 17, 1987
THE NATIONAL INSURANCE COMPANY LTD. Vs. GADDAM ANJAMMA AND OTHERS	October 8, 1987
THE SUPDT. OF CUSTOMS AND CENTRAL EXCISE, RANGE Vs. M. KRISHNAMACHARI, STATE OF A.P.	March 23, 1987
THIKKIREDDI SWAMI NAIDU Vs. MAMILLAPALLI SRIHARI	June 5, 1987
TRIVEEDHI PEERAYYA Vs. EXECUTIVE ENGINEER DAM DIVISION N S DAM VIJAYAPURI NORTH	June 23, 1987
TRUSTEES OF H E H THE NIZAMS DEPENDANTS AND KHANAZADAS TRUST Vs. COMMISSIONER OF INCOME TAX	March 19, 1987
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST Vs. COMMISSIONER OF WEALTH TAX INCOME TAX	March 24, 1987
U KOTI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	July 15, 1987
U P STATE ROAD TRANSPORT CORPORATION AND ANR Vs. VIDYAWATI AND ORS	January 28, 1987
UMS MAHESWARI AND CO Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
UNDRAJAVARAM PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED Vs. REVENUE DIVISIONAL OFFICER KOVVUR W G DISTRICT	October 19, 1987
UNION BANK OF INDIA Vs. VENKATESWARA RICE AND FLOUR MILL	October 6, 1987
UNION OF INDIA Vs. JEETAL JAISWAL	November 12, 1987
UNION OF INDIA Vs. V BHIMESWARA REDDI	July 7, 1987
UNION OF INDIA Vs. BHIMESWARA REDDY	July 7, 1987
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH	February 17, 1987
UNIVERSAL RADIATORS LIMITED Vs. STATE OF ANDHRA PRADESH	September 24, 1987
V ANJI REDDY Vs. V VENKATARAMANAMMA	April 24, 1987
V HARI PRASAD Vs. COMMISSIONER OF INCOME TAX	February 17, 1987
V N V PRATAP Vs. COMMISSIONER OF WEALTH TAX	March 16, 1987
V R INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE VIJAYAWADA	October 15, 1987
V RAGHAVAMMA Vs. V MEKERAJU	November 20, 1987
V VEERABHADRA RAO Vs. G MAVUJAMUIA	December 15, 1987
V VEMULAMMA Vs. P SATYAVATHI	December 15, 1987
V VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	March 24, 1987
VADLAMANI SAROJINI DEVI Vs. T SATYANARAYANA RAO	November 3, 1987
VANGARA SATAYANARAYANA Vs. VANGARA VENKATARATNAM	April 24, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 28, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 21, 1987
VEGISINA SURAPA RAJU Vs. DIST JUDGE WEST GODAVARI DIST AT ELURU	October 30, 1987
VELAGA LAXMIKANTHAMMA AND ANOTHER Vs. TEHSILDAR BHADRACHALAM AND OTHERS	October 13, 1987
VELJAN HYDRAIR P LIMITED Vs. COMMISSIONER OF INCOME TAX	August 13, 1987
VENKAT RAJU Vs. REDDI OIL MILLS	August 19, 1987
VENKATA KRISHNA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER NO I VIJAYAWADA	November 13, 1987
VENKATA RAMANA K AND BUDHA APPA RAO Vs. COMMISSIONER OF INCOME TAX	March 23, 1987
VENKATA SATYANARAYANA TIMBER DEPOT Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
VENKATARAMANA HATCHERIES Vs. C T O	April 24, 1987
VENUGOPALA SWAMI and AAJANEYA SWAMI TEMPLES Vs. NARAYANA	July 17, 1987
VIDAVATHI BAI Vs. SHANKELAL	September 24, 1987
VIJAYALAKSHMI MILLS LTD Vs. SHAH NAVAL MAL GULABCHAND and SONS	August 14, 1987
VINEADILE DISTILLERIES PVT LTD Vs. EXCISE OFFICER IN CHARGE VINEADILE DISTILLERIES PVT LTD	January 27, 1987
VUNGARALA YEDUKONDALU Vs. STATE OF ANDHRA PRADESH	September 16, 1987
WARNER HINDUSTAN LIMITED Vs. COMMISSIONER OF INCOME TAX	August 24, 1987
WOODEN FURNITURE WORKS Vs. GOVERNMENT OF A P	April 21, 1987
Y ANKESWARA REDDY Vs. DISTRICT COLLECTOR	July 8, 1987
Y NAGESWARA RAO Vs. COMMISSION OF ENQUIRY	September 11, 1987
Y V LAKSHMANA RAO Vs. Y V RAO	August 11, 1987
Y V RAO Vs. SECRETARY TO GOVERNMENT	June 25, 1987
YELUGULA SIVA PRASAD Vs. STATE OF ANDHRA PRADESH	March 6, 1987
YESHWANTH SANKAR CHAWAN Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	December 12, 1987

Year 1987 of HIGH COURT OF ANDHRA PRADESH

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