A K BABU Vs. RAGHAVAIAH
|
March 17, 1986 |
A MOHAN REDDY Vs. EXCISE SUPERINTENDENT ADILABAD
|
June 16, 1986 |
A P PUBLIC SERVICE COMMISSION Vs. BHASKARA RAO
|
January 3, 1986 |
A S SAILAJA Vs. PRINCIPAL KURNOOL MEDICAL COLLEGE KURNOOL
|
February 19, 1986 |
A SATYANARAYANA Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
February 3, 1986 |
A SHYAM SUNDER Vs. BUILDING MOSQUE WAKF
|
February 11, 1986 |
A V KRRSHNA RAO Vs. GOVERNMENT OF A P
|
July 22, 1986 |
A VIJAYA GOVIND Vs. REGISTRAR OSMANIA UNIVERSITY
|
December 26, 1986 |
A Y N PETHKAR Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
February 3, 1986 |
ABDUL GAFOOR Vs. STATE OF ANDHRA PRADESH
|
July 2, 1986 |
ABDUL WAHED Vs. HAFEEZA BEGUM
|
June 11, 1986 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P DURGAMMA
|
September 18, 1986 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SKODA EXPORT PRAHA
|
October 17, 1986 |
ADI LAKSHMI Vs. SURYANARAYANAMURTHY
|
January 31, 1986 |
AKULA RANGAPPA Vs. NARAYANA SWAMY
|
December 19, 1986 |
AKULA RANGAPPA DIED Vs. NARAYANA SWAMY
|
February 19, 1986 |
ALKALI METALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1986 |
AMARCHAND SHANNA Vs. UNION OF INDIA
|
July 25, 1986 |
AMBA BHAVANI Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 29, 1986 |
AMBA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER [D B ]
|
April 3, 1986 |
AMBICA TOBACCO COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1986 |
AMBUJA PETRO CHEMICALS LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 25, 1986 |
ANDHRA BANK LIMITED Vs. BONU NARASAMMA
|
April 16, 1986 |
ANDHRA BANK LTD Vs. NARASAMMA
|
April 16, 1986 |
ANDHRA PRADESH ADIMAJATI SEVA SANGHAM Vs. GUNTUR MUNICIPAL COUNCIL
|
November 22, 1986 |
ANDHRA PRADESH CARBIDES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NARASAYYA
|
December 19, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SIVAJI
|
August 5, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMAIAH
|
September 23, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
December 16, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. BHOOMIAH AND ANOTHER
|
March 4, 1986 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. CH NARASAVVA
|
December 19, 1986 |
ANDHRA PRADESH STATE TEXTILE DEVELOPMENT CORPORATION LTD Vs. AAYDEE CORPORATION
|
November 6, 1986 |
ANDHRA PRADESH STEEL WOOL INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. LABOUR COURT HYDERABAD
|
December 26, 1986 |
ANDHRA PRADESH STEEL WOOL INDUSTRIES COOPERATIVE SOCIETY LIMITED Vs. LABOUR COURT
|
December 26, 1986 |
ANNESUNNISA BEGUM Vs. COLLECTOR
|
September 30, 1986 |
ANUMALA NAGA PRASADA RAO Vs. DISTRICT COLLECTOR
|
April 11, 1986 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA FERTILISER LIMITED
|
November 13, 1986 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. ANDRA PRADESH PAPER MILLS LIMITED
|
January 1, 1986 |
AYYALA SOMAYAJULA SATYANANDAM Vs. AYYALA SOMAYAJULA USHA DEVI
|
September 4, 1986 |
B HASSAN ALI KHAN Vs. DIRECTOR OF HIGHER EDUCATION ANDHRA PRADESH
|
January 23, 1986 |
B PREMANAND Vs. SATYASAI BABA
|
January 1, 1986 |
B SESHAGIRI RAO Vs. RAMALINGESWARA SWAMIVARU
|
July 23, 1986 |
B SUBBA RAO Vs. UNION OF INDIA
|
January 1, 1986 |
B. NARASIMHULU Vs. A.P. STATE ROAD TRANSPORT CORPORATION, CUDDAPAH AND OTHERS
|
July 17, 1986 |
BALAJI GENERAL STORES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES VIJAYAWADA
|
December 19, 1986 |
BALASUBRABMANYAM Vs. SINGARENI COHIERIES
|
September 17, 1986 |
BEHARILAL MAUDGIL Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
August 29, 1986 |
BODDU RAMAIAH Vs. GOVERNMENT OF INDIA
|
January 1, 1986 |
BOLLAVARAM BALI REDDY Vs. STATE OF ANDHRA PRADESH
|
June 1, 1986 |
BOMBAY IRON FOUNDRY Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
January 1, 1986 |
BOMMARAJU HANUMANTHA Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY TO GOVERNMENT (REVENUE) DEPARTMENT, SECRETARIAT BUILDINGS, HYDERABAD
|
February 4, 1986 |
C ESHWAR REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVC MARKETING FEDERATION
|
July 18, 1986 |
C SARADA BAI Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 15, 1986 |
C SURYA RAO Vs. V VIRRAJU
|
November 14, 1986 |
CANARA BANK STAFF CO OP BLDG SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 18, 1986 |
CH RAMAIAH Vs. D GURUVAIAH
|
November 11, 1986 |
CHALLA RAMAIAH Vs. DESU GURUVAIAH
|
November 11, 1986 |
CHAVALI SHIVAJI Vs. GOVT OF A P
|
October 28, 1986 |
COMMISSIONER OF INCOME TAX Vs. RAVI CONSTRUCTIONS UMA CONSTRUCTIONS
|
October 17, 1986 |
COMMISSIONER OF INCOME TAX Vs. GODAVARI PLYWOODS LIMITED
|
October 17, 1986 |
COMMISSIONER OF INCOME TAX Vs. VEERI NAIDU AND SONS V
|
September 2, 1986 |
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPANA
|
September 30, 1986 |
COMMISSIONER OF INCOME TAX Vs. GOVERDHANA FINANCE CORPORATION
|
September 30, 1986 |
COMMISSIONER OF INCOME TAX Vs. ANASUYA DEVI
|
September 22, 1986 |
COMMISSIONER OF INCOME TAX Vs. JETHA LAL NANJI AND BROS
|
September 24, 1986 |
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRANSMISSION P LIMITED
|
September 25, 1986 |
COMMISSIONER OF INCOME TAX Vs. H ABDUL BAKSHI AND BROS
|
March 28, 1986 |
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES P LIMITED
|
November 5, 1986 |
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM CHARITIES
|
November 12, 1986 |
COMPETENT AUTHORITY L A Vs. PENTA REDDY D B
|
July 22, 1986 |
D BALASUBRAHMANYAM Vs. SINGARENI COLLIERIES
|
September 17, 1986 |
D K MURTHY Vs. VENKATESUCHETTI
|
March 19, 1986 |
D KALAVATHI Vs. STATE OF ANDHRA PRADESH
|
November 20, 1986 |
D KRISHNA SACHI Vs. Y VIJAY LAKSHMAMMA
|
July 22, 1986 |
D MURALI KRISHNA PUBLIC SCHOOL CHAMPAPET Vs. REGIONAL JOINT DIRECTOR
|
January 24, 1986 |
D PITCHAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY
|
November 6, 1986 |
D R RAO Vs. G SOMI REDDY
|
April 26, 1986 |
D SUBBA RAO Vs. P V PRABHAKAR RAO
|
December 2, 1986 |
D V NARASIMHA RAO Vs. P RAMAYYAMMA
|
December 6, 1986 |
D VENKANNA IN RE Vs. D VENKANNA IN RE
|
July 29, 1986 |
D. GOVERDHANACHARI Vs. HYDERABAD PUBLIC SCHOOL, THROUGH THE PRINCIPAL OSMANIA UNIVERSITY CAMPUS
|
August 6, 1986 |
DADALA RAMANAYYA Vs. TAX RECOVERY OFFICER
|
November 21, 1986 |
DAMORDARDASS AGARWAL Vs. R BADRILAL
|
April 8, 1986 |
DANGETI BABURAO Vs. STATE OF ANDHRA PRADESH
|
April 17, 1986 |
DATLA SREERAMACHANDRA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM DIST
|
January 6, 1986 |
DEVALLA KUMARI RAJESWARI Vs. VELICHETI ADINARAYANA
|
June 18, 1986 |
DHARMA RAO Vs. COMMISSIONER OF EXCISE
|
December 24, 1986 |
DHARMA REDDY Vs. SUB COLLECTOR BODHAN
|
November 27, 1986 |
DIVIL SUPDT S C RAILWAY Vs. LABOUR COURT
|
December 24, 1986 |
DORASWAMI REDDY Vs. GOWRI SENUR
|
September 19, 1986 |
DUNCANS AGRO INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY
|
January 1, 1986 |
EDAMAKANTI PEDA HANUMA REDDY Vs. OFFICIAL RECEIVER
|
December 26, 1986 |
ELLANDA PRATAP Vs. STATE
|
March 6, 1986 |
EMANI VENKATESWARLU Vs. EMANI PADMAVATHI
|
January 17, 1986 |
ENTERTAINMENT TAX OFFICER KAMAL TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 3, 1986 |
EXECUTIVE ENGINEER Vs. S K BASHA
|
November 29, 1986 |
FOOD CORPN OF INDIA Vs. HYD ROLLER FLOUR MILLS LTD
|
January 1, 1986 |
FOOD INSPECTOR PARVATHIPURAM MUNICIPALITY Vs. GANTA CHINA SRIRAMULU
|
July 8, 1986 |
G AGAMAIAH Vs. MILITARY ESTATE OFFICER
|
July 18, 1986 |
G R WINES Vs. CONTROLLER OF WEIGHTS AND MEASURES HYDERABAD
|
September 23, 1986 |
G RAM REDDY Vs. SUB COLLECTOR BODHAN
|
January 1, 1986 |
G SUBBAYYA Vs. A LAKSHMANA SWAMI
|
December 8, 1986 |
G V V SWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYD
|
July 2, 1986 |
G VASU Vs. SYED YASEEN SIFUDDIN QUADRI
|
December 8, 1986 |
G VIJAYA KUMAR Vs. STATE BANK OF INDIA
|
March 17, 1986 |
GALANDA CONTINUOUS CASTING LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE HYDERABAD
|
January 1, 1986 |
GALI KONDAIAH Vs. GALI ANKAMMA
|
October 15, 1986 |
GANESHLAL Vs. MEERA BAI
|
June 3, 1986 |
GANGUMEHRA Vs. POCHUMEHRA
|
October 24, 1986 |
GILL AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
|
November 20, 1986 |
GOGINENL MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
January 23, 1986 |
GOLLAPALLI RAMALINGA MURTHY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 22, 1986 |
GOPALA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
|
January 28, 1986 |
GOTTIMUKKALA SURYANARAYANA RAJU Vs. STATE
|
April 15, 1986 |
GOVADA JOHN WOOD Vs. BEJJAM KRUPAVARAM
|
July 17, 1986 |
GOVERNMENT OF ANDHRA PRADESH Vs. SAIPRASAD
|
November 12, 1986 |
GOVINDA NAIDU Vs. KRISHNA NAIDU
|
June 25, 1986 |
GOVINDASWAMI MUDALI Vs. SUBBA REDDY
|
February 24, 1986 |
GRAM PANCHAYAT CHINNA MADUR Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 28, 1986 |
GUTTIKONDA KRISHNA MURTHY Vs. DISTRICT JUDGE GUNTUR
|
March 10, 1986 |
HANUMANTHARAYAPPA Vs. VITTAL RAO
|
August 1, 1986 |
HERBERTESONS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 22, 1986 |
HYD ALLWYN LTD Vs. K PATEL
|
October 20, 1986 |
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. UNION OF INDIA
|
January 1, 1986 |
HYDERABAD ENGINEERING INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
|
January 1, 1986 |
I B A MASQATHI Vs. STATE OF ANDHRA PRADESH
|
October 9, 1986 |
I D L CHEMICALS LIMITED HYDERABAD Vs. V V RAMAN
|
August 8, 1986 |
IDL CHEMICALS LTD Vs. V V RAMAN
|
January 1, 1986 |
INDIAN COMMERCE AND INDUSTRIES CO Vs. UNION OF INDIAN
|
September 9, 1986 |
INDIRA GANDHI A I T INSTITUTE Vs. NATIONAL COUNCIL FOR VOCATIONAL TRADES
|
October 1, 1986 |
INDO FINERCIL PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
|
January 1, 1986 |
INDO NATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 22, 1986 |
INTERNATIONAL PACKING INDUSTRY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
January 1, 1986 |
IYLURI LAXMI SUBRAMANYAM Vs. BATCHU VISWANADHAM
|
July 24, 1986 |
J RAMAKOTESWARA RAO Vs. N KAMALAMMA
|
January 24, 1986 |
JAGGAYYA Vs. DIETY OF SEETHARAMASWAMY VARU
|
February 21, 1986 |
JAYALAKSHMI ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 8, 1986 |
JOSEPH Vs. STATE OF ANDHRA PRADESH
|
October 28, 1986 |
K MADHUSUDHAN Vs. DISTRICT MAGISTRATE AND COLLECTOR MAHABUBNAGAR
|
October 29, 1986 |
K MOHAMMED GHOUSE Vs. GHATTE VENKATAPPA NAIDU
|
October 10, 1986 |
K NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
|
August 1, 1986 |
K NARMADA Vs. SECRETARY MEDICAL AND HEALTH DEPTT STATE OF A P
|
October 24, 1986 |
K RAMESH BABU Vs. K S R RAJYAM
|
November 4, 1986 |
K S HUSSAIN PEERAN Vs. K V RAMANA REDDY
|
September 26, 1986 |
K S N MURTHY Vs. INDIAN COMMERCE AND INDUSTRIES CO
|
December 3, 1986 |
K V LAKSHMI Vs. K P SITARAMA KRISHNA
|
February 19, 1986 |
K V RAMAM Vs. GOVERNMENT OF INDIA
|
July 28, 1986 |
K V RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 25, 1986 |
K V SUBBAIAH Vs. COMR SETTLEMENTS
|
November 6, 1986 |
K. BHASKARA RAO Vs. K. SUBBA RAO
|
August 5, 1986 |
K.K. MINAN Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
March 12, 1986 |
KALAVATHI Vs. STATE OF A P
|
November 20, 1986 |
KALUSVAMI Vs. STATE OF ANDHRA PRADESH
|
November 20, 1986 |
KAMESWARI RICE MILL Vs. K GOVINDAM
|
September 23, 1986 |
KAMMARI KASANNA Vs. VADDE CHINNAIAH
|
January 24, 1986 |
KARUTURI SATYANARAYANA Vs. STATE OF A P
|
February 28, 1986 |
KASIREDDI BANGARU REDDI Vs. K HANUMANTHA RAO
|
January 17, 1986 |
KOTA SATYANARAYANA Vs. PARVATHI
|
January 17, 1986 |
KOTTE MALLAIAH Vs. LAND ACQUISITION OFFICER UNIT KARIMNAGAR
|
July 16, 1986 |
KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1986 |
KRISHNAMURTHY Vs. SUBBA RAO
|
June 17, 1986 |
LACHMAN SINGH Vs. LABOUR ENFORCEMENT OFFICER
|
April 1, 1986 |
LAKSHMI Vs. SITARAMAKRISHNA
|
February 19, 1986 |
LAKSHMI BAI Vs. MAIVA BAI AGARWAL
|
January 21, 1986 |
LAKSHMI RAMESWAR RAO RAJA J RAMESWAR RAO Vs. COMMISSIONER OF WEALTH TAX
|
September 3, 1986 |
LAKSHMINARAYANA Vs. V G P TAX PAYERS ASSOCIATION
|
July 9, 1986 |
LALINDA SHIPPING Vs. VISAKHAPATNAM PORT
|
March 28, 1986 |
LAXMINARAYANA MADANLAL and BROS Vs. JAI PRAKASH
|
March 5, 1986 |
LOKA REDDY Vs. TAHSILDAR CUM L A O
|
April 2, 1986 |
M ANASUYAMMA Vs. B BALARAMACHANDRA RAO
|
December 24, 1986 |
M ANJAIAH Vs. PRAGA TOOLS LIMITED
|
August 4, 1986 |
M J SWAMY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
June 19, 1986 |
M MURALI MOHAN Vs. STATE INCOME TAX OFFICER NALGONDA
|
March 18, 1986 |
M PARVATHAIAH Vs. B N REDDY
|
December 2, 1986 |
M PUNNIAH Vs. G ANANDAM
|
July 23, 1986 |
M R VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 29, 1986 |
M S MALPANI Vs. A D ASAWS
|
July 31, 1986 |
M S PRAKASA RAO Vs. STATE OF ANDHRA PRADESH
|
April 14, 1986 |
M SADATULLAH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 17, 1986 |
M SIDDA LINGAMA NAIDU Vs. LICENSING OFFICER CUM ASST SECRETARY R T A CHITTOOR
|
December 11, 1986 |
M V SUBBANNA Vs. SUPERINTENDENT OF POLICE NELLORE DIST AT NELLORE
|
January 23, 1986 |
M VENKATESH Vs. OFFICER IN CHARGE S F M FARM SECUNDERABAD
|
November 4, 1986 |
M/S. MALANI CO Vs. SURAJ SINGH AND ANOTHER
|
June 13, 1986 |
MAHENDER PERSHAD KAPOOR Vs. VIRENDER PURSUAD KAPOOR
|
January 26, 1986 |
MAHINDRA AND MAHINDRA LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 23, 1986 |
MALA BALAKISTAIAH Vs. PEDDA MOULALAMMA
|
December 25, 1986 |
MANDALLAPU PITCHAMMA Vs. B GOVARDHAN
|
September 23, 1986 |
MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT
|
January 1, 1986 |
MANTHENA SIROMANI Vs. M. VENKATESWARA RAJU
|
October 13, 1986 |
MANYAM GANGARAJU Vs. DEPUTY COLLECTOR RAMPACHODAVARAM EG DIST
|
January 7, 1986 |
MARUTHI TALKIES Vs. ENTERTAINMENT TAX OFFICER BHIMAVARAM
|
November 27, 1986 |
MC DOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
July 8, 1986 |
MIR MASOOD ALI DR Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1986 |
MODA VENKATA SATYA FREE VIDEO PARLOUR PADERU POST AND TALUK VISAKHAPATNAM DISTRICT Vs. STATE OF ANDHRA PRADESH
|
February 12, 1986 |
MOHAMMAD ABDUL HAMEED Vs. HIGH COURT OF ANDHRA PRADESH
|
September 12, 1986 |
MOHAMMAD HABEEBUR RAHMAN Vs. SHARIFA BEGUM
|
September 30, 1986 |
MOHAMMAD YASEEN KHAN Vs. STATE OF ANDHRA PRADESH
|
June 19, 1986 |
MOHD. AKHTER ALI Vs. ANDHRA PRADESH ELECTRICITY BOARD, HYDERABAD AND OTHERS
|
November 5, 1986 |
MULLA DASTAGIR SAB Vs. A.P. WAKF BOARD AND OTHERS
|
February 24, 1986 |
MULTI CO OP ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
April 16, 1986 |
MUNICIPAL COUNCIL Vs. GOVT OF A P
|
April 3, 1986 |
MUNUSWAROY Vs. COMMISSIONER
|
August 8, 1986 |
MURUTOTY MICHAEL VIJAYAKUMAR Vs. STATE OF ANDHRA PRADESH
|
August 20, 1986 |
MUTYALA VENKATA SATYAVATHI Vs. BALAGURI TIRUMURTHULU
|
December 24, 1986 |
N KUMARA RAO Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1986 |
N MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT
|
June 11, 1986 |
N NARASIMHALU Vs. COMMISSIONER OF INDUSTRIES ANDHRA PRADESH
|
December 8, 1986 |
N R OBUL REDDY Vs. SUGUNAVATHAMMA
|
August 5, 1986 |
NAGAMANI Vs. SPECIAL DEPUTY COLLECTOR L A
|
July 22, 1986 |
NAGARAMAYYA Vs. RAQUIA BEGUM
|
July 21, 1986 |
NAGRAJ Vs. ANJI REDDY
|
August 8, 1986 |
NAJEEBUNNISA Vs. ALL INDIA RADIO
|
August 19, 1986 |
NARASAIAH Vs. AUTHORISED OFFICER RENT CONTROL ACT
|
July 8, 1986 |
NARENDER KUMAR Vs. CHIEF SECRETARY TO GOVT OF A P AND OTHERS
|
September 13, 1986 |
NARSINGU RAMULU Vs. STATE
|
December 8, 1986 |
NATIONAL INSURANCE CO LTD Vs. CH VIJAYALAKSHMI
|
October 21, 1986 |
NAYUDU AUDINARAYANA Vs. SUPERINTENDENT OF EXCISE KHAMMAM
|
March 14, 1986 |
NELLORE DISTRICT CO OP MARKETING SOC LTD Vs. CO OP TRIBUNAL NELLORE
|
August 25, 1986 |
NEW MAIRAJ CAFE Vs. RAMAKARAN
|
September 19, 1986 |
NIZAM SUGAR FACTORY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1986 |
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. M CHANDRA RAO
|
October 18, 1986 |
P ANJAIAH Vs. STATE BANK OF INDIA
|
August 6, 1986 |
P BABU RAO Vs. V V SASTRY
|
November 27, 1986 |
P BASI REDDY EDUCATIONAL SOCIETY CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 24, 1986 |
P DEVENDRA RAO Vs. STATE OF ANDHRA PRADESH
|
March 21, 1986 |
P G KRISHNA REDDY Vs. LAND REFORMS TRIBUNAL
|
December 19, 1986 |
P HANUMANTHA RAO Vs. T MURAHARI SINGH
|
October 18, 1986 |
P INDIRA DEVI Vs. SELECTION COMMITTEE
|
April 9, 1986 |
P MALLESHAM Vs. MOHAMMAD YOUSUFF
|
August 4, 1986 |
P NARAYANA Vs. M VENKATESHWARA RAO
|
October 1, 1986 |
P R NANCHARAYYA Vs. P SRIRAMAMURTHY
|
February 21, 1986 |
P S KRISHNA MURTHY Vs. P S UMADEVI
|
June 12, 1986 |
P SAMBASIVA RAO Vs. HINDUSTHAN SHIPPING LIMITED
|
February 28, 1986 |
P SIMHADRI RAJU Vs. P ANNAPURNAMMA
|
April 21, 1986 |
P YELLAMANDA Vs. B PEDA AMMAYYA
|
January 27, 1986 |
PADMAJA COMMERCIAL CORPORATION Vs. COMMERCIAL TAX OFFICER VIJAYAWADA
|
November 3, 1986 |
PADMAVATHI Vs. RAVIKUMAR VARMA
|
September 26, 1986 |
PALGAON COTTON MILLS LIMITED Vs. JAIRAM JAIDHAR
|
April 8, 1986 |
PARACHURI RADHAKRISHNA Vs. STATE SHO BANDAR TALUK POLICE STATION
|
March 6, 1986 |
PARACHURI RADHAKRISHNA MURTHY Vs. STATE S H O BANDARTALUK POLICE STATION
|
January 1, 1986 |
PATCHURI HANUMAYAMMA Vs. TADIKAMALLA KOTILINGAM
|
February 18, 1986 |
POLANGANI BASAVAYYA Vs. KASI VISWESWARA SWAMY TEMPLE ARTHANURU
|
August 13, 1986 |
POTLURI JANARDHANA RAO Vs. YELAMANCHILI BASAVAIAH
|
June 18, 1986 |
PRABHU SINGH Vs. E O T T DEVASTHANAM
|
August 28, 1986 |
PRATAP REDDY Vs. R
|
August 8, 1986 |
PUBLIC PROSECUTOR Vs. PRATAP REDDY
|
December 2, 1986 |
PUBLIC PROSECUTOR A P HIGH COURT Vs. B ANJANEYULU
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January 24, 1986 |
PUBLIC PROSECUTOR A P HIGH COURT HYDERABAD Vs. PABBA ANJAIAH
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December 11, 1986 |
PUBLIC PROSECUTOR HIGH COURT Vs. D P N VEERA REDDY
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March 13, 1986 |
PUBLIC PROSECUTOR HYDERABAD Vs. S P REDDY
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December 2, 1986 |
PUKRAJ Vs. KISHANLAL
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January 22, 1986 |
PUTTA VENKATESHWARLU MANAGING PARTNER OF RAGHUNATH ENTERPRISES KAKINADA EAST GODAVARI DISTRICT Vs. STATE OF A P
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June 11, 1986 |
R KOMRIAH Vs. SARASWATHI KALPANA SARASWATHI
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March 10, 1986 |
R LAKSHMIDAS Vs. STATE OF ANDHRA PRADESH
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November 12, 1986 |
R NARRAYYA Vs. DISTRICT COLLECTOR
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February 19, 1986 |
R RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
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April 28, 1986 |
R SAMPAT KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
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September 19, 1986 |
RADBIKARANI SINGH Vs. PY DIRECTOR OF MINES
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October 1, 1986 |
RADIANT CABLES PRIVATE LIMITED Vs. UNION OF INDIA
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January 1, 1986 |
RADIO INSTRUMENTS ASSOCIATES P LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 3, 1986 |
RAGHAVARATNAM Vs. STATE OF ANDHRA PRADESH
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December 12, 1986 |
RAJ SHEEL Vs. STATE OF ANDHRA PRADESH
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February 28, 1986 |
RAJAH OF VENKATAGIRI Vs. STATE OF ANDHRA PRADESH
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October 21, 1986 |
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
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July 11, 1986 |
RAJESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
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August 5, 1986 |
RAJKA SEVA SANGHAM Vs. DISTRICT COLLECTOR
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August 14, 1986 |
RAMA MOHAN Vs. DIRECTOR HIGHER EDN
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August 28, 1986 |
RAMA POWERLOOM TAPE INDUSTRIES Vs. A C T I M COMPANY
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July 23, 1986 |
RAMA SILK FACTORY Vs. UNION OF INDIA
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December 24, 1986 |
RAMA SUBBA REDDY Vs. LOKAYUKTA
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February 18, 1986 |
RAMAKRISHNA REDDY Vs. BALAIAH
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August 28, 1986 |
RAMANAYYA Vs. REGIONAL TRANSPORT AUTHORITY
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September 22, 1986 |
RANGA REDDY Vs. MELLESU
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July 23, 1986 |
RANGANAYAKAMMA Vs. VENGOPALA RAO
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September 1, 1986 |
RANGANAYAKAMMA Vs. KOMMARI VENUGOPALA RAO
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September 1, 1986 |
RANI J SARALA DEVI Vs. COMMISSIONER OF WEALTH TAX
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September 3, 1986 |
RATANCHAND CHUNILAL JAIN Vs. GOVERNMENT OF ANDHRA PRADESH
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July 24, 1986 |
RATHNAMAIAH CHETTY Vs. RAMALINGAIAH CHETTY
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August 5, 1986 |
RATHNAMMA Vs. SAMUEL
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September 22, 1986 |
RAYALASEEMA PAPER MILLS LTD Vs. HABEEB KHATOON
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February 25, 1986 |
RAYEESA AIZAZ Vs. MOHAMMAD WAHEEDUDDIN
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April 1, 1986 |
REGISTRAR OF CHITS SUB REGISTRAR REGISTRATION DEPARTMENT Vs. Y V PRESS
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July 23, 1986 |
S APPALA NARASAMMA Vs. COMMISSIONER OF INCOME TAX
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November 7, 1986 |
S JAGANNADHA PRASAD Vs. S LALITHA KUMARI
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October 15, 1986 |
S MD ABDULLA Vs. DT COLLECTOR KURNOOL
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November 17, 1986 |
S YADAMMA Vs. S N CO OPERATIVE HOUSING BLDG SOCIETY
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December 19, 1986 |
SAKUNTHALAMMA Vs. COMMISSIONER OF C and H R ENDOWMENTS
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January 15, 1986 |
SALUKAN ANNAPURNAMMA Vs. SPECIAL DEPUTY TAHSILDAR LAND REFORMS PARVATHIPURAM
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April 25, 1986 |
SALVER SHANKARAIAH Vs. KONDOOR LAXMINARAYANA
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July 22, 1986 |
SAMAD Vs. RAMULAMMA
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November 27, 1986 |
SAMBASIVA RAO P Vs. HINDUSTAN SHIPYARD LIMITED VISAKHAPATNAM
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February 28, 1986 |
SAMMAC ENTERPRISES Vs. R V RAGHAVA RAO
|
July 28, 1986 |
SASTRY EDUCATIONAL ACADEMY MADANAPALLE CHITTOOR DIST Vs. STATE OF ANDHRA PRADESH
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March 7, 1986 |
SATHI APPI REDDY Vs. STATE OF A P
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June 11, 1986 |
SATYANARAYANA Vs. JAGDISH
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August 21, 1986 |
SATYANARAYANA SONI Vs. STATE OF ANDHRA PRADESH
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July 18, 1986 |
SBAIK SAIDA Vs. AVULA VIRMA
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December 15, 1986 |
SESHAGIRI RAO Vs. JAGANNADHA MURTHY
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July 4, 1986 |
SHAIRKHAN MOHAMMED ABDULLAH Vs. DISTRICT COLLECTOR KURNOOL
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November 17, 1986 |
SHAMSUNNISA Vs. PENUGONDA VENKATA SUBBAMMA DIED
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September 30, 1986 |
SHANTILAL MUTHA and CO Vs. CHIRALA CO OPERATIVE SPINNING MILLS
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February 25, 1986 |
SHEELA Vs. JEEVANLAL
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December 24, 1986 |
SHEIK KHASIM BI Vs. STATE
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February 7, 1986 |
SHIVAJI Vs. GOVERNMENT OF ANDHRA PRADESH
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October 28, 1986 |
SINGARENI COLLERIES CO Vs. COMMISSIONER
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December 22, 1986 |
SIVANNARAYANA Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION
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November 3, 1986 |
SOMESWARA CEMENT AND CHEMICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 15, 1986 |
SOMESWARA JANARDHANA SWAMI TEMPLE Vs. TREERAMAMURTHY
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January 21, 1986 |
SPECIAL DEPUTY COLLECTOR Vs. VIJAYA BHASKARA REDDY
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March 13, 1986 |
SPECIAL DEPUTY COLLECTOR Vs. VENKATA SESHAMMA
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December 23, 1986 |
SPL DEPUTY COLLECTOR Vs. GHOUSIA BEGUM
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January 1, 1986 |
SRI KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME-TAX
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September 30, 1986 |
SRINIVASA CO OPERATIVE HOUSE BUILDING SOCIETY Vs. M GURUMURTHY SRESTY
|
December 6, 1986 |
SRIPADA RAMAYYAS ESTATE Vs. VANUM APPA RAO
|
January 15, 1986 |
ST MARRYS CASHEW FACTORY Vs. COMMERCIAL TAX OFFICER
|
July 16, 1986 |
STATE BANK OF HYDERABAD Vs. COMMERCIAL TAX OFFICER I NELLORE
|
April 21, 1986 |
STATE BANK OF INDIA HAL HYD Vs. G A NAIDU
|
February 14, 1986 |
STATE OF ANDHRA PRADESH Vs. MULTI CO OPS ASSOCIATION D B
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October 31, 1986 |
STATE OF ANDHRA PRADESH Vs. AMBUJA PETRO CHEMICALS LIMITED
|
December 19, 1986 |
SUB COLLECTOR GRADE 1 TENALI Vs. GADDIPATI RAJA NARASIMHA RAO
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March 6, 1986 |
SUBBA REDDY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
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December 16, 1986 |
SUBRAHMANYAM Vs. KRISBNAMURTHY
|
February 7, 1986 |
SUKHDEV PERSHAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
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March 21, 1986 |
SULTAN ABDUL WAHEED Vs. UNION OF INDIA
|
July 11, 1986 |
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE RANGE II NELORE Vs. ELUKALA KRISHNAMACHARI
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January 1, 1986 |
SURYA PRAKASH Vs. STATE OF ANDHRA PRADESH
|
June 6, 1986 |
SURYANARAYANA Vs. VENKATESWARA RAO
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July 15, 1986 |
SURYANARAYANA RAJU Vs. PUBLIC PROSECUTOR
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April 15, 1986 |
SURYAPRAKASA RAO Vs. LAND ACQUISITION OFFICER
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April 24, 1986 |
T CHINA PANDURANGA RAO Vs. B VENKATAPPAIAH
|
March 28, 1986 |
T S HIMABALA Vs. BOARD OF INTERMEDIATE EDUCATION
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February 13, 1986 |
T SANKAR KUMAR Vs. GOVERNMENT OF A P
|
March 18, 1986 |
TAHERA SAYEED Vs. M SHANMUGAM
|
July 1, 1986 |
TAILOR SATHAR KHAN Vs. SHAIK AHAMMED SAHEB
|
February 12, 1986 |
TAX RECOVERY OFFICER Vs. SUBHARAYUDAMMA D V
|
July 25, 1986 |
TAX RECOVERY OFFICER Vs. D V SUBHARAYUDAMMA
|
March 25, 1986 |
TEXMACO LIMITED CEMENT DIVISION YERRAGUNTLA CUDDAPAH DISTRICT Vs. REVENUE DIVISIONAL OFFICER
|
June 26, 1986 |
UDAYAM TELUGU DAILY 7 1 AZAMABAD INDUSTRIAL AREA Vs. STATE OF ANDHRA PRADESH
|
February 24, 1986 |
UNION OF INDIA Vs. V VEERRAJU
|
October 30, 1986 |
UNITED BANK OF INDIA Vs. MOHD YOUSUF
|
June 12, 1986 |
UNITED INDIA INSURANCE CO LTD Vs. K RAGHAVAREDDY
|
December 24, 1986 |
URAVAKONDA VIJAYARAJ PAUL Vs. STATE
|
February 3, 1986 |
V BALARAMAREDDY Vs. DEPUTY REGISTRAR
|
November 19, 1986 |
V C GOVINDASWAMI MUDALI Vs. B SUBBA RODDY ASST COMMISSIONER OF EDOWNMENTS CHITTOOR
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February 24, 1986 |
V NARAYANA RAO Vs. STATE OF A P
|
September 5, 1986 |
V P NAGI REDDY Vs. STATE OF ANDHRA PRADESH
|
February 5, 1986 |
V RAMCHANDRA Vs. M C JAGADHODHARA GUPTA
|
June 11, 1986 |
V SUBBA RAO Vs. DISTRICT COLLECTOR LAND ACQUISITION VISAKHAPATNAM
|
April 3, 1986 |
V VENKATESHWAR RAO Vs. AGRICULTURAL DEVELOPMENT OFFICER BODHAN NIZAMABAD
|
November 14, 1986 |
VANGA RAMANUJAYYA Vs. SAMANTHULA BANGARAMMA
|
June 19, 1986 |
VANKAYALA SIVAIAH Vs. DUPAGUNTLA NARASIMHA RAO
|
July 17, 1986 |
VAVADA KOTA SURYANARAYANA Vs. VAVADA PARVATHI
|
January 17, 1986 |
VENKATA SUBBAIAH Vs. M. ERUKALAIA
|
July 31, 1986 |
VENKATA SWAMI NAIDU Vs. DHARAMPRAGADA RAMALINGA MURTHY
|
October 28, 1986 |
VENKATESHWAR RAO Vs. AGRL DEV OFFICER
|
November 14, 1986 |
VENKATESWARA Vs. M SATYAVATHI
|
December 19, 1986 |
VENKATESWARA RAO Vs. SUPERINTENDING ENGINEER
|
July 11, 1986 |
VENKATESWARA RICE AND FLOUR MILLS Vs. UNION BANK OF INDIA GUNTUR BRANCH
|
June 24, 1986 |
VENKATRAM REDDY Vs. VINOD REDDY
|
July 1, 1986 |
VENKU BAI Vs. RAJU BHAI
|
December 5, 1986 |
VINAYAK TRADING CO RAICHOOR Vs. SHAM SUNDER and CO ADILABAD
|
October 15, 1986 |
VINEDALE DISTILLERIES PVT LTD Vs. GOVT OF A P
|
July 1, 1986 |
VITHAL Vs. ASSISTANT DIRECTOR OF AGRICULTURE
|
November 19, 1986 |
Y KRISHNA MURTHY Vs. A SUBBA RAO
|
June 17, 1986 |
YERRABHOTHULU KRISHNA MURTHY AND OTHERS Vs. ADDEPALLI SUBBA RAO
|
June 17, 1986 |
YOGENDRANATH RAJ Vs. STATE BANK OF INDIA
|
July 18, 1986 |