A QAYYUM Vs. D BEGAM
|
December 31, 1973 |
A SEETHARAMAMMA Vs. GENEVAL MANAGER SOUTH EASTERN RAILWAY GARDEN BEACH CALCUTTA
|
August 21, 1973 |
A SREERAMULU Vs. STATE OF A P
|
March 19, 1973 |
A SUBASH CHANDRA BOSE Vs. COURT OF JUDICIAL FIRST CLASS MAGISTRATE ANANTAPUR
|
March 19, 1973 |
ABDUL QAYYUM Vs. MRS. DURDANA BEGUM AND OTHERS,
|
July 12, 1973 |
ADAPA ABBAYI Vs. REDDIPANTULU CHOUDHRY
|
November 1, 1973 |
ADDEPALLI PADMAVATHAMMA Vs. TIPPINENI NARASIMBAM
|
April 26, 1973 |
ADUSUMILLI SEETHAMAHALAKSHMAMMA Vs. YERNENI CHALAMAIAH AND OTHERS
|
October 10, 1973 |
AIR COMMODORE KAILASH CHAND Vs. STATE
|
April 27, 1973 |
AKASA REDDY Vs. REVENUE DIVISIONAL OFFICER ADONI
|
April 24, 1973 |
ALLU APPALASWAMY Vs. MATURI ANJANEYULU
|
October 10, 1973 |
ANDHRA PRADESH AGRICULTURAL UNIVERSITY Vs. BEGARI SAYANNA DIES L RS BEGARI GANGAMMA
|
July 24, 1973 |
ANDHRA PRADESH CHEMICALS AND FERTILISERS MAZDOOR SABHA Vs. HYDERABAD CHEMICALS AND FERTILISERS LTD
|
March 7, 1973 |
ANDHRA PRADESH MINING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
|
March 28, 1973 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. A P STATE ELECTRICITY BOARD
|
December 5, 1973 |
ANDHRA PRADESH WAKF BOARD Vs. MOHAMMAD HIDYATHULLA
|
August 7, 1973 |
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. ALAPATI MANGAMMA
|
September 20, 1973 |
ANDHRA UNIVERSITY Vs. P V N RAJU
|
July 1, 1973 |
ANTHONY JOSEPH Vs. B.K. TIWARI
|
December 24, 1973 |
ARAVAPALLI KOTIRATNAM Vs. S I VIGILANCO CELL GUNTUR
|
December 24, 1973 |
ARIYUR MOHAMMAD HABEEBUR RAHMAN Vs. ANSURI VARAMMA DIED
|
March 12, 1973 |
B KABBAIAH Vs. A GOPALA RAO
|
September 25, 1973 |
B N CHOBE Vs. A CHAFFAR KHAN
|
April 24, 1973 |
B.C. GURIVI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
|
July 27, 1973 |
BAMADEV PANIGRAHI Vs. MONORAMA RAJ
|
April 17, 1973 |
BARIUM CHEMICALS LIMITED Vs. INCOME TAX OFFICER
|
June 11, 1973 |
BHIMDAS Vs. P KANTHAMMA DIED
|
November 7, 1973 |
BODAPATI KONDAYYA Vs. SUB DIVISIONAL MAGISTRATE AMALAPURAM EAST GODAVARI DISTRICT
|
September 7, 1973 |
BODIBALA KRISHNA RAMARAJU Vs. BODI THIRUPATHAMMA ALIAS THIRUMALADEVI
|
March 19, 1973 |
BUDDIGA GANGANNA Vs. T VEERABHADRARAO
|
September 4, 1973 |
BUDEGI CHINNA NAGISETTI Vs. PANYAM CHINNA VENGAIAH
|
November 20, 1973 |
C RAGHURAMAIAH Vs. DISTRICT COLLECTOR KURNOOL
|
August 1, 1973 |
CENTRAL WARE HOUSING CORPORATION NEW DELHI Vs. CENTRAL BANK OF INDIA LTD
|
March 7, 1973 |
CHEEKIREDDY SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 17, 1973 |
CHEEKIREDDY SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 7, 1973 |
CHINNA JEEYANGAR MUTT THIRUPATHI Vs. C V PURUSHOTHAM
|
March 16, 1973 |
CHINNA KRISHNA REDDY Vs. DISTRICT REVENUE OFFICER SANGAREDDY MEDAK DISTRICT
|
February 1, 1973 |
CHITURI VENKATRATNAM Vs. REVENUE DIVISIONAL OFFICER KOVVUR REFERRING OFFICER
|
June 18, 1973 |
CO OPERATIVE CENTRAL BANK LTD Vs. GOVERNMENT OF OF ANDHRA PRADESH
|
March 13, 1973 |
COMMISSIONER OF EXCISE BOARD OF REVENUE ANDHRA PRADESH Vs. B BHOGESWARA RAO
|
August 7, 1973 |
COMMISSIONER OF INCOME TAX Vs. KODURI PAPA RAO
|
March 6, 1973 |
COMMISSIONER OF INCOME TAX Vs. NAWAB SIR MIR OSMAN ALI BAHADUR NIZAM OF HYDERABAD
|
January 30, 1973 |
COMMISSIONER OF INCOME TAX Vs. AMONBOLU RAJIAH
|
March 1, 1973 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K C P LTD
|
March 1, 1973 |
D SUNDARA RAO Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
|
July 12, 1973 |
D VASNDEY Vs. EXCISE SUPERINTENDENT HYDERABAD SOUTH DISTRICT HYDERABAD
|
September 12, 1973 |
DADI PERU NAIDU Vs. ADARI VENKATARMANAYYA
|
March 16, 1973 |
DAMACHARLA VENKATA SESHAIAH Vs. DAMACHARLA VENKAYYA
|
February 7, 1973 |
DAMODAR V PANGREKAR Vs. RAMACHANDRAVASWANI
|
February 9, 1973 |
DIVISIONAL FOREST OFFICER Vs. N INDIRAMMA
|
December 11, 1973 |
E BHOSHANAM Vs. POLLA MALLIAH
|
March 6, 1973 |
E BHOSHANAM Vs. POLLA MALLAIAH
|
March 26, 1973 |
E RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 2, 1973 |
E VENKAT REDDY Vs. E YADGIR REDDY
|
March 14, 1973 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI KRISHNA BOTTLERS P LTD
|
December 6, 1973 |
ERANKI VENKATA SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 30, 1973 |
ESWARAIAH CHOUDARY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1973 |
G MASTAN RAO Vs. STATE OF ANDHRA PRADESH
|
April 17, 1973 |
G NARAYANA Vs. STATE OF ANDHRA PRADESH
|
November 20, 1973 |
GADDAM CHINA KONDAIAH Vs. GADDAM PEDDA KONDAIAH
|
April 13, 1973 |
GADDE SIRNIVASA RAO Vs. DEPUTY TAHSILDAR, MANGALAGIRI, GUNTUR DIST., AND ANOTHER
|
December 7, 1973 |
GAJJALA PAPIREDDI Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 5, 1973 |
GANTA KONDAMMA Vs. GANTA SEETHAMMA
|
April 25, 1973 |
GOPALA KRISHNA MURTHY Vs. B RAMACHANDER RAO
|
February 5, 1973 |
GOTETI UMAMAHESHWARA PRASAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
December 5, 1973 |
GOVERNMENT OF ANDHRA PRADESH Vs. P RUKMA REDDY
|
September 12, 1973 |
GOVINDA RAJA RICE MILL Vs. UNION OF INDIA
|
August 14, 1973 |
GRANDHI PITCHAIAH VENKATARAJU AND CO Vs. PALUKURI JAGANNADHAM AND CO CALCUTTA
|
August 20, 1973 |
GUNTREDDI PARISINAIDU Vs. TAHSILDAR PARVATHIPURAM
|
April 5, 1973 |
GUNTUPALLI SKHARAMAMMA RAMAYYA CHOWDARY Vs. GRAM PANCHAYAT OF TAKKELLPADU
|
August 24, 1973 |
GUNTUR UDASI MATH Vs. NAMANA VENKATESWARA RAO
|
September 7, 1973 |
GURRAM SUBBARAYUDU DIED GURRAM SUBBAMMA Vs. MOTO POTHULA NARASIMHAM DIED GARRE VENKAIAH
|
August 17, 1973 |
GUTTA ADINARAYANA Vs. STATE OF AUDHRA PRADESH
|
July 22, 1973 |
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE
|
January 20, 1973 |
HARISHANKER UPADHYAYA Vs. STATE OF ANDHRA PRADESH
|
October 31, 1973 |
HINDUSTHAN IDEAL INSURANCE CORPORATION LIMITED Vs. MANNE CHIMPERAMMA
|
April 10, 1973 |
I VANKATD REDDY Vs. I AYODHYAMMA
|
April 12, 1973 |
IN THE MATTER OF INDRADATT MISHRA Vs. STATE
|
June 23, 1973 |
INCOME TAX OFFICER Vs. MOHANLAL
|
February 15, 1973 |
INCOME TAX OFFICER Vs. BURAGADDA SATYANARAYANA
|
October 22, 1973 |
INDIRA BAI PATEL Vs. B A PATEL
|
April 23, 1973 |
INDRADATT MISHRA Vs. STATE
|
August 6, 1973 |
INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH Vs. ADDITIONAL CHIEF JUDGE CITY CIVIL COURT HYDERABAD
|
October 16, 1973 |
IPPILI SATYANARAYANA Vs. AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED
|
October 23, 1973 |
J KANAKACHALAM Vs. DIRECTOR OF INDUSTRIES A P HYDERABAD
|
August 16, 1973 |
JAVVAJI VENKATESHWARLU Vs. STATE
|
October 30, 1973 |
JOINT DIRECTOR OF MINES SAFETY HYDERABAD REGION HYDERABAD Vs. TANDUR AND NAVANDGI STONE QUARRIES P LIMITED HYDERABAD
|
February 16, 1973 |
K RAMACHANDRA NAIDU Vs. GOVERNMENT OF A P
|
June 18, 1973 |
K RAMULU Vs. SUB INSPECTOR OF POLICE VIGILANCE CELL C S HYDERABAD
|
August 14, 1973 |
K S LAKSHMINARASIMHACHAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 17, 1973 |
K VENKATESWAR RAO Vs. NIDUMOLU LAKSHMINARASIMHA RAO
|
November 27, 1973 |
K VENKATRAMAIAH Vs. JALAL BEE
|
March 6, 1973 |
K YADAGIRI Vs. SUPERINTENDENT OF MUSHEERABAD CENTRAL JAIL SECUNDERABAD
|
April 27, 1973 |
K. DESIKACHARYULU NAIDU Vs. GOVT, OF A.P. REPRESENTED BY ITS SECRETARY, REVENUE (H), DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
|
October 8, 1973 |
KALKONDA PANDU RANGAIAH Vs. KALKONDA KRISHNAIAH
|
March 8, 1973 |
KANDIMALLA RAGHVAIAH Vs. GOVERNMENT OF INDIA
|
July 26, 1973 |
KANDUKUR GRAM PANCHAYAT Vs. KAKARPARTHI RAMA RAO
|
April 11, 1973 |
KAPU KARIANNA Vs. R KODAPPA
|
December 11, 1973 |
KARRI VENKATA REDDI Vs. GUDIMATLA SATHI REDDI AND ANOTHER
|
June 26, 1973 |
KATTA RAMAKRISHNA REDDI Vs. KRISHNA REDDY
|
April 19, 1973 |
KHANDAVILLI KONDAMMA Vs. RAGAMPUDI SURYANARAYANA
|
December 26, 1973 |
KHUBOHANDANI TRADING IN THE NAME OF SAVIT ELECTRONIC CORPORATION PRAKASHAM ROAD, GOVERNERPET VIJAYAWADA Vs. KOLLIPARA KANAKA DURGA
|
November 9, 1973 |
KHURSHEED SEHEDUL Vs. WAHEED ALI
|
December 21, 1973 |
KONAKALLA VENKATA SATYANARAYANA DIED Vs. STATE BANK OF INDIA
|
August 18, 1973 |
KOTAMIDA RAMAYYA Vs. CHINNA CHENNARAYAPPA
|
February 17, 1973 |
KOTHAPALLI YANADI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 2, 1973 |
L S RICE MILL Vs. AGRICULTURAL MARKET COMMITTEE
|
August 10, 1973 |
LAKSHIMAMMA Vs. THAYAMMA ALIAS LAKSHMAMMA
|
November 13, 1973 |
LAKSHMAMMA Vs. THAYAMMA
|
November 12, 1973 |
LAKSHMI SATYANARAYANA RICE MILL Vs. AGRICULTURAL MARKET COMMITTEE TENALI
|
August 10, 1973 |
LAKSHMI VENKATESWARA TRADING CO NANDYAL Vs. STATE OF ANDHRA PRADESH
|
March 12, 1973 |
LEKARAJU AMARESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
March 13, 1973 |
LIFE INSURANCE CORPORATION OF INDIA PER ITS DIVISIONAL MANAGER Vs. SHAKUNTALA BAI
|
July 17, 1973 |
LOHORI SEETHAYYA Vs. MALGIREDDY MATTA REDDY
|
February 12, 1973 |
M A SALAM Vs. DANGETT SUBBA RAO
|
March 26, 1973 |
M A V PRASAD RAO Vs. UNION OF INDIA
|
March 29, 1973 |
M A V PRASADA RAO Vs. UNION OF INDIA
|
March 2, 1973 |
M APPALA RAMANUJACHARYULU Vs. M VENKATANARASIMHACHARYULU
|
December 24, 1973 |
M GANGAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 11, 1973 |
M R SARMA Vs. STATE OF ANDHRA PRADESH
|
August 16, 1973 |
M V NARASIMBA RAO Vs. COMMISSIONER OF LABOUR ESTTS GOVERNMENT OF ANDHRA PRADESH
|
February 16, 1973 |
M. RAMACHANDRA REDDY & ANR. Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 7, 1973 |
M/S. R.P.G.T, (PRIVATE) LTD., HINDUPUR Vs. SHAIK AHMED BHASHA AND 3 OTHERS
|
November 5, 1973 |
MADDINSETTI SATYANARAYANA MURTHY Vs. NUKALA VENKATARAJU
|
June 11, 1973 |
MADDULA KASIYYA Vs. JALLIPALLI PULLAYYA
|
April 18, 1973 |
MADRAS MOTOR AND GENERAL INSURANCE CO Vs. KATANREDDI SUBBAREDDY
|
August 6, 1973 |
MAHARAJAH ALAK NARAYANA SOCIETY OF ARTS AND SCIENCE Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM
|
September 5, 1973 |
MANAGEMENT OF THE NIZAMABAD DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED NIZAMABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1973 |
MANAGING COMMITTEE MURALI MANOHAR TEMPLE Vs. RAMACHANDER
|
April 5, 1973 |
MANAGING PARTNER GANGARAM Vs. STATE OF ANDHRA PRADESH
|
October 16, 1973 |
MANNE VENKATA SUBBAMMA Vs. MANEPALLI MALLIKHARJUNUDU
|
July 3, 1973 |
MANSOOR AHMED, PETITIONER Vs. LABOUR COURT
|
October 26, 1973 |
MASOON ALIKHAN Vs. GANESH PERSHAD
|
March 29, 1973 |
MD MURTHUZA HUSSAIN Vs. S V L NARAYANA RAO
|
October 9, 1973 |
MEHERUNNISSA MINOR Vs. ABDUL SALAM
|
January 31, 1973 |
MINNEKURU NAGALAKSHMAMMA Vs. STATE
|
September 16, 1973 |
MOHAMMAD HAMEED Vs. COLLECTOR HYDERABAD
|
July 19, 1973 |
MOHAMMAD MURTHUZA HUSSAIN Vs. D V L NARAYANA RAO
|
October 9, 1973 |
MOHD ABDUL QADEEER Vs. AZAMATULLAH KHAN
|
June 22, 1973 |
MOOSALA APPARAO NAIDU Vs. DURGASI BUTCHAYYA
|
November 6, 1973 |
MOTHIKA MUTYALU Vs. MOTHIKA APPAYYALINGAM
|
December 12, 1973 |
MUNIRATHNAM CHETTY P AND SATYANARAYANA CHETTY P Vs. INCOME TAX OFFICER
|
August 10, 1973 |
N RAJAGOPALA RAO Vs. MORTUZA MUZTABDI
|
November 13, 1973 |
N RAJAGOPALA RAO Vs. MURRTUZA MUJTABBI
|
November 30, 1973 |
NALLAPAREDDI CHANDRASEKHARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 9, 1973 |
NANDA KISHORE Vs. TRANSPOSR COMMISSIONER ANDHRA PRADESH
|
July 25, 1973 |
NARASIMHA Vs. PRODUCTION ENGINEER
|
November 8, 1973 |
NARAYANAWAMY Vs. R T O ANATAPUR
|
March 9, 1973 |
NARRA RAMA SESHAIAH Vs. SOMESWARA SWAMI VARI DEVASTHANAM
|
September 28, 1973 |
NARSINGARAO CHAVHAN Vs. KAZIMUNNISSA BEGUM
|
December 31, 1973 |
NAUANAGULAGARI KRISHNA REDDY Vs. NALLANAGULAGARI NARAYANA REDDY
|
June 27, 1973 |
NITTALA SURANNA AND SONS Vs. STATE OF ANDHRA PRADESH
|
November 16, 1973 |
NOONE R S GOVINDARAYULU AND BROS Vs. SALES TAX APPELLATE TRIBUNAL A P HYDERABAD
|
September 24, 1973 |
NOPURU PATTABHIRAMI REDDI Vs. CO OPERATIVE SUB REGISTRAR LIQUIDATION NELLORE CO OPERATIVE CENTRAL BANK NELLORE
|
August 6, 1973 |
NUTHALAPATI SUBBA RAO Vs. STATE OF A P
|
June 12, 1973 |
OFFICIAL RECEIVER Vs. VEERANKI SAMUDRALU
|
September 21, 1973 |
P B RAMMOHANREDDY Vs. CHINTAL ACHAIAH
|
February 27, 1973 |
P BALARAMA KRISHNA RAO Vs. GOVT OF ANDHRA PRADESH
|
July 24, 1973 |
P HANUMANTH GOUD Vs. STATE OF ANDHRA PRADESH
|
October 19, 1973 |
P KESAVA RAO Vs. STATE TRANSPORT AUTHORITY
|
January 17, 1973 |
P KRISHNA PRASAD Vs. KOLASANI KOTI VEERABHADRACHARI
|
August 11, 1973 |
P KRISHNAMOORTHI GUPTA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 7, 1973 |
P REDDAPPA Vs. MUNICIPAL COUNCIL TIRUPATI
|
November 15, 1973 |
P SATYANARAYANA RAJU Vs. STATE OF ANDHRA PRADESH
|
February 6, 1973 |
P SURYANARAYANA RAJU Vs. M V RAMADAS
|
April 24, 1973 |
P V NAYUDU Vs. ANDHRA PRADESH MINING CORPORATION LTD
|
March 6, 1973 |
P V NAYUDU Vs. ANDHRA PRADESH MINING CORPORATION LTD
|
March 26, 1973 |
P. SESHUBABU AND OTHERS Vs. GOVERNMENT OF A.P. REP. BY THE SECRETARY, PLANNING & CO
|
February 8, 1973 |
PALERU VENKATESWARLU Vs. POTINA VENKATESWARULU
|
March 9, 1973 |
PARIMI VENKANNA Vs. MANAGING PARTNER THE MODERN SPUN PIPE CO BHIMAVARAM
|
November 9, 1973 |
PENTA APPALA NAIDU Vs. THE GOVT, OF A.P. REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, HYDERABAD.
|
April 5, 1973 |
PINNAMANENI MADHAVA RAO Vs. KOLLI BASAVAYYA
|
July 16, 1973 |
PONNAM VEERARAGHAVAIAH Vs. DONEPUDI BRAHMESWARA RAO
|
March 21, 1973 |
PRABHALA SREERAMACHANDRA MURTHY Vs. KOTHA NAGABHUSHANAM
|
April 10, 1973 |
PRAGA TOOLS LIMITED KAVADIGUDA ROAD SECUNDERABAD Vs. SECRETARY TO GOVERNMENT HOMELABOURI DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
August 20, 1973 |
PROGRESSIVE ENGINEERING CO Vs. INCOME TAX OFFICER
|
July 11, 1973 |
PUBLIC PROSECUTOR Vs. P B HASSAN
|
April 13, 1973 |
PUBLIC PROSECUTOR Vs. CHANGANRAJU
|
August 30, 1973 |
PUBLIC PROSECUTOR Vs. BOGGARAPU PULLAIAH
|
April 11, 1973 |
PUBLIC PROSECUTOR Vs. VEERPAL SINGH
|
March 20, 1973 |
PUBLIC PROSECUTOR Vs. AKULA BANGARAMMA
|
January 29, 1973 |
PUBLIC PROSECUTOR Vs. PATAN MAHABOOB VALLI KHAN
|
November 23, 1973 |
PUBLIC PROSECUTOR Vs. LINGAM RAMCHANDERIAH
|
September 17, 1973 |
PUBLIC PROSECUTOR Vs. VEERPAL SINGH
|
March 10, 1973 |
PUBLIC PROSECUTOR A P Vs. LINGAM RAMCHANDERIAH
|
September 7, 1973 |
PUBLIC PROSECUTOR A P Vs. K HANUMANTHA REDDY
|
August 16, 1973 |
PUBLIC PROSECUTOR KHANUBAM Vs. GHALAPATHI RAO
|
August 16, 1973 |
PUTTA RAMAKRISHNAIAN CHETTY Vs. SATHENAPALLE SUBRAHMANYAM
|
November 19, 1973 |
R DE SEQUAIRA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 31, 1973 |
R SREEHARI RAO Vs. SUB DIVISIONAL MAGISTRATE
|
March 12, 1973 |
RACHAPUDI SUBRAMANYAM Vs. DISTRICT COLLECTOR
|
February 20, 1973 |
RAMA RAO Vs. DEPUTY REGISTRAR OF TRADE RESPONDENTS UNIONS GUNTUR REGION GUNTUR
|
March 27, 1973 |
RASHID SHAPURJI CHENAI Vs. COLLECTOR LAND ACQUISITION
|
October 15, 1973 |
RAYABARAPU SOMAYYA Vs. ELECTION OFFICER MAHBUBABAD
|
December 20, 1973 |
REGISTRAR OF COMPANIES Vs. MOTOR FIN PVT LTD
|
December 4, 1973 |
S A SATTAR Vs. STATE OF ANDHRA PRADESH
|
April 10, 1973 |
S KHADERWALLI SAHEB Vs. S VENKATARAMAN
|
April 20, 1973 |
S R NARSIMLU Vs. STATE
|
March 16, 1973 |
S SEETHA RAMAIAH NAIDU Vs. ONGOLE CO OPERATIVE BANK LIMITED
|
April 2, 1973 |
S. H. LSRANI Vs. THE DIVISIONAL COMMERCIAL SUPERINTENDENT, SOUTH CENTRAL RAILWAY, VIJAYWADA
|
October 23, 1973 |
SAIBABA RICE AND GROUNDNUT OIL MILL JAGGAYYAPET Vs. STATE OF ANDHRA PRADESH
|
July 17, 1973 |
SARIPALLI NOOKANNA Vs. RAMISETTY VENKATA RAO
|
September 7, 1973 |
SATYA PRAMODA TEERTHA SWAMULAVARU Vs. DISTRICT COLLECTOR GUNTUR
|
November 16, 1973 |
SHAIK AH Vs. COMMISSIONER M C HYD
|
November 2, 1973 |
SHAIK BASHA Vs. STATION HOUSE OFFICER
|
April 10, 1973 |
SHAIK MEERASAHEB Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT
|
October 24, 1973 |
SHAMAMMA Vs. RAMACHANDER RAO
|
October 12, 1973 |
SIDDAREDDI VENKATA RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 6, 1973 |
SPECIAL TAHSILDAR LAND ACQUISITION RAILWAYS VISHAKHAPATNAM Vs. VARABALAKSHMI NARAS MHASWAMIVARU THE DEITY OF SIMACHALAM
|
July 9, 1973 |
SREELATHA BBUPAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 28, 1973 |
SRI SAIBABA RICE AND GROUNDNUT OIL MILL JAGGAYYAPET Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
July 4, 1973 |
SRI VENKATESWARA GROUNDNUT OIL PRODUCERS, A FIRM DEALING IN OILS AND OIL MANUFACTURE REPTD. BY PARTNER KOPUGANTI YERRAM SETTI Vs. UNION OF INDIA REPTD. BY THE GENERAL MANAGER, (SOUTH EASTERN RAILWAY) AND TWO OTHERS
|
November 1, 1973 |
SRIVENKATESWARA CONSTRUCTIONS Vs. UNION OF INDIA
|
July 17, 1973 |
STATE BANK OF HYDERABAD Vs. KOTHA PAPI REDDY
|
October 19, 1973 |
STATE BANK OF INDIA SUPERVISING OFFICIALS ASSOCIATION AND OTHERS. Vs. STATE BANK OF INDIA CENTRAL OFFICE, BOMBAY REPRESENTED BY ITS CHAIRMAN AND ANOTHER
|
March 29, 1973 |
STATE OF ANDHRA PRADESH Vs. SHAH JAMNADAS AMICHAND DUGGIRALA
|
September 11, 1973 |
STATE OF ANDHRA PRADESH Vs. S N ACHANTA DISTRICT MAGISTRATE AND COLLECTOR VISAKHAPATNAM
|
December 21, 1973 |
STATE OF ANDHRA PRADESH Vs. MUNICIPAL COUNCIL NALGONDA
|
August 28, 1973 |
STATE OF ANDHRA PRADESH Vs. HOTEL SRI LAKSHMI BHAVAN VISAKHAPATNAM
|
January 30, 1973 |
SWAMIAATHAN Vs. CHIEF ENGINEER S C RLY
|
December 24, 1973 |
T GHALAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 1973 |
T.S.R. ANJANEYULU Vs. DIRECTOR OF TREASURIES AND ACCOUNTS A.P., HYDERABAD AND OTHERS
|
July 5, 1973 |
TANIGONDALA ROSI REDDY Vs. SYAMALA LAXMAIAH
|
March 29, 1973 |
TEJU SINGH Vs. SHANTA DEVI
|
July 23, 1973 |
THUMMALA KRISHNA RAO Vs. VALIVELA POORNACHANDRA RAO
|
September 11, 1973 |
UMMADISINGU RANGANAYAKAMMA Vs. MOTHEY VENKATA SUBBA RAO
|
July 24, 1973 |
V S SHANKAR Vs. RESERVE BANK OF INDIA
|
March 5, 1973 |
V.S. SHANKAR AND OTHERS Vs. CENTRAL BOARD OF DIRECTORS, RESERVE BANK OF INDIA REP. BY THE GOVERNOR RESERVE BANK OF INDIA, BOMBAY AND ANOTHER
|
March 5, 1973 |
VADDE VENKATAMMA Vs. VADDE G. CHINNA VENKATAIAH, THE STATE OF ANDHRA PRADESH
|
April 23, 1973 |
VANI MATCH FACTORY Vs. SUPERINTENDENT OF C EX , SECUNDERABAD
|
April 2, 1973 |
VANKA ANANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
August 28, 1973 |
VARADA REDDY Vs. SUSEELAMMA AND ORS.
|
March 27, 1973 |
VAZIR SULTAN TOBACCO CO. LTD., Vs. LABOUR COURT, HYDERABAD AND ANOTHER
|
August 28, 1973 |
VEERAMACHANENI GANGADHARARAO Vs. KANURI VENKATGESWARA RAO
|
July 30, 1973 |
VEMULA BALAKRISTAIAH Vs. M VENKATACHALAM
|
November 2, 1973 |
VENUGOPALASWAMIVARU Vs. KAKILETI CHITTAYYA
|
July 13, 1973 |
VISWANATHAM CHETTY Vs. LUCAS
|
September 14, 1973 |
VUNDAVALLI NARAYANAMURTHY Vs. BEZWADA RATTIAH ALIAS VENKATA KATNAM
|
August 10, 1973 |
WASI AHMED AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 18, 1973 |
Y ESWARIAH CHOUDRY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1973 |
Y LAXMI PRASANNAM Vs. Y NARASAYYA
|
December 31, 1973 |
Y V HANUMANTHA RAO Vs. K R PATTABHIRAM
|
September 3, 1973 |
Y V SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
August 14, 1973 |
YENDLURI PEDA RAMACHANDRAYYA Vs. MARUBOYINA VENKATESWARULU
|
April 26, 1973 |