REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A RAMACHANDER RAO Vs. M KRISHNIAH	April 12, 1971
A S WADWALKAR PRESIDENT INDIAN RATIONALIST ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH	August 3, 1971
A SURYA RAO Vs. SUPERINTENDENT OF POST OFFICES	November 18, 1971
A T M PRIVATE LTD Vs. LICENSING OFFICER NELLORE REGIONAL TRANSPORT OFFICER	April 2, 1971
A THAVITAYYA Vs. STATE OF ANDHRA PRADESH	March 19, 1971
ABDUL HAKEEM KHAN Vs. ABDUL MANNAN KHADRI	September 2, 1971
ABDUL RAHMAN SAHEB B A R Vs. INCOME TAX OFFICER	October 22, 1971
ABIDA KHATOON SMT Vs. COMMISSIONER OF INCOME TAX	November 24, 1971
ADABALA CHINA VEERANNA Vs. PATTABHIRAMASWAMY VARU	February 18, 1971
ADDEPALLI CHENNA KESAVA RAO Vs. B APPALASWAMY	August 13, 1971
AGMIAH Vs. JOINT COLLECTOR HYDERABAD	July 28, 1971
AGRICULTURAL MARKET COMMITTEE Vs. STATE OF ANDHRA PRADESH	July 14, 1971
AKKUPALLI RAMAIAH Vs. PANDETI MUNEYYA	March 25, 1971
AMBATI VALKUNTA Vs. CATLEX INDIA LIMITED	July 13, 1971
ANANTAPUR DISTRICT CO-OPERATIVE MARKETING SOCIETY LTD Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER EVASIONS NARASARAOPET	February 11, 1971
ANDHRA PRADESH CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	September 24, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX	December 3, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION Vs. GENERAL SECRETARY G SUBBARAO	June 14, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION REPRESENTED BY ITS GENERAL SECY., G. SUBBA RAO AND OTHERS Vs. THE ANDHRA PRADESH ROAD TRANSPORT CORPORATION, REPRESENTED BY ITS GENERAL MANAGER, MUSHEERABAD, HYDERABAD	June 14, 1971
ANGATI VENKATESHWARLU ALIAS APPALAKONDA ALIAS KONDA Vs. MAHARANIPETA MILITARY MOSQUE	February 16, 1971
ANJANEYASWAMY TEMPLE VISAKHAPATNAM Vs. GOVERNMENT OF ANDHRA PRADESH	September 7, 1971
ANNAJEE RAO N AND BROTHER Vs. COMMISSIONER OF INCOME TAX	March 4, 1971
ARCHAKAM PEDDINTI SRINIVASAMURTHY DIKSHITULU Vs. COMMISSIONER CHARITABLE AND HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS IN ANDHRA PRADESH AT HYDERABAD	September 8, 1971
ARJUN PRASAD Vs. TAYABA BEGUM	February 8, 1971
AVUDHANULA VENKATA RAMAMURTY Vs. V VENKATARAO	September 16, 1971
AZAMKHAN Vs. STATE OF ANDHRA PRADESH	June 17, 1971
AZIZ AHMED KHAN Vs. I A PATEL	March 24, 1971
B GOVARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ	July 30, 1971
B LAKSHMIKANTHA RAO Vs. D CHINNA MALLAIAH ALIAS DESINI MALLAIAH	September 8, 1971
B RAMI REDDY Vs. STATE OF A P	April 12, 1971
B V PRASAD RAO Vs. DIVISIONAL SUPERINTENDENT SOUTH CENTRAL RAILWAY VIJAYAWADA	November 9, 1971
B. MANDESWARA RAO Vs. REGIONAL TRANSPORT OFFICER, NIZAMABAD	July 19, 1971
BABBALLAPATI KAMESWARARAO Vs. KAVURI VESUDEVARAO	June 14, 1971
BALASWARASWAMI VARU Vs. MALLIDI DORAYYA	March 26, 1971
BAR COUNCIL OF INDIA NEW DELHI Vs. GUDIMEDA KESAVARAMAYYA	December 15, 1971
BAR COUNCIL OF INDIA, N. DELHI Vs. GUNDIMEDA KESAVARAMAYYA AND ANOTHER	November 1, 1971
BEERAV ALLI DESIREDDI Vs. YELURI RAMA RAO	January 27, 1971
BHAGWAN DAS PERTA AND OTHERS Vs. STATE OF A.P. REP. BY THE SPECIAL SECRETARY (HOME) LABOUR DEPT. GOVT. OF A.P. HYDERABAD AND OTHERS	December 20, 1971
BHOGANADHAM SESHAIAN Vs. BUDHI VEERABHADRAYYA DIED	March 15, 1971
BOMISETTI RAMACHANDRA RAO Vs. N R MANIKAYA RAO	February 19, 1971
BOMMADEVARA VENKATA NARASIMHARAO NAIDU BAHADUR GARU Vs. STATE OF ANDHRA PRADESH	March 1, 1971
BONAGIRI YELLALU Vs. NAGULVARAM CHENCHU SUBBAIAH	November 15, 1971
BRUGUMALLA VENKATAPPAIAH SON AND CO Vs. COMMERCIAL TAX OFFICER NO 1 GUNTUR	July 16, 1971
BURULA PAPAYYA Vs. BRUNDAVANA CHANDRA SWAMY	April 2, 1971
C R KRISHNA REDDI Vs. STATE OF ANDHRA PRADESH	October 5, 1971
C RAMA MOHANARAO Vs. G VENKATARAMAIAH	November 12, 1971
C S RANGASWAMY Vs. PEDDA BIDDA	December 2, 1971
C SANKARA VISWANADHA SARMA Vs. C RAMALAKSHAMMA	September 9, 1971
CHAGANLAL VIJAYAWARGIYA Vs. ASTOR QUISTH	April 6, 1971
CHAKICHERLA AUDILAKSHMAMMA Vs. ATMAKARU RAMARAO	November 30, 1971
CHALLA SEETARAMANJANEULU Vs. YASAM GUMMALLU	August 5, 1971
CHAMALA PADMAMMA CHAMALA SWARNA Vs. CHAMALA NARSI REDDY	July 6, 1971
CHAND BEGUM Vs. HYDERBAIG	July 8, 1971
CHANDUBHAI M AMIN Vs. STATE OF ANDHRA PRADESH	August 18, 1971
CHANGALAL Vs. NARSINGH PERSHAD	December 27, 1971
CHINNI RAMAKRISHNA RAO Vs. REGISTRAR ANDHRA UNIVERSITY	June 21, 1971
CHINTAGUNTI JAGANNADHAM Vs. CHINTAGUNTI SAVITHRAMMA	July 8, 1971
CHINTHAM RAMAKOTAMMA Vs. NARELLA ANJAMMA	July 6, 1971
COMMISSIONER OF GIFT TAX Vs. ETHIRAJULU G	December 3, 1971
COMMISSIONER OF INCOME TAX Vs. RANGAIAH SONS P V AND CO	December 3, 1971
COMMISSIONER OF INCOME TAX Vs. MADURI RAJESWAR	November 24, 1971
COMMISSIONER OF INCOME TAX Vs. BALAJI PICTURES	November 22, 1971
COMMISSIONER OF INCOME TAX Vs. RAMA TALKIES	November 24, 1971
COMMISSIONER OF INCOME TAX Vs. MERCHANT NAVY CLUB	September 22, 1971
COMMISSIONER OF INCOME TAX Vs. ANANTHARAM VEERASINGAIAH AND CO	November 9, 1971
COMMISSIONER OF INCOME TAX Vs. BANKATLAL GOPIKISHAN	November 8, 1971
COMMISSIONER OF INCOME TAX Vs. SRINIVAS BUS SERVICE	August 10, 1971
COMMISSIONER OF INCOME TAX Vs. CLAGGETT BRACHI AND COMPANY LIMITED	August 4, 1971
COMMISSIONER OF INCOME TAX Vs. KAPOOR CHAND SRIMAL	June 30, 1971
COMMISSIONER OF INCOME TAX Vs. KRISHNA INDUSTRIAL CORPORATION LIMITED	March 26, 1971
COMMISSIONER OF INCOME TAX Vs. RAMCHANDAR SHIVNARAYAN	March 4, 1971
COMMISSIONER OF INCOME TAX Vs. VOLETI VEERABHADRA RAO AND SONS	January 18, 1971
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS	December 17, 1971
COMMISSIONER OF INCOME TAX Vs. RAJA T AND SATYANARAYANA MURTHY	December 21, 1971
COMMISSIONER OF INCOME TAX Vs. VEERAIAH T AND NARASIMHULU K	December 22, 1971
COMMISSIONER OF INCOME TAX A P Vs. M MANIK RAO	December 17, 1971
COMMISSIONER OF WEALTH TAX Vs. H E H THE NIZAMS SUPPLEMENTAL AND RELIGIOUS ENDOWMENT TRUST	November 26, 1971
COMMISSIONER OF WEALTH TAX A P Vs. K BUTCHAIAH	October 22, 1971
CONTROLLER OF ESTATE DUTY Vs. NIZAMS FAMILY POCKET MONEY TRUST TRUSTEES OF H E H THE	December 24, 1971
D LAKSHMINARAYANA CHOUDARY Vs. VIJAYA PICTURES VIJAYAWADA	November 24, 1971
D NAMA SIVAIAH Vs. A TULSI REDDY	January 29, 1971
D RAMANATH Vs. STATE	February 25, 1971
D S NAGARAJ Vs. LABOUR OFFICER KURNOOL	August 10, 1971
DAMAROWTHU APPARAO Vs. GANDEPALLI SIMHACHALAM	September 24, 1971
DECCAN WINE AND GENERAL STORES Vs. COMMISSIONER OF INCOME TAX	December 28, 1971
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH	August 12, 1971
DEVIRAJU SATYANARAYANA MURTHI Vs. SRIKAKULAM MUNICIPALITY	July 6, 1971
DISTRICT PANCHAYAT OFFICER CHITTOOR Vs. V GURUSWAMY CHETTY	July 5, 1971
DIVISIONAL MANAGER CENTRAL BANK OF OF INDIA BANK STREET HYDERABAD Vs. T K RAMA MOORTHY	September 29, 1971
DR. M. RAMASESHAIAH Vs. THE GOVERNMENT OF A.P. BY THE SPECIAL SECRETARY, HEALTH AND MUNICIPAL ADMINISTRATION DEPARTMENT, HYDERABAD, AND ORS.	July 1, 1971
DUMPALA RAMACHANDRA REDDY Vs. DUMPALA KANTA REDDY	November 17, 1971
DUMPALA RAMACHANDRA REDDY Vs. DUMPALA KANTA REDDY ALIAS LAKSHMIKANTA REDDY	November 7, 1971
DURGAIAH N Vs. COMMISSIONER OF GIFT TAX	January 21, 1971
DUVVUR PAPIREDDI AND OTHERS Vs. DEPUTY REGISTRAR OF CO	June 18, 1971
DUVVUR RAMAKRISHNA REDDY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD	December 17, 1971
ERA MALLAPPA Vs. SRIRAM VENKATANARASIAH	March 11, 1971
ESTANNAM RAMALINGA SASTRY Vs. NELANERTHULA VTNKATA NARAYANA	December 31, 1971
ETHIRAJULU G Vs. COMMISSIONER OF INCOME TAX	June 11, 1971
FRENY RASHID CHENAI MRS Vs. CONTROLLER OF ESTATE DUTY ASST	November 16, 1971
G LINGAIAH Vs. SUPERINTENDENT OF EXCISE	July 28, 1971
G MANNAPU REDDI Vs. STATE OF ANDHRA PRADESH	July 28, 1971
G RAMANNA CHOWDARY Vs. GOVERMENT OF ANDHRA PRADESH HOME TRANSPORT III DEPARTMENT	March 4, 1971
G RAMANUJAM Vs. STATE OF ANDHRA PRADESH	January 28, 1971
G SREENIVASAMURTHI Vs. STATE OF ANDHRA PRADESH	June 17, 1971
G VENKATASUBBAIAH Vs. TAX RECOVERY OFFICER VIJAYAWADA	October 21, 1971
G VENKAYYA Vs. S H O ONGOLE TOWN P S	March 11, 1971
GANTA APPALANAIDU Vs. GANTA NARAYANAMMA	April 21, 1971
GANTA NOOKARAJU Vs. KUNTSAM SATYANARAYANA	June 25, 1971
GARLAPATI TULASAMMA Vs. GARLAPATI LAKSHMINARASAMMA	March 9, 1971
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. A V R SIDDHANTI	September 1, 1971
GOGINENI SURYA PRAKASA RAO Vs. BADUGU BHUSHNAM	January 20, 1971
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA	July 1, 1971
GOVINDASWAMY BINDING WORKS PULIPATIVARY STREET VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	February 2, 1971
GRANDHI RAGHURAMA GUPTA MARKAPUR Vs. REVENUE DIVISIONAL OFFICER MARKAPUR	August 25, 1971
GUDLA SATYANARAYANA Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE	December 10, 1971
HINDUSTHAN GENERAL INSURANCE SOCIETY LIMITED Vs. P R NARSA REDDI	February 4, 1971
HINDUSTHAN MACHINE TOOLS LTD Vs. GOVT OF A P	August 6, 1971
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. LABOUR COURT HYDERABAD	September 24, 1971
HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 1971
I SUBBA RAO Vs. STATE OF ANDHRA PRADESH	December 29, 1971
INDUKURI SATYANARAYANA RAJU Vs. KATARI KRISHNAM RAJU	March 29, 1971
IQBAL SINGH Vs. STATE OF A.P. AND OTHERS	July 29, 1971
J J MURALIDHARA RAO Vs. STATE OF ANDHRA PRADESH	June 29, 1971
JAMEEL AND CO Vs. COMMERCIAL TAX OFFICER	August 5, 1971
JOINT SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. MIRZA MOHAMMED TAQU KHAN	August 19, 1971
K BALAKRISHNAIAH Vs. COMMERCIAL TAX OFFICER MAHABOOBNAGAR	February 23, 1971
K C P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	February 23, 1971
K HANAMANTHA RAO Vs. ANDHRA BOARD FOR AYURVEDA AND HOMEOPATHY	March 11, 1971
K KARMESWARA SARMA Vs. K VENKATA RAJU	February 15, 1971
K KISHAN RAO Vs. ELECTION COMMISSIONER ADILABAD	December 10, 1971
K KUSUMA KUMARI Vs. GRANDHI SURYA BHAGHAWAN	October 29, 1971
K LAKSHMINARASAIAH Vs. R KRISHNA	July 16, 1971
K LAKSHMINARASAMMA Vs. REGIONAL TRANSPORT AUTHORITY	April 1, 1971
K LAXMAMMA Vs. N YADAGIRI RAO	September 15, 1971
K MUNIVELU Vs. GOVERNMENT OF INDIA	September 22, 1971
K NEELAKANTA REDDY Vs. STATE OF ANDHRA PRADESH	March 1, 1971
K PATTABHI CHETTY Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	September 14, 1971
K V JANARDHANAM Vs. GOVERNMENT OF ANDHRA PRADESH	February 17, 1971
K VENKATA REDDY Vs. DIRECTOR OF PUBLIC INSTRUCTION ANDHRA PRADESH HYDERABAD	November 23, 1971
KADIYALA VENKATASUBBAIAH Vs. SARUPURI NARAYANAMMA	November 11, 1971
KAKKERA PEDA AUDEYYA Vs. REVENUE DIVISIONAL OFFICER	August 25, 1971
KALUJULAPATI VENKATESWARA AVADHANI Vs. STATE OF ANDHRA PRADESH	March 17, 1971
KAMBHAM RAMAMURTY REDDI Vs. REVENUE DIVISIONAL OFFICER KAKINADA	August 11, 1971
KANTAM KAMAL BAI Vs. NAGULA RAMASWAMY	December 2, 1971
KARRI ADI REDDY Vs. STATE	August 6, 1971
KARRI RAMAKRISHNA REDDY Vs. TAX RECOVERY OFFICER	July 2, 1971
KASTURI RADHAKRISHNA MURTY Vs. KASTURI LAKSHMINARASAMMA	December 28, 1971
KETHMAL PAREKH Vs. TAX RECOVERY OFFICER	November 15, 1971
KHAMER JAHAN Vs. MAHMOOD HUSSAIN	February 19, 1971
KHAN MOHAMMED Vs. STATE OF ANDHRA PRADESH	September 10, 1971
KHORSHED SHAPOOR CHENAI MRS Vs. CONTROLLER OF ESTATE DUTY ASST	November 17, 1971
KHUMMAJI MILAPCHAND AND CO Vs. COMMISSIONER OF INCOME TAX	February 10, 1971
KODANDA RARAAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 12, 1971
KODILA ANANTHA KRISHNACHARI Vs. NANDYAL RAJA SAHIBGARI CHINNA HUSSAIN BI CHARITABLE FUND	July 9, 1971
KODURI VENKATA SUBBAIAH Vs. ABBURI RANGAIAH	September 16, 1971
KOLISETTI VENKAIAH Vs. TADIKAMALLA SATYANARAYANA	August 11, 1971
KOMANDURI SESHAMMA SMT Vs. CONTROLLER OF ESTATE DUTY APPELLATE	August 27, 1971
KONDAPALLI KUTUMBA RAO Vs. STATE	February 4, 1971
KOSURI KOTESWARA RAO Vs. KOTHU VENKATARAMANA RAO	August 3, 1971
KOTHA RAMA DOSS Vs. DEPUTY COMMERCIAL TAX OFFICER PENUGONDA	November 10, 1971
KRISHNA COCONUT CO Vs. COMMERCIAL TAX OFFICER	October 11, 1971
KRISHNA PRASAD N Vs. CONTROLLER OF ESTATE DUTY ASST	June 24, 1971
KU G SREENIVASULU Vs. STATE OF ANDHRA PRADESH	September 10, 1971
KUMAR Vs. STATE OF ANDHRA PRADESH	April 6, 1971
KUPPAM NARSIMHULU SETTY AND CO Vs. STATE OF ANDHRA PRADESH	March 22, 1971
L MACHI REDDY Vs. WAKF BOARD OF ANDHRA PRADESH	March 27, 1971
LAGISETTY RAMAIAH Vs. STATE OF ANDHRA PRADESH	November 12, 1971
LINGAM VENKANNA PANTULU Vs. KONASEEMA CO	June 22, 1971
M AGEM RAO Vs. NEERALA BANDI LINGAM	November 12, 1971
M KURRA NARASIMHAM Vs. GONUGUNTA SESHAIAH	February 26, 1971
M NARAHARI REDDY Vs. M CHANNAKESAVAREDDI	June 21, 1971
M P RANGA RAO Vs. P BADRINARAYAN	June 25, 1971
M P RANGA RAO Vs. P BADRINARAYAN	September 30, 1971
M RAMANARASIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 6, 1971
M RAMASESHAIAH PROFESSOR OF SURGERY GANDHI MEDICAL COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH	June 1, 1971
M RATNESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 1971
M SRINIVASA MUDALI BUS OWNER PUTUR Vs. GOVERNMENT OF INDIA SECRETARY LABOUR AND REHABILITATION DEPARTMENT NEW DELHI	August 2, 1971
M V NARASIMHA RAO Vs. COMMISSIONER OF LABOUR ESTTS GOVERNMENT OF ANDHRA PRADESH HYDERABAD	February 16, 1971
M VENKATA BUCHI BABU Vs. CHIEF ENGINEER NAGARGUNASAGAR DAM GOVERNMENT OF ANDHRA PRADESH HYD	March 10, 1971
M. K. DALAL Vs. THE STATE OF ANDHRA PRADESH AND OTHERS	November 25, 1971
M/S KRISHNA MINING CO., GOGINENIPURAM GUDUR Vs. THE COMMISSIONER OF INCOME TAX, A.P. HYD	November 18, 1971
M/S. THE KRISHNAPPA ASBESTOS AND BARYTES (P) LTD. Vs. THE STATE OF A.P. AND OTHERS	October 26, 1971
MABBU SUBBARAM REDDI Vs. T A P SRINIVASA RAGHAVAN	November 4, 1971
MADADI CHENNAKESAVA REDDY Vs. DIVISIONAL CO OPERATIVE OFFICER KARIMNAGAR	September 13, 1971
MADANLAL AND ANOTHER Vs. GOVARDHANDAS AND ANOTHER	March 11, 1971
MADHUSUDANA AND CO Vs. COMMISSIONER OF INCOME TAX	February 17, 1971
MALLADI NARAYANAMURTI Vs. STATE OF ANDHRA PRADESH	March 22, 1971
MANAGEMENT OF ANAKAPALLE CO OPERATIVE MARKETING SOCIETY LTD Vs. UNION OF KOLAGARIES OF ANAKAPALLE MARKETING SOCIETY ANAKAPALLE	March 19, 1971
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LTD Vs. SALIM M MERCHANT	July 29, 1971
MANGU RAMDAS Vs. MADURAI VENKATARATNAM	September 3, 1971
MANNE KISHTAIAH Vs. REVENUE DIVISIONAL OFFICER MEDAK GOVERNMENT OF ANDHRA PRADESH	August 4, 1971
MANNE VENKATA NARAYUDU Vs. THAMMINEEDI SUBBA RAO	March 10, 1971
MANTA SUBBARAMAYYA Vs. BATCHU NARASIMHA SWAMY	July 16, 1971
MARKAPUR MUNICIPALITY Vs. DODDA RAMIREDDI	February 23, 1971
MATTA VENKATAKOTI REDDI Vs. MATTA SITARAMIREDDI	October 29, 1971
MINERVA TALKIES KAKINADA Vs. STATE OF ANDHRA PRADESH	June 21, 1971
MOHAMMAD ABDUL RAZACK Vs. SALEEMUNNISA SAHABA	August 3, 1971
MOHAMMAD PASHA Vs. MUMTAZ BEGUM AND OTHERS	March 31, 1971
MOHAMMED HUSSAIN Vs. STATE OF ANDHRA PRADESH	December 29, 1971
MOHD IKRAMUDDIN Vs. MOHD ISMAIL	October 15, 1971
MUDIAM OIL CO Vs. INCOME TAX OFFICER	July 21, 1971
MULLAPUDI VENKATARAYUD MEMORIAL MEDIAL TRUST TANUKU Vs. CHIRAPU VARADA RAJU	July 2, 1971
MULLAPUDI VENKATARAYUDU Vs. UNION OF INDIA	July 20, 1971
MUTHABATHULA ARJAYYA Vs. RAMBALA VENKATA SURYA GOPALA KRISHANAMURTHY	April 14, 1971
MUTYALA KRISHNA MURTHY Vs. STATE	February 16, 1971
MUVVALA NARASIMHA RAO Vs. WORKS MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA	April 14, 1971
MYLA KAMBAIAH Vs. VELPULA OBULESU	August 19, 1971
N SREEDEVI Vs. GOVERNMENT OF ANDHRA PRADESH	June 8, 1971
N VENKATARATNAM NAIDU Vs. DISTRICT COLLECTOR NELLORE	September 17, 1971
NADELLA NARAYANA PRASADA RAO Vs. STATE OF ANDHRA PRADESH	March 18, 1971
NAGA LAKSHMAMMA Vs. STATE OF A.P.	January 27, 1971
NAMBURI RAJYALAKSHMAMMA Vs. KONGARA RAJAMMA	September 23, 1971
NARASIMHA REDDY Vs. MOHAMED BIN SAYEED	October 4, 1971
NARAYANACHARLU M S Vs. CONTROLLER OF ESTATE DUTY ASST	February 15, 1971
NARAYANAPPA SETTY K P AND CO Vs. COMMISSIONER OF INCOME TAX	November 5, 1971
NIZAM SUGAR FACTORY LIMITED Vs. BODHAN MUNICIPALITY BODHAN	October 14, 1971
OFFICIAL RECEIVER GUNTUR Vs. PALLAPOTHU KRISHNA MURTHY	February 3, 1971
OSMAN BAIG Vs. STATE OF ANDHRA PRADESH	March 22, 1971
P K NATESA MUDALI Vs. STATE OF ANDHRA PRADESH	February 18, 1971
P SUNADANA RAO Vs. GOVT OF A P	January 22, 1971
P VENKATAKRISHNAIAH NAIDU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 14, 1971
P.N. MURTHY AND OTHERS Vs. THE MUNICIPAL CORPORATION OF HYD.	October 26, 1971
PANCHAGNULA SIVASANKARAM Vs. LANKA JANIKAMMA	September 23, 1971
PANDURANGA RICE MILL Vs. STATE OF ANDHRA PRADESH	January 20, 1971
PARASURAM BICKCHAND Vs. COMMERCIAL TAX OFFICER CUDDAPAH	October 12, 1971
PARRY and CO LTD Vs. SECRETARY HOME LABOUR I DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	September 11, 1971
PENGUINE TEXTILES LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	March 24, 1971
PENTALA GITHAVARDHANA RAO Vs. ANDHRA BANK LIMITED	December 24, 1971
PINGLE VENKATARAMA REDDY Vs. COMMISSIONER OF WEALTH TAX	November 3, 1971
POLIMERA CLOTH STORES KURNOOL Vs. GOVERNMENT OF INDIA	June 14, 1971
POLISETTI SRI LAKSHMAMMA Vs. ALAPATI RAJARAO	November 12, 1971
POORNA BISCUIT FACTORY Vs. COMMISSIONER OF INCOME TAX A P	February 19, 1971
POTTI VEERAYYA SRESTY Vs. COMMISSIONER OF INCOME TAX	June 28, 1971
PUBLIC PROSECUTOR Vs. VEERAMALLA VERA RAJU	June 29, 1971
PUBLIC PROSECUTOR Vs. GRANDHI VENKATARAMANA	August 3, 1971
PUBLIC PROSECUTOR A P Vs. MAHAVEER PRASAD	October 21, 1971
PUBLIC PROSECUTOR A P Vs. BANDA RAJI REDDY	May 12, 1971
PUNAM CHAND HASTIMAL CO Vs. SUGAVASI VENKATASWAMY	June 18, 1971
PYARI BAI Vs. TADEKA GOWRAMA	February 11, 1971
R KISTAYYA Vs. STATE OF ANDHRA PRADESH	January 9, 1971
R KISTAYYA Vs. STATE OF ANDHRA PRADESH	July 29, 1971
R SAMBA MURTHY Vs. STATE OF ANDHRA PRADESH	June 28, 1971
R SUBHADRA DEVI Vs. ANDHRA GIRLS COLLEGE	September 22, 1971
RAI AND SON P LIMITED Vs. POYSHA INDUSTRIES COMPANY LIMITED	February 4, 1971
RAKURTI MANIKYAM Vs. MEDIDI SATYANARAYANA	June 18, 1971
RAMARAPOO NARASIMHARAO Vs. BHAKT AW ANNUL DHANRAJ	August 25, 1971
RAMESH SIRAM SANE Vs. BHAGWANDAS ATMASINGH	October 15, 1971
RAMKUMAR Vs. SUB REGISTRAR DOOD BOWLI OF REGISTRATION DEPARTMENT GULZAR HOUSE	November 30, 1971
RANGAIAH Vs. RUKMINI BAI	July 2, 1971
RAVOOF AND CO Vs. STATE OF ANDHRA PRADESH	November 11, 1971
RAVULA ANANTAIAH Vs. NIMMAGADDA KISTAIAH	June 22, 1971
REGIONAL SETTLEMENT COMMISSIONER EVACUEE PROPERTY BOMBAY Vs. GOLLA PENTIAH	June 24, 1971
ROKHOLAMMA Vs. STATE OF ANDHRA PRADESH	August 2, 1971
S A BEHAMEED Vs. REVENUE DIVISIONAL OFFICER BODHAN NIZAMABAD DIST	November 9, 1971
S H ISRANI Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT SOUTH CENTRAL RAILWAY VIJAYAWADA	October 23, 1971
S NAGALAKSHMAMMA Vs. STATE	September 16, 1971
S R P WORKS AND RUBY PRESS Vs. STATE OF ANDHRA PRADESH	June 18, 1971
S VARADARAJULU Vs. DISTRICT REVENUE OFFICER WEST GODAVARI ELURU	March 25, 1971
SAMBU TRADING CO Vs. STATE OF ANDHRA PRADESH	March 11, 1971
SANAPALA KRISHNA MORTHY Vs. STATE	March 17, 1971
SANJEEVA REDDI Vs. JOHANPUTRA REDDI	August 30, 1971
SANNIDI KASI VISWANADHAM Vs. GADE ANNAPURNAMMA	January 27, 1971
SATHAMRAJU SURYANARAYANA Vs. THUMMETI SYDAIAH	December 17, 1971
SATTENAPALLI PANCHAYAT BOARD Vs. YEKKALA LAKSHMI KANTAM	September 10, 1971
SATYANARAYANA Vs. T JALAIAH	December 17, 1971
SESSIONS JUDGE NELLORE REFERRING OFFICER Vs. INTHA RAMANA REDDY	February 12, 1971
SHA DEDMUL THAG RAJ SETH Vs. SULEMAN KHAN	June 21, 1971
SHAHALAM KHATOON Vs. AMIR ALI KHAN	August 4, 1971
SIVA ANJAIAH Vs. STATE OF ANDHRA PRADESH	March 24, 1971
SNUKATA SINH Vs. DIRECTOR OF POSTAL SERVICES AADHRA CIRCLE HYDERABAD	September 1, 1971
SOMSETTI LAKSHMI NARSIMAYYA Vs. STATE OF ANDHRA PRADESH	March 29, 1971
SONI HINDAJI KUSHALJI and CO ADONI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	April 18, 1971
SONI HINDUJI KUSHALJI AND CO Vs. COMMISSIONER OF INCOME TAX	April 8, 1971
SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA	February 18, 1971
SOUTHERN ROADWAYS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 30, 1971
SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. MOHAMMAD NOORUDDIN	July 26, 1971
SREE MULLAPUDI VENKATARAYUD, MEMORIAL MEDIAL TRUST, TANUKU Vs. CHIRAPU VARADA RAJU	July 2, 1971
SREERAMA MURTHY G Vs. INCOME TAX OFFICER	April 5, 1971
SRI B. GEORGE Vs. I.G. OF POLICE	October 5, 1971
SRI RAMA LINGESWARA RICE MILL AND OTHERS Vs. VEMURI VENKATARATNAM	December 15, 1971
SRIPATI RAMAMURTHI Vs. ACCOMMODATION CONTROLLER REVENUE DIVISIONAL OFFICER VISAKHAPATNAM DISTRICT WOMANS WELFARE OFFICER VISAKHAPATNAM	October 28, 1971
STATE BANK OF HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	September 14, 1971
STATE OF ANDHRA PRADESH Vs. CHENNAIAH JANNU	September 13, 1971
STATE OF ANDHRA PRADESH Vs. T RAJAGOPALACHARI	July 28, 1971
STATE OF ANDHRA PRADESH Vs. RAYI GANGAIAH	June 21, 1971
STATE OF ANDHRA PRADESH Vs. POLUEDDI SATYANARAYANA UNKARAMILLI	July 12, 1971
STATE OF ANDHRA PRADESH Vs. J PAPAIAH CH SIMHACHALAM COMPANY	February 5, 1971
STATE OF ANDHRA PRADESH Vs. COLLA RAMULU	February 2, 1971
STATE OF ANDHRA PRADESH Vs. TRIPURANTHAKAM BASAPPA AND SONS	February 19, 1971
SUNDARAMMA AND OTHERS Vs. THE ANDHRA MENNONITE SELF	July 16, 1971
SUNKI REDDY Vs. STATE OF ANDHRA PRADESH	July 30, 1971
SWARAJYAWATI Vs. L B MUNNALAL	April 6, 1971
SYED AZIZUDDIN Vs. STATE OF ANDHRA PRADESH	July 21, 1971
T HAMAMURTHY Vs. REVENUE DIVISIONAL OFFICER KAVALI	December 31, 1971
T NAGIREDDI AND K RAMAKRISHNAREDDI UNDERTRIAL PRISONERS DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD	March 22, 1971
T PANDURANGIAH CHETTY Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE CELL CIVIL SUPPLIES DEPARTMENT CHITTOOR	June 24, 1971
T RAMAKRISHNAIAH Vs. N SESHADRI	July 13, 1971
T VIJAYA GOPALACHETTY Vs. COLLECTOR OF CENTRAL EXCISE	July 14, 1971
TAMMA VENKATA PARDHASARADHI Vs. TAMMA RAMACHANDRA RAO	November 11, 1971
TATAVARTHI RAJA AND SATYANARAYANAMURTHY Vs. COMMISSIONER OF INCOME TAX	December 15, 1971
THANDRALA NARSAIAH Vs. PASTAPURAPU BHADRAIAH	February 25, 1971
THE DEPOT MANAGER, A.P.S.R.T.C., BAIKATPURA HYDERABAD Vs. K. BRAHMANANDHAM AND OTHERS	March 16, 1971
TIRUMALASETTI SUBHA RAO Vs. THE STATE	March 15, 1971
TODDY TAPPERS CO-OPERATIVE SOCIETY MUNAPALLY Vs. STATE OF ANDHRA PRADESH	July 29, 1971
TUMMALAPALLI SATHIRAJU Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 1971
U KASHAIAH Vs. STATE OF ANDHRA PRADESH	August 13, 1971
U PAPPANNA SASTRI Vs. V NAGA VENKATA SATYAVATI	January 20, 1971
UNION OF INDIA Vs. M VENKATA NARASAMMA ALIAS CHITTI BULLEMMA	November 23, 1971
V LAKSHMINARAYANA K Vs. STATE OF ANDHRA PRADESH	November 26, 1971
V RAMACHANDRA MURTHY Vs. GOVERNMENT OF A P	March 3, 1971
V. ANJAIAH AND OTHERS Vs. V. NAGAVEERIAH GUPTA	March 3, 1971
VADULLA VENKATA RAO Vs. COMMISSIONER OF GIFT TAX	January 21, 1971
VANKADARI CHINNA CHENGALRAYUDU CHETTY Vs. STATE OF ANDHRA PRADESH	February 15, 1971
VANKINENL SADASFVA CHAKRADHARA RAO Vs. SARDAR PRATAP SINGH	November 5, 1971
VAZINEPALLI RAMAGOPALAM Vs. STATE	July 27, 1971
VELAGALA PEDA NALLA VENKAYYA Vs. GOVINDARAJU SEETHARAMANJANEYA SARMA	December 27, 1971
VENKATA KRISHNAIAH T AND CO Vs. COMMISSIONER OF INCOME TAX	September 10, 1971
VENKATESWARA GROUNDNUT FACTORY Vs. COMMERCIAL TAX OFFICER CUDDAPAH	July 9, 1971
VIPPARLA VEERASWAMI Vs. MANGAMURI SUBBA RAO	December 31, 1971
VISAKHAPATNAM MUNICIPAL COUNCIL Vs. SRIMATHI KAMALA DEVI VARU	November 13, 1971
W S NANDUR Vs. STATE OF ANDHRA PRADESH	August 12, 1971
WAHEEDUDDIN Vs. MOHAMOODA BEGUM	August 4, 1971
WAKF BOARD HYDERABAD Vs. PARVATHI BAI	July 21, 1971
Y BASAVA SANKARA RAO Vs. S SUBBA RAO	May 7, 1971
Y S KHAJA HUSSAIN Vs. STATE INSPECTOR OF POLICE VIGILANCE C5 DEPARTMENT	February 3, 1971
YEDIRESWARAPU VEERAMMA Vs. REDDIPALLI SURUDAMMA	April 14, 1971
YEJJIPURAPU APPADU AND OTHERS Vs. SAMBARA LAKSHAMINARAYANA AND OTHERS	October 14, 1971
YELESWARAPU VENKATA SUNDARARAMA SASTRY AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH	July 14, 1971

Year 1971 of HIGH COURT OF ANDHRA PRADESH

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