A RAMACHANDRAN Vs. NARASARAOPET ELECTRIC CORPORATION LTD
|
August 26, 1970 |
A SRIAMAREDDY Vs. DISTRICT MANAGER TELEPHONES HYDERABAD
|
July 23, 1970 |
ACHUTA REDDY Vs. CUSTODIAN EVACUEE PROPERTY ANDHRA PRADESH
|
January 23, 1970 |
ADABALA PATTABHIRAMAIAH Vs. YALETI PADMARAJU
|
February 10, 1970 |
ADYATMA CHINA BATTAF VENKATACHARYULU Vs. IRAGAVARAPU KONDAMACHARYULU
|
March 21, 1970 |
AGANA DALIBONDU Vs. STATE OF ANDHRA PRADESH
|
July 21, 1970 |
AGENCY MOTOR TRANSPORT CO Vs. STATE OF ANDHRA PRADESH
|
November 27, 1970 |
ALAPATI SURYAKUMAR Vs. ALAPATI VENKATAKRISHNAIAH
|
February 20, 1970 |
ALIA MANGAMMA Vs. BHIMIREDDI VENKATA REDDI
|
February 6, 1970 |
ALLIED EXPORTS AND IMPORTS GUDUR NELLORE DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
October 14, 1970 |
AMARA PURUSHOTHAM MAMIDI OBAIAH AND CO UPPUGUNDUR Vs. STATE OF ANDHRA PRADESH
|
March 11, 1970 |
ANANTA REDDY Vs. VASUDEV REDDY
|
August 21, 1970 |
ANDHRA ICE FACTORY, CHANDRAYANAGUTTA, HYD. Vs. THE ANDHRA PRADESH STATE ELECTRICITY BOARD, HYD. AND OTHERS
|
September 21, 1970 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. COMMERCIAL TAX OFFICER HYDERABAD III HYDERABAD ANDHRA PRADESH
|
March 10, 1970 |
ANDHRA RE ROLLING WORKS Vs. STATE
|
November 5, 1970 |
ANNAPURAN MATCH INDUSTRIES CUDAPAH Vs. UNION OF INDIA
|
April 6, 1970 |
AVUDHANULA VENKATA RAMAMURTY AND OTHERS Vs. V. VENKATARAO AND OTHERS
|
August 7, 1970 |
AVVARI VIRAIAH Vs. SITHIRALA PATTABHI
|
January 19, 1970 |
B JAGANNATHA NAIDU Vs. STATE OF ANDHRA PRADESH
|
December 28, 1970 |
B N CHOBE Vs. MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION HYDERABAD
|
August 19, 1970 |
B S N RAJU Vs. ANDHRA UNIVERSITY WALTAIR
|
June 15, 1970 |
B VIJAYA LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 29, 1970 |
B VIJAYA LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 9, 1970 |
BATBALA VENKATAPSRAYYA Vs. GANUGUNTLA ADILAKSHMAMMA
|
April 20, 1970 |
BHAGVATULA PULLAYYA Vs. M ANANDAM CHETTI
|
October 23, 1970 |
BHALACHANDRA LABORATORY Vs. N R JOSHI
|
April 22, 1970 |
BHIMAVARAPU VENKATESWARA REDDI Vs. VANGA KAMI REDDI
|
February 9, 1970 |
BHUVANAGIRI MALLIKHARJUAUDU Vs. PINJALA MALLIKHARJUNUDA
|
July 23, 1970 |
BODDU VENKATA RAO Vs. MANTHA ANNAPURNA
|
April 17, 1970 |
BOGGAVARAPU VENKATACHALAMAIAH Vs. KANUMARLA POODI KONDIAH
|
November 27, 1970 |
BOJJAGANI MOOGADN ALIAS THIRAPATHAYYA Vs. STATE
|
September 7, 1970 |
BOMADEVARA VEERARAJA VENKATA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
April 10, 1970 |
BOMMAGUNI RANGAIAH Vs. BOMMAGUNI RANGASWAMY
|
January 30, 1970 |
BRITISH INDIA TOBACCO CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
February 27, 1970 |
BUGGAVEETI RANGAIAH Vs. EXTENSION OFFICER PANCHAYATS
|
January 30, 1970 |
BUSSA ANSUYA Vs. BUSSA RAJAIAHA
|
August 13, 1970 |
C A MOSS Vs. MANAGEMENT OF ST PATRICKS HIGH SCHOOL SECUNDRABAD
|
February 11, 1970 |
C K RAJANANDAM Vs. DIRECTOR OF POSTAL SERVICES ANDHRA PRADESH HYDERABAD
|
October 20, 1970 |
C.S. RANGASWAMY Vs. PEDDA BIDDA AND OTHERS
|
April 22, 1970 |
CHACKOI Vs. YEDITHA SESHAMAMA
|
February 2, 1970 |
CHAGANLAL DIED SARDARILAL Vs. NARASING PERSHAD
|
December 28, 1970 |
CHALLA APPALASWAMY Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1970 |
CHAPALA HANUMAIAH Vs. KAVURI VENKATESWARLU
|
March 27, 1970 |
CHERKU RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 13, 1970 |
CHERUKURI VENKATESWARLU Vs. OFFICIAL RECEIVER GUNTUR
|
February 13, 1970 |
CHIGURUPATI VEERANNA AND EGALAPATI PATTABHIRAMANA Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS KAKINADA
|
December 4, 1970 |
CHILUVURU NAGAVASAVAIAH Vs. SRI JAGADGURU VISWESWARA SIVACHARYA MAHASWAMI
|
April 16, 1970 |
CHINTHALA MUNASWAMI Vs. VENGAL NARASIMHNLN CHETTY
|
July 2, 1970 |
CHITTOOR CO OPERATIVE SUGARS LTD Vs. DEPUTY TRANSPORT COMMISSIONER KURNOOL
|
August 3, 1970 |
CHITTOORY SWAMY Vs. RAVULA SURYANARAYANA
|
June 22, 1970 |
CHITYALA VENKATA CHALAPATHI RAO Vs. ALAPATY NARASIMHAMORTHY
|
September 18, 1970 |
COMMERCIAL AND INDUSTRIAL FINANCE LTD Vs. JEELANI BEGUM
|
September 13, 1970 |
COMMISSIONER OF INCOME TAX Vs. ALLAREDDY SUDARSANAMMA SMT
|
December 8, 1970 |
COMMISSIONER OF INCOME TAX Vs. SUBBAIAH PILLAI K S AND COMPANY PRIVATE LIMITED
|
December 3, 1970 |
COMMISSIONER OF INCOME TAX Vs. TATAVARTHY NARAYANAMURTHY
|
October 23, 1970 |
COMMISSIONER OF INCOME TAX Vs. MANDYALA GOVINDU AND CO
|
February 19, 1970 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO
|
February 27, 1970 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. RAYALASEEMA OIL MILLS TADIPARTI
|
February 10, 1970 |
D BALAKRISHNAMURTHY Vs. MANASANI VEERANARASSAIAH ALIAS NARASIMHA
|
July 6, 1970 |
D RAJESWARI Vs. ANUMULASETTI RAGHAVA RAO
|
March 5, 1970 |
DASTI THOMAS Vs. STATE OF ANDHRA PRADESH
|
July 24, 1970 |
DEKONDA VENKATAIAH Vs. BOBBILI MALLAIAH DIED
|
September 14, 1970 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONORPORATION SECUNDERABAD DEPOT Vs. M MAMMANNA
|
August 7, 1970 |
DEVARAPALEPU BANGARAIAH Vs. RAMALINGESWARASWAMY TEMPLE M NIDAMALUR VILLAGE TRUSTEES BEZAWADA YERRABBI
|
August 5, 1970 |
DIRECTOR OF TECHNICAL EDUCATION, HYDERABAD Vs. LALCHAND AND ANOTHER
|
September 18, 1970 |
DISTRICT PANCHAYAT OFFICER KRISHNA AT CHILAKALAPUDI Vs. PATHAPATI NAGESWARA RAO
|
September 25, 1970 |
DONDA RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 20, 1970 |
DONEPUDI BRAHMESWARA RAN Vs. PONNAM VEERA RAGHAVAIAH
|
December 9, 1970 |
DONTIREDDY VENKATA REDDY Vs. BHIMAVARAPU BHUSHIREDDY
|
March 6, 1970 |
DRINK AND ENJOY AYURVEDIC GENERAL HEALTH TONICS KHAMMAM Vs. COMMISSIONER OF EXCISE HYDERABAD
|
March 19, 1970 |
DUVVURU JAYARAMI REDDY Vs. REVATHI MICA COMPANY
|
November 13, 1970 |
E A SRIRAMAYYA Vs. D ASWARTHANRAYANA GUPTA
|
June 11, 1970 |
E RAMADOSS Vs. REGIONAL TRANSPORT OFFICER NELLORE
|
October 14, 1970 |
EALAPU PALA SUBRAHMANAVAM Vs. TIGUTI VENKATA PEDDIRAJU
|
March 21, 1970 |
ESWARASWAMY TEMPLE Vs. JANGAM NAGAIAH
|
January 23, 1970 |
G NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 30, 1970 |
G PANDURANGAIAH Vs. SPECIAL SECRETARY TO GOVERNMENT ANDHRA PRADESH PANCHAYAT
|
June 10, 1970 |
G R TALKIES A GOPALARAO HANUMAKONDA Vs. STATE OF ANDHRA PRADESH
|
April 2, 1970 |
G RAMADOSS Vs. UNION OF INDIA
|
July 27, 1970 |
G RAMANAIAH Vs. DISTRICT FOREST OFFICER NELLORE NORTH DIVISION NELLORE
|
August 3, 1970 |
G SATYANARAYANA MURTHY Vs. GOVT OF A P
|
September 8, 1970 |
G VENKATARATNAM Vs. STATE
|
March 6, 1970 |
G. RANGA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
September 16, 1970 |
GADDE BUCHAIAH Vs. DASARI KOTAIAH
|
January 29, 1970 |
GADDE VENKATESWARA RAO Vs. K VENKATA RAO
|
August 25, 1970 |
GAJULA ABDUL JABBAR Vs. RAYACHOTY CO OPERATIVE SOCIETY
|
April 2, 1970 |
GANGABAI Vs. SRINIVASA RAO
|
August 31, 1970 |
GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDERABAD AND ANOTHER Vs. A.V.B. SIDDHANTI AND OTHERS
|
August 31, 1970 |
GHOWDHARY PUNNAMCHAND HASTMAL CO Vs. COMMERCIAL TAX OFFICER
|
February 24, 1970 |
GODUGULA LAKSHMI NARASIMHAMURTHY Vs. MUTHUKUMALLI VENKATA SUBBARAO
|
August 5, 1970 |
GOGINENI SURYA PRAKASA RAO Vs. BADUGU BHUSHANAM AND OTHERS
|
November 16, 1970 |
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA AND ANOTHER
|
September 29, 1970 |
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA
|
July 7, 1970 |
GORIVELLI APPANNA Vs. GORIVELLI SETTHAMMA
|
December 14, 1970 |
GOVERNMENT OF ANDHRA PRADESH Vs. RAYALASEEMA VILLAGE ASSOCIATION CHAGALARRI KURNOL DISTRICT
|
April 16, 1970 |
GUNDLAPPALI MOHAN RAO Vs. GUNLAPALLI SATYANARAYANA
|
July 13, 1970 |
GUNTUKA RAMA RAO ALIAS VADAGA RAMA RAO Vs. VADAGA ATCHEYAMMA
|
June 18, 1970 |
GURRAM SREERAMULU GARLAPATI ANJANEYULU AND CO Vs. STATE OF ANDHRA PRADESH
|
March 31, 1970 |
GURRAM VENKATA SUBBARAO UADOPTED Vs. STATE OF ANDHRA PRADESH
|
January 28, 1970 |
H AHMED AND CO BOMBAY Vs. KOHINNOR GLASS FACTORY LIMITED HYDERABAD
|
October 26, 1970 |
HIMAYATNAGAR RATE PAYERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 20, 1970 |
HINDUSTHAN IDEAL INSURANCE COMPANY LIMITED Vs. POKANTI ANKAIAB
|
September 11, 1970 |
HYDERABAD ALLWYN METAL WORKS LTD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES HYDERABAD DIVISION
|
December 21, 1970 |
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. STATE OF ANDHRA PRADESH
|
April 9, 1970 |
INDIAN BANK Vs. ANOMULA SESHAGIRI RAO AND SONS CO VIJAYAWADA
|
March 11, 1970 |
J DEVARAJA RAO Vs. INCOME TAX OFFICER ANANTAPUR
|
January 2, 1970 |
J M CHINNA RAO Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY GUNTAKAL
|
February 6, 1970 |
J SRINIVASA RAO Vs. STATE
|
July 17, 1970 |
J V SESHAIAH AND SONS Vs. STATE OF ANDHRA PRADESH
|
September 11, 1970 |
JAGATI TIMMARAJU Vs. IMMANI HANUMANTHA RAO
|
December 10, 1970 |
JAINARAYANA MISRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
July 15, 1970 |
JAMMULA ATCHAYYA Vs. REVENUE DIVISIONAL OFFICER KOVVUR
|
June 11, 1970 |
JAMMULA VENKAYYA Vs. KASIREDDI NARASIMHA MURTHY
|
September 9, 1970 |
JOINT SECRETARY TO GOVERNMENT Vs. MIRZA MOHAMMED TAKU KHAN
|
August 19, 1970 |
K A NATESA CHETTIAR Vs. NUNE KRISHNIAH CHETTY
|
January 30, 1970 |
K HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 25, 1970 |
K LAKSHMA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 22, 1970 |
K LAKSHMAYYA Vs. STATE OF ANDHRA PRADESH
|
October 22, 1970 |
K MOHD OSMAN SAHEB AND CO Vs. STATE OF ANDHRA PRADESH
|
July 21, 1970 |
K NAGAPPA Vs. T D KRISHANSA
|
August 7, 1970 |
K SREE RAMULOO Vs. K L NARASIMHA
|
December 31, 1970 |
K SRINIVASA RAO Vs. DIRECTOR OF AGRICULTURE ANDHRA PRADESH HYDERABAD
|
January 23, 1970 |
K V NARASIMULU PROPRIETOR K ANJAIAH SAW MILL Vs. STATE OF ANDHRA PRADESH
|
March 12, 1970 |
K VADIVELU CHETTY Vs. COMMERCIAL TAX OFFICER TIRUPATHI
|
November 12, 1970 |
K VEAKATENRARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 26, 1970 |
K. HARINARAYANA AND OTHERS Vs. COMMISSIONER ENDOWMENTS DEPT. A.P. HYDERABAD AND ANOTHER
|
April 6, 1970 |
KADARI SATYANARAYANA Vs. GULSLAPUDI NARASIMHAMURTHY
|
February 24, 1970 |
KADAVRUGU BHOOMAIAH Vs. K KALAVATI
|
April 9, 1970 |
KAILAS PATI Vs. GOVERNING COUNCIL OF SRI RAMACHANDRA ARTS AND SCIENCE COLLEGE KOTHAGUDEM
|
December 21, 1970 |
KAKARAPARTHY BHAVANARAYANA Vs. OFFICIAL RECIEVER KRISHNA
|
February 27, 1970 |
KAKARAPATHY BBAVANARAYANA Vs. OFFICIAL RECEIVER KRISHNA
|
February 7, 1970 |
KANNEGANTI VENKATA SUBBAYYA DIED Vs. P RANGA RAO TOBACCO CO
|
July 3, 1970 |
KANTAMANENI RAJAGOPALA PRASAD Vs. TATINENI VENKATA SUBBARAO
|
February 12, 1970 |
KAPALAVAYI KRISHNAMURTHY DIED Vs. MUSUNURI SESHADRI SASTRY
|
April 3, 1970 |
KARIMNISSA BEGAM Vs. REGIONAL TRANSPORT AUTHORITY ANTHAPUR
|
April 8, 1970 |
KARRI RAMA MURTHY Vs. ADIMALLA NAGAMMA
|
October 13, 1970 |
KARRI VENKAYAMMA Vs. PADALA SESHAMMA
|
September 1, 1970 |
KASHMIR HOUSE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
April 1, 1970 |
KASULA MATI VENKATA SUBBAIAH Vs. MEDARMETLA DASARATHARAMAIAH CROSS OBJECTOR CHADOTI VENKAMMA
|
July 17, 1970 |
KATASANI RAMA LAKSHMAMMA Vs. KATASANI JAGADESWARA REDDI
|
April 16, 1970 |
KAVULURU ALIAS PEMMARAJU VISWANATHAM Vs. KUNTAMUKKALA PURUSHOTHAMMA
|
July 6, 1970 |
KAZIM JAWAZ JUNG Vs. MIR MOHAMAD ALI JAFERI
|
August 24, 1970 |
KESARIMAL SOHANRAJ Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1970 |
KHAJA MOINUDDIN Vs. UPPULA VEERAIAH
|
February 13, 1970 |
KISHANLAL HARICHARAN Vs. INCOME TAX OFFICER
|
March 5, 1970 |
KOMMISETTI VENKATASUBBAYYA Vs. KARAMSETTI VENKATESWARLU
|
April 9, 1970 |
KOMPELLA AMMANNA NARASIMHA SUBRAHMANYAM Vs. JOSYALA RAMALAKSHMI
|
December 11, 1970 |
KOPPAKA KRISHNA DASS Vs. GADDE RAMAKOTAYYA
|
September 5, 1970 |
KOTAGIRI RAMA RAO Vs. CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
March 13, 1970 |
KOTHA NARASIMHAM AMBURI KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
March 31, 1970 |
KOTHAPEDDA NARSA REDDY Vs. SUGRA BEGAM
|
September 25, 1970 |
KRISHNA MINING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1970 |
KUMARI ARUNADEVI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD
|
December 15, 1970 |
KURETI VENKATESWARLU PRESIDENT RAJAKASANGBAM MALLAVOLU Vs. STATE OF ANDHRA PRADESH
|
April 2, 1970 |
L RAMA GOUD DIED LRS GOPINATH Vs. RAJU BAI
|
January 2, 1970 |
L SITHARAMAIAH Vs. STATE OF ANDHRA PRADESH
|
August 4, 1970 |
LAKSHMI RAGHAVA RICE MILL Vs. PRESIDENT OF INDIA
|
March 26, 1970 |
LAKSHMINARAYANA COMMERCIAL CORPORATION ANAKAPALLI Vs. COMMERCIAL TAX OFFICER ANAKAPALLI
|
August 6, 1970 |
LANKA VENKATESWARA RAO Vs. KATRAGADDA MADHUSUDHANA RAO
|
December 15, 1970 |
LIFE INSURANCE CORPORATION OF INDIA SOUTH ZONE MADRAS Vs. BHOGADI CHANDRAVATHAMMA
|
March 4, 1970 |
M A NAYEEM Vs. STATE OF ANDBRA PRADESH
|
October 12, 1970 |
M A RAHMAN SAJJID Vs. STATE
|
November 10, 1970 |
M BALAGANGADHARA SASTRY Vs. STATE OF A P
|
June 10, 1970 |
M C MULAJKAR Vs. GOVT OF ANDHRA PRADESH
|
August 3, 1970 |
M CHACKO Vs. YEDITHA SESHAMMA AND ANOTHER
|
February 16, 1970 |
M CHAKRA KRISHNA DAS Vs. STATE OF A P
|
December 4, 1970 |
M J VELU MUDALIAR Vs. VENKATESWARA FINANCE CORPORATION
|
March 24, 1970 |
M KUPPAIAH Vs. V KAMALAMMA
|
October 27, 1970 |
M MADAR KHAN AND CO Vs. ASSISTANT COMMISSIONER C T ANANTHAPUR
|
March 10, 1970 |
M PARTHASARTHU Vs. STATE OF ANDHRA PRADESH
|
June 11, 1970 |
M S RAOI Vs. Y N VENKATESWARA RAO
|
April 10, 1970 |
M S SHARMA Vs. STATE OF ANDHRA PRADESH
|
March 7, 1970 |
M VENKAT SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 15, 1970 |
M VENOGOPAL CHETTY Vs. UNION OF INDIA
|
October 20, 1970 |
M. KURRA NARASIMHAM AND OTHERS Vs. GONUGUNTA SESHAIAH
|
February 28, 1970 |
M. PARTHASARTHI AND OTHERS Vs. STATE OF A. P.
|
August 11, 1970 |
M/S. ALLIED EXPORTS AND IMPORTS, GUDUR NELLORE DISTRICT Vs. STATE OF A. P.
|
February 20, 1970 |
MADDI MOHAN RAO Vs. MOGILISETTI SRI LAKSHMAMMA AND OTHERS
|
October 23, 1970 |
MADDI RAMA KOTAIAH Vs. MADDI SESHAMMA
|
February 26, 1970 |
MADDI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
November 27, 1970 |
MADDURI VENKATARATNAM Vs. MANGU RAMADAS
|
March 16, 1970 |
MALAKAYYA Vs. AVAIT BHOMMAYYA
|
July 24, 1970 |
MALEPATI RAMANAIAH Vs. MALEPATI CHINA TIRUPALUREDDY
|
February 11, 1970 |
MALLAMPALLI MALLIKARJUNA RAO Vs. GODAVARTHI SESHAMMA
|
July 10, 1970 |
MALLESWARA SWAMI VARI TEMPLE DHARMAVARAM Vs. JUTTIGA
|
February 6, 1970 |
MAMIDALA SUBBAMMA Vs. MADHAVARAPU SRIRAMA MURTHY
|
June 8, 1970 |
MANAGEMENT OF SINGARENI COLLIERIES CO LIMITED Vs. INDUSTRIAL TRIBUNAL
|
April 24, 1970 |
MANOHAR RAO KULKARNI Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION TOWN PLANNING SECTION
|
September 2, 1970 |
MANTRALA SIVASANKARA SASTRI Vs. STATE
|
October 19, 1970 |
MARAM REDDY NARAYANA REDDY Vs. STATE
|
January 2, 1970 |
MAREDDI RAMIREDDI Vs. MAREDDI VENKATESWARA REDDY
|
July 20, 1970 |
MARRIVADA SEETHARAMA REDDY Vs. RAMALINGESWARASWAMI VARI TEMPLE
|
June 22, 1970 |
MATTAPALLI SATYAM Vs. KOLLURU KRISHNA MURTHY
|
November 27, 1970 |
MEDAM SANKARANARAYAN Vs. GADDALA TRIPATHI TAO
|
January 30, 1970 |
MEHRUNNISSWA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 13, 1970 |
MERLA SITARAMA PRASAD Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
February 20, 1970 |
MODEPALLI PEDA CHENGAMMA Vs. POLUR CBINNA CHENGAMMA
|
March 24, 1970 |
MOHAMMAD JAFFER ALI Vs. S RAJESWARA RAO
|
November 2, 1970 |
MOHAMMED HIDAYAT ALI Vs. ALOPI SHANKER
|
March 2, 1970 |
MOHAMMED JAFFER ALI Vs. S RAJESWARA RAO
|
October 2, 1970 |
MOHANA RAO Vs. MOGILISETTI SRILAKSTMAMMA
|
March 5, 1970 |
MOHD SIDDIQUE ANSARI Vs. CHAIRMAN DISCIPLINARY PROCEEDINGS TRIBUNAL HYDERABAD
|
July 15, 1970 |
MOHORUNNISSA Vs. ABDUL SALAM AND ANOTHER,
|
December 22, 1970 |
MOONEY KONDIAH Vs. NAYUDU RAMANAREDDY
|
July 1, 1970 |
MORAM VENKATARATNAM Vs. GOTHIMUKKALA JAGANNADBARAJU
|
September 9, 1970 |
MUNICIPAL CORPORATION OF HYDERABAD Vs. T V SARMA
|
September 25, 1970 |
MUTTANGI RANGANAYAKAMMA Vs. MUTTANGI VENKATA MAHALAKSHMI
|
September 28, 1970 |
MYADAM YELLAIAH GUPTA Vs. CENTRAL BANK OF INDIA LTD
|
September 29, 1970 |
N KESAVAIAH Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR
|
October 14, 1970 |
N RAJARAO Vs. A SANKARA RAO
|
February 16, 1970 |
N RANGANAYAKULU Vs. J NARASIMHARAO AND COMPANY
|
March 9, 1970 |
N RIAZUR RAHIM Vs. GOVERNMENT OF INDIA
|
June 15, 1970 |
N YELLAIAH SWAMY Vs. DIRECTOR OF INDUSTRIES and COMMERCE GOVERNMENT OF A P HYDERABAD
|
December 24, 1970 |
NADIKATLA ANJANNA Vs. BANDI RAMAKRISHNA
|
July 17, 1970 |
NAIDU KANAKAIAKSHMI Vs. RAMINENI VENKATA SUBBARAO
|
December 2, 1970 |
NANDIGAMA VENKATA KRISHNA RAO Vs. MULLPUDI GANESWARA RAO
|
July 3, 1970 |
NARASING DAS Vs. DAMODAR DASS
|
December 31, 1970 |
NAVAYUGA TRADERS GUNNIES FIRM RAJAHMUNDRY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
February 9, 1970 |
NEELISETTI RAMAIAH Vs. KIDAMBI RATNAMACHARYULU AND OTHERS
|
April 23, 1970 |
NELLORE TOWN CYCLE RICKSHAW TRANSPORT ASSOCIATION NELLORE Vs. COMMISSIONER OF HACKNEY CARRIAGES DEPUTY SUPERINTENDENT OF POLICE NELLORE
|
July 10, 1970 |
NEVATIA PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
|
March 3, 1970 |
NIZAM SUGAR FACTORY LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER
|
March 25, 1970 |
NOOKAVARAPU KANAKADURGA DEVI Vs. KAKATIYA MEDICAL COLLEGE
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November 24, 1970 |
O C RANGANNA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY ANANTAPUR
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August 21, 1970 |
P GOVINDA REDDY Vs. GOLLA OBULAMMA
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October 14, 1970 |
P I KRISHNA IYER Vs. MOTAMARRI MAHALAKSHMI
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March 21, 1970 |
P LAKSHMANA RAO Vs. STATE OF ANDHRA PRADESH
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December 9, 1970 |
P RAMANNA Vs. GRAM PANCHAYAT OF CHINNATHIPPASAMUDRAM
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February 11, 1970 |
P RUKMAJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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July 7, 1970 |
P SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
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April 2, 1970 |
P SRIRAMA MURTHY Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
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December 17, 1970 |
P V G RAJU Vs. COMMISSIONER OF EXPENDITURE TAX
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February 19, 1970 |
P V G RAJU RAJA OF VIZIANAGARAM Vs. COMMISSIONER OF EXPENDITURE TAX
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November 18, 1970 |
P.T. NARASIMHACHAR AND ANOTHER Vs. THE ASST. SETTLEMENT OFFICER, CHITOOR AND OTHERS
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November 20, 1970 |
PADMAVATHI PADDY AND RICE CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ANANTAPUR
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March 13, 1970 |
PAMIDIMARRI CHENCHULAKSHMMA Vs. ESTATES ABOLITION TRIBUNAL NELLORE
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November 17, 1970 |
PANGANAMALA BUTCHI MANGAMMA Vs. VISAKHAPATNAM MUNICIPALITY
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September 28, 1970 |
PARAMESWARA OIL MILL Vs. COMMISSIONER OF INCOME TAX
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November 16, 1970 |
PARIMI VENKATASUBBA RAO Vs. COMMISSIONER OF INCOME TAX
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February 11, 1970 |
PARVATHANENI SIVA LINGAIAH CHOWDARY Vs. STATE OF ANDHRA PRADESH
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March 10, 1970 |
PASUMARTI RAMNLU Vs. PUBLIC PROSECUTOR
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July 13, 1970 |
PENUMARTHI SURYANARAYANA (DIED) P.L. SASTNY AND OTHERS Vs. P.S. SASTRY, RECEIVER OF SRI RAMA TALKIES, TENALI
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September 10, 1970 |
PEOPLES EDUCATION SOCIETY, BOMBAY Vs. THE STATE OF A.P.
|
April 22, 1970 |
PERICHERLA BULLI SUBBARAJU Vs. MOLLA AMIN SAHEB
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July 22, 1970 |
POTHIREDDIGARI VENKATA REDDY Vs. PEDDAMUNTHALA SESHA REDDI
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January 2, 1970 |
POTHULA SUBBA RAO Vs. STATE OF A P
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December 31, 1970 |
PREM SINGH Vs. TAHSILDAR URBAN TALUK SYEDABDUL RAHIM
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April 2, 1970 |
PUBLIC PROSECUTOR Vs. GOLLA YELLAIAH
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December 30, 1970 |
PUBLIC PROSECUTOR A P Vs. ADABALA JAGANNADHAM
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November 13, 1970 |
PURELL VENKATACHALAM Vs. SUPERINTENDENT CENTRAL EXCISE
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October 12, 1970 |
R ELAMALAI CHETTY Vs. R RATHNAVELU CHETTY ALIAS RATNA CHETTY
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August 13, 1970 |
RAJA DHANRAJ GIRJI Vs. COMMISSIONER OF INCOME TAX
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February 16, 1970 |
RAJA RAMAIAH Vs. KOMANDURU KRISHNASWAMI
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November 24, 1970 |
RAJA S.V. JAGANNATHA RAO AND OTHERS Vs. THE STATE OF ANDHRA PRADESH AND OTHERS
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March 31, 1970 |
RAJA VELUGOTI RANGAMANNAR KRISHNA YACHANDRA BAHDUR Vs. R D K SITA DEVI GARU
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October 23, 1970 |
RAMAKRISHNA REDDI AND ANOTHER Vs. P. DASA MUNI REDDI AND ANOTHER
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March 18, 1970 |
RAMBHOTLA RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
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February 20, 1970 |
RANGAPALLI BASAMMA Vs. GIFT TAX OFFICER HINDUPUR
|
April 8, 1970 |
RAVI BYRAGAI, EX MANAGING TRUSTEE, SRI MALLESWARA Vs. PAVULURU VEERA RAGHAVAIAH, MANAGING TRUSTEE, SRI M
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April 8, 1970 |
RAVI BYRAGAI, EX MANAGING TRUSTEE, SRI MALLESWARA SWAMI TEMPLE, IPUR Vs. PAVULURU VEERA RAGHAVAIAH, MANAGING TRUSTEE, SRI MALLESWARA SWAMI TEMPLE
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April 11, 1970 |
RAVI LAKSHMAIAH Vs. NAGAMOTHU LAKSHMI
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April 21, 1970 |
REDDI VEERRAJU Vs. CHITTORI LAKSHMINARASAMMA
|
August 4, 1970 |
RONEO LTD Vs. RAVI SAMPATHI
|
April 13, 1970 |
RONGALI RAMANA Vs. GOGADA DEMUDU
|
July 27, 1970 |
ROSHAN ALI Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 20, 1970 |
RSAMCHANDER NAIK Vs. LINGA RAMACHANDERIAH DIED L BHOIAVVA
|
September 15, 1970 |
S A RAHIM Vs. BOLE CHENCHAIAH
|
November 24, 1970 |
S A SATTAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1970 |
S PRATAP REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 27, 1970 |
S R NARSIMLU Vs. STATE
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December 7, 1970 |
S SAMBA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 11, 1970 |
S SURAPARAJU SARPANCH KESANAKURRU GRAM PANCHAYAT Vs. DISTRICT COLLECTOR PANCHAYAT WING EAST GODAVARI
|
August 16, 1970 |
SAIT BANSILAL AND RANGISETTI VEERANNA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1970 |
SAIT GOVERCHAND MANCHALAL AMALAPURAM Vs. STATE OF ANDHRA PRADESH
|
January 20, 1970 |
SANJIVA REDDY Vs. STATE
|
December 24, 1970 |
SATHYA KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 3, 1970 |
SATYA PRAMODA TEERTHA SWAMULUVARU Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH HYDERABAD
|
April 24, 1970 |
SATYANARAYAN BALKISHAN PROPRIETOR SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 21, 1970 |
SECRETARY LOCAL LIBRARY AUTHORITY CHAITTOOR Vs. P GOVINDA REDDY
|
December 29, 1970 |
SEETHA BAI Vs. STATE OF ANDHRA PRADESH
|
October 23, 1970 |
SEETHA BANGARAMMA Vs. P ASWATHANARAYANA CHETTI
|
January 1, 1970 |
SHAIK BIKARI Vs. STATE
|
August 7, 1970 |
SHAIKH BALE Vs. STATE OF ANDHRA PRADESH
|
September 23, 1970 |
SHAM NARAIN Vs. SURAJATALI MIDDEY
|
July 8, 1970 |
SHANTA BAI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
|
June 18, 1970 |
SIMHAPURI VANIJYA MANDALI Vs. COMMERCIAL TAX OFFICER
|
December 10, 1970 |
SIVA ANJAIAH Vs. STATE OF A.P. BY P. P. A. P. HYDERABAD,
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October 3, 1970 |
SOUTH INDIAN SUGAR MILLS ASSOCIATION A P Vs. UNION OF INDIA
|
February 18, 1970 |
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HEAVY ELECTRICAL PROJECT Vs. M A HAMEED KHAN
|
November 10, 1970 |
SREE VENKATESWARA SWAMI VARI TEMPLE KATRAVULUAPALLI Vs. REVENUE DIVISIONAL OFFICER PEDDAPURAM
|
June 10, 1970 |
SRINIVAS JHAWAR AND BROTHERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD NORTH DIVISION HYDERABAD
|
March 11, 1970 |
STATE OF ANDHRA PRADESH Vs. BENGAL COAL COMPANY LTD
|
March 5, 1970 |
STATE OF ANDHRA PRADESH Vs. C S BHOOMI REDDY
|
January 21, 1970 |
STATE OF ANDHRA PRADESH Vs. MOHAMMED SARWAR
|
June 19, 1970 |
STATE OF ANDHRA PRADESH Vs. INDIAN DETONATORS LTD
|
June 24, 1970 |
STATE OF ANDHRA PRADESH Vs. MURALI CAFE MAIN ROAD VIJAYANAGARAM
|
November 19, 1970 |
STATE OF ANDHRA PRADESH Vs. KARUMULLAH KHAN
|
September 9, 1970 |
STATE OF ANDHRA PRADESH Vs. DOULAT RAI
|
September 4, 1970 |
SULOCHANAMMA M Vs. COMMISSIONER OF WEALTH TAX
|
December 29, 1970 |
SUNKARA VENKATESWARA RAO Vs. JOINT REGIONAL TRANSPORT OFFICER KRISHNA VIJAYAWADA
|
March 30, 1970 |
SURAPANENI PURNACHANDRA RAO Vs. SURAPANENI SEETHARAMAIAH
|
April 15, 1970 |
SYED ABBAS HUSSAIN NAGRI Vs. STATE OF ANDHRA PRADESH
|
April 17, 1970 |
SYED MOHD RAZA Vs. NAJUBUNNISA BEGUM
|
July 10, 1970 |
SYED QUTBUDDIN QADRI SECRETARY EX SOLDIERS CO OPERATIVE BAKERY LTD Vs. STATE OF ANDHRA PRADESH
|
July 28, 1970 |
T SRIRAMULU P SURYANARAYANA and COMPANY GENERAL MERCHANTS AND COMMISSION AGENTS Vs. STATE OF KERALA
|
March 25, 1970 |
TAHSILDAR LAND ACQUISITION VISAKHAPATNAM Vs. P NARASING RAO
|
December 17, 1970 |
TATA OIL MILLS LTD Vs. STATE OF ANDHRA PRADESH
|
March 24, 1970 |
THALLAM BALA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
July 16, 1970 |
THANDRALA NARSAIAH AND OTHERS Vs. PASTAPURAPU BHADRAIAH AND OTHERS
|
October 26, 1970 |
THE STATE OF ANDHRA PRADESH BY THE COLLECTOR, CUDDAPAH Vs. SEETHIAHGARI RAMAIAH
|
June 24, 1970 |
UNION OF INDIA Vs. SALANKAYALA PULLESWARA RAO
|
January 19, 1970 |
UNION OF INDIA AND ANOTHER Vs. THE ALUMINIUM WORKS CO
|
November 22, 1970 |
UNION OF INDIA NEW DELHI Vs. THAMMANA SITARAMANJANEYULU
|
March 12, 1970 |
UPPALAPATI VENKATARATNAM Vs. CHENNAKESWAVASWAMI TEMPLE UPPALAPADU
|
December 23, 1970 |
UPPARI NALLANNA Vs. STATE
|
September 25, 1970 |
V DHARMA REDDY Vs. STATE
|
December 22, 1970 |
V S L NARASIMHA RAO Vs. ASSISTANT CONTROLLER OF ESATE DUTY GUNTUR
|
March 4, 1970 |
V SEETHA RAMA RAJU Vs. K VENKATA NARSAMMA
|
July 8, 1970 |
V. LAKSHMANASWAMY Vs. PERSONAL ASST. TO THE COLLECTOR & ORS.
|
October 26, 1970 |
VAKA VENKATA SUBBARADDY Vs. BOMMIREDDI RAMI REDDI
|
July 16, 1970 |
VANKADARA BALLA GURAPPA Vs. VANKADARA KRISHNA MURTHY
|
June 8, 1970 |
VARIETY HALL AND RAMKRISHNA TEXTILES ATMAKUR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
February 16, 1970 |
VEERAMREDDY VASANTHARAYUDU Vs. SATHIRAJU
|
April 11, 1970 |
VEGESINA VENKATA NARASAIAH Vs. CHINTALAPATI PEDDI RAJU
|
February 9, 1970 |
VELAGAPUDI KANAKA DURGA Vs. DISTRICT COLLECTOR KRISHNA DISTRICT CHILAKPADUI
|
June 10, 1970 |
VELIGATI LAKSHMINARAYANA Vs. STATE OF ANDHRA PRADESH
|
March 3, 1970 |
VENKANNA Vs. PICHIKUNTAL BUCHAMMA
|
November 25, 1970 |
VENKATACHALAPATHI MILLS Vs. INDUSTRIAL TRIBUNAL A P HYDERABAD
|
October 14, 1970 |
Y CHANDRASEKHARA REDDY Vs. TIKKAVARAPU RAMANUJULU REDDI
|
August 16, 1970 |
Y PANDURANGA SWAMY Vs. STATE OF ANDHRA PRADESH
|
September 21, 1970 |
Y VENKATA SUBAMMA Vs. REGIONAL TRANSPORT OFFICER KRISHNA DISTRICT VISJAYAWADA
|
August 21, 1970 |
YADLA SREERAMULO Vs. P PAPAYYA
|
November 3, 1970 |
YANDRAPATI PRAKASAM Vs. PERLA KOTAIAH
|
August 11, 1970 |
YARAKAREDDI MALLEREDDI Vs. SAYED AMANULLA HUSSAIN
|
August 25, 1970 |
YEDIRESWARAPU VEERAMMA AND ANOTHER Vs. REDDIPALLI SURUDAMMA AND OTHERS
|
August 13, 1970 |
YEGIREDDI YERAKAMMA Vs. SUB COLLECTOR PARVATIPURAM
|
July 31, 1970 |
YERRA JAGANNADHA RAO Vs. ADDALA SURYANARAYANA
|
November 13, 1970 |