A SUBBA REDDY Vs. N RAMANA REDDY
|
September 28, 1965 |
A SUBRAHMANYAM Vs. COMMISSIONER OF INCOMETAX A P
|
December 22, 1965 |
A SURYANARAYANA MURTI Vs. ADI CHANDRAMMA DHERA
|
November 1, 1965 |
ABBURI RANGAMMA Vs. CHITRAPU VENUPURNACHANDRA RAO
|
April 5, 1965 |
ABDUL HAMEED KHAN Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
November 12, 1965 |
ABDUL KHADER SAHEB Vs. IN RE
|
September 16, 1965 |
ABDUL KHADER SAHEB Vs. STATE
|
September 16, 1965 |
ABDUL NABI Vs. GULAM MURTHUZA KHAN AND ANOTHER
|
May 26, 1965 |
ABDUL QADIR Vs. STATE OF ANDHRA PRADESH
|
September 1, 1965 |
ACHANTA SUBBARAJU Vs. CHERUKURI SURYANARAYANA MURTHY
|
August 20, 1965 |
ACHARYA T K S Vs. S SATYAMMA
|
September 24, 1965 |
ADIRAJU NAGESWARA RAO Vs. PARITALA LAKSHMINARASAMMA
|
June 22, 1965 |
ADVOCATE GENERAL A P Vs. P SUBBA RAO
|
March 19, 1965 |
ADVOCATE GENERAL ANDHRA PRADESH Vs. D SESHAGIRI RAO
|
September 17, 1965 |
ADVOCATE-GENERAL ANDHRA PRADESH HYDERABAD Vs. V RAMANA RAO
|
December 24, 1965 |
AHMED MOHIUDDIN Vs. G MALLA REEDY
|
October 25, 1965 |
AKASAM PEDA SANYASI Vs. RAJAH K V G PRABHAKARA MURTHY
|
July 31, 1965 |
AKELLA SURYANARAYANA RAO Vs. VISAKHAPATNAM CO OPERATIVE STORES LIMITED
|
September 13, 1965 |
ALLA BASAVAPUNNAREDDY Vs. KALAGA KRISHNAYYA
|
June 16, 1965 |
ALLAMPATI SUBBA REDDY Vs. NEELAPAREDDI RAMANAREDDI
|
September 28, 1965 |
ALLAREDDI SUDARSANAMMA Vs. B V RAGHAVAIAH
|
August 11, 1965 |
AMARA BABU Vs. STATE OF ANDHRA PRADESH
|
July 16, 1965 |
ANAKAPALLI CO-OPERATIVE MARKETING SOCIETY ANAKAPALLI Vs. STATE OF ANDHRA PRADESH
|
February 19, 1965 |
ANKARAO Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE
|
December 8, 1965 |
APPALA NARASIMHAM K Vs. UNION OF INDIA
|
December 10, 1965 |
ASMAL KHAN Vs. MOHAMMAD ABDUF GHANI
|
July 15, 1965 |
ATTELI SWAMY Vs. STATE OF HYDERABAD
|
March 13, 1965 |
B ANJANAIAH Vs. NAGAPPA
|
August 2, 1965 |
B ASWARTHA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 23, 1965 |
B C GOVINDA REDDY Vs. K N SURYANARAYANA RAO
|
November 26, 1965 |
B GURUSWAMY Vs. K KOTAYYA
|
November 5, 1965 |
B NAGABHUSHANAM Vs. STATE
|
June 24, 1965 |
B SEETHAYYA Vs. B SWATI AMMA
|
December 22, 1965 |
BAHADURRINISA BEGUM Vs. VASUDEV NAICK
|
December 16, 1965 |
BALAIAH Vs. LACHAIAH
|
January 18, 1965 |
BALDE PENTAIAH Vs. BALAGANTI MALLAIAH
|
June 29, 1965 |
BANDI KOTAYYA Vs. STATE S H O NANDIGAMA
|
August 10, 1965 |
BANK OF CHITTOOR LIMITED CHITTOOR Vs. P NARASIMHULU NAIDU
|
April 16, 1965 |
BHANWARILAL Vs. MIR MOHAMMAD ALI
|
August 2, 1965 |
BHEEMESWARASWAMI TEMPLE VUNGUTUR Vs. PEDAPUDI VENKATA SATYANARAYANA
|
September 28, 1965 |
BHUPATIRAJU NARASIMHA RAJU Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD
|
April 16, 1965 |
BOLLA PERAYYA Vs. STATE OF ANDHRA PRADESH
|
August 5, 1965 |
BONAGIRI VEERABHADRA RAO Vs. BOARD OF REVENUE ANDHRA PRADESH
|
February 9, 1965 |
BUCHI REDDY Vs. MALLAIAH
|
August 16, 1965 |
C BALAIAH Vs. CENTRAL GOVERNMENT
|
June 17, 1965 |
C L NARAVANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 26, 1965 |
C UMAMAHESWARA RAO Vs. HANUMANDESWARA DEVASTHANAM
|
June 21, 1965 |
C. VENKATAPPA NAIDU Vs. STATE OF A. P. AND OTHERS
|
June 9, 1965 |
CENTRAL GLASS FACTORYMADRASFIRM Vs. SPECIAL COMMERCIAL TAX OFFICER
|
January 28, 1965 |
CHADALAVADA SUBBA RAO Vs. KASU BRAHMANANDA REDDY
|
December 13, 1965 |
CHALASANI SUBBARAYUDU Vs. KALAGARA VENKATA SUBBARAO
|
October 29, 1965 |
CHALLA KISHTAIAH Vs. STATE OF ANDHRA PRADESH
|
October 15, 1965 |
CHALUVADI BALAIAH Vs. CENTRAL GOVERNMENT AND THE UNION OF INDIA
|
June 17, 1965 |
CHANTI CHINA VENKATAREDDI Vs. KURASANI KOTI REDDY
|
December 22, 1965 |
CHEGONDI VENKATARAMA DAS Vs. BONAM LATCHANNA
|
August 18, 1965 |
CHENNUPATI RAMAKOTAYYA Vs. MYHENI LAKSHMANASWAMY
|
April 18, 1965 |
CHINNA RAM REDDY DIED VENKAT REDDY Vs. KISHTA REDDY
|
January 20, 1965 |
CHINTAPALLI ACHAIAH Vs. P GOPALAKRISHNA REDDY
|
January 5, 1965 |
CHITYALA VENKATA SATYANARAYANAMURTHI Vs. CHITYALA VEERA VENKATA SATYANARAYANAMURTHI
|
July 28, 1965 |
COMMISSIONER OF EXPENDITURE TAX, A. P., HYDERABAD Vs. SRI S. R. Y. SIVARAMA PRASAD BAHADUR
|
January 30, 1965 |
COMMISSIONER OF INCOME TAX Vs. KOTRIKA RAMASWAMY CHETTY
|
March 3, 1965 |
COMMISSIONER OF INCOME TAX Vs. NARAYANLAL DARAK
|
April 6, 1965 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. NARAYANAL DARAK HYDERABAD
|
April 6, 1965 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. M A JABBAR
|
March 4, 1965 |
COMMISSIONER OF WEALTH TAX Vs. ANDHRA SUGARS LIMITED
|
September 1, 1965 |
COMMR H R and C E Vs. M AYYAVURAYYA
|
December 24, 1965 |
CORINGA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1965 |
D H KAZI SOLE PROPRIETOR OF SABA AND COMPANY Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
March 18, 1965 |
DESU RAYUDU Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION HYDERABAD
|
March 8, 1965 |
DEVI CHAND Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD ANDHRA PRADESH
|
January 27, 1965 |
DIMMITI PULLAYYA Vs. ANDAVOLU NAGABHUSHANAM
|
August 27, 1965 |
DISTRICT COLLECTOR HYDERABAD Vs. IBRAHIM AND COMPANY
|
June 23, 1965 |
DOGUPARTHY SWAMI GUPTA SIDDHANTI Vs. VENKATESWARA PUNISHING HOUSE ELURU FIRM MANAGING PARTNER
|
September 16, 1965 |
DONDAPATI PUTTAMA NAIDU Vs. PERUGU VENKATA REDDI
|
December 3, 1965 |
DORAIIWAMY NAIDU Vs. STATE OF ANDHRA PRADESH
|
September 7, 1965 |
DUDDHELA SUBBAMMA DIED Vs. D S KRISHNA MURTY
|
August 10, 1965 |
DUGGIRALA RAMAKOTAIAH Vs. CODECTOR PANCHAYAT WING KRISHNA
|
January 20, 1965 |
ERRI SUBBIREDDY Vs. STATE
|
September 28, 1965 |
G GOURAMMA Vs. LATTIPALLY YADGIR REDDY
|
February 11, 1965 |
G PEDDANNA Vs. M SUBBA RAO
|
October 13, 1965 |
G RANGA REDDI Vs. STATE OF ANDHRA PRADESH
|
June 18, 1965 |
G THIRUPALIAH Vs. STATE
|
July 13, 1965 |
GAJARABAI M PATNY Vs. PATNY TRANSPORT PRIVATE LIMITED SECUNDERABAD
|
April 1, 1965 |
GANAPATHI RAO Vs. KOTAGIRI FRAKASARAO
|
August 17, 1965 |
GANASALA GURUMURTHI Vs. Y S PRAKASA RAO
|
January 13, 1965 |
GIRIJA BAI DIED Vs. JAIWANTA
|
November 26, 1965 |
GOLLA SATYANARAYANA Vs. REGIONAL TRANSPORT OFFICER KURNOOL
|
July 17, 1965 |
GOPAL KASHIAH Vs. STATE
|
March 16, 1965 |
GOPAL MANUERS AND BONU MILL Vs. MANEPALLI RANGANAYAKULU AND SONS
|
December 16, 1965 |
GOPALA KRISHNAMURTHY Vs. IN RE
|
August 26, 1965 |
GORLA RAMI REDDY Vs. N VENUGOPAL REDDY
|
December 15, 1965 |
GUNTAPALLI RAMAIAH Vs. MANDALAPU KOTESWARA RAO
|
January 19, 1965 |
GUNTUPALLI BASAVAIAH Vs. NALAMOTHU VENKAMMA
|
December 15, 1965 |
H V JAGDESH Vs. STATE
|
July 20, 1965 |
H V S SIVARAMA SASTRY Vs. ESTATES ABOLITION TRIBUNAL WEST GODAVARY
|
August 29, 1965 |
HANUMANTHARAO Vs. GOVERNMENT OF A P
|
August 26, 1965 |
HARIRAO Vs. SUBBA LAKSHMAMMA
|
August 27, 1965 |
HINDU COLLEGE H S SCHOOL Vs. D P I A P
|
December 3, 1965 |
HOTHA VENKATARAMAMURTHI Vs. HOTA KAMESWARAMMA
|
September 14, 1965 |
HUSSAIN BEE Vs. SAKEENA BEGUM
|
August 26, 1965 |
IN RE DOLGONTI RAGHAVA REDDY AND ANOTHER Vs. STATE
|
January 6, 1965 |
IN RE MIKKINENI MARUTHI Vs. STATE
|
March 5, 1965 |
INDUKARI VENKATARAMA RAJU Vs. TOTAKURA NARASA RAJU ALIAS CHITTIRAJU
|
December 13, 1965 |
INGUVA SARASWATHI Vs. VEMPATI KONDAVADHANULU
|
September 9, 1965 |
INUGANTI SOBHANADRIRAO Vs. MUTHANGI JAGGAYYA
|
March 31, 1965 |
IPPARAPALLI BHOODEVAMMA Vs. IPPARAPALLI SUBBARAYUDU
|
September 17, 1965 |
J SHAMDAS Vs. STATE OF ANDHRA PRADESH
|
March 31, 1965 |
J V KRISHNAIAH Vs. STATE
|
October 28, 1965 |
J V RAJ Vs. P SIVA REDDY
|
October 22, 1965 |
JAGADAMBA CHEMICAL CO Vs. HYDERABAD SILK MILLS
|
September 17, 1965 |
JAGADESH Vs. STATE
|
July 20, 1965 |
JAGADESHWARIAH Vs. NARAYANA
|
August 12, 1965 |
JAGARLAMUDI CHANDRAMOULI Vs. K APPARAO DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 23, 1965 |
JAGIR ADMINISTRATOR Vs. GULAM AHMED KHAN
|
July 16, 1965 |
JAINA VENKATAYYA Vs. STATE
|
July 22, 1965 |
JANIKAMMA Vs. JANIKAMMA NUNNA VEERRAJU
|
August 16, 1965 |
JONNALAGADDA MANDESWARUDU Vs. JONNALAGADDA VENKATRAMAYYA
|
August 16, 1965 |
K RAMACHANDRA RAO, BEING MINOR BY GUARDIAN AND MOTHER K ANNAPURNAMMA Vs. AVANIGADDA VIDYASAGAR
|
July 30, 1965 |
K V SUBBARAO Vs. S AMMIRAJU
|
October 14, 1965 |
KALAPALLI GANGAMMA OF POLAVARAM Vs. NALLA SATYANARAYANA
|
October 27, 1965 |
KALIPATNAPU VEERRAJU Vs. MAPPIRI SATYANANDAM
|
January 15, 1965 |
KALLAPPA Vs. SANGAMMA
|
April 16, 1965 |
KANDREGULA JAGANNADHARAO GOPALARAO Vs. MASINA SATHCYYA
|
November 26, 1965 |
KARUMURI RAMA BRAHMA SASTRY Vs. PALADUGU NAGESWARA RAO
|
February 26, 1965 |
KAZIM JAWAZ JUNG Vs. MIR MOHAMAD ALI JAFERI
|
September 16, 1965 |
KHAN BAHADUR AHMED ALLAUDDIN AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1965 |
KHAN BAHADUR C B TARAPORWALA Vs. KAZIM ALI PASHA
|
August 27, 1965 |
KOLLI ERANNA Vs. BELLAMKONDA THIMMAIAH
|
January 22, 1965 |
KOMMAPALLE NARAYANA REDDY Vs. KALAVAPALLE VENKATRAMANAPPA
|
November 19, 1965 |
KONDAVETI GURUNATH REDDY Vs. V SESHAIAH
|
March 12, 1965 |
KORUPROLU TALUPULU Vs. DASETTI NARASAMMA
|
September 23, 1965 |
KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
November 4, 1965 |
KOTALWAR ANDCO Vs. NAGELLA DURGAIAH
|
August 2, 1965 |
KOVILAMUDI NAGABHUSHANAM Vs. KOVELAMUDI SIMHADRI APPARAO
|
December 15, 1965 |
KUCHI RAJESWARA SASTRY AND SONS AND ANR. Vs. COMMERCIAL TAX OFFICER
|
December 15, 1965 |
KUMARA RAJAH OF VENKATAGIRI Vs. INCOME TAX OFFICER
|
December 24, 1965 |
KUPPALA KRISHTAPPA Vs. N SUBBAMMA
|
September 17, 1965 |
LACHMAREDDY Vs. SHAMRAO
|
October 20, 1965 |
LAKSHMOJI RAO Vs. VTNKATAPPIAH
|
March 17, 1965 |
LAZMAN Vs. DEVIDAA
|
September 21, 1965 |
M AMRITLAL Vs. P SRINIVAS RAO
|
March 16, 1965 |
M APPANA REDDY Vs. VISAKHAPATNAM PORT TRUST
|
December 6, 1965 |
M GURUNATHA RAO Vs. B RAMAMURTHY
|
January 20, 1965 |
M.L. KANTARAO AND OTHERS Vs. AZAM JAHI MILLS LTD., WARANGAL
|
February 8, 1965 |
MADAMANCHI GOVINDAYYA Vs. MADAMANCHI CHIMPIRAMMA
|
September 6, 1965 |
MADARAMETLA SITARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 15, 1965 |
MAKINENI SUBBA RAO Vs. RANGAVARDHANAMMA
|
October 22, 1965 |
MALISETTI PEDA APPARAO Vs. CHAMARTHI RAMAMOHAN
|
June 13, 1965 |
MALLA APPANA Vs. IN RE
|
September 17, 1965 |
MALLAPPA Vs. BOARD OF REVENUE STATE OF A P
|
October 11, 1965 |
MANAGING MEMBER NIRMAL INDUSTRIES KHAIRATABAD HYDERABAD Vs. NASEEMUDDING
|
December 1, 1965 |
MANIKAM REDDY Vs. YAMANI
|
June 15, 1965 |
MANKIAH Vs. HANUMANTHU
|
October 29, 1965 |
MANYAM MEENAKSHAMMA RAJAJMUNDRY Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
|
July 23, 1965 |
MARAPPAREDDIGARI VENKATA REDDY Vs. M SIDDAM CHETTY
|
December 3, 1965 |
MAROTHU SURYARAO Vs. PALURI PEDIYYA
|
September 20, 1965 |
MOHAMMAD ALI KHAN Vs. HAKIM KHAJA SHAFI HASAN
|
September 15, 1965 |
MOHD MOINUDDIN Vs. MIR AHMED ALI
|
January 8, 1965 |
MOHIUDDIN HUSSAIN AFFAN Vs. REGIONAL TRANSPORT AUTHORITY NELLORE
|
December 21, 1965 |
MOTURU HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 26, 1965 |
MUNAGALA MUNEMMA Vs. MUNAGALA CHENGIAH CHETTY
|
November 4, 1965 |
MUNAKALA APPANNA REDDY Vs. BOARD OF TRUSTEES VISAKHAPATNAM
|
December 6, 1965 |
MUPPALA VENKATA SUBBAYYA Vs. DESIRAJU VENKATA KRISHNA SARMA
|
February 2, 1965 |
MUTINI MANGATAYARAMMA Vs. VARKINENI RAGHAVENDRA RAO
|
October 31, 1965 |
MYLAVARAPU CHITTI SANYASI PRASAD RAO Vs. RUNKU LAKSHMAYYA
|
September 14, 1965 |
N DHANALAKSHAMMA Vs. DISTRICT COLLECTOR CHITTOOR
|
November 26, 1965 |
NADIKATLA SURYANARAYANA Vs. FOREST RANGE OFFICER
|
May 15, 1965 |
NAGABHUSHANARAO Vs. STATE OF ANDHRA PRADESH
|
November 29, 1965 |
NAGAM SIVA REDDY Vs. B NAZAMUDDIN SAHEB
|
October 22, 1965 |
NAGESWARARAO Vs. PARITALA LAKSHMINARASAMMA
|
July 22, 1965 |
NALLAMOTU SIVARAMBRAHMAN Vs. VANIPURAPU SATYANARAVANA
|
October 14, 1965 |
NARLA HANMANDLOO Vs. SATPALLEY BHOOM REDDY
|
April 14, 1965 |
NARPATSINGH DADHA Vs. GOKULDAS
|
September 24, 1965 |
NAVALKHA and SONS Vs. RAMANUJULU NAIDU
|
September 24, 1965 |
NOOKALA NARAYANA REDDY Vs. NOOKALA RANGA REDDY
|
February 7, 1965 |
NULI KANAKA RAO Vs. TENALI SRIRANGA VENKATA RAMALINGA REDDY
|
November 3, 1965 |
P JAYANIDHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 25, 1965 |
P KAMARAJU and SONS Vs. KATTALA PARADESI
|
October 19, 1965 |
P VEERESHAM Vs. UTTAMCHAND BHANDARI
|
August 13, 1965 |
P VENKATESWARLU Vs. JAMPANI RAGHAVAYYA
|
March 5, 1965 |
PACHAVA VENKATA RAMANAYYA Vs. PACHIPULUSU SINGAYYA
|
June 18, 1965 |
PADI NARAYANA REDDY Vs. PADI VENKATA NARSAMMA
|
June 25, 1965 |
PAL T A Vs. STATE
|
September 20, 1965 |
PALANI SWAMY CHETTY Vs. S MUTHAMMA
|
September 29, 1965 |
PAMJULA VENKATRAMAYYA Vs. PAMJULA MAHALAKSHMAMMA
|
November 15, 1965 |
PANNURI PUNNAYYA SASTRY Vs. PUNNAMANENI RAMACHANDRA RAO
|
December 9, 1965 |
PARAGATI AMULAYYA Vs. IN RE
|
September 6, 1965 |
PECHIGOLLA CHINNAYYA Vs. VIZIANAGARAM CO OPERATIVE BANK LTD
|
November 18, 1965 |
PEDDI CHANDARAYYA Vs. PEDDI SAMBAYYA
|
December 3, 1965 |
PENTALA KOTIAH Vs. STATE PUBLIC PROSECUTOR
|
November 4, 1965 |
PINDUKURU BALARAMI REDDY Vs. JALADANKI VENKATASUBBAIAH
|
January 28, 1965 |
PINGALI SIVAKUMAR Vs. DOLI SIVAIAH
|
January 25, 1965 |
PINGLE VENKATRAMA REDDY DIED Vs. INCOME TAX AND EXPENDITURE TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE NO 1 HYDERABAD
|
December 3, 1965 |
PINJARI GOKARI SAB Vs. DURGAM SRIRAMULU
|
July 28, 1965 |
PISIPATI PUNNAKOTIAH DIED Vs. KALLEAILLI KAKITAMBA
|
June 14, 1965 |
POKALA RANGANAYAKAMMA Vs. MODIREDDY VENKATACHALAPATI RAO
|
July 23, 1965 |
POLAMARASETTI ATCHANNA Vs. DODDI APPANNA
|
November 2, 1965 |
PONANGI MACHIRAJU Vs. PONANGI SARABHARAJU
|
July 19, 1965 |
PRODDUTURI VEERESWARA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
February 8, 1965 |
PUBLIC PROSECUTOR Vs. K V SUBBA RAO
|
January 19, 1965 |
PUBLIC PROSECUTOR Vs. PASALA JOGI
|
March 5, 1965 |
PUBLIC PROSECUTOR Vs. M SUNDARADARA RAO
|
March 14, 1965 |
PUBLIC PROSECUTOR Vs. Y PULLA REDDY
|
June 24, 1965 |
PUBLIC PROSECUTOR Vs. S IBRAHIM SAHEB
|
June 11, 1965 |
PUBLIC PROSECUTOR Vs. EMMILI AKKAMMA
|
June 25, 1965 |
PUBLIC PROSECUTOR Vs. K S RAJANNA ALIAS KESARLARAJANNA
|
December 10, 1965 |
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LTD.
|
November 2, 1965 |
PUBLIC PROSECUTOR A P Vs. MOHD MUNNAWAR HUSSAIN
|
September 3, 1965 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. PASALA RAMA RAO
|
September 8, 1965 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. D BHADRAIAH
|
March 17, 1965 |
PYNDAH VENKATANARAYANA Vs. G V SUDHAKAR RAO
|
February 24, 1965 |
R NARAPA REDDY Vs. JAGARLAMUDI CHANDRAMOULI
|
February 10, 1965 |
R NATARAJAN Vs. REGIONAL ASSISTANT COMMISSIONER OF LABOUR HYDERABAD
|
April 16, 1965 |
R SRINIVASAN Vs. OFFICIAL LIQUIDATOR VEGETOLS LIMITED IN LIQUIDATION HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
July 9, 1965 |
R SURYANARAYANARAO DIED Vs. SUNKARA RAJESHWARI
|
June 17, 1965 |
R VEERAYYA AND M SIDDALINGAIAH Vs. STATE OF ANDHRA PRADESH
|
September 29, 1965 |
RADHAKRISHNAMURTHY Vs. CHANDRASEKHARA RAO
|
October 18, 1965 |
RAGHUNATHA RAJU Vs. KASIM KHAN
|
July 5, 1965 |
RAI SAHEB SETH GOPIKISHEN AGARWAL Vs. UNION OF INDIA
|
April 8, 1965 |
RAJ LINGAM Vs. SOMANNA DIED
|
March 26, 1965 |
RAJA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 2, 1965 |
RAJA VATSAVAYA VENKATA SURYANARAYANA JAGAPATHI RAJU BAHADUR Vs. OFFICIAL RECEIVER EAST GODAVARI DISTRICT
|
February 23, 1965 |
RAJAH VELUGOTI RANGAMANNAR KRISHNA YACHENDRA BAHADUR VARU AND Vs. STATE OF ANDHRA PRADESH
|
January 28, 1965 |
RAJEIWARA SAITTY Vs. COMMERCIAL TAX OFFICER
|
December 15, 1965 |
RAM NARAIN Vs. NAWAB LUTFUDOWLAH BAHADUR
|
January 18, 1965 |
RAMADAS Vs. STATE
|
November 26, 1965 |
RAMAIAH Vs. GOVINDU
|
November 17, 1965 |
RAMAKRISHNA AGENCIES PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION MADRAS
|
December 24, 1965 |
RAMALINGESWARASWAMY BARU TEMPLE Vs. RAVURU SEETHARAMAIAH
|
February 12, 1965 |
RAMARATNAMMA Vs. RANGA PANAYYA
|
August 24, 1965 |
RAMDAS Vs. STATE OF ANDHRA PRADESH
|
November 26, 1965 |
RANGANAYAKAMMA Vs. VENKATA CHALAPATI RAO
|
July 23, 1965 |
RANI BHAGYA LAXMAMMA Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
|
September 22, 1965 |
REHMAN KHAN Vs. SARDARUDDIN KHAN
|
March 19, 1965 |
REVENUE DIVISIONAL OFFICER VIZIANAGARAM Vs. VOMMI APPALASWAMI
|
September 28, 1965 |
S JOSEPH Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED KURNOOL
|
June 21, 1965 |
S PEDDY REDDY Vs. BLOCK DEVELOPMENT OFFICER KANIGIRI
|
December 16, 1965 |
S PULLESWARA RAO Vs. MUNAGALA BASAVAYYA KUTUMBA RAO FIRM
|
September 7, 1965 |
S SESHAGIRIRAO Vs. STATE
|
April 16, 1965 |
S SHANKERIAH Vs. VENKAT RATNAM
|
February 18, 1965 |
SARABHAIAH SETTY S AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1965 |
SARADAMMA Vs. STATE
|
February 18, 1965 |
SHAH THAKARJI NAVALMAL Vs. STATE ELECTRICITY BOARD ANDHRA PRADESH
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December 6, 1965 |
SIDDIAH Vs. KAMATH
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April 6, 1965 |
SITARAMA SASTRY Vs. SUNDARAMMA
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April 9, 1965 |
SITARAMAYYA P Vs. DISTRICT COLLECTOR GUNTUR
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June 23, 1965 |
SOORAYYA CBETTY Vs. DAIARADHA NAIDU
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November 4, 1965 |
SOORNEEDI SATHIRAJU Vs. BATCHU VENKATA RAO
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March 31, 1965 |
SREERAMA MURTY Vs. COMMISSIONER OF INCOME TAX A P
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September 8, 1965 |
SRINIRASULU Vs. SORAAIAH CHATTY
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August 12, 1965 |
SRINIVASAN Vs. HAR PERSHAD
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December 3, 1965 |
SRIPADA SESHAMMA Vs. STATE
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December 7, 1965 |
SRIRAMA MURTHY Vs. SURANNA
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November 9, 1965 |
STATE OF A P Vs. VRAJILAL CHAMPAHI SHAH
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June 28, 1965 |
STATE OF ANDHRA PRADESH Vs. SUNKARI JAGGAYYA GARI NEELAKANTHAM
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April 12, 1965 |
STATE OF ANDHRA PRADESH Vs. RAJAH RAM JANARDHANA KRISHNA RANGARAO BAHADUR VARU
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April 7, 1965 |
STATE OF ANDHRA PRADESH Vs. PATURI NARAYANA RAO
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October 27, 1965 |
STATE OF ANDHRA PRADESH Vs. PINISETTI ANKANNA
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October 21, 1965 |
STATE OF ANDHRA PRADESH Vs. RAJA V N KRISHNA YACHENDRA BAHADUR
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September 3, 1965 |
STATE OF ANDHRA PRADESH Vs. M A KHAN
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August 26, 1965 |
STATE OF HYDERABAD Vs. MOHAMMAD AFZAL
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August 12, 1965 |
SUB COLLECTOR ONGOLE Vs. YERRA ANUMANCHAMMA
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October 18, 1965 |
SUBBARAJU Vs. SURYANARAYANA MURTY
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August 20, 1965 |
SUBBARAYULU Vs. STATE OF ANDHRA PRADESH
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September 17, 1965 |
SUBRAHMANYAM A Vs. COMMISSIONER OF INCOME TAX
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December 22, 1965 |
SUDARSANAMMA Vs. RAGHAVAIAH
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April 11, 1965 |
SULTAN SALEH BIN OMER Vs. VIJAYACHAND SIRIMAL
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July 13, 1965 |
SUNDER PICTURES CIRCUIT Vs. MOTI MAHAL THEATRES
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September 23, 1965 |
SURYANARAYANA RAO Vs. RAJESWARI
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June 17, 1965 |
SURYARAO Vs. PEDDIYYA
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September 20, 1965 |
SYED ALAM Vs. ABDUL KHADER QURESHI
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October 1, 1965 |
SYED JALALUDDIN HASAN QUADRI Vs. TARAPHARMACY
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August 3, 1965 |
T RAMACHARLU Vs. EXECUTIVE OFFICER SRI LAKSHMI NARASIMHASWAMY TEMPLE KADIRI
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December 8, 1965 |
T S R MURTHY Vs. ELISETTI VENKATASWAMY NAIDU
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January 29, 1965 |
T V LAKSHMOJIRAO Vs. SOMAVARAPU VENKATAPPAIAH
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March 17, 1965 |
TALURI SESHAIAH Vs. M NARAYAN RAO
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July 8, 1965 |
THIRUPALIAH Vs. IN RE
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July 13, 1965 |
TIGUTI VENKATA PEDDIRAJU Vs. BALIREDDI APPANNA
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February 5, 1965 |
TOOTA VEERARAGHAVULU Vs. RAMALINGESWARA SWAMI VARI TEMPLES
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July 7, 1965 |
TUNGABHADRA INDUSTRIES LIMITED KURNOOL Vs. STATE OF ANDHRA PRADESH
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July 29, 1965 |
TUPURANI VODAVALLI TAYARU Vs. OFFICIAL RECEIVER
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April 22, 1965 |
UNION OF INDIA CENTRAL GOVERNMENT Vs. KOKA RAGHAVA RAO
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January 8, 1965 |
UPPALA LAKSHMIDEVI Vs. V S MURTY
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January 8, 1965 |
V INDRASENA REDDY Vs. APPELLATE AUTHORITY
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June 16, 1965 |
V LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
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November 26, 1965 |
V RAMIREDDI Vs. R
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April 15, 1965 |
V V NARASIMHACHARYULU Vs. L NARAIIMHACHARYULU
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September 23, 1965 |
VADREVU VENKAPPA RAO Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD
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January 20, 1965 |
VEERABHADRASWAMIVARI TEMPLE NANGAGADDA Vs. PENUMUDI VENKATESWARLU
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January 12, 1965 |
VELURI SITARAMASASTRY Vs. ISUKAPALLI SUNDARAMMA
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April 9, 1965 |
VEMOORI SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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September 17, 1965 |
VENKATA RANANAYYA Vs. SINGAYYA
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June 18, 1965 |
VENKATA REDDY Vs. SIDDAM CHETTY
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October 22, 1965 |
VENKATACHALA and CO Vs. GORDON WOODROFFE and CO MADRAS LIMITED
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October 25, 1965 |
VENKATARAMANA MURTHY Vs. SUBBAYAMMA
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November 29, 1965 |
VENKATARAMANA RICE MILL COMPANY Vs. SWAMI SRIHARI
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December 1, 1965 |
VENKATRAYUDU Vs. IN RE
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August 18, 1965 |
VIJAYALAKSHMI TALKIES PRIVATE LIMITED MASULIPATNAM Vs. A KOTLINGESWARA RAO
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July 20, 1965 |
VIJAYAWADA MUNICIPALITY Vs. RAMA TALKIES
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November 3, 1965 |
VINAY CONSTRUCTION AND DEVELOPMENT COMPANY HYDERABAD Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH HYDERABAD
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November 19, 1965 |
VINJAMURI VENKATA NARASIMHACHARYULU Vs. KADABHUSI LAKSHMI NARASIMHACHARYULU
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September 23, 1965 |
VINTHA VENKATESWARA REDDI Vs. ANJAMMA
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September 10, 1965 |
VISHALA SAHAKARA PARAPATHI SANGHAM Vs. SESHAVARARAM
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September 28, 1965 |
VISSAMSETH CHANDRA NARASIMHAM Vs. RAMDAYAL RAMESWARALAL
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June 11, 1965 |
VUPPALAPATI BUTCHIRAJU Vs. RAJAH SRI RANGA SATYANARAYANA RAMACHANDRA VENKATA NARASIMHA BHUPALA BHALAVAYUNIM VARU
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December 2, 1965 |
VUYYURU SUBBAREDDI Vs. VUYYURU BASIVIREDDI
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October 19, 1965 |
YAGGINA VEERARAGHAVULU AND MAVULETI SOMARAJU AND CO Vs. COMMISSIONER OF INCOME TAX
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February 5, 1965 |
YENDRA NARASIMHA MURTHY Vs. STATE
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February 23, 1965 |
YERRMSETTI ANJANEYULU Vs. STATE
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September 30, 1965 |
YOUSUFIDDIN Vs. FATIMA BI
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August 6, 1965 |
ZOHRA BEGUM ALIAS AYSHA BEGUM Vs. MOHAMED GHOUSE QADRI QADEERI
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February 23, 1965 |