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A.P.STATE SEEDS DEVELOPMENT CORPN.LTD. Vs. D.PRAKASH RAO
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December 5, 2002 |
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A.P.STATE SEEDS DEVELOPMENT CORPORATION LTD. Vs. P.RAMALAXMAMMA
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December 2, 2002 |
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ACCOUNTS OFFICER Vs. ISMAIL
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December 16, 2002 |
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BAJAJ AUTO FINANCE LTD. Vs. VIJAYA KUMAR ADVANT
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December 11, 2002 |
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BHAVANA CHITS AND FINANCE Vs. KANCHARLA ABHISELOMU
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March 13, 2002 |
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C.A.PHILOMINA Vs. VIJAYA KUMAR KODALI
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September 19, 2002 |
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D.LAXMI Vs. CHAIRMAN, ANDHRA PRADESH STATE ELECTRICITY BOARD
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October 3, 2002 |
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D.RAJANI DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
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January 2, 2002 |
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DULIPUDI SRINIVAS Vs. PARASA YOGALINGESWARA RAO
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August 29, 2002 |
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HARINI ENTERPRISES Vs. B.SATYAVANI
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March 27, 2002 |
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K.MOHAN REDDY Vs. B.BUCHAIAH
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April 11, 2002 |
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K.SIVA PRASAD Vs. CORRESPONDENT, SMT.Y.KRISHNA VENI RAO
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December 11, 2002 |
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KANTHETI LAKSHMI Vs. GENERAL MANAGER, ICICI LTD.
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December 19, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAYAPUREDDI SATYAVATHI
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December 11, 2002 |
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M.RADHAKRISHNA MURTHY Vs. PARAKULAM ELISHAMA BABU
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January 2, 2002 |
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M.V.BHASKARA RAU Vs. P.DAYAKARA REDDY
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December 11, 2002 |
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MOGHAL MASKAN APARTMENTS OWNERS ASSOCIAITON Vs. MOGHAL CONSTRUCTIONS
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January 2, 2002 |
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OPTONICA KALYANI SHARP INDIA LTD. Vs. GOPAL LAKHOTIA
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November 27, 2002 |
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P.PRABHAVATHI Vs. NATIONAL INSURANCE CO.LTD.
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September 25, 2002 |
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PASUMARTHI S.N.MURTHI Vs. NISCHINT CONSTRUCTIONS
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October 22, 2002 |
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ROHIT KOTHOTIA Vs. CHATHURBHUJA ENGINEERS AND DEVELOPERS
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November 11, 2002 |
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S.K.NAZEER Vs. K.SANYASI RAO
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December 11, 2002 |
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SENIOR BRANCH MANAGER Vs. MUDDA KAMALA FLAWRENCE
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December 12, 2002 |
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SIVALENKA KAMAKSHAMMA Vs. NISCHINT CONSTRUCTIONS
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October 22, 2002 |
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SRINIVAS Vs. RAMA THULASI
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October 11, 2002 |
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SURAM SUBBA REDDY Vs. NAVATHA ROAD TRANSPORT
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March 28, 2002 |
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ZONAL MANAGER, L.I.C.OF INDIA Vs. M.MUSALA REDDY
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December 5, 2002 |
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