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ABHISHEK JAISWAL Vs. P.N.B. HEAD OFFICE THRU. CHAIRMAN CUM MANAGING DIRECTOR
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January 22, 2026 |
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AJAI PRATAP SINGH Vs. ADDITIONAL COMMISSIONER FAIZABAD
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May 14, 2026 |
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AMARJIT PAL Vs. STATE OF U.P.
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January 21, 2026 |
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AMIR @ JAMIR AHMAD Vs. STATE OF U.P.
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April 1, 2026 |
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AMIR AHMAD Vs. STATE OF U.P.
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March 10, 2026 |
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ANAMIKA TIWARI Vs. STATE OF U.P.
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March 16, 2026 |
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ANENDRA SINGH Vs. RAM KISHAN
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February 27, 2026 |
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ANIL Vs. STATE OF U.P.
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February 5, 2026 |
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ANIL TIWARI @ ANIL GANGA PRASAD TIWARI Vs. SWATANTRA PRATAP
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March 10, 2026 |
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ANSHUL RANA Vs. STATE OF U.P.
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February 20, 2026 |
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ANURODH KUMAR SHARMA Vs. NEHA SHARMA
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March 26, 2026 |
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ARCHANA AGNIHOTRI Vs. BRINDAVAN LAL SHARMA
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February 25, 2026 |
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ARJU @ VIMAL Vs. UMAKANT PARASAR
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January 30, 2026 |
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ARJUNPREET SINGH SAHNI Vs. STATE OF U.P.
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May 26, 2026 |
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ARUN KUMAR SINHA Vs. STATE OF U.P.
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May 18, 2026 |
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ARUN PRATAP SINGH Vs. STATE OF U.P.
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February 17, 2026 |
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ARVIND PRAJAPATI ALIAS ARVIND KUMAR Vs. STATE OF U.P.
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May 1, 2026 |
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ASHOK KUMAR @ DEEPAK JAIN @ RINKI Vs. STATE OF U.P.
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May 12, 2026 |
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ASHOK SINGH @ KALI SINGH Vs. STATE OF U.P.
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January 7, 2026 |
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AVNESH KUMAR AGARWAL Vs. UNION OF INDIA
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June 3, 2026 |
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BALAK RAM Vs. STATE OF U.P.
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February 6, 2026 |
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BASHEER AHMAD Vs. STATE OF U.P.
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March 9, 2026 |
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BATTU SINGH Vs. STATE OF U.P.
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February 17, 2026 |
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BHAWANA VERMA Vs. STATE OF U.P.
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February 17, 2026 |
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BHOOLAN Vs. STATE OF U.P.
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January 16, 2026 |
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BRIJESH KUMAR Vs. STATE OF U.P.
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February 20, 2026 |
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BUDHANI DEVI Vs. STATE OF U.P.
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May 13, 2026 |
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CHAKRA BHAN Vs. STATE
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January 9, 2026 |
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CHANDRA PRAKASH SINGH Vs. STATE OF U.P.
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January 27, 2026 |
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CHIEF ENGINEER (RAM GANGA), IRRIGATION AND WATER RESOURCES DEPARTMENT Vs. S.S. CONSTRUCTION COMPANY
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June 5, 2026 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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February 2, 2026 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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February 24, 2026 |
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D.B.UPADHYAYA Vs. D.D.C.
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April 2, 2026 |
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DEVI DAYAL Vs. NAGAR MAHAPALIKA KANPUR
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February 25, 2026 |
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DILEEP @ DILEEP PANDEY Vs. STATE OF U.P.
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April 1, 2026 |
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EMP NO. 50408115448 PRAHALAD Vs. UNION OF INDIA THRU. SECY. MINISTRY OF RAILWAY NEW DELHI
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January 5, 2026 |
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GARIMA DUBEY Vs. SAURABH ANAND DUBEY
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April 21, 2026 |
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HARPAL Vs. STATE OF U.P.
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January 8, 2026 |
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HINDUJA HOUSING FINANCE LTD. Vs. STATE OF U.P.
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January 12, 2026 |
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HUDA KHANAM Vs. STATE OF U.P.
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May 12, 2026 |
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IDRISH AKHTAR Vs. STATE OF U.P.
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January 8, 2026 |
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IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. SHRADDHA KUMARI
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January 5, 2026 |
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IRFAN AHMAD Vs. STATE OF U.P.
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January 9, 2026 |
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JAG PRASAD YADAV @ JAGGU Vs. STATE OF U.P.
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May 27, 2026 |
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JAVED KHAN Vs. STATE OF U.P.
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January 20, 2026 |
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JEERA DEVI Vs. ADDITIONAL DISTRICT
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January 19, 2026 |
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JEETU SHARMA Vs. STATE OF U.P.
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March 9, 2026 |
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JITENDRA KUMAR Vs. STATE OF U.P.
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January 29, 2026 |
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KAMALESH AGNIHOTRI Vs. STATE OF U.P.
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February 9, 2026 |
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KAPIL SOM Vs. STATE OF U.P.
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May 26, 2026 |
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KIRODHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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January 20, 2026 |
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KIRTI VERMA Vs. STATE OF U.P.
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February 26, 2026 |
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KISHAN LAL Vs. STATE OF U.P.
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February 26, 2026 |
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KOMAL LAKHANI Vs. STATE OF U.P.
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April 20, 2026 |
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KRISHNA MURARI SHARMA Vs. STATE OF U.P.
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January 20, 2026 |
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KUMARI JANKI Vs. STATE OF U.P.
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February 5, 2026 |
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LAKHAN Vs. STATE OF U.P.
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February 18, 2026 |
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M/S. MUKESH & ASSOCIATES Vs. MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY
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May 8, 2026 |
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M/S. R.S. CONTRACTORS AND ENGINEERS Vs. DEBTS RECOVERY TRIBUNAL
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June 4, 2026 |
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MADHU SINGH Vs. STATE OF U.P.
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May 6, 2026 |
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MAHADEV RAIDAS Vs. STATE OF U.P.
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March 25, 2026 |
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MAHALAXMI SELF HELP GROUP Vs. STATE OF UTTAR PRADESH
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March 28, 2026 |
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MAKSUDAN GOND Vs. STATE OF U.P.
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January 19, 2026 |
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MANISH MISHRA Vs. STATE OF U.P.
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February 11, 2026 |
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MANOJ KUMAR, PROPRIETOR OF M/S SAI TRADERS Vs. STATE OF U.P.
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May 19, 2026 |
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MARION BIOTECH PVT. LTD. Vs. UNION OF INDIA
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January 14, 2026 |
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MONIKA Vs. STATE OF U.P.
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January 5, 2026 |
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MOTI Vs. STATE OF U.P.
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January 20, 2026 |
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MUGGA DEVI Vs. MAKKHAN SINGH
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January 12, 2026 |
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MUNENDRA PRATAP SINGH Vs. STATE OF U.P.
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January 12, 2026 |
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MUSAFIR YADAV Vs. INDU DEVI
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March 12, 2026 |
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NAGAR NIGAM GHAZIABAD Vs. INDRA MOHAN SACHDEV
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February 24, 2026 |
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NAND KISHORE SINGHAL Vs. STATE OF U.P.
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May 25, 2026 |
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NANNU SINGH Vs. STATE OF U.P.
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January 20, 2026 |
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NARENDRA PAL SINGH Vs. STATE OF U.P.
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February 20, 2026 |
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NEW INDIA ASSURANCE COMPANY Vs. BABITA
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January 6, 2026 |
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NITESH RASTOGI Vs. STATE OF U.P.
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February 5, 2026 |
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NIVAS ALI Vs. STATE OF U.P.
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May 7, 2026 |
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OM PRAKASH Vs. STATE OF U.P.
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January 16, 2026 |
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PRADEEP KUMAR Vs. STATE OF U.P.
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February 12, 2026 |
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PRAVEEN KUMAR SINGH Vs. STATE OF U.P.
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February 17, 2026 |
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PREM CHANDRA SONI Vs. STATE OF U.P.
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January 7, 2026 |
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PUNEET Vs. STATE OF U.P.
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February 26, 2026 |
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PUNITA DEVI Vs. STATE OF U.P.
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February 19, 2026 |
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PYARE LAL PANDEY Vs. STATE OF U.P.
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February 25, 2026 |
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RADHEY LAL GUPTA Vs. SHYAM SUNDER GUPTA
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February 17, 2026 |
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RAEES Vs. STATE OF U.P.
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February 16, 2026 |
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RAJEEV KUMAR Vs. STATE OF U.P.
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February 23, 2026 |
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RAJESH KUKREJA Vs. STATE OF U.P.
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January 28, 2026 |
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RAJIV GUPTA COMPLAINT CASE Vs. STATE OF U.P
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March 11, 2026 |
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RAKESH Vs. STATE OF U.P.
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January 13, 2026 |
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RAM HIRDAY Vs. STATE OF U.P.
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February 26, 2026 |
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RAM KUMAR Vs. STATE OF U.P.
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February 23, 2026 |
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RAM NAYAK SINGH Vs. ASHOK KUMAR
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March 23, 2026 |
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RAM PHERAN Vs. STATE OF U.P.
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February 16, 2026 |
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RAM PRATAP SINGH Vs. STATE OF U.P.
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February 16, 2026 |
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RAM SEWAK Vs. STATE
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January 20, 2026 |
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RAMCHANDRA Vs. STATE OF U.P.
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February 26, 2026 |
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RAMDEV Vs. STATE OF U.P.
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March 30, 2026 |
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RAMESH CHANDRA SINGH Vs. STATE OF U.P.
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January 20, 2026 |
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RAMPHAL Vs. STATE OF U.P.
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February 3, 2026 |
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RANJEET SINGH Vs. NEETU SINGH
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April 23, 2026 |
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RAVI PRAKASH SHARMA Vs. STATE OF U.P.
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February 13, 2026 |
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REENA Vs. STATE OF U.P.
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January 6, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. PUJA AGRAHARI
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January 9, 2026 |
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SABHAJEET YADAV Vs. STATE OF U.P.
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February 25, 2026 |
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SADANAND SAROJ Vs. STATE OF U.P
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February 2, 2026 |
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SAHAB DAS OBJECTION FILED Vs. ADDITIONAL COMMISSIONERJUDICIAL LUCKNOW DIVISION
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March 12, 2026 |
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SANGAM LAL Vs. NEW INDIA ASSURANCE CO.
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January 8, 2026 |
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SANJAY @ SANJAY KASHYAP Vs. STATE OF U.P.
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May 20, 2026 |
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SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCE Vs. TRISHUL ENTERPRISES
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February 18, 2026 |
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SANJAY SINGH Vs. STATE OF U.P.
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April 30, 2026 |
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SANTOSH Vs. STATE OF U.P.
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February 4, 2026 |
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SANTOSH KUMAR PAANDEY Vs. STATE OF U.P.
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February 17, 2026 |
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SEEMA Vs. STATE OF U.P.
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February 26, 2026 |
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SHADAB Vs. STATE OF U.P.
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January 5, 2026 |
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SHAILENDRA Vs. STATE
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January 8, 2026 |
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SHAKEEL AHMAD Vs. STATE OF U.P.
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February 13, 2026 |
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SHIV PRATAP @ JOKHU Vs. STATE OF U.P.
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February 13, 2026 |
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SHIV SAGAR CHAUBEY Vs. STATE OF U.P.
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February 25, 2026 |
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SHIVAM CHAURASIYA Vs. STATE OF U.P.
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February 10, 2026 |
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SHIVAM TRADERS AND HIRE PURCHASE PVT. LTD. Vs. MADHUSUDAN VEHICLES PVT. LTD.
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March 31, 2026 |
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SHIVDHARI Vs. STATE OF UTTAR PRADESH
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January 9, 2026 |
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SHREEMAN NARAYAN DIXIT Vs. STATE OF U.P.
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January 9, 2026 |
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SHYAM MOHAN Vs. STATE OF U.P.
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January 19, 2026 |
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SMT GEETA SINGHAL Vs. STATE OF U.P.
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May 29, 2026 |
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SONI Vs. STATE OF U.P.
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January 5, 2026 |
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SONU Vs. STATE OF U.P.
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February 13, 2026 |
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SONU DEVI Vs. STATE OF U.P.
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February 23, 2026 |
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SRI PAL Vs. STATE OF U.P.
|
January 7, 2026 |
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STATE OF U.P. Vs. SAKHAWAT ULLAH KHAN
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February 4, 2026 |
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STATE OF U.P. Vs. FAJJAN
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January 6, 2026 |
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STATE OF U.P. Vs. SUBHASH
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January 9, 2026 |
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STATE OF U.P. Vs. ADDL.COMMISSIONER
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February 27, 2026 |
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STATE OF U.P. Vs. RAMESH KUMAR SINGH
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January 5, 2026 |
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SUMAN VERMA Vs. STATE OF U.P.
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January 8, 2026 |
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SUNITA GUPTA Vs. PREM GUPTA
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April 16, 2026 |
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SURAJPAL Vs. STATE OF UP
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February 27, 2026 |
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SURESH Vs. STATE OF U.P.
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March 18, 2026 |
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SUSHIL KUMAR PRAJAPATI Vs. UNION OF INDIA
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May 5, 2026 |
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SUSHIL KUMAR SINHA Vs. STATE OF U.P.
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February 4, 2026 |
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T.T. LTD. Vs. STATE OF U.P.
|
January 28, 2026 |
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TEJ PAL Vs. STATE OF U.P.
|
June 2, 2026 |
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TEJVEER Vs. STATE OF U.P.
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January 20, 2026 |
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UMANG RASTOGI Vs. STATE OF U.P.
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January 22, 2026 |
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UMME FARVA Vs. STATE OF U.P.
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January 14, 2026 |
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VANSH NIGAM Vs. WORKMENS COMPENSATION COMMISSIONER
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February 27, 2026 |
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VARSHA Vs. STATE OF UTTAR PRADESH
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January 20, 2026 |
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VEENA SINGH Vs. UNION OF INDIA
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January 19, 2026 |
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VIDIT KUMAR Vs. MANAGING DIRECTOR-CANARA BANK
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February 18, 2026 |
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VINEETA Vs. DR.VED PRAKASH
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January 19, 2026 |
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VINOD KUMAR SETHI Vs. UCO BANK
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April 23, 2026 |
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VIPIN KUMAR Vs. STATE OF U.P.
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February 23, 2026 |
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VISHAL SINGH Vs. LEARNED COMMISSIONER, DEVI PATAN MANDAL,GONDA,U.P.
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January 16, 2026 |
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WIZITEC PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
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January 12, 2026 |
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ZUBAIR AHMAD Vs. STATE OF U.P.
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April 24, 2026 |