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ASHOK KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI
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February 10, 2025 |
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DEVENDRA KUMAR DODEJ Vs. D.D.C., SITAPUR
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May 26, 2025 |
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MANGEY RAM Vs. UNION OF INDIA
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January 17, 2025 |
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RAKHI @ REKHA Vs. STATE OF U.P.
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March 13, 2025 |
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RAMPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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February 11, 2025 |
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SANTOSH JAIN Vs. KEWAL KISHORE
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October 17, 2025 |
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A.S. TRADERS THRU. EXECUTIVE PARTNER SRI RAHUL SINGH Vs. STATE OF U.P.
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November 4, 2025 |
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AAGHAZ KHAN Vs. STATE OF U.P.
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January 24, 2025 |
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AARAM KHAN Vs. STATE OF U.P.
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October 31, 2025 |
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AAYUSH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
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May 20, 2025 |
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ABBAS Vs. STATE OF U.P
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January 27, 2025 |
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ABBAS ANSARI Vs. STATE OF U. P.
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May 16, 2025 |
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ABBAS ANSARI Vs. STATE OF U.P.
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August 20, 2025 |
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ABDUL GAFFAR Vs. STATE OF UTTAR PRADESH
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August 14, 2025 |
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ABDUL HAFEEZ Vs. STATE OF UTTAR PRADESH
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November 12, 2025 |
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ABDUL HAMEED Vs. STATE OF U.P.
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July 3, 2025 |
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ABDUL RAQIB Vs. STATE OF U. P.
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May 30, 2025 |
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ABDUL RASHID Vs. STATE OF U.P.
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January 10, 2025 |
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ABDUL WAHAB Vs. STATE OF U. P.
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May 13, 2025 |
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ABHAY Vs. STATE OF U. P.
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February 6, 2025 |
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ABHAY GUPTA Vs. STATE OF UTTAR PRADESH
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August 7, 2025 |
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ABHAY PRATAP SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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ABHAY VERMA Vs. STATE OF U. P.
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February 24, 2025 |
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ABHIMANYU PANDEY Vs. STATE OF U. P.
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February 24, 2025 |
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ABHIMANYU PRASAD OJHA Vs. STATE OF U.P.
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April 16, 2025 |
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ABHISHEK Vs. STATE OF U.P.
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November 12, 2025 |
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ABHISHEK MISHRA Vs. STATE OF U.P.
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April 5, 2025 |
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ABHISHEK PATEL Vs. STATE OF U. P.
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February 24, 2025 |
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ABHISHEK SINGH YADAV Vs. STATE OF U.P.
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September 25, 2025 |
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ABHISHEK VERMA Vs. STATE OF U.P.
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January 17, 2025 |
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ABUJAR LARI Vs. RAMPATI
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August 1, 2025 |
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ADEEL AHMAD KHAN Vs. STATE OF U.P.
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March 7, 2025 |
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ADITYA MURTI Vs. CENTRAL BUREAU OF INVESTIGATION
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May 1, 2025 |
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ADITYA UPADHYAY Vs. STATE OF U.P.
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April 3, 2025 |
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AFSAR JAHAN Vs. STATE OF U.P.
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August 20, 2025 |
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AFSARI BEGUM Vs. STATE OF UTTAR PRADESH
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May 2, 2025 |
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AGYA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION
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March 3, 2025 |
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AHMAD ALI KHAN Vs. STATE OF UTTAR PRADESH
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September 25, 2025 |
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AHSWANI KUMAR AGARWAL Vs. STATE OF U.P.
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March 10, 2025 |
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AISH MOHAMMAD Vs. STATE OF UTTAR PRADESH
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July 21, 2025 |
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AJAY KUMAR SHUKLA Vs. STATE OF U. P.
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January 24, 2025 |
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AJAY KUMAR SINGHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 18, 2025 |
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AJAY KUMAR YADAV Vs. STATE OF U.P.
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January 7, 2025 |
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AJAY MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 7, 2025 |
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AJAY PRADHAN Vs. COMMITTEE OF MANAGEMENT, STATE BANK OF INDIA
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January 3, 2025 |
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AJAY RAI Vs. STATE OF UTTAR PRADESH
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February 19, 2025 |
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AJAY SAHANI Vs. STATE OF U. P.
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February 11, 2025 |
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AJAY VISHWAKARMA Vs. STATE OF U. P.
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February 28, 2025 |
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AJEET Vs. STATE OF U. P.
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February 6, 2025 |
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AJEET KUMAR SINGH Vs. STATE OF U.P.
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October 27, 2025 |
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AJEET SINGH Vs. STATE OF UTTAR PRADESH
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October 30, 2025 |
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AJEET SINGH Vs. D.D.C.
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July 10, 2025 |
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AJIT SINGH Vs. STATE OF U. P.
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April 30, 2025 |
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AJIT SINGH YADAV Vs. NEELAM YADAV
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January 24, 2025 |
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AKANKSHA Vs. STATE OF UTTAR PRADESH
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December 17, 2025 |
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AKANSH CHOUDHARY Vs. UNION OF INDIA
|
July 29, 2025 |
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AKASH Vs. STATE OF U. P.
|
February 11, 2025 |
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AKASH Vs. STATE OF U.P.
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March 17, 2025 |
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AKASH Vs. STATE OF UP
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February 10, 2025 |
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AKASH MAHAJAN Vs. STATE OF U. P.
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March 26, 2025 |
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AKASH PANDEY Vs. STATE OF U.P.
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July 24, 2025 |
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AKBAR Vs. ADD. COMMISSIONER JUDICIAL
|
July 7, 2025 |
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AKHILESH KUMAR MISHRA Vs. STATE OF U.P.
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October 14, 2025 |
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AKHILESH KUMAR TRIPATHI Vs. STATE OF U. P.
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May 2, 2025 |
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AKHLAKH AHMAD Vs. STATE OF U.P.
|
November 7, 2025 |
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AKHLAQUE AHMAD Vs. STATE OF U.P.
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January 2, 2025 |
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AKRAM Vs. STATE OF U. P.
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February 6, 2025 |
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AKRAM Vs. STATE OF U. P.
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February 27, 2025 |
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AKSHAY BANSAL Vs. STATE OF U. P.
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May 12, 2025 |
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AL HAQ FOODS PVT. LTD. Vs. STATE OF U.P.
|
February 13, 2025 |
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ALAKH PRASAD @ ALAKH DEV Vs. STATE OF U.P.
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May 30, 2025 |
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ALLAHABAD DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE
|
March 27, 2025 |
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ALLAHABAD HIGH SCHOOL SOCIETY, PRAYAGRAJ Vs. STATE OF UTTAR PRADESH
|
November 6, 2025 |
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ALOK KUMAR JAIN Vs. INDRA BHUSHAN SAWHNEY
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November 4, 2025 |
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ALOK KUMAR SHUKLA Vs. STATE OF U. P.
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March 21, 2025 |
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ALOK KUMAR YADAV Vs. ASHISH KUMAR PANDEY
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August 28, 2025 |
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ALPHA DIAGNOSTIC CENTER Vs. STATE
|
May 23, 2025 |
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AMAR PAL SINGH Vs. STATE OF U. P.
|
February 7, 2025 |
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AMARJEET PANDEY Vs. STATE OF U. P.
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April 3, 2025 |
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AMBEY KUMAR SINGH Vs. STATE OF U.P.
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January 31, 2025 |
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AMBIKA PRASAD Vs. SHYAM BIHARI
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May 2, 2025 |
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AMBRISH DWIVEDI Vs. ANAND KUMAR SINGH
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April 24, 2025 |
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AMINA Vs. UP-ZILA ADHIKARI
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July 22, 2025 |
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AMIR AHMAD Vs. STATE OF UTTAR PRADESH
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September 16, 2025 |
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AMIT KUMAR Vs. STATE OF U.P.
|
January 2, 2025 |
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AMIT KUMAR DIXIT Vs. STATE OF U. P.
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February 6, 2025 |
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AMIT KUMAR DUBEY Vs. STATE OF U. P.
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April 29, 2025 |
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AMIT KUMAR GUPTA Vs. BOARD OF REVENUE
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December 19, 2025 |
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AMIT KUMAR SHARMA Vs. STATE OF U.P.
|
October 14, 2025 |
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AMIT KUMAR TIWARI Vs. STATE OF U. P.
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February 24, 2025 |
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AMNA KHATOON Vs. ALIGARH MUSLIM UNIVERSITY
|
March 12, 2025 |
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AMOD KUMAR SACHAN PRESENTLY PROFESSOR HEAD OF DEPTT. DEPTT. OF PHARMACOLOGY KGMU LKO. Vs. STATE OF U. P.
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May 30, 2025 |
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AMRENDRA BAHADUR SINGH Vs. UNION OF INDIA
|
February 11, 2025 |
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AMRIT LAL Vs. KAMAL KANT AWASTHI
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September 19, 2025 |
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ANAND KUMAR Vs. STATE OF U. P.
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January 29, 2025 |
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ANAND KUMAR Vs. STATE OF U. P.
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January 24, 2025 |
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ANAND KUMAR Vs. D.D.C.
|
May 8, 2025 |
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ANAND KUMAR SINGH Vs. BOARD OF REVENUE
|
November 10, 2025 |
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ANAND KUMAR VERMA Vs. PRIN. COMMISSIONER OF INCOME TAX ALLAHABAD
|
November 27, 2025 |
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ANAND PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
February 14, 2025 |
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ANAND PRAKASH TRIPATHI Vs. STATE OF U.P.
|
July 10, 2025 |
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ANAND SHESHMAN PATEL Vs. REGISTRAR, NORTH MAHARASHTRA UNIVERSITY
|
May 7, 2025 |
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ANAND SINGH ASWAL Vs. UNION OF INDIA
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June 6, 2025 |
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ANAND SWAROOP DOHRE Vs. STATE OF UTTAR PRADESH
|
August 14, 2025 |
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ANANDESHWAR AGRO FOODS PRIVATE LTD Vs. STATE OF U. P.
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March 26, 2025 |
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ANANDH SUBRAMANIAM Vs. UNION OF INDIA
|
May 5, 2025 |
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ANANT KUMAR YADAV Vs. STATE OF U. P.
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January 16, 2025 |
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ANARKALI Vs. STATE OF UTTAR PRADESH
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September 11, 2025 |
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ANEES AHMAD Vs. STATE OF U P
|
April 3, 2025 |
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ANGAD CHAUHAN Vs. STATE OF U. P.
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February 11, 2025 |
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ANGAD SONI Vs. ARPITA YADAV
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May 29, 2025 |
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ANIL Vs. STATE OF UP
|
August 6, 2025 |
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ANIL KUMAR Vs. STATE OF U. P.
|
February 6, 2025 |
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ANIL KUMAR Vs. RAMRAJ
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November 14, 2025 |
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ANIL KUMAR GANGWAR Vs. STATE OF U. P.
|
January 23, 2025 |
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ANIL KUMAR GUPTA Vs. STATE OF U. P.
|
January 24, 2025 |
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ANIL KUMAR JAISWAL Vs. UNION BANK OF INDIA
|
May 6, 2025 |
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ANIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 4, 2025 |
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ANIL KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
April 17, 2025 |
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ANIL KUMAR SRIVASTAVA Vs. S. C. B. LKO
|
February 11, 2025 |
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ANIL KUMAR VERMA Vs. STATE OF U. P.
|
April 9, 2025 |
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ANIL PATHAK Vs. STATE OF U. P.
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January 21, 2025 |
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ANJANI KUMAR SINGH Vs. STATE OF U.P.
|
October 31, 2025 |
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ANJU SRIVASTAVA Vs. U. P. STATE AGRO INDUSTRIAL CORPORATION LTD.
|
January 10, 2025 |
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ANJU VERMA Vs. SAMEER SHARMA
|
October 31, 2025 |
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ANKIT AGRAWAL Vs. MONIKA AGRAWAL
|
January 20, 2025 |
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ANKIT SAHA Vs. STATE OF U.P.
|
December 3, 2025 |
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ANKIT SARAN Vs. UNION OF INDIA
|
November 14, 2025 |
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ANKIT SINGH ALIAS BITTU SINGH Vs. ALOK SINGH
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October 27, 2025 |
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ANKIT SUMAN Vs. STATE OF U.P.
|
August 7, 2025 |
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ANKIT VERMA Vs. STATE OF U. P.
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February 11, 2025 |
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ANKUR Vs. STATE OF U. P.
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March 21, 2025 |
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ANKUSH PASWAN Vs. STATE OF U. P.
|
February 11, 2025 |
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ANNAPURNA CONSTRUCTION Vs. STATE OF UTTAR PRADESH
|
January 17, 2025 |
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ANNU Vs. STATE OF U. P.
|
May 26, 2025 |
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ANNU KHATIK Vs. STATE OF U.P.
|
January 22, 2025 |
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ANSAR ALI Vs. SUGRA BEGUM
|
May 7, 2025 |
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ANSHU KUSHWAHA Vs. STATE OF U.P.
|
June 19, 2025 |
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ANTRAM GOYAL Vs. POWER GRID NEEMRANA BAREILLY TRANSMISSION LIMITED
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May 23, 2025 |
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ANUBHAV JAIN Vs. UNION OF INDIA
|
July 14, 2025 |
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ANUJ TYAGI Vs. DISTRICT ELECTION OFFICER
|
April 15, 2025 |
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ANUP SINGH Vs. JYOTI CHANDRABHAN SINGH
|
January 17, 2025 |
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ANUPAM KUMAR MISHRA Vs. STATE OF U.P.
|
November 15, 2025 |
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ANURAG PANDEY Vs. STATE OF U.P.
|
July 31, 2025 |
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ANURAJ GAUTAM Vs. STATE OF U. P.
|
February 24, 2025 |
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ANWAR DHEBAR Vs. STATE OF U.P.
|
May 30, 2025 |
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APRESH GARG Vs. UNION OF INDIA
|
July 7, 2025 |
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AQUEEL AHMAD Vs. DEPUTY DIRECTOR CONSOLIDATION
|
May 23, 2025 |
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ARBIND SINGH Vs. STATE OF UTTAR PRADESH
|
December 19, 2025 |
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ARCHANA Vs. STATE OF U.P.
|
January 3, 2025 |
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ARCHANA GAUTAM Vs. STATE OF U.P.
|
November 15, 2025 |
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ARCHANA SAHU Vs. STATE OF U.P.
|
July 4, 2025 |
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ARCHANA SINGH Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY KHAND
|
January 15, 2025 |
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ARCHANA TYAGI Vs. YADURAJ NARAIN
|
September 4, 2025 |
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ARENA SUPERSTRUCTURES PRIVATE LIMITED Vs. UNION OF INDIA
|
April 21, 2025 |
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ARENA SUPERSTRUCTURES PVT LTD. Vs. STATE OF U.P.
|
February 24, 2025 |
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ARIF KHAN Vs. STATE OF U. P.
|
February 28, 2025 |
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ARJUN Vs. STATE OF U. P.
|
May 16, 2025 |
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ARPAN SAXENA Vs. STATE OF U. P.
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March 26, 2025 |
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ARPIT GARG Vs. EKTA GUPTA
|
September 24, 2025 |
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ARPIT GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 18, 2025 |
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ARPIT KHANNA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LUCKNOW
|
August 5, 2025 |
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ARPIT KUMAR CHAUBEY Vs. STATE OF U. P.
|
February 6, 2025 |
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ARUN Vs. STATE OF U. P.
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February 11, 2025 |
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ARUN Vs. STATE OF U.P.
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September 19, 2025 |
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ARUN @ PAVAN SHIVHARE Vs. STATE OF U.P.
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February 18, 2025 |
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ARUN KUMAR MISHRA Vs. STATE OF U. P.
|
April 9, 2025 |
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ARUN KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
|
February 7, 2025 |
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ARUN KUMAR PATHAK Vs. STATE OF U. P.
|
February 25, 2025 |
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ARUN KUMAR YADAV Vs. STATE OF U. P.
|
January 7, 2025 |
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ARUN PRATAP SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
July 1, 2025 |
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ARVIND KUMAR SINGH Vs. LOK AYUKTA UTTAR PARADESH
|
March 6, 2025 |
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ARVIND RAI Vs. STATE OF U.P.
|
November 20, 2025 |
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ARVIND SINGH Vs. STATE OF UTTAR PRADESH
|
October 17, 2025 |
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ARVIND SINGH Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
September 9, 2025 |
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ARYA RICE MILL Vs. STATE OF U. P.
|
January 17, 2025 |
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ARYAMAN CHOPRA Vs. STATE OF U.P.
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June 5, 2025 |
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ARYAN CHAUDHARI Vs. STATE OF U. P.
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February 6, 2025 |
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ASHA DEVI Vs. STATE OF U. P.
|
February 25, 2025 |
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ASHA RANI Vs. UNION OF INDIA
|
April 15, 2025 |
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ASHA RATHOR Vs. STATE OF U.P.
|
October 31, 2025 |
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ASHA SHARMA Vs. LATA KHANNA
|
April 29, 2025 |
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ASHERFI LAL Vs. STATE OF U.P.
|
July 24, 2025 |
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ASHISH KUMAR AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
|
December 1, 2025 |
|
ASHISH YADAV Vs. MANAGING DIRECTOR, U. P
|
January 15, 2025 |
|
ASHOK @ ASHOK KUMAR Vs. DISTRICT MAGISTRATE/ COLLECTOR, HARDOI
|
March 26, 2025 |
|
ASHOK GANDHI Vs. STATE OF U. P.
|
March 4, 2025 |
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ASHOK KUMAR Vs. STATE OF U.P.
|
September 12, 2025 |
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ASHOK KUMAR Vs. BHARTIYA JEEVAN BEEMA NIGAM MANDAL KARYALAYA
|
July 3, 2025 |
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ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
|
May 13, 2025 |
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ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
|
December 8, 2025 |
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ASHOK KUMAR Vs. BOARD OF REVENUE
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March 12, 2025 |
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ASHOK KUMAR GUPTA Vs. STATE OF U.P
|
July 3, 2025 |
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ASHOK KUMAR MAURYA Vs. STATE OF UTTAR PRADESH
|
July 15, 2025 |
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ASHOK KUMAR NIGAM Vs. STATE OF U. P.
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January 31, 2025 |
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ASHOK KUMAR PANDEY Vs. STATE OF U.P.
|
November 20, 2025 |
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ASHOK KUMAR SETH Vs. U. P. COOPERATIVE FEDERATION LTD THRU M. D.
|
April 21, 2025 |
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ASHOK KUMAR SINGH Vs. COMMISSIONER CONSOLIDATION
|
May 16, 2025 |
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ASHOK KUMAR SINGH Vs. STATE OF U.P.
|
November 13, 2025 |
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ASHOK KUMAR VERMA Vs. STATE OF U.P.
|
March 20, 2025 |
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ASHOK RAGHAV Vs. KRISHNA JANAM SEWA SANSTHAN
|
November 17, 2025 |
|
ASHRAF Vs. STATE OF U. P.
|
April 10, 2025 |
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ASHUTOSH KUMAR VERMA Vs. UCO BANK, HEAD OFFICE
|
October 27, 2025 |
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ASHUTOSH PANDEY Vs. STATE OF U. P.
|
January 31, 2025 |
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ASHWANI ANAND Vs. STATE OF U.P.
|
November 21, 2025 |
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ASHWANI KUMAR SRIVASTAVA Vs. CENTRAL BANK OF INDIA THROUGH ITS MANAGING DIRECTOR, CHANDENNUKHI, NARIMAN POINT , MUMBAI
|
March 3, 2025 |
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ASIF ALI Vs. STATE OF U. P.
|
May 9, 2025 |
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ASIYA BEGUM Vs. INAM KHAN
|
September 26, 2025 |
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ASLAM KHAN MALIK Vs. STATE OF U. P.
|
March 21, 2025 |
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ASM TRAXIM PVT. LTD. Vs. UNION OF INDIA
|
July 7, 2025 |
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ATAR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION
|
April 17, 2025 |
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ATEEK BEG Vs. STATE OF U. P.
|
February 11, 2025 |
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ATEEQUL RAHMAN Vs. STATE OF U.P.
|
December 24, 2025 |
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ATTAR SINGH Vs. STATE OF U.P.
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May 16, 2025 |
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ATUL Vs. STATE OF U. P.
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February 6, 2025 |
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ATUL KUMAR Vs. UNION OF INDIA
|
October 9, 2025 |
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ATUL KUMAR Vs. UNION BANK OF INDIA
|
August 1, 2025 |
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ATUL KUMAR Vs. STATE OF U.P.
|
July 14, 2025 |
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AVANI PARIDHI ENERGY AND COMMUNICATIONS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
October 6, 2025 |
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AVDHESH KUMAR Vs. DHRUVI CHANDRA
|
November 18, 2025 |
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AVDHESH KUMAR Vs. D.D.C.
|
May 6, 2025 |
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AVDHESH KUMAR Vs. STATE OF U. P.
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February 6, 2025 |
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AVESH Vs. U. P. AVAS EVAM VIKAS PARISHAD
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April 29, 2025 |
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AVINASH SHARMA S/O GURVACHAN LAL SHARMA Vs. SOBHRAN LAL S/O BENCHE LAL
|
March 26, 2025 |
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AVNEESH Vs. STATE OF U. P.
|
February 11, 2025 |
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AVNEESH ALIAS BILLU Vs. STATE OF U. P
|
February 11, 2025 |
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AXIS BANK LIMITED Vs. STATE OF UTTAR PRADESH
|
August 11, 2025 |
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AYUSH SHUKLA Vs. STATE OF U.P.
|
October 10, 2025 |
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AZAD AHIRWAR Vs. JAI KUMAR
|
February 6, 2025 |
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AZAD KHAN Vs. STATE OF U. P.
|
February 11, 2025 |
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AZAHAR ALI Vs. STATE OF U.P.
|
May 17, 2025 |
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AZHAR ANIS USMANI Vs. STATE OF U.P.
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March 21, 2025 |
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AZIMULLAH Vs. DOST MOHAMMAD
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August 13, 2025 |
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AZIZ ULLAH Vs. MUSHARRAF HUSSAIN DECEASED
|
February 7, 2025 |
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B. M. COMPUTERS Vs. COMMISSIONER COMMERCIAL TAXES
|
April 10, 2025 |
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B.M. EDUCATION AND SOCIAL INSTITUTE Vs. STATE OF UTTAR PRADESH
|
July 21, 2025 |
|
BABBAN PRASAD Vs. CONSOLIDATION COMMISSIONER, LKO
|
April 7, 2025 |
|
BABBAN PRASAD YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 4, 2025 |
|
BABITA @ BABITA CHANDRA Vs. STATE OF UTTAR PRADESH
|
July 15, 2025 |
|
BABLOO Vs. STATE OF U.P.
|
January 9, 2025 |
|
BABLOO Vs. STATE OF U.P.
|
April 1, 2025 |
|
BABOO LAL Vs. UNION OF INDIA
|
October 6, 2025 |
|
BABU Vs. STATE OF UTTAR PRADESH
|
April 4, 2025 |
|
BABU LAL Vs. D.D.C., SULTANPUR
|
January 28, 2025 |
|
BABURAM @ BABU PRASAD Vs. STATE OF UTTAR PRADESH
|
March 5, 2025 |
|
BACCHI DEVI Vs. STATE OF U.P
|
August 12, 2025 |
|
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. SHRADHA PADMAJA AWASTHI
|
February 28, 2025 |
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BAJARANGI SINGH YADAV Vs. STATE OF U.P.
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January 17, 2025 |
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BALA SHANKAR Vs. STATE OF U.P.
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August 13, 2025 |
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BALAKRAM Vs. BOARD OF REVENUE
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February 24, 2025 |
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BALARAM CHARI DUBEY Vs. STATE OF U. P.
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May 29, 2025 |
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BALDHIR Vs. STATE OF U.P.
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March 4, 2025 |
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BALRAM Vs. STATE OF UTTAR PRADESH
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November 3, 2025 |
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BALWANT EDUCATIONAL SOCIETY Vs. STATE OF U P
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November 6, 2025 |
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BANARAS HINDU UNIVERSITY VARANASI Vs. BHAKTIPUTRA ROHTAM
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April 10, 2025 |
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BANDANA Vs. STATE OF U.P.
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May 6, 2025 |
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BANDU RAM Vs. STATE OF U. P.
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April 9, 2025 |
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BANNA LAL Vs. STATE OF U. P.
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May 1, 2025 |
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BANTI Vs. STATE OF U. P.
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February 11, 2025 |
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BANTU @ SHIV SHANKAR Vs. STATE OF U.P.
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July 29, 2025 |
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BARQUAT ALI THEKEDAR@ FAQIR MOHD Vs. STATE OF U.P.
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September 10, 2025 |
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BAWUA GUPTA Vs. STATE OF U.P.
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April 11, 2025 |
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BEERENDRA KUMAR Vs. STATE OF UTTAR PRADESH
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May 14, 2025 |
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BENI SINGH Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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BHAGGAN DEVI Vs. BOARD OF REVENUE
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February 16, 2025 |
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BHAGWAN DEEN Vs. BOARD OF REVENUE
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December 9, 2025 |
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BHAGWAN DEVI Vs. STATE OF U.P.
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August 27, 2025 |
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BHAGWAN SHANKAR Vs. ADDITIONAL COMMISSIONER
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November 11, 2025 |
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BHAGWAN SHRI KRISHNA Vs. ANJUMAN ISLAMIA COMMITTEE OF SHAHI MASJID IDGAH
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July 18, 2025 |
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BHAGWAN SHRIKRISHNA VIRAJMAN AT KATRA KESHAV DEV KHEWAT Vs. U.P. SUNNI CENTRAL WAQF BOARD
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March 5, 2025 |
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BHAGWAT SINGH Vs. CHAIRMAN, U.P. POWER CORPORATION LTD.
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September 23, 2025 |
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BHAGWATI PRASAD Vs. UNION OF INDIA
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September 25, 2025 |
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BHAGWATI PRASAD @ BHAGAUTI PRASAD Vs. COMMISSIONER, AYODHYA DIVISION, AYODHYA
|
April 10, 2025 |
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BHAGWATI SHARANA DWIVEDI Vs. STATE OF U.P.
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February 19, 2025 |
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BHAMAR SINGH Vs. STATE OF U.P.
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August 12, 2025 |
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BHARAT ENTERPRISES Vs. STATE OF U.P.
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March 10, 2025 |
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BHARATENDU PRATAP SINGH Vs. STATE OF U. P.
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January 28, 2025 |
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BHARATENDU PRATAP SINGH Vs. STATE OF U.P.
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January 29, 2025 |
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BHOLA Vs. STATE OF UTTAR PRADESH
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March 4, 2025 |
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BHOLA ALIAS IQBAL Vs. STATE OF U.P.
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August 11, 2025 |
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BHOOKAN SARAN TRANSMITTED Vs. HINDUSTAN PETROLEUM CORP.LTD.
|
August 5, 2025 |
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BHUPENDRA SINGH Vs. STATE OF UTTAR PRADESH
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July 29, 2025 |
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BIGNI DEVI Vs. U. P. COOPERATIVE TRIBUNAL LUCKNOW
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March 12, 2025 |
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BIHARI LAL Vs. STATE OF UTTAR PRADESH
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January 23, 2025 |
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BILAL Vs. STATE OF U. P.
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February 11, 2025 |
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BINAY KUMAR SINGH Vs. STATE OF U. P.
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April 25, 2025 |
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BINDRA PRASAD PATEL Vs. STATE OF UP
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July 8, 2025 |
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BIRENDER SINGH Vs. STATE OF U. P.
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May 12, 2025 |
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BIRJESH AGGARWAL Vs. STATE OF U.P.
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February 20, 2025 |
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BOBY Vs. STATE OF U. P.
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February 6, 2025 |
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BOBY Vs. STATE OF U.P.
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March 20, 2025 |
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BRAHAM SINGH Vs. STATE OF U.P.
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September 9, 2025 |
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BRAHMA PRAKASH SINGH Vs. STATE OF U. P.
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May 26, 2025 |
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BRAJESH KUMAR AWASTHI Vs. STATE OF U. P.
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February 6, 2025 |
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BRIJ BHAN Vs. D.D.C.
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March 24, 2025 |
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BRIJ BHUSHAN SHARAN SINGH Vs. STATE OF U.P.
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February 24, 2025 |
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BRIJBHUSHAN Vs. STATE OF UTTAR PRADESH
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November 20, 2025 |
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BRIJENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
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May 23, 2025 |
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BRIJESH KUMAR Vs. STATE OF U.P.
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October 29, 2025 |
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BRIJESH KUMAR SHUKLA Vs. STATE OF U.P.
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July 24, 2025 |
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BUDANI PASI Vs. STATE OF U.P.
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July 25, 2025 |
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BUDHISAGAR Vs. D.D.C.
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November 12, 2025 |
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C/M INTER COLLEGE PARA HAMIDPUR, PRATAPGARH, THRU. MANAGER Vs. POONAM SHARMA
|
August 14, 2025 |
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C/M, HINDU INTER COLLEGE, KANDHLA Vs. STATE OF UTTAR PRADESH
|
September 18, 2025 |
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C/M, PUBLIC INTER COLLEGE, KERAKAT, JAUNPUR Vs. STATE OF UTTAR PRADESH
|
October 9, 2025 |
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CANARA BANK BRANCH OFFICE Vs. ASHOK KUMAR
|
February 16, 2025 |
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CAREER CONVENT EDUCATION AND CHARITABLE TRUST Vs. STATE OF U. P.
|
April 29, 2025 |
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CELL COM TELESERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 17, 2025 |
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CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANT Vs. RISHI DEV MISHRA
|
December 3, 2025 |
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CENTRE FOR MANAGEMENT TECHNOLOGY Vs. STATE OF U.P.
|
December 16, 2025 |
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CENTURY LAMINATING COMPANY LTD. Vs. ASSESSING AUTHORITY U.P. POLLUTION CONTROL BOARD
|
November 6, 2025 |
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CHAIRMAN BARODA UP GRAMIN BANK Vs. U.O.I
|
March 5, 2025 |
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CHALLA @ BHAGWAN DAS Vs. STATE OF U.P.
|
May 21, 2025 |
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CHAMELA DEVI Vs. STATE OF UTTAR PRADESH
|
November 18, 2025 |
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CHANCHAL SONKAR Vs. STATE BANK OF INDIA
|
April 2, 2025 |
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CHANDAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 27, 2025 |
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CHANDANI PANDEY Vs. STATE OF U.P
|
March 19, 2025 |
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CHANDAR Vs. STATE OF U.P.
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November 20, 2025 |
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CHANDRA PAL Vs. STATE OF U.P.
|
November 10, 2025 |
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CHANDRA PAL SINGH Vs. DHOOM SINGH
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October 6, 2025 |
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CHANDRA PAL SINGH KHARE Vs. STATE OF UTTAR PRADESH
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August 25, 2025 |
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CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH
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July 28, 2025 |
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CHANDRADEIYA (SMT.) Vs. BOARD OF REVENUE
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February 27, 2025 |
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CHANDRADHAR GAUR Vs. STATE OF U.P.
|
May 17, 2025 |
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CHANDRAPRAKASH YADAV Vs. STATE OF U.P.
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November 21, 2025 |
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CHANDRASHEKHAR PANDEY Vs. STATE OF U.P.
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April 2, 2025 |
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CHHAIBAJ Vs. STATE OF U.P.
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July 16, 2025 |
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CHHANGUR KUSHWAHA Vs. STATE OF U. P.
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February 6, 2025 |
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CHHEDI Vs. STATE OF U.P.
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July 25, 2025 |
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CHHOTEY LAL Vs. BOARD OF REVENUE UTTAR PRADESH
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April 29, 2025 |
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CHHOTKU Vs. STATE OF UTTAR PRADESH
|
May 5, 2025 |
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CHIEF ENGINEER IRRIGATION DEPTT., Vs. TABASSUM
|
August 6, 2025 |
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CHIRAG AASHIANA PVT. LTD. Vs. SANTOSH
|
November 20, 2025 |
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CHITRA LEKHA SRIVASTAVA Vs. RAMESH CHANDRA SRIVASTAVA
|
January 2, 2025 |
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CHITRANSHI Vs. RAJNARAYAN TRIPATHI
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September 22, 2025 |
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CHOKHE Vs. STATE OF U.P.
|
August 13, 2025 |
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CHOTU Vs. STATE OF U. P.
|
February 6, 2025 |
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CHUTKI BHANDAR GIRLS INTER COLLEGE Vs. STATE OF U.P.
|
November 21, 2025 |
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CLASSIC ENTERPRISES Vs. N.H.A.I.MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
April 17, 2025 |
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COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SHRI UMANG AGARWAL
|
March 26, 2025 |
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COMMISSIONER, COMMERCIAL TAX, UP LUCKNOW Vs. JANKI INDUSTRIES NAI BASTI, BAREILLY
|
March 24, 2025 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
|
April 9, 2025 |
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COMMITTEE OF MANAGEMENT MADARSA ARABIYA SHAMSHUL ULOOM SIKARIGANJ EHATA NAWAB Vs. STATE OF U.P.
|
October 17, 2025 |
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COMMITTEE OF MANAGEMENT SHEELCHAND INTER COLLEGE Vs. STATE OF U. P.
|
March 24, 2025 |
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COMMITTEE OF MANAGEMENT, JAMI MASJID Vs. HARI SHANKAR JAIN
|
May 19, 2025 |
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CONWOOD MEDIPHARMA PRIVATE LIMITED Vs. STATE OF U.P.
|
November 25, 2025 |
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DADA GURUDEV EDUCATIONAL PRIVATE LTD Vs. STATE OF U. P.
|
March 17, 2025 |
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DAN BAHADUR YADAV Vs. MANAGING DIRECTOR AND CEO BANK OF BARODA CORPORATE CENTER MUMBAI
|
February 11, 2025 |
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DANISH Vs. STATE OF U.P.
|
June 19, 2025 |
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DANISH KHAN Vs. STATE OF U.P.
|
April 21, 2025 |
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DAULT RAM Vs. STATE OF U.P.
|
July 23, 2025 |
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DAYA RAM Vs. STATE OF U.P.
|
November 11, 2025 |
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DAYA SHANKAR NISHAD Vs. STATE OF U. P.
|
February 7, 2025 |
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DAYA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION/CHIEF REVENUE OFFICER
|
March 10, 2025 |
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DAYANAND YADAV Vs. STATE OF U.P.
|
August 29, 2025 |
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DAYARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 21, 2025 |
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DCB BANK LTD. Vs. STATE OF UTTAR PRADESH
|
July 4, 2025 |
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DEEN BANDHU Vs. ADDL. COMMISSIONER J FAIZABAD
|
July 31, 2025 |
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DEEN DAYAL Vs. STATE OF UTTAR PRADESH
|
May 19, 2025 |
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DEEN DAYAL PIPRAIYA Vs. RAM SHARAN
|
September 19, 2025 |
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DEENANATH DUBEY Vs. UNION OF INDIA
|
March 27, 2025 |
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DEENBANDHU SAMGRA SWASTHYA AVAM SIKSHA SHODH SANSTHAN Vs. UNION OF INDIA
|
June 13, 2025 |
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DEENBANDHU SAMGRA SWASTHYA AVAM SIKSHA SHODH SANSTHAN Vs. UNION OF INDIA
|
June 16, 2025 |
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DEEP SINGH Vs. CONSOLIDATION COMMISSIONER, LKO.
|
April 2, 2025 |
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DEEPA MAGLEENA Vs. STATE OF UTTAR PRADES
|
November 17, 2025 |
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DEEPAK Vs. STATE OF U. P.
|
February 6, 2025 |
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DEEPAK CHOWRASIA Vs. STATE OF U.P.
|
November 15, 2025 |
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DEEPAK DUBEY Vs. STATE OF U. P.
|
February 11, 2025 |
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DEEPAK KUMAR VERMA Vs. UNION OF INDIA
|
March 5, 2025 |
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DEEPAK MADHOK Vs. BOARD OF REVENUE
|
February 13, 2025 |
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DEEPAK PRASAD Vs. AJAY PRASAD
|
November 20, 2025 |
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DEEPAK SINGH Vs. STATE OF U.P.
|
June 13, 2025 |
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DEEPENDRA CHAUHAN Vs. PHOOL KUMARI CHAUHAN
|
November 13, 2025 |
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DEEPIKA TIWARI Vs. STATE OF U.P.
|
September 18, 2025 |
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DEVANTI DEVI Vs. STATE OF U. P.
|
February 11, 2025 |
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DEVENDRA KUMAR Vs. STATE OF U.P.
|
January 21, 2025 |
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DEVENDRA KUMAR SHARMA Vs. GENERAL MANAGER, PUNJAB NATIONAL BANK
|
August 29, 2025 |
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DEVENDRA KUMAR VERMA Vs. STATE OF U.P.
|
April 1, 2025 |
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DEVENDRA NATH TANDON Vs. STATE OF UTTAR PRADESH
|
October 14, 2025 |
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DEVENDRA PANDEY Vs. STATE OF U. P.
|
April 4, 2025 |
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DEVENDRA PRATAP SINGH Vs. STATE OF U.P.
|
October 16, 2025 |
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DEVENDRA SINGH Vs. STATE OF U. P.
|
May 28, 2025 |
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DEVENDRA SRIVASTAVA Vs. EIFEL RECREATION CLUB (P) LTD.
|
December 16, 2025 |
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DEVESH CHANDRA DWIVEDI Vs. COMMISSIONER FAIZABAD
|
April 10, 2025 |
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DEVESH PANDEY Vs. STATE OF U. P.
|
February 6, 2025 |
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DEVESH SINGH Vs. STATE OF UTTAR PRADESH
|
March 10, 2025 |
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DEVI PRASAD MISHRA Vs. NAYARA ENERGY LIMITED
|
July 15, 2025 |
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DEVTA BHAGWAN SHRI KRISHNA LALA VIRAJMAN Vs. TRUST OF ALLEGED SHAHI MASJID IDGAH
|
March 5, 2025 |
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DHANAWATI DEVI Vs. BATOR
|
February 28, 2025 |
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DHARAM DEV DUBEY Vs. STATE OF UTTAR PRADESH
|
April 22, 2025 |
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DHARM DEV MAURYA Vs. STATE OF UTTAR PRADESH
|
July 14, 2025 |
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DHARMDEV Vs. CHIEF REVENUE OFFICER
|
December 2, 2025 |
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DHARMENDRA KUMAR Vs. STATE OF U. P.
|
April 15, 2025 |
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DHARMENDRA SINGH SENGAR Vs. STATE OF U.P.
|
October 29, 2025 |
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DHARMPAL SINGH RAJPOOT Vs. STATE OF U.P.
|
November 14, 2025 |
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DHARTI AGRO INDUSTRIES PRIVATE LIMITED Vs. MANAGING DIRECTOR, PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
|
September 18, 2025 |
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DHARVENDRA PAL SINGH Vs. STATE OF U.P.
|
July 24, 2025 |
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DHEER SINGH Vs. STATE OF U. P.
|
April 28, 2025 |
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DIG UP POLICE HEADQUATERS ALLAHABAD, UNDER THE CONTROL OF S. P. RAMPUR Vs. MITHLESH
|
March 17, 2025 |
|
DILIP SINGH Vs. STATE OF U. P.
|
February 24, 2025 |
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DILIP SINGH Vs. STATE OF U. P.
|
January 16, 2025 |
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DINA NATH SINGH Vs. STATE OF UTTAR PRADESH
|
July 25, 2025 |
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DINESH KUMAR Vs. STATE OF UTTAR PRADESH
|
October 30, 2025 |
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DINESH KUMAR KUREEL Vs. STATE OF U. P.
|
March 4, 2025 |
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DINESH KUMAR SHUKLA Vs. STATE OF U.P.
|
October 15, 2025 |
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DINESH KUMAR VERMA Vs. STATE OF U.P.
|
April 25, 2025 |
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DINESHWAR MISHRA Vs. STATE OF U.P.
|
February 24, 2025 |
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DIVINE HEART HOSPITAL Vs. STATE OF UTTAR PRADESH
|
November 3, 2025 |
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DIWAKAR NATH TRIPATHI Vs. STATE OF U.P.
|
July 7, 2025 |
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DIWAKAR YADAV Vs. STATE OF U. P.
|
February 11, 2025 |
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DR. ASHOK KUMAR RAI Vs. STATE OF U.P.
|
July 24, 2025 |
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DURGA TRAVELS Vs. DEBTS RECOVERY TRIBUNAL
|
March 12, 2025 |
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DURGA YADAV Vs. STATE OF U.P.
|
May 7, 2025 |
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DURGESH Vs. STATE OF U.P.
|
May 22, 2025 |
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DURGESH SHARMA Vs. STATE OF UTTAR PRADESH
|
February 4, 2025 |
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DWARIKA Vs. D.D.C.
|
March 10, 2025 |
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FAIZ MOHAMMAD Vs. BOARD OF REVENUE
|
November 20, 2025 |
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FARAHEEM QURESHI Vs. STATE OF U.P
|
January 21, 2025 |
|
FAREED Vs. STATE OF U. P.
|
February 6, 2025 |
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FATEH SINGH Vs. UNION OF INDIA
|
October 29, 2025 |
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FERASAT Vs. STATE OF U. P.
|
April 23, 2025 |
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FIDA HUSSAIN Vs. UNION OF INDIA
|
July 7, 2025 |
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FIROJ MALIK Vs. STATE OF U.P.
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January 21, 2025 |
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FULARI Vs. STATE OF UTTAR PRADESH
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April 16, 2025 |
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FURKAN Vs. STATE OF U.P.
|
May 8, 2025 |
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GABBAR SINGH Vs. STATE OF U.P.
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May 1, 2025 |
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GANESH CHAUHAN Vs. STATE OF U.P.
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September 11, 2025 |
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GANESH TRIPATHI Vs. STATE OF U.P.
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October 28, 2025 |
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GANGA GODAWARI Vs. STATE OF U.P.
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April 24, 2025 |
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GANGARAM Vs. STATE OF U. P.
|
February 11, 2025 |
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GANPATI CLASSIC Vs. UNION OF INDIA
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May 12, 2025 |
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GAON SABHA Vs. BOARD OF REVENUE
|
November 24, 2025 |
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GARIMA Vs. STATE OF U.P.
|
April 4, 2025 |
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GARRISON SECURITAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 1, 2025 |
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GAURAV DIXIT Vs. STATE OF U.P.
|
June 12, 2025 |
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GAURAV GUPTA Vs. STATE OF U.P.
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October 8, 2025 |
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GAURAV KUMAR Vs. STATE OF U. P.
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March 6, 2025 |
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GAURAV SHARMA Vs. STATE OF U.P.
|
June 5, 2025 |
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GAURAV TYAGI Vs. STATE OF U. P.
|
February 6, 2025 |
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GAURI SHANKAR PAL Vs. STATE OF UTTAR PRADESH
|
April 11, 2025 |
|
GAURU @ GAURAV Vs. STATE OF U.P.
|
November 27, 2025 |
|
GAYA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 24, 2025 |
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GAYA PRASAD Vs. D.D.C.
|
July 8, 2025 |
|
GAYATRI DEVI Vs. STATE OF U P
|
December 18, 2025 |
|
GEADAN LAL Vs. STATE
|
November 25, 2025 |
|
GEETA @ MUNNI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 7, 2025 |
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GEETA DEVI Vs. STATE OF U.P.
|
September 25, 2025 |
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GENDAN LAL Vs. STATE OF U.P.
|
March 25, 2025 |
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GHANSHYAM Vs. TULSI
|
November 13, 2025 |
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GHANSHYAM JHA Vs. STATE OF U. P.
|
January 24, 2025 |
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GIRISH DUTT TIWARI Vs. STATE OF UTTAR PRADESH
|
May 21, 2025 |
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GIRISH PANDEY Vs. STATE OF U.P.
|
October 28, 2025 |
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GIRJA SHANKAR Vs. STATE OF UTTAR PRADESH
|
October 14, 2025 |
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GIRJA SHANKAR Vs. RAM SAJEEVAN
|
January 30, 2025 |
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GOBINDDAS Vs. STATE OF U.P.
|
November 15, 2025 |
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GOMATI DWIVEDY Vs. C.B.I.
|
April 23, 2025 |
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GOPAL SINGH Vs. STATE OF U. P.
|
January 10, 2025 |
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GORAKHNATH SHUKLA Vs. STATE OF U. P.
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February 19, 2025 |
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GOSIA Vs. STATE OF U.P.
|
February 11, 2025 |
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GOVERNMENT OF U.P. Vs. KRISHNA MOHAN GOEL
|
November 24, 2025 |
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GOVIND Vs. STATE OF U. P.
|
February 6, 2025 |
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GOVIND Vs. STATE
|
September 11, 2025 |
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GOVIND BALLABH Vs. ANIL KUMAR
|
October 30, 2025 |
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GOVIND PRASAD NISHAD Vs. STATE OF U. P.
|
March 11, 2025 |
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GOVIND RAM PANDEY Vs. NUTAN PRAKASH
|
March 21, 2025 |
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GREATER AWADH SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE OF UTTAR PRADESH
|
March 19, 2025 |
|
GUDDI DEVI Vs. STATE OF UTTAR PRADESH
|
December 5, 2025 |
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GUDDI DEVI ALIAS GUDIYA Vs. STATE OF U.P.
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May 14, 2025 |
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GUDHA DEVI Vs. STATE OF U.P.
|
July 25, 2025 |
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GUJJAR MAL MODI CHARITABLE TRUST Vs. STATE OF U. P.
|
March 27, 2025 |
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GULSHAN BANO Vs. STATE OF U.P.
|
February 12, 2025 |
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GURBAJ SINGH Vs. STATE OF UTTAR PRADESH
|
September 11, 2025 |
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GURMEL SINGH Vs. STATE OF U. P.
|
January 20, 2025 |
|
GURUNANAK ARECANUT TRADERS Vs. COMMERCIAL TAX
|
March 5, 2025 |
|
GYANENDRA KUMAR Vs. UNION OF INDIA
|
February 10, 2025 |
|
GYANPATI Vs. ADDITIONAL COMMISSIONER
|
December 16, 2025 |
|
GYANVATI DIXIT Vs. STATE OF U.P.
|
April 11, 2025 |
|
HAJI ABDUL WAHEED Vs. STATE OF U.P.
|
October 29, 2025 |
|
HAMID Vs. KAILASH
|
September 15, 2025 |
|
HANIF KHAN Vs. ADDITIONAL COMMISSIONER
|
October 8, 2025 |
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HANSRAJ Vs. STATE OF U. P.
|
February 6, 2025 |
|
HANUMAN PRASAD Vs. COMMISSIONER FAIZABAD
|
September 26, 2025 |
|
HANUMANT LAL Vs. STATE OF U.P.
|
April 11, 2025 |
|
HAR SWAROOP Vs. STATE
|
September 8, 2025 |
|
HARI CHAND Vs. BOARD OF REVENUE
|
January 21, 2025 |
|
HARI NARAIN PAL Vs. ADDL. DISTRICT JUDGE COURT
|
April 3, 2025 |
|
HARI SHANKAR Vs. RAKESH KUMAR
|
January 9, 2025 |
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HARI SHANKAR Vs. STATE OF UTTAR PRADESH
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May 8, 2025 |
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HARI SHANKAR KUSHWAHA Vs. ADDL. DISTRICT JUDGE
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April 28, 2025 |
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HARI SINGH Vs. STATE OF U.P.
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January 22, 2025 |
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HARINAM SINGH Vs. STATE OF U.P.
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July 14, 2025 |
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HARISH CHANDRA CHAUDHARY Vs. UNION OF INDIA
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May 2, 2025 |
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HARISHANKAR Vs. DISTRICT JUDGE, KAUSHAMBI
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May 20, 2025 |
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HARISHANKAR SINGH Vs. STATE OF UTTAR PRADESH
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November 27, 2025 |
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HARISHCHANDRA PANDEY Vs. STATE OF U.P.
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May 7, 2025 |
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HARISONS (INDIA) PRODUCTS PVT. LTD. Vs. HARI RAM PURWAR PAPAD AND SPICES INDIA PRODUCTS
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July 7, 2025 |
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HARSH MISHRA Vs. STATE OF U.P.
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November 12, 2025 |
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HARSH VARDHAN Vs. RAHUL PANDEY
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October 15, 2025 |
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HARSHIT OBEROI Vs. STATE OF U. P.
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February 6, 2025 |
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HASHMI BEGUM Vs. STATE OF U.P.
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August 14, 2025 |
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HATAM SINGH Vs. STATE OF U.P.
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October 17, 2025 |
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HAWALDAR YADAV Vs. STATE OF UTTAR PRADESH
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November 20, 2025 |
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HEAD CONSTABLE PRAHLAD SINGH Vs. STATE OF U. P.
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March 17, 2025 |
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HEERA KOL Vs. STATE OF U. P.
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May 2, 2025 |
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HEERAWATI Vs. STATE OF U.P.
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October 17, 2025 |
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HIFZURRAHMAN Vs. STATE OF UTTAR PRADESH
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January 20, 2025 |
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HIMANSHU DUBEY Vs. STATE OF U.P.
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September 10, 2025 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. FIDA HUSSAIN
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July 7, 2025 |
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HOOBLAL YADAV Vs. STATE OF U.P.
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February 19, 2025 |
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HRIDAY NARAIN PANDEY Vs. STATE OF U.P.
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July 21, 2025 |
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HRIDAY RAM Vs. A.D.M.KANOON VYAVASTHA
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May 16, 2025 |
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HUSHNBANO Vs. SHERAJ AHMAD KHAN
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January 2, 2025 |
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HUZAIFA KHAN Vs. STATE OF U.P.
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September 19, 2025 |
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IBRAHIM Vs. STATE OF U. P.
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April 7, 2025 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ARTI DEVI
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January 31, 2025 |
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IIUWA Vs. STATE
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September 12, 2025 |
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ILA GUPTA Vs. OM PRAKASH GUPTA
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September 12, 2025 |
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IMRAN KHAN Vs. STATE OF U. P.
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May 12, 2025 |
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IMRAN KHAN Vs. STATE OF U.P.
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May 6, 2025 |
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IN RE: PROCEDURE TO BE FOLLOWED IN HEARING OF CRIMINAL APPEALS Vs. STATE OF U.P.
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January 22, 2025 |
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INAM Vs. INAM
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February 6, 2025 |
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INDER SINGH RAJPOOT Vs. STATE OF U.P.
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November 10, 2025 |
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INDERJEET Vs. STATE OF U. P.
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January 24, 2025 |
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INDIAN HANDICRAFTS Vs. ANA DESIGNWORX PVT. LTD.
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October 17, 2025 |
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INDRA PRATAP SINGH Vs. B.H.U. VARANASI
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April 18, 2025 |
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INDRAJ Vs. STATE OF U.P.
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July 31, 2025 |
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INDRAJEET TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 26, 2025 |
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INDU DEVI Vs. STATE OF U. P.
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February 11, 2025 |
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INDU SINGH Vs. COLLECTOR, SULTANPUR
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April 28, 2025 |
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IQBAL AHMAD Vs. MOHIYUDDIN
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September 1, 2025 |
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IQBAL AHMAD KHAN Vs. BOARD OF REVENUE
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August 13, 2025 |
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IRSHAD KHAN @ MUNNA KHAN Vs. STATE OF U. P.
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May 29, 2025 |
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ISHAK Vs. STATE OF UTTAR PRADESH
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July 16, 2025 |
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ISHAN CHAUDHARY Vs. UNION OF INDIA
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April 10, 2025 |
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ISLAM ALIAS PALTOO Vs. STATE OF U.P.
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September 19, 2025 |
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ISSHAQ Vs. KULVINDAR SINGH
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December 16, 2025 |
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J.B. MOTORS Vs. HEMLATA KAPOOR
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September 4, 2025 |
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JAG PAL SINGH Vs. UNION OF INDIA
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July 29, 2025 |
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JAGBEER SINGH Vs. STATE OF U. P.
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February 10, 2025 |
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JAGBHAN SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
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July 25, 2025 |
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JAGDEESH SINGH BHADAURIA Vs. STATE OF U. P.
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April 21, 2025 |
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JAGDISH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI
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April 11, 2025 |
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JAGDISH PRASAD Vs. PANDIT RAM SHANKER MISHRA TRUST
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October 15, 2025 |
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JAGMOHAN Vs. STATE OF U. P
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March 3, 2025 |
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JAHARVEER MAHARAJ AGRO PRIVATE LIMITED Vs. UNION OF INDIA
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August 20, 2025 |
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JAI PRAKASH Vs. STATE OF UTTAR PRADESH
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November 17, 2025 |
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JAI PRAKASH ASSOCIATES LTD Vs. STATE OF U.P.
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March 10, 2025 |
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JAI PRAKASH CHAND Vs. STATE OF U.P.
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February 4, 2025 |
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JAI PRAKASH SHARMA Vs. STATE OF U.P.
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December 2, 2025 |
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JAI RAM Vs. STATE OF U.P.
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May 5, 2025 |
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JAI SHANKAR Vs. STATE OF U.P.
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July 25, 2025 |
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JAI SINGH Vs. STATE OF U.P
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July 17, 2025 |
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JAI SINGH Vs. STATE OF U. P.
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April 4, 2025 |
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JAIMANGAL YADAV Vs. STATE OF U.P.
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January 8, 2025 |
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JAIPRAKASH ASSOCIATES LIMITED Vs. HIGH TECH TYRE RETREADERS PRIVATE LIMITE
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September 17, 2025 |
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JAKSON ENGINEERS LIMITED Vs. STATE OF UTTAR PRADESH
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November 11, 2025 |
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JAMUNA PRASAD Vs. D.D.C.
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January 31, 2025 |
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JANAK DULARI Vs. BOARD OF REVENUE
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December 18, 2025 |
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JANARDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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May 27, 2025 |
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JANHIT MADHYAMIK VIDYALAYA Vs. STATE OF U. P.
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May 15, 2025 |
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JANTA PRASAR SAMITI Vs. STATE OF U. P.
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March 18, 2025 |
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JANU Vs. STATE OF U. P.
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February 11, 2025 |
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JASWANT SINGH Vs. STATE OF U.P.
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February 7, 2025 |
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JAVED Vs. STATE OF U.P.
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August 12, 2025 |
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JAWAHAR LAL GUPTA Vs. STATE OF U. P
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May 14, 2025 |
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JAY BAHADUR PANDEY Vs. D.D.C., AMETHI
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April 21, 2025 |
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JAY CHEMICAL WORKS Vs. SAI CHEMICALS
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October 9, 2025 |
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JAY PAL SINGH Vs. STATE OF U. P.
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March 24, 2025 |
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JAYA TRADERS THROUGH ITS PROPRIETOR MR. VISHWANATH TIWARI Vs. ADDITIONAL COMMISSIONER GRADE-2
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March 3, 2025 |
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JAYANT KUMAR SINGH Vs. STATE OF U.P. DEPTT. OF MEDICAL AND HEALTH
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April 22, 2025 |
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JAYDEVI Vs. D.D.C., LAKHIMPUR KHERI
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March 27, 2025 |
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JAYPEE FERTILIZERS AND INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
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January 8, 2025 |
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JAYPEE HOSPITAL Vs. STATE OF UP
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February 21, 2025 |
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JAYRAJ SINGH Vs. STATE OF U. P.
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April 24, 2025 |
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JEET RAM Vs. SOM DAT
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April 17, 2025 |
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JHINKU Vs. APAR AYUKT PRASHASHAN
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September 15, 2025 |
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JILEDAR Vs. STATE OF UTTAR PRADESH
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March 7, 2025 |
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JITENDRA Vs. STATE OF U.P.
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July 25, 2025 |
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JITENDRA Vs. STATE OF U. P.
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January 3, 2025 |
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JITENDRA PASWAN Vs. STATE OF U. P.
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May 6, 2025 |
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JITENDRA PRATAP SINGH Vs. UPSANCHALAK CHAKBANDI SULTANPUR CAMP LUCKNOW
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September 26, 2025 |
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JITENDRA SAHANI Vs. STATE OF U.P.
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November 21, 2025 |
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JITIN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI
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May 8, 2025 |
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JIYA LAL Vs. CHHOTEY SINGH
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October 17, 2025 |
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JODHARAM Vs. D. D. C. , DISTRICT HARDOI
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April 4, 2025 |
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JOOLEE Vs. STATE OF UTTAR PRADESH
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November 7, 2025 |
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JUBILANT LIFE SCIENCES LIMITED Vs. STATE OF U. P. THRU PRINCIPAL SECY EXCISE
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March 28, 2025 |
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JUBLI Vs. STATE OF U.P.
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August 14, 2025 |
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JUGENDRA Vs. STATE OF U.P.
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March 5, 2025 |
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JUGESHWAR PRASAD Vs. HANUMAN PRASAD
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May 14, 2025 |
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JUGGI LAL Vs. GURU PRASAD
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February 28, 2025 |
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JUMMA SHAH Vs. STATE OF U. P.
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May 29, 2025 |
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JUVENILE X Vs. STATE OF U.P.
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September 24, 2025 |
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JYOTI Vs. ADDL. DISTT. JUDGE
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September 25, 2025 |
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JYOTI SINGH Vs. GEETA DEVI
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September 18, 2025 |
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K AND S MINES Vs. STATE OF U.P.
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May 9, 2025 |
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K. C. INTERNATIONAL SITUATE Vs. INDIAN BANK KANPUR MAIN BRANCH
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April 15, 2025 |
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KAILASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
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April 7, 2025 |
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KAKUL Vs. STATE OF U. P.
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February 11, 2025 |
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KALAMUDDIN Vs. STATE OF U.P.
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January 7, 2025 |
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KALAVATI DEVI Vs. STATE OF U. P.
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January 31, 2025 |
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KALESHWARI POWER PRODUCTS PRIVATE LIMITED Vs. STATE OF U.P.
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July 29, 2025 |
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KALIDEEN Vs. MANSARAM
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April 2, 2025 |
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KALINDI SINGH Vs. STATE OF U.P.
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August 21, 2025 |
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KALLOO Vs. STATE OF U. P.
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May 28, 2025 |
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KALLU SAROJ Vs. STATE OF U. P.
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February 5, 2025 |
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KALLU VERMA ALIAS ARVIND Vs. STATE OF U.P.
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April 16, 2025 |
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KALYAN SINGH Vs. STATE OF U. P.
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March 18, 2025 |
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KAMAL BHARBHUJA Vs. STATE OF U.P.
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June 20, 2025 |
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KAMAL KUMAR SINGH Vs. STATE OF U. P.
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February 6, 2025 |
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KAMALVEER SINGH Vs. STATE OF U.P.
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May 23, 2025 |
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KAMEEL AHMAD Vs. STATE OF UTTAR PRADESH
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November 21, 2025 |
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KAMLESH Vs. BRAHMDUTT SHARMA
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October 16, 2025 |
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KAMLESH KUMAR Vs. STATE OF U.P.
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March 3, 2025 |
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KAMLESH KUMAR NIRANKARI Vs. STATE OF U.P.
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August 25, 2025 |
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KAMLESH MEENA Vs. STATE OF U.P.
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July 25, 2025 |
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KAMLESH SINGH Vs. STATE OF U. P.
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May 23, 2025 |
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KAMLESH TIWARI Vs. STATE OF U.P.
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November 24, 2025 |
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KAMLESH YADAV Vs. STATE OF U. P.
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May 13, 2025 |
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KAMLESHWAR SHAHI Vs. AJAY SHANKAR
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July 28, 2025 |
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KAMTA PRASAD Vs. UNION OF INDIA
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May 2, 2025 |
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KANAK SRIVASTAVA Vs. VICE-CHANCELLOR, BANARAS HINDU UNIVERSITY, VARANASI
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July 8, 2025 |
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KANCHAN KUMAR GUPTA Vs. STATE OF U.P.
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July 16, 2025 |
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KANHAIYA Vs. STATE OF U.P.
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July 23, 2025 |
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KANHAIYA Vs. STATE OF U. P.
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February 6, 2025 |
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KANHAIYA Vs. STATE OF U. P.
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February 11, 2025 |
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KANTA YADAV Vs. STATE OF U. P.
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February 6, 2025 |
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KANTI DEVI Vs. STATE OF U. P.
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March 27, 2025 |
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KANYAWATI Vs. STATE OF U.P.
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March 4, 2025 |
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KAPIL KASANA Vs. UNION OF INDIA
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March 4, 2025 |
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KARAMVEER ELECTRONICS LIMITED Vs. ENERGO IMPORT AMENADAD
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September 26, 2025 |
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KARMESH KUMAR SRIVASTAVA Vs. CITY DEVELOPMENT SECRETARY
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October 17, 2025 |
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KARMYOG SEWA SAMITI Vs. STATE OF U.P.
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August 19, 2025 |
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KASSI Vs. STATE OF UTTAR PRADESH
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February 5, 2025 |
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KAUSHAL Vs. STATE OF U. P.
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April 1, 2025 |
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KAUSHAL ALIAS ALOK CHAUHAN Vs. STATE OF U.P.
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September 16, 2025 |
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KAUSHAL KISHORE Vs. STATE OF U.P.
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November 26, 2025 |
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KAVITA CHAUDHARY Vs. STATE OF U.P.
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February 6, 2025 |
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KEDAR NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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May 7, 2025 |
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KEHKASHAN Vs. STATE OF U. P.
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April 16, 2025 |
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KESAR SINGH Vs. STATE OF U.P.
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August 1, 2025 |
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KESHAR KUMARI ALIAS RAJ KUMARI Vs. KRISHNA PRASAD
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August 8, 2025 |
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KESHAV KRISHN Vs. STATE OF UTTAR PRADESH
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March 25, 2025 |
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KESHV RAM Vs. ADDITIONAL COMMISSIONER ADMINISTRATION SECOND
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April 21, 2025 |
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KHAJANCHI Vs. PREETE
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March 11, 2025 |
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KHALIDA ANJUM Vs. STATE OF U. P.
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February 24, 2025 |
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KHANNE Vs. STATE OF U.P.
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August 20, 2025 |
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KHARGESH Vs. STATE OF U. P.
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May 12, 2025 |
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KHARGESH ALIAS GOLU Vs. STATE OF U. P
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May 12, 2025 |
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KHUBI RAM Vs. BHOOP SINGH
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September 26, 2025 |
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KHUSHAL Vs. STATE OF U. P.
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February 6, 2025 |
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KHUSHI RAM Vs. STATE OF U. P.
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February 11, 2025 |
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KISHAN MISHRA Vs. STATE OF U. P.
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February 5, 2025 |
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KM.BHAVNA Vs. UNION OF INDIA
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October 15, 2025 |
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KM.DEEPIKA RANI Vs. VINAY BANSAL
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September 19, 2025 |
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KRISHAN DEVI Vs. D.D.C.
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January 24, 2025 |
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KRISHNA Vs. ADDITIONAL COMMISSIONER
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November 11, 2025 |
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KRISHNA Vs. UNION OF INDIA
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April 3, 2025 |
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KRISHNA ALIAS KISHNA Vs. STATE OF U.P.
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November 10, 2025 |
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KRISHNA CHANDRA SINGH Vs. STATE OF U. P.
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January 24, 2025 |
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KRISHNA KANT Vs. STATE OF U. P.
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February 6, 2025 |
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KRISHNA KANT Vs. STATE OF U.P.
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October 17, 2025 |
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KRISHNA KANTI GUPTA Vs. STATE OF U. P
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May 14, 2025 |
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KRISHNA KUMAR Vs. STATE OF U.P.
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October 17, 2025 |
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KRISHNA KUMAR GUPTA Vs. PRITI GUPTA
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May 27, 2025 |
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KRISHNA KUMAR SINGH Vs. D.D.C., AMBEDKAR NAGAR
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March 21, 2025 |
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KRISHNA KUMARI Vs. STATE OF U.P.
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July 7, 2025 |
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KRISHNAWATI DEVI Vs. STATE OF U. P.
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January 22, 2025 |
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KSHATRAPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI
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April 7, 2025 |
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KULDEEP Vs. STATE OF U.P.
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October 10, 2025 |
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KULDEEP SAROHA Vs. CHANDRAVEER SINGH
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February 5, 2025 |
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KULDEEP SINGH Vs. BOARD OF REVENUE
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November 7, 2025 |
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KUMARI SONI SINGH Vs. STATE OF U. P.
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April 29, 2025 |
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KUNWAR CHANDRA Vs. ADDL. COMMISSIONER, ADMINISTRATION SECOND, DEVI PATAN DIVISION, GONDA
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April 7, 2025 |
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KUNWAR MOHIT SINGH Vs. STATE OF U. P.
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January 31, 2025 |
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KUSHUM LATA Vs. BOARD OF REVENUE
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March 10, 2025 |
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KUSUM Vs. ANAND KUMAR
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April 30, 2025 |
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KUSUM LATA SINGH Vs. STATE OF U. P.
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May 13, 2025 |
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LAKHAN Vs. STATE
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May 2, 2025 |
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LALA RAM TIWARI Vs. STATE OF UTTAR PRADESH
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April 8, 2025 |
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LALA SINGH Vs. CHAIRMAN, BOARD OF REVENUE
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September 8, 2025 |
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LALIT GUPTA Vs. STATE OF U. P.
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February 6, 2025 |
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LALIT KUMAR Vs. STATE OF U.P.
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July 7, 2025 |
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LALITA DEVI Vs. D.D.C.
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November 13, 2025 |
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LALJEE Vs. STATE OF UTTAR PRADESH
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September 22, 2025 |
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LALLA TIWARI Vs. STATE OF U. P.
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February 11, 2025 |
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LALLAN UPADHYAY Vs. BOARD OF REVENUE
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February 24, 2025 |
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LALLAU Vs. STATE OF UTTAR PRADESH
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July 25, 2025 |
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LALLU BIYAR Vs. STATE OF U. P.
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February 6, 2025 |
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LALMANI YADAV Vs. STATE OF U. P.
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January 24, 2025 |
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LALSA YADAV Vs. BOARD OF REVENUE
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February 17, 2025 |
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LARENSH SHANKHWAR Vs. STATE OF U. P.
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May 1, 2025 |
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LAUNGSHREE Vs. STATE OF U. P.
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March 21, 2025 |
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LAVKUSH SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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LAVKUSH TIWARI Vs. STATE OF U. P.
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May 19, 2025 |
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LAXIMAN OBJECTION FILED APPROPRIATE BENCH Vs. UP ZILA ADHIKARI/SUB-DIVISIONAL OFFICER MISRIKH SITAPUR
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May 23, 2025 |
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LAXMI Vs. DINESHCHAND YADAV
|
November 25, 2025 |
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LAXMI KANT PANDEY Vs. STATE OF U.P.
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October 17, 2025 |
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LAXMIKANT @ LALA KORI Vs. STATE OF U.P.
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June 18, 2025 |
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LEELAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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November 15, 2025 |
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LIONS SCHOOL LAL DIGGI WEST ROAD, MIRZAPUR Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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LOGIX BUILDWELL PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
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October 15, 2025 |
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LOHAR Vs. STATE
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September 25, 2025 |
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LOLARAK NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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November 21, 2025 |
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LOTUS GREEN CONSTRUCTION Vs. STATE OF U.P.
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February 24, 2025 |
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LR PRINT SOLUTIONS Vs. EXFLO SANITATION PVT LTD.
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March 28, 2025 |
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M/S ARENA SUPERSTRUCTURES PVT LTD Vs. STATE OF U.P.
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February 24, 2025 |
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M/S SHRI BALAJI METALS Vs. CHIEF MANAGER, CANARA BANK
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April 5, 2025 |
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MAA KAMAKHYA TRADER Vs. ADDITIONAL COMMISSIONER GRADE
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April 28, 2025 |
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MAAZ AHMAD Vs. U.O.I
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August 7, 2025 |
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MADAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 24, 2025 |
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MADAN MOHAN SHANKHDHAR Vs. STATE OF U.P.
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November 18, 2025 |
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MADANLAL SHARMA Vs. STATE OF U.P.
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April 3, 2025 |
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MADHU ALIAS ARUNA BHAJPAI Vs. STATE OF U.P.
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November 8, 2025 |
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MADHU SINGH CHAUDHARY Vs. ATUL BHARTI
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October 7, 2025 |
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MADHU YADAV Vs. STATE OF U.P.
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August 6, 2025 |
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MADHUSUDAN MOTORS PRIVATE LIMITED Vs. ADDITIONAL DISTRICT MAGISTRATE (CIVIL SUPPLY), RENT AUTHORITY
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March 12, 2025 |
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MAHA SHAKTI TRADERS Vs. STATE OF UTTAR PRADESH
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November 17, 2025 |
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MAHARAJ SINGH Vs. STATE OF U. P.
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April 8, 2025 |
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MAHAVEER SINGH Vs. STATE OF UTTARAKHAND
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November 27, 2025 |
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MAHENDRA KUMAR JAIN Vs. MOHAMMAD IMRAN
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February 13, 2025 |
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MAHENDRA PAL Vs. STATE OF UTTAR PRADESH
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January 23, 2025 |
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MAHENDRA PRATAP SINGH Vs. STATE OF U. P.
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February 6, 2025 |
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MAHENDRA SINGH Vs. STATE OF U. P.
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February 7, 2025 |
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MAHESH CHANDRA PATHAK Vs. STATE OF U. P.
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March 21, 2025 |
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MAHESH CHANDRA TIWARI Vs. STATE OF UTTAR PRADESH
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October 13, 2025 |
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MAHESH GAUTAM Vs. COMMISSIONER OF INCOME TAX
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September 19, 2025 |
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MAHESH KUMAR Vs. OMAIRA BUILDCON PROPRIETOR LALIT GOGIA
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October 15, 2025 |
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MAHESH KUMAR CHAUHAN Vs. STATE OF U.P
|
July 3, 2025 |
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MAHESH SINGH Vs. STATE OF UTTAR PRADESH
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September 26, 2025 |
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MAHI PAL SINGH Vs. BOARD OF REVENUE
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February 13, 2025 |
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MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. STATE OF U. P.
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February 28, 2025 |
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MAHMAD FARHANA Vs. STATE OF U. P.
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February 7, 2025 |
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MAIMUNA BEGUM Vs. STATE OF U.P.
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March 17, 2025 |
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MAIYADEEN Vs. BOARD OF REVENUE
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March 6, 2025 |
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MALKHAN Vs. STATE OF U.P.
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August 14, 2025 |
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MALTI SAHU Vs. STATE OF U.P.
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March 28, 2025 |
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MAMTA Vs. STATE OF U. P.
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January 24, 2025 |
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MAMTA UPADHYAY Vs. STATE OF UTTAR PRADESH
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November 21, 2025 |
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MANAGER THE ORIENTAL INSURANCE CO. LTD. Vs. KUSMA DEVI
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November 26, 2025 |
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MANDEEP SINGH Vs. NAGAR PALIKA PARISHAD
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January 27, 2025 |
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MANEESH MEENA Vs. STATE OF U. P.
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February 25, 2025 |
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MANGARU Vs. STATE OF U.P.
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May 30, 2025 |
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MANGEY RAM Vs. BOARD OF REVENUE
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March 24, 2025 |
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MANISH AHIRWAR Vs. STATE OF U. P.
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February 6, 2025 |
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MANISH KUMAR Vs. GENERAL MANAGER PERSONNEL HUMAN RESOURCE MANAGEMENT
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January 16, 2025 |
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MANISH KUMAR CHAUDHARY Vs. MAHENDRA SINGH
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February 28, 2025 |
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MANJEET SINGH Vs. STATE OF U.P.
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April 9, 2025 |
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MANJU RAKESH Vs. STATE OF U. P.
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January 9, 2025 |
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MANJU SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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MANNANUL HAQ Vs. BOARD OF REVENUE
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March 3, 2025 |
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MANOJ GLASS Vs. STATE OF U. P.
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April 21, 2025 |
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MANOJ KUMAR Vs. STATE OF UTTAR PRADESH
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October 31, 2025 |
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MANOJ KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
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December 1, 2025 |
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MANOJ KUMAR RAWAT Vs. STATE OF U. P.
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May 5, 2025 |
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MANOJ KUMAR SINGH Vs. STATE OF U.P.
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December 18, 2025 |
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MANOJ KUMAR SINGH Vs. STATE OF UTTAR PRADESH
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October 6, 2025 |
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MANOJ PETROLEUM Vs. UNION OF INDIA
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March 4, 2025 |
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MANOJ TIRODKAR Vs. STATE OF U. P.
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February 24, 2025 |
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MAQSOOD ALAM Vs. STATE OF U.P.
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July 9, 2025 |
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MARION BIOTECH PRIVATE LIMITED Vs. STATE OF U. P.
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May 19, 2025 |
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MARUFA BEGUM Vs. UNION OF INDIA
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October 29, 2025 |
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MASTER X, THRU. HIS FATHER Vs. STATE OF U.P. THRU. PRIN. SECY. HOME LKO.
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September 8, 2025 |
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MATA PRASAD MISHRA Vs. STATE OF U.P.
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September 12, 2025 |
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MATABADAL Vs. DISTRICT MAGISTRATE/D.D.C.
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May 1, 2025 |
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MATESWARI DEVI Vs. VIDYAKANT PANDEY
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October 6, 2025 |
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MAUSTIN MASSEY Vs. STATE OF U. P.
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April 29, 2025 |
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MAYA Vs. ZILA BASIC SHIKSHA ADHIKARI BAGHPAT
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May 16, 2025 |
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MAYA DEVI Vs. COLLECTOR, SITAPUR
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September 16, 2025 |
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MAYANK ALIAS RAMSHARAN Vs. STATE OF U.P
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July 2, 2025 |
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MAYANK OJHA (MINOR Vs. STATE OF U.P.
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September 8, 2025 |
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MAYANK PARASARI Vs. STATE OF U. P.
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February 6, 2025 |
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MAYASHANKAR Vs. STATE OF U. P.
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May 7, 2025 |
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MAYOOR AHUJA Vs. STATE OF U. P.
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April 23, 2025 |
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MD. AJMAL Vs. MD. ARSHAD
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December 17, 2025 |
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MECHANICAL DEPARTMENT PRIMARY Vs. UNION OF INDIA
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February 10, 2025 |
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MEENA GAUR Vs. STATE OF U.P.
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January 29, 2025 |
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MEENAKSHI SAXENA Vs. STATE OF U.P.
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January 31, 2025 |
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MEENU RAJVANSHI Vs. BRIJESH
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May 22, 2025 |
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MEGHA SANJEEV KUMAR Vs. PUNJAB AND SIND BANK
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August 14, 2025 |
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MERINO INDUSTRIES LTD. Vs. STATE OF UTTAR PRADESH
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April 2, 2025 |
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MEWATI DEVI Vs. STATE OF U.P.
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December 3, 2025 |
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MIHI LAL Vs. J.D.C.
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October 14, 2025 |
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MINAKSHI GUPTA Vs. KAILASH CHANDRA
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April 21, 2025 |
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MISHRI LAL PASWAN Vs. STATE OF U.P.
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August 7, 2025 |
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MITHUN Vs. STATE OF U. P.
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February 11, 2025 |
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MOHAMMAD KASIM KHAN Vs. STATE OF U.P.
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January 2, 2025 |
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MOHAMMAD SAJID KHAN Vs. STATE OF U.P.
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October 30, 2025 |
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MOHAMMAD SOHELUDDIN Vs. STATE OF U. P.
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February 6, 2025 |
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MOHAMMAD WAJIR Vs. STATE OF U.P.
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August 28, 2025 |
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MOHAMMED ZUBAIR Vs. STATE OF UTTAR PRADESH
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May 22, 2025 |
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MOHAN Vs. STATE OF U.P.
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September 8, 2025 |
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MOHAN LAL Vs. STATE OF UTTAR PRADESH
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March 3, 2025 |
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MOHAN LAL SRIVASTAVA Vs. STATE OF U.P.
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August 21, 2025 |
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MOHAN SHARMA Vs. COURT OF ADDITIONAL DISTT. JUDGE
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April 17, 2025 |
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MOHARRAM ALI Vs. ADDL. COMMISSIONER, DEVI PATAN MANDAL
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July 24, 2025 |
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MOHD AHTESHAM TOMAR Vs. STATE OF U.P.
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June 10, 2025 |
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MOHD. ARIF KHAN Vs. STATE OF U. P. THROUGH SECRETARY
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May 16, 2025 |
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MOHD. AYUB Vs. STATE OF UTTAR PRADESH
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November 19, 2025 |
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MOHD. AZEEM Vs. STATE OF U. P.
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February 6, 2025 |
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MOHD. FAHEEM Vs. STATE OF U. P.
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February 5, 2025 |
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MOHD. FAHIM JAMAL Vs. STATE OF U. P.
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April 21, 2025 |
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MOHD. HARIS Vs. STATE OF U. P.
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January 24, 2025 |
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MOHD. IDRIS Vs. STATE OF U.P.
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December 15, 2025 |
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MOHD. KASIM USMANI Vs. STATE OF U.P.
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April 18, 2025 |
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MOHD. KHALID Vs. STATE OF U.P.
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March 12, 2025 |
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MOHD. MOMIN Vs. STATE OF U. P.
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February 6, 2025 |
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MOHD. MUSTKEEM Vs. STATE OF U. P.
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May 30, 2025 |
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MOHD. REHANI Vs. STATE OF U. P.
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January 24, 2025 |
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MOHD. SALEEM KHAN Vs. STATE OF U.P.
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July 1, 2025 |
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MOHD. SAYEED Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 8, 2025 |
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MOHD. SHARIF @ SUHAIL @ SAZID @ ANWAR @ ALI Vs. STATE OF U.P.
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October 29, 2025 |
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MOHD. TALHA Vs. UNION OF INDIA
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May 1, 2025 |
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MOHD. UMAR Vs. STATE OF U.P.
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February 4, 2025 |
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MOHD.ARIF Vs. U.P.STATE ROAD TRANSPORT CORP
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December 19, 2025 |
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MOHD.JAHID Vs. DEPUTY DIRECTOR OF CONSOLIDATIO, RAEBARELI
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September 26, 2025 |
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MOHD.KHALEEQ Vs. STATE OF UTTAR PRADESH
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August 7, 2025 |
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MOHD.NAJIM KHAN Vs. TAHSILDAR/ASSISTANT COLLECTOR FIRST CLASS
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September 11, 2025 |
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MOHD.RAFIQUE Vs. STATE OF UTTAR PRADESH
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October 31, 2025 |
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MOHD.SAKIL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
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April 21, 2025 |
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MOHNISH JAIN Vs. STATE OF U. P.
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May 27, 2025 |
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MONIKA GUPTA Vs. STATE OF U.P.
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July 16, 2025 |
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MONU Vs. STATE OF U. P.
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February 11, 2025 |
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MONU SINGH @ DHIRENDRA SINGH Vs. STATE OF U.P.
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August 1, 2025 |
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MOOL CHANDRA SINGH Vs. STATE OF UTTAR PRADESH
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August 11, 2025 |
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MORADABAD BAREILLY EXPRESSWAY LIMITED Vs. STATE OF U. P.
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April 28, 2025 |
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MST. PURSHOTTAMI Vs. BOARD OF REVENUE
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January 23, 2025 |
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MUHAMMAD NAEEM Vs. STATE OF UTTAR PRADESH
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July 9, 2025 |
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MUHAMMAD SAHIL Vs. STATE OF U. P.
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April 22, 2025 |
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MUJAHID BEG Vs. UNION OF INDIA
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May 16, 2025 |
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MUJAHID BEG Vs. UNION OF INDIA
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May 17, 2025 |
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MUKESH & ASSOCIATES Vs. MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY
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February 20, 2025 |
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MUKESH KUMAR Vs. STATE OF U. P.
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February 11, 2025 |
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MUKESH SINGH Vs. STATE OF U.P.
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October 15, 2025 |
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MUKUL BAHL Vs. RANJAN MITTAL
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March 7, 2025 |
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MUKUL KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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March 28, 2025 |
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MUNNA LAL RAWAT Vs. ADDITIONAL DISTRICT JUDGE
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October 17, 2025 |
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MUNNI Vs. STATE OF UTTAR PRADESH
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July 9, 2025 |
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MUNNI LAL Vs. STATE OF UTTAR PRADESH
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October 6, 2025 |
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MUNNI LAL PATEL Vs. STATE OF UTTAR PRADESH
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August 22, 2025 |
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MURALI Vs. BOARD OF REVENUE ALLD.
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March 27, 2025 |
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NADEEM Vs. STATE OF U.P.
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August 11, 2025 |
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NAFEES AHMAD Vs. STATE OF U. P.
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May 28, 2025 |
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NAGAR PANCHAYAT AKBARPUR Vs. MEMBER BOARD OF REVENUE, U.P.
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November 25, 2025 |
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NAGENDRA KUMAR Vs. STATE OF U.P.
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April 1, 2025 |
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NAGENDRA KUMAR Vs. STATE OF U. P.
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February 11, 2025 |
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NAGENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
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October 8, 2025 |
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NAGENDRA SIROHI Vs. STATE OF U.P.
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February 7, 2025 |
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NAHNI Vs. STATE OF U.P.
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December 9, 2025 |
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NAIMISH VALLABH Vs. ADDL. COMMISSIONER
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September 12, 2025 |
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NAINA GUPTA Vs. UNION OF INDIA
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July 21, 2025 |
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NAIPAL SINGH Vs. U. P. HOUSING AND DEVELOPMENT BOARD THRU SECY.
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May 12, 2025 |
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NAND KISHOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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December 3, 2025 |
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NAND KISHOR SHUKLA Vs. TATE OF U. P.
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January 23, 2025 |
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NAND KISHORE Vs. STATE OF U.P.
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July 10, 2025 |
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NANDLAL Vs. STATE OF U. P.
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January 31, 2025 |
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NANHA ALIS NIPENDRA Vs. STATE OF U.P.
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September 12, 2025 |
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NARENDRA Vs. STATE OF U. P.
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January 22, 2025 |
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NARENDRA SAINI Vs. STATE OF U. P.
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February 11, 2025 |
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NARENDRA SINGH Vs. STATE OF U. P.
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May 19, 2025 |
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NARESH DEVI Vs. STATE OF UTTAR PRADESH
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December 17, 2025 |
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NARESHPAL Vs. STATE OF U.P.
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January 2, 2025 |
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NASEEM AHMAD Vs. STATE OF U. P.
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March 21, 2025 |
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NATIONAL INSURANCE CO. LTD Vs. SHIV GOPAL
|
February 19, 2025 |
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NATIONAL INSURANCE CO. LTD. LUCKNOW Vs. GAURAV SHARMA
|
March 10, 2025 |
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NATIONAL INSURANCE CO. LTD. LUCKNOW Vs. SHIVA VISHWAKARMA MINOR
|
May 1, 2025 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. GANGA PRASAD
|
November 13, 2025 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHA KUMARI
|
October 17, 2025 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUNITA
|
October 8, 2025 |
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NATIONAL INSURANCE COMPANY LTD. Vs. REETU DEVI
|
May 8, 2025 |
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NATIONAL INSURANCE COMPANY LTD. , LUCKNOW Vs. MANORAMA
|
April 8, 2025 |
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NATTHU LAL Vs. STATE OF U.P.
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January 2, 2025 |
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NAUSHAD Vs. STATE OF U.P.
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May 30, 2025 |
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NAVED AKHTAR Vs. STATE OF U.P
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April 15, 2025 |
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NAVEEN Vs. STATE OF UTTAR PRADESH
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May 12, 2025 |
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NAVEEN KAMAL SRIVASTAVA Vs. STATE OF U. P.
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January 16, 2025 |
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NAVODAYA VIDHYALAYA SAMITI Vs. PUNDARIKAKSH DEV PATHAK
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October 16, 2025 |
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NAVTEJ KUMAR SINGH Vs. STATE OF UTTAR PRADESH
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August 5, 2025 |
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NAWAB SINGH YADAV Vs. STATE OF U.P.
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July 4, 2025 |
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NAZARA KHATOON Vs. STATE OF U.P.
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November 17, 2025 |
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NEEHARIKA SINGH Vs. DIRECTORATE OF ENFORCEMENT LKO. ZONAL OFFICE LKO.
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May 14, 2025 |
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NEELESH KUMAR VERMA Vs. STATE OF UTTAR PRADESH
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July 22, 2025 |
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NEERAJ KUMAR Vs. STATE OF U.P.
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October 9, 2025 |
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NEERAJ KUMAR Vs. STATE OF U.P.
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May 12, 2025 |
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NEERAJ KUMAR MANJHI Vs. STATE OF U. P.
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February 6, 2025 |
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NEETU Vs. STATE OF U. P.
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April 24, 2025 |
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NEHA Vs. STATE OF UTTAR PRADESH
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October 9, 2025 |
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NEHA SHARMA Vs. STATE OF U.P.
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May 23, 2025 |
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NEHA SINGH RATHORE Vs. STATE OF U.P.
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September 19, 2025 |
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NEIL TUTEJA Vs. STATE OF U. P.
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January 22, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHABBIR AHMED
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November 27, 2025 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. JYOTI
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October 27, 2025 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANGEETA DEVI
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October 16, 2025 |
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NIDHI SINGH Vs. STATE OF U.P.
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November 20, 2025 |
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NIJAMUDDIN Vs. STATE OF U. P.
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February 11, 2025 |
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NILESH KUMAR Vs. STATE OF UTTAR PRADESH
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October 31, 2025 |
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NIMMI INFRATECH PRIVATE LIMITED Vs. FUNDAN
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January 23, 2025 |
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NIRAJ ALIAS BANTI Vs. STATE OF U.P.
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May 7, 2025 |
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NIRMAL KUMAR FUKAN Vs. STATE OF U. P.
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May 12, 2025 |
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NISHA KUSHWAHA Vs. STATE OF U.P.
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April 21, 2025 |
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NISHANT BHARDWAJ Vs. RISHIKA GAUTAM
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January 15, 2025 |
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NITESH KUMAR Vs. STATE OF UTTAR PRADESH
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July 18, 2025 |
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NITIN KUMAR JAIN Vs. STATE OF UTTAR PRADESH
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July 18, 2025 |
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NITIN NATH SINGH Vs. STATE OF U.P.
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June 27, 2025 |
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NOORUL HAQ Vs. STATE OF UTTAR PRADESH
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September 8, 2025 |
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NOUSHAD BEGAM Vs. PUNJAB NATIONAL BANK
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November 25, 2025 |
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OF SRI RAMDEO SANSKRIT MAHAVIDYLAYA Vs. STATE OF U. P.
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March 3, 2025 |
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OM PRAKASH Vs. STATE OF U. P.
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January 30, 2025 |
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OM PRAKASH Vs. STATE OF U.P.
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January 2, 2025 |
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OM PRAKASH Vs. STATE OF U.P.
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March 10, 2025 |
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OM PRAKASH SINGH Vs. KALAWATI DEVI
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November 6, 2025 |
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OMKAR SINGH Vs. SURENDRA PAL SINGH
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January 3, 2025 |
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OMNARAYANSRI AGRIFARMER PVT. LTD. Vs. PUNJAB NATIONAL BANK
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April 28, 2025 |
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OMPAL SINGH IRRIGATION SUPERVISOR Vs. STATE OF U. P.
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March 26, 2025 |
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OMVEER SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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OMWATI Vs. STATE OF UTTAR PRADESH
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December 19, 2025 |
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ONKAR NATH GAUR Vs. DISTRICT MAGISTRATE/PRESIDENT APPELLATE TRIBUNAL LKO.
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May 27, 2025 |
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ORIENTAL INSURANCE CO, Vs. BHARAT PRASAD VERMA
|
July 10, 2025 |
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ORIENTAL INSURANCE CO. Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
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January 2, 2025 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUNITA TIWARI
|
March 20, 2025 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. DAYAWATI GUPTA
|
May 26, 2025 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. HUSNA JAHAN
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October 28, 2025 |
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PADAM SINGH Vs. STATE OF U. P.
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April 29, 2025 |
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PADMAKAR DIXIT Vs. STATE OF U. P.
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January 2, 2025 |
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PADMAKAR MISHRA Vs. STATE OF U.P.
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November 28, 2025 |
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PADMAKAR UPADHYAY Vs. STATE OF U.P.
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November 25, 2025 |
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PADOHI Vs. BOARD OF REVENUE
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October 17, 2025 |
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PALTU Vs. MUNNO
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December 9, 2025 |
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PANJAB SINGH Vs. STATE OF U.P.
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March 10, 2025 |
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PANKAJ Vs. STATE OF U. P.
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May 22, 2025 |
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PANKAJ MATHUR Vs. STATE OF UTTAR PRADESH
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September 10, 2025 |
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PANKAJ MAURYA Vs. STATE OF U. P.
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February 28, 2025 |
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PANKAJ RAJPUT Vs. STATE OF U.P.
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September 9, 2025 |
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PARIWAR FOOD PRODUCTS Vs. REGIONAL P.F. COMMISSIONER
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October 10, 2025 |
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PARMANAND SINGH Vs. STATE OF UTTAR PRADESH
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October 28, 2025 |
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PARSHURAM Vs. SUB DIVISIONAL MAGISTRATE
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December 2, 2025 |
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PARUL BUDHRAJA Vs. STATE OF U.P.
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October 30, 2025 |
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PATANJALI AYURVED LTD. Vs. UNION OF INDIA
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May 29, 2025 |
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PAWAN KUMAR Vs. STATE OF UTTAR PRADESH
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September 25, 2025 |
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PAWAN KUMAR Vs. STATE OF U.P.
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March 17, 2025 |
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PAWAN KUMAR KOTHIWAL Vs. STATE OF U.P.
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January 22, 2025 |
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PAWAN KUMAR SINGH Vs. STATE OF UTTAR PRADESH
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April 8, 2025 |
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PHOOLMATI DEVI Vs. ANDUL RAHIM
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May 19, 2025 |
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PHULAU (SMT.) Vs. STATE OF UTTAR PRADESH
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January 22, 2025 |
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PHULBASA Vs. DISTRICT MAGISTRATE COLLECTOR
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March 27, 2025 |
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PIN MAYA KUMAL Vs. GOVERNMENT OF INDIA
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January 3, 2025 |
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PIYUSH GUPTA Vs. STATE OF U.P.
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February 10, 2025 |
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PIYUSH PARIHAR Vs. MANUII @ MUNNI DEVI
|
October 8, 2025 |
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POORAN Vs. STATE OF UTTAR PRADESH
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March 6, 2025 |
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POORAN LAL Vs. SAURABH KUMAR
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September 2, 2025 |
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PRABHAT KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
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August 14, 2025 |
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PRABHAT KUMAR SINGH Vs. NCB
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April 22, 2025 |
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PRABHAT MISHRA Vs. STATE OF U.P.
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July 14, 2025 |
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PRADEEP KUMAR Vs. STATE OF U.P.
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July 1, 2025 |
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PRADEEP KUMAR Vs. UNION OF INDIA
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September 1, 2025 |
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PRADEEP KUMAR DUBEY Vs. RAM CHANDRA ASTHANA
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August 29, 2025 |
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PRADEEP KUMAR MAURYA Vs. STATE OF U. P.
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February 21, 2025 |
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PRADIP PAL Vs. STATE OF U. P.
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April 9, 2025 |
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PRADUMM YADAV Vs. STATE OF U.P.
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February 28, 2025 |
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PRAKASH Vs. STATE
|
September 18, 2025 |
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PRAKASH CHANDRA Vs. BOARD OF REVENUE
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September 23, 2025 |
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PRAKASH NARAIN Vs. HARI BUX SINGH
|
February 17, 2025 |
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PRAKHAR KUMAR Vs. ADITI DHAUNDIYAL
|
July 17, 2025 |
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PRAMOD KUMAR Vs. SHEESHRAM
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October 8, 2025 |
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PRAMOD KUMAR GOYAL Vs. SAROJ SHARMA
|
January 16, 2025 |
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PRAMOD KUMAR RAO Vs. LEGAL HEAD SAHARA INDIA COMMERCIAL
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August 25, 2025 |
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PRAMOD KUMAR RAO Vs. LEGAL HEAD SAHARA INDIA COMMERCIAL
|
August 26, 2025 |
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PRAMOD KUMAR YADAV Vs. STATE OF U.P.
|
June 4, 2025 |
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PRAMOD SWARUP AGARWAL Vs. PRIN. DIRECTOR OF INCOME TAX (INV.) LKO
|
June 3, 2025 |
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PRANAY KRISHNA Vs. STATE OF U.P.
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July 3, 2025 |
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PRASHANT Vs. STATE OF U.P.
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August 13, 2025 |
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PRASHANT KUMAR MISHRA Vs. STATE OF U. P.
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February 14, 2025 |
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PRASHANT RAI Vs. STATE OF U. P.
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May 20, 2025 |
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PRASHANT SHUKLA Vs. STATE OF U. P.
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February 6, 2025 |
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PRASHANT SHUKLA Vs. STATE OF U.P.
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May 2, 2025 |
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PRATAP FRANSIS Vs. AKIL AHMAD
|
August 21, 2025 |
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PRATAP SINGH Vs. RAVNEET SINGH
|
October 7, 2025 |
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PRATEEK SINGH Vs. STATE OF U. P.
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February 24, 2025 |
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PRATHVI RAJ SINGH Vs. STATE OF U.P
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September 2, 2025 |
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PRAVEEN CHETRI Vs. STATE OF UTTAR PRADESH
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September 16, 2025 |
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PRAVEEN KUMAR AGARWAL Vs. STATE OF U.P.
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March 4, 2025 |
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PRAVEEN PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION ACU-I NEW DELHI
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May 9, 2025 |
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PREETI Vs. STATE OF U.P.
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July 11, 2025 |
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PREETI DEVI Vs. STATE OF U.P.
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October 9, 2025 |
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PREM Vs. STATE OF U. P.
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April 29, 2025 |
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PREM CHAND DECEASED Vs. CHARAT KUMAR BANSAL
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January 16, 2025 |
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PREM CHANDRA Vs. STATE OF U. P.
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March 26, 2025 |
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PREM PAL SINGH Vs. PREM PAL SINGH DHANGAR
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May 30, 2025 |
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PREM SHANKAR Vs. STATE OF U. P.
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February 6, 2025 |
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PREMANSHU Vs. STATE OF U. P.
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January 2, 2025 |
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PREMPAL Vs. STATE OF U.P.
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November 26, 2025 |
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PREMWATI Vs. MIHILAL SHARMA
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May 8, 2025 |
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PRINCE YADAV Vs. STATE OF U. P.
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May 15, 2025 |
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PRINSU SINGH Vs. UNION OF INDIA
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September 25, 2025 |
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PRITAM KUMAR DUBEY Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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PRIYANKA BHARTI Vs. STATE OF U.P.
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February 28, 2025 |
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PRIYANKA SINGH Vs. STATE OF U. P.
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February 6, 2025 |
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PRIYANKAR UPADHYAYA Vs. UNION OF INDIA
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March 18, 2025 |
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PROJECT DIRECTOR, UPHSDP, LUCKNOW Vs. COMMERCIAL COURT NO. 1 LUCKNOW THRU ITS PRESIDING OFFICER
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May 7, 2025 |
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PUJA YADAV Vs. STATE OF U. P.
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April 9, 2025 |
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PURAN SINGH Vs. DISTRICT JUDGE LUCKNOW
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May 7, 2025 |
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PUSHPA SHUKLA Vs. STATE OF U.P.
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May 27, 2025 |
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PUTTI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 9, 2025 |
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QAMRUDDIN JALALUDDIN Vs. STATE OF U. P.
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February 6, 2025 |
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R. S. FILLING STATION INDIAN OIL CORPORATION LTD. KHERI Vs. INDIAN OIL CORPORATION LTD. MUMBAI
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April 8, 2025 |
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R.K. PRASAD Vs. UNION OF INDIA
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March 10, 2025 |
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RACHANA SONI Vs. STATE OF U. P.
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January 31, 2025 |
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RACHIT VERMA Vs. ANURADHA DEY
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January 8, 2025 |
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RADHA MOHAN Vs. STATE OF U. P.
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February 11, 2025 |
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RADHA MOHAN DWIVEDI Vs. STATE OF U. P.
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February 25, 2025 |
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RADHESHYAM SHUKLA Vs. STATE OF U. P.
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March 6, 2025 |
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RAGHURAJ SINGH Vs. UNION OF INDIA
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April 23, 2025 |
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RAGHVENDRA SINGH Vs. STATE OF U. P.
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May 20, 2025 |
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RAGHVENDRA SINGH Vs. STATE OF U.P.
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January 9, 2025 |
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RAHIMUDDIN Vs. UNION OF INDIA
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October 10, 2025 |
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RAHUL Vs. STATE OF U.P.
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April 18, 2025 |
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RAHUL Vs. STATE OF U. P.
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January 24, 2025 |
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RAHUL @ RAHUL YADAV Vs. BOARD OF REVENUE
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January 17, 2025 |
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RAHUL GANDHI Vs. STATE OF U. P.
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May 29, 2025 |
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RAHUL GUPTA Vs. STATE OF U.P.
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July 18, 2025 |
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RAHUL PANWAR Vs. STATE OF UTTAR PRADESH
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August 20, 2025 |
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RAI WINES RAS BAHAR COLONY Vs. COMMISSSIONER OF INCOME TAX
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July 25, 2025 |
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RAJ DEO Vs. STATE OF U.P.
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January 8, 2025 |
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RAJ DEO Vs. RAM SAMUJH
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March 10, 2025 |
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RAJ KARAN Vs. STATE OF UTTAR PRADESH
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April 24, 2025 |
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RAJ KARAN SINGH Vs. STATE OF U.P.
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March 4, 2025 |
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RAJ KISHORE SINGH Vs. STATE OF U. P.
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March 28, 2025 |
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RAJ KUMAR Vs. BOARD OF REVENUE
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April 9, 2025 |
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RAJ KUMAR Vs. STATE OF U.P.
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March 12, 2025 |
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RAJ KUMAR Vs. STATE OF U.P.
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December 10, 2025 |
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RAJ KUMAR CHAUTURVEDI Vs. U. P. AWAS EVAM VIKAS PARISHAD
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March 5, 2025 |
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RAJ KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
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November 4, 2025 |
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RAJ KUMAR YADAV Vs. STATE OF U. P.
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May 28, 2025 |
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RAJ LAKSHMI Vs. STATE OF U.P.
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June 26, 2025 |
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RAJAN Vs. STATE OF U. P.
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May 13, 2025 |
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RAJAN CONSTRUCTION COMPANY Vs. STATE OF U.P.
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April 18, 2025 |
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RAJAT INFRA DEVELOPERS PRIVATE LTD. Vs. UNION OF INDIA
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February 27, 2025 |
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RAJAT MAURYA Vs. STATE OF U.P.
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September 25, 2025 |
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RAJE BHASIN Vs. COMMISSIONER OF POLICE, POLICE COMMISSIONERATE LUCKNOW
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May 21, 2025 |
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RAJEEV KUMAR MAHESHWARI Vs. KALPANA MAHESHWARI
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September 25, 2025 |
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RAJEEV KUMAR RANA Vs. STATE OF U. P.
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February 27, 2025 |
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RAJEEV SACHDEVA Vs. STATE OF U.P.
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July 9, 2025 |
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RAJEEV YADAV Vs. STATE OF U. P.
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April 9, 2025 |
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RAJENDR YADAV Vs. STATE OF U.P.
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August 6, 2025 |
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RAJENDRA Vs. STATE OF U.P.
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May 1, 2025 |
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RAJENDRA PRASAD Vs. DISTRICT MAGISTRATE, BAREILLY
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April 2, 2025 |
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RAJENDRA PRASAD TRIPATHI Vs. HINDUSTAN AERONAUTICS LIMITED
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May 23, 2025 |
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RAJENDRA SINGH Vs. STATE OF U.P.
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March 11, 2025 |
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RAJENDRA SINGH TYAGI Vs. J.D.C.
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October 14, 2025 |
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RAJESH Vs. STATE OF U.P.
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May 29, 2025 |
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RAJESH Vs. STATE OF U. P.
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May 1, 2025 |
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RAJESH CHHABRA Vs. RADHEY LAL JESWANI
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September 16, 2025 |
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RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
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June 13, 2025 |
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RAJESH KUMAR Vs. UPPER COLLECTORF
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February 19, 2025 |
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RAJESH KUMAR GUPTA Vs. STATE OF U.P.
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March 7, 2025 |
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RAJESH KUMAR SHARMA Vs. STATE OF U.P.
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February 21, 2025 |
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RAJESH KUMAR SINGH Vs. STATE OF U.P.
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January 8, 2025 |
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RAJESH SINGH Vs. BOARD OF GOVERNORS
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December 16, 2025 |
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RAJESHWAR PRATAP SAHI Vs. ADDITIONAL COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR
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September 26, 2025 |
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RAJESHWARI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 11, 2025 |
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RAJESHWARI DEVI Vs. DY. DIRECTOR OF CONSOLIDATION SHAHJAHANPUR
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January 22, 2025 |
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RAJJAN Vs. STATE INFORMATION COMMISSION U. P. LKO.
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May 9, 2025 |
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RAJJAN Vs. STATE OF U. P.
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May 19, 2025 |
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RAJJAN SINGH Vs. STATE OF U.P.
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August 29, 2025 |
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RAJKUMAR Vs. STATE OF U. P.
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May 9, 2025 |
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RAJKUMAR DUBEY Vs. BOARD OF REVENUE
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April 24, 2025 |
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RAJNI Vs. STATE OF U. P.
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February 28, 2025 |
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RAJNIKANT SHUKLA Vs. STATE OF U.P.
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May 9, 2025 |
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RAJNISH KUMAR PANDEY Vs. UNION OF INDIA
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March 18, 2025 |
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RAJU Vs. COLLECTOR SITAPUR
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March 19, 2025 |
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RAJU BATHAM Vs. STATE OF U.P.
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November 24, 2025 |
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RAJVANTI JAIN Vs. STATE OF UTTAR PRADESH
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August 11, 2025 |
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RAJVEER SINGH Vs. STATE OF U.P.
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January 7, 2025 |
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RAJVI GUPTA Vs. SMITH GOPAL
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May 30, 2025 |
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RAKESH KUMAR CHATURVEDI Vs. STATE OF U.P.
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July 29, 2025 |
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RAKESH KUMAR JAIN Vs. SANJAY KUMAR
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November 18, 2025 |
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RAKESH KUMAR SHARMA Vs. RAMJAN BAKSH
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July 14, 2025 |
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RAKESH KUMAR SHUKLA Vs. LUCKNOW DEVELOPMENT AUTHORITY
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December 9, 2025 |
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RAKESH KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
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June 6, 2025 |
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RAKESH KUMAR VERMA Vs. STATE OF U. P.
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January 24, 2025 |
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RAKESH SINGH Vs. STATE OF U.P.
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April 11, 2025 |
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RAKESH SRIVASTAVA Vs. SUDHA SRIVASTAVA
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December 16, 2025 |
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RAKHI JAISWAL Vs. C/M, RAMKALI BALIKA INTER COLLEGE
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October 10, 2025 |
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RAKSHPAL Vs. STATE OF U.P.
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February 13, 2025 |
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RAM ABHILAKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR
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April 3, 2025 |
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RAM ASRE VERMA Vs. STATE OF U.P.
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May 2, 2025 |
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RAM ASREY YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH
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January 16, 2025 |
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RAM AUTAR Vs. ADDITIONAL COMMISSIONER
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August 28, 2025 |
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RAM AVTAR AGARWAL Vs. STATE OF U. P.
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January 22, 2025 |
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RAM BACHAN PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 3, 2025 |
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RAM BAHADUR Vs. STATE OF U.P.
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May 26, 2025 |
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RAM BARAN Vs. SHEETLA PRASAD YADAV
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April 21, 2025 |
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RAM BARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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October 27, 2025 |
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RAM BHAROSE MAIKULAL INTER COLLEGE Vs. STATE OF U. P
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April 30, 2025 |
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RAM BHAROSEY Vs. STATE OF U.P.
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March 6, 2025 |
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RAM BRIKSH Vs. STATE OF U.P.
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October 17, 2025 |
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RAM CHANDRA Vs. STATE OF U.P.
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September 8, 2025 |
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RAM DHANI PAL Vs. STATE OF U.P.
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October 7, 2025 |
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RAM GIRI Vs. RAGHUVIR SINGH
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August 14, 2025 |
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RAM KHELAWAN Vs. COMMISSIONER FAIZABAD DIVISION
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November 13, 2025 |
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RAM KISHOR Vs. COLLECTOR, BARABANKI
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September 12, 2025 |
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RAM KRIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION,SULTANPUR
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January 8, 2025 |
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RAM KRISHNA MISHRA Vs. STATE OF U.P.
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May 7, 2025 |
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RAM KUMAR Vs. NARAIN
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December 2, 2025 |
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RAM KUMAR Vs. STATE OF U.P.
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May 19, 2025 |
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RAM LAL Vs. VIJAY LAXMI
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February 13, 2025 |
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RAM LOTAN VISHWAKARMA Vs. STATE OF U. P.
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February 6, 2025 |
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RAM MANOHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEVI PATAN MANDAL,GOND
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April 7, 2025 |
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RAM MILAN MAURYA Vs. COLLECTOR, PRATAPGARH
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April 9, 2025 |
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RAM NAGINA Vs. BORAD OF REVENUE
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February 6, 2025 |
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RAM NARAIN RAM Vs. STATE OF U. P.
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March 4, 2025 |
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RAM NARESH Vs. D.D.C.
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January 24, 2025 |
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RAM NIWAS PATEL Vs. BHANDARI LAL CHAUDHARY
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September 19, 2025 |
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RAM PAL SINGH Vs. STATE OF U.P.
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May 9, 2025 |
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RAM PRAKASH MISHRA Vs. STATE OF U.P.
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July 24, 2025 |
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RAM PRATAP Vs. STATE OF UTTAR PRADESH
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October 7, 2025 |
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RAM PYARI DEVI Vs. SETTLEMENT OFFICER OF CONSOLIDATION
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October 31, 2025 |
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RAM RAJ Vs. BOARD OF REVENUE
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October 6, 2025 |
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RAM SAJEEWAN Vs. DISTT.JUDGE BARABANKI
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November 14, 2025 |
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RAM SAJIWAN KORI Vs. STATE OF U. P.
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January 9, 2025 |
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RAM SEWAK Vs. STATE OF UTTAR PRADESH
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February 4, 2025 |
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RAM SHANKAR Vs. COMMISSIONER, DEVI PATAN MANDAL GONDA
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March 27, 2025 |
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RAM SHANKAR Vs. STATE OF UTTAR PRADESH
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November 17, 2025 |
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RAM SHANKER Vs. BOARD OF REVENUE
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March 4, 2025 |
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RAM SINGH Vs. STATE OF U. P.
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May 28, 2025 |
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RAM SUDHAKER AND OTHERS Vs. D.D.C.
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March 10, 2025 |
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RAM SUJAN Vs. STATE OF U.P.
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March 6, 2025 |
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RAM SUNDAR PAL Vs. STATE OF U. P.
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April 8, 2025 |
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RAM SURAT SINGH Vs. STATE OF U. P.
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January 3, 2025 |
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RAM SWARUP RAJPUT Vs. UNION OF INDIA
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December 5, 2025 |
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RAM VRIKSH Vs. D.D.C.
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February 14, 2025 |
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RAMA DEVI Vs. STATE OF UTTAR PRADESH
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December 2, 2025 |
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RAMA KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LKO.
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April 17, 2025 |
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RAMA KANT Vs. STATE OF UTTAR PRADESH
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January 16, 2025 |
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RAMAN ARORA Vs. SUSHEEL KUMAR
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January 23, 2025 |
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RAMAPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 1, 2025 |
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RAMASHANKAR YADAV Vs. UNION OF INDIA
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October 15, 2025 |
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RAMAUTAR Vs. RAMESH CHAND SHARMA
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October 10, 2025 |
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RAMAUTAR Vs. STATE OF U. P.
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February 11, 2025 |
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RAMBACHAN YADAV Vs. STATE OF U.P.
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July 17, 2025 |
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RAMCHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO
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March 19, 2025 |
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RAMDAYAL Vs. STATE OF UTTAR PRADESH
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July 17, 2025 |
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RAMDEV Vs. STATE OF U. P.
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May 23, 2025 |
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RAMESH CHAND GARG Vs. CENTRAL BUREAU OF INVESTIGATION
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August 5, 2025 |
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RAMESH CHANDRA BARI Vs. UNION OF INDIA
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January 31, 2025 |
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RAMESH CHANDRA GUPTA Vs. STATE OF U.P.
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July 15, 2025 |
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RAMESH KUMAR SINGH Vs. COMMISSIONER, LUCKNOW DIVISION
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April 2, 2025 |
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RAMESH KUMAR SRIVASTAVA Vs. STATE OF U.P
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April 10, 2025 |
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RAMESH KUMAR YADAV Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
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April 22, 2025 |
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RAMESH TIWARI Vs. STATE OF U.P.
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February 19, 2025 |
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RAMESHWAR SINGH YADAV Vs. STATE OF U.P.
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September 24, 2025 |
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RAMFER Vs. SUB-DIVISIONAL OFFICER
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April 28, 2025 |
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RAMHET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 2, 2025 |
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RAMJI Vs. STATE OF UTTAR PRADESH
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April 8, 2025 |
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RAMJI Vs. STATE OF U.P.
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April 2, 2025 |
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RAMKESH Vs. A.D.M.
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March 20, 2025 |
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RAMKISHAN Vs. STATE OF U.P.
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July 30, 2025 |
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RAMKUMAR Vs. STATE OF UTTAR PRADESH
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November 18, 2025 |
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RAMKUNWAR Vs. STATE OF UTTAR PRADESH
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February 6, 2025 |
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RAMPAL Vs. STATE OF UTTAR PRADESH
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May 12, 2025 |
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RAMPORAN PASWAAN Vs. M/S BHARAT PETROLEUM CORPORATION LTD
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September 19, 2025 |
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RAMRAJ PATEL Vs. STATE OF U.P.
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November 21, 2025 |
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RAMVEER SINGH Vs. STATE OF U.P.
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July 9, 2025 |
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RAMVIR Vs. STATE OF U.P.
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August 21, 2025 |
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RAMWATI Vs. STATE OF U.P.
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October 6, 2025 |
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RAMWATI Vs. STATE OF UTTAR PRADESH
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August 7, 2025 |
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RAN VIJAY SINGH Vs. STATE OF U.P
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January 22, 2025 |
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RANDHIR Vs. STATE OF UTTAR PRADESH
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September 4, 2025 |
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RANI PANDEY Vs. STATE OF U. P.
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May 12, 2025 |
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RANJAN SAINI Vs. STATE OF U. P.
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February 6, 2025 |
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RANJEET KUMAR Vs. REGISTRAR CO-OPERATIVE SOCIETIES
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June 9, 2025 |
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RANJEET PANDEY Vs. STATE OF U. P
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February 11, 2025 |
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RANJIT Vs. STATE OF U.P.
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May 1, 2025 |
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RANJIT SINGH Vs. STATE OF UTTAR PRADESH
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August 13, 2025 |
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RANVEER BIND Vs. STATE OF U. P.
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February 6, 2025 |
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RAS BIHARI SRIVASTAVA Vs. STATE OF U. P.
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March 5, 2025 |
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RASHEED AHMAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
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November 19, 2025 |
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RATAN BUILDTECH PRIVATE LIMITED Vs. ANIL KUMAR
|
September 4, 2025 |
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RATNESH KUMAR SINGH Vs. PUSHPRAJ SINGH
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July 14, 2025 |
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RATNESH KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
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October 31, 2025 |
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RAUHL KUMAR Vs. UNION OF INDIA
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January 24, 2025 |
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RAVEENA MEENA Vs. STATE OF U. P.
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May 2, 2025 |
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RAVENDRA SINGH Vs. STATE OF U.P.
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October 16, 2025 |
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RAVI KUMAR Vs. STATE OF U. P.
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February 11, 2025 |
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RAVI KUMAR SHUKLA Vs. STATE OF U. P.
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January 8, 2025 |
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RAVI NAGAR Vs. STATE OF U.P.
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April 28, 2025 |
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RAVI PAL Vs. STATE OF U.P.
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November 4, 2025 |
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RAVI PRATAP SINGH Vs. PRAHLAD SINGH
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November 13, 2025 |
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RAVI SINGH Vs. STATE OF U.P.
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March 20, 2025 |
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RAVINDRA Vs. BOARD OF REVENUE
|
January 15, 2025 |
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RAVINDRA Vs. STATE OF U.P.
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July 25, 2025 |
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RAVINDRA @ PAPPU Vs. STATE OF U.P.
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July 24, 2025 |
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RAVINDRA GUPTA Vs. KAMLESH AGARWAL
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July 4, 2025 |
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RAVINDRA KUMAR Vs. MAHENDRA KUMAR
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January 2, 2025 |
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RAVINDRA KUMAR TRIPATHI Vs. STATE OF U. P.
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February 6, 2025 |
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RAVINDRA PRATAP Vs. UNION OF INDIA
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April 2, 2025 |
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RAVINDRA SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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RAWDER PETROLEUM PVT LTD. Vs. UNION OF INDIA MINISTRY OF FINANCE
|
May 30, 2025 |
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RAY SINGH Vs. CHIEF SECRETARY
|
October 14, 2025 |
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REENA Vs. STATE OF U.P.
|
September 8, 2025 |
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REETA CHADDHA Vs. U.P.JAL NIGAM
|
July 3, 2025 |
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REGIONAL MANAGER, MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. SANJAY KUMAR
|
October 30, 2025 |
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REGIONAL STRESSED ASSET RECOVERY BRANCH Vs. STATE OF UTTAR PRADESH
|
October 14, 2025 |
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REGISTRAR MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY, BAREILLY Vs. FIROZ AHMAD
|
March 12, 2025 |
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REKHA Vs. STATE OF U.P.
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January 7, 2025 |
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REKHA Vs. STATE OF U.P.
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January 20, 2025 |
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REKHA AGNIHOTRI Vs. STATE OF U.P
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November 4, 2025 |
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REKHA PAL Vs. STATE OF U.P.
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November 7, 2025 |
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RENU Vs. STATE OF U. P.
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March 6, 2025 |
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RENU @ SANGEETA MISHRA Vs. STATE OF U.P.
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October 6, 2025 |
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RG BUILDWELL ENGINEERS LTD Vs. STATE OF U. P.
|
March 27, 2025 |
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RINKU Vs. STATE OF U. P.
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February 11, 2025 |
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RISHI KUMAR VERMA Vs. STATE OF U.P.
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January 21, 2025 |
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RISHIPAL SINGH Vs. D.D.C.,HARDOI
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February 7, 2025 |
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RITA SINGH CONTRACTORS Vs. STATE OF UTTAR PRADESH
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November 11, 2025 |
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RIYAZ Vs. STATE OF U.P.
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July 10, 2025 |
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RIYAZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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November 24, 2025 |
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ROHINI Vs. STATE OF UTTAR PRADESH
|
December 5, 2025 |
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ROHIT RAJPUT Vs. STATE OF U. P.
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May 30, 2025 |
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ROOP KUMAR Vs. STATE OF U.P.
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March 12, 2025 |
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ROOP NARAIN Vs. STATE OF U.P.
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October 7, 2025 |
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ROOP RANI SONI Vs. STATE OF UTTAR PRADESH
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December 10, 2025 |
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ROOPALI RAI Vs. UNION OF INDIA
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April 21, 2025 |
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RUBI Vs. STATE OF U. P.
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February 6, 2025 |
|
S Vs. STATE OF U.P.
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May 8, 2025 |
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S.K. PANT PROFESSOR Vs. UNION OF INDIA
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November 15, 2025 |
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S.S. ENTERPRISES Vs. STATE OF U.P.
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July 9, 2025 |
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SABA SARIF Vs. STATE OF U. P.
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April 16, 2025 |
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SABHAPATI VERMA Vs. VED PRAKASH
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January 24, 2025 |
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SABIR HUSAIN Vs. STATE OF UTTAR PRADESH
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January 20, 2025 |
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SABOOJ Vs. STATE OF UTTAR PRADESH
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January 31, 2025 |
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SACHIN Vs. STATE OF U. P.
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January 31, 2025 |
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SACHIN KUMAR VERMA Vs. STATE OF U.P.
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July 7, 2025 |
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SACHIN SONI Vs. STATE OF U.P.
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April 9, 2025 |
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SACHIN YADAV Vs. STATE OF U. P.
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February 11, 2025 |
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SACHIN YADAV @ DEVA Vs. STATE OF U. P
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February 11, 2025 |
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SADAKAT KHAN Vs. STATE OF U.P.
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October 7, 2025 |
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SADHU SARAN CHAUBEY Vs. COMMISSIONER DEVI PATAN MANDAL
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November 15, 2025 |
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SAGAR VISHVKARMA Vs. STATE OF U.P.
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April 16, 2025 |
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SAH AGENCIES PVT. LTD. Vs. CINNI FOUNDATION
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May 21, 2025 |
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SAHDEV Vs. SANT LAL
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January 2, 2025 |
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SAHIM Vs. STATE OF UTTAR PRADESH
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January 17, 2025 |
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SAHODARA Vs. D.D.C.
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May 9, 2025 |
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SAHU LAND DEVELOPERS PVT. LTD. Vs. STATE OF U.P.
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December 2, 2025 |
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SAI NAGESWAR SATCHIDANAND Vs. STATE OF U.P.
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April 10, 2025 |
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SAJID Vs. STATE OF U.P.
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June 10, 2025 |
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SALMAN QURESHI Vs. STATE OF U.P
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January 10, 2025 |
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SALONI @ SONI Vs. STATE OF U.P.
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April 9, 2025 |
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SAMBHU PRASAD PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AYODHYA
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May 22, 2025 |
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SAMIAH INTERNATIONAL BUILDERS LTD. Vs. GREEN VIEW-II SAHKARI AWAS SAMITI LTD
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May 2, 2025 |
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SAMIR KUMAR BANERJI Vs. STATE OF UTTAR PRADESH
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October 30, 2025 |
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SAMMOHIT Vs. RAJU KUMAR PATEL
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September 17, 2025 |
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SAMSHER SINGH Vs. STATE
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November 24, 2025 |
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SANA KHAN Vs. STATE OF U.P.
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November 15, 2025 |
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SANAJY GAUR ADVOCATE Vs. STATE OF U. P
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January 7, 2025 |
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SANDEEP Vs. STATE OF U. P.
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January 21, 2025 |
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SANDEEP BHATNAGAR Vs. STATE OF U. P.
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May 13, 2025 |
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SANDEEP KUMAR Vs. STATE OF U. P.
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February 6, 2025 |
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SANDEEP KUMAR @ SANDEEP KUMAR DUBEY Vs. STATE OF UTTAR PRADESH
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April 28, 2025 |
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SANDHYA DWIVEDI Vs. STATE OF U. P.
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March 21, 2025 |
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SANDHYA YADAV Vs. STATE OF U.P.
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July 4, 2025 |
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SANEHI Vs. STATE OF U.P.
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November 20, 2025 |
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SANGHPRIYA GAUTAM Vs. STATE OF U.P
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May 7, 2025 |
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SANI Vs. STATE OF U. P.
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February 11, 2025 |
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SANJAY KUMAR Vs. PUNJAB NATIONAL BANK
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September 9, 2025 |
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SANJAY KUMAR CHAURASIYA Vs. STATE OF U.P.
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July 3, 2025 |
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SANJAY KUMAR COMPLAINANT Vs. STATE OF U.P.
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November 17, 2025 |
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SANJAY KUMAR SAHU Vs. STATE OF U. P.
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May 1, 2025 |
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SANJAY KUMAR SENGAR Vs. STATE OF U. P.
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March 3, 2025 |
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SANJAY KUMAR SINGH Vs. STATE OF UTTAR PRADESH
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October 7, 2025 |
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SANJAY MITTAL Vs. UNION OF INDIA
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May 9, 2025 |
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SANJAY SINGH Vs. STATE OF U.P.
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May 9, 2025 |
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SANJEEV KUMAR Vs. STATE OF U. P.
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February 19, 2025 |
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SANJEEV KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
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May 6, 2025 |
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SANJEEV KUMAR JAIN Vs. STATE OF U.P.
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July 8, 2025 |
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SANNY KUMAR Vs. STATE OF U.P.
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October 27, 2025 |
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SANTOSH Vs. STATE OF U.P.
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July 16, 2025 |
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SANTOSH Vs. URMILA JAIN
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March 12, 2025 |
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SANTOSH ALIAS SANTOSH KUMAR Vs. STATE OF U.P.
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June 26, 2025 |
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SANTOSH DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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May 1, 2025 |
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SANTOSH JAISWAL Vs. STATE OF U. P.
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February 6, 2025 |
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SANTOSH JI MISHRA Vs. STATE OF U.P.
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April 16, 2025 |
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SANTOSH KUMAR Vs. ASSISTANT SECRETARY/ DEPUTY SECRETARY/ SECRETARY, INSURANCE OMBUDSMAN
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April 29, 2025 |
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SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
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July 25, 2025 |
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SANTOSH KUMAR PAL Vs. UNION OF INDIA
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May 20, 2025 |
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SANTOSH VERMA Vs. STATE OF U.P.
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November 20, 2025 |
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SAPANA DEVI Vs. STATE OF U.P.
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September 17, 2025 |
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SARBA MAURYA Vs. ORIENTAL INSURANCE COMP. LTD
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April 17, 2025 |
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SARFARAZ KHAN Vs. STATE OF U. P.
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February 6, 2025 |
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SARITA Vs. STATE OF U.P.
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March 20, 2025 |
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SARLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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May 5, 2025 |
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SARVAJEET SINGH Vs. STATE OF U. P.
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January 24, 2025 |
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SARVANARAIN TEWARI Vs. STATE OF U.P.
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May 30, 2025 |
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SARVESH KUMAR Vs. GENERAL MANAGER, PUNJAB NATIONAL BANK
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April 1, 2025 |
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SARVESH KUMAR DUBEY Vs. STATE OF U. P.
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May 29, 2025 |
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SARVESH SAINI Vs. STATE OF U.P.
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September 3, 2025 |
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SARWAR HUSSAIN Vs. MANAGING DIRECTOR U. P. RAJKIYA NIRMAN NIGAM LTD. LUCKNOW
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March 6, 2025 |
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SATINDER SINGH BHASIN Vs. STATE OF U. P.
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May 13, 2025 |
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SATISH CHANDRA Vs. STATE OF U.P.
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January 6, 2025 |
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SATISH DHURIYA Vs. STATE OF U. P.
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April 10, 2025 |
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SATISH KUMAR GUPTA Vs. STATE OF U.P.
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July 1, 2025 |
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SATTAR AHMAD Vs. STATE OF U.P.
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August 12, 2025 |
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SATUL Vs. STATE OF U. P.
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February 11, 2025 |
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SATYA NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHRAWASTI
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April 28, 2025 |
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SATYA PRAKASH Vs. STATE OF UTTAR PRADESH
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May 14, 2025 |
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SATYA PRAKASH JAISWAL Vs. TEHSILDAR
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November 10, 2025 |
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SATYA PRAKASH YADAV Vs. STATE OF U.P.
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December 18, 2025 |
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SATYAM SHARMA Vs. STATE OF U.P.
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November 21, 2025 |
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SATYAM SHUKLA Vs. STATE OF UTTAR PRADESH
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July 15, 2025 |
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SATYAVEER Vs. STATE OF U P
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March 3, 2025 |
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SATYPAL MAURYA Vs. UNION BANK OF INDIA
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September 1, 2025 |
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SAUMYA SAJIV KUMAR SHARMA Vs. STATE OF U.P.
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May 30, 2025 |
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SAURABH Vs. STATE OF U.P.
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August 22, 2025 |
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SAURABH GUPTA Vs. STATE OF U.P.
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September 15, 2025 |
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SAURABH LAL Vs. STATE OF U. P.
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March 10, 2025 |
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SAURABH MEENA Vs. STATE OF U.P.
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February 20, 2025 |
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SAURABH MISHRA Vs. STATE OF U.P.
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May 27, 2025 |
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SAURABH SAHAI Vs. STATE OF U. P.
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February 27, 2025 |
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SAURABH SAXENA Vs. UNION OF INDIA
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January 15, 2025 |
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SAVITA DEVI Vs. JITENDRA GAUTAM
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May 30, 2025 |
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SAVITA SHARMA Vs. STATE OF UTTAR PRADESH
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July 11, 2025 |
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SAVITA YADAV Vs. STATE OF UTTAR PRADESH
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October 14, 2025 |
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SAZIM Vs. STATE OF U. P.
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February 11, 2025 |
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SDS INFRACON PVT. LTD. Vs. STATE OF U. P.
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April 28, 2025 |
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SECRETARY U. P. BASIC EDUCATION BOARD Vs. TRIPURARI DUBEY
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April 30, 2025 |
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SECRETARY, IRRIGATION, GOVERNMENT OF UP Vs. GAUTAM BUILDERS
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March 21, 2025 |
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SEEMA PADALIA Vs. STATE OF U. P.
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March 6, 2025 |
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SEEMA SHUKLA Vs. STATE OF U. P.
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February 6, 2025 |
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SEQUEL BUILDCON PRIVATE LIMITED Vs. STATE OF U. P.
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February 24, 2025 |
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SETH RADHE SHYAM MEMORIAL TRUST Vs. STATE OF UTTAR PRADESH
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January 20, 2025 |
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SHAFEEQ Vs. STATE OF U. P.
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February 6, 2025 |
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SHAFIQUE AHMAD Vs. STATE OF U. P.
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March 11, 2025 |
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SHAHADAT ALI Vs. BOARD OF REVENUE, U.P.
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August 29, 2025 |
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SHAHADAT ALI Vs. BOARD OF REVENUE
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September 4, 2025 |
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SHAHBAZ AHMAD Vs. STATE OF U.P.
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April 30, 2025 |
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SHAHID Vs. STATE OF U.P.
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May 30, 2025 |
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SHAHID HUSSAIN Vs. BOARD OF REVENUE
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January 3, 2025 |
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SHAHNAWAZ ALI Vs. STATE OF U. P.
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February 13, 2025 |
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SHAHNAWAZ RANA Vs. STATE OF U.P.
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August 14, 2025 |
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SHAILENDRA KUMAR Vs. STATE OF U. P.
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April 16, 2025 |
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SHAILENDRA KUMAR RAI Vs. STATE OF UTTAR PRADESH
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May 29, 2025 |
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SHAILENDRA KUSHWAHA Vs. STATE OF U.P.
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May 14, 2025 |
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SHAILENDRA YADAV @ SALU Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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SHAILESH KUMAR Vs. VIBHA GUPTA
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September 25, 2025 |
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SHAILESH KUMAR YADAV Vs. STATE OF U.P.
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November 17, 2025 |
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SHAITAN SINGH Vs. STATE OF UTTAR PRADESH
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October 16, 2025 |
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SHAKEEL AHMAD Vs. STATE OF U. P.
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May 29, 2025 |
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SHAKIL Vs. STATE OF UTTAR PRADESH
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February 17, 2025 |
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SHALIMAR KSMB PROJECTS Vs. STATE OF UTTAR PRADESH
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August 26, 2025 |
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SHAMBHOO NATH KUSHWAHA Vs. STATE OF UTTAR PRADESH
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July 31, 2025 |
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SHAMBHU Vs. BOARD OF REVENUE
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October 8, 2025 |
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SHAMBU Vs. STATE
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May 28, 2025 |
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SHAMEEM JAHAN Vs. STATE OF U.P.
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November 17, 2025 |
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SHAMIM Vs. STATE OF U. P.
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February 6, 2025 |
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SHAMIM AHMAD FAROOQUI Vs. PANKAJ PANDEY
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January 2, 2025 |
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SHAMIMA Vs. STATE OF U. P.
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January 3, 2025 |
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SHAMSHER SINGH Vs. SUKHBEER SINGH
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August 8, 2025 |
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SHANIDEV Vs. STATE OF U. P.
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May 12, 2025 |
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SHARAD KUMAR Vs. STATE OF U.P.
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January 31, 2025 |
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SHARAD ROSHAN SINGH Vs. STATE OF U.P.
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November 6, 2025 |
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SHARAFAT Vs. STATE OF U.P.
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July 4, 2025 |
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SHARDA PRASAD SINGH Vs. UNION OF INDIA
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April 24, 2025 |
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SHARIQ MIAN Vs. STATE OF U.P.
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July 2, 2025 |
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SHASHANK GUPTA Vs. VATIKA NIRMAN PRIVATE LIMITED
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August 18, 2025 |
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SHASHANK MISHRA Vs. STATE OF U. P.
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May 15, 2025 |
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SHASHANK SACHAN Vs. STATE OF U. P.
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May 23, 2025 |
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SHASHANK SACHAN Vs. STATE OF UTTAR PRADESH
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October 10, 2025 |
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SHASHANK SRIVASTAVA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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January 30, 2025 |
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SHEELA DUBEY Vs. STATE OF U.P.
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October 6, 2025 |
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SHEELCHAND INTER COLLEGE Vs. STATE OF U. P.
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March 24, 2025 |
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SHEETAL CHAUDHARY Vs. STATE OF U. P.
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February 20, 2025 |
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SHERA Vs. STATE OF U. P.
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May 29, 2025 |
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SHERU ABBAS Vs. DISTT. JUDGE, LUCKNOW
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September 23, 2025 |
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SHIKHA AGRAWAL Vs. SNAJEEV GARG
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September 25, 2025 |
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SHIKSHA RANI AGARWAL Vs. UTTAR PRADESH BASIC SHIKSHA PARISHAD
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May 15, 2025 |
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SHIPRA DEVI Vs. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF WOMEN
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August 1, 2025 |
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SHITANSHU SHARMA Vs. STATE OF U. P.
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January 24, 2025 |
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SHITLA PRASAD Vs. AMRIT LAL
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May 29, 2025 |
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SHIV BACHAN GAUTAM Vs. STATE PUBLIC SERVICES TRIBUNAL
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September 10, 2025 |
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SHIV BALAK SINGH Vs. BOARD OF REVENUE
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February 19, 2025 |
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SHIV CHARAN Vs. STATE OF U.P.
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July 21, 2025 |
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SHIV DATT JOSHI Vs. STATE OF U.P.
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February 24, 2025 |
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SHIV DUTT SHARMA Vs. STATE OF U. P.
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January 16, 2025 |
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SHIV KUMAR Vs. STATE OF UTTAR PRADESH
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August 5, 2025 |
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SHIV KUMAR Vs. STATE OF UTTAR PRADESH
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March 4, 2025 |
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SHIV KUMAR Vs. STATE OF UTTAR PRADESH
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April 9, 2025 |
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SHIV KUMARI Vs. STATE OF UTTAR PRADESH
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August 11, 2025 |
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SHIV NARAIN Vs. STATE OF U. P.
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May 28, 2025 |
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SHIV NARAYAN GUPTA Vs. GARIB CHANDRA
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May 30, 2025 |
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SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLI DATION
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November 27, 2025 |
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SHIV PRASAD GUPTA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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August 19, 2025 |
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SHIV SHANKAR Vs. ADDITIONAL COMMISSIONER, AYODHYA DIVISION, AYODHYA
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July 23, 2025 |
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SHIV SHANKAR VERMA Vs. STATE OF UTTAR PRADESH
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February 4, 2025 |
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SHIV SHANKER TRANSPORT Vs. STATE OF U.P.
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April 17, 2025 |
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SHIVA Vs. STATE OF U. P.
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February 6, 2025 |
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SHIVAKAR SINGH Vs. STATE OF U. P.
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March 12, 2025 |
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SHIVAKAR SINGH Vs. STATE OF U.P.
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February 6, 2025 |
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SHIVAKAR SINGH Vs. STATE OF U.P.
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March 17, 2025 |
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SHIVAM Vs. STATE OF U. P.
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February 11, 2025 |
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SHIVAM CHAUDHARY Vs. STATE OF U. P.
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February 6, 2025 |
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SHIVAM PANDEY Vs. STATE OF U. P.
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May 8, 2025 |
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SHREE CHANDRA Vs. STATE OF U.P.
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September 1, 2025 |
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SHREE NARAIN SAREES/TEXTILES Vs. STATE OF U.P.
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January 9, 2025 |
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SHREE SHANKER MEDICALS Vs. STATE OF U. P.
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February 19, 2025 |
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SHREERAM YADAV Vs. SANJAY MALL
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February 13, 2025 |
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SHRIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO
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January 22, 2025 |
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SHRIRAM GENERAL INSURANCE COMAPAY LIMITED Vs. YASHODA
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October 14, 2025 |
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SHUBHAM AGARWAL Vs. PARITOSH BHARGAVA
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September 8, 2025 |
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SHUBHAM KUMAR Vs. STATE OF U. P THRU PRIN SECY ANIMAL HUSBANDRY
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April 11, 2025 |
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SHYAM DEV Vs. STATE OF UTTAR PRADESH
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January 16, 2025 |
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SHYAM KALA Vs. STATE OF UTTAR PRADESH
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November 13, 2025 |
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SHYAM LAL Vs. STATE OF U. P.
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January 28, 2025 |
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SHYAM LAL VERMA Vs. STATE OF U.P.
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August 14, 2025 |
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SHYAM SINGH Vs. BOARD OF REVENUE, UTTAR PRADESH
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February 27, 2025 |
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SHYAMA Vs. D.D.C.
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April 28, 2025 |
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SHYAMA DEVI Vs. STATE OF UTTAR PRADESH
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April 8, 2025 |
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SIARAM Vs. STATE OF U.P.
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May 23, 2025 |
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SIDDHI SAGAR Vs. STATE OF U.P
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April 11, 2025 |
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SIKANDAR ALAM Vs. STATE OF U. P.
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May 6, 2025 |
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SIMMA Vs. A.D.M.
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February 4, 2025 |
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SIMMI KUMARI Vs. UNION OF INDIA
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April 5, 2025 |
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SINGASAN SHARMA Vs. STATE OF U.P.
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December 17, 2025 |
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SITA NATH Vs. STATE OF U.P.
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September 8, 2025 |
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SITA RAM Vs. D.D.C.
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August 5, 2025 |
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SITA RAM SHARMA Vs. STATE OF U. P.
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April 9, 2025 |
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SITAM Vs. STATE OF U. P.
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May 30, 2025 |
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SIYARAM Vs. COLLECTOR DISTRICT SULTANPUR
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October 29, 2025 |
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SMT. GUDIYA Vs. STATE OF U.P.
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November 17, 2025 |
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SMT. SANTOSH AWASTHI Vs. URMILA JAIN
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March 11, 2025 |
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SNEHA TIWARI Vs. STATE OF U.P.
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July 16, 2025 |
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SOHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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March 27, 2025 |
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SOHRAB ALIAS SORAB ALI Vs. STATE OF U.P.
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November 4, 2025 |
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SOMDUTT SHARMA Vs. STATE OF U.P.
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March 5, 2025 |
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SONALI VERMA Vs. STATE OF U.P.
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November 19, 2025 |
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SONAM Vs. STATE OF U.P.
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November 7, 2025 |
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SONAM Vs. STATE OF UTTAR PRADESH
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August 12, 2025 |
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SONAM YADAV Vs. STATE OF U.P.
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December 17, 2025 |
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SONU Vs. STATE OF U. P.
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February 11, 2025 |
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SOURABH BHATI Vs. STATE OF U.P.
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November 3, 2025 |
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SPAN INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF U.P.
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February 7, 2025 |
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SREEDHAAR PRASAD Vs. STATE OF U. P.
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January 21, 2025 |
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SRIPAL GIRI Vs. STATE OF U. P.
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February 5, 2025 |
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SROJ KUMAR Vs. D.D.C., HARDOI
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March 19, 2025 |
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STATE OF U. P Vs. DEV VRAT GAUTAM
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February 13, 2025 |
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STATE OF U. P. Vs. CHANDRA MOHAN YADAV RETIRED JUNIOR ENGINEER CIVIL NAGAR NIGAM ALLAHABAD PRAYAGRAJ
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May 6, 2025 |
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STATE OF U. P. Vs. MAHAVEER SINGH
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April 21, 2025 |
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STATE OF U. P. Vs. PUSHPENDRA
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April 23, 2025 |
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STATE OF U. P. Vs. DINESH KUMAR
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May 22, 2025 |
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STATE OF U. P. Vs. VIRENDRA GIRI
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January 24, 2025 |
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STATE OF U.P Vs. SINCHAI MAZDOOR SANGH UTTAR PRADESH
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January 17, 2025 |
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STATE OF U.P. Vs. BIMAL JAISWAL
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March 10, 2025 |
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STATE OF U.P. Vs. DHARMENDRA
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January 22, 2025 |
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STATE OF U.P. Vs. VINOD
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July 2, 2025 |
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STATE OF U.P. Vs. ASHOK PANDE
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April 10, 2025 |
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STATE OF U.P. Vs. PRAG SINGH
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April 10, 2025 |
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STATE OF U.P. Vs. KAMLA KANT
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October 31, 2025 |
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STATE OF U.P. Vs. YASHANK KHANDELWAL
|
November 3, 2025 |
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STATE OF U.P. Vs. SHIV DATT JOSHI
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July 21, 2025 |
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STATE OF U.P. Vs. KALAWATI SINGH
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July 17, 2025 |
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STATE OF U.P. Vs. NIRMALA DEVI
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January 16, 2025 |
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STATE OF U.P. Vs. MAHENDRA PALIWAL
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March 17, 2025 |
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STATE OF U.P. Vs. MD. SAMEER RAO
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February 13, 2025 |
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STATE OF U.P. Vs. AJAY KUMAR SINGH
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December 11, 2025 |
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STATE OF U.P. Vs. PREMCHANDRA
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November 18, 2025 |
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STATE OF U.P. Vs. SATYA PRAKASH CHAUBE
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August 20, 2025 |
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STATE OF U.P. Vs. ANWAR ALAM
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November 19, 2025 |
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STATE OF UP Vs. KALLAN
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January 27, 2025 |
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STATE OF UP Vs. MANISH KUMAR
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February 21, 2025 |
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STATE OF UTTAR PRADESH Vs. RAM NAYAN YADAV
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October 14, 2025 |
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STATE OF UTTAR PRADESH Vs. DINESH KUMAR SHARMA
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March 20, 2025 |
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STATE OF UTTAR PRADESH Vs. DISTT.JUDGE BARABANKI
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November 14, 2025 |
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STATE OF UTTAR PRADESH Vs. DHIRENDRA SINGH YADAV
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November 24, 2025 |
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STATE OF UTTAR PRADESH Vs. ASSISTANT D.D.C.
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September 12, 2025 |
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STATE OF UTTAR PRADESH Vs. BOARD OF REVENUE
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March 4, 2025 |
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STERLING IRRIGATIONS Vs. BHARAT INDUSTRIES
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July 1, 2025 |
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SUBHASH CHANDRA Vs. RAVINDRA KUMAR RATHOR
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August 25, 2025 |
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SUBHASH CHANDRA Vs. STATE OF U.P.
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May 12, 2025 |
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SUBHASH CHANDRA PANDEY Vs. STATE OF UTTAR PRADESH
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July 30, 2025 |
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SUBHASH CHANDRA VERMA Vs. STATE OF U. P.
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February 6, 2025 |
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SUBODH KUMAR AGARWAL Vs. MANOJ KUMAR AGARWAL
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November 18, 2025 |
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SUDAMA PRASAD BAL VIDYA MANDIR Vs. STATE OF U.P.
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August 14, 2025 |
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SUDAMA YADAV Vs. D.D.C.
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May 15, 2025 |
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SUDHA AGARWAL Vs. STATE OF U.P.
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August 12, 2025 |
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SUDHA SHUKLA Vs. STATE OF U. P.
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May 14, 2025 |
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SUDHIR KUMAR AGARWAL Vs. UNION OF INDIA
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April 1, 2025 |
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SUDHIR KUMAR PRAJAPATI Vs. STATE OF U.P.
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December 11, 2025 |
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SUHAIL Vs. STATE OF U. P.
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February 6, 2025 |
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SUJIT KUMAR PANDEY Vs. STATE OF U. P.
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January 24, 2025 |
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SUKH LAL Vs. STATE OF U. P.
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May 14, 2025 |
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SUKH LAL BUNKAR Vs. STATE OF U.P.
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October 30, 2025 |
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SUKHDEV MAURYA Vs. STATE OF UTTAR PRADESH
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September 8, 2025 |
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SUKHDEV SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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SUKHDEV SINGH MAJITHIYA Vs. BHAVNESH KUMAR JINDAL
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May 2, 2025 |
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SUKHLAL Vs. STATE OF U.P.
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January 31, 2025 |
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SUKHRAM SINGH Vs. STATE OF U.P.
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August 25, 2025 |
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SUKHVEER SINGH CHAUHAN Vs. STATE OF U.P.
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May 15, 2025 |
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SULEMAN Vs. PRINCIPAL S. T. HIGH SCHOOL
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April 8, 2025 |
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SULOCHANA DEVI Vs. BOARD OF REVENUEU.P. LKO. THRU. CHAIRMAN
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August 27, 2025 |
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SUMAN DEVI Vs. STATE OF U. P.
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February 11, 2025 |
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SUMAN JAIN Vs. UNION OF INDIA
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March 7, 2025 |
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SUMAN LATA Vs. STATE OF UTTAR PRADESH
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December 11, 2025 |
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SUMAN PRAJAPATI Vs. STATE OF U.P.
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March 6, 2025 |
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SUMER SINGH Vs. BOARD OF REVENUE
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April 9, 2025 |
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SUMITRA Vs. STATE OF UTTAR PRADESH
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October 30, 2025 |
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SUMITRA DEVI Vs. BOARD OF REVENUE
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November 18, 2025 |
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SUNDAR PAL SINGH Vs. STATE OF U. P.
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February 6, 2025 |
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SUNIL DUBEY Vs. MINAKSHI
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August 26, 2025 |
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SUNIL KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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October 28, 2025 |
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SUNIL KUMAR GUPTA Vs. STATE OF U. P.
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February 11, 2025 |
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SUNIL KUMAR SINGH Vs. UNION OF INDIA
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May 13, 2025 |
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SUNIL KUMAR YADAV Vs. STATE OF U.P.
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April 4, 2025 |
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SUNIL RAJ SINGH Vs. BOARD OF REVENUE
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November 25, 2025 |
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SUNITA Vs. PARMJEET KAUR
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February 5, 2025 |
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SUNITA Vs. MANJU
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June 20, 2025 |
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SUNITA MISHRA Vs. STATE OF U. P.
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February 24, 2025 |
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SUNITA NISHAD Vs. DEBT RECOVERY APPELLATE TRIBUNAL THROUGH REGISTRAR
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April 9, 2025 |
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SUNITA NISHAD Vs. DEBT RECOVERY APPELLATE TRIBUNAL
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April 1, 2025 |
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SURAJ KUMAR Vs. STATE OF U. P.
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January 10, 2025 |
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SURAJ SINGH Vs. STATE OF U. P.
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January 24, 2025 |
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SURAJPUR INDANE GAS SEWA Vs. INDIAN OIL CORPORATION LIMITED
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May 2, 2025 |
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SURAT DEI Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
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July 10, 2025 |
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SURENDER GUPTA Vs. APPELLATE AUTHORITY STATE GST/ADDITIONAL COMMISSIONER GRADE-II
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March 28, 2025 |
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SURENDRA KUMAR Vs. STATE OF U.P.
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February 19, 2025 |
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SURENDRA KUMAR AGARWAL Vs. SABIR HUSSAIN KHAN
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September 17, 2025 |
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SURENDRA MANI Vs. STATE OF U.P.
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January 10, 2025 |
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SURESH CHANDRA SHUKLA Vs. STATE OF UTTAR PRADESH
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May 6, 2025 |
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SURESH CHANDRA SINGH Vs. BANK OF BARODA
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July 17, 2025 |
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SURESH KUMAR SHARMA Vs. KHANNA AUTOMOBILES
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January 8, 2025 |
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SURYA KUMAR TRIPATHI Vs. RAM PAL
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January 24, 2025 |
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SURYA LAL Vs. STATE OF U.P.
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March 10, 2025 |
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SURYA LAL Vs. STATE OF U.P.
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September 11, 2025 |
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SURYA PRATAP SINGH Vs. STATE OF U.P.
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February 11, 2025 |
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SURYADEV PATHAK Vs. UNION OF INDIA
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November 28, 2025 |
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SURYANATH PANDEY Vs. STATE OF U.P.
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July 3, 2025 |
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SUSHANT GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION S. C. B. LKO.
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May 27, 2025 |
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SUSHANT PRASHAR Vs. CENTRAL BUREAU OF INVESTIGATION
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October 16, 2025 |
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SUSHEELA DEVI Vs. STATE OF U.P.
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April 1, 2025 |
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SUSHIL YADAV Vs. STATE OF U.P.
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January 23, 2025 |
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SWAMI NATH Vs. STATE OF UTTAR PRADESH
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July 22, 2025 |
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SWETA JAISWAL Vs. STATE OF U.P.
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September 24, 2025 |
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SYED MOHAMMAD ALI Vs. DISTRICT JUDGE/SPECIAL JUDGE SC/ST ACT
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July 18, 2025 |
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SYED RAZA ABBAS Vs. STATE OF U.P.
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July 25, 2025 |
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TABASSUM FATIMA Vs. CONSOLIDATION COMMISSIONER
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July 16, 2025 |
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TALIMUDDIN Vs. STATE OF U.P.
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July 29, 2025 |
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TANU CHAUDHARY Vs. STATE OF UTTAR PRADESH
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August 29, 2025 |
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TARA CHANDRA GUPTA Vs. SHAKTI BASU
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June 9, 2025 |
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TARA CHANDRA GUPTA Vs. SHAKTI BASU
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June 10, 2025 |
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TARAWATI Vs. STATE OF U.P.
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November 10, 2025 |
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TARIQ Vs. STATE OF U.P.
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July 24, 2025 |
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TARKESHWAR PANDEY Vs. DEENA NATH YADAV
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October 6, 2025 |
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TARU KASHYAP Vs. UNION OF INDIA
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July 21, 2025 |
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TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. AMAN KUMAR
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March 5, 2025 |
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TAUFIK AHMAD Vs. STATE OF U.P.
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March 27, 2025 |
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TEJ KARAN MEENA Vs. UNION OF INDIA
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August 5, 2025 |
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TEJENDRA SINGH Vs. STATE OF UTTAR PRADESH
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November 14, 2025 |
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THAKURDEEN Vs. STATE OF U.P.
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September 23, 2025 |
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THOUGHTSOL INFOTECH PRIVATE LIMITED Vs. UNION OF INDIA
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March 10, 2025 |
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THREE C GREEN DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
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February 24, 2025 |
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TIME TODAY MEDIA NETWORK PRIVATE LIMITED Vs. UNION OF INDIA
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March 27, 2025 |
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TIRATH RAJ Vs. D.D.C.
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September 26, 2025 |
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TREND MARKETING Vs. DIRECTOR GENERAL, MEDICAL HEALTH AND FAMILY WELFARE DEPARTMENT
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September 19, 2025 |
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TRENDSHIPS ONLINE SERVICES PRIVATE LIMITED Vs. COMMISSIONER COMMERCIAL TAXES U. P. AT LUCKNOW
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May 26, 2025 |
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TRIHUTI KUMAR Vs. STATE OF U.P.
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June 10, 2025 |
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TRIVENI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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April 2, 2025 |
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TRIVENI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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January 9, 2025 |
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TUFANI Vs. BOARD OF REVENUE
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January 3, 2025 |
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TULSIANI CONSTRUCTIONS AND DEVELOPERS PVT. LTD. Vs. STATE OF U.P.
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November 25, 2025 |
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TUNKU SINGH Vs. NIL
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May 14, 2025 |
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U.O.I. Vs. SANTOSH KUMAR
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February 18, 2025 |
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U.O.I. Vs. DHARMENDRA KUMAR SAHU
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February 17, 2025 |
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U.P. RAJYA NIRMAN SAHAKARI SANGH LIMITED Vs. UNION OF INDIA
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October 8, 2025 |
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U.P. STATE EMPLOYEES WELFARE CORPORATION Vs. VICTORY OIL GRAM UDYOG ASSOCIATION, NURPUR
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March 20, 2025 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. SUMITRA DEVI
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December 19, 2025 |
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U.P.REGION FOOD CORPORATION Vs. UNION OF INDIA
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September 8, 2025 |
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UCM COAL COMPANY LIMITED Vs. ADANI ENTERPRISES LIMITED
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September 23, 2025 |
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UDIT PANDEY Vs. STATE OF U.P.
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September 25, 2025 |
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UMA SHANKAR TRIPATHI Vs. UNION OF INDIA
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October 27, 2025 |
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UMA SHANKAR YADAV Vs. STATE OF U. P.
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February 6, 2025 |
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UMA SHANKER SHARMA Vs. MIHILAL SHARMA
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May 8, 2025 |
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UMESH Vs. STATE OF U.P.
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August 14, 2025 |
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UMESH CHANDRA ASTHANA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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April 16, 2025 |
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UMESH CHANDRA SHUKLA Vs. STATE OF U.P.
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December 16, 2025 |
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UMESH KUMAR SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LKO.
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January 6, 2025 |
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UNION OF INDIA Vs. GIRWAR SINGH
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August 22, 2025 |
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UNION OF INDIA Vs. HARULI DEVI
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February 14, 2025 |
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UNION OF INDIA Vs. VIJAY KUMAR PANDEY
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November 18, 2025 |
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UNION OF INDIA Vs. NO. 913126828 EX.
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August 22, 2025 |
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UNION OF INDIA Vs. BHULLAR CONSTRUCTION CO.,
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September 2, 2025 |
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UNION OF INDIA Vs. GOVIND NARAIN MISHRA
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June 10, 2025 |
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UNITED INDIA INSURANCE CO. LIMITED Vs. SHANTI DEVI
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October 14, 2025 |
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UNITED INDIA INSURANCE CO. LIMITED Vs. ISHANI
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October 9, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANDHYA MISHRA
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December 16, 2025 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ROCKY
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October 13, 2025 |
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URMILA DEVI Vs. STATE OF UTTAR PRADESH
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October 31, 2025 |
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URMILA DEVI Vs. STATE OF UTTAR PRADESH
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August 13, 2025 |
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URMILA SINGH Vs. STATE OF U.P.
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July 24, 2025 |
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USHA DEVI Vs. STATE OF UTTAR PRADESH
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May 2, 2025 |
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USHA DEVI Vs. STATE OF U.P.
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May 23, 2025 |
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USHA YADAV Vs. STATE OF U. P.
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February 7, 2025 |
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USMAN ALI Vs. STATE OF U. P.
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April 10, 2025 |
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UTTAR PRADESH JAL NIGAM RURAL Vs. TARUN KUMAR SHARMA
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July 16, 2025 |
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UTTAR PRADESH POWER CORPORATION LTD. Vs. SUNITA VERMA
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May 14, 2025 |
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UTTAR PRADESH RAJYA SADAK PARIVAHAN NIGAM Vs. VIJAI NARAIN AGNIHOTRI
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August 13, 2025 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. SPECIAL OFFICER ELECTRICITY
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August 11, 2025 |
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UTTAR PRADESH STATE ROAD TRANS. CORP Vs. MEENA SRIVASTAVA
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April 9, 2025 |
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V-MARC INDIA LIMITED Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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VANSHIDHAR TIWARI Vs. STATE OF UTTAR PRADESH
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May 1, 2025 |
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VARSHA SHARMA Vs. AJAY SHARMA
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September 4, 2025 |
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VARUN KUMAR YADAV Vs. STATE OF U.P.
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July 1, 2025 |
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VED PRAKASH SAINI Vs. STATE OF UTTAR PRADESH
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September 23, 2025 |
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VED PRAKASH TYAGI Vs. STATE OF U.P.
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October 29, 2025 |
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VED VASU Vs. STATE OF U.P.
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May 30, 2025 |
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VEENA SINGH Vs. MANKAMESHWAR DEVLOPERS (P) LIMITED
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March 21, 2025 |
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VEER BAHADUR SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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April 1, 2025 |
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VEER SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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VEERU @ SUMIT Vs. STATE OF U.P.
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March 20, 2025 |
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VENKETESHWAR MAHADEO JI MAHARAJ VIRAJMAN MANDIR Vs. RENT CONTROL AND EVICTION OFFICER
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March 11, 2025 |
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VIDHYA KISHOR Vs. STATE OF U.P.
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February 19, 2025 |
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VIDHYAVATI Vs. STATE OF UTTAR PRADESH
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November 24, 2025 |
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VIDYA DEVI Vs. STATE OF U.P.
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October 8, 2025 |
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VIJAI @ BABBAN Vs. STATE OF U.P.
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August 8, 2025 |
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VIJAY BAHADUR PATEL Vs. STATE OF U.P
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November 21, 2025 |
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VIJAY KUMAR Vs. STATE OF UTTAR PRADESH
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November 19, 2025 |
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VIJAY KUMAR Vs. STATE OF U.P.
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June 30, 2025 |
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VIJAY KUMAR DIXIT Vs. UNION OF INDIA
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March 19, 2025 |
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VIJAY KUMAR DUBEY Vs. STATE OF U.P.
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May 7, 2025 |
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VIJAY LAKSHMI KESARWANI Vs. STATE OF UTTAR PRADESH
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August 29, 2025 |
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VIJAY NARAIN Vs. DISTRICT D.D.C.
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October 13, 2025 |
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VIJAY PRATAP SINGH Vs. STATE OF U. P.
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March 5, 2025 |
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VIJAYA NAND TEWARI Vs. STATE OF U. P.
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February 6, 2025 |
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VIKAS Vs. STATE OF U. P.
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January 24, 2025 |
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VIKAS SINGH Vs. STATE OF U.P.
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March 21, 2025 |
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VIKASH KUMAR Vs. STATE OF U.P.
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January 10, 2025 |
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VIKRAM NAIYYAR Vs. STATE OF U. P.
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February 25, 2025 |
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VIKRANT SENGAR Vs. STATE OF U.P.
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July 4, 2025 |
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VIKRANT SINGHAL Vs. UNION OF INDIA
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February 25, 2025 |
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VIMLA DEVI Vs. STATE OF U. P.
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February 6, 2025 |
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VINAY Vs. STATE OF U.P.
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June 3, 2025 |
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VINAY KUMAR GUPTA Vs. STATE OF U. P.
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May 12, 2025 |
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VINAY KUMAR SINGH Vs. SURESH CHANDRA PRINC.SECY.IRRIGATION DEPTT.
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November 28, 2025 |
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VINAY KUMAR TIWARI Vs. STATE OF U.P.
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June 16, 2025 |
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VINAY MOHAN Vs. NIDHI SINGH
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December 11, 2025 |
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VINAYAK PRABAL Vs. DISTRICT MAGISTRATE
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September 19, 2025 |
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VINEET KUMAR MISHRA Vs. STATE OF U.P.
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July 11, 2025 |
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VINOD KUMAR Vs. STATE OF UTTAR PRADESH
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October 15, 2025 |
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VINOD KUMAR Vs. STATE OF U.P.
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November 14, 2025 |
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VINOD KUMAR JALAUN Vs. KAILASH JAISWAL
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August 7, 2025 |
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VINOD KUMAR MISHRA Vs. STATE OF U. P.
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May 23, 2025 |
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VINOD KUMAR YADAV Vs. STATE OF U.P.
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November 11, 2025 |
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VIPIN KUMAR SINGH Vs. STATE OF U.P.
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October 29, 2025 |
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VIPIN RAYAKWAR Vs. STATE OF U.P.
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July 17, 2025 |
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VIPIN TIWARI Vs. STATE OF U. P.
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May 8, 2025 |
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VIRENDRA Vs. STATE OF U. P.
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February 6, 2025 |
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VIRENDRA KUMAR CHAUBEY Vs. STATE OF UTTAR PRADESH
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October 6, 2025 |
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VIRENDRA KUMAR GOEL Vs. STATE OF U.P.
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November 28, 2025 |
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VIRENDRA KUMAR LODH Vs. STATE OF U. P.
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February 11, 2025 |
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VIRENDRA KUMAR MISHRA Vs. STATE OF U.P.
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August 19, 2025 |
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VIRENDRA KUMAR TRIPATHI Vs. AMIT DUA
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May 30, 2025 |
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VIRENDRA SINGH Vs. STATE OF U. P.
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May 29, 2025 |
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VIRI SINGH Vs. STATE OF U.P.
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August 25, 2025 |
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VISHAL Vs. STATE OF U. P.
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February 6, 2025 |
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VISHAL MISHRA Vs. STATE OF U. P.
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February 6, 2025 |
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VISHARAM SINGH Vs. STATE OF UTTAR PRADESH
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January 10, 2025 |
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VISHESH DUBEY Vs. STATE OF U.P.
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April 23, 2025 |
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VISHNU PRABHAKAR Vs. UNION OF INDIA
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May 1, 2025 |
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VISHNU SWARUP GUPTA Vs. CHIEF GENERAL MANAGER (HR), UNION BANK OF INDIA
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December 2, 2025 |
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VISHRAM SINGH Vs. STATE OF U.P.
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March 6, 2025 |
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VISHU Vs. STATE OF U.P.
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January 16, 2025 |
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VISHUNATH Vs. STATE OF U.P.
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November 14, 2025 |
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VISHWA BANDHU Vs. STATE OF U.P.
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December 3, 2025 |
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VISHWANATH Vs. MAHESH
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July 28, 2025 |
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VISHWANATH UMAR VAISYA Vs. ADDITIONAL COMMISSIONER ALLAHABAD
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July 28, 2025 |
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VIVEK PRAJAPATI Vs. STATE OF U.P.
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June 23, 2025 |
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VIVEK ROY Vs. STATE OF U.P.
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August 4, 2025 |
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VIVEK SINGH Vs. STATE OF U.P.
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October 29, 2025 |
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VIVEK SINGHAL Vs. VIJAYA RANI SINGHAL
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September 22, 2025 |
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VIVEK YADAV Vs. STATE OF U.P.
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May 30, 2025 |
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VUENOW INFOTECH PVT. LTD. Vs. STATE OF UTTAR PRADESH
|
January 8, 2025 |
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WAQF MADARSA QASIMUL ULOOM Vs. STATE OF U.P.
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May 12, 2025 |
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WASEEM AKRAM Vs. STATE OF U. P.
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February 6, 2025 |
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WASEEM RIAZ Vs. STATE OF U. P.
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April 8, 2025 |
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WASIULLAH Vs. STATE OF U.P.
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November 20, 2025 |
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X Vs. STATE OF U.P.
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August 22, 2025 |
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X JUVENILE Vs. STATE OF U.P.
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September 23, 2025 |
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X- JUVENILE Vs. STATE OF U. P.
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March 27, 2025 |
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XANADU ESTATES PVT. LTD. Vs. STATE OF U.P.
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February 24, 2025 |
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YANG MENGMENG Vs. STATE OF U. P.
|
March 27, 2025 |
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YASHVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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April 28, 2025 |
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YASHWANTI Vs. STATE OF U. P.
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February 6, 2025 |
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YOGENDRA BHADAURIYA Vs. STATE OF U. P
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April 16, 2025 |
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YOGENDRA GIRI Vs. STATE OF U.P.
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April 11, 2025 |
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YOGENDRA PAL SINGH Vs. SUBODH KUMAR
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February 25, 2025 |
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YOGESH Vs. STATE OF U.P.
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May 6, 2025 |
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YOGESH AHIRWAR Vs. STATE OF U. P.
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February 11, 2025 |
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YOGESH KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
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August 7, 2025 |
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YOGESHWAR RAJ NAGAR Vs. STATE OF U.P.
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March 6, 2025 |
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YUDHISTHIR YADAV Vs. ABHISHEK KUMAR
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July 23, 2025 |
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YUDHVEER SINGH Vs. STATE OF UP
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February 17, 2025 |
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ZAITEK POLYBLENDS PVT. LTD. Vs. DURGA BANSAL FERTILIZER LTD.
|
May 22, 2025 |
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ZHUZOOR INFRATECH PRIVATE Vs. ADDITIONAL COMMISSIONER
|
February 14, 2025 |
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ZILA GANNA UTPADAK SAHKARI SAMITI LTD Vs. UNION OF INDIA
|
January 20, 2025 |
LOGIN