REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
DOGESH KUMAR Vs. DISTRICT CO-OPERATIVE BANK LTD	November 29, 2019
1008 PARSHVANATH DIGAMBER JAIN MANDIR SAMITI Vs. STATE OF U P	November 8, 2019
A.K. GABA Vs. STATE OF U.P.	May 27, 2019
A.M. KULSHRESTHA Vs. UNION BANK OF INDIA	June 20, 2019
A.R. STEPHEN Vs. D.J., GORAKHPUR	February 20, 2019
AADESH KUMAR Vs. STATE OF U P AND ANOTHER	May 1, 2019
AAFTAB Vs. UNION OF INDIA	April 5, 2019
AAINUL HAQ Vs. STATE OF U.P.	December 20, 2019
AAKIL @ ASALAM Vs. STATE OF U.P.	January 7, 2019
AARAV Vs. STATE OF U.P	November 28, 2019
AARYAN GROUP OF GUARD SERVICES Vs. STATE OF U.P.	September 13, 2019
AASHIF Vs. STATE OF U P	September 17, 2019
AASHISH KUMAR MISHRA @ AASHISH KUMAR FATENDRA NATH MISHRA Vs. STATE OF U.P.	December 18, 2019
AASHISH SINGH @ LOHA SINGH Vs. STATE OF U.P.	November 16, 2019
AAUWA Vs. STATE OF U.P.	August 29, 2019
AAYAN Vs. STATE OF U.P.	December 17, 2019
ABDUL ALEEM Vs. STATE OF U.P.	December 9, 2019
ABDUL HAMEED AND ANOTHER Vs. NAGAR PALIKA PARISHAD BELA PRATAPGARH AND OTHERS	February 7, 2019
ABDUL HAMEED WARSI Vs. STATE OF U.P	October 17, 2019
ABDUL KADIR Vs. PRESCRIBED AUTHORITY	November 8, 2019
ABDUL KHALIQ Vs. STATE OF U.P.	September 23, 2019
ABDUL QADIR MALIK Vs. SUPERINTENDENT OF POLICE, DISTT. BALRAMPUR	March 27, 2019
ABDUL SABOOT Vs. STATE OF U.P.	July 12, 2019
ABDUL SALAM Vs. IMRANA SIDDIQUI	February 21, 2019
ABHAI KUMAR SAXENA Vs. VINAY KUMAR JAIN	April 22, 2019
ABHAI NATH CHAUBEY Vs. STATE OF UTTAR PRADESH	December 10, 2019
ABHAI PRATAP SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	May 15, 2019
ABHAY KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.	June 28, 2019
ABHILASH SAINI Vs. STATE OF U.P	October 17, 2019
ABHILASHA PATHAK Vs. STATE OF U P AND OTHERS	May 16, 2019
ABHIMANYU SINGH BADGUJAR Vs. STATE OF U.P.	December 9, 2019
ABHINANDAN KUMAR JAIN Vs. STATE OF U.P.	December 18, 2019
ABHISHEK Vs. STATE OF U.P.	July 2, 2019
ABHISHEK JAIN Vs. CHHEDI LAL	September 23, 2019
ABHISHEK KUMAR SINGH Vs. STATE OF U.P. AND 3 OTHERS	December 13, 2019
ABID Vs. STATE OF U P	March 13, 2019
ABID ALI Vs. STATE OF U.P.	December 9, 2019
ABIDA KHATOON Vs. MAHESH CHANDRA AND O]THERS	December 9, 2019
ABRAR AND ANOTHER Vs. STATE OF U P AND ANOTHER	April 19, 2019
ABRAR HUSAIN Vs. STATE OF U P AND 10 OTHERS	March 6, 2019
ACHAL SINGH Vs. ASSISTANT DIRECTR OF CONSOLIDATION	April 25, 2019
ACHARYA RAM CHANDRA SHUKLA NAGAR KALYAN SAMITI DEORIA & OTHERS Vs. STATE OF U P & OTHERS	February 21, 2019
ACME ENGINEERS Vs. COMMISSIONER OF TRADE TAX LUCKNOW	April 1, 2019
ADAB Vs. STATE OF U.P. AND ORS.	April 5, 2019
ADARSH KUMAR DWIVEDI Vs. STATE OF U.P.	March 1, 2019
ADARSH MEHROTRA Vs. STATE OF U.P.	November 22, 2019
ADARSH UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.	December 3, 2019
ADESH KUMAR AMIN Vs. STATE OF U P	July 17, 2019
ADHYA GUPTA Vs. STATE OF U. P.	April 2, 2019
ADIL @ ADIL QUARAISHI Vs. STATE OF U.P.	July 10, 2019
ADIL ASAGAR Vs. STATE OF U.P.	March 1, 2019
ADIL PERVAI Vs. SAJID PERVAIZ AND 3 OTHERS	January 25, 2019
ADITYA DIXIT Vs. STATE OF U.P	October 17, 2019
ADITYA NARAIN MANGLA Vs. STATE OF UTTAR PRADESH	July 30, 2019
ADITYA SWARUP PANDEY Vs. SRAWASTHI GRAMIN BANK AND ORS.	May 31, 2019
ADYA SINGH Vs. STATE OF U P AND 3 OTHERS	January 4, 2019
AFAQ HAIDER Vs. STATE OF U P	September 9, 2019
AFJAL Vs. STATE OF U. P.	August 5, 2019
AGARWAL BROTHERS Vs. INDIAN OIL CORP. LTD.	November 21, 2019
AGARWAL BROTHERS Vs. INDIAN OIL CORPORATION LTD.	June 24, 2019
AGME MARKETING PRIVATE LIMITED Vs. CANARA BANK	July 31, 2019
AGRA DEVELOPMENT AUTHORITY Vs. NAFISHA BEGUM	July 25, 2019
AGRAWAL FUEL CORPARATION PVT Vs. STATE OF U.P.	October 16, 2019
AHALKAR SINGH Vs. STATE	November 21, 2019
AHMAD ABBAS Vs. UNION OF INDIA THRO.SECY.	December 4, 2019
AHMAD AND ANOTHER Vs. PRESCRIBED AUTHORITY/ A J S C C -I, KANPUR NAGAR AND 3 OTHERS	May 21, 2019
AHMAD HUSAIN ALIAS MUNNA Vs. STATE OF U.P. & 2 OTHERS	December 5, 2019
AHMAD ULLAH Vs. UNION OF INDIA	September 13, 2019
AHSAN KARIM KHAN Vs. STATE OF U. P.	September 5, 2019
AHTESHAM AHMAD ZAIDI Vs. STATE OF U.P.	November 11, 2019
AIJAZ GAFFAR Vs. STATE OF U. P.	August 19, 2019
AIR PLAZA RETAIL HOLDINGS PVT. LTD. Vs. STATE OF U.P. AND ORS.	July 26, 2019
AJAI KUMAR AND ANOTHER Vs. STATE OF U P	March 15, 2019
AJAI KUMAR PANDEY Vs. STATE OF U.P.	December 11, 2019
AJAI KUMAR SINGH Vs. U.O.I	October 24, 2019
AJAY Vs. STATE OF U.P.	November 28, 2019
AJAY GUPTA Vs. COMMISSIONER OF INCOME TAX APPEALS MEERUT	November 13, 2019
AJAY KATARA Vs. STATE OF U.P.	December 16, 2019
AJAY KUMAR Vs. UNION OF INDIA	September 3, 2019
AJAY KUMAR Vs. STATE OF U P	July 16, 2019
AJAY KUMAR Vs. STATE OF U P	May 24, 2019
AJAY KUMAR Vs. STATE OF U P	January 9, 2019
AJAY KUMAR Vs. STATE OF U.P.	July 8, 2019
AJAY KUMAR PANDEY Vs. STATE OF U P	July 24, 2019
AJAY KUMAR PANDEY AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS	February 15, 2019
AJAY KUMAR SINGH Vs. STATE OF U.P.	December 16, 2019
AJAY KUMAR SINGH Vs. RANJEET SINGH	January 21, 2019
AJAY KUMAR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	May 1, 2019
AJAY KUMAR SINGH S/O LATE R B SINGH Vs. STATE OF U P THROUGH PRIN SECY HOME U P GOVT LKO & ORS	March 8, 2019
AJAY KUMAR SRIVASTAVA Vs. A.N. MULLA	March 6, 2019
AJAY PRAKASH AGRAWAL Vs. URMILA AGRAWAL	February 20, 2019
AJAY PRAKASH PANDEY Vs. STATE OF U.P.	December 9, 2019
AJAY SINGH Vs. UNION OF INDIA	December 2, 2019
AJAY TANDON Vs. STATE OF U.P.	April 26, 2019
AJAY TANK Vs. STATE OF U.P	November 15, 2019
AJAY THAKUR Vs. STATE OF U.P.	July 24, 2019
AJAY TRIPATHI Vs. STATE OF U.P.	November 13, 2019
AJAY YADAV Vs. STATE OF U P	March 7, 2019
AJGAR SINGH BAHADAURIA Vs. MANAGING DIRECTOR U.P. COOPERATIVE FEDERATION LTD.	September 12, 2019
AJIT KUMAR AGRAHARI Vs. STATE OF U.P.	December 9, 2019
AJIT KUMAR SHUKLA Vs. STATE OF U P THRU PRIN SECY BASIC EDU LUCKNOW AND ORS	May 1, 2019
AJIT KUMAR SRIVASTAVA Vs. STATE OF U P THRU PRIN SECY TRANSPORT GOVT OF UP LKO & ORS	May 10, 2019
AJMANI LEASING & FINANCE LTD Vs. U.O.I.THRU.MINISTRY OF FINANCE DEPTT.OF FINANCIAL SER	December 16, 2019
AKASH MANI AND ORS. Vs. STATE OF U.P. AND ORS.	April 4, 2019
AKBAR AND OTHRS Vs. STATE	May 30, 2019
AKHIL MISHRA Vs. STATE OF U.P.	December 10, 2019
AKHIL SHARMA Vs. STATE OF U.P.	October 1, 2019
AKHILESH Vs. STATE OF U.P.	June 12, 2019
AKHILESH @ GOLU Vs. STATE OF U P AND ANOTHER	February 25, 2019
AKHILESH KUMAR Vs. STATE OF UTTAR PRADESH	July 26, 2019
AKHILESH KUMAR Vs. COLLECTOR/ DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	February 14, 2019
AKHILESH KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	April 23, 2019
AKHILESH KUMAR NIGAM Vs. STATE OF U.P.	March 7, 2019
AKHILESH KUMAR PANDEY Vs. STATE OF U.P.	August 6, 2019
AKHILESH UPADHYAY Vs. STATE OF U.P.	July 16, 2019
AKHLAQ Vs. STATE OF U P AND 3 OTHERS	February 5, 2019
AKHLESH Vs. STATE	March 12, 2019
AKHTAR Vs. STATE OF U.P.	February 25, 2019
AKHTAR ALI Vs. STATE OF U.P.	September 17, 2019
AKIL Vs. STATE OF U P	July 25, 2019
AKLESH KUMAR DWIVEDI Vs. STATE OF U P	February 8, 2019
AKONA SUM SYSTEM WORKS Vs. U P BRIDGE CORPORATION LTD LKO	April 18, 2019
AKRAM KHAN Vs. STATE OF U.P.	November 28, 2019
AKRATI PROMOTERS Vs. DEPUTY COMMISSIONER INCOME TAX -4	September 3, 2019
AKSHAY BUDDHIRAJA Vs. STATE OF U.P.	April 8, 2019
AKSHAY KUMAR Vs. STATE OF U.P.	December 17, 2019
AKSHAY KUMAR RAI Vs. STATE OF U.P. AND ORS.	March 12, 2019
AKSHAY LAL RAI Vs. STATE OF U P THRU SECY AND 3 OTHERS	April 29, 2019
ALAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	November 15, 2019
ALCHEMIST LTD. Vs. DINESH CHANDRA TRIPATHI	December 4, 2019
ALIMULLAH WARSI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 11, 2019
ALLAH RABBUL AALAMIN (QABRISTAN), RADHA NAGAR Vs. CITY BOARD BULAND SHAHAR AND ORS.	April 9, 2019
ALLAHABAD ANGLO INDIAN ASSOCIATION Vs. STATE OF U.P.	October 31, 2019
ALLAHABAD HERITAGE SOCIETY AND 12 OTHERS Vs. STATE OF U P AND 4 OTHERS	February 26, 2019
ALLARAJI Vs. STATE OF U.P.	November 13, 2019
ALOK BINDAL Vs. STATE OF U.P	August 26, 2019
ALOK JAISWAL Vs. STATE OF U. P.	August 8, 2019
ALOK KUMAR Vs. STATE OF U.P.	November 6, 2019
ALOK KUMAR SINGH Vs. STATE OF U.P.	November 15, 2019
ALOK RAMAN Vs. STATE OF U P	July 23, 2019
AMAN @ FAUZI Vs. STATE OF U P	April 24, 2019
AMAN SINGH AND 3 ORS Vs. STATE OF U P AND 2 ORS	May 30, 2019
AMANA BEGUM Vs. STATE OF U.P.	November 22, 2019
AMAR BAHADUR VERMA Vs. RAM SUMIRAN YADAV	November 13, 2019
AMAR CHEEMA Vs. STATE OF U. P.	September 17, 2019
AMAR DEO OJHA AND ORS. Vs. SHRI KRISHNA OJHA	November 6, 2019
AMAR JYOTI CHAUDHARY Vs. ALKA CHAUDHARY SRIVASTAVA	December 19, 2019
AMAR NATH Vs. STATE OF U.P.	November 15, 2019
AMAR NATH Vs. STATE OF U.P.	May 24, 2019
AMAR NATH Vs. MEENA DEVI	May 24, 2019
AMAR NATH BHARGAVA Vs. STATE OF U P	May 13, 2019
AMAR NATH KEWAT Vs. STATE OF U P	October 1, 2019
AMAR NATH SHUKLA Vs. STATE OF U.P.	November 22, 2019
AMAR NATH SINGH Vs. STATE OF U P	August 20, 2019
AMAR SINGH Vs. STATE OF U P	August 26, 2019
AMAR SINGH Vs. J.D.C.	May 8, 2019
AMAR SINGH Vs. COMMISSIONER AGRA DIVISION	July 16, 2019
AMAR SINGH Vs. STATE OF U.P	July 11, 2019
AMARENDRA KUMAR Vs. STATE OF UP	July 11, 2019
AMARJEET @ KALUWA Vs. STATE OF U.P.	November 13, 2019
AMARNATH YADAV Vs. STATE OF U P AND ANOTHER	May 28, 2019
AMARWATI Vs. D D C BULANDSHAHR	August 7, 2019
AMAUSI TEXTILE MILLS/ MALOOK CHAND TEXTILE MILLS LKO Vs. PRESIDING OFFICER LABOUR COURT LKO	July 15, 2019
AMBESH KUMAR Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ DEPTT & ORS	March 11, 2019
AMBRISH AGARWAL Vs. THE STATE OF U.P. THRU. THE PRIN. SECY.	August 6, 2019
AMBRISH KUMAR Vs. REGISTRAR HIGH COURT	October 22, 2019
AMEENA Vs. ADDL. COMMISSIONER (J), FAIZABAD DIVISION AND ORS.	May 1, 2019
AMIR Vs. STATE OF U P	May 1, 2019
AMIT BHARDWAJ Vs. STATE OF U.P.	February 12, 2019
AMIT CHADDA Vs. STATE OF U.P.	October 15, 2019
AMIT CHAUHAN Vs. STATE OF U.P.	November 7, 2019
AMIT KUMAR Vs. STATE OF UP AND ANOTHER	January 7, 2019
AMIT KUMAR Vs. STATE OF UTTAR PRADESH	July 25, 2019
AMIT KUMAR SINGH Vs. UNION OF INDIA	September 18, 2019
AMITA AGARWAL Vs. DISTRICT CONSUMER PROTECTION FORUM AND 4 OTHERS	March 8, 2019
AMITABH KUMAR DAS Vs. STATE OF U.P. AND ANOTHER	December 9, 2019
AMITABH THAKUR Vs. STATE OF U P THRU PRINCIPAL SECY	May 10, 2019
AMJAD Vs. STATE OF U.P.	July 31, 2019
AMRAWATI Vs. REGISTRAR/APAR COLLECTOR PRATAPGARH	July 25, 2019
AMRESH CHANDRA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL, LUCKNOW AND ORS.	January 22, 2019
AMRIT BAZAR PATRIKA PVT. LTD. Vs. STATE OF U.P.	October 31, 2019
AMU SCHOOL TEACHERS ASSOCIATION Vs. ELECTION COMMISSION OF INDIA	April 5, 2019
AMYRA DWIVEDI Vs. ABHINAV DWIVEDI	May 13, 2019
ANAMIKA MISHRA @ RANI Vs. STATE OF U P & ANR	July 1, 2019
ANAMIKA PANDEY Vs. SYED NAEEM AHMAD	January 25, 2019
ANAMIKA SINGH Vs. STATE OF U.P.	October 17, 2019
ANAND BABU Vs. STATE OF U.P.	November 20, 2019
ANAND DUPLEX LTD Vs. RAJEEV KUMAR	July 19, 2019
ANAND KUMAR Vs. STATE OF U.P.	October 22, 2019
ANAND KUMAR MISHRA Vs. STATE OF U P THRU PRIN SECY	March 12, 2019
ANAND PAL Vs. STATE OF U.P.	December 18, 2019
ANAND PRAKASH Vs. STATE OF U.P.	November 20, 2019
ANANT MAN SINGH AND OTHERS Vs. STATE OF U P	March 5, 2019
ANANT NARAYAN MISHRA Vs. UNION OF INDIA	December 2, 2019
ANAR SINGH Vs. STATE OF U P AND 3 OTHERS	January 24, 2019
ANAR SINGH Vs. STATE OF U P	April 17, 2019
ANARKALI Vs. STATE OF U.P.	October 31, 2019
ANAS RANA Vs. STATE OF U.P.	October 23, 2019
ANEETA DEVI Vs. STATE OF U.P. AND 7 OTHERS	July 17, 2019
ANGAD HAJJAM Vs. STATE OF U.P.	November 22, 2019
ANGOORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	January 25, 2019
ANGOORI DEVI INTER COLLAGE Vs. STATE OF U.P.	November 7, 2019
ANIK PAL Vs. STATE OF U.P	October 1, 2019
ANIL BHATI Vs. UNION OF INDIA	August 19, 2019
ANIL KUMAR Vs. STATE OF U.P. AND ORS.	December 12, 2019
ANIL KUMAR Vs. STATE OF U.P.	September 13, 2019
ANIL KUMAR Vs. STATE OF U.P.	April 23, 2019
ANIL KUMAR Vs. U.O.I. THRU. SECY.	October 22, 2019
ANIL KUMAR Vs. CONSOLIDATION COMMISSIONER OF U.P. AND ORS.	May 28, 2019
ANIL KUMAR AGRAWAL Vs. SANJAI KUMAR GOEL AND ORS.	March 29, 2019
ANIL KUMAR AGRAWAL Vs. SAROJ JAIN	July 3, 2019
ANIL KUMAR AND SONS Vs. UNION OF INDIA	February 22, 2019
ANIL KUMAR CHAUDHARY Vs. U P POLLUTION CONTROL BOARD LUCKNOW THRU MEMBER SECY & ORS	March 11, 2019
ANIL KUMAR GERA Vs. STATE OF U.P.	April 1, 2019
ANIL KUMAR JAIN Vs. KALPANA JAIN	July 1, 2019
ANIL KUMAR JAIN Vs. STATE (A T S )	March 8, 2019
ANIL KUMAR JAISWAL Vs. STATE OF U.P.	August 2, 2019
ANIL KUMAR MAJOR AND ORS. Vs. MADANLAL AND ORS.	February 21, 2019
ANIL KUMAR MISHRA Vs. STATE OF U.P.	June 24, 2019
ANIL KUMAR MISHRA Vs. STATE OF U.P. THROU. PRIN. SECY. (HEALTH) LUCKNOW	August 5, 2019
ANIL KUMAR MISHRA Vs. ADDL. DISTT. & SESSION JUDGE-VII LUCKNOW	December 19, 2019
ANIL KUMAR RATHOR Vs. STATE OF U P	July 19, 2019
ANIL KUMAR SAXENA Vs. STATE OF U P	May 31, 2019
ANIL KUMAR SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION	December 20, 2019
ANIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT SULTANPUR	August 22, 2019
ANIL KUMAR SRIVASTAVA Vs. ANURAG SRIVASATAVA PRIN. SECY. RURAL DEVT. LKO.	December 18, 2019
ANIL KUMAR TEWARI Vs. VISHNU BHAGWAN	July 11, 2019
ANIL MEHROTRA Vs. ADDITIONAL SESSION JUDGE COURT NO 15 LUCKNOW	September 17, 2019
ANIL SINGH Vs. STATE OF U.P.	November 18, 2019
ANIRUDDH LAL SRIVASTAVA ALIAS ANULAL Vs. STATE OF U.P.	July 25, 2019
ANIRUDDH SINGH Vs. STATE OF U.P	October 18, 2019
ANIRUDDHA Vs. STATE OF U P	February 15, 2019
ANIRUDDHA SHARMA Vs. STATE OF U. P.	September 17, 2019
ANIS MIYAN Vs. HIKAMAT ULLA	May 6, 2019
ANITA Vs. JAIPAL SINGH	October 22, 2019
ANITA Vs. STATE OF U.P.	December 3, 2019
ANITA DEVI Vs. STATE OF U.P.	July 23, 2019
ANITA GUPTA Vs. KRISHAN KUMAR	August 13, 2019
ANITA SHARMA Vs. LAIQUE AHMED	April 19, 2019
ANJALI Vs. STATE OF U P	September 13, 2019
ANJALI Vs. STATE OF U.P.	September 11, 2019
ANJALI DEVI (PRADHAN) Vs. STATE OF U P	May 27, 2019
ANJALI SIROHI AND OTHERS Vs. STATE OF U.P. AND OTHERS	December 6, 2019
ANJANI KUMAR Vs. RAM BUX SINGH	July 26, 2019
ANJANI SHUKLA Vs. STATE OF U.P.	May 16, 2019
ANJANI SHUKLA (PANDEY) Vs. STATE OF U P	April 16, 2019
ANJU DEVI Vs. STATE OF U. P.	August 8, 2019
ANJU GOSWAMI Vs. STATE OF U.P. AND ANOTHER	December 9, 2019
ANJU TIWARI AND OTHERS Vs. STATE OF U P THRU PRIN SECY	March 8, 2019
ANJUM KHATOON Vs. STATE OF U.P. AND ORS.	May 13, 2019
ANKIT Vs. STATE OF U.P.	June 11, 2019
ANKIT SHARMA Vs. UNION OF INDIA	September 24, 2019
ANKIT SINGH Vs. UNION OF INDIA	July 23, 2019
ANKUR GAUTAM Vs. STATE OF U P	April 29, 2019
ANKUR MISHRA Vs. STATE OF U.P.	October 1, 2019
ANKUSH SACHAN Vs. STATE OF U.P.	November 5, 2019
ANNAND SRIVASTAVA Vs. STATE OF U P	September 11, 2019
ANNAPURNA PLASTIC PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE	March 27, 2019
ANNU Vs. STATE OF U P	May 16, 2019
ANOOP AGARWAL Vs. STATE OF U.P.	January 7, 2019
ANOOP KUMAR AND OTHERS Vs. DOONGERMAL SINGODIYA AND ANOTHER	April 19, 2019
ANOOP PANDEY Vs. STATE OF U.P.	October 24, 2019
ANSAL LANDMARK TOWNSHIP Vs. STATE OF U. P.	October 15, 2019
ANSAR AHMAD Vs. STATE OF UP THRU	July 10, 2019
ANSAR ALI Vs. UNION OF INDIA	August 13, 2019
ANSAR HUSSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	May 6, 2019
ANSHU RANI Vs. STATE OF U P AND 2 OTHERS	April 19, 2019
ANSHU TIWARI Vs. STATE OF U P	September 11, 2019
ANSHUMAN RATHORE Vs. BANK OF INDIA	March 12, 2019
ANSUIEYA SHARMA Vs. MANAGER	May 17, 2019
ANSUIYA DEVI AND ORS. Vs. BEST KARGO MOVERS AND ORS.	April 24, 2019
ANTA HIGHER SECONDARY SCHOOL THRU SECY MANJU TRIPATHI Vs. REGISTRAR FIRM SOCIETIES & CHITS LKO	September 4, 2019
ANUJ KUMAR Vs. STATE OF U.P.	December 4, 2019
ANUJ KUMAR Vs. STATE OF U.P. AND ORS.	December 19, 2019
ANUJ SHUKLA Vs. STATE OF U.P.	July 23, 2019
ANUJ YADAV @ CHHOTU Vs. STATE OF U.P.	October 31, 2019
ANUP KUMAR GUPTA Vs. STATE OF U P	April 30, 2019
ANUPATI RAM YADAV Vs. STATE OF U.P.	July 19, 2019
ANUPATI RAM YADAV Vs. STATE OF U.P.	July 10, 2019
ANUPMA MEHROTRA Vs. MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY	August 1, 2019
ANURADHA Vs. STATE OF U.P.	October 18, 2019
ANURAG Vs. UNION OF INDIA	July 3, 2019
ANURAG DWIVEDI AND ANOTHER Vs. STATE OF U P AND ANOTHER	January 8, 2019
ANURAG SRIVASTAVA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	September 6, 2019
ANURAG YADAV Vs. STATE OF U. P.	January 3, 2019
ANURUDH KUMAR Vs. STATE OF U P	July 8, 2019
APAR MUKHYA ADHIKARI Vs. INCOME TAX OFFICER TDS	January 31, 2019
APPLE GROVE SCHOOL Vs. UNION OF INDIA AND 4 OTHERS	January 10, 2019
APTECH LTD Vs. U P POWER CORPORATION	August 7, 2019
AQEEL AHMAD Vs. THIRD ADDITIONAL DISTRICT JUDGE, UNNAO & ORS	February 18, 2019
AQUEEL @ AQUEEL AHMAD Vs. MAHESH CHAND BANSAL	December 12, 2019
ARATI PATEL Vs. STATE OF U P AND 6 OTHERS	March 7, 2019
ARCHANA Vs. STATE OF U. P.	August 8, 2019
ARCHANA GUPTA Vs. STATE OF U.P.	October 18, 2019
ARCHI AGARWAL Vs. PRINCIPAL JUDGE, FAMILY COURT	March 29, 2019
ARIF AHMAD Vs. STATE OF U.P.	November 22, 2019
ARJUN Vs. DY.DIRECTOR OF CONSOLIDATION	September 20, 2019
ARJUN Vs. STATE OF U.P.	May 17, 2019
ARJUN KUMAR (IN F.I.R ARJUN KUMAR NISHAD) Vs. STATE OF U.P THRU PRIN SECY HOME LKO	February 11, 2019
ARJUN KUMAR SHARMA Vs. STATE OF U.P. AND 4 OTHERS	December 13, 2019
ARJUN SINGH Vs. STATE OF U.P. AND ORS.	May 3, 2019
ARPIT GARG Vs. AYUSHI JAISWAL	May 6, 2019
ARPIT KHOSLA AND ANOTHER Vs. GARDENIA AIMS DEVELOPERS PVT LTD THROU MANAGING DIRECTOR	January 7, 2019
ARPIT SHUKLA Vs. STATE OF U.P.	October 1, 2019
ARTI DWIVEDI Vs. STATE OF U P AND 2 OTHERS	February 18, 2019
ARUN BHANDARI Vs. STATE OF U.P.	December 11, 2019
ARUN KUMAR Vs. STATE OF U P	May 24, 2019
ARUN KUMAR Vs. STATE OF U P THRU ADDL CHIEF SECRETARY/PRIN SECRETARY & ORS	April 23, 2019
ARUN KUMAR Vs. STATE OF U.P.	September 24, 2019
ARUN KUMAR DIXIT Vs. UNION OF INDIA	May 31, 2019
ARUN KUMAR RATHI Vs. STATE OF U P	July 9, 2019
ARUN KUMAR SHUKLA Vs. STATE OF U P	August 28, 2019
ARUN KUMAR SRIVASTAVA Vs. RAISUL HASAN	July 12, 2019
ARUN KUMAR YADAV Vs. STATE OF U.P.	January 4, 2019
ARUN PANDEY Vs. STATE OF U P & ANOTHER	January 2, 2019
ARUN VIHAR RESIDENTS WELFARE ASSOCIATION Vs. STATE OF U.P	September 13, 2019
ARUN VIKRAM AND ORS. Vs. STATE OF U.P. AND ORS.	February 27, 2019
ARVIND Vs. STATE OF U.P.	May 27, 2019
ARVIND Vs. STATE OF U.P.	June 6, 2019
ARVIND @ DAROGA Vs. STATE OF U.P.	December 3, 2019
ARVIND BAJPAI Vs. STATE OF U P	October 1, 2019
ARVIND KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE	September 13, 2019
ARVIND KUMAR AGARWAL Vs. AJAY KUMAR	November 13, 2019
ARVIND KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 10, 2019
ARVIND KUMAR MITTAL Vs. BULANDSHAHR DEVELOPMENT AUTHORITY AND ANOTHER	May 9, 2019
ARVIND KUMAR RAI Vs. STATE OF U P THRU ADDL CHIEF SECY DEPTT OF PANCHAYAT RA	February 6, 2019
ARVIND PARMAR Vs. STATE OF U P	August 30, 2019
ARVIND PARMAR Vs. STATE OF U. P.	July 30, 2019
ARVIND PARMAR Vs. STATE OF U. P.	August 5, 2019
ARVIND PARMAR Vs. STATE OF U. P.	August 20, 2019
ARVIND PARMAR @ BUNTY RAJA Vs. STATE OF U P	October 1, 2019
ARVIND SHARMA Vs. STATE OF U.P.	November 26, 2019
ARVIND SINGH (P.N.O. 881200100) Vs. STATE OF U.P.	April 11, 2019
ARVIND UPADHYAY Vs. NIRMLA PANDEY AND 6 OTHERS	January 25, 2019
ARVINDAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER	January 31, 2019
ARYAVART BANK Vs. APPELLATE AUTHORITY	November 7, 2019
ASARUN NISHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD	November 26, 2019
ASCOT INFRASTRUCTURE PVT. LTD. Vs. STATE OF U.P.	March 27, 2019
ASGAR KHAN Vs. STATE OF U.P.	September 27, 2019
ASGHAR ALI Vs. COMMISSIONER DEVI PATAN MANDAL GONDA	March 11, 2019
ASHA DEVI AND OTHERS Vs. PAHELWAN SINGH AND OTHER	February 28, 2019
ASHA RAM Vs. STATE OF U.P.	September 16, 2019
ASHA RAM Vs. U.P. AWAS EVAM VIKASH PARISHAD	July 19, 2019
ASHA RAM Vs. STATE OF U.P.	November 21, 2019
ASHA SHARMA Vs. STATE OF U.P.	November 13, 2019
ASHA SINGH Vs. STATE OF U.P.	December 2, 2019
ASHARAM Vs. STATE OF U P AND 7 OTHERS	February 14, 2019
ASHARAM CHAURASIA Vs. OM PRAKASH GUPTA	July 16, 2019
ASHARFI LAL Vs. STATE OF U.P.	December 11, 2019
ASHEESH KUMAR SONI AND 24 ORS Vs. STATE OF U P AND OTHERS	January 22, 2019
ASHFAQ Vs. STATE OF U P	February 15, 2019
ASHFAQ ALI Vs. TAHIRA AND ORS.	November 14, 2019
ASHFAQ AND OTHERS Vs. STATE OF U P	March 12, 2019
ASHISH CHATURVEDI Vs. UNION OF INDIA	May 16, 2019
ASHISH KUMAR BALA Vs. UNION OF INDIA	April 8, 2019
ASHISH KUMAR PANDAY Vs. STATE OF UP	October 19, 2019
ASHISH KUMAR SINGH Vs. STATE OF U.P.	November 5, 2019
ASHISH MAHENDRA Vs. VICE CHANCELLOR	September 18, 2019
ASHISH SHUKLA Vs. STATE OF U.P.	February 6, 2019
ASHISH YADAV Vs. STATE OF U P AND ANOTHER	March 25, 2019
ASHOK Vs. STATE OF U. P.	August 20, 2019
ASHOK Vs. STATE	October 24, 2019
ASHOK Vs. STATE OF U P	May 3, 2019
ASHOK KARNWAL AND ANOTHER Vs. STATE OF U P	May 28, 2019
ASHOK KUMAR Vs. STATE OF U.P	October 18, 2019
ASHOK KUMAR Vs. NAVED MAIN @ MASOOD ALI KHAN	December 11, 2019
ASHOK KUMAR Vs. STATE OF U.P.	April 12, 2019
ASHOK KUMAR Vs. STATE OF U.P.	November 19, 2019
ASHOK KUMAR Vs. STATE OF U.P.	December 17, 2019
ASHOK KUMAR Vs. RAM PAL	September 18, 2019
ASHOK KUMAR Vs. D.D.C.	May 10, 2019
ASHOK KUMAR Vs. STATE OF U P THRU PRIN SECY COOPERATIVE	March 14, 2019
ASHOK KUMAR Vs. UPPER DISTT JUDGE COURT NO. 4 RAEBARELI	April 22, 2019
ASHOK KUMAR AND ANOTHER Vs. BRANCH MANAGER	February 27, 2019
ASHOK KUMAR AND OTHERS Vs. STATE OF U P	April 2, 2019
ASHOK KUMAR BAJPAI Vs. U P STATE WEREHOUSING COPORATION BHANDHARAN BHAVANLAWSUITDOWNLOAD	January 23, 2019
ASHOK KUMAR BHADAURIYA (ASHOK SINGH BHADAURIYA) Vs. STATE OF U P THRU S P CENTRAL BUREAU OF INVESTIGATION/ACB	March 6, 2019
ASHOK KUMAR GAUR Vs. STATE OF U.P	February 1, 2019
ASHOK KUMAR GOND Vs. STATE OF U P AND OTHERS	April 3, 2019
ASHOK KUMAR GUMBAR AND ANOTHER Vs. WAQF KHUDABAND TALA MAUSUMA	May 24, 2019
ASHOK KUMAR JAIN Vs. MANAGEMENT COMMITTEE SRI MAHAVEER BHAGWAN	December 5, 2019
ASHOK KUMAR PANDEY Vs. STATE OF U. P.	September 12, 2019
ASHOK KUMAR SHARMA Vs. BEENA SHARMA	November 14, 2019
ASHOK KUMAR SINGH Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF AGRICULTURE LKO	April 30, 2019
ASHOK KUMAR SINGH Vs. STATE OF U.P. AND ORS.	May 24, 2019
ASHOK KUMAR TIWARI Vs. PRES.AUTH./SUB DIVISIONAL MAGISTRATE GAURIGANJ AMETHI	December 20, 2019
ASHOK KUMAR TIWARI Vs. STATE OF U. P.	August 6, 2019
ASHOK KUMAR TYAGI Vs. STATE OF U.P.	November 20, 2019
ASHOK KUMAR YADAV Vs. CHANDRA PRAKASH	August 21, 2019
ASHOK SHUKLA Vs. STATE OF U.P.	November 7, 2019
ASHOK SINGH CHAUHAN Vs. STATE OF U.P.	November 15, 2019
ASHOK TAHILIANI Vs. STATE OF U.P	August 21, 2019
ASHU Vs. STATE OF U.P.	November 11, 2019
ASHUTOSH BHATT ALIAS TIPU Vs. UNION OF INDIA	August 19, 2019
ASHUTOSH KUMAR MISHRA AND 3 OTHERS Vs. BHASKAR MISHRA	August 17, 2019
ASHUTOSH MISHRA Vs. STATE OF U.P. AND ORS.	December 6, 2019
ASHUTOSH PANDEY Vs. STATE OF U.P.	October 22, 2019
ASHUTOSH TRIPATHI Vs. STATE OF U.P.	January 3, 2019
ASHWANI KUMAR Vs. STATE OF U P	August 9, 2019
ASHWANI KUMAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	November 5, 2019
ASHWANI KUMAR KUSHWAHA AND 3 OTHERS Vs. STATE OF U.P.	September 13, 2019
ASIF Vs. STATE OF U.P.	January 22, 2019
ASIF ALI Vs. STATE OF U P AND 4 OTHERS	May 17, 2019
ASLAM ABBASI Vs. STATE OF U.P.	November 16, 2019
ASLAM ANSARI Vs. STATE OF U.P.	April 8, 2019
ASLAM ANSARI Vs. STATE OF U P	April 8, 2019
ASOK PANDE Vs. SUPREME COURT OF BHARAT THRU REGISTRAR, NEW DELHI	September 24, 2019
ASSOTECH REALTY PVT. LTD Vs. ADDITIONAL COMMISSIONER GRADE-1 COMMERCIAL TAX	August 28, 2019
ASUTOSH KUMAR Vs. U P S R T C THR M D LKO	April 24, 2019
ATEEQ AHMED Vs. TAUSEEF HAIDAAR	March 13, 2019
ATHAR Vs. STATE OF U P	May 10, 2019
ATIN KRISHNA Vs. U.O.I.THRU SECY. MINISTRY OF FINANCE	May 3, 2019
ATIYA KHAN Vs. STATE OF U P THRU PRIN SECY CHIKITSA SHIKSHA UNANI & ANR	April 3, 2019
ATMA RAM SHARMA Vs. STATE OF U.P.	October 30, 2019
ATMA RAM YADAV Vs. STATE OF U P AND 2 OTHERS	February 22, 2019
ATMA SINGH Vs. U.P.STATE BRIDGE CORPORATION LTD.	November 13, 2019
ATUL GARG Vs. STATE OF U.P.	June 3, 2019
ATUL KUMAR DWIVEDI AND Vs. STATE OF U P	September 11, 2019
ATUL KUMAR SINGH Vs. STATE OF U. P.	September 18, 2019
ATUL KUMAR SINGH @ ATUL RAI Vs. STATE OF U.P.	December 16, 2019
ATUL PANDEY Vs. SHAILY BAJPAI	November 13, 2019
ATUL SHARMA Vs. STATE OF U. P.	August 6, 2019
ATUL TIWARI Vs. STATE OF U.P	October 14, 2019
AVADESH SINGH SENGAR Vs. STATE OF U.P	October 18, 2019
AVADH VIHARI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 16, 2019
AVADHESH DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 6, 2019
AVADHESH KUMAR GUPTA Vs. GULAM MOHAMMAD	January 11, 2019
AVANINDRA SINGH Vs. STATE OF U.P.	January 2, 2019
AVANTIKA Vs. STATE OF U.P.	July 15, 2019
AVDHESH Vs. STATE OF UP	April 19, 2019
AVDHESH Vs. STATE OF UP	April 9, 2019
AVIRAL SINGH SATVAT Vs. STATE OF U P	August 28, 2019
AVNISH KUMAR AWASTHI Vs. STATE OF U.P. AND ORS.	October 24, 2019
AVSHESH JAISWAL Vs. BRANCH MANAGER	January 28, 2019
AVTAR TRADING CO. Vs. STATE OF U.P.	March 13, 2019
AWADH GRAMIN VIKAS SANSTHAN Vs. U.O.I	October 17, 2019
AWADH TIMBER MERCHANT Vs. COMMISSIONER TRADE TAX U.P.GOMTI NAGAR LUCKNOW	December 5, 2019
AWADHESH KUMAR ALIAS PINTOO Vs. STATE OF UP	July 16, 2019
AWADHESH KUMAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION/UPPER ZILADHIKARI (JUD.) AND ORS.	March 7, 2019
AWADHESH KUMAR DUBEY Vs. STATE	January 9, 2019
AWADHESH KUMAR SINGH Vs. STATE OF U.P.	October 1, 2019
AWARDEE TEACHER WELFARE SOCIETY Vs. PRABHAT KUMAR, ADDL CHIEF SECY	May 23, 2019
AWDESH KUMAR Vs. DIRECTOR OF CONSOLIDATION MAU	July 1, 2019
AWDHESH Vs. STATE OF U.P.	September 16, 2019
AWDHESH KUMAR Vs. RAJENDRA KUMAR	December 4, 2019
AWDHESH KUMAR SHUKLA Vs. STATE OF U.P.	July 11, 2019
AYASHA BEGUM Vs. MOHD ASRAF AND OTHERS	April 16, 2019
AYODHYA PRASAD Vs. CONSOLIDATION OFFICER, BAKSHI KA TALAB AND ORS.	September 17, 2019
AYODHYA PRASAD Vs. STATE OF UTTAR PRADESH	December 6, 2019
AYODHYA PRASAD UMRAO Vs. STATE OF U. P.	July 8, 2019
AYUSH Vs. STATE OF U.P.	January 7, 2019
AYUSH KUMAR Vs. STATE OF U.P.	April 10, 2019
AZAD Vs. CONSOLIDATION OFFICER	July 3, 2019
AZHAR ALI KHAN Vs. STATE OF U.P.	November 22, 2019
AZIT SINGH Vs. STATE OF U.P.	November 19, 2019
AZIZULLAH Vs. CHIEF REVENUE OFFICER	May 1, 2019
AZIZUR RAHMAN Vs. STATE OF U.P.	September 12, 2019
B.I.F.R. Vs. M/S LUNAR DIAMOD LTD	April 1, 2019
BABA SUKKHU MAA PRABHUDEVI INTER COLLEGE Vs. STATE OF U.P.	November 1, 2019
BABA TRADERS Vs. STATE OF U.P.	September 27, 2019
BABBAN Vs. STATE OF U P AND 4 OTHERS	April 9, 2019
BABBAN SINGH Vs. STATE OF U.P.	July 22, 2019
BABLOO Vs. STATE OF U P	April 25, 2019
BABLOO ALIAS RANJIT S/O SHIV PRASAD Vs. STATE OF UTTAR PRADESH	March 12, 2019
BABLU Vs. STATE OF U P	May 30, 2019
BABLU DHIMAR Vs. STATE OF U.P. AND ANOTHER	December 7, 2019
BABOO KHAN Vs. STATE OF U P THRU PRIN SECY HOME LKO	May 13, 2019
BABU RAM Vs. STATE OF UP	July 17, 2019
BABU RAM Vs. D M JALAUN AND OTHERS	March 7, 2019
BABU RAM Vs. STATE OF U P AND 4 ORS	March 15, 2019
BABU RAM Vs. STATE OF U.P.	July 2, 2019
BABU RAM AND ORS. Vs. ADDITIONAL COMMISSIONER, FAIZABAD AND ORS.	March 11, 2019
BABU SINGH AND OTHERS Vs. STATE OF U P	April 25, 2019
BABUA Vs. STATE OF U.P.	May 10, 2019
BABUL NISHA Vs. MOHD. RAFIQUE	November 6, 2019
BACHAN SINGH Vs. STATE OF U.P. AND ORS.	April 11, 2019
BACHCHA RAM Vs. STATE OF U P & OTHERS	April 17, 2019
BACHHI LAL Vs. STATE OF U P	April 24, 2019
BACHU Vs. STATE OF U P	August 30, 2019
BADAN SINGH Vs. STATE OF U.P.	March 8, 2019
BADAN SINGH Vs. SAVITRI	February 21, 2019
BADAN SINGH Vs. STATE	February 7, 2019
BADLOO Vs. D.D.C. MUZAFFARNAGAR	May 14, 2019
BADRI NARAYAN (SINCE DECEASED) Vs. TEJ NARAYAN SINGH (SINCE DECEASED)	July 11, 2019
BADRI PRASAD MADHYAMIK VIDYALAYA PARIHAR Vs. STATE OF U.P	May 15, 2019
BADRI PRASAD YADAV Vs. COMMISSIONER LUCKNOW DIVISION LKO.	July 24, 2019
BADRI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	January 11, 2019
BADSHAH AND OTHERS Vs. STATE OF U P	March 8, 2019
BAGHA @ ASHOK Vs. STATE OF U.P.	April 11, 2019
BAHADUR Vs. STATE OF U P	March 14, 2019
BAHADUR & ANOTHER Vs. STATE OF U P	April 29, 2019
BAHADUR SINGH Vs. STATE OF U. P.	August 13, 2019
BAHAWAR SIGNH Vs. STATE OF UTTAR PRADESH	December 10, 2019
BAIJ NATH Vs. STATE OF U P	January 17, 2019
BAIJ NATH CHOUDHARY Vs. SARDAR AVTAR SINGH	December 11, 2019
BAIJNATH SINGH Vs. RUBY SINGH	December 2, 2019
BAJRANGI SINGH Vs. PRINCIPAL	November 1, 2019
BAJRANGPURI RAM LEELA COMMITTEE Vs. STATE OF U P AND 6 OTHERS	January 17, 2019
BAKHATAWAR KHAN Vs. ADDL COMMISSIONER (ADMINISTRATION) LKO DIVISION & ORS	March 14, 2019
BAL GOVIND Vs. STATE OF U.P	March 30, 2019
BAL KUMAR MISRA Vs. LUCKNOW KSHETRIYA GRAMIN BANK	July 26, 2019
BALADIN Vs. D. D. C.	July 10, 2019
BALAIYAN @ BALAIYAN SINGH & OTHERS Vs. STATE OF U P	January 7, 2019
BALAK RAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	July 24, 2019
BALBEER SINGH Vs. STATE OF U.P.	November 7, 2019
BALBIR SINGH CHANDEL Vs. STATE OF U P	July 23, 2019
BALESHWAR TIWARI AND ANOTHER Vs. STATE OF U P AND OTHERS	April 30, 2019
BALI RAM SINGH Vs. STATE OF U P AND OTHERS	January 24, 2019
BALJEET SINGH SHISHODIA Vs. STATE OF U.P.	December 16, 2019
BALJIT AND OTHERS Vs. STATE OF U P	May 30, 2019
BALRAMPUR CHINI MILLS LTD THROUGH ITS GENERAL MANAGER Vs. UNION OF INDIA	April 12, 2019
BALSONS PAINT INDUSTRIES (INDIA) Vs. COMMISSIONER COMMERCIAL TAX	January 23, 2019
BALVEER SINGH Vs. STATE OF U.P.	November 22, 2019
BALVINDAR SINGH Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE/SPECIAL JUDGE	September 11, 2019
BALVIR SARAN GOYAL Vs. KISHAN KUMAR AND 2 OTHERS	February 28, 2019
BALWANT CHANDRA Vs. STATE OF U.P.	December 13, 2019
BALWANT SINGH Vs. STATE OF U.P.	July 17, 2019
BANARASI DAS AND 6 ORS Vs. STATE OF U P AND ANOTHER	March 14, 2019
BANARASI RAM YADAV Vs. STATE	May 13, 2019
BANGALI Vs. STATE OF U P	May 24, 2019
BANK OF BARODA Vs. STATE OF U.P.	May 31, 2019
BANS BAHADUR Vs. STATE OF U.P.	November 6, 2019
BANS RAJ Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.	May 3, 2019
BANSH BAHADUR UPADHYAY AND 10 OTHERS. Vs. STATE OF U.P. AND 4 ORS.	December 10, 2019
BANSH RAJ Vs. STATE OF U.P.	October 17, 2019
BANSI DHAR SHUKLA Vs. A K VERMA ASSISTANT ENGINEER	July 31, 2019
BANSRAJ AND ORS. Vs. MOTI AND ORS.	July 30, 2019
BANWARI LAL Vs. STATE OF UTTAR PRADESH	May 24, 2019
BANWARI LAL Vs. COMMANDANT 104 BN R A F /C R P F & OTHERS	March 25, 2019
BANWARI LAL KANCHAL Vs. BHARTENDU AGARWAL	November 20, 2019
BAREILLY NAGAR NIGAM Vs. SUDAMA AND OTHERS	November 13, 2019
BARODA UTTAR PRADESH GRAMIN BANK Vs. APPELLATE AUTHORITY	October 15, 2019
BARODA UTTAR PRADESH GRAMIN BANK Vs. UNION OF INDIA	August 6, 2019
BASANT ISPAT UDYOG PVT. LTD. Vs. BASANT INDUSTRIES	August 7, 2019
BASHEER AHMAD BEG Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW BENCH LKO AND ORS	January 23, 2019
BASHIR Vs. STATE OF U P	May 17, 2019
BASIC SHIKSHA ADHIKARI A NAGAR 4101 (S/S)2011 Vs. MADHURI AND ORS	May 1, 2019
BASMATI Vs. D.D.C. AND ORS.	November 6, 2019
BASUDEV Vs. STATE OF U P & ANOTHER	March 7, 2019
BATUK NATH PATHAK Vs. TRILOKI NARAYAN PANDEY	October 31, 2019
BECHU KHAN Vs. SARASWATI	April 18, 2019
BEDO Vs. STATE OF U.P.	November 21, 2019
BEERU ALIAS BEERU JATAV Vs. STATE OF U.P.	March 26, 2019
BELTEK INDIA LTD Vs. COMMISSIONER OF TRADE TAX	July 31, 2019
BHAG KAUR Vs. D.D.C. AND ORS.	May 21, 2019
BHAGAT SINGH Vs. STATE OF U P	July 5, 2019
BHAGGOO AND OTHERS Vs. STATE OF U P	September 6, 2019
BHAGGOO DAS Vs. STATE OF U.P.	August 1, 2019
BHAGIRATH Vs. RAM CHANDRA	April 11, 2019
BHAGIRATH Vs. STATE OF U.P.	November 26, 2019
BHAGMANI DEVI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 29, 2019
BHAGWAN DAS Vs. STATE OF U.P.	July 11, 2019
BHAGWAN DEEN Vs. STATE OF UTTAR PRADESH	September 27, 2019
BHAGWAN SHARMA Vs. RAVI SHARMA	August 1, 2019
BHAGWAN SINGH Vs. STATE	November 21, 2019
BHAGWAN SINGH AND 2 ORS Vs. STATE OF U P AND ANR	February 13, 2019
BHAGWANT Vs. BOARD OF REVENUE ALLAHABAD AND 4 OTHERS	December 18, 2019
BHAGWANTA AND ORS. Vs. RAM ASHREY AND ORS.	May 2, 2019
BHAGWAT PANDEY Vs. STATE OF U.P.	September 18, 2019
BHAGWAT SARAN Vs. STATE OF U.P.	November 13, 2019
BHAGWATI BRICK KILN AND ORS. Vs. ASSISTANT EMPLOYEES PROVIDENT FUND COMMISSIONER	April 23, 2019
BHAGWATI DEVI Vs. STATE OF U.P.	October 14, 2019
BHAGWATI PRASAD Vs. STATE OF U P & OTHERS	January 9, 2019
BHAI RAM AND ANOTHER Vs. D D C VARANASI AND 8 OTHERS	May 15, 2019
BHAIYA LAL LODH Vs. STATE OF U.P.	December 13, 2019
BHALLU Vs. STATE OF U.P.	December 12, 2019
BHANU PRATAP SINGH Vs. STATE OF U.P.	September 13, 2019
BHANU PRATAP SINGH Vs. UNION OF INDIA & OTHERS	January 2, 2019
BHANU PRATAP SINGH Vs. STATE OF U.P.	August 7, 2019
BHANU PRATAP SINGH TOMAR Vs. STATE OF U.P. THROU. PRIN. SECY. PUBLIC WORKS DEPARTMENT	October 30, 2019
BHANU PRATAP VERMA Vs. STATE OF U.P.	January 24, 2019
BHARAT BHATI Vs. STATE OF U.P.	February 6, 2019
BHARAT BHUSHAN Vs. ANOOP KUMAR GUPTA AND ANOTHER	January 11, 2019
BHARAT BHUSHAN THAPAR Vs. UNION OF INDIA	July 25, 2019
BHARAT JHUNJHUNWALA Vs. UNION OF INDIA	January 4, 2019
BHARAT KUMARS Vs. STATE	August 30, 2019
BHARAT LAL Vs. STATE OF U.P.	September 24, 2019
BHARAT RAM AND OTHERS Vs. COLLECTOR OF ALLAHABAD AND OTHERS	February 15, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER TRADE TAX U.P.	November 5, 2019
BHARAT VARSHYA NATIONAL ASSOCIATION Vs. ASSTT. P.F. COMMISSIONER AND ORS.	September 19, 2019
BHARTIYA AYURVEDIC MEDICAL COLLEGE THRU CHAIRMAN DR DINESH Vs. U O I THRU MINISTRY OF AYUSH NEW DELHI	September 23, 2019
BHARTIYA GAURAKSHA PRACHARAK MANDAL KASHI AND ANOTHER Vs. STATE OF U P AND OTHERS	April 30, 2019
BHAVESH SINGH Vs. STATE OF U.P.	August 7, 2019
BHAVNA SHAMRA Vs. SANJEEV SHARMA	July 31, 2019
BHAWANI PHER DUBEY Vs. STATE OF U.P.	November 18, 2019
BHEEM SEN Vs. STATE OF U.P.	April 26, 2019
BHIKAM SINGH Vs. STATE OF U.P	November 15, 2019
BHIKHA Vs. ADDL.COMMISSIONER JUDICIAL II GORAKHPUR DIV.	December 16, 2019
BHIM DUTT PANDE Vs. UNION OF INDIA	August 19, 2019
BHIM SEN Vs. STATE OF U.P.	November 11, 2019
BHOJ PAL Vs. AMCENDRA	October 22, 2019
BHOJRAJ SINGH Vs. STATE OF U.P.	December 3, 2019
BHOLA Vs. STATE OF U P	June 24, 2019
BHOLA Vs. STATE OF U P AND ANOTHER	February 5, 2019
BHOLA SINGH Vs. STATE OF U.P.	May 23, 2019
BHOLE SHANKER UPADHYAY Vs. STATE OF U.P.	September 9, 2019
BHOLU Vs. STATE OF U P	May 15, 2019
BHONDA ALIAS GOTAR & 2 OTHERS Vs. STATE OF U P	February 15, 2019
BHOOKAN Vs. STATE OF U P	May 16, 2019
BHOPAL SINGH Vs. SANJAI KUMAR	May 9, 2019
BHUAL SINGH YADAV Vs. D.D.C.	May 24, 2019
BHUMI VIKAS BANK FATEHGARH Vs. PRESIDING OFFICER LABOUR COURT - 3 KANPUR AND OTHERS	April 10, 2019
BHUPAL Vs. D.D.C. AND ORS.	April 1, 2019
BHUPENDRA Vs. STATE OF U.P.	November 25, 2019
BHUPENDRA Vs. UNION OF INDIA	October 24, 2019
BHUPENDRA BAHADUR SINGH Vs. STATE PUBLIC SERVICES	July 18, 2019
BHUPENDRA PAL SINGH Vs. STATE OF U.P.	December 6, 2019
BHUPENDRA PANDEY Vs. STATE OF U.P.	August 29, 2019
BHUPENDRA SINGH Vs. STATE OF U.P	November 15, 2019
BHUPENDRA TIWARI AND 14 OTHERS Vs. UNION OF INDIA AND OTHERS	January 11, 2019
BHURRA Vs. STATE OF U.P.	August 20, 2019
BHUSHAN KUMAR Vs. KAMESHWAR DAYAL	October 17, 2019
BHUVENESH Vs. STATE OF U.P. AND 3NOTHER	September 27, 2019
BICHARI YADAV AND ORS. Vs. STATE OF U.P.	January 3, 2019
BID & HAMMER FINE ART AUCTIONERS (P) LTD. Vs. STATE OF U.P.	November 15, 2019
BIHARI SONKAR Vs. STATE OF U P	February 4, 2019
BIJENDRA Vs. STATE OF U.P.	November 11, 2019
BIJENDRA KUMAR Vs. STATE OF U P	July 8, 2019
BIJENDRA PAL Vs. PARIVAHAN NIGAM MUKHYALAYA, LUCKNOW	August 14, 2019
BIJENDRA SINGH Vs. STATE OF U.P.	December 17, 2019
BILLOO Vs. STATE OF U P	May 29, 2019
BILQEESH BEGUM AND 2 OTHERS Vs. BRIJ & COMPANY PVT LTD	January 7, 2019
BINDADIN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	November 20, 2019
BINDEY Vs. STATE OF U P	April 22, 2019
BINDHYAVASINI GOND Vs. STATE OF U P	September 11, 2019
BINDU KUMARI Vs. STATE OF U.P.	December 5, 2019
BINNU SRIVASTAVA @ PAWAN SRIVASTAVA Vs. STATE OF UTTAR PRADESH	November 14, 2019
BIRENDRA KUMAR SINGH Vs. COMMISSIONER DEVI PATAN MANDAL	November 1, 2019
BIRENDRA TIWARI Vs. STATE OF U P	April 11, 2019
BIRJU Vs. STATE OF UTTAR PRADESH	October 14, 2019
BIRJU Vs. STATE OF U.P.	November 25, 2019
BIRLA CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P AND OTHERS	May 15, 2019
BISHUN DAS Vs. VINOD KUMAR	April 19, 2019
BISMILLAH Vs. STATE OF U.P.	December 2, 2019
BITTIS Vs. ABDUL FAROOQ	September 6, 2019
BITTU AND ANOTHER Vs. STATE OF U P	February 28, 2019
BOARD OF MANAGEMENT ASSOTECH Vs. STATE OF U.P.	January 4, 2019
BOBBY (MINOR) Vs. STATE OF U P	April 30, 2019
BRAHMA DEV SINGH Vs. NEW INDIA ASSURANCE CO. LTD.	February 25, 2019
BRAHMA DUTT SHARMA Vs. UMESH SHARMA AND OTHERS	January 30, 2019
BRAHMA SHANKAR Vs. STATE OF U.P.	December 13, 2019
BRAJ LAL Vs. STATE OF U.P.	July 2, 2019
BRAJESH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.	May 15, 2019
BRAJESH KUMAR TEWARI Vs. STATE OF U P THRU SECY OF MADHYAMIK EDU CIVIL SECTT & ORS	April 10, 2019
BRAJESH KUMAR YADAV Vs. STATE OF U.P.	October 19, 2019
BRAJESH SHUKLA Vs. STATE OF U P	May 6, 2019
BRAJESH SINGH Vs. STATE OF U P	March 1, 2019
BRAMHANAND SHUKLA Vs. STATE OF U P	May 29, 2019
BRANCH MANAGER NATIONAL INSURANCE CO LTD NEW DELHI Vs. MAHRAJ SINGH AND OTHERS	January 18, 2019
BRIGHT TECHNOLOGIES Vs. COMMISSIONER COMMERCIAL TAX	July 17, 2019
BRIJ BHUSHAN LAL GUPTA Vs. BRIJH MOHAN LAL GUPTA	January 25, 2019
BRIJ KISHOR Vs. STATE OF U.P.	January 18, 2019
BRIJ KUMAR Vs. D.D.C.	September 25, 2019
BRIJ LAL Vs. STATE OF U.P.	May 10, 2019
BRIJ LAL AND ORS. Vs. MOTI LAL AND ORS.	October 21, 2019
BRIJ LAL SHARMA Vs. STATE OF U P THROUGH SECY	August 27, 2019
BRIJ NARAYAN TRIPATHI AND 3 ORS. Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF SECONDARY EDU.	April 30, 2019
BRIJ PAL AND ANOTHER Vs. STATE OF U P	April 30, 2019
BRIJ RAJ Vs. STATE OF U.P.	December 10, 2019
BRIJ RAJ KRISHAN Vs. STATE OF U.P.	November 28, 2019
BRIJENDRA KUMAR TRIPATHI AND 12 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF FINANCE LKO & ORS	March 8, 2019
BRIJENDRA MISHRA Vs. D.D.C. SULTANPUR	May 24, 2019
BRIJENDRA SHARAN SRIVASTAVA Vs. STATE OF U.P.	November 4, 2019
BRIJENDRA SINGH YADAV Vs. STATE OF U.P.	July 17, 2019
BRIJESH CHAND GUPTA Vs. STATE OF U.P.	October 17, 2019
BRIJESH KUMAR Vs. STATE OF U P AND 2 OTHERS	May 9, 2019
BRIJESH KUMAR Vs. STATE OF U.P	July 29, 2019
BRIJESH PRATAP NARAIN SINGH Vs. ADDL COMMISSIONER {ADMN }FAIZABAD	May 7, 2019
BRIJESH SINGH @ BABLOO SINGH Vs. STATE OF U.P	May 9, 2019
BRIJESH YADAV Vs. STATE OF U.P.	December 3, 2019
BUDDHU @ GUDDU @ DHARMENDRA Vs. STATE OF U P	May 15, 2019
BULAND SHAHAR KHURJA DEVELOPMENT AUTHORITY Vs. SAVITA	May 21, 2019
BULANDHSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. HAMID ALI SINCE DECEASED	September 18, 2019
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. AMIR KUWAR AND ORS.	July 1, 2019
BUNTY GAUTAM Vs. STATE OF U. P.	September 25, 2019
C.N. VELANKAR Vs. STATE OF U.P.	July 2, 2019
C.P.@ C.P. SINGH Vs. STATE OF U.P.	November 11, 2019
C/M ADARSH UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.	December 3, 2019
C/M ANGOORI DEVI INTER COLLAGE Vs. STATE OF U. P.	November 7, 2019
C/M BHARTI BHAWAN SANSKRIT PATHSHALA THRU PRADHAN MANTRI Vs. REGISTRAR FIRMS SOCIETIES & CHITS LUCKNOW	August 14, 2019
C/M BHARTIYA GAURAKSHA PRACHARAK MANDAL KASHI Vs. STATE OF U.P.	April 30, 2019
C/M DISTT COOPERATIVE BANK LTD Vs. U P COOPERATIVE INSTITUTINAL SERVICE BOARD AND ANORS	March 13, 2019
C/M H.H.K.M. INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.	February 11, 2019
C/M JANTA HIGHER SECONDARY SCHOOL THRU SECY MANJU TRIPATHI Vs. DY REGISTRAR FIRM SOCIETIES & CHITS LKO	September 4, 2019
C/M OF EWING CHRISTIAN COLLEGE SOCIETY Vs. UNION OF INDIA	March 8, 2019
C/M OF EWING CHRISTIAN COLLEGE SOCIETY Vs. UNION OF INDIA AND 3 OTHERS	March 8, 2019
C/M OF SHYAM SINGH INTER COLLEGE Vs. STATE OF U.P. AND 5 OTHERS	May 3, 2019
C/M PREM VIDYALAY INTER COLLEGE Vs. STATE OF U P	May 10, 2019
C/M RAM DAUN RAM RAJ PRE Vs. STATE OF U.P. AND 2 OTHERS	February 27, 2019
C/M SRI SANJAY GANDHI LAGHU MADHYAMIK VIDYALAYA AND ANR Vs. STATE OF U P AND OTHERS	April 10, 2019
C/M SUKHDEV PRASAD TRIPATHI SMARAK SANSKRIT VIDYAPEETH Vs. STATE OF U P	May 8, 2019
C/M TRIVENI SANSKRIT MAHAVIDYALAY Vs. STATE OF U P AND 7 OTHERS	March 30, 2019
C/M, MADARSA ARABIA AHLE SUNNAT MADINATUL ULOOM, SANT KABIR NAGAR, AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	April 9, 2019
C/M, RISHI RAM NARESH KRISHAK DEGREE COLLEGE AND ORS. Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.	August 2, 2019
CAMPHOR AND ALLIED PRODUCTS LTD. Vs. UNION OF INDIA	July 3, 2019
CANTONMENT BOARD Vs. B K DAS AND SONS	July 1, 2019
CAPTAIN PRAMOD KUMAR BAJAJ Vs. UNION OF INDIA	September 2, 2019
CENTRAL BANK OF INDIA Vs. RAMESHCHANDRA PANDEY	February 13, 2019
CENTRAL WOMEN'S COLLEGE OF EDUCATION Vs. STATE OF U.P.	November 20, 2019
CHABINATH Vs. BOARD OF REVENUE ALLD	July 15, 2019
CHAIRAM U P STATE BRIDGE CORPORATION LTD LKO Vs. SUBHASH PRATAP BAGRI	September 4, 2019
CHAIRMAN/ M D BHARAT SANCHAR NIGAM LTD & 2 ORS Vs. BRIJ BHUSHAN SINGH & ANR	April 2, 2019
CHAKOR COLD STORAGE AND ORS. Vs. DISTRICT CONSUMER DISPUTE REDRESSAL FORUM AND ORS.	September 16, 2019
CHAKRA PAL SINGH Vs. STATE OF U.P.	August 27, 2019
CHAMAN AND OTHERS Vs. STATE OF U P	April 8, 2019
CHAMELA Vs. MAHRAJDIN & OTHERS	September 2, 2019
CHAMMA AGARWAL Vs. STATE OF U.P.	August 26, 2019
CHAMPA DEVI Vs. STATE	July 12, 2019
CHANCHAL Vs. DIRECTOR.HARIGAN & SOCAL WELFARE U P	May 13, 2019
CHAND BABU Vs. STATE OF U P	April 15, 2019
CHANDA DEVI Vs. STATE OF U P	September 17, 2019
CHANDA DEVI AND TWO OTHERS Vs. STATE OF U.P. THRU SECY. FOOD AND CIVIL SUPPLIES	September 11, 2019
CHANDAGI YADAV Vs. BOARD OF REVENUE U.P.	July 9, 2019
CHANDAN KUMAR JAISWAL Vs. STATE OF U.P.	January 30, 2019
CHANDAN VISHWAKARMA Vs. UNION OF INDIA	February 1, 2019
CHANDANI Vs. STATE OF U P	September 19, 2019
CHANDAR KALI Vs. STATE OF U.P.	January 4, 2019
CHANDEL COLD STORAGE,BARABANKI THRU PARTNER DUSHYANT SIN Vs. STATE CONSUMER.DISPUTES REDRESSAL COMMISSION,U P & ORS	May 17, 2019
CHANDRA BHABU CHAURASIA Vs. STATE OF U.P.	July 17, 2019
CHANDRA BHAL Vs. STATE OF U P	May 7, 2019
CHANDRA BHAL MISHRA Vs. STATE OF U. P.	July 23, 2019
CHANDRA BHAN Vs. PRAKASH DUBEY	July 30, 2019
CHANDRA BHAN VERMA Vs. STATE OF U.P.	October 18, 2019
CHANDRA BHUSHAN Vs. THE STATE OF U.P.	October 14, 2019
CHANDRA BHUSHAN TRIPATHI Vs. STATE OF U P	April 19, 2019
CHANDRA JEET TIWARI Vs. DINESH CHANDRA MISHRA, UP-ZILA ADHIKARI	December 7, 2019
CHANDRA KALI Vs. STATE OF U P AND 7 OTHERS	July 31, 2019
CHANDRA KANT PATHAK Vs. D.D.C.	October 30, 2019
CHANDRA PAL Vs. GOVIND RAM	January 16, 2019
CHANDRA PAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 14, 2019
CHANDRA PAL AND OTHERS Vs. STATE OF U P	March 7, 2019
CHANDRA PRAKASH Vs. STATE OF U.P.	August 8, 2019
CHANDRA PRAKASH PROPRIETOR M/S ASHNA FEED Vs. STATE OF U.P.	August 9, 2019
CHANDRA PRAKASH SHIVHARE Vs. UNION OF INDIA	December 19, 2019
CHANDRA PRAKASH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND ORS.	September 24, 2019
CHANDRA PRAKASH TIWARI Vs. STATE OF U.P.	November 5, 2019
CHANDRA SHEKHAR Vs. STATE OF U.P.	December 19, 2019
CHANDRA SHEKHAR Vs. STATE OF U.P	October 1, 2019
CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. REGIONAL PROVIDENT FUND COMMISSIONER -II KANPUR	August 19, 2019
CHANDRA SHEKHAR DEAD Vs. SHIV PRASAD AND 9 OTHERS	October 1, 2019
CHANDRA SHEKHAR GUPTA Vs. S.R.G.P. CORPORATION LIMITED	November 7, 2019
CHANDRA SHEKHAR VISHWAKARMA Vs. PRESIDING OFFICER LABOUR COURT-2 U.P. KANPUR	July 9, 2019
CHANDRA SHEKHAR YADAV Vs. STATE OF U P	March 1, 2019
CHANDRABADAN SINGH Vs. PRINCIPAL SECY.	October 30, 2019
CHANDRABHAN Vs. STATE OF U.P.	April 25, 2019
CHANDRABHAN Vs. COMMISSIONER OF INCOME TAX-I	August 21, 2019
CHANDRAGUPT BHAMA Vs. STATE OF U.P.	December 3, 2019
CHANDRAJIT Vs. BALIRAM	November 22, 2019
CHANDRAKESH SHAHI Vs. STATE OF U.P.	November 22, 2019
CHANDRAMA PRASAD Vs. SETTLEMENT OFFICER CONSOLIDATION	May 21, 2019
CHANDRASHEKHAR PATHAK Vs. D.D.C.	April 22, 2019
CHANDRAWATI Vs. D.D.C.	August 7, 2019
CHARAN SINGH Vs. STATE OF U P AND 3 OTHERS	February 28, 2019
CHARAN SINGH YADAV Vs. STATE OF U.P.	June 14, 2019
CHARANJIT SINGH AND ANOTHER Vs. CHIEF EXECUTIVE OFFICER AND OTHERS	December 5, 2019
CHATRAPAL Vs. STATE OF U P AND OTHERS	January 8, 2019
CHAUDHARY FILLING POINT,KAZIPUR THRU ITS PROP. Vs. STATE OF U.P. THRU PRIN.SECY.FOOD AND CIVIL SUPPLIES	January 30, 2019
CHAUTHI RAM Vs. RAM CHANDRA	May 27, 2019
CHAVI SAHAI Vs. MANAGING DIRECTOR	January 9, 2019
CHET NARAYAN SINGH Vs. STATE OF U.P.	February 15, 2019
CHETAN SWAROOP ASTHANA Vs. ADDITIONAL DISTRICT JUDGE,COURT NO 17 AND 3 OTHERS	April 19, 2019
CHHABILAL Vs. STATE	May 23, 2019
CHHABINATH Vs. STATE OF U.P.	May 22, 2019
CHHANDI Vs. ANITA	July 25, 2019
CHHANGU @ SATI SHANKAR KEWAT Vs. STATE OF U.P.	February 20, 2019
CHHATRA SHAKTI CONSTRUCTION COMPANY Vs. STATE OF U.P.	December 17, 2019
CHHATRAPAL AND 2 ORS. Vs. STATE OF U.P.	November 19, 2019
CHHAVI RASTOGI Vs. STATE OF U.P. AND ORS.	September 20, 2019
CHHAYA RAI SINGHANI Vs. STATE OF U.P.	September 12, 2019
CHHEDI LAL Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLIES LKO &ORS	February 21, 2019
CHHEDI LAL Vs. STATE OF U.P.	November 21, 2019
CHHEDI PRASAD MAURYA Vs. STATE OF U.P.	November 6, 2019
CHHIDDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 23, 2019
CHHIDDA Vs. STATE OF UTTAR PRADESH	July 17, 2019
CHHOTE LAL Vs. STATE OF U P	July 17, 2019
CHHOTE LAL Vs. STATE OF U P AND ANOTHER	April 18, 2019
CHHOTE LAL Vs. STATE OF U.P.	November 19, 2019
CHHOTE LAL Vs. STATE OF U P	May 24, 2019
CHHOTE LAL AND ORS. Vs. STATE OF U.P. AND ORS.	July 31, 2019
CHHOTE LAL YADAV Vs. STATE OF U.P.	December 12, 2019
CHHOTEY LAL Vs. STATE	May 2, 2019
CHHOTEY LAL Vs. STATE OF U.P. AND ORS.	June 25, 2019
CHHOTEY LAL Vs. STATE OF U P	July 9, 2019
CHHOTEY LAL RAWAT Vs. STATE OF U.P.	November 6, 2019
CHHOTKAU AND ORS. Vs. STATE OF U.P.	February 8, 2019
CHHOTKUN Vs. D.D.C. AZAMGARH	May 13, 2019
CHHOTU @ CHHOTE @ ISRAR @ BHURA Vs. STATE OF U.P.	September 24, 2019
CHHUNNI DEVI Vs. STATE OF U.P. AND 5 OTHERS	December 13, 2019
CHILLER Vs. D.D.C.	October 18, 2019
CHIT BAHAL Vs. STATE OF U P THRU COLLECTOR	March 8, 2019
CHOKHE LAL Vs. BOARD OF REVENUE U.P. AT ALLAHABAD	April 23, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. RAVI KUMAR	February 14, 2019
CHOTAY @ PREAM CHANDRA Vs. STATE OF U P	February 1, 2019
COL. (RETD.) HARPAL SINGH DHILLON Vs. DISTRICT JUDGE, LUCKNOW	November 1, 2019
COMFORT SYSTEMS Vs. COMMISSIONER COMMERCIAL TAX, U P	February 1, 2019
COMMISSIONER Vs. VARSHA ENTERPRISES 38/2 RAMATE RAM ROAD GHAZIABAD	April 8, 2019
COMMISSIONER CENTRAL EXCISE Vs. MANKAPUR CHINI MILLS	May 23, 2019
COMMISSIONER CENTRAL GOODS AND SERVICE TAX COMMISSIONERATE Vs. INTERNATIONAL TOBACCO CO. LTD.	December 6, 2019
COMMISSIONER CGST & CENTRAL EXCISE LUCKNOW Vs. DSCL SUGAR,RUPAPUR,DISTRICT HARDOI,U.P.	May 23, 2019
COMMISSIONER COMMERCIAL TAX Vs. GOEL COMPUTERS	April 5, 2019
COMMISSIONER COMMERCIAL TAX Vs. SHASHI CABLES LTD.	August 14, 2019
COMMISSIONER COMMERCIAL TAX U P Vs. S/S AMRIT VANASPATI CO LTD	May 7, 2019
COMMISSIONER CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. PRITHVEE PROPMART PVT. LTD.	January 30, 2019
COMMISSIONER CUSTOMS, (PREVENTIVE) KENDRIA BHAWAN SECT-H Vs. MAA GAURI TRADERS	August 21, 2019
COMMISSIONER INCOME TAX Vs. DILBAGH RAI ARORA	March 15, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. TRIMURTI FRAGRANCES PVT. LTD.	October 23, 2019
COMMISSIONER OF INCOME TAX Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD	October 17, 2019
COMMISSIONER OF INCOME TAX Vs. SAHARA STATES GORAKHPUR	August 19, 2019
COMMISSIONER OF INCOME TAX Vs. VAM RESORTS	August 20, 2019
COMMISSIONER OF INCOME TAX Vs. SHIV KUMAR SUMITRA DEVI SMARAK SHIKSHAN SANSTHAN	August 6, 2019
COMMISSIONER OF INCOME TAX EXEMPTION U.P STATE CONS.& INFRA. Vs. REHAM FOUNDATION KANDHARI LANE LAL BAGH LUCKNOW	September 26, 2019
COMMISSIONER OF INCOME TAX KANPUR Vs. KESARWANI SHEETALAYA ALLD.	August 20, 2019
COMMISSIONER, COMMERCIAL TAX U P Vs. PURWAR TRADING CO	July 24, 2019
COMMISSIONER,CUSTOMS (PREVENTIVE) SECTOR H ALIGANJ LUCKNOW Vs. SHAKIL AHMAD KHAN	February 5, 2019
COMMITTEE OF MANAGEMENT Vs. RENUKA KUMARI	November 29, 2019
COMMITTEE OF MANAGEMENT BUDHIYA MAI BANWARI SANSKRIT Vs. STATE OF U.P. THRU THE SECY SECTT EDU. CIVIL SECTT LKO	August 30, 2019
COMMITTEE OF MANAGEMENT, GANDHI INTER COLLEGE, PATEL NAGAR, JHUNSI, ALLAHABAD Vs. STATE OF U.P.	January 3, 2019
COMMITTEE OF MANAGEMENT, LALAULI INTER COLLEGE Vs. STATE OF U.P.	May 30, 2019
CONSTABLE 339/381 C.P. SANTOSH KUMAR Vs. STATE OF U.P.	April 24, 2019
CONTINENTAL MILKOSE INDIA LTD. Vs. UNION OF INDIA	February 25, 2019
COOK MAHENDRA KUMAR Vs. COMMANDANT 46 BN B S F RAMPURA AND ANOTHER	February 26, 2019
D K BANSAL C A M NO 070392 Vs. BOARD OF DISCIPLINE I C A I AND OTHERS	February 15, 2019
D.M. ADVERTISERS AGENCY Vs. AJEET KUMAR SINGH	November 5, 2019
D.N. COLLEGE MEERUT Vs. STATE OF U.P.	February 1, 2019
DAHCHALU Vs. STATE OF U.P.	April 25, 2019
DAL CHAND Vs. STATE OF U.P.	May 8, 2019
DAL VEER VERMA AND 14 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 10, 2019
DALVEER Vs. STATE	November 21, 2019
DAMMO Vs. STATE OF U.P.	October 22, 2019
DANISH Vs. STATE OF U.P.	April 29, 2019
DANVEER SINGH Vs. STATE OF U.P. AND ORS.	October 15, 2019
DARSHAN Vs. STATE OF U.P.	November 1, 2019
DARSHAN SINGH Vs. STATE OF U. P.	July 10, 2019
DARYAO SINGH Vs. STATE OF U P	February 15, 2019
DASHRATH LAL Vs. STATE OF U.P.	October 18, 2019
DAYA RAM Vs. STATE OF U.P.	December 2, 2019
DAYA RAM Vs. STATE OF U P	January 28, 2019
DAYA RAM YADAV Vs. ZILA BASIC SHIKSHA ADHIKARI MAHRAJGANJ AND OTHERS	January 24, 2019
DAYA SHANKAR Vs. STATE OF U.P.	February 8, 2019
DAYA SHANKAR AGNIHOTRI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT & ANR	August 13, 2019
DAYA SHANKAR SINGH Vs. STATE OF U.P.	September 13, 2019
DAYACHAND Vs. DEVENDRA SINGH	December 13, 2019
DEEKSHA Vs. STATE OF U.P.	September 2, 2019
DEEN DAYAL Vs. STATE OF U P	April 25, 2019
DEEPAK CHUGH Vs. STATE OF U P	September 24, 2019
DEEPAK DWIVEDI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER	January 23, 2019
DEEPAK GOEL Vs. RADHEY SHYAM AGARWAL	May 29, 2019
DEEPAK KUMAR Vs. UPENDRA KUMAR	April 2, 2019
DEEPAK KUMAR Vs. M.D.,KANPUR ELECTRICITY SUPPLY COMPANY	May 8, 2019
DEEPAK KUMAR Vs. STATE OF U. P.	August 1, 2019
DEEPAK KUMAR Vs. STATE OF U.P.	July 5, 2019
DEEPAK KUMAR BAIJAL Vs. PRESCRIBED AUTHORITY/ADDITIONAL DISTRICT MAGISTRATE-VII	July 25, 2019
DEEPAK KUMAR MISHRA Vs. SHIVENDRA PRATAP SINGH	August 26, 2019
DEEPAK KUMAR SINGH Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY	May 2, 2019
DEEPAK RUGS HARIYAWAN Vs. COMMISSIONER INCOME TAX	July 12, 2019
DEEPAK SINGH Vs. STATE OF U.P.	July 23, 2019
DEEPAK SINGH Vs. UNION OF INDIA	March 27, 2019
DEEPAK VERMA & OTHERS Vs. STATE OF U P & ANOTHER	January 2, 2019
DEEPASHRI GUPTA Vs. STATE OF U P THRU PRIN SECY HOME & ANOTHER	March 12, 2019
DEEPENDRA KUMAR SAXENA Vs. STATE OF U.P.	January 4, 2019
DEEPENDRA KUMAR TRIPATHI Vs. UNION OF INDIA, MINISTRY OF PETROLEUM AND ORS.	March 26, 2019
DEEPENDRA SINGH Vs. STATE OF U.P.	February 26, 2019
DEEPTI PANDEY Vs. STATE OF U.P.	December 20, 2019
DEO KISHOR Vs. STATE OF U. P.	September 18, 2019
DEO NATH YADAV Vs. STATE OF U.P.	September 2, 2019
DEOKI NANDAN Vs. STATE OF U P	April 16, 2019
DEORAJ Vs. STATE OF U P	May 24, 2019
DEPUTY COMMISSIONER CUSTOMS Vs. DEEPAK BAJAJ	March 29, 2019
DEREK SMITH Vs. SMT. YASMEEN AND OTHERS	July 19, 2019
DESH RAJ SINGH Vs. STATE OF U.P.	May 3, 2019
DESHRAJ Vs. STATE OF U P	March 6, 2019
DESHRAJ PASI Vs. STATE OF U P	February 20, 2019
DESHRAJ SINGH Vs. STATE OF U P	March 15, 2019
DEV DUTT SHARMA Vs. STATE OF U P	May 13, 2019
DEV NATH VERMA Vs. STATE	October 31, 2019
DEVARSH NATH GUPTA Vs. STATE OF U P AND 3 OTHERS	May 21, 2019
DEVENDRA Vs. STATE OF UTTAR PRADESH	April 8, 2019
DEVENDRA Vs. STATE OF U.P	November 15, 2019
DEVENDRA Vs. STATE OF U.P.	February 13, 2019
DEVENDRA Vs. LALMATI AND 3 OTHERS	March 13, 2019
DEVENDRA Vs. STATE OF U.P.	November 29, 2019
DEVENDRA DUTT PALIWA Vs. GAMBHIRMAL PANDYA PVT. LTD.	April 17, 2019
DEVENDRA DUTT SHUKLA AND 4 ORS Vs. ADDITIONAL COMMISSIONER LKO AND 4 ORS	May 10, 2019
DEVENDRA KUMAR Vs. STATE OF U.P.	December 12, 2019
DEVENDRA KUMAR Vs. STATE OF U P	September 11, 2019
DEVENDRA KUMAR & ANOTHER Vs. PRESIDING OFFICER & 2 OTHERS	January 18, 2019
DEVENDRA KUMAR MALIK Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE AND OTHERS	February 22, 2019
DEVENDRA KUMAR SINGH Vs. STATE OF U.P.	July 8, 2019
DEVENDRA PALSINGH Vs. STATE OF U. P.	April 30, 2019
DEVENDRA PRASAD SRIVASTAVA Vs. STATE OF U.P.	September 9, 2019
DEVENDRA SHARMA Vs. STATE OF U P	July 8, 2019
DEVENDRA SINGH Vs. STATE OF U.P.	December 4, 2019
DEVENDRA SINGH Vs. STATE OF U.P.	October 23, 2019
DEVENDRA SINGH Vs. STATE OF U.P.	October 19, 2019
DEVI CHAND Vs. STATE	February 28, 2019
DEVI DEEN ALIAS DEVIRAM Vs. STATE OF U P	May 14, 2019
DEVI RAM Vs. STATE OF U.P.	November 19, 2019
DEVI SINGH AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE (ADMINISTRATION) AND ORS.	February 22, 2019
DEVNATH YADAV Vs. STATE OF U.P.	December 18, 2019
DHAMANI Vs. BOARD OF REVENUE	April 22, 2019
DHAN SINGH Vs. STATE OF UP	July 18, 2019
DHANANJAI PANDEY AND OTHERS Vs. STATE OF U P	January 2, 2019
DHANANJAY Vs. STATE OF UP	July 1, 2019
DHANKALI Vs. STATE OF U P AND ANOTHER	May 10, 2019
DHANU Vs. AJAI KANT AND OTHERS	April 22, 2019
DHANVEER Vs. STATE OF U.P.	October 17, 2019
DHANWANT KUMAR AGRAWAL Vs. UNION OF INDIA	July 23, 2019
DHARAM PAL Vs. STATE OF U P	March 7, 2019
DHARAM SINGH AND OTHERS Vs. STATE OF U P	February 8, 2019
DHARAM VEER Vs. STATE OF U P	March 6, 2019
DHARAM VEER Vs. STATE OF U P	August 22, 2019
DHARAM VIR SOOD Vs. SAVITRI DEVI	April 5, 2019
DHARM PAL YADAV Vs. STATE OF U.P.	November 29, 2019
DHARM RAJ Vs. BOARD OF REVENUE	July 4, 2019
DHARMENDRA Vs. STATE OF U P	May 2, 2019
DHARMENDRA Vs. STATE OF U P	April 11, 2019
DHARMENDRA KUMAR Vs. STATE OF U.P.	December 18, 2019
DHARMENDRA KUMAR SHARMA Vs. STATE OF U P AND ANOTHER	February 20, 2019
DHARMENDRA PANDEY Vs. UNION OF INDIA AND 3 ORS.	December 9, 2019
DHARMENDRA SINGH Vs. STATE OF U P	March 15, 2019
DHARMESH KUMAR KARDAM Vs. STATE OF U.P. AND ORS.	May 28, 2019
DHARMRAJ SHUKLA Vs. STATE OF U.P.	March 6, 2019
DHARMVEER GUPTA Vs. STATE OF U.P.	August 6, 2019
DHAUKAL Vs. STATE OF U P	October 17, 2019
DHEERENDR KUMAR Vs. STATE OF U.P.	November 14, 2019
DHIRAJA Vs. SRI RAM	August 8, 2019
DHIRENDRA KUMAR Vs. STATE OF U.P.	September 24, 2019
DHIRENDRA KUMAR Vs. STATE OF U P	December 11, 2019
DHIRENDRA PAL SOLANKI Vs. NOIDA INFRATECH (TWO) PVT. LTD	July 15, 2019
DHIRENDRA PATEL ALIAS JONY Vs. STATE OF U P	February 6, 2019
DHIRENDRA PATEL ALIAS JONY Vs. STATE OF U P	February 5, 2019
DHIRENDRA PRATAP Vs. STATE OF U.P	October 1, 2019
DHIRENDRA PRATAP SINGH Vs. STATE OF U.P.	March 5, 2019
DHIRENDRA SHUKLA Vs. U.O.I.	October 17, 2019
DHRUV AND ANR Vs. STATE OF U.P. AND ANOTHER	August 6, 2019
DHRUV KUMAR SINGH Vs. STATE OF U.P.	August 28, 2019
DHRUV RAJ RAI Vs. STATE OF U P	September 12, 2019
DHRUV SINGH Vs. STATE OF U.P.	July 25, 2019
DHRUV SINGH Vs. STATE	April 3, 2019
DIKSHA GUPTA Vs. STATE OF U.P	October 19, 2019
DILDAR HUSAIN Vs. STATE OF U.P. AND ORS.	May 13, 2019
DILEEP Vs. STATE OF U.P.	November 25, 2019
DILEEP GUPTA Vs. STATE OF U P	April 29, 2019
DILEEP KUMAR Vs. STATE OF U P AND 3 OTHERS	February 18, 2019
DILEEP KUMAR UPADHAYAY Vs. STATE OF U.P.	November 7, 2019
DILIP Vs. STATE OF U.P.	November 22, 2019
DILIP KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS LUCKNOW AND ORS.	December 4, 2019
DILIP KUMAR GUPTA Vs. STATE OF U.P.	October 23, 2019
DILIP KUMAR JAISWAL Vs. STATE OF U.P.	November 5, 2019
DILIP KUMAR MAHESH Vs. SUNDAR LAL MAURYA	August 22, 2019
DILIP KUMAR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 1, 2019
DILIP KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS	February 6, 2019
DILPREET SINGH & 3 OTHERS Vs. SPECIAL JUDGE ADDL. DISTRICT JUDGE, LAKHIMPUR KHERI & 8 ORS.	August 5, 2019
DILSAD AND ANOTHER Vs. STATE OF U P	May 27, 2019
DILSHAD HUSAIN Vs. STATE OF U.P.	September 20, 2019
DIN BANDHU RAM Vs. UNION OF INDIA	December 2, 2019
DINESH Vs. STATE OF U. P.	September 20, 2019
DINESH Vs. STATE	April 9, 2019
DINESH Vs. STATE OF U P	April 23, 2019
DINESH CHAND GOYAL Vs. STATE OF U. P.	July 19, 2019
DINESH CHAND GUPTA Vs. MAHATMA GHANDI GIRLS POST GRADUATE COLLEGE, FIROZABAD	April 8, 2019
DINESH CHAND TIWARI Vs. STATE OF U P	May 27, 2019
DINESH CHANDRA AND 3 OTHERS Vs. STATE OF U.P.	September 18, 2019
DINESH CHANDRA GUPTA Vs. RAJENDRA KUMAR KHANNA	March 14, 2019
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U.P.	March 16, 2019
DINESH CHANDRA TIWARI Vs. NIRAMAL TIRAKI	January 24, 2019
DINESH KUMAR Vs. STATE OF U.P.	March 15, 2019
DINESH KUMAR Vs. STATE OF U.P.	December 16, 2019
DINESH KUMAR Vs. STATE OF U.P.	October 1, 2019
DINESH KUMAR AND 3 OTHERS Vs. DURVIJAY SINGH	February 8, 2019
DINESH KUMAR GUPTA Vs. STATE OF U.P.	January 4, 2019
DINESH KUMAR MISHRA Vs. STATE OF U P AND ANOTHER	January 30, 2019
DINESH KUMAR PALIWAL Vs. STATE OF U.P.	November 22, 2019
DINESH KUMAR RAJBHAR Vs. F C I THRU CHAIRMAN CUM M D NEW DELHI AND ORS	March 29, 2019
DINESH KUMAR TRIVEDI Vs. STATE OF U.P.	September 5, 2019
DINESH KUMAR TRIVEDI Vs. STATE OF U.P.	November 7, 2019
DINESH OIL LIMITED Vs. COMMISSIONER OF TRADE TAX U.P.	July 15, 2019
DINESH YADAV Vs. STATE OF U.P.	October 14, 2019
DIOCESE OF VARANASI EDUCATION Vs. STATE OF U.P.	July 2, 2019
DIPA PAL THROUGH HIS HUSBAND AJAY KUMAR Vs. STATE OF U.P.	January 2, 2019
DIPTY SINGH Vs. STATE OF U.P.	January 4, 2019
DISTRICT BASIC EDUCATION OFFICER Vs. NIYANTRAK PRADHIKARI ANUTOSHIK BHUGTAN ADHINIYAM 1972	September 24, 2019
DISTRICT INSPECTOR OF SCHOOLS AND 3 OTHERS Vs. MITHLESH KUMARI	April 16, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PARVEEN AND 9 OTHERS	May 10, 2019
DIVISIONAL RAILWAY MANAGER N.R. ALLD. Vs. VINOD KUMAR BAJPAI	July 8, 2019
DIVYA VISHWAKARMA Vs. STATE OF U.P.	August 29, 2019
DIVYA YADAV & 7 OTHERS (INRE 15791 S/S 2016) Vs. STATE OF U P THRU PRIN SECY ,MEDICAL & HEALTH SERVICES & ORS	April 10, 2019
DIVYANAND Vs. S D O SANDEELA ANOTHER	February 5, 2019
DIVYANSH DUBEY Vs. STATE OF U.P.	December 11, 2019
DM ADVERTISERS AGENCY Vs. STATE OF U.P.	February 14, 2019
DOODHA NATH Vs. STATE OF U P	March 7, 2019
DR.AKSHAIBAT SINGH Vs. STATE OF U.P.	April 22, 2019
DUKKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATIONLAWSUITDOWNLOAD	February 15, 2019
DULARI DEVI Vs. STATE OF U P	September 20, 2019
DULARI DEVI Vs. UNION OF INDIA	November 14, 2019
DULI RAM MAURYA Vs. NAND RAM	September 23, 2019
DUNCANS INDUSTRIES LIMITED INDIAN EXPLOSIVES LTD KANPUR Vs. PRESIDING OFFICER LABOUR COURT-III KANPUR AND ANOTHER	February 14, 2019
DUNCANS INDUSTRIES LTD. Vs. STATE OF U.P.	August 16, 2019
DURGA Vs. STATE	August 16, 2019
DURGA MISHRA AND OTHERS Vs. STATE OF U P	January 10, 2019
DURGA PRASAD Vs. STATE OF U.P.	July 23, 2019
DURGA PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.	September 16, 2019
DURGA SINGH Vs. STATE OF U.P.	December 17, 2019
DURGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 17, 2019
DURGVIJAY SINGH Vs. LALTA SINGH	March 5, 2019
DUSHYANT KUMAR AND 5 OTHERS Vs. ASWANI KUMAR SINGH AND 25 OTHERS	January 10, 2019
DWARIKA PRASAD AND 3 OTHERS Vs. STATE OF U.P.	December 2, 2019
DWARKA CREATIONS AND ORS. Vs. STATE OF U.P. AND ORS.	September 26, 2019
DWIJENDRA NATH MISHRA Vs. STATE OF U.P.	November 22, 2019
EAST INDIA TRANSPORT AGENCY Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW	May 2, 2019
EFKON INDIA PVT. LTD. THRU. MR. RAVI BHUSHAN DASHORE Vs. INDIAN OIL CORP. LTD. THRU. AUTHORIZED REPRESENTATIVE, GOMTI	June 25, 2019
EKTA AGARWAL Vs. ALINDRA CHANDRA	December 25, 2019
EMPLOYEES PROVIDENT FUND ORGANISATION SUB REGIONAL Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI	April 15, 2019
ER. ANUPAM DWIVEDI Vs. UNION OF INDIA THRU. SECY. MIN. OF HUMAN RESOURCE DEV.	January 17, 2019
EVA EXOTICA PVT LTD A COMPANY REGISTERED UNDER COMPANIES ACT Vs. SUR FEED CENTRE DHARAMPUR BAZAR JESSORE ROAD NORTH W BENGAL	February 20, 2019
EVEREST HAND BOBANS Vs. STATE OF U.P.	September 5, 2019
EX JWO RAJ NATH MISHRA Vs. UNION OF INDIA	October 21, 2019
EX NO 831530053 INSPECTOR M A A KHAN Vs. UNION OF INDIA AND OTHERS	March 13, 2019
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION, MORADABAD Vs. PRESIDING OFFICER LABOUR COURT, RAMPUR	August 19, 2019
EXECUTIVE ENGINEER ELECTRICITY URBAN DISTRIBUTION DIVISION Vs. DISTRICT JUDGE DISTRICT ALLAHABAD	June 10, 2019
FABRICO INDIA P LTD Vs. COMMISSIONER OF COMMERCIAL TAX	September 13, 2019
FAIYAZ KHAN Vs. STATE OF U P THRU PRIN SECY HOME CIVIL SECTT LKO & ANR	February 20, 2019
FAIYYAZ QURAISHI Vs. UNION OF INDIA	July 17, 2019
FAKHRE ALAM Vs. SPL JUDGE/A D J , PRATAPGARH	July 31, 2019
FAKHRUDDIN AHMAD Vs. STATE OF U.P.	October 21, 2019
FARHANA Vs. STATE OF U P AND ANOTHER	April 2, 2019
FAROOQUE Vs. ADDITIONAL DISTRCIT JUDGE BALRAMPUR & ORS	March 6, 2019
FASAHAT Vs. STATE OF U.P.	December 18, 2019
FASIHULLAH KHAN AND OTHERS Vs. STATE OF U P AND ANOTHER	April 26, 2019
FAUJDAR Vs. STATE OF U.P.	December 17, 2019
FAUZDAR ALI Vs. D.D.C.BAHRAICH	December 20, 2019
FAUZIYA SIDDIQUI Vs. STATE OF U.P.	November 28, 2019
FERTICO MARKETING Vs. C.B.I.	August 14, 2019
FIRASAT Vs. STATE OF U P	May 2, 2019
FLIPKART INDIA PVT. LTD. Vs. STATE OF U.P.	August 28, 2019
FOOD CORPORATION OF INDIA Vs. CENTRAL GOVT.INDUSTRIAL	July 2, 2019
FOOD CORPORATION OF INDIA LUCKNOW ASST GENERAL MANAGER Vs. COMMISSIONER OF COMMERCIAL TAX,U P , LUCKNOW	April 26, 2019
FOOR CORPORATION OF INDIA THRU. ITS CHAIRMAN CUM M.D. Vs. HARISH CHAND	February 5, 2019
FORCE NO 937040966 RAM CHARAN SINGH Vs. UNION OF INDIA AND 6 OTHERS	January 8, 2019
FURKAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 9, 2019
FURQAN Vs. STATE OF UTTAR PRADESH	March 27, 2019
G B SAXENA Vs. STATE BANK OF INDIA THRU CHAIRMAN & 3 ORS	August 28, 2019
G S CONVENT SCHOOL Vs. STATE OF U P	September 20, 2019
G SURJIWEAR LIMITED Vs. COMMISSIONER INCOME TAX BAREILLY AND ANOTHER	February 13, 2019
G.B.S. EDUCATION SOCIETY MUSTAFABAD THRU. CHAIRMAN DEVENDER Vs. JAGDISH PRASAD DIRECTOR SOCIAL WELFARE OF (SC/ST) U.P.	September 20, 2019
G.M. PERSONNEL UCO BANKS Vs. DHIRAJ KUMAR DIXIT	December 4, 2019
GAJANA @ GAJALA Vs. STATE OF U P	September 11, 2019
GAJENDRA Vs. STATE OF U.P.	October 24, 2019
GAJENDRA Vs. STATE OF U P AND 2 OTHERS	March 12, 2019
GAJRAJ Vs. STATE OF U.P	October 31, 2019
GAJRAJ SINGH Vs. STATE OF U P	January 23, 2019
GAJRAJ SINGH Vs. ADDITIONAL COMMISSIONER MEERUT	May 30, 2019
GAMBHIR SINGH Vs. STATE OF U.P.	January 9, 2019
GANESH ANHYDRIDE LTD AND OTHERS Vs. ADDL CHIEF JUDICIAL MAGISTRATE AND ANOTHER	July 3, 2019
GANESH PRASAD DUBEY Vs. STATE OF U P AND 2 OTHERS	January 30, 2019
GANESH PRASAD SAHU Vs. STATE TRANSPORT APPELLATE TRIBUNAL LKO	December 10, 2019
GANESH PRASAD YADAV Vs. ADDL.DISTRICT JUDGE,SPECIAL JUDGE (P.C.ACT),LUCKNOW	September 24, 2019
GANESH SHANKAR SHARMA Vs. STATE OF U P AND ANOTHER	January 7, 2019
GANESH SHARMA Vs. STATE OF U P AND ANOTHER	March 6, 2019
GANESH SHARMA Vs. STATE OF U.P.	March 14, 2019
GANESHIYA Vs. STATE OF U P AND 4 ORS	March 15, 2019
GANGA DHAR GUPTA Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND OTHERS	April 11, 2019
GANGA PRASAD ALIAS GANGA RAM YADAV Vs. MANAGING DIRECTOR U.P.	January 30, 2019
GANGA PRASAD RAI Vs. KEDAR NATH RAI	September 13, 2019
GANGA PRASAD SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE GONDA AND OTHERS	May 2, 2019
GANPATI ADVISORY LTD. Vs. UNION OF INDIA	May 27, 2019
GAON SABHA THARIYA DISTT. HARDOI THRU VILLAGE PRADHAN Vs. STATE OF U.P. THRU PRIN.SECY. REVENUE LUCKNOW	February 18, 2019
GARIBDAS Vs. STATE OF U.P.	April 19, 2019
GARIMA Vs. RAHUL PRADHAN	May 6, 2019
GAURAV @ RIKKI JUNEJA Vs. STATE OF U.P.	March 6, 2019
GAURAV KAPOOR Vs. STATE OF U.P.	November 5, 2019
GAURAV KUMAR AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS	January 18, 2019
GAURAV SHARMA (AMICUS) Vs. J.K. UPADHYAY, A.G.A.	December 5, 2019
GAURI SHANKAR TIWARI Vs. STATE OF U.P.	May 1, 2019
GAURI SHANKER SANSKRIT MAYA VIDYALAYA Vs. STATE OF U.P.	November 21, 2019
GAUSUL AZAM Vs. STATE OF U.P.	February 25, 2019
GAYA PRASAD Vs. K TRIVEDI AND ANR	October 1, 2019
GAYA PRASAD Vs. LAXMI NARAYAN	May 28, 2019
GAYA PRASAD Vs. NATHU SINGH	March 25, 2019
GAYA PRASAD TIWARI Vs. ALLAHABAD DEVELOPMENT AUTHORITY	August 20, 2019
GAYATRI DEVI Vs. STATE OF U.P.	May 9, 2019
GAYATRI DEVI Vs. DISTRICT JUDGE	November 11, 2019
GAYATRI DEVI (SINCE DECEASED AND REPRESENTED BY LRS) Vs. VITH ADDITIONAL DISTRICT JUDGE	July 8, 2019
GAYUR Vs. STATE OF U.P.	August 20, 2019
GEETA DEVI Vs. STATE OF U.P.	October 16, 2019
GEETA DEVI Vs. S.D.O.	October 22, 2019
GEETA DEVI Vs. STATE OF U.P. AND ORS.	February 28, 2019
GEETA DEVI Vs. ADDITIONAL DISTRICT JUDGE	October 17, 2019
GEETA DEVI Vs. N K JAUHARI AND 5 OTHERS	January 21, 2019
GEETA DEVIS Vs. U P STATE ROAD TRANSPORT CORPORATION	September 6, 2019
GEETA GUPTA Vs. STATE OF U.P.	November 8, 2019
GEETA KESARWANI Vs. STATE OF U.P.	May 13, 2019
GEETAM SINGH Vs. STATE OF U.P.	June 4, 2019
GEETIKA NAGAR Vs. STATE OF U P AND 2 OTHERS	February 21, 2019
GENDA LAL Vs. STATE OF U.P.	January 18, 2019
GENDA LAL Vs. STATE OF U.P.	May 31, 2019
GENDA LAL AND ORS. Vs. RAM GOPAL SAHU AND ORS.	May 30, 2019
GENDAN LAL MAURYA Vs. STATE OF U.P.	August 19, 2019
GENRRAL MANAGER THE KISAN SAHKARI CHINI MILLS LTD Vs. APPELLATE AUTHORITY/ DEPUTY LABOUR COMMISSIONER PAYMENT OF GRATUITY AND 2 OTHERS	February 7, 2019
GHAN SHYAM SINGH Vs. STATE OF U.P.	September 3, 2019
GHANSHYAM DUBEY Vs. PRESIDING OFFICER LABOUR COURT	March 1, 2019
GHANSHYAM MISRA Vs. STATE OF U P AND 7 OTHERS	May 9, 2019
GHASI Vs. STATE OF UTTAR PRADESH	October 21, 2019
GHAZIPUR PETROL SUPPLY CO., GHAZIPUR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	April 26, 2019
GHOORAY Vs. D.D.C.	November 20, 2019
GHURFECHAN Vs. D.D.C.	April 24, 2019
GIAN DUTT PANDEY @ GYAN DUTT PANDEY Vs. UNION OF INDIA	October 31, 2019
GIRIJA DAYAL Vs. STATE OF U.P.	October 22, 2019
GIRIJA PRASAD DUBEY Vs. STATE OF U.P.	April 16, 2019
GIRINDRA BAHADUR SINGH Vs. STATE OF U.P.	October 15, 2019
GIRISH CHAND VERMA AND OTHERS Vs. ARVIND KUMAR AND ANR	May 23, 2019
GIRISH CHANDRA BAJPAYEE Vs. STATE OF U.P.	May 23, 2019
GIRISH CHANDRA SRIVASTAVA Vs. REETA SRIVASTAVA	September 20, 2019
GIRISH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 19, 2019
GIRJA SINGH Vs. MANAGING DIRECTOR U.P.	December 4, 2019
GIRJESH Vs. STATE OF U.P.	November 1, 2019
GITA RANI RASTOGI AND OTHERS Vs. AUTHORIZED CONTROLLER MEERUT COLLEGE AND OTHERS	September 9, 2019
GOENKA LEASING AND FINANCE PVT. LTD. Vs. STATE OF U.P.	November 11, 2019
GOLDRUSH SALES Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORP	August 13, 2019
GOLDRUSH SALES & SERVICES LTD. Vs. MANAGING DIRECTOR U.P.STATE ROAD TRANSPORT CORP.	September 13, 2019
GOLDRUSH SALES & SERVICES LTD. Vs. MANAGING DIRECTOR U.P.STATE ROAD TRANSPORT CORP.	April 11, 2019
GOLI Vs. STATE OF U.P.	January 3, 2019
GOLI ALIAS JATA SHANKER Vs. STATE OF U P	May 3, 2019
GOLU YADAV Vs. STATE OF U.P.	November 1, 2019
GOMTI DEVI Vs. STATE OF U.P.	October 30, 2019
GOMTI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.	June 28, 2019
GOPAL ANSAL Vs. STATE OF U.P.	November 11, 2019
GOPAL CHADHA Vs. PREM KUMAR CHADHA	September 17, 2019
GOPAL CHANDRA SINHA Vs. U O I THRU SECY MINISTRY OF ENVIROMENT, FOREST & CLIMATE	April 25, 2019
GOPAL DAS AGARWAL Vs. STATE OF U.P	November 26, 2019
GOPAL GUPTA Vs. STATE OF U P	July 26, 2019
GOPAL KRISHNA KHANNA Vs. STATE OF U.P.	September 16, 2019
GOPAL KUMAR SHUKLA Vs. STATE OF U.P.	July 26, 2019
GOPAL MANDIR TRUST Vs. THAKUR DWARA MAUSUMA GOPAL RAM JI	May 6, 2019
GOPAL NARAYAN SINGH Vs. STATE OF U P AND 5 OTHERS	February 20, 2019
GOPAL OIL COMPANY BINDKI FATEHPUR Vs. COMMISSIONER COMMERCIAL TAX	April 24, 2019
GOPAL PAL Vs. STATE OF U P	May 14, 2019
GOPAL SHARMA Vs. MANGEY RAM	July 30, 2019
GOPAL SHARMA AND ASSOCIATES, ENGINEERS AND CONTRACTORS Vs. P.O., LABOUR COURT, AGRA AND ORS.	May 28, 2019
GOPAL SINGH Vs. STATE OF U.P.	February 28, 2019
GOPAL TANDON AND OTHERS Vs. STATE OF U P AND ANOTHER	April 2, 2019
GOPALI PRASAD Vs. STATE OF U P	April 12, 2019
GOPESH KUMAR BATHAM Vs. STATE OF U P RESPONDENT	May 14, 2019
GOPI NATH Vs. D.D.C.	April 30, 2019
GOVIND ENTERPRISES Vs. STATE OF U P AND 4 OTHERS	May 30, 2019
GOVIND RAM AND OTHERS Vs. STATE OF U P AND ANOTHER	April 9, 2019
GRASIM INDUSTRIES LTD. Vs. STATE OF U. P.	September 23, 2019
GUARI SHANKAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	April 1, 2019
GUDARI RAM Vs. STATE OF U.P.	October 14, 2019
GUDDAN DEVI Vs. STATE OF U.P.	November 19, 2019
GUDDI DEVI Vs. STATE OF U. P.	January 24, 2019
GUDDU Vs. STATE OF U.P.	December 18, 2019
GUDDU Vs. CHANDRA KISHORE SHARMA	March 26, 2019
GUDDU @ MOBEEN Vs. U.O.I.	December 2, 2019
GUDDU ALIAS HASEEB KHAN Vs. STATE OF U P	April 17, 2019
GUDDU PANDEY Vs. STATE OF U.P.	November 21, 2019
GULAB CHAND Vs. D.D.C	April 30, 2019
GULAB CHANDRA PRAJAPATI Vs. STATE OF U.P.	November 8, 2019
GULAB SINGH Vs. BOARD OF REVENUE	July 16, 2019
GULAB SINGH Vs. STATE OF UTTAR PRADESH	September 25, 2019
GULAB SINGH YADAV Vs. UNION OF INDIA	December 11, 2019
GULAB YADAV Vs. STATE OF U.P.	December 3, 2019
GULABDHAR PATHAK Vs. RAJENDRA PRASAD	March 7, 2019
GULABPATI Vs. PUSHPA RANI PANDEY	November 25, 2019
GULAICHA Vs. D.D.C.	April 29, 2019
GULAICHI DEVI Vs. STATE OF U.P.	September 19, 2019
GULAM HUSAIN ALIAS NANHE Vs. STATE OF U.P.	July 10, 2019
GULAM RABBANI Vs. STATE OF U.P. AND ORS.	November 28, 2019
GULAM RASOOL Vs. STATE OF U.P.	February 6, 2019
GULARIYA RANI Vs. STATE OF U.P.	October 14, 2019
GULSHAN Vs. SHAHJAHAN	September 23, 2019
GULSHAN BANO Vs. STATE OF U.P.	February 4, 2019
GULSHAN SETH Vs. ADDL. CHIEF MAGISTRATE	April 15, 2019
GULSHER Vs. UNION OF INDIA	January 17, 2019
GULZAR Vs. STATE OF U P	February 21, 2019
GULZAR SINGH Vs. PRESCRIBED AUTHORITY AND OTHERS	July 3, 2019
GULZARI LAL AND OTHERS Vs. STATE OF U P	May 30, 2019
GUPTA AGENCIES Vs. UNION OF INDIA	March 14, 2019
GUPTA WOOD AND PACKING Vs. STATE OF U.P. AND ORS.	October 23, 2019
GURDEEP SINGH Vs. STATE OF U.P.	August 22, 2019
GURMEET SINGH Vs. ADDITIONAL COMMISSIONER ADMN.	October 22, 2019
GURNAM SINGH Vs. STATE OF U.P.	October 15, 2019
GURU BACHAN SINGH @ BHANGADI AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 13, 2019
GURU BAKSH SINGH Vs. STATE OF U P	September 6, 2019
GURU BUX SINGH Vs. STATE OF U. P.	April 26, 2019
GURU PRASAD Vs. ORIENTAL INSURANCE COMP. LTD.	January 16, 2019
GURUCHARAN SINGH BHALLA Vs. STATE OF U.P.	November 7, 2019
GYAN Vs. STATE OF U.P.	December 17, 2019
GYAN CHAND MAKHEEJA Vs. STATE OF U.P.	February 26, 2019
GYAN CHANDRA MEHROTRA Vs. STATE	April 4, 2019
GYAN PRAKASH Vs. STATE OF U.P	February 7, 2019
GYAN PRAKASH AGARWAL Vs. BABU KHAN AND ORS.	December 11, 2019
GYAN PRAKASH GUPTA Vs. JUDGE COURT OF SMALL CAUSES/CIVIL JUDGE (S.D.)	January 31, 2019
GYAN PRAKASH NIGAM Vs. F.C.I.THR. M.D.	March 8, 2019
GYAN PRAKASH SHARMA Vs. STATE OF U.P.	December 7, 2019
GYAN PRAKASH UPADHYAY Vs. STATE OF U.P. AND ORS.	December 2, 2019
GYAN PRAKASH VISHWAKARMA Vs. STATE OF U.P.	May 23, 2019
GYAN SINGH Vs. STATE OF U.P.	August 7, 2019
GYANENDRA Vs. STATE OF U.P.	February 11, 2019
GYANENDRA SINGH Vs. STATE OF U P	August 2, 2019
GYANESH SHUKLA Vs. CHANCELLOR UNIVERSITY OF LUCKNOW	November 16, 2019
GYANMATI DUBEY Vs. STATE OF U.P. AND ORS.	April 8, 2019
GYANWATI DEVI Vs. STATE OF U.P.	October 24, 2019
H.C. PYARE LAL YADAV & 7 OTHERS Vs. STATE OF U.P.	December 9, 2019
H.C.P.ITI,NASIRUDDIN Vs. STATE OF U.P.	December 17, 2019
H.M. AGARWALA Vs. STATE OF U.P.	February 8, 2019
H.P. DZINE & PRINTS PRIVATE LTD. NEW DELHI Vs. FULLERTON INDIA CREDIT COMPANY LTD. TH. AUTHORIZED OFFICER	December 25, 2019
HABIBURRAHAMAN Vs. STATE OF U P	January 9, 2019
HABIBURREHMAN & 3 ORS Vs. BOARD OF REVENUE U P ALLAHABAD & 4 ORS	March 6, 2019
HAFIZ RAIS AHMAD AND OTHERS Vs. STATE OF U P AND ANOTHER	May 7, 2019
HAFIZUR RAHMAN ALIAS MUNNA Vs. STATE OF U.P.	April 4, 2019
HAFIZUR REHMAN @ PAPPU Vs. KAHKASHAN BEGUM	April 19, 2019
HAIDER ALI AND ORS. Vs. STATE OF U.P.	May 6, 2019
HAJI ALI AKBAR Vs. WAKF ALAL ALLAH/ ALAL KHAIR WAKF MASJID ILALHI, KANPUR NAGAR	January 24, 2019
HAMID KHAN Vs. STATE OF U.P. AND ORS.	November 1, 2019
HAMIRPUR DISTRICT COOPERATIVE BANK LIMITED Vs. COMMISSIONER INCOME TAX	February 21, 2019
HAMON SHRIRAM COTTRELL PVT LTD Vs. STATE OF U. P.	April 10, 2019
HANIF Vs. MOHAMMAD ARIF	April 11, 2019
HANIF MALIK Vs. STATE OF U.P. AND ORS.	April 30, 2019
HANS RAJ Vs. STATE	December 18, 2019
HANSRAJ Vs. U.P POWER CORPORTION LTD.	November 7, 2019
HANUMAN BRICKS FILED Vs. COMMISSIONER OF TRADE TAX NOW COMMISSIONER OF C T LUCKNOW	July 17, 2019
HANUMAN PRASAD MISHRA Vs. ADDL DIST JUDGE COURT NO 4 LUCKNOW & ORS	March 29, 2019
HANUMAN PRASAD PANDEY AND 12 ORS Vs. STATE OF U P THRU PRIN SECY AGRICULTURE EDU LUCKNOW & ORS	May 15, 2019
HANUMAN PRASAD TIWARI Vs. STATE OF U.P.	February 5, 2019
HAR PRASAD Vs. STATE OF U.P.	October 16, 2019
HAR SWAROOP AND 3 OTHERS Vs. STATE OF U P AND ANOTHER	January 17, 2019
HAR SWAROOP SINGH Vs. STATE OF U.P.	August 17, 2019
HARBHAJAN Vs. STATE OF U P	October 31, 2019
HARBIR Vs. STATE OF U. P.	October 16, 2019
HARBIR SINGH Vs. STATE OF U.P.	December 17, 2019
HARCHAND Vs. STATE OF U.P.	January 11, 2019
HARCHARAN Vs. STATE OF U.P.	October 30, 2019
HARCHARAN SINGHS Vs. TAJENDRA SINGH	August 7, 2019
HARDOI BABA ROLLER FLOUR MILLS PVT LTD HARDOI Vs. COMMISSIONER OF INCOME TAX BAREILLY	March 6, 2019
HARENDERA Vs. STATE OF UTTAR PRADESH	October 22, 2019
HARENDRA KUMAR CHAUDHARY Vs. STATE OF U.P.	July 16, 2019
HARENDRA KUMAR SHARMA Vs. STATE OF U.P.	September 12, 2019
HARENDRA SINGH Vs. STATE OF U P	July 8, 2019
HARFOOL Vs. D.D.C.	August 2, 2019
HARGOVIND Vs. STATE OF U.P	January 11, 2019
HARI BABU Vs. AMRIT LAL AND OTHERS	April 4, 2019
HARI BABU SHAKYA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS AURAIYA	February 27, 2019
HARI KISHORE Vs. SUBHASINI DEVI AND 2 OTHERS	May 6, 2019
HARI KRISHNA Vs. STATE OF U P	May 3, 2019
HARI MOHAN SHARMA Vs. STATE OF U.P.THROU.PRIN.SECY.HOME LUCKNOW AND ORS.	August 13, 2019
HARI NAM LODH Vs. STATE OF U.P.	March 1, 2019
HARI NARAYAN Vs. SHANTI DEVI	May 28, 2019
HARI OM Vs. STATE	January 29, 2019
HARI OM GUPTA Vs. VINOD KUMAR GUPTA	December 3, 2019
HARI OM YADAV Vs. STATE OF U.P	September 11, 2019
HARI PRASAD DWIVEDI Vs. STATE OF U.P.	March 26, 2019
HARI SHANKAR SHUKLA Vs. STATE OF U.P.	November 6, 2019
HARI SHANKER Vs. STATE OF U.P.	November 16, 2019
HARI SINGH Vs. STATE OF U.P.	December 5, 2019
HARI SINGH @ HARI SINGH Vs. STATE OF U.P.	November 16, 2019
HARIHAR Vs. CHIEF REVENUE OFFICER	January 24, 2019
HARIKESH SINGH Vs. STATE OF U P	April 26, 2019
HARINDRA SINGH Vs. UNION OF INDIA	July 8, 2019
HARIOM Vs. NATIONAL HIGHWAY	October 17, 2019
HARIOM GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION	December 2, 2019
HARIRAM Vs. STATE OF U.P	April 26, 2019
HARISH BABU Vs. C.B.I. DEHRADUN	May 23, 2019
HARISH CHANDRA Vs. STATE OF U P	February 28, 2019
HARISH CHANDRA Vs. SMT. KRISHNA DEVI	April 18, 2019
HARISH CHANDRA Vs. JAI NARAYAN	March 28, 2019
HARISH CHANDRA Vs. UNION OF INDIA AND 5 OTHERS	April 24, 2019
HARISH CHANDRA GUPTA Vs. STATE OF U.P.	May 9, 2019
HARISH CHANDRA PAL AND ANOTHER Vs. STATE OF U P	May 3, 2019
HARISH CHANDRA SINGH Vs. STATE OF U.P.	October 19, 2019
HARISH CHANDRA VISHWAKARMA Vs. SHARDUL VIKRAM GUPTA	October 18, 2019
HARISH INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX U.P.	November 16, 2019
HARISH KUMAR PANDEY Vs. STATE OF U.P.	December 13, 2019
HARIVANSH TIWARI Vs. STATE OF U.P.	September 25, 2019
HARLAL SAINI Vs. UNION OF INDIA	August 28, 2019
HARPAL SINGH Vs. STATE OF U.P	October 18, 2019
HARPAL SINGH DHILLON Vs. DISTRICT JUDGE	November 1, 2019
HARSHA VARDHAN Vs. SECRETARY GOVT. OF INDIA MINISTRY	January 18, 2019
HASAM Vs. STATE OF U. P.	October 22, 2019
HASAN AKHTAR Vs. STATE OF U. P.	September 13, 2019
HASEENA AND ANOTHER Vs. STATE OF U.P.	August 5, 2019
HAZARA SINGH Vs. COLLECTOR D.D.C. MUZAFFAR NAGAR	May 16, 2019
HC YOGENDRA KUMAR SINGH AND 63 ORS. Vs. STATE OF U.P. THRU CHIEF SECY. LUCKNOW	August 13, 2019
HCL INFOSYSTEM LTD Vs. CBI/SCB/LUCKNOW	May 23, 2019
HCL INFOSYSTEMS LTD. Vs. STATE OF U.P.	March 28, 2019
HDIL ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF U.P.	August 13, 2019
HEAD CONSTABLE NO 144 T P MOHD MUKEEM 4683 (S/S)2011 Vs. STATE OF U P	July 16, 2019
HEERA Vs. STATE OF U.P.	January 29, 2019
HEERA LAL KHARWAR Vs. STATE OF U.P.	April 16, 2019
HEERA SINGH Vs. STATE OF U.P.	February 7, 2019
HEMANT KUMAR Vs. PRESIDING OFFICER MOTOR ACCIDENT	November 14, 2019
HEMANT KUMAR MISHRA Vs. STATE OF U. P.	August 2, 2019
HEMAYTUL MOKIT Vs. GABBAR ALIAS RAHDESHYAM	May 17, 2019
HEMLATA RAJPUT Vs. STATE OF U P AND ORS	May 28, 2019
HESHAMULLAH Vs. U.P. SANCHALAK CHAKBANDI	November 26, 2019
HIFZUR RAHMAN Vs. STATE OF U.P.	December 3, 2019
HIMANSHU GANGWAR AND OTHERS Vs. STATE OF U P AND ANOTHER	January 4, 2019
HIMANSHU KHATRI Vs. STATE OF U P AND 3 OTHERS	February 7, 2019
HINDALCO INDUSTRIES LTD Vs. STATE OF U.P.	March 15, 2019
HINDON FILTERS (P.) LTD. Vs. UNION OF INDIA	April 1, 2019
HINDUSTAN COLLEGE OF SCIENCE Vs. ALL INDIA COUNCIL FOR TECHNICL EDUCATION	June 25, 2019
HINDUSTAN LEVER LTD Vs. STATE OF U P	July 12, 2019
HINDUSTAN MEDIA VENTURES LTD Vs. STATE OF U.P.	July 8, 2019
HINDUSTAN SECURITY COMPANY AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	May 30, 2019
HINDUSTRAN PETROLEUM CORPORATION Vs. SATISH CHANDRA JAIN	October 31, 2019
HIRA LAL Vs. STATE OF U.P	October 18, 2019
HIRDAY RAM & OTHERS Vs. STATE OF U P	January 2, 2019
HIT RAM Vs. STATE OF U.P.	October 16, 2019
HONDA SIEL POWER PRODUCTS Vs. UNION OF INDIA	December 17, 2019
HORI LAL. Vs. STATE OF UTTAR PRADESH	October 19, 2019
HRIDESH KUMAR Vs. STATE OF U.P.	December 17, 2019
HRIDYA SHANKAR TIWARI Vs. DISTT CO-OPERATIVE BANK LTD AND OTHERS	April 10, 2019
HUNDAI ENGINEERING AND CONSTRUCTION LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW	September 16, 2019
HUSNA BANO Vs. STATE OF U P	August 13, 2019
HYDRO ELECTRIC EMPLOYEES UNION U.P. Vs. INDUSTRIAL TRIBUNAL (I),U.P. ALLAHABAD AND OTHERS	December 9, 2019
ICE CREAM MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	October 24, 2019
IDEA CELLULAR LIMITED Vs. COMMISSIONER COMMERCIAL TAXES	October 16, 2019
IFTEKHAR AHMAD AND ANOTHER Vs. STATE OF U P AND ANOTHER	March 5, 2019
IKRAM Vs. STATE OF U.P.	June 14, 2019
IKRAM AHMAD AND ORS. Vs. STATE OF U.P AND ORS.	July 26, 2019
IKRAR Vs. STATE OF U.P.	November 6, 2019
IKRAR KHAN Vs. STATE OF U.P.	November 7, 2019
ILIYAS Vs. TEHSILDAR (J), TEHSIL UTRAULA	May 30, 2019
IMPERIA STRUCTURE LTD. Vs. STATE OF U.P. AND ORS.	June 25, 2019
IMRAN Vs. STATE OF U P	July 10, 2019
IMRAN Vs. MEHJABEEN KHATOON	November 20, 2019
IMRAN KHAN Vs. STATE OF U P AND 4 OTHERS	July 31, 2019
IN MATTER OF KAJAL GOEL Vs. STATE BANK OF INDIA	August 19, 2019
IN THE MATTER OF U.P. KIDS WALK BAREFOOT TO SCHOOL (SOU MOTO) Vs. STATE OF U.P.	November 11, 2019
INAYATULLAH Vs. STATE OF U P	August 22, 2019
INDAL PASI Vs. STATE OF U P	May 23, 2019
INDIAN HUME PIPE CO. LTD. Vs. STATE OF U.P.	November 6, 2019
INDIAN PRESS PVT. LIMITED Vs. STATE OF U.P.	October 31, 2019
INDIAN SECTION THE THEOSOPHICAL SOCIETY Vs. STATE OF U.P.	September 3, 2019
INDIAN STEEL COMPANY 193 GAUTAM BUDH MARG LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW	April 17, 2019
INDO PROSOYA FOODS LIMITED Vs. STATE OF U P THRU PRINCIPAL SECRETARY TAX & REGISTRATION &	March 6, 2019
INDRA DAV DUBEY Vs. ADDL.COMMISSIONER (FIRST) ALLAHABAD DIVISION,ALLABABAD	September 16, 2019
INDRA KAUSHIK Vs. STATE OF U. P.	August 14, 2019
INDRA MANI MISHRA Vs. STATE OF U P AND ANR	April 23, 2019
INDRA PAL Vs. BUDHAI	February 26, 2019
INDRA PAL SINGH Vs. SHOBHA SRIVASTAVA AND OTHERS	January 21, 2019
INDRA PAL SINGH Vs. CHAIRMAN	October 18, 2019
INDRA PRATAP @ RAM PRATAP Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS	February 15, 2019
INDRA RAJ Vs. STATE OF U.P.	November 21, 2019
INDRABHAN Vs. STATE OF U. P.	August 2, 2019
INDRAJEET SINGH Vs. DY. DIRECTOR OF CONSOLIDATION SONBHADRA	August 21, 2019
INDRAJEET VERMA Vs. STATE OF U.P.	October 1, 2019
INDRAPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION KHERI	March 13, 2019
INDRAPAL SINGH Vs. STATE OF U P AND 2 OTHERS	March 6, 2019
INDRAWATI Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI AND 2 OTHERS	March 25, 2019
INDRAWATI CHAND Vs. STATE OF U.P	October 1, 2019
INDRESH Vs. STATE OF U.P.	November 21, 2019
INDRESH PRASAD YADAV Vs. C.B.I., LUCKNOW SECTOR	May 27, 2019
INDU SINGH Vs. STATE OF U P AND ANOTHER	May 8, 2019
INGERSOLL-RAND TECHNOLOGIES AND SERVICES PRIVATE L Vs. UNION OF INDIA	November 21, 2019
INGRAHAM INSTITUTE HAPUR Vs. DEPUTY LABOUR COMMISSIONER GHAZIABAD AND 2 OTHERS	February 11, 2019
INSILCO LIMITED Vs. UTTAR PRADESH POLLUTION CONTROL BOARD	November 13, 2019
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANOTHER Vs. STATE OF U P AND OTHERS	April 19, 2019
INTJAR Vs. STATE OF UP	October 22, 2019
IPJACKET TECHNOLOGY INDIA PRIVATE LIMITED Vs. M D UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD	May 8, 2019
IQBAL Vs. STATE	May 23, 2019
IQBAL KHAN Vs. STATE OF U.P.	April 12, 2019
IRCON INTERNATIONAL LIMITED Vs. DEEPAK YADAV	July 30, 2019
IRFAN Vs. STATE OF U.P.	February 20, 2019
IRFAN Vs. STATE OF U.P.	November 28, 2019
IRSHAD AHMAD AND OTHERS Vs. STATE OF U P AND OTHERS	August 7, 2019
IRSHAD FATMA Vs. STATE OF U.P.	December 6, 2019
IRSHAD KHA Vs. STATE OF U P	May 28, 2019
ISHWARCHAND Vs. BOARD OF REVENUE AND 4 OTHERS	January 9, 2019
ISHWARDIN YADAV Vs. STATE OF U.P.	July 15, 2019
ISLAM ALI Vs. SUMAN W/O LATE SURENDRA KUMAR	January 9, 2019
ISLAM HUSAIN AND ORS. Vs. STATE OF U.P. AND ORS.	September 17, 2019
ISRAR AHMAD Vs. AZAZUL HUSSAIN AHMAD	December 20, 2019
ISRARUDDIN KHAN Vs. STATE OF U.P.	January 25, 2019
ISTEKHAR Vs. ADDITIONAL DISTRICT MAGISTRATE	July 4, 2019
ISTIYAQ AHAMAD Vs. STATE OF U.P.	November 13, 2019
J K COTTON SPG AND WVG MILLS CO LTD Vs. STATE OF U P	September 23, 2019
J.A. CONSTRUCTION Vs. SARDAR KULDEEP SINGH	December 3, 2019
J.H.V. SUGAR LTD. Vs. STATE OF U.P.	December 17, 2019
J.K. RAYON Vs. LABOUR COURT KANPUR	May 17, 2019
J.K. RAYON Vs. LABOUR COURT KANPUR	May 7, 2019
JADUVEER SINGH Vs. STATE OF U.P.	December 7, 2019
JAFAR Vs. STATE OF U.P.	December 18, 2019
JAFURUDDIN Vs. STATE OF U.P.	September 2, 2019
JAG JEEVAN Vs. STATE OF U.P.	April 17, 2019
JAG PRASAD @ JAGGU Vs. STATE OF U.P.	October 1, 2019
JAGAN PRASAD Vs. STATE OF U.P.	November 6, 2019
JAGAN SINGH Vs. STATE OF U P	February 12, 2019
JAGANNATH Vs. STATE OF U.P.	February 5, 2019
JAGANNATH YADAV Vs. STATE OF U P AND 4 OTHERS	May 14, 2019
JAGAR NATH Vs. STATE OF U.P.	January 18, 2019
JAGBEER SINGH Vs. STATE OF U P	April 15, 2019
JAGBEER SINGH Vs. STATE OF U.P.	February 13, 2019
JAGDAMBA PRASAD TIWARI Vs. STATE OF U.P.	September 19, 2019
JAGDAMBA SINGH Vs. STATE OF U P	September 12, 2019
JAGDAMBIKA PRASAD PANDEY Vs. STATE OF U. P.	July 30, 2019
JAGDEEP @ JAGGI Vs. STATE OF U P	February 7, 2019
JAGDISH Vs. STATE OF U.P.	July 11, 2019
JAGDISH Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ LKO & ORS	April 15, 2019
JAGDISH Vs. STATE OF U P	September 25, 2019
JAGDISH Vs. STATE OF U P	September 27, 2019
JAGDISH AND 4 OTHERS Vs. STATE OF U P AND ANOTHER	March 5, 2019
JAGDISH DUBEY Vs. STATE OF U.P.	November 14, 2019
JAGDISH KUMARI Vs. OM PRAKASH	August 8, 2019
JAGDISH NARAIN SRIVASTAVA Vs. STATE OF U.P.	November 20, 2019
JAGDISH PRASAD TIWARI Vs. D.D.C.	May 13, 2019
JAGESHWAR DAYAL AND ORS. Vs. RAJJAN LAL	August 30, 2019
JAGGAUR AND ORS. Vs. ADDL. COMMISSIONER AYODHYA AND ORS.	May 31, 2019
JAGLAL Vs. ADDITIONAL COMMISSIONER	April 23, 2019
JAGMAL SINGH Vs. STATE OF U.P. AND ORS.	January 29, 2019
JAGPAL SINGH Vs. STATE OF U.P	November 6, 2019
JAGPAL SINGH Vs. STATE OF U.P.	October 30, 2019
JAGRITI ASTHANA Vs. ARYAVART GRAMIN BANK AND ORS.	May 17, 2019
JAGTA Vs. STATE OF UTTAR PRADESH	August 22, 2019
JAGWANTI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 22, 2019
JAHAJ PAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER	February 21, 2019
JAHAN SINGH YADAV Vs. ALIGARH DEVELOPMENT AUTHORITY	January 3, 2019
JAHANGIR DECEASED Vs. COLLECTOR VARANASI	September 18, 2019
JAHIDA BEGAM Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ LUCKNOW & ORS	January 21, 2019
JAHIRUDDIN Vs. JAHIDA AND 2 OTHERS	February 28, 2019
JAI GOPAL KANSAL AND ANOTHER Vs. INDIAN BANK	March 12, 2019
JAI JAGDAMBA SCRAP SUPPLIERS LTD. THROU ITS DIRECTOR Vs. COMMERCIAL TAX TRIBUNAL LUCKNOW BENCH-1 LUCKNOW	August 14, 2019
JAI KARAN PASI Vs. STATE OF U.P.	May 17, 2019
JAI KARAN SINGH AND ANOTHER Vs. STATE OF U P	September 6, 2019
JAI LAXMI CEMENT CO. (P.) LTD. Vs. UNION OF INDIA	April 4, 2019
JAI NARAIN TIWARI Vs. U.O.I.	September 30, 2019
JAI NARAIN TIWARI Vs. U O I	September 19, 2019
JAI OM SHARMA Vs. STATE OF U.P.	February 5, 2019
JAI PAL Vs. UNION OF INDIA	September 26, 2019
JAI PRAKASH Vs. BOARD OF REVENUE AND OTHERS	October 1, 2019
JAI PRAKASH Vs. KUMARI ANJALI	August 19, 2019
JAI PRAKASH Vs. STATE OF U.P.	May 31, 2019
JAI PRAKASH PAL Vs. STATE OF U.P.	December 20, 2019
JAI PRAKASH RAI Vs. STATE OF U.P.	September 2, 2019
JAI PRAKASH SAINI Vs. U. P. CO-OPERATIVE FEDERATION LTD.	April 12, 2019
JAI PRAKASH SHARMA Vs. STATE OF U.P.	November 6, 2019
JAI PRAKASH TIWARI Vs. STATE OF U.P.	November 22, 2019
JAI PRAKASH TIWARI Vs. STATE OF U.P.	October 31, 2019
JAI PRAKASH YADAV Vs. OM PRAKASH ARYA	December 20, 2019
JAI RAM HARIJAN Vs. STATE OF U P	February 15, 2019
JAI RAM SINGH AND 11 OTHERS Vs. STATE OF U P AND ORS	May 23, 2019
JAI SHANKARI AWAS SAMITI LTD. Vs. STATE OF U.P. AND ORS.	January 24, 2019
JAINI SINGH & ANR Vs. STATE OF U P THRU PRIN SECY HOME & ORS	January 7, 2019
JAIPAL Vs. STATE OF U.P.	August 7, 2019
JAIPAL GUPTA Vs. STATE OF U. P.	October 19, 2019
JAIRAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO AND ORS.	February 22, 2019
JAKIR HUSAIN Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH SERIVCES	October 1, 2019
JALALUDDIN Vs. STATE OF U.P	November 15, 2019
JALVEER Vs. STATE OF U. P.	August 19, 2019
JAMEELA SAHIBA Vs. STATE OF U P THRU SECY APPOINTMENT & ORS	February 6, 2019
JAMIULLAH Vs. STATE OF UP	September 25, 2019
JAMUNA PRASAD KUSHWAHA Vs. STATE OF U.P.	August 27, 2019
JANARDAN DUBE AND OTHERS Vs. STATE OF UTTAR PRADESH	January 16, 2019
JANARDAN PRASAD PANDEY AND OTHERS Vs. ADDITIONAL COMMISSIONER	January 17, 2019
JANARDAN YADAV Vs. STATE OF U.P.	April 1, 2019
JANG BAHADUR Vs. BHAGAUTI DEVI	May 30, 2019
JANG BAHADUR Vs. STATE OF U P	September 24, 2019
JANG BAHADUR SINGH Vs. STATE OF U P	April 24, 2019
JANG BAHADUR SINGH Vs. STATE OF U.P.	October 23, 2019
JANKI DEVI Vs. D.D.C. FAIZABAD DISTT. FAIZABAD	January 25, 2019
JANKI DEVI Vs. SUBHASH CHANDRA	September 19, 2019
JANKI PRASAD Vs. SAPNA RANI KASHYAP AND ORS.	March 12, 2019
JANTA HIGHER SECONDARY SCHOOL Vs. STATE OF U. P.	July 30, 2019
JASIYA DEVI Vs. INDRA PAL AND ANOTHER	January 24, 2019
JASPREET SINGH GAREWAL Vs. STATE OF U P	September 19, 2019
JASRATH Vs. STATE OF U.P.	December 17, 2019
JASWANT SINGH Vs. STATE OF U.P.	February 18, 2019
JASWANT SINGH Vs. DINESH PRATAP GUPTA	October 16, 2019
JASWANT SUGAR MILLS Vs. ADDITIONAL COMMISSIONER, MEERUT & OTHERS	May 16, 2019
JAUHARI Vs. STATE OF U. P.	August 30, 2019
JAVED KHAN Vs. STATE OF U P	February 8, 2019
JAWAHAR LAL AND 3 OTHERS Vs. KANTI DEVI AND ANOTHER	April 19, 2019
JAWAHAR LAL JAISWAL Vs. STATE OF U.P.	October 18, 2019
JAWAHAR SINGH Vs. MOOL CHAND	July 15, 2019
JAY KARAN AND 3 ORS. Vs. STATE OF U.P. AND ANR.	December 10, 2019
JAY SINGH Vs. STATE OF U.P.	November 6, 2019
JAYA KAPOOR Vs. STATE OF U P AND 4 OTHERS	February 27, 2019
JAYRAM Vs. STATE OF U P	April 30, 2019
JAYVEER Vs. STATE OF U.P	November 21, 2019
JEET KAUR AND ANOTHER Vs. BALA JI BUILDERS AND 9 OTHERS	May 14, 2019
JEET SINGH Vs. STATE OF U.P.	April 5, 2019
JEORAJI Vs. CHIEF REVENUE OFFICER	May 9, 2019
JHAKRI Vs. STATE OF U.P.	August 8, 2019
JHOORI AND OTHERS Vs. SHAMBHOO NATH AND OTHERS	March 27, 2019
JIRJODHAN Vs. STATE OF U P	April 25, 2019
JITENDR KUMAR Vs. STATE OF U.P.	August 16, 2019
JITENDRA GUPTA & ORS Vs. STATE OF U P THRU PRIN SECY MED EDUCATION & ANR	April 1, 2019
JITENDRA KUMAR Vs. STATE OF U.P.	November 26, 2019
JITENDRA KUMAR CHAURASIYA AND 3 ORS. Vs. STATE OF U.P. THRU SECY. BASIC EDU. LUCKNOW	October 16, 2019
JITENDRA KUMAR TIWARI Vs. STATE OF U.P.	September 3, 2019
JITENDRA KUMAR VISHNOI Vs. STATE OF U.P.	September 25, 2019
JITENDRA TIWARI Vs. STATE OF U.P.	August 26, 2019
JITENDRA VERMA Vs. STATE OF U P	May 7, 2019
JODHE AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT BARABANKI	January 28, 2019
JOG RAJ Vs. STATE OF U P	August 28, 2019
JOGRAJ Vs. STATE OF U.P.	November 11, 2019
JOHN ASABOR ODHO ODHO Vs. STATE OF U.P.	July 19, 2019
JOKHU PRASAD YADAV Vs. STATE OF U.P.	September 11, 2019
JONG SEUK PARK PRESIDENT KOREA MARINE TRANS CO LTD Vs. STATE OF U. P.	September 13, 2019
JUBAIR Vs. STATE OF U P	March 28, 2019
JUBAIR AHMAD Vs. ISHRAT BANO	October 18, 2019
JUBLIANT ORGANOSYS LIMITED Vs. COMMISSIONER COMMERCIAL TAXES	September 12, 2019
JUGAL KISHOR KHANNA Vs. RAM KUMAR AND 2 OTHERS	February 28, 2019
JUGESH KUMAR Vs. STATE OF U P AND ANOTHER	April 25, 2019
JUGUL KISHOR Vs. JOINT DIRECTOR CONSOLIDATION BASTI	May 23, 2019
JUVENILE ACCUSED PREM KUMAR Vs. STATE OF U P	July 17, 2019
JWALA PRASAD AND 3 ORS Vs. HARI PRASAD GUPTA	March 7, 2019
JYOTI Vs. KUSMA DEVI	January 7, 2019
JYOTI BELUR Vs. CENTRAL BUREAU OF INVESTIGATION	December 20, 2019
JYOTI CHATURVEDI Vs. STATE OF U P	July 4, 2019
JYOTI KESARWANI Vs. UNION OF INDIA	April 12, 2019
JYOTI LAL NIGAM Vs. BHUPENDRA SHARMA, PRAMUKH ABHIYANTA SINCHAYEE AVAM JAL	January 22, 2019
JYOTI VERMA Vs. STATE OF U.P.	October 23, 2019
K B SINGH GENERAL MANAGER Vs. STATE OF U P AND 3 OTHERS	February 20, 2019
K KUMAR & COMPANY Vs. ORIENTAL BANK OF COMMERCE	November 21, 2019
K P SINGH Vs. STATE OF U P AND OTHERS	April 12, 2019
K.E.S.C.O. LTD. Vs. PRISIDNG OFFICER LABOUR	November 1, 2019
KABIR KHAN Vs. STATE OF U.P.	November 6, 2019
KABOOTRA DEVI Vs. STATE OF U.P.	September 3, 2019
KADIR Vs. STATE	February 21, 2019
KAILASH BHATIA Vs. NEETU GAMBHIT	August 2, 2019
KAILASH BIHARI Vs. BOARD OF REVENUE	July 3, 2019
KAILASH BIHARI KUREEL Vs. D.P. SHUKLA	January 17, 2019
KAILASH KUMAR Vs. VIJAY KUMARI	January 23, 2019
KAILASH NARAIN DWIVEDI Vs. STATE OF U.P. AND ORS.	April 19, 2019
KAILASH NATH SRIVASTAVA Vs. U.P. POWER CORP THROUGH CHAIRMAN	November 4, 2019
KAILASH YADAV Vs. STATE OF U.P.	March 26, 2019
KAILESH NATH GUPTA Vs. COLLECTOR VARANASI	February 26, 2019
KAJAL AND ANOTHER Vs. STATE OF U P AND 4 OTHERS	February 22, 2019
KAJAL FOOD PRODUCTS AND 4 OTHERS Vs. UNION BANK OF INDIA AND ANOTHER	January 3, 2019
KAJAL GOEL PROP. M/S KAJALGOEL CANDLE FACTORY Vs. STATE BANK OF INDIA	August 19, 2019
KAKA AND ANOTHER Vs. STATE OF U P	May 28, 2019
KALAWA Vs. BOARD OF REVENUE	May 21, 2019
KALAWATI Vs. D.D.C.	May 2, 2019
KALAWATI DIED Vs. SHIV GOVIND	May 30, 2019
KALAWATI SINGH @ KALYANI Vs. SHANTI LATA AND 2 ORS	May 2, 2019
KALEEM Vs. STATE OF U P	August 22, 2019
KALERAM @ KALA Vs. STATE OF U P	March 6, 2019
KALI CHARAN Vs. STATE OF U P	January 31, 2019
KALI SHANKAR DIXIT Vs. STATE OF UTTAR PRADESH AND ORS.	September 20, 2019
KALIB RIYAZ Vs. STATE OF U.P.	December 9, 2019
KALLAN SINGH Vs. STATE	December 7, 2019
KALLETARIYA AND ORS. Vs. STATE	December 3, 2019
KALLU Vs. STATE OF U P THRU SECY SECONDARY EDU CIVIL SECTT LKO & ORS	April 11, 2019
KALLU Vs. DHARMENDRA SINGH	February 13, 2019
KALLU Vs. STATE OF U.P.	November 26, 2019
KALLU @ YOGENDRA @ ANSHU Vs. STATE OF U P	March 12, 2019
KALLU ALIAS GURDAYAL Vs. STATE OF U.P.	September 20, 2019
KALLUWA Vs. STATE	August 16, 2019
KALPNA VARSHNEY Vs. AMAR JEET SINGH	May 24, 2019
KALU AND ANOTHER Vs. A.G.A.	August 14, 2019
KALU RAM Vs. D. D. C.	July 18, 2019
KALUA Vs. STATE OF U.P.	November 18, 2019
KALYAN SINGH Vs. STATE OF U.P.	November 20, 2019
KAMAL AHMAD AND ANOTHER Vs. STATE OF U.P.	December 10, 2019
KAMAL KISHORE SINGH @ PAPPU SINGH ( SECOND BAIL ) Vs. STATE OF U P	April 17, 2019
KAMAL KUMAR SHUKLA Vs. STATE OF U. P.	July 25, 2019
KAMAL NIWAS TRIPATHI Vs. STATE OF U.P.	August 27, 2019
KAMAL PAL Vs. STATE OF U.P.	September 25, 2019
KAMLA DEVI Vs. STATE OF U P AND ANOTHER	February 25, 2019
KAMLA DEVI Vs. IKRAM ALI AND ANOTHER	April 29, 2019
KAMLA DEVI AND 3 OTHERS Vs. GOPAL KRISHNA RAI AND 2 OTHERS	January 11, 2019
KAMLA KANT UPADHYAYA Vs. STATE OF U.P.	November 1, 2019
KAMLAKANT TRIPATHI Vs. STATE OF U.P.	September 17, 2019
KAMLAPATI SINGH Vs. STATE OF U.P.	July 31, 2019
KAMLAWATI Vs. I.C.I.C.I. LOMBARD	February 18, 2019
KAMLENNDRA MAHESHWARI Vs. STATE OF U.P.	February 15, 2019
KAMLESH Vs. STATE OF U P	March 7, 2019
KAMLESH BABU MISRA Vs. STATE OF U.P. THRU SECY. HORTICULTURE & FOOD PROCESSING	August 1, 2019
KAMLESH DIXIT Vs. DHANIRAM	November 13, 2019
KAMLESH KUMAR BAJPAI Vs. STATE OF U.P	October 16, 2019
KAMLESH KUMAR VERMA Vs. STATE OF U P	September 16, 2019
KAMLESH RANI GUPTA DIED Vs. RAJESH KUMAR RASTOGI	March 29, 2019
KAMRE ALAM Vs. STATE OF U.P.	August 20, 2019
KAMTA PRASAD SINGH Vs. STATE OF U P THRU S P LAWSUITDOWNLOAD	March 6, 2019
KANAHIYA BUX SINGH LAGHU MADHYAMIK VIDYALAYA & ANR Vs. STATE OF U P THRU ADDL CHIEF SECY BASIC EDUCATION & ORS	February 14, 2019
KANCHAN DEVI Vs. STATE OF U.P.	November 15, 2019
KANCHAN DEVI Vs. RAM BARAN	February 6, 2019
KANDHAI Vs. STATE OF U.P. AND ORS.	October 22, 2019
KANHAIYA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW	November 22, 2019
KANHAIYA LAL Vs. DISTRICT JUDGE HARDOI	October 1, 2019
KANHAIYA LAL MISHRA Vs. HONBLE BOARD OF REVENUE, U.P. AND ORS.	August 16, 2019
KANHAIYA PAL Vs. STATE OF U. P.	April 5, 2019
KANHAIYA PAL Vs. STATE OF U. P.	April 4, 2019
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. GLOBAL DRUGS P LTD	January 25, 2019
KANPUR DEVELOPMENT AUTHORITY Vs. SARDAR INDRA PAL SINGH	May 1, 2019
KANPUR JAL SANSTHAN Vs. STATE OF U.P.	April 12, 2019
KANSAL & CO Vs. STATE OF U P THRU PRIN SECY	April 4, 2019
KANT TIWARI Vs. STATE OF U P	August 29, 2019
KANTA BAKSHI Vs. STATE OF U.P.	February 15, 2019
KANTA DEVI Vs. STATE OF U. P.	September 17, 2019
KANTHURAM Vs. JAGDEV PRASAD	December 18, 2019
KANTI Vs. STATE OF U.P.	March 13, 2019
KANTI DEVI Vs. STATE OF U P AND 4 OTHERS	February 5, 2019
KANTI SHARMA Vs. UNITED INDIA INSURANCE COMP. LTD.	October 14, 2019
KANWAR PAL SINGH Vs. STATE OF U.P.	July 22, 2019
KAPIL Vs. STATE OF U.P.	September 11, 2019
KAPIL DEV SINGH Vs. STATE OF U.P.	May 16, 2019
KAPIL DEV YADAV Vs. FOREST OFFICER SOCIAL	July 22, 2019
KAPIL YADAV Vs. STATE OF U.P.	November 15, 2019
KAPILA KRISHI UDYOG LTD. Vs. KAMDHENU CATTLE FEEDS (P) LTD.	November 26, 2019
KAPOOR CHAND SRIVASTAVA Vs. CHAIRMAN, ZILA PARISHAD, VARANASI AND OTHERS	May 9, 2019
KAPTAN SINGH Vs. STATE OF UTTAR PRADESH	November 5, 2019
KARAM CHAND Vs. BOARD OF REVENUE	July 12, 2019
KARAN RAJPOOT Vs. STATE OF U.P.	November 6, 2019
KARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR	January 18, 2019
KARCHOP OVERSIEZ Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.	May 6, 2019
KARN BAHADUR Vs. STATE OF U P	March 7, 2019
KARUNA SHANKER PANDEY @ BABBU PANDEY Vs. STATE OF U P	February 7, 2019
KASHI GOMTI SAMYUT GRAMIN BANK AND ANOTHER Vs. CHIEF JUDICIAL MAGISTRATE AND 4 OTHERS	March 29, 2019
KASHI NATH GUPTA Vs. CHAIRMAN ALLAHABAD BANK	April 15, 2019
KASHI RAM Vs. STATE OF U.P.	December 19, 2019
KASHI RAM Vs. STATE OF U.P. THRU PRIN. SECY. FOREST DEPTT. LUCKNOW	August 7, 2019
KASHIRAM Vs. STATE OF U.P.	January 16, 2019
KASHMIR Vs. STATE OF U.P.	February 5, 2019
KASTUR CHANDRA AND 3 OTHERS Vs. ABHINANDAN KUMAR SHINGHAI	March 25, 2019
KATAR SINGH AND OTHERS Vs. ADDL COMMISSIONER MEERUT AND OTHERS	January 23, 2019
KATAR SINGH BALIYAN Vs. STATE OF U.P. AND 6 OTHERS	March 26, 2019
KATWARU Vs. ADDL COMMISISONER ADMINISTRATION	August 21, 2019
KAUSHAL Vs. STATE OF U.P.	May 3, 2019
KAUSHAL KASHYAP Vs. STATE OF U. P.	April 24, 2019
KAUSHAL KISHORE SINGH Vs. STATE OF U P	January 23, 2019
KAUSHAR SHAHJAHAN Vs. U.P. SUNNI CENTRAL WAQF BOARD	April 10, 2019
KAUSHLENDRA SINGH Vs. D.D.C.	October 22, 2019
KAVITA TYAGI Vs. STATE OF U.P. THRU. SECY. BASIC EDUCATION LUCKNOW	April 18, 2019
KEBLA NAND JOSHI Vs. STATE OF U.P.	October 1, 2019
KEDAR Vs. RADHA KRISHNA MAHAVIDYALAYA	July 30, 2019
KEDARNATH SINGH Vs. STATE OF U.P.THRU SECY.	December 5, 2019
KESHARWANI UDYOG BALRAMPUR Vs. STATE OF U.P	July 26, 2019
KESHAV NARAYAN AND ANOTHER Vs. STATE OF U P	July 3, 2019
KESHAV PRASAD DUBEY Vs. STATE OF U P	December 20, 2019
KEWANG Vs. JAREENA PEETERS	January 4, 2019
KHAJAN SINGH Vs. STATE OF U.P. AND ORS.	March 28, 2019
KHALID MUKHTAR Vs. M/S PRADISHIYA INDUSTRIAL AND INVESTMENT CORP.	July 9, 2019
KHALIL AHMAD Vs. ANIS AHMAD	February 14, 2019
KHAMANI AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 10, 2019
KHANIA Vs. STATE OF U P	September 12, 2019
KHARAG BAHADUR CHAUHAN Vs. STATE OF U.P.	September 18, 2019
KHARAG SINGH Vs. STATE OF U P	May 20, 2019
KHASGI DEVI AHILYABAI HOLKAR CHARITIES TRUST Vs. KRISHNA KUMAR DWIVEDI	October 14, 2019
KHATAI LAL AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE) AND ORS.	April 5, 2019
KHEMA Vs. STATE OF U P	April 30, 2019
KHER DIESELS Vs. UNION OF INDIA	March 30, 2019
KHYATI MISHRA Vs. U.P. JAL NIGAM THRU. ITS MANAGING DIRECTOR	April 8, 2019
KICHHU RAM Vs. STATE OF U P	April 8, 2019
KING STAR HANDICRAFT Vs. UNION OF INDIA	August 20, 2019
KIRAN Vs. STATE OF U.P.	September 17, 2019
KIRAN PAL Vs. STATE OF U P	July 8, 2019
KIRAN PAL Vs. STATE OF U.P.	November 22, 2019
KIRAN PAL AND OTHERS Vs. STATE OF U P	May 21, 2019
KIRAN RAWAT Vs. STATE OF U.P.	February 13, 2019
KIRAN SHUKLA Vs. STATE OF U.P.	November 15, 2019
KIRANWATI Vs. STATE OF U.P. AND ORS.	October 15, 2019
KIRAT SINGH @ KAUSHAL KISHOR Vs. STATE OF U.P.	November 14, 2019
KIRORI LAL COLD STORAGE Vs. STATE OF U.P.	December 2, 2019
KISAN COLD STORAGE AND ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAM NIGAM LTD	April 3, 2019
KISAN SAHKARI CHINI MILLS LTD THRU GENERAL MANAGER & OTHERS Vs. PRESIDING OFFICER LABOUR COURT LKO & ANR	July 4, 2019
KISHAN Vs. STATE OF U P	February 25, 2019
KISHAN Vs. G SABHA	February 15, 2019
KISHAN CHANDRAN Vs. DINESH CHANDRA	September 30, 2019
KISHAN KUMAR SHARMA Vs. STATE OF U.P.	October 30, 2019
KISHAN LAL Vs. STATE OF U P	August 26, 2019
KISHAN LAL Vs. STATE OF U.P.	November 19, 2019
KISHAN SHIKSHA NIKETAN HIGH SCHOOL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	July 3, 2019
KISHORE KUMAR GUPTA Vs. STATE OF U.P	October 17, 2019
KISHORE KUMAR SINGH Vs. STATE OF U.P	November 15, 2019
KISHORI LAL Vs. STATE OF U.P. AND ORS.	April 2, 2019
KISHORI LAL Vs. D.D.C.	May 7, 2019
KISHORI LAL POST GRADUATE COLLEGE Vs. UNION OF INDIA	October 17, 2019
KISHORI OJHA W/O LATE VIRENDRA KUMAR OJHA & OTHERS Vs. STATE OF U P THRU PRIN SECY HOME & OTHERS	February 21, 2019
KITCO LTD. Vs. STATE OF U.P.	August 2, 2019
KM X Vs. STATE OF U P	July 19, 2019
KM. ANJALI SIROHI Vs. STATE OF U.P.	December 6, 2019
KM. POOJA SRIVASTAVA Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGTHAN	August 6, 2019
KOMAL Vs. ARVIND KUMAR	October 23, 2019
KRASHNKANT Vs. STATE OF U P	July 3, 2019
KRBL LIMITED Vs. STATE OF U.P.	August 21, 2019
KRIBHCO FERTILIZERS LIMITED Vs. OSWAL CHEMICALS AND FERTILIZERS LTD	August 9, 2019
KRIPA SANKAR YADAV Vs. STATE OF U.P.	January 24, 2019
KRIPA SHANKAR AWASTHI Vs. STATE OF U.P.	November 18, 2019
KRIPA SHANKER PANDEY Vs. STATE OF U.P.	November 14, 2019
KRISHAK/MAZDOOR EVAM PASHUPALAK VIKAS SEWA SAMITI, K N & ANOTHER Vs. STATE OF U P & OTHERS	March 25, 2019
KRISHANPAL Vs. STATE OF U.P.	March 11, 2019
KRISHNA Vs. JOINT DIRECTOR OF EDUCATION AND 4 OTHERS	March 6, 2019
KRISHNA BALI SINGH Vs. STATE OF U.P.	December 6, 2019
KRISHNA GOPAL Vs. PUNIT KUMAR SHARMA	August 5, 2019
KRISHNA GOPAL Vs. UNION OF INDIA	November 26, 2019
KRISHNA GOPAL SHARMA Vs. STATE OF U.P.	January 2, 2019
KRISHNA KUMAR Vs. PRINCIPAL JANTA INTER COLLEGE	October 1, 2019
KRISHNA KUMAR Vs. UNION OF INDIA	May 15, 2019
KRISHNA KUMAR GUPTA Vs. DURGA PRASAD GUPTA	December 3, 2019
KRISHNA KUMAR SHUKLA Vs. STATE OF U.P.	July 12, 2019
KRISHNA MOHAN Vs. STATE OF U P AND 3 OTHERS	February 14, 2019
KRISHNA MURARRI Vs. SANGEETA	December 18, 2019
KRISHNA PAL Vs. STATE OF U P	August 13, 2019
KRISHNA PRAKASH SINGH Vs. STATE OF U.P.	April 12, 2019
KRISHNA PRATAP Vs. MEENU DEVI	August 19, 2019
KRISHNA SINGH Vs. BOARD OF REVENUE UP LUCKNOW CHAIRMAN	August 26, 2019
KRITIKA AUTO PRODUCT LTD. Vs. U.P. STATE MICRO AND SMALL ENTERPRISES	October 21, 2019
KSHETRA PAL Vs. STATE OF U.P.	December 9, 2019
KSHETRIYA SRI GANDHI ASHRAM AND ORS. Vs. AJAY KUMAR AND ORS.	September 27, 2019
KULDEEP Vs. STATE OF U P	July 5, 2019
KULDEEP KISHORE SHARMA Vs. STATE OF U P AND ANOTHER	March 25, 2019
KULDEEP MINOR Vs. STATE OF U.P.	November 22, 2019
KUMAIL Vs. STATE OF U. P.	August 1, 2019
KUMAR IMPEX Vs. COMMISSIONER TRADE TAX U P LUCKNOW	May 9, 2019
KUMUD DHALL Vs. STATE OF U.P.	November 22, 2019
KUMUD SINGH Vs. STATE OF U.P.	August 7, 2019
KUNAL SHARMA (JUVENILE) Vs. STATE OF U.P.	May 31, 2019
KUNDAN SINGH Vs. STATE OF U.P. AND ORS.	May 22, 2019
KUNDAN SINGH Vs. STATE OF U. P.	August 16, 2019
KUNWAR PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 5 OTHERS	April 2, 2019
KUNWAR PAL Vs. STATE OF U.P.	November 7, 2019
KUNWAR PAL AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 10, 2019
KURBAN ALI Vs. STATE OF U.P.	August 8, 2019
KURBAN ALI Vs. STATE OF U.P.	September 25, 2019
KUSHAL PAL SINGH Vs. STATE OF U.P.	October 31, 2019
KUSHANG SECURITY AND HOUSE KEEPING PRIVATE LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	August 19, 2019
KUSUM Vs. STATE OF U P	May 29, 2019
KUSUM DEVI Vs. STATE OF U P	January 23, 2019
KUSUMA Vs. STATE OF U P & ANR	January 8, 2019
L.G. ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	October 24, 2019
LACHHU SINGH Vs. STATE OF U.P	August 5, 2019
LAEEK AHMAD Vs. STATE OF U.P.	October 31, 2019
LAKHAN Vs. STATE	July 8, 2019
LAKHAN SINGH Vs. STATE OF U P	May 31, 2019
LAKHAN SINGH Vs. STATE OF U. P.	October 18, 2019
LAKSHMAN VEER Vs. STATE OF U P & OTHERS	March 29, 2019
LAL BAHADUR Vs. STATE OF U P	September 18, 2019
LAL BAHADUR Vs. U O I THRU CABINET SECY , GOVT OF INDIA, AND ORS	May 7, 2019
LAL BIHARI PATEL AND 4 OTHERS Vs. UNION OF INDIA AND 4 OTHERS	April 4, 2019
LAL CHAND GUPTA Vs. STATE OF U P	September 27, 2019
LAL MOHAR Vs. STATE OF U P	September 5, 2019
LAL SAHAB MISHRA Vs. STATE OF U.P.	August 7, 2019
LALA @ NARENDRA SINGH Vs. STATE	February 12, 2019
LALAULI INTER COLLEGE AND 7 OTHERS Vs. STATE OF U P AND 4 OTHERS	May 30, 2019
LALIT KUMAR @ LALLOO PRASAD Vs. STATE OF U.P.	January 19, 2019
LALIT KUMAR JAIN Vs. VIMAL KUMAR JAIN	February 22, 2019
LALITA DEVI Vs. STATE OF U.P.	December 18, 2019
LALITA DEVI Vs. STATE OF U. P.	July 30, 2019
LALITA SINGH Vs. STATE OF U. P.	May 6, 2019
LALJI GUPTA Vs. STATE OF U P	February 12, 2019
LALJI KESHWARWANI Vs. ADDITIONAL DISTRICT JUDGE, PRATAPGARH	September 18, 2019
LALJI MISHRA Vs. STATE OF U P	May 30, 2019
LALLA Vs. STATE OF U.P.	December 18, 2019
LALLAS Vs. STATE	May 29, 2019
LALLOO Vs. BOARD OF REVENUE	August 30, 2019
LALLOO JI RAJIV CHANDRA AND SONS Vs. MELADHIKARI PRAYAGRAJ	March 11, 2019
LALMAN Vs. NOKHE	September 25, 2019
LALSA Vs. STATE	November 4, 2019
LALTA PRASAD Vs. STATE OF U.P	July 25, 2019
LALTA PRASAD (DECEASED) Vs. BHAGWAN DEEN	July 12, 2019
LALTI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 8, 2019
LALU PRASAD Vs. STATE OF U.P.	November 26, 2019
LATA SRIVASTVA Vs. STATE OF U.P.	August 29, 2019
LATOOREE Vs. SHYAM LAL (SINCE DECEASED AND REPRESENTED BY LRS.)	February 13, 2019
LATOORI SINGH Vs. SUSHILA DEVI	September 27, 2019
LAVINK TYAGI Vs. STATE OF U. P.	October 14, 2019
LAVKUSH UMAR Vs. STATE OF U.P	October 14, 2019
LAXMAN Vs. STATE OF U P	April 12, 2019
LAXMAN SINGH (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIR) Vs. BHAGWATI SINGH	July 2, 2019
LAXMI BRICKS UJRAI Vs. DARIYAB SINGH	September 19, 2019
LAXMI NARAIN AGARWAL Vs. STATE OF U.P.	August 19, 2019
LAXMI SHARMA Vs. STATE OF U.P.	December 20, 2019
LEELA AND ANOTHER Vs. WAHID ISLAM AND ANOTHER	February 5, 2019
LG ELECTRONICS (INDIA) PVT LTD Vs. STATE OF U P AND 04 OTHERS	April 12, 2019
LOKAI CHAMAR Vs. STATE OF U.P.	November 1, 2019
LOKENDRA KUMAR TIWARI Vs. UNION OF INDIA AND 4 OTHERS	February 12, 2019
LOKENDRA PAL SINGH Vs. STATE OF U.P.	August 30, 2019
LOKENDRA PRATAP SINGH Vs. STATE OF U P & ANOTHER	April 9, 2019
LOKESH Vs. STATE OF U. P.	October 21, 2019
LOKESH Vs. STATE OF U.P.	June 4, 2019
LOKESH SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.	March 8, 2019
LUCKNOW AGENCIES LKO THROU SOLE PROPRIETOR AND ANR Vs. U P AVAS VIKAS PARISHAD	March 15, 2019
LUCKNOW UNIVERSITY VANDALISM Vs. STATE OF U.P.	February 28, 2019
LUTAWAN Vs. STATE OF U.P.	November 5, 2019
M C SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION	August 30, 2019
M D PAKSHIMANCHAL VIDUT VITRAN NIGAM LTD Vs. OMBUDSMAN	July 5, 2019
M K SAGAR Vs. STATE OF U P AND ANOTHER	April 29, 2019
M R MITTALS INFRATECH PVT LTD Vs. PERMANENT LOK ADALAT AND 02 OTHERS	March 5, 2019
M.D. CHAIRMAN ADMINISTRATIVE COMMITTEE, OCCUPIER LKO Vs. KRISHNA BIHARI YADAV	October 23, 2019
M.D. U.P. STATE ROAD TRANSPORT CORP. LKO. Vs. PRESCRIBED AUTHORITY MINIMUM WAGES/ACT GONDA NAD ORS.	February 26, 2019
M.L. GUPTA Vs. STATE OF U.P	October 17, 2019
M.M.IDRIS ALI Vs. U.O.I. THRU DY.COMMISSIONER CUSTOMS	March 14, 2019
M/S CASCADE ENTERPRISES Vs. STATE OF U.P.	February 27, 2019
M/S KAMAL KANT AUTOMOBILES Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	February 18, 2019
M/S MAHESH INDUSTRIES PVT LTD AND 4 OTHERS Vs. KAUR VYSYA BANK LTD	August 8, 2019
M/S MODI INDUSTRIES LTD. Vs. THE ADDL.LABOUR COMMISSIONER	March 14, 2019
M/S SOUTH EAST U.P.POWER TRANSMISSION COMPANY LTD Vs. U.P.POWER TRANSMISSION CORPORATION LTD	May 1, 2019
M/S TIME STEELS Vs. COMMISSIONER OF COMMERCIAL TAX U.P.	January 3, 2019
M/S VIRAT CONSTRUCTIONS Vs. STATE OF U P	July 8, 2019
M/S VISHWALEELA STEEL TUBE INDUSTRIES Vs. STATE OF U P	July 31, 2019
M/S. SHARVANI ENTERPRISES PRIVATE LTD. Vs. STATE OF U.P.	January 4, 2019
MAA VINDHYAVASINI (P.) LTD. Vs. STATE OF U.P.	May 28, 2019
MACHCHHAR AND ORS. Vs. STATE OF U.P. AND ORS.	March 26, 2019
MADAN Vs. STATE OF U P	March 1, 2019
MADAN Vs. STATE OF U. P.	April 12, 2019
MADAN LAL Vs. STATE OF U P	September 26, 2019
MADAN LAL Vs. ISHTEYAK HUSSAIN	July 12, 2019
MADAN MOHAN GUPTA Vs. STATE OF U.P.	April 17, 2019
MADARSA ARABIA AHLE Vs. STATE OF U.P.	April 9, 2019
MADARSA ARABIA AHLE SUNNAT MADINATUL ULOOM Vs. STATE OF U.P.	January 17, 2019
MADARSA ARABIYA AHLE SUNNAT NURUL ULLOM THRU ITS MANAGER Vs. STATE OF U.P. THRU PRIN. SECY. INSTITUTIONAL FINANCE DEPTT.	August 7, 2019
MADARSA FURQUANIA SOCIETY Vs. STATE OF U. P.	July 3, 2019
MADARSA TALIMUL ISLAM AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS	December 12, 2019
MADHAV PRASAD SITA RAM Vs. STATE OF U.P.	December 11, 2019
MADHAW ASHARAM CHAIRITABLE TRUST Vs. SHAMSHUL KHUDA KHAN	August 7, 2019
MADHU RANI CHAUDHARY Vs. STATE OF U.P.	October 16, 2019
MADHU SHARMA Vs. C.B.I	December 5, 2019
MADHUR LATA Vs. STATE OF U.P.	October 16, 2019
MADHURI DEVI Vs. MAMTA GULATI AND ANOTHER	February 14, 2019
MADHURI DEVI Vs. STATE OF U.P.	December 13, 2019
MADHURI DEVI Vs. MAMTA GULATI	February 27, 2019
MADHUWARI PRASAD SHUKLA Vs. ARADHANA SHUKLA	November 22, 2019
MAGAN LAL Vs. SAJID ALI KHAN	February 1, 2019
MAHA LAXMI STONE CRUSHING Vs. STATE OF U.P.	December 10, 2019
MAHABIR PRASAD Vs. KALLO KHAN	November 25, 2019
MAHADEVI Vs. STATE OF U.P.	October 24, 2019
MAHAJAN HARIJAN Vs. STATE OF U P AND 4 OTHERS	April 4, 2019
MAHAK CHAND Vs. STATE OF U.P.	October 21, 2019
MAHAK SINGH Vs. APPELLATE AUTHORITY/DEPUTY LABOUR COMMISSIONER PAYMENT OF GRATUITY	July 24, 2019
MAHANTH YADAV (INSPECTOR CIVIL P NO 82232085) AND 6 ORS Vs. STATE OF U P THRU PRIN SECY HOME DEPTT GOVT OF UP LKO &ORS	February 20, 2019
MAHARAJA BANARAS VIDYA MANDIR TRUST Vs. STATE OF U P	August 6, 2019
MAHARAJA MATIVAR SHIKSHAN PRASHIKSHAN SANSTHAN Vs. STATE OF U.P.	October 22, 2019
MAHAVEER Vs. STATE OF U P	September 12, 2019
MAHAVEER SINGH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAINPURI AND ORS.	October 15, 2019
MAHBOOB Vs. STATE OF UTTAR PRADESH	January 30, 2019
MAHBOOB Vs. UNION OF INDIA	April 5, 2019
MAHBOOB Vs. STATE OF U P	January 2, 2019
MAHBOOB PANDEY Vs. STATE OF U.P	April 2, 2019
MAHEHS CHAND Vs. STATE OF U. P.	August 19, 2019
MAHENDRA Vs. STATE OF U.P.	September 25, 2019
MAHENDRA Vs. STATE OF U P	August 2, 2019
MAHENDRA AND 13 OTHERS Vs. STATE OF U P AND 4 OTHERS	May 30, 2019
MAHENDRA KUMAR DWIVEDI Vs. STATE OF U.P.	March 1, 2019
MAHENDRA KUMAR SINGH Vs. ARADHANA SHUKLA	September 17, 2019
MAHENDRA KUMAR TRIPATHI Vs. STATE OF U.P.	August 26, 2019
MAHENDRA PAL SINGH Vs. STATE OF U P	September 11, 2019
MAHENDRA SINGH Vs. BOARD OF REVENUE	September 27, 2019
MAHENDRA SINGH Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR	February 7, 2019
MAHENDRA SINGH Vs. STATE OF U.P.	November 19, 2019
MAHENDRA SINGH Vs. STATE OF U.P.	November 6, 2019
MAHENDRA SONI Vs. STATE OF U.P.	October 22, 2019
MAHENDRA YADAV Vs. STATE OF U.P.	December 7, 2019
MAHESH Vs. STATE	September 18, 2019
MAHESH Vs. STATE OF U.P.	November 15, 2019
MAHESH Vs. STATE OF U.P.	March 8, 2019
MAHESH CHAND Vs. BOARD OF REVENUE	April 19, 2019
MAHESH INDUSTRIES PVT. LTD. Vs. KAUR VYSYA BANK LTD.	August 8, 2019
MAHESH KUMAR Vs. STATE OF U.P.	November 19, 2019
MAHESH KUMAR Vs. STATE OF U.P. AND ORS.	September 20, 2019
MAHESH KUMAR MISHRA Vs. ZILA ADHIKARI LUCKNOW & OTHERS	January 30, 2019
MAHESH KUMAR PANDEY Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LUCKNOW & ORS	March 1, 2019
MAHESH LODHI Vs. STATE OF U P	September 24, 2019
MAHESH NARAYAN Vs. STATE OF U.P.	December 19, 2019
MAHESH PAL Vs. STATE OF U.P.	December 9, 2019
MAHESH PATEL Vs. STATE OF U P	April 18, 2019
MAHESH SINGH PATEL Vs. SHIV KUMAR SHARMA	July 30, 2019
MAHEY RAM PASI Vs. STATE OF U P	April 30, 2019
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. STATE OF U.P. AND ORS.	December 16, 2019
MAHIPAL Vs. STATE OF U.P.	October 17, 2019
MAHJABEEN FATIMA AHMAD AND 8 ORS Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND 18 ORS	May 28, 2019
MAHJAVEE Vs. STATE OF UP	September 25, 2019
MAHMOOD Vs. STATE OF U.P.	April 22, 2019
MAHMOOD Vs. UNION OF INDIA	November 1, 2019
MAHSEEN AND ANOTHER Vs. BABU AND OTHERS	July 15, 2019
MAHTAB ALAM @ SAFULLAH Vs. STATE OF U P	May 23, 2019
MAHTU AND 4 ORS Vs. STATE OF U P THRU PRIN SECY LABOUR GOVT OF U P LKO & ORS	January 31, 2019
MAIKU LAL SEN Vs. JAY JAY RAM UPADHYAY	April 26, 2019
MAJOR ANKUR GUPTA Vs. STATE OF U P	August 20, 2019
MAKHOLI Vs. STATE OF U.P	July 4, 2019
MAKKAR MEDICAL CENTRE Vs. GOVT. OF INDIA	May 1, 2019
MAKKHAN SINGH Vs. STATE OF UP	November 28, 2019
MAKKHAN SINGH Vs. SHYAM SINGH	December 18, 2019
MAKKHAN SINGH Vs. BHANU CHANDRA GOSWAMI	November 16, 2019
MALAY RUDRA Vs. GARDENIA AIMS DEVELOPERS PVT.LTD.	December 16, 2019
MALKHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 14, 2019
MALLU Vs. STATE OF U P	July 9, 2019
MALOOK SINGH Vs. D.DC.	May 24, 2019
MALOOK SINGH Vs. D.D.C. AND ORS.	April 25, 2019
MALTI DEVI Vs. STATE OF U. P.	February 25, 2019
MALTI PANDEY PRIMARY VIDYALAYA Vs. STATE OF U.P.	November 20, 2019
MALTI SINGH Vs. STATE OF U.P.	October 17, 2019
MALTI SINGH Vs. STATE OF U P	November 1, 2019
MAM CHAND Vs. D.D.C. AND ORS.	April 15, 2019
MAMATA SONI Vs. UNION OF INDIA	August 8, 2019
MAMCHAND Vs. STATE OF U.P.	November 13, 2019
MAMCHAND AND ANOTHER Vs. STATE OF U.P.	November 21, 2019
MAMOONA KHATOON Vs. S.D.O., FATEHPUR	April 1, 2019
MAMRAJ Vs. STATE OF U.P.	November 14, 2019
MAMTA Vs. STATE OF U.P AND ANR.	December 2, 2019
MAMTA Vs. STATE OF U P	July 15, 2019
MAMTA @ MAMTA YADAV Vs. STATE OF U.P.	July 15, 2019
MAMTA RANI Vs. STATE OF UTTAR PRADESH	December 11, 2019
MAMTA SINGH Vs. STATE OF UTTAR PRADESH	December 11, 2019
MAMTA STEEL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CIVIL LINES ALLAHABAD	August 1, 2019
MAMTA YADAV Vs. STATE OF U.P. THROU. PRIN. SECY. MEDICAL & HEALTH LKO.	September 13, 2019
MAMTA YADAV Vs. STATE OF U.P.	May 17, 2019
MAN SINGH YADAV Vs. STATE OF U.P.	November 14, 2019
MANAGEMENT BOARD Vs. STATE OF U P AND 5 OTHERS	March 11, 2019
MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DY. LABOUR COMMISSIONER SAHARANPUR/EMPLOYEES COM. AND 4 ORS.	May 24, 2019
MANAGING DIRECTOR U.P. STATE ROAD TRANSPORT CORPORATION Vs. SURESH SINGH (DISABLED BUS DRIVER )	March 14, 2019
MANAGING DIRECTOR, INDOFIL CHEMICAL COMPANY Vs. STATE OF U P	July 8, 2019
MANCHAL SHARMA Vs. BHAWNA	January 9, 2019
MANEETA Vs. STATE OF U.P.	December 7, 2019
MANGA Vs. STATE OF U P	April 26, 2019
MANGAL SINGH Vs. STATE OF U P & ANOTHER	January 4, 2019
MANGERAM Vs. CIVIL JUDGE (SD)/S C COURT MUZAFFARNAGAR AND 2 OTHERS	May 6, 2019
MANGTU Vs. D.D.C.	May 14, 2019
MANI BAI AND OTHERS Vs. SURESH CHAND LAHORIA AND OTHERS	February 25, 2019
MANI SHANKER Vs. ADDL. COMMISSIONER VINDHYACHAL	July 12, 2019
MANI SHANKER GAUR Vs. STATE OF U.P.	December 7, 2019
MANI SHANKER GAUR & OTHERS Vs. STATE OF U.P. & ANOTHER	December 7, 2019
MANIDHAR MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.	September 25, 2019
MANIK RAI Vs. STATE OF U P AND 3 ORS	April 5, 2019
MANIRAM SINGH Vs. STATE OF U.P.	July 16, 2019
MANISH Vs. STATE OF U.P.	September 2, 2019
MANISH GAUR Vs. JAMEER	March 15, 2019
MANISH KUMAR Vs. STATE OF U.P.	December 20, 2019
MANISH KUMAR Vs. UNION OF INDIA	July 15, 2019
MANISH KUMAR Vs. STATE OF U.P.	November 11, 2019
MANISH KUMAR AGARWAL AND 02 OTHERS Vs. STATE OF UP	March 1, 2019
MANISH KUMAR MALVIYA Vs. STATE OF U.P.	February 8, 2019
MANISH KUMAR SINGH Vs. STATE OF U.P.	October 18, 2019
MANISH KUMAR YADAV AND 49 ORS. Vs. STATE OF U.P.	March 30, 2019
MANISHA Vs. STATE OF U.P.	April 15, 2019
MANISHA @ RANU Vs. STATE OF U.P.	September 17, 2019
MANJARI DEVELOPERS Vs. STATE OF U.P.	March 1, 2019
MANJU LATA YADAV Vs. STATE OF U.P.	December 16, 2019
MANJU RAI Vs. STATE OF U. P.	July 31, 2019
MANJU SHARMA AND 2 OTHERS Vs. SUDHA SHARMA AND 4 OTHERS	May 17, 2019
MANJU SINGH AND OTHERS Vs. KUNWAR PAL SINGH AND OTHERS	February 15, 2019
MANNA Vs. STATE OF U.P.	August 27, 2019
MANNAUR ANSARI AND 5 OTHERS Vs. JUVED AHMAD AND 13 OTHERS	May 14, 2019
MANNI ALIAS AFAQ Vs. STATE OF UP	January 21, 2019
MANOHAR Vs. STATE OF U P	August 5, 2019
MANOJ Vs. STATE OF U.P.	December 16, 2019
MANOJ Vs. STATE OF U.P.	November 22, 2019
MANOJ Vs. DEVENDRI DEVI	October 21, 2019
MANOJ Vs. STATE OF U.P.	August 19, 2019
MANOJ AND ANOTHER Vs. STATE OF U.P.	December 16, 2019
MANOJ JAIN Vs. DIRECTORATE OF REVENUE INTELLIGENCE	July 30, 2019
MANOJ KUMAR Vs. STATE OF U.P.	February 15, 2019
MANOJ KUMAR Vs. STATE OF U.P.	April 2, 2019
MANOJ KUMAR Vs. STATE OF U P	July 15, 2019
MANOJ KUMAR GOYAL Vs. STATE OF U P	December 11, 2019
MANOJ KUMAR JAISWAL Vs. NIJAMUDDIN	March 25, 2019
MANOJ KUMAR JAUHARI Vs. STATE OF U.P.	January 30, 2019
MANOJ KUMAR SENGAR Vs. STATE OF U.P.	October 17, 2019
MANOJ KUMAR SHARMA Vs. STATE OF U P	August 7, 2019
MANOJ KUMAR SHARMA Vs. STATE OF UP	July 9, 2019
MANOJ KUMAR SINGH Vs. STATE OF U.P.	December 19, 2019
MANOJ KUMAR YADAV Vs. STATE OF U P	September 19, 2019
MANOJ SINGH Vs. STATE OF U P AND ANOTHER	May 3, 2019
MANOJ SINGH Vs. STATE OF U.P.	December 3, 2019
MANOJ SINGH Vs. STATE OF U.P. AND ORS.	July 23, 2019
MANSHA RAM Vs. D.D.C.	July 17, 2019
MANSOOR AHMAD Vs. STATE OF U.P.	May 15, 2019
MANSOOR BEG Vs. STATE OF U P THRU PRIN SECY TRANSPORT DEPTT LKO	May 9, 2019
MANUJ SHARMA Vs. STATE OF UTTAR PRADESH & OTHERS	April 12, 2019
MANVEER SINGH Vs. ANITA DEVI	December 7, 2019
MANVENDRA SINGH Vs. STATE OF U P	April 25, 2019
MARKANDEY SINGH Vs. STATE OF U.P.	November 6, 2019
MARKANDEY TIWARI Vs. VIRENDRA KUMAR AGRAWAL	March 27, 2019
MARSONS ELECTRICAL INDUSTRIES Vs. STATE OF U.P. AND 2 OTHERS	September 30, 2019
MASEEHAMASI FAROOKHI Vs. JAINUL ISLAAM	September 26, 2019
MASHOOK Vs. STATE OF U.P.	November 29, 2019
MASIHUZZAMAN SIDDIQUI Vs. STATE OF U P	July 3, 2019
MASITULLA Vs. STATE OF U.P.	October 1, 2019
MASMUM ABBAS Vs. COMMISSIONER (RURAL DEVELOPMENT) LUCKNOW	September 24, 2019
MASTER IZYAAN AHMED(MINOR) Vs. STATE OF U P	October 1, 2019
MASTER VAIBHAV SHUKLA Vs. STATE OF U.P.	December 18, 2019
MATA DEEN Vs. STATE OF U.P.	December 18, 2019
MATA PRASAD Vs. STATE OF U.P.	January 5, 2019
MATADIN Vs. STATE OF U P	May 23, 2019
MATBAR KHAN Vs. U O I THRU MIN OF EXTERNAL AFFAIR & ORS	April 5, 2019
MATEEN KHAN AND 3 OTHERS Vs. STATE OF U.P.	June 13, 2019
MATI RANI Vs. BIRENDER	December 6, 2019
MATTER OF U.P.KIDS WALK'BAREFOOT TO SCHOOL Vs. STATE OF U.P.	November 11, 2019
MAWANA SUGARS LIMITED Vs. STATE OF UTTAR PRADESH	February 12, 2019
MAYA DEVI Vs. STATE OF U.P	November 7, 2019
MAYA RAM BHATT Vs. STATE OF U P AND ANR	May 22, 2019
MAYA SHARMA Vs. STATE OF U.P.	April 26, 2019
MAYANK BABU AGRAWAL Vs. STATE OF U.P.	October 23, 2019
MAYANK SINGH BHADAURIYA Vs. PRABHAT KUMAR SHARMA	February 5, 2019
MAZHAR HUSSAIN Vs. STATE OF U. P.	July 9, 2019
MCDOWELL & COMPANY LIMITED Vs. STATE OF U.P.	November 6, 2019
MD QAMAR @ BABLU Vs. STATE OF U P	January 24, 2019
MD. YUSUF KHAN Vs. STATE OF U.P. AND ORS.	November 27, 2019
MEDAXIS HOSPITAL Vs. STATE OF U P AND 2 OTHERS	April 22, 2019
MEDIVA ALKEM LABORATORIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT- 4 , KANPUR AND ANOTHER	February 7, 2019
MEENA DEVI Vs. STATE OF U. P.	August 19, 2019
MEENA DEVI Vs. NEW INDIA ASSURANCE CO LTD	July 26, 2019
MEENA KUMARI Vs. STATE OF U.P.	January 21, 2019
MEENA KUMARI Vs. STATE OF U P AND 2 OTHERS	January 21, 2019
MEENA YADAV Vs. STATE OF U.P.	December 16, 2019
MEERA @ ASHMEER Vs. STATE OF U. P.	August 2, 2019
MEERA DEVI Vs. ADDL. COMMISSIONER (JUDICIAL), FAIZABAD AND ORS.	January 28, 2019
MEERA KHARE D/O LATE BHAGWAT PRASAD KHARE Vs. ZILA BASIC SHIKSHA ADHIKARI , PRATAPGARH	April 15, 2019
MEERA MISHRA Vs. STATE OF U.P.	October 15, 2019
MEERA SINGH Vs. STATE OF U P THRU D M /COLLECTOR UNNAO & ORS	March 28, 2019
MEERAJ ESTATE AND DEVELOPERS Vs. COMMMISSIONER OF INCOME TAX	September 18, 2019
MEERAJUDDIN Vs. MANAGING DIRECTOR U.P. STATE HANDLOOM CORPORATION	November 15, 2019
MEERUT ROLLER FLOUR MILLS PVT. LTD Vs. COMMISSIONER OF INCOME TAX	August 14, 2019
MEGHDOOT GRAM UDYOG Vs. COMMISSIONER CENTRAL EXCISE, LUCKNOW	December 16, 2019
MEHBOOB ALI Vs. UNION OF INDIA AND ORS.	May 31, 2019
MEWA KUMAR TEWARI Vs. STATE OF U.P.	September 27, 2019
MHANTA DHAR Vs. STATE	August 27, 2019
MIHIR BHOJ INTER COLLEGE Vs. STATE OF U.P.	November 5, 2019
MINTA DEVI AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER	April 25, 2019
MIRZA QAISER BAIG Vs. STATE OF U.P.THRU.PRIN.SECY.DEPTT.OF MEDICAL EDUCATION	May 14, 2019
MISHRILAL Vs. STATE OF U.P.	September 6, 2019
MITHAIYA Vs. STATE	July 9, 2019
MITHLESH SRIVASTAVA Vs. NATIONAL INSURANCE CO. LTD.	December 11, 2019
MITHUN KUMAR NISHAD Vs. STATE OF U.P.	October 18, 2019
MO. IRFAN Vs. STATE OF U.P.	February 8, 2019
MOBIN Vs. STATE OF U.P.	April 22, 2019
MOBIN KHAN Vs. STATE OF U.P.	November 11, 2019
MODI RUBBER LTD. Vs. STATE OF U.P.	July 29, 2019
MOHAMMAD ABRAR Vs. STATE OF U.P.	December 13, 2019
MOHAMMAD AFTAB Vs. STATE OF U.P.	December 16, 2019
MOHAMMAD AHMAD Vs. STATE OF U.P	July 19, 2019
MOHAMMAD ASIF ANSARI Vs. STATE OF U.P.	November 14, 2019
MOHAMMAD BUX Vs. STATE OF U.P.	November 5, 2019
MOHAMMAD GHAYAS Vs. STATE OF U.P.	December 2, 2019
MOHAMMAD HASAN Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY AND OTHERS	January 30, 2019
MOHAMMAD HASHIM Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD	February 6, 2019
MOHAMMAD HYDER MIRZA Vs. UNION OF INDIA AND ORS.	February 13, 2019
MOHAMMAD IQBALL Vs. STATE OF U.P.	October 31, 2019
MOHAMMAD IRFAN Vs. STATE OF U P	August 28, 2019
MOHAMMAD IRFAN AND 6 OTHERS Vs. MOHAMMAD HASHIM AND 2 OTHERS	February 18, 2019
MOHAMMAD ISMAIL FARUQUI Vs. RAJNATH SINGH	August 14, 2019
MOHAMMAD JUNAID Vs. STATE OF UP	February 14, 2019
MOHAMMAD KHAILD Vs. STATE OF U.P.	September 11, 2019
MOHAMMAD MUSTAFA Vs. STATE OF U.P.	November 25, 2019
MOHAMMAD SALEEM Vs. STATE OF U.P.	October 14, 2019
MOHAMMAD SHAHID RAZA Vs. STATE OF U. P.	July 31, 2019
MOHAMMAD SHAKIL Vs. GIRISH CHANDRA	September 12, 2019
MOHAMMAD SHALEEM @ NANHEY AND ORS (COMPLAINT CASE) Vs. STATE OF U P AND ANR	April 29, 2019
MOHAMMAD SHOEB Vs. U.P. SUNNI CENTRAL WAQF BOARD	February 5, 2019
MOHAMMAD SUAIF Vs. STATE OF U. P.	May 7, 2019
MOHAMMAD WAJID AND 3 ORS Vs. STATE OF U P AND ANR	May 10, 2019
MOHAMMAD WASEEM Vs. STATE OF U.P.	November 14, 2019
MOHAMMAD YAQOOB MANSOORI Vs. STATE OF U P	July 26, 2019
MOHAMMAD ZAHEER Vs. STATE OF U.P.	August 9, 2019
MOHAMMAD ZIRGHAM ANSARI Vs. SHAMIMA BEGAM	January 22, 2019
MOHAN KUMAR GUPTA Vs. STATE OF U.P. AND 4 OTHERS	December 9, 2019
MOHAN MEAKIN LIMITED Vs. SULEMAN DABAS	October 30, 2019
MOHARRAM ALI Vs. STATE OF U.P.	November 13, 2019
MOHD Vs. IRSHAD ALI	September 30, 2019
MOHD ANSAAR Vs. DILDAR	November 7, 2019
MOHD AZAM HASIN Vs. STATE OF U P	September 12, 2019
MOHD FAROOQ @ MOHD FAROOKH Vs. MOHD SALEEM	April 5, 2019
MOHD ISLAM Vs. SHAMSHUL ANSARI	August 6, 2019
MOHD ISLAM Vs. STATE OF U. P.	September 26, 2019
MOHD ISRAR KHAN Vs. ANISH KUMAR HAJELA AND OTHERS	April 12, 2019
MOHD RAEES QURESHI Vs. STATE OF U P THRU PRIN SECY TRANSPORT AND ORS	February 13, 2019
MOHD RAFEEQ KHAN Vs. STATE OF U P	January 2, 2019
MOHD RIZWAN & OTHERS Vs. STATE OF U P THRU PRIN SECY BASIC EDUCATION, LKO & ORS	March 29, 2019
MOHD SONU Vs. STATE OF U P	May 8, 2019
MOHD UMAR ANSARI Vs. U.P.SUNNI CENTRAL WAQF BOARD	June 20, 2019
MOHD USMAN Vs. STATE OF U. P.	September 20, 2019
MOHD UVES Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 19, 2019
MOHD WARIS @ RAZA Vs. STATE OF U. P.	August 5, 2019
MOHD YUNUS AND OTHERS Vs. RAM CHANDRA	May 10, 2019
MOHD ZAHIR KHAN & ORS Vs. STATE OF U P THRU SECY JUDICIAL & ORS	March 5, 2019
MOHD. Vs. U.O.I.	October 15, 2019
MOHD. Vs. STATE OF U.P.	August 17, 2019
MOHD. Vs. STATE OF U.P.	July 1, 2019
MOHD. ARSHAD Vs. STATE OF U.P.	December 6, 2019
MOHD. ARSHAD Vs. STATE OF U.P.	December 9, 2019
MOHD. ATIQ Vs. DEPUTY DIRECTOR OF CONOLIDATION, KHERI AND ORS.	May 13, 2019
MOHD. HANEEF Vs. JAMEER AND ORS.	March 15, 2019
MOHD. ISMAIL Vs. STATE OF U.P.	August 20, 2019
MOHD. KAFEEL Vs. STATE OF UP	October 1, 2019
MOHD. MUKEEM (HEAD CONSTABLE NO.144 T.P.) Vs. STATE OF U.P.	July 16, 2019
MOHD. PARVEZ Vs. STATE OF U.P.	February 22, 2019
MOHD. SAFFI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI AND ORS.	February 26, 2019
MOHD. SHAMI Vs. STATE OF U.P.	September 2, 2019
MOHD. SHOEB KHAN Vs. STATE OF U.P.	September 3, 2019
MOHD. SULTAN SIDDIQUI Vs. STATE OF U.P.	May 17, 2019
MOHD. TAHIR WAHAB Vs. STATE OF U.P.	November 6, 2019
MOHD. UNUS Vs. STATE OF U.P.	July 3, 2019
MOHD. ZAHIR ALAM Vs. MANAGING DIRECTOR, U.P. INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD.	February 15, 2019
MOHD.ALEEM Vs. U.P.STATE ROAD TRANSPORT CORPORATION	December 5, 2019
MOHD.ASAD ABBASI Vs. STATE OF U.P	August 28, 2019
MOHD.SHAMIM Vs. STATE OF U.P	March 14, 2019
MOHIT Vs. SALONI LAL	May 29, 2019
MOHIT Vs. STATE OF U.P.	November 7, 2019
MOHIT MURARI Vs. CHAIRMAN, CENTRAL BOARD OF CUS., EX. AND G.S.T.	September 3, 2019
MOINUDDIN Vs. STATE OF U. P.	April 3, 2019
MONIKA GUPTA Vs. JITENDRA GANDHI	August 6, 2019
MONU @ MUKESH KUMAR Vs. STATE OF U P AND ANOTHER	January 16, 2019
MONU SAXENA Vs. STATE OF U.P.	February 18, 2019
MOOL CHAND Vs. STATE OF U.P.	October 18, 2019
MOOL CHAND Vs. STATE	November 16, 2019
MORADABAD DEVELOPMENT AUTHORITY Vs. SAI SIDHI DEVELOPERS	February 25, 2019
MOSER BAER INDIA LTD. Vs. COMMISSIONER OF INCOME TAX	July 5, 2019
MOTI Vs. STATE	August 16, 2019
MOTI LAL Vs. STATE OF U.P.	December 7, 2019
MOTI LAL Vs. STATE OF U.P.	September 24, 2019
MOTI SINGH Vs. STATE OF U. P.	April 23, 2019
MRINAL SAHA Vs. STATE OF U P & ANOTHER	January 9, 2019
MUBARAK ALI Vs. STATE OF U P	January 9, 2019
MUBIN Vs. STATE OF U.P.	May 3, 2019
MUBIN @ BHOLU Vs. STATE OF U P	May 3, 2019
MUDASSIR Vs. COMMISSIONER, SAHARANPUR	September 12, 2019
MUDASSIRUN NISAN Vs. ADDL. COMMISSIONER GRADE II APPEAL-I TRADE TAX PRAYAGRAJ	November 22, 2019
MUKESH Vs. STATE OF U P	January 25, 2019
MUKESH Vs. STATE OF U.P.	December 16, 2019
MUKESH Vs. STATE OF U.P.	July 12, 2019
MUKESH Vs. STATE OF U.P.	February 20, 2019
MUKESH @ MUNESH KUMAR Vs. STATE OF U.P.	September 24, 2019
MUKESH @ MURARI Vs. STATE OF U P	September 11, 2019
MUKESH BHATNAGAR Vs. STATE OF U.P.	April 3, 2019
MUKESH KESARAWNI Vs. STATE OF U P	May 7, 2019
MUKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS	May 3, 2019
MUKESH KUMAR Vs. UNION OF INDIA	November 1, 2019
MUKESH KUMAR YADAV Vs. STATE OF U.P.	November 6, 2019
MUKESH PAL Vs. STATE OF U.P.	February 5, 2019
MUKESH SHARMA Vs. STATE OF U P	July 31, 2019
MUKESH SINGH AND 4 ORS Vs. SAURABH CHAUDHARY AND ANOTHER	May 3, 2019
MUKHTAR BEGUM Vs. ABDUL GAFFAR	April 2, 2019
MUKTI NATH SHARMA Vs. RAMKAR VISHWAKARMA AND 2 OTHERS	January 24, 2019
MUKUND DAS GUJARATI Vs. STATE OF U.P.	December 6, 2019
MUKUT SHARMA Vs. STATE OF U.P.	November 25, 2019
MUMTAZ Vs. STATE OF U P	September 12, 2019
MUMTAZ ALI Vs. STATE OF U. P.	April 18, 2019
MUMTAZ BEGAM Vs. STATE OF U. P.	August 9, 2019
MUNESH Vs. STATE OF U.P.	February 11, 2019
MUNESH Vs. STATE OF U P	April 23, 2019
MUNESH Vs. STATE OF U.P.	November 13, 2019
MUNESH AND 3 OTHERS Vs. STATE OF U.P.	December 2, 2019
MUNESHWAR Vs. STATE OF U.P.	November 27, 2019
MUNIB Vs. STATE OF U P	February 13, 2019
MUNNA LAL Vs. STATE OF U P	March 6, 2019
MUNNA LAL Vs. STATE OF U P	August 1, 2019
MUNNA LAL AGRAWAL Vs. MANI RAM GUPTA AND OTHERS	March 12, 2019
MUNNA PRANAMI Vs. STATE OF U.P.	November 25, 2019
MUNNA SINGH & OTHERS Vs. STATE	May 24, 2019
MUNNALAL Vs. STATE OF U P	September 11, 2019
MUNNEY KHAN & OTHERS Vs. STATE OF U P	January 9, 2019
MUNNEY KUMAR SAXENA Vs. STATE OF U.P. THRU. SECY. ENTERTAINMENT TAX DEPTT. & 2 OTHERS	July 23, 2019
MUNNI DEVI Vs. STATE OF U.P.	December 19, 2019
MUNNI DEVI Vs. STATE OF U.P.	June 12, 2019
MUNNI LAL Vs. D.D.C.	May 1, 2019
MUNNI LAL Vs. BOARD OF REVENUE	July 17, 2019
MUNNU YADAV Vs. RAM KUMAR YADAV AND ANOTHER	September 9, 2019
MURALIDHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ORS.	July 30, 2019
MURARI LAL Vs. ADDITIONAL COLLECTOR (ADMINISTRATION)	January 10, 2019
MURLI Vs. STATE OF U.P.	March 5, 2019
MURLI Vs. D.D.C.	July 9, 2019
MURLI SHYAM PATHAK Vs. STATE OF U.P.	May 24, 2019
MUSAFIR AND OTHERS Vs. STATE	March 8, 2019
MUSHTKIM @ PAPPU Vs. STATE OF U. P.	October 15, 2019
MUSTAKEEM Vs. STATE OF U.P.	October 1, 2019
MUSTAQ Vs. STATE OF U P	January 3, 2019
MUSTAQ AHMAD KHAN Vs. UNION OF INDIA & OTHERS	March 15, 2019
MUTRUJA KURAISHI Vs. STATE OF U P	September 11, 2019
MUTTAN AND 3 OTHERS Vs. STATE OF U P THRU SECY HOME LKW AND ANR	April 17, 2019
MUZAFFARNAGAR NEW MANDI GOSHALA SHUKRATAL Vs. COMMISSIONER MORADABAD DIVISION	November 20, 2019
MUZAMMIL Vs. STATE OF U P	May 2, 2019
N.K. JANOO Vs. STATE OF U.P.	November 22, 2019
N.K. MEHROTRA Vs. NATIONAL INSURANCE CO. LTD.	August 27, 2019
N.K.MEHROTRA Vs. CHIEF JUDICIAL MAGISTRATE	November 15, 2019
N.P. PHALGUNAN Vs. THE DISTT. MAGISTRATE LALITPUR AND OTHERS	March 15, 2019
NABARD RTD. OFFICERS WELFARE ASSOCIATION Vs. UNION OF INDIA	November 13, 2019
NADEEM AHMAD Vs. STATE OF U P	September 4, 2019
NADEEM AHMAD Vs. STATE OF U. P.	September 13, 2019
NAFE SINGH Vs. UNION OF INDIA	July 12, 2019
NAGAMA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS	February 20, 2019
NAGAR AYUKT NAGAR NIGAM Vs. MERAJ AHMAD	April 22, 2019
NAGAR AYUKT NAGAR NIGAM KANPUR NAGAR Vs. SMT. SARGAN	September 11, 2019
NAGAR AYUKT, NAGAR NIGAM, KANPUR NAGAR Vs. GOKARAN PRASAD AND ORS.	July 17, 2019
NAGAR AYUKT, NAGAR NIGAM, KANPUR NAGAR Vs. SONELAL AND ORS.	September 11, 2019
NAGAR NIGAM GHAZIABAD Vs. PRESIDING OFFICER LABOUR COURT II	March 1, 2019
NAGAR NIGAM GORAKHPUR THRU NAGAR AYUKT Vs. SURESH PANDEY	September 12, 2019
NAGAR NIGAM GORAKHPUR THRU NAGAR AYUKT Vs. LAL BAHADUR SINGH	August 29, 2019
NAGAR PALIKA PARISHAD Vs. RAKESH KUMAR	May 30, 2019
NAGAR PALIKA PARISHAD Vs. DHARMENDRA CHANDRA SHARMA	October 22, 2019
NAGAR PALIKA PARISHAD THRU CHAIRMAN LAKHIMPURKHERI Vs. KRISHNA CHEMICALS	December 10, 2019
NAGAR PALIKA PARISHAD THRU EXEC OFFICER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL LKO	May 15, 2019
NAGAR PANCHAYAT BHARWARI Vs. COMMISSIONER	April 2, 2019
NAGENDRA Vs. STATE OF U P	July 17, 2019
NAGENDRA SINGH Vs. STATE OF U P THROUGH SECY RESHAM VIKAS VIBHAG LUCKNOW	March 27, 2019
NAGESH CHANDRA KESHARWANI Vs. STATE OF U.P.	November 18, 2019
NAGESHWAR Vs. STATE	May 23, 2019
NAGESHWAR PRASAD Vs. SANTOSH KUMAR	August 30, 2019
NAGESHWAR PRASAD Vs. STATE OF U P	May 15, 2019
NAGINA Vs. B. R.	November 1, 2019
NAGMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	February 18, 2019
NAHAR SINGH Vs. INDIAN OIL CORPORATION	May 27, 2019
NAHAR SINGH & 3 OTHERS Vs. STATE OF U.P.	December 12, 2019
NAHAR SULTANA @ NAHAR AKHTAR Vs. STATE OF U P AND ANOTHER	May 8, 2019
NAMITA LAMBA Vs. STATE OF U.P. THRU PRIN.SECY. TAX & REGISTRATION LUCKNOW & ANR	August 13, 2019
NAMITA SHARMA Vs. STATE OF U.P.	December 19, 2019
NAMRATA TRIPATHI Vs. STATE OF U.P.	September 25, 2019
NANAK Vs. STATE OF U.P	August 20, 2019
NANAK Vs. B.R.	May 15, 2019
NAND KISHORE Vs. DIRECTOR, C B I	May 8, 2019
NAND KISHORE GUPTA Vs. MANIK CHANDRA GUPTA	March 7, 2019
NAND LAL Vs. RAM AUTAR	May 30, 2019
NAND LAL CHAUBEY Vs. STATE OF U P	July 19, 2019
NAND LAL PANDEY Vs. STATE OF U. P.	October 18, 2019
NAND LAL VERMA AND 3 OTHERS Vs. STATE OF U P AND ANOTHER	May 30, 2019
NAND LAL YADAV Vs. STATE OF U.P.	November 29, 2019
NAND RAM Vs. STATE OF U. P	April 17, 2019
NANDINI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AYODHYA	January 4, 2019
NANDKISHORE Vs. STATE OF U.P.	December 7, 2019
NANHE Vs. STATE OF U.P.	January 31, 2019
NANHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 11, 2019
NANHI DEVI Vs. STATE OF U.P	November 27, 2019
NANKAI AND OTHERS Vs. STATE OF U P	May 27, 2019
NANKAU Vs. STATE OF U P	April 22, 2019
NANKI DEVI AND OTHERS Vs. RAM NARYAN JAISWAL AND OTHERS	February 13, 2019
NANKOO Vs. STATE OF U P	August 26, 2019
NANKU Vs. STATE OF U.P.	September 4, 2019
NARAIN Vs. STATE OF U. P.	August 8, 2019
NARAIN LAL MEMORIAL PURVA MADHYAMIK VIDYALAYA Vs. RENUKA KUMARI	October 24, 2019
NARANG DISTILLERY LTD. Vs. DISTRICT MAGISTRATE/ COLLECTOR DISTT GONDA	September 2, 2019
NARAYAN PRASAD Vs. STATE OF U P THRU PRIN SECY , MEDICAL EDUCATION & 3 OTHERS	May 9, 2019
NARAYAN SINGH Vs. STATE OF U P	May 3, 2019
NARAYANI YADAV Vs. NAGAR PALIKA PARISHAD SIKHOHABAD	November 26, 2019
NARENDRA Vs. STATE OF U P	July 12, 2019
NARENDRA @ GOLI Vs. STATE OF U.P.	November 20, 2019
NARENDRA ENGINEERING CO. Vs. STATE OF U.P.	November 11, 2019
NARENDRA KUMAR Vs. STATE OF U P AND ANOTHER	March 13, 2019
NARENDRA KUMAR SHARMA Vs. STATE OF U P	September 16, 2019
NARENDRA KUMAR YADAV SUGHARA DEVI Vs. STATE OF UTTAR PRADESH	March 27, 2019
NARENDRA MOHAN GUPTA @ DEVI Vs. STATE OF U.P.	December 18, 2019
NARENDRA PRATAP SINGH Vs. RAM JEET	April 15, 2019
NARENDRA SHARMA Vs. STATE OF U.P.	December 5, 2019
NARENDRA SINGH Vs. STATE OF U.P.	December 9, 2019
NARENDRA SINGH Vs. STATE OF U.P.	March 26, 2019
NARENDRA YADAV Vs. STATE OF U P & ANOTHER	March 15, 2019
NARESH Vs. STATE OF U.P.	October 18, 2019
NARESH CHANDRA JAIN Vs. NARENDRA KUMAR JAIN AND 6 OTHERS	March 14, 2019
NARESH KUMAR SHARMA Vs. STATE OF U.P.	December 17, 2019
NARVADA Vs. STATE	November 1, 2019
NASAREEN JAHAN Vs. STATE OF U P	September 2, 2019
NASEEM Vs. STATE OF U.P.	December 19, 2019
NASEEM Vs. STATE OF U.P. AND ORS.	May 23, 2019
NASIRUDDIN Vs. STATE OF U.P.	July 30, 2019
NASREEN BANO Vs. MOHD. SUHAIL	August 9, 2019
NASREEN KHAN Vs. MOHD. SULTAN KHAN	December 18, 2019
NASRULLAH Vs. STATE OF U P	January 24, 2019
NATHAI Vs. STATE OF U. P.	August 13, 2019
NATHOO LAL Vs. STATE OF U.P.	January 30, 2019
NATHTHU SINGH Vs. STATE OF U P	May 13, 2019
NATIONAL AUTO SUPPLY COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.	August 21, 2019
NATIONAL DHARAM KANTA Vs. STATE OF U P	May 3, 2019
NATIONAL INSURANCE CO . LTD Vs. TEJ NARAIN	January 9, 2019
NATIONAL INSURANCE CO LTD Vs. SHAILENDRA KUMAR GUPTA AND OTHERS	February 28, 2019
NATIONAL INSURANCE CO LTD Vs. PUSPA DEVI	September 13, 2019
NATIONAL INSURANCE CO LTD Vs. MANJU SINGH AND OTHERS	April 24, 2019
NATIONAL INSURANCE CO LTD Vs. INDRA KALI DEVI AND ANOTHER	January 23, 2019
NATIONAL INSURANCE CO. LTD Vs. RAM PHER	February 12, 2019
NATIONAL INSURANCE CO. LTD. Vs. SHAKEELA BANO	April 30, 2019
NATIONAL INSURANCE CO. LTD. Vs. SUBHAWATI DEVI	October 22, 2019
NATIONAL INSURANCE CO. LTD. Vs. OM PRAKASH PANDEY	October 22, 2019
NATIONAL INSURANCE CO. LTD. Vs. OM PRAKASH PANDEY	October 23, 2019
NATIONAL INSURANCE CO. LTD. Vs. NEELAM	July 23, 2019
NATIONAL INSURANCE CO. LTD. Vs. VIMLA DEVI	October 31, 2019
NATIONAL INSURANCE CO. LTD. Vs. SADHANA VERMA AND ORS.	July 26, 2019
NATIONAL INSURANCE COMP. LTD. Vs. MOHD.	October 24, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. IZHAR AHMAD AND ANOTHER	December 11, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. SHOBHAWATI & 9 ORS.	December 2, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. GANGA DEI	August 28, 2019
NATTHU Vs. STATE OF UTTAR PRADESH	September 30, 2019
NATTHU SINGH Vs. STATE OF UTTAR PRADESH	April 25, 2019
NATTHU SINGH Vs. STATE OF U P	July 8, 2019
NATTU Vs. STATE OF U.P.	October 1, 2019
NAUBAT GUPTA Vs. STATE OF U.P. AND 2 OTHERS	September 26, 2019
NAUSHAD Vs. STATE OF U.P.	November 1, 2019
NAV DURGA POOJA SAMITI VILL. BAISANPURWA THRU. PRESIDENT Vs. STATE OF U.P.	September 27, 2019
NAVAL DEY BHARTI Vs. STATE OF U P	July 25, 2019
NAVAL KISHORE & 22 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT MEDICAL EDU & AYUSH & 2ORS	February 6, 2019
NAVAYUGA RADIANCE, SENIOR SECONDARY SCHOOL & ANR Vs. STATE OF U P THRU SECY BASIC EDUCATION & ANR	February 27, 2019
NAVED ALIAS NAVED GAZI Vs. STATE OF U.P.	September 3, 2019
NAVEEN KAPOOR Vs. STATE OF U.P. THRU. CHIEF SECY. LUCKNOW	April 12, 2019
NAVEEN KAPOOR Vs. STATE OF U.P. THRU. CHIEF SECY. LUCKNOW	March 28, 2019
NAVEEN KAPOOR Vs. STATE OF U P	May 10, 2019
NAVIN CHANDRA PORWAL AND OTHERS Vs. KANCHAN GIRHOTRA AND OTHERS	February 27, 2019
NAWAB KAZIM ALI KHAN Vs. ABDULLAH AZAM KHAN	December 16, 2019
NAWAB KAZIM ALI KHAN Vs. MOHD ABDULLAH AZAM KHAN	January 17, 2019
NAWLA ISPAT PVT LTD Vs. ADDITIONAL COMMISSIONER GRADE-I AND 2 OTHERS	March 1, 2019
NAYEEM Vs. STATE OF UP	June 21, 2019
NAZIA BEGUM Vs. SHOAIB AHMAD	April 12, 2019
NAZIR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR	March 12, 2019
NAZMI REHMAN Vs. STATE OF U.P.	December 19, 2019
NAZRIN Vs. UPPER DISTRICT JUDGE, COURT NO 1, PRATAPGARH & OTHERS	April 17, 2019
NAZUK Vs. STATE OF U P	June 6, 2019
NEELAM AGRAWAL Vs. COMMISSIONER	May 2, 2019
NEELESH KUMAR Vs. CHIEF MEDICAL SUPERINTENDENT AND OTHERS	January 9, 2019
NEELESH KUMAR Vs. STATE OF U.P.	July 11, 2019
NEELESH PANDEY Vs. STATE OF UTTAR PRADESH	March 5, 2019
NEENA KAPOOR Vs. UNION OF INDIA AND 5 OTHERS	February 22, 2019
NEERA CHANDRA Vs. UNION OF INDIA	August 26, 2019
NEERA JUNEJA AND OTHERS Vs. RAMESH CHANDRA MEENA AND OTHERS	February 22, 2019
NEERAJ Vs. STATE OF U P	April 18, 2019
NEERAJ Vs. STATE OF U.P.	July 15, 2019
NEERAJ Vs. STATE OF U.P.	June 4, 2019
NEERAJ AGARWAL Vs. COMMISSIONER OF C. EX. AND SERVICE TAX	May 6, 2019
NEERAJ DHAMA Vs. STATE OF U.P. AND ORS.	May 8, 2019
NEERAJ GUPTA Vs. SAVITA RANI	January 11, 2019
NEERAJ KUMAR Vs. STATE OF U. P.	July 25, 2019
NEERAJ KUMAR SRIVASTAVA AND ORS. Vs. ANURAG KESHARWANI AND ORS.	March 1, 2019
NEERAJ MISHRA Vs. STATE OF UTTAR PRADESH	May 21, 2019
NEERAJ PAL Vs. STATE OF U P AND ANOTHER	April 30, 2019
NEERAJ SHANKAR SAXENA & ANR Vs. APPELLATE TRIBUNAL FOR ELECTRICITY THRU REGISTRAR, NEW DELHI	August 2, 2019
NEERU AND ORS. Vs. STATE OF U.P. AND ORS.	July 10, 2019
NEERU GUPTA Vs. RAMKUMARI	September 23, 2019
NEETA DEVI Vs. NAVEEN RUSIA	February 27, 2019
NEETA JAMES Vs. STATE OF U P	September 17, 2019
NEETU MITTAL Vs. STATE OF U.P.	December 12, 2019
NEETU SINGH Vs. STATE OF U P THRU SECRETARY MEDICAL HEALTH	September 5, 2019
NEHA @ SAMREEN FATIMA (MAJOR B C) Vs. STATE OF U P & ANR	February 25, 2019
NEHA GUPTA Vs. STATE OF U.P.	December 6, 2019
NEHAL SINGH Vs. DUNGAR SINGH	July 4, 2019
NETRA PAL Vs. STATE OF U.P.	November 7, 2019
NETRA PAL AND ANOTHER Vs. STATE OF U P	May 24, 2019
NEW BHARAT VINEER SITAPUR Vs. COMMISSIONER COMMERCIAL TAX U.P.LUCKNOW	December 5, 2019
NEW INDIA ASSURANCE CO LTD Vs. RAM BABU AND ORS	February 21, 2019
NEW INDIA ASSURANCE CO LTD Vs. SUMAN MISHRA AND OTHERS	March 15, 2019
NEW INDIA ASSURANCE CO LTD Vs. DAYA SHANKER TIWARI AND OTHERS	May 6, 2019
NEW INDIA ASSURANCE CO LTD BAREILLY Vs. VEENA SINHA AND OTHERS	February 28, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. SUSHMA	October 21, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. VINEETA	May 7, 2019
NEW INDIA ASSURANCE COMPANY Vs. HUKAM CHAND AND ANOTHER	February 25, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAYA DEVI	October 15, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. GAYATRI	December 9, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. PHOOLLMATI	February 27, 2019
NEW INDIA ASSURENCE CO LTD ALLAHABAD Vs. PAREMSHWARI DEVI AND OTHERS	March 1, 2019
NEW INDIA INSURANCE COMPANY Vs. MURTI DEVI	August 13, 2019
NEW TECH IMPORTS PVT LTD Vs. UNION OF INDIA	October 1, 2019
NEYAZ AHMAD DAUDI Vs. STATE OF U P THRU PRIN SECY EDUCATION AND OTHERS	May 15, 2019
NIDHI GARG Vs. STATE OF U.P.	December 12, 2019
NIDHI JAIN Vs. STATE OF U P AND ANOTHER	March 25, 2019
NIDHI SONI Vs. PAWAN KUMAR SONI	December 10, 2019
NIDRA Vs. STATE OF U P	August 28, 2019
NIJAKAT KHAN Vs. STATE OF U.P.	November 18, 2019
NIKITA BASANT Vs. SUB DIVISIONAL MAGISTRATE GHAZIABAD	August 1, 2019
NILESH Vs. STATE OF U P	February 26, 2019
NILMANI SINGH CONTRACTOR THROUGH ITS PROP Vs. COMMISSIONER OF COMMERCIAL TAX U P	March 13, 2019
NIRAHA DEVI Vs. DISTRICT MAGISTRATE	November 7, 2019
NIRANKAR PATHAK Vs. ASHISH GOEL	September 26, 2019
NIRBHAY KAPOOR Vs. KAMERO TECHNOSYS LTD AND ANOTHER	July 1, 2019
NIRDOSH TYAGI Vs. STATE OF U. P.	August 2, 2019
NIRMALA RANI (SINCE DECEASED) AND 3 OTHERS Vs. RAVI KUMAR AND ANOTHER	April 2, 2019
NIRMAWATI Vs. STATE OF U.P.	November 14, 2019
NISAR AHMAD & ANR Vs. A D J COURT NO 2 BARABANKI & ORS	March 11, 2019
NISAR AHMAD AND ANOTHER Vs. ABDUL AZIZ AND OTHERS	July 3, 2019
NISHA NAAZ ALIAS ANURADHA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS	February 6, 2019
NISHA SONI Vs. MUKESH SONI	April 5, 2019
NISHA YADAV Vs. STATE OF U.P.	May 27, 2019
NISHANT GARG Vs. STATE OF U.P. AND OTHERS	December 4, 2019
NITIN Vs. STATE OF U.P.	November 11, 2019
NITIN BHATIA Vs. STATE OF U P & ORS	April 16, 2019
NITIN KUMAR @ TUSHAR Vs. STATE OF U P	May 9, 2019
NITIN PANDEY Vs. STATE OF U.P.	December 19, 2019
NITIN SINGH Vs. STATE OF U.P. AND ORS.	July 31, 2019
NIWAS DAGA Vs. TIWASHI SRIVASTAVA, JUDICIAL MAGISTRATE	March 28, 2019
NIYAMULLAH Vs. STATE OF U.P.	December 20, 2019
NIYAZUDDIN Vs. STATE OF U.P.	October 21, 2019
NIZAM QURESHI Vs. STATE OF U P AND ANOTHER	April 11, 2019
NIZAMUDDIN Vs. ABDUL SALAM	December 17, 2019
NOIDA Vs. SMT. CHARAN KAUR	January 22, 2019
NOIDA EMPLOYEES ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.	March 29, 2019
NOOR HASAN ALIAS NOORA Vs. STATE OF U.P.	May 30, 2019
NOOR MOHAMMAD Vs. STATE OF U.P.	November 6, 2019
NOORBANO Vs. STATE OF U P AND 3 OTHERS	February 7, 2019
NOORJAHAN AND ORS. Vs. STATE OF U.P.	February 20, 2019
NOORUDDIIN Vs. STATE OF U P AND OTHERS	April 3, 2019
NOTIONAL CHEMICAL AND DYES CO. Vs. STATE OF U. P.	September 18, 2019
NTL LOGISTICS (INDIA) PVT LTD Vs. COMMERCIAL TAX TRIBUNAL & 3 OTHERS	January 25, 2019
NTPC LTD Vs. STATE OF U.P.	February 1, 2019
NURAIN Vs. STATE OF U.P.	April 19, 2019
NUSHRAT ALI Vs. STATE OF U.P.	November 16, 2019
NUTAN Vs. STATE OF U.P.	November 21, 2019
NYSA COMMUNICATIONS (P) LTD THRU AUTH REP INDRISH CHANDRA Vs. STATE OF U. P.	August 9, 2019
O.P. GUPTA Vs. STATE OF U.P.	October 31, 2019
OFFSHORE EXIM LTD Vs. STATE OF U P	April 29, 2019
OM NARESH Vs. U.P. STATE	October 17, 2019
OM PAL SINGH AND 4 OTHERS Vs. STATE OF U P AND 9 OTHERS	January 18, 2019
OM PRAKASH Vs. FOREST OFFICER SOCIAL	July 22, 2019
OM PRAKASH Vs. ARADHANA SHUKLA	September 24, 2019
OM PRAKASH Vs. STATE OF U.P.	September 30, 2019
OM PRAKASH Vs. STATE OF U.P.	February 11, 2019
OM PRAKASH Vs. SAVITRI	May 2, 2019
OM PRAKASH Vs. STATE OF U P	May 16, 2019
OM PRAKASH Vs. STATE OF U.P.	May 9, 2019
OM PRAKASH Vs. STATE OF U.P.	May 8, 2019
OM PRAKASH @ PAPPU Vs. STATE OF U P	February 22, 2019
OM PRAKASH AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS	February 8, 2019
OM PRAKASH AND OTHERS Vs. STATE OF U P	April 5, 2019
OM PRAKASH GUPTA Vs. DISTRICT JUDGE AND ANOTHER	February 27, 2019
OM PRAKASH KAPOOR @ O.P. KAPOOR Vs. STATE	December 7, 2019
OM PRAKASH MITTAL Vs. STATE OF U.P.	February 20, 2019
OM PRAKASH PANDEY Vs. STATE OF U P	July 10, 2019
OM PRAKASH SAHU Vs. STATE OF U P AND ANOTHER	March 29, 2019
OM PRAKASH SAXENA AND ANOTHER [ NOW S/S] Vs. STATE OF U P	May 13, 2019
OM PRAKASH SINGH Vs. STATE OF U.P.	September 9, 2019
OM PRAKASH YADAV Vs. STATE OF U P THROUGH SECY LABOUR.DEPTT LKO	April 25, 2019
OM SAI NIRMAN PRIVATE LIMITED Vs. SURYA NAGAR COOPERATIVE HOUSING SOCIETY LIMITED AND ORS.	August 20, 2019
OM SAI NIRMAN PRIVATE LIMITED Vs. SURYA NAGAR COOPERATIVE HOUSING SOCIETY	August 28, 2019
OM TIWARI Vs. SHIKHA TIWARI	July 18, 2019
OMAXE RESIDENCY-I RESIDENT WELFARE ASSOCIATION THRU SECY Vs. V C LUCKNOW DEVELOPMENT AUTHORITY U P ARARTMENT ACT LKO&ORS	March 6, 2019
OMKAR Vs. STATE OF U P	May 31, 2019
OMKAR NATH Vs. STATE OF U.P.	November 22, 2019
OMKAR NATH SINGH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER	January 18, 2019
OMKAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	April 29, 2019
OMVATI YADAV Vs. STATE OF U P AND 17 OTHERS	June 17, 2019
OMVIR SINGH Vs. STATE OF U P AND ANOTHER	March 5, 2019
ONKAR NATH SHUKLA Vs. STATE OF U.P. THRU ADDL. CHIEF SECY. SOCIAL WELFARE LKO.	August 13, 2019
ONKAR RICE MILLS Vs. STATE OF U P	May 23, 2019
ORIENT CRAFT LTD THROUGH ITS DIRECTOR NAMELY SUDHIR DHINGARA Vs. PRESIDING OFFICER LABOUR COURT(I) UTTAR PRADESH , GHAZIABAD	April 23, 2019
ORIENTAL INSURANCE CO LTD Vs. RAJENDRA PRASAD SINGH AND ANOTHER	April 24, 2019
ORIENTAL INSURANCE CO LTD Vs. ARUNA AGARWAL AND ORS	January 29, 2019
ORIENTAL INSURANCE CO LTD Vs. YOGENDRA PRATAP SINGH AND OTHERS	February 14, 2019
ORIENTAL INSURANCE CO LTD Vs. MOMINA AND OTHERS	January 30, 2019
ORIENTAL INSURANCE CO LTD Vs. SANJAY TYAGI AND ORS	January 30, 2019
ORIENTAL INSURANCE CO LTD Vs. MAMTA DEVI AND OTHERS	February 8, 2019
ORIENTAL INSURANCE CO LTD Vs. KESHAR AND OTHERS	February 1, 2019
ORIENTAL INSURANCE CO LTD Vs. KHURSHID AHMAD	July 8, 2019
ORIENTAL INSURANCE CO LTD Vs. SHAMSHAD ALI	July 16, 2019
ORIENTAL INSURANCE CO LTD THRU DIV MANAGER Vs. USHA DEVI & 5 ORS	January 10, 2019
ORIENTAL INSURANCE CO. LTD. Vs. LAKHAN SINGH	December 16, 2019
ORIENTAL INSURANCE CO. LTD. Vs. UMESH KUMAR	August 5, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MUNNI DEVI	October 15, 2019
ORIENTAL INSURANCE CO. LTD. Vs. JAGDISH CHANDRA SRIVASTAVA	October 24, 2019
ORIENTAL INSURANCE CO. LTD. Vs. USHA	November 8, 2019
ORIENTAL INSURANCE CO. LTD. Vs. PREMA DEVI & ORS.	November 7, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SAHUKANTLA DEVI AND OTHERS	December 10, 2019
ORIENTAL INSURANCE CO. LTD. Vs. PARUL DEVI AND ORS.	November 15, 2019
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH CHANDRA NISHAD AND ORS.	September 5, 2019
ORIENTAL INSURANCE CO. LTD. Vs. BEENA BHARDWAJ AND ORS.	August 7, 2019
ORIENTAL INSURANCE CO. LTD. Vs. HAUSLA PRASAD AND ORS.	February 20, 2019
ORIENTAL INSURANCE CO.LTD. Vs. CHHATRA PAL	January 2, 2019
ORIENTAL INSURANCE COMP LTD. Vs. BADRI PRASAD	February 4, 2019
ORIENTAL INSURANCE COMP. LTD Vs. RANI	February 12, 2019
ORIENTAL INSURANCE COMP. LTD Vs. CHANCHALA	May 7, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR AND ANOTHER	January 31, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. MANGEY RAM AND OTHERS	April 29, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. CHANDRAPAL SHARMA	August 30, 2019
ORIENTAL INSURANCE COMPANY LTD. STATION ROAD SITAPUR Vs. PARAGI LAL	April 29, 2019
OUDH BAR ASSO HIGH COURT Vs. U O I	May 31, 2019
P.T.C. TECHNO PVT. LTD Vs. SAMSUNG INDIA ELECTRONICS PVT. LTD	February 26, 2019
PADMA AGARWAL Vs. PREMVIDA JAITLEY	February 13, 2019
PAL SINGH Vs. STATE OF U.P.	November 13, 2019
PAN SINGH Vs. STATE OF U. P.	April 23, 2019
PANCHAM Vs. COLLECTOR	August 7, 2019
PANCHAM LAL Vs. D.D.C.	April 29, 2019
PANCHAM RAM YADAV Vs. U P CO-OPERATIVE FEDERATION LTD	September 2, 2019
PANDIT AMAR NATH MISRA Vs. U O I THRU SECY HOME & ORS	January 10, 2019
PANKAJ ADVERTISING PROP THROUGH ITS PROP Vs. STATE OF U P AND 7 OTHERS	February 8, 2019
PANKAJ ALIAS BOBBY Vs. STATE OF U.P.	September 2, 2019
PANKAJ JAISWAL Vs. STATE OF U.P.	December 19, 2019
PANKAJ KUMAR Vs. CBI/ACB	July 5, 2019
PANKAJ KUMAR MISHRA Vs. STATE OF U P AND 3 OTHERS	May 28, 2019
PANKAJ KUMAR PANDEY Vs. STATE OF U P AND OTHERS	January 24, 2019
PANKAJ KUMAR YADAV Vs. STATE OF U.P.	December 18, 2019
PANKAJ PAL Vs. STATE OF U P	July 26, 2019
PANKAJ RASTOGI Vs. STATE OF U.P.	April 15, 2019
PANKAJ SHARMA AND 3 ORS Vs. STATE OF U P AND ANR	March 12, 2019
PANKAJ SHARMA AND 3 OTHERS Vs. STATE OF UP AND ANOTHER	March 14, 2019
PANKAJ SRIVASTAVA Vs. NEW INDIA INSURANCE COMPANY LTD.	September 3, 2019
PANKAJ SRIVASTAVA Vs. NEW INDIA INSURANCE COMPANY LTD.	November 3, 2019
PANKAJ TRIPATHI Vs. STATE OF U P PRIN SECY DEPT OF AGRICULTURE & ANR	January 31, 2019
PANKAJ TYAGI Vs. STATE OF U.P.	December 2, 2019
PANKAJ SINGH @ DABLOO SINGH Vs. ADHIKCHAK JANPAD KARAGAR UNNAO	February 1, 2019
PANKHURI GOVILA Vs. NAGAR NIGAM LUCKNOW	July 22, 2019
PANNA LAL GAUR AND ANR Vs. STATE OF U.P.	August 5, 2019
PANNA LAL SHARMA Vs. STATE OF U. P.	September 16, 2019
PAPPI @ MASHKOOR Vs. STATE OF U.P.	December 17, 2019
PAPPU @ MEWA RAM Vs. STATE OF U P	February 1, 2019
PAPPU @ NANDU PANDEY Vs. STATE OF U P	September 27, 2019
PAPPU RAJ Vs. STATE OF U.P.	May 6, 2019
PAPPU TIWARI Vs. PRAMOD DUBEY	May 6, 2019
PAPPU YADAV Vs. STATE OF U.P.	June 7, 2019
PARAMJEET KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 14, 2019
PARAMJEET SINGH Vs. STATE OF U.P.	August 29, 2019
PARAS Vs. STATE OF U.P.	October 30, 2019
PARAS NATH Vs. ADDL DIST JUDGE A NAGAR	August 28, 2019
PARAS NATH PANDEY Vs. STATE OF U.P.	August 6, 2019
PARAS NATH SINGH Vs. STATE OF U.P.	July 24, 2019
PARAS NATH SINGH Vs. D.D.C. GHAZIPUR	May 15, 2019
PARAS RAM AND ANOTHER Vs. SAJAN KUMAR SINGHAL AND ANOTHER	December 12, 2019
PARAS RAM DUBEY Vs. STATE OF U.P.	April 15, 2019
PARASHU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AMBEDKAR NAGAR	January 8, 2019
PARASNATH Vs. BOARD OF REVENUE U.P.	August 8, 2019
PARASRAM Vs. DY. DIRECTOR CONSOLIDATION AYODHYA	February 5, 2019
PARASRAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, AYODHYA AND ORS.	February 5, 2019
PARISHUDH MACHINE PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	October 23, 2019
PARMANAND VERMA Vs. STATE OF U.P.	October 31, 2019
PARMATMA PRASAD Vs. SURENDRA KUMAR	December 19, 2019
PARMESHWAR MAURYA Vs. STATE OF U P	September 19, 2019
PARMI DEVI Vs. DISTRICT MAGISTRATE	November 1, 2019
PARSHU RAM Vs. STATE OF U.P.	February 14, 2019
PARSHU RAM DOHARE AND ORS. Vs. STATE OF U.P. AND ORS.	September 30, 2019
PARSHVANATH DIGAMBER JAIN MANDIR SAMITI Vs. STATE OF U. P.	November 8, 2019
PARSI PANCHAYAT Vs. STATE OF U.P.	October 31, 2019
PARTO Vs. STATE OF UTTAR PRADESH	October 19, 2019
PARVATI KUMARI AND ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS	January 9, 2019
PARVATIYA Vs. D.D.C.	November 13, 2019
PARVEEN BANO Vs. NATIONAL INSURANCE CO. LTD.	December 5, 2019
PARVESH ALIAS PRAVESH KUMAR Vs. STATE OF U P AND ANR	March 7, 2019
PARVEZ HUSSAIN Vs. UNION OF INDIA THRU SECY AND 2 OTHERS	January 23, 2019
PARWATI Vs. STATE OF U.P.	November 5, 2019
PATAN DEEN TIWARI AND OTHERS Vs. STATE OF U P THRU SECY, HOME CIVIL SECTT, AND ANOTHER	August 9, 2019
PAUDHARI Vs. PARAS NATH SINGH	January 16, 2019
PAWAN Vs. STATE OF U P	February 26, 2019
PAWAN KUMAR Vs. STATE OF U.P. AND OTHERS	November 27, 2019
PAWAN KUMAR Vs. STATE OF U P AND OTHERS	July 1, 2019
PAWAN KUMAR AND ANOTHER Vs. SITA DEVI	September 26, 2019
PAWAN KUMAR SINGH Vs. STATE OF U.P.	February 13, 2019
PAWAN KUMAR SINGH Vs. UNION OF INDIA AND 3 ORS	May 31, 2019
PAWAN SOOD Vs. INCOME TAX OFFICER KANPUR	February 11, 2019
PAWAN TEWARI Vs. STATE OF U.P.	October 30, 2019
PAYAL SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	February 14, 2019
PEOPLE CAUSE FOUNDATION Vs. INCOME TAX APPELLATE TRIBUNAL, LUCKNOW BENCH AND ORS.	May 31, 2019
PHERAI Vs. UPPER ZILADHIKARI	July 30, 2019
PHERU SINGH AND OTHERS Vs. STATE	January 7, 2019
PHOOL CHAND Vs. D.D.C.	July 16, 2019
PHOOL CHAND AND OTHERS Vs. STATE	March 8, 2019
PHOOL CHANDRA Vs. STATE OF U.P.	December 5, 2019
PHOOL SINGH Vs. STATE OF U.P.	November 5, 2019
PHOOL SINGH AND ANOTHER Vs. BOARD OF REVENUE THRU MEMBER JUDICIAL LUCKNOW AND OTHERS	April 29, 2019
PHOOLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 23, 2019
PHOOLDALI Vs. STATE OF U.P.	November 6, 2019
PHOOLKALI Vs. STATE OF U.P	October 18, 2019
PHULESHRA DEVI Vs. STATE OF U P	April 10, 2019
PINKI Vs. STATE OF U.P.	October 17, 2019
PINKI Vs. STATE OF U.P.	November 19, 2019
PINKI SAXENA @ PINKU SAXENA Vs. STATE OF U.P.	December 19, 2019
PINTU Vs. STATE OF U.P.	November 21, 2019
PINTU @ AJAY Vs. STATE OF U.P.	July 12, 2019
PINTU LODH Vs. STATE OF U.P.	November 1, 2019
PIYUSH BHATTACHARYA Vs. SAMAJ SANGATHAN	July 19, 2019
PLASTIC PROCESSORS AND EXPORTER PVT. LTD. Vs. UNION OF INDIA, NEW DELHI AND ORS.	February 7, 2019
PLYWOOD KARMCHARI SANGTHAN Vs. U.O.I.	July 23, 2019
POOJA Vs. STATE OF U.P.	October 30, 2019
POOJA SAWARIYA Vs. STATE OF U.P.	May 28, 2019
POOJA YADAV Vs. STATE OF U.P. THRU PRIN. SECY. STATE INDUSTRIAL DEVELOPMENT	August 1, 2019
POONAM Vs. STATE OF U.P.	March 5, 2019
POONAM KUMARI Vs. R.D. DHIMAN	August 20, 2019
POONAM SHARMA Vs. STATE OF U.P.	November 16, 2019
POONAM SHARMA Vs. STATE OF U P AND 3 OTHERS	January 8, 2019
POONAM VERMA Vs. UNION OF INDIA	February 15, 2019
POORAN Vs. STATE OF U.P.	November 15, 2019
POORAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER	January 18, 2019
POP SINGH Vs. STATE OF U P	February 13, 2019
PR. COMMISSIONER OF INCOME TAX Vs. KUSHAL FOODS PVT. LTD. KANPUR	February 18, 2019
PRABHA Vs. KAPIL KUMAR SINGH	August 14, 2019
PRABHA DEVI Vs. BRIJESWAR SINGH	July 26, 2019
PRABHAKAR PANDEY Vs. STATE OF U P AND OTHERS	February 28, 2019
PRABHAWATI SHIKSHAN SANSTHAN RAMGAON THRU MANAGER O.P. VERMA Vs. STATE OF U.P. THRU PRIN. SECY. BASIC EDUCATION LKO	September 26, 2019
PRABHU Vs. STATE OF U.P.	November 22, 2019
PRABHU NARAYAN TIWARI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	October 18, 2019
PRABHU RAM CHAUHAN, B.S.A. Vs. DIPTIMAN BANARJEE	September 24, 2019
PRABODH MOHAN TIWARI Vs. STATE OF U.P.	March 27, 2019
PRACHI Vs. SHAILENDRA KUMAR	September 13, 2019
PRADEEP @ PRADEEP KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 13, 2019
PRADEEP AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS	February 14, 2019
PRADEEP BAHRI Vs. STATE OF U P AND ANOTHER	April 30, 2019
PRADEEP JEGANATHAN Vs. STATE OF U.P. AND ORS.	June 28, 2019
PRADEEP KUMAR Vs. STATE OF UP	October 18, 2019
PRADEEP KUMAR Vs. STATE OF U.P.	December 12, 2019
PRADEEP KUMAR Vs. STATE OF U.P.	December 16, 2019
PRADEEP KUMAR @ PRADEEP AND ANOTHER Vs. MEENA DEVI SAHU AND ANOTHER	August 6, 2019
PRADEEP KUMAR AWASTHI Vs. STATE OF U.P.	November 4, 2019
PRADEEP KUMAR GUPTA, THROU. HIS BROTHER BALRAM GUPTA Vs. STATE OF U.P. THROU. PRIN. SECY. HOME LUCKNOW	September 18, 2019
PRADEEP KUMAR JHA Vs. PRATIBHA JHA	February 1, 2019
PRADEEP KUMAR SINGH Vs. BOARD OF REVENUE AND ORS.	January 18, 2019
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U.P.	November 7, 2019
PRADEEP KUMAR TANK Vs. STATE OF U P AND ANOTHER	March 29, 2019
PRADEEP KUMAR TIWARI Vs. STATE OF U.P.	July 8, 2019
PRADEEP KUMAR VERMA Vs. STATE OF U.P	October 24, 2019
PRADEEP KUMAR VISHWAKARMA Vs. STATE OF U P	April 26, 2019
PRADEEP KUMAR YADAV Vs. STATE OF U.P.	December 19, 2019
PRAHLAD Vs. STATE OF U.P.	November 8, 2019
PRAKASH Vs. STATE OF U.P	October 17, 2019
PRAKASH Vs. STATE OF U P	August 17, 2019
PRAKASH BISHNOI Vs. BANARAS HINDU UNIVERSITY	November 6, 2019
PRAKASH CHAND Vs. SHANKER SINGH	December 18, 2019
PRAKASH CHAND GUPTA Vs. CHIEF ELECTION OFFICER, UTTAR PRADESH	September 20, 2019
PRAKASH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR NAGAR AND 4 OTHERS	April 12, 2019
PRAKASH CHANDRA Vs. STATE OF U.P.	July 16, 2019
PRAKASH CHANDRA AND OTHERS Vs. KRISHNA KUMAR AND OTHERS	January 11, 2019
PRAKASH CHANDRA JAISWAL Vs. STATE OF U.P.	May 22, 2019
PRAKASH KUMAR SHUKLA Vs. UNION OF INDIA	December 20, 2019
PRAKASH TRIPATHI Vs. STATE OF U.P.	October 1, 2019
PRAKATI RAI Vs. STATE OF U.P.	October 31, 2019
PRAMAL Vs. STATE OF U.P.	December 17, 2019
PRAMESH KUMAR Vs. STATE OF U.P.	October 16, 2019
PRAMILA Vs. STATE OF U P	May 16, 2019
PRAMOD Vs. STATE OF U.P	October 15, 2019
PRAMOD AND 3 OTHERS Vs. UNION OF INDIA AND 3 OTHERS	January 10, 2019
PRAMOD CHANDRA GUPTA Vs. STATE OF U.P.	November 11, 2019
PRAMOD FRANCIS KEWAL Vs. STATE OF U.P. AND ORS.	August 19, 2019
PRAMOD KATYAYN Vs. STATE OF U.P.	December 9, 2019
PRAMOD KUMAR Vs. STATE OF U.P.	November 13, 2019
PRAMOD KUMAR Vs. NATIONAL HIGHWAY AUTHORITY	October 22, 2019
PRAMOD KUMAR Vs. COMMISSIONER,VARANASI DIVISION	July 9, 2019
PRAMOD KUMAR Vs. STATE OF U.P.	July 9, 2019
PRAMOD KUMAR Vs. STATE OF U P	September 5, 2019
PRAMOD KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P. AND ORS.	February 11, 2019
PRAMOD KUMAR GUPTA Vs. STATE OF U.P.	November 15, 2019
PRAMOD KUMAR GUPTA AND OTHERS Vs. DEEP SHARMA CHAIRMAN, MUNICIPAL BOARD AND ANOTHER	January 2, 2019
PRAMOD KUMAR JAIN Vs. STATE OF U.P.	November 18, 2019
PRAMOD KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS	August 1, 2019
PRAMOD KUMAR PARIHAR Vs. STATE OF U P AND 7 OTHERS	February 28, 2019
PRAMOD KUMAR RAWAT Vs. STATE OF U.P.	August 9, 2019
PRAMOD KUMAR SINGH Vs. STATE OF U. P.	July 23, 2019
PRAMOD PRAJAPATI Vs. STATE OF U P	May 22, 2019
PRAMOD PRASAD Vs. MADAN MOHAN MALVIYA UNIVERSITY OF TECHNOLOGY	April 3, 2019
PRAMOD TYAGI Vs. STATE OF U. P.	August 14, 2019
PRAMOD YADAV Vs. STATE OF U.P	October 1, 2019
PRAMOD YADAV AND 2 ORS Vs. STATE OF U P AND ANR	February 15, 2019
PRANESH MISHRA Vs. STATE OF U.P. AND ORS.	April 12, 2019
PRASHANT RANA Vs. STATE OF U P	March 5, 2019
PRATAP SINGH Vs. STATE OF U.P.	December 18, 2019
PRATAP SINGH Vs. STATE OF U.P.	December 9, 2019
PRATEEK AGARWAL Vs. RICHA GARG	September 20, 2019
PRATEEK GUPTA Vs. STATE OF U. P.	August 6, 2019
PRATHAMA U.P. Vs. UNION OF INDIA	October 23, 2019
PRATIBHA DUBEY Vs. STATE OF U.P.	January 4, 2019
PRATIMA PANDEY Vs. STATE OF U.P. AND 2 OTHERS	July 30, 2019
PRATRAP CHANDRA VERMA Vs. STATE OF U.P.	December 11, 2019
PRAVEEN KUMAR JAIN Vs. STATE OF U P	July 3, 2019
PRAVEEN SHARMA (SINCE DECEASED) AND OTHERS Vs. RAVI KUMAR AND ANOTHER	March 6, 2019
PRAVESH Vs. STATE OF U.P.	December 7, 2019
PRAYAS BUILDCON (P) LTD. Vs. STATE OF U.P.	May 17, 2019
PREETAM NAI Vs. STATE OF U. P.	October 17, 2019
PREETAM SINGH Vs. STATE	September 6, 2019
PREETI RAJ YADAV & OTHERS Vs. STATE OF U P	February 27, 2019
PREM BAHADUR DALELA Vs. UMESHRAJ BALI	November 6, 2019
PREM CHAND Vs. SATENDRA KUMAR TIWARI	May 7, 2019
PREM CHANDRA AGRAWAL Vs. STATE OF U.P.	December 12, 2019
PREM CHANDRA GUPTA Vs. DISTRICT JUDGE BARABANKI	July 4, 2019
PREM CHANDRA SHARMA Vs. JUDGE SMALL CAUSE COURT/PRESCRIBED AUTHORITY/CIVIL JUDGE	November 21, 2019
PREM KALA YADAV Vs. STATE OF U P	April 26, 2019
PREM KISHOR SHARMA Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD AND OTHERS	May 27, 2019
PREM KUMAR Vs. STATE OF U. P.	April 24, 2019
PREM KUMAR RASTOGI Vs. ON-UP AUTOMOBILES PVT. LTD.	February 8, 2019
PREM NARAIN Vs. STATE OF U.P.	May 2, 2019
PREM NARAINS Vs. BOARD OF REVENUE	July 12, 2019
PREM NARAYAN @ PREM VERMA Vs. UNION OF INDIA	December 19, 2019
PREM NARAYAN SHUKLA @ RAJA SHUKLA Vs. ARVIND MISHRA	April 25, 2019
PREM NATH PANDEY Vs. STATE OF U.P.	July 17, 2019
PREM RAJ BHATNAGAR Vs. STATE OF U.P.	December 18, 2019
PREM SHANKAR Vs. STATE OF U P AND 2 OTHERS	January 18, 2019
PREM SHANKAR SINGH Vs. STATE OF U P THRU CBI	April 26, 2019
PREM SINGH Vs. STATE OF U.P.	August 8, 2019
PREM SINGH Vs. COMMISSIONER AGRA DIVISION	August 22, 2019
PREM SINGH & OTHERS Vs. SUBHASH	January 2, 2019
PREM VIDYALAY INTER COLLEGE Vs. STATE OF U.P.	May 10, 2019
PREMA DEVI Vs. STATE OF U.P.	December 11, 2019
PREMA KUMARI Vs. NARAYAN KRISHI UDYOG PVT LTD AND OTHERS	May 3, 2019
PREMGIRI Vs. STATE OF U P	September 18, 2019
PREMIER CAR SALES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX	August 21, 2019
PREMLATA YADAV Vs. STATE OF U.P.	February 26, 2019
PREMPAL Vs. STATE OF U.P.	December 9, 2019
PREMPAL Vs. STATE OF U.P.	September 17, 2019
PREMWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 24, 2019
PRINCE GUPTA Vs. STATE OF U P	September 11, 2019
PRINCE ROAD LINES Vs. COMMISSIONER OF COMMERCIAL TAX U P LUCKNOW	July 22, 2019
PRINCE SHAHI Vs. STATE OF U P	May 7, 2019
PRINCIPAL COMMISSIONER OF INCOME-TAX CENTRAL KANPUR Vs. DINESH CHANDRA JAIN	August 26, 2019
PRINCIPAL COMMISSIONER OF INCOME-TAX MEERUT Vs. M/S MEERUT ROLLER FLOUR MILLS (P) LTD.	January 17, 2019
PRINCIPAL N.R.E.C. COLLEGE Vs. STATE OF U.P.	December 13, 2019
PRINCIPAL RAJA BALWANT SINGH COLLEGE Vs. SUNDER SINGH AND OTHERS	May 10, 2019
PRITAM SINGH Vs. GURMIT SINGH	August 30, 2019
PRITAM SINGH AND ORS Vs. STATE OF U P AND ORS	April 15, 2019
PRITHVIPAL YADAV Vs. STATE OF U.P.	July 26, 2019
PRITI DEVI Vs. STATE OF U P	September 13, 2019
PRIYA Vs. STATE OF U P AND 2 OTHERS	January 4, 2019
PRIYA DEVI Vs. STATE OF U.P.	July 16, 2019
PRIYA TANDON Vs. LUCKNOW UNIVERSITY LUCKNOW THRU. REGISTRAR	October 9, 2019
PRIYANKA PAUL Vs. STATE OF U.P.	September 9, 2019
PRIYANKA SRIVASTAVA Vs. VIPIN BIHARI LAL	February 20, 2019
PROF ONKAR SINGH Vs. STATE OF U. P.	September 13, 2019
PROF. DWIJENDRA KUMAR GUPTA Vs. STATE OF U.P.	December 7, 2019
PROJECT MANAGER CONSTRUCTION AND DESIGN SERVICES U P JAL NIGAM Vs. COMMISSIONER TRADE TAX U P LKO	January 9, 2019
PT JANARDAN MANI Vs. STATE OF U P	September 6, 2019
PUBLIC SERVICE COMMISSION U.P. Vs. STATE OF U.P.	July 4, 2019
PUJA QUENCH DISTRIBUTORS PVT LTD AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS	May 1, 2019
PULLAN YADAV Vs. STATE OF U P	May 31, 2019
PUNEET Vs. STATE OF U.P.	April 19, 2019
PUNEET GUPTA Vs. STATE OF U P AND ANR	April 19, 2019
PUNEET KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.	December 19, 2019
PURAN SINGH Vs. STATE OF U.P.	September 24, 2019
PURSHOTTAM & 2 ORS Vs. STATE OF U P	February 12, 2019
PURSHOTTAM PANDEY Vs. STATE OF U P	July 17, 2019
PURUSHOTTAM SHASHTRI Vs. STATE OF U.P.	November 21, 2019
PUSHKAR KATIYAR Vs. STATE OF U P	July 10, 2019
PUSHKAR NARAIN SHYAM BABU AND ORS. Vs. STATE OF U.P. AND ORS.	July 22, 2019
PUSHP PAL SINGH Vs. GHANSHYAM SINGH LODHI	May 31, 2019
PUSHPA GUPTA Vs. SUBHASH CHANDRA	July 10, 2019
PUSHPA SHARMA Vs. STATE OF U P	April 25, 2019
PUSHPA YADAV Vs. STATE OF U.P.	November 29, 2019
PUSHPENDRA Vs. STATE OF U. P.	September 18, 2019
PUSHPENDRA Vs. STATE OF U P	January 7, 2019
PUSHPENDRA KUMAR Vs. STATE OF U P	May 28, 2019
PYARE Vs. M ABDUL HAFEEZ	January 11, 2019
QAMAR ALAM Vs. STATE OF U P	January 10, 2019
R P GUPTA Vs. STATE OF U P AND ANOTHER	January 9, 2019
R P SINGH Vs. UCO BANK	July 17, 2019
R. N. TANDON Vs. BETWA RIVER BOARD	August 1, 2019
R. P. GOENKA CHAIRMAN Vs. STATE OF U. P.	October 22, 2019
R.P.AGNIHOTRI Vs. U.P.COOP FEDERATION LTD.	December 5, 2019
R.R.A. DEVELOPERS PVT. LTD. Vs. STATE OF U.P.	October 31, 2019
RACHANA KAUSHAL Vs. UNION OF INDIA AND 5 OTHERS	January 21, 2019
RADHA DEVI Vs. STATE OF U. P.	August 6, 2019
RADHA DEVI Vs. STATE OF U P	July 8, 2019
RADHA DEVI Vs. STATE OF U.P.	January 11, 2019
RADHA GOPAL JI UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.	October 14, 2019
RADHA KRISHNA JI ESTHAPIT MANDIR Vs. GANESH PRASAD MISHRA	November 18, 2019
RADHE SHYAM Vs. DISTRICT MAGISTRATE, DISTT. SHRAWASTI AND ORS.	February 27, 2019
RADHE SHYAM Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	October 17, 2019
RADHE SHYAM PRASAD Vs. RAM MANOHAR LOHIA NATIONAL LAW UNIV.	December 4, 2019
RADHESHYAM Vs. STATE OF U.P.	November 15, 2019
RADHEY Vs. STATE OF U P	May 22, 2019
RADHEY @ SUBEDAR AND 2 OTHERS Vs. STATE OF U P	May 1, 2019
RADHEY KOL @ RADHE Vs. STATE OF U.P.	November 22, 2019
RADHEY SHYAM Vs. D.D.C. SULTANPUR	November 6, 2019
RADHEY SHYAM Vs. RAM KISHUN	December 20, 2019
RADHEY SHYAM SHARMA Vs. THAKUR BANSHIVAT JI MAHARAJ BIRAJMAN BANSHIBAT BRI	November 5, 2019
RADHEY SHYAM YADAV Vs. STATE OF U P THR SECY HOME LKO AND OTHERS	January 18, 2019
RADHIKA Vs. STATE OF U. P.	August 5, 2019
RADHIKA PRASAD Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD	August 19, 2019
RADICON INFRASTRUCTURE AND HOUSING PIVATE LIMITED Vs. KARAN DHYANI	July 26, 2019
RADISH TRADING PVT LTD Vs. PUNJAB NATIONAL BANK, HEAD OFFICE-7 AND 2 OTHERS	February 13, 2019
RAFAL Vs. STATE OF U P	March 13, 2019
RAFEEQ AHMAD Vs. STATE OF U P AND OTHERS	January 11, 2019
RAFEEQ AND OTHERS Vs. STATE	May 2, 2019
RAFIQUE Vs. STATE OF U.P.	September 20, 2019
RAGHAV BAHL Vs. UNION OF INDIA	August 22, 2019
RAGHO Vs. STATE OF U P	July 2, 2019
RAGHU NATH SINGH Vs. DY. DIRECTOR OF CONSOLIDATION/A.D.M.	August 20, 2019
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH	December 11, 2019
RAGHUNANDAN SINGH Vs. STATE OF U.P.	July 22, 2019
RAGHUNI AND 2 ORS Vs. STATE OF U P	May 17, 2019
RAGHURAJ ALIAS RUGGAN AND 3 OTHERS Vs. STATE OF U.P.	September 19, 2019
RAGHUVIR Vs. STATE OF U P	April 3, 2019
RAGHUVIR SARAN MADAN MURARI Vs. STATE OF U P AND ANR	April 8, 2019
RAGHVENDRA Vs. STATE OF U.P.	November 18, 2019
RAGHVENDRA Vs. HON BLE HIGH COURT OF JUDICATURE AT ALLD	November 15, 2019
RAGHVENDRA PRATAP SINGH @ PANKAJ SINGH Vs. STATE OF U P	May 6, 2019
RAGHVENDRA SINGH Vs. STATE OF U P AND OTHERS	May 16, 2019
RAGINI BALMIKI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	January 22, 2019
RAGINI RAI Vs. UNION OF INDIA THRU SECY AND OTHERS	May 20, 2019
RAHEES Vs. STATE OF U.P.	November 18, 2019
RAHISH PAL Vs. STATE OF U.P.	November 1, 2019
RAHUL Vs. STATE OF U.P.	November 11, 2019
RAHUL Vs. STATE OF U. P.	September 20, 2019
RAHUL Vs. STATE OF U.P.	December 11, 2019
RAHUL ION TECH LTD Vs. STATE OF U.P	October 1, 2019
RAHUL KUMAR SINGH Vs. STATE OF U P AND OTHERS	May 31, 2019
RAHUL SINGH Vs. STATE OF U P AND ANOTHER	January 4, 2019
RAHUL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	November 15, 2019
RAHUL VERMA Vs. STATE	September 23, 2019
RAIES Vs. STATE OF U.P.	November 8, 2019
RAIS AHMAD & ANOTHER Vs. STATE OF U P	May 30, 2019
RAIYYAN Vs. STATE OF U. P.	July 31, 2019
RAJ BAHADUR Vs. UNION OF INDIA	December 13, 2019
RAJ BAHADUR Vs. SHAHJAHAN	November 28, 2019
RAJ BAHADUR PARMAR Vs. STATE OF U.P.	December 4, 2019
RAJ BAHADUR SINGH Vs. STATE	August 27, 2019
RAJ BAHADUR SINGH Vs. UNION OF INDIA AND OTHERS	May 27, 2019
RAJ BALI TEWARI @ BADKA Vs. STATE OF U.P.	January 28, 2019
RAJ DEO Vs. STATE OF U.P.	September 2, 2019
RAJ DUTT Vs. NAGESHWAR	August 2, 2019
RAJ ENTERPRISES Vs. ADDITIONAL COMMISSIONER, ALIGARH	April 24, 2019
RAJ KAMAL Vs. ANIL KUMAR	October 1, 2019
RAJ KAPOOR Vs. STATE OF U.P.	November 28, 2019
RAJ KARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT AMETHI AND ORS.	February 7, 2019
RAJ KARAN SINGH Vs. CHIEF REVENUE OFFICER, GONDA AND ORS.	July 25, 2019
RAJ KISHORI DEVI WIDOW (DECEASED) Vs. STATE OF U P	July 30, 2019
RAJ KUMAR Vs. LACHCHHO DEVI	December 13, 2019
RAJ KUMAR GUPTA Vs. U O I THRU SECY MINISTRY OF PETRO & NATURAL GAS & ORS	March 14, 2019
RAJ KUMAR MULANI Vs. RAMESH KUMAR HEMRAJANI	September 19, 2019
RAJ KUMAR SHARMA Vs. STATE OF U.P.	November 5, 2019
RAJ KUMAR SINGH Vs. STATE OF U. P	April 17, 2019
RAJ KUMARI Vs. STATE OF U. P.	September 20, 2019
RAJ KUMARI Vs. ANIL KUMAR SINGH	February 4, 2019
RAJ KUMARI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	May 30, 2019
RAJ KUMARI AND ORS. Vs. DISTRICT JUDGE HAMIRPUR AND ORS.	May 9, 2019
RAJ KUMARI MISRA Vs. D.D.C. PRATAPGARH	December 19, 2019
RAJ NARAIN Vs. RAJ KISHOR	January 9, 2019
RAJ PAL Vs. STATE OF U.P.	September 2, 2019
RAJ RANI Vs. STATE OF U.P.	November 7, 2019
RAJ YADAV Vs. STATE OF U.P.	September 16, 2019
RAJA DASHRATH Vs. STATE OF U. P.	April 23, 2019
RAJA HUSSAIN Vs. STATE	September 6, 2019
RAJA HUSSAIN Vs. STATE	September 6, 2019
RAJA RAM Vs. STATE OF U.P.	January 11, 2019
RAJA RAM Vs. LEARNED DISTRICT JUDGE LAKHIMPUR KHERI	July 24, 2019
RAJA RAM Vs. STATE OF U.P.	October 23, 2019
RAJA RAM Vs. STATE	May 10, 2019
RAJA RAM PANDEY Vs. STATE OF U P AND ANR	May 28, 2019
RAJA RAM YADAV Vs. RAM CHARAN YADAV	March 29, 2019
RAJA RAM YADAV AND 5 OTHERS Vs. STATE OF U.P.	November 28, 2019
RAJA SINGH Vs. STATE OF U.P.	October 16, 2019
RAJA SINGH Vs. STATE OF U.P.	January 18, 2019
RAJA SINGH Vs. STATE OF U. P.	July 31, 2019
RAJAN ALIAS KALIBUX SINGH Vs. UNION OF INDIA	November 15, 2019
RAJAN KUMAR SINGH Vs. STATE OF U.P.	November 16, 2019
RAJANI BALA RASTOGI Vs. SANJAY KUMAR GUPTA	December 17, 2019
RAJANIYA Vs. MOHD IQBAL AND ANOTHER	January 2, 2019
RAJAT AREN Vs. UNION OF INDIA AND 8 OTHERS	March 26, 2019
RAJAT GANGWAR Vs. STATE OF U.P	December 27, 2019
RAJBALA Vs. STATE OF U P	May 15, 2019
RAJBALA MEERUT Vs. MOHD IKRAM AND OTHERS	March 14, 2019
RAJDEO PANDEY Vs. STATE OF U.P.	October 24, 2019
RAJEEV Vs. STATE OF U. P.	September 13, 2019
RAJEEV Vs. STATE OF UP	May 3, 2019
RAJEEV Vs. STATE OF U.P. AND ORS.	October 19, 2019
RAJEEV AGRAWAL Vs. STATE OF U P	April 24, 2019
RAJEEV KUMAR Vs. STATE OF UTTAR PRADESH	December 11, 2019
RAJEEV KUMAR Vs. STATE OF U.P.	September 26, 2019
RAJEEV KUMAR GUPTA THROU. HIS BROTHER BALRAM GUPTA Vs. STATE OF U.P. THROU. PRIN. SECY. HOME LUCKNOW	September 18, 2019
RAJEEV KUMAR JAIN Vs. VINOD KUMAR AND ANR	January 22, 2019
RAJEEV KUMAR KHARE Vs. STATE OF U P	May 29, 2019
RAJEEV MISHRA Vs. UNION OF INDIA	February 7, 2019
RAJEEV NAIN UPADHYAY AND OTHERS Vs. STATE OF U P AND OTHERS	May 14, 2019
RAJEEV SHARMA Vs. STATE OF U.P. AND ORS.	May 14, 2019
RAJEEV SHARMA Vs. STATE OF U.P.	December 18, 2019
RAJEEV SHUKLA Vs. RAJENDRA KUMAR AGRAWAL	January 11, 2019
RAJEEV SHUKLA Vs. RAGHUVIR SINGH AND OTHERS	April 19, 2019
RAJEEV TRADERS Vs. STATE OF U P	July 22, 2019
RAJEEV VARSHNEY Vs. STATE OF U.P.	January 22, 2019
RAJEEV VARSHNEY AND ORS Vs. STATE OF U P DEPT OF BASIC EDUCATION THRU PRIN SECY &ORS	January 22, 2019
RAJENDRA Vs. STATE OF U P AND ANOTHER	January 4, 2019
RAJENDRA Vs. STATE OF U P	May 2, 2019
RAJENDRA Vs. D D C	September 27, 2019
RAJENDRA Vs. STATE OF U.P.	July 12, 2019
RAJENDRA BAHADUR SAXENA Vs. NEETA CHAUDHARI	August 14, 2019
RAJENDRA BAHADUR SINGH Vs. STATE OF U P THRU PRIN SECY LABOUR & EMPLOYMENT & ORS	February 18, 2019
RAJENDRA KUMAR Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO	September 5, 2019
RAJENDRA KUMAR AGRAWAL Vs. U.P. FINANCIAL CORPORATION LTD.	January 30, 2019
RAJENDRA KUMAR BAJPAI Vs. STATE OF U.P.	November 11, 2019
RAJENDRA PRASAD Vs. STATE OF U.P.	December 17, 2019
RAJENDRA PRASAD ARORA Vs. STATE OF U.P.	November 16, 2019
RAJENDRA PRASAD GUPTA AND OTHERS Vs. VIMLA DEVI AND OTHERS	April 24, 2019
RAJENDRA PRASAD KANAUJIYA Vs. STATE OF U.P. AND ORS.	January 21, 2019
RAJENDRA PRASAD MISHRA Vs. STATE OF U.P. AND ORS.	February 15, 2019
RAJENDRA PRASAD MISHRA & ORS Vs. STATE OF U P AND ANOTHER	April 29, 2019
RAJENDRA PRASAD PAL Vs. STATE OF U. P.	April 9, 2019
RAJENDRA PRASAD SAXENA AND ORS. Vs. DISTRICT JUDGE, BUDAUN AND ORS.	August 30, 2019
RAJENDRA PRASAD SINGH Vs. C/M RAM LAUT JUNIOR HIGH SCHOOL ROHANI KHOJAGIPUR AND 3 ORS	April 30, 2019
RAJENDRA PRASAD VISHWAKARMA Vs. STATE OF U P AND 3 OTHERS	September 11, 2019
RAJENDRA PRATAP SINGH Vs. STATE OF U.P.	October 23, 2019
RAJENDRA SINGH Vs. STATE OF U P AND ANOTHER	February 21, 2019
RAJENDRA SINGH Vs. STAFF OFFICER COMMANDANT GENERAL AND OTHERS	January 30, 2019
RAJENDRA SINGH Vs. DISTRICT MAGISTRATE RAE BARELI	September 5, 2019
RAJENDRA SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES, MUZAFFARNAGAR	January 31, 2019
RAJENDRA SINGH Vs. STATE OF U.P.	December 19, 2019
RAJENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	August 20, 2019
RAJENDRA SINGH CHAWLA Vs. STATE OF U.P	September 30, 2019
RAJESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	May 23, 2019
RAJESH Vs. STATE OF U P	September 20, 2019
RAJESH @ KHARACHU BHARTI Vs. STATE OF U.P.	April 17, 2019
RAJESH AGRAWAL Vs. STATE OF U.P.	February 8, 2019
RAJESH ALIAS PILLU Vs. STATE OF U.P.	December 10, 2019
RAJESH CHAUBEY Vs. HON HIGH COURT JUDICATURE AT ALLAHABAD	January 2, 2019
RAJESH CHAUDHARY Vs. STATE OF U.P.	December 2, 2019
RAJESH DUTT SINGH Vs. HEERA WATI SINGH	November 20, 2019
RAJESH JHA Vs. STATE OF U.P.	April 26, 2019
RAJESH KESHARI Vs. UNION OF INDIA	October 1, 2019
RAJESH KUMAR Vs. DISTT JUDGE SHRAWASTI & ORS	April 12, 2019
RAJESH KUMAR Vs. STATE OF U.P.	December 16, 2019
RAJESH KUMAR CHAUDHARY Vs. SARITA	July 19, 2019
RAJESH KUMAR GUPTA Vs. STATE OF U.P.	February 1, 2019
RAJESH KUMAR KAURA Vs. STATE OF U.P. AND 2 OTHERS	July 9, 2019
RAJESH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.	December 17, 2019
RAJESH KUMAR PANDEY Vs. NAZOOL OFFICER FAIZABAD	July 24, 2019
RAJESH KUMAR SHUKLA Vs. STATE OF U.P.	January 25, 2019
RAJESH KUMAR SINGH Vs. RAJEEV NAIN UPADHYAY	December 4, 2019
RAJESH KUMAR SRIVASTAVA Vs. MANISHA SRIVASTAVA	May 6, 2019
RAJESH KUMAR YADAV Vs. STATE OF U.P. AND OTHERS	December 5, 2019
RAJESH MALIK Vs. STATE OF U P	August 2, 2019
RAJESH SINGH Vs. STATE OF U.P.	May 31, 2019
RAJESH SRIVASTAVA Vs. STATE OF U.P.	July 18, 2019
RAJESH YADAV Vs. STATE OF U P	July 1, 2019
RAJESHWAR Vs. STATE OF U.P.	June 14, 2019
RAJESHWARI Vs. COMMISSIONER ADDITIUONAL COMMISSIONER	December 4, 2019
RAJIV CHAUHAN Vs. STATE OF U P	September 11, 2019
RAJIV KUMAR Vs. STATE OF U.P.	March 11, 2019
RAJJAN @ YOGESH KUMAR Vs. STATE OF U.P.	October 1, 2019
RAJJAN AND ANOTHER Vs. STATE OF U P	April 2, 2019
RAJKUMAR Vs. STATE OF U.P.	December 6, 2019
RAJKUMAR @ BUDDHARAJ KEWAT Vs. STATE OF U P	April 25, 2019
RAJMAN Vs. ASHOK KUMAR SINGH	October 21, 2019
RAJMANI Vs. STATE OF U.P.	October 14, 2019
RAJNEESH KUMAR Vs. PINAKI CHANDRA GHOSE,CHAIRMAN,LOKPAL & ANR	March 30, 2019
RAJNEESH KUMAR Vs. STATE OF U.P.	November 14, 2019
RAJNI Vs. STATE OF U.P.	October 16, 2019
RAJNI PRAKASH Vs. STATE OF U.P	October 18, 2019
RAJNIKANT AGRAWAL PROPREITOR M/S RAJNIKATN AND COMPANY Vs. COMMISSIONER OF INCOME TAX AGRA AND ANOTHER	January 29, 2019
RAJNISH SHARMA AND OTHERS Vs. STATE OF U P AND ANOTHER	April 15, 2019
RAJOL Vs. STATE OF U.P.	October 21, 2019
RAJOLA Vs. STATE OF U.P.	October 22, 2019
RAJPAL Vs. STATE OF U P	April 9, 2019
RAJPATI PATEL Vs. STATE OF U. P.	April 5, 2019
RAJPOOT Vs. STATE OF U.P.	February 20, 2019
RAJU Vs. STATE OF U.P.	September 3, 2019
RAJU Vs. STATE OF U.P.	September 23, 2019
RAJU Vs. STATE OF U.P. AND ORS.	April 15, 2019
RAJU Vs. STATE OF U P	May 15, 2019
RAJU Vs. STATE OF U.P.	March 1, 2019
RAJU @ RAJKUMAR Vs. STATE OF U.P.	December 5, 2019
RAJU LAHRI Vs. STATE OF U.P.	October 24, 2019
RAJU LAWANIYA Vs. STATE OF U. P.	September 18, 2019
RAJU MAURYA Vs. STATE OF U.P.	February 15, 2019
RAJU SHARMA Vs. STATE OF U.P.	October 19, 2019
RAJUWA Vs. D.D.C.	July 3, 2019
RAJVEER & OTHERS Vs. STATE OF U P	January 8, 2019
RAJVEER SINGH Vs. STATE	September 11, 2019
RAJWA Vs. STATE OF U.P.	November 26, 2019
RAKESH Vs. STATE OF U.P.	November 18, 2019
RAKESH AGARWAL Vs. ARUN KUMAR	September 4, 2019
RAKESH AND 2 OTHERS Vs. STATE OF U P	May 22, 2019
RAKESH BABU SHARMA Vs. STATE OF U.P.	April 5, 2019
RAKESH BAHADUR SINGH Vs. STATE OF U.P.	March 1, 2019
RAKESH CHANDRA GOYAL Vs. STATE OF U P THRU S P , C B I / A C B LUCKNOW	April 11, 2019
RAKESH DEEPAK SHUKLA Vs. STATE OF U.P.	March 12, 2019
RAKESH KATIYAR Vs. STATE OF U.P.	October 24, 2019
RAKESH KUMAR Vs. STATE OF U P THRU SECY U P PANCHAYAT RAJ CIVIL SECTT LKO&ORS	January 21, 2019
RAKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS	March 30, 2019
RAKESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE	September 9, 2019
RAKESH KUMAR Vs. VIDHYAWATI SHARMA	January 24, 2019
RAKESH KUMAR Vs. STATE OF U.P.	December 10, 2019
RAKESH KUMAR Vs. PRINCIPAL GOVERNMENT INTER COLLEGE	November 26, 2019
RAKESH KUMAR @ MAMA Vs. STATE OF U P	February 12, 2019
RAKESH KUMAR GUPTA Vs. PREM KUMAR ARORA	November 1, 2019
RAKESH KUMAR GUPTA Vs. STATE OF U.P.	February 8, 2019
RAKESH KUMAR MISHRA Vs. STATE OF U. P.	October 15, 2019
RAKESH KUMAR PANDEY Vs. STATE OF U.P.	November 21, 2019
RAKESH KUMAR SHUKLA Vs. BAR COUNCIL OF UTTAR PRADESH	May 7, 2019
RAKESH KUMAR TRIPATHI Vs. STATE OF U.P.	December 9, 2019
RAKESH KUMARI Vs. STATE OF U P	July 18, 2019
RAKESH MAHAJAN Vs. STATE OF U.P.	December 4, 2019
RAKESH PAL Vs. SETTLEMENT OFFICER CONSOLIDATION LAKHIMPUR KHERI	January 17, 2019
RAKESH PRATAP PANDEY Vs. STATE OF U.P.	September 3, 2019
RAKESH RAMAN Vs. STATE OF U.P.	November 7, 2019
RAKESH SHUKLA Vs. PRINCIPAL SECRETARY FOREST AND OTHERS	January 11, 2019
RAKESH SINGH Vs. STATE OF U.P. THRU PRIN. SECY. BASIC EDU. LUCKNOW	August 8, 2019
RAKHI KUMARI Vs. STATE OF U.P.	October 23, 2019
RAKHI SHARMA Vs. STATE OF U.P.	January 23, 2019
RAKSHPAL SINGH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER	March 5, 2019
RAM ADHAR Vs. STATE OF U.P.	July 11, 2019
RAM ADHAR Vs. STATE OF U.P.	April 30, 2019
RAM ADHAR YADAV Vs. STATE OF U.P.	November 21, 2019
RAM AKBAL BAHADUR SINGH Vs. STATE OF U.P	March 26, 2019
RAM ASHOK Vs. STATE OF U.P.	November 5, 2019
RAM ASHRAY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	September 2, 2019
RAM ASHREY Vs. STATE OF U P	September 11, 2019
RAM ASHREY Vs. STATE OF U.P. AND ORS.	April 9, 2019
RAM ASHREY SINGH KUSHWAHA Vs. STATE OF U.P.	November 21, 2019
RAM ASREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTNAPUR	August 28, 2019
RAM AUTAR Vs. STATE OF U.P.	October 19, 2019
RAM AVTAR Vs. GAYADIN	January 28, 2019
RAM AVTAR BHAR Vs. STATE OF U.P.	September 9, 2019
RAM AWADH Vs. STATE OF U P	July 16, 2019
RAM AWADH Vs. COMPETENT AUTHORITY/SPL. LAND ACQUISITION OFFICER	April 16, 2019
RAM AWADH Vs. SUB-DIVISIONAL OFFICER, MANKAPUR AND ORS.	July 25, 2019
RAM AWADH SINGH Vs. ADDL COMMISSIONER AZAMGARH	July 12, 2019
RAM AWTAR AND 3 OTHERS Vs. STATE OF U P AND ANOTHER	February 5, 2019
RAM AYODHAYA PRASAD Vs. PRESIDING OFFICER LABOUR COURT	August 30, 2019
RAM BABU Vs. STATE OF U P	September 11, 2019
RAM BABU Vs. STATE OF UTTAR PRADESH	January 7, 2019
RAM BABU Vs. STATE OF U.P.	January 4, 2019
RAM BABU Vs. RAJ BAHADUR	September 23, 2019
RAM BABU Vs. DY. DIRECTOR OF CONSOLIDATION AGRA	October 15, 2019
RAM BABU Vs. STATE OF U.P.	January 18, 2019
RAM BABU GUPTA AND OTHERS Vs. KISHAN GUPTA AND OTHERS	February 18, 2019
RAM BABU KUSHWAHA Vs. STATE OF U.P.	July 16, 2019
RAM BADAN CHAUHAN Vs. DY DIRECTOR OF CONSOLIDATION MAU	April 24, 2019
RAM BAHADUR Vs. STATE OF U.P.	October 1, 2019
RAM BAHADUR & OTHERS Vs. STATE OF U P	September 19, 2019
RAM BAHADUR LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR	August 20, 2019
RAM BAHADUR SINGH ALIAS LALOO Vs. STATE OF U.P.	November 13, 2019
RAM BAKH AND ORS. Vs. STATE OF U.P.	March 29, 2019
RAM BALAK SHAHU Vs. STATE OF U.P.	December 7, 2019
RAM BHAROSE Vs. STATE OF U.P.	December 9, 2019
RAM BHAROSE LAL Vs. STATE OF U.P.	December 7, 2019
RAM BHAROSE LAL AND ORS. Vs. STATE OF U.P. AND ORS.	December 7, 2019
RAM BHAWAN VERMA Vs. UNION OF INDIA	September 16, 2019
RAM BHOOL Vs. STATE OF U P	March 14, 2019
RAM BIHARI Vs. I.C.I.C.I.LOMBARD GENERAL INSURANCE CO. LTD	August 20, 2019
RAM BRIKSHA MANI TRIPATHI Vs. DISTRICT MAGISTRATE DEORIA AND OTHERS	April 17, 2019
RAM CHANDER Vs. STATE OF U.P.	December 17, 2019
RAM CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 1, 2019
RAM CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 12, 2019
RAM CHANDRA Vs. SHABOO ALI	July 26, 2019
RAM CHANDRA Vs. BIPIN KUMAR AGNIHOTRI	July 24, 2019
RAM CHANDRA Vs. STATE OF U.P.	July 2, 2019
RAM CHANDRA Vs. STATE	August 30, 2019
RAM CHANDRA AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	July 16, 2019
RAM CHANDRA JI MAHARAJ Vs. UNION OF INDAI	July 25, 2019
RAM CHANDRA RAO Vs. KRISHNAJI	April 4, 2019
RAM CHARAN Vs. D.D.C. BANDA CAMP AT MAHOBA	April 8, 2019
RAM CHARAN Vs. STATE OF U.P.	December 10, 2019
RAM CHARAN Vs. STATE OF U P AND OTHERS	May 3, 2019
RAM CHARAN SINGH (FORCE NO. 937040966) Vs. UNION OF INDIA	January 8, 2019
RAM CHARITRA VERMA Vs. STATE OF U.P.	October 1, 2019
RAM CHET Vs. STATE OF U P AND ANR	April 29, 2019
RAM DARASH PRASAD RANJAN Vs. STATE OF U.P.	April 22, 2019
RAM DARSHAN AND ORS Vs. UNION OF INDIA	January 8, 2019
RAM DAS Vs. ADDITIONAL COMMISSIONER, LUCKNOW AND ORS.	February 20, 2019
RAM DAS MEHRA Vs. SUNIL KUMAR GUPTA	January 4, 2019
RAM DASS Vs. ADDL COMMISSIONER	August 28, 2019
RAM DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND ORS.	January 17, 2019
RAM DAYAL Vs. STATE OF U.P.	July 9, 2019
RAM DAYAL PATEL Vs. STATE OF U. P.	August 6, 2019
RAM DEV Vs. STATE OF U.P.	September 16, 2019
RAM DEV SINGH Vs. STATE OF U.P.	October 31, 2019
RAM DHANI AND OTHERS Vs. ADDL COLLECTOR F AND R AND OTHERS	February 21, 2019
RAM DHARI YADAV Vs. STATE OF U.P.	December 9, 2019
RAM DIN Vs. STATE OF U. P.	April 5, 2019
RAM DULAR Vs. D D C	August 1, 2019
RAM DULAR Vs. D.D.C. AND ORS.	May 3, 2019
RAM DULARE Vs. STATE OF U.P.	December 6, 2019
RAM DULAREY Vs. STATE OF U.P.	February 18, 2019
RAM GOPAL Vs. STATE OF U.P.	November 13, 2019
RAM GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATIONLAWSUITDOWNLOAD	January 22, 2019
RAM HARAKH Vs. STATE OF U P	April 29, 2019
RAM HARAKH AND OTHERS Vs. BHAGWATI AND OTHERS	July 3, 2019
RAM HARI SINGH Vs. STATE OF U.P.	October 21, 2019
RAM JAGAT MISRA Vs. NEERA DEVI	November 13, 2019
RAM JANAK Vs. STATE OF U P AND 3 OTHERS	March 1, 2019
RAM JANAM Vs. STATE OF U.P.	September 3, 2019
RAM JANAM Vs. RAM DIN	August 1, 2019
RAM JANAM SINGH Vs. DINA NATH SINGH	January 28, 2019
RAM JATAN Vs. BANARAS HINDU UNIVERSITY AND ORS.	November 6, 2019
RAM JEET PRAJAPATI Vs. STATE OF U.P.	November 26, 2019
RAM JEEVAN Vs. STATE OF U.P.	April 23, 2019
RAM KAILASH TRIPATHI AND 4 OTHERS Vs. STATE OF U P	September 11, 2019
RAM KARAN Vs. STATE OF U P	September 2, 2019
RAM KEWAL Vs. DIRECTOR, INDIAN INSTITUTE OF SUGARCANE RESEARCH	May 15, 2019
RAM KISHAN Vs. STATE OF UTTAR PRADESH	September 19, 2019
RAM KISHAN Vs. STATE	October 22, 2019
RAM KISHOR Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR	May 7, 2019
RAM KISHORE Vs. STATE OF U.P.	July 19, 2019
RAM KISHORE Vs. STATE OF U.P.	November 7, 2019
RAM KISHORE Vs. STATE OF U P	July 31, 2019
RAM KRISHNA BAL NIKETAN Vs. STATE OF U P	May 1, 2019
RAM KRISHNA PURI Vs. GURPYARI DEVI	August 30, 2019
RAM KRISHNA SHUKLA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	May 14, 2019
RAM KRISHNA VIVEKANAND SHISHU NIKETAN Vs. ONKARNATH	September 3, 2019
RAM KUMAR Vs. STATE OF U.P.	November 22, 2019
RAM KUMAR Vs. COMMISSIONER AND REGISTRAR CO-OPERATIVE U.P.LUCKNOW	November 21, 2019
RAM KUMAR MISRA Vs. COMPETENT AUTHORITY	August 9, 2019
RAM KUMAR SINHA Vs. STATE OF U.P.	July 10, 2019
RAM LAKHAN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD & ORS	March 15, 2019
RAM LAL Vs. STATE OF U.P.	December 5, 2019
RAM LALAK Vs. STATE	December 17, 2019
RAM LALLU Vs. UNION OF INDIA	January 28, 2019
RAM LAXMAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 1, 2019
RAM LOCHAN Vs. D.D.C.	May 9, 2019
RAM LOCHAN PANDEY Vs. ADDITIONAL DISTRICT JUDGE (F/R)/D.D.C.RAEBARELI	January 24, 2019
RAM MANOHAR Vs. STATE OF U P	February 4, 2019
RAM MAURYA Vs. IXTH ADDITIONAL DISTRICT JUDGE FAIZABAD	July 3, 2019
RAM MILAN Vs. BANK OF BARODA	May 8, 2019
RAM MILAN & 7 ORS Vs. ADDITIONAL COMMISSIONER (ADMIN) DEVI PATAN & 2 ORS	May 14, 2019
RAM NAKUL Vs. UNION OF INDIA	September 3, 2019
RAM NARAYAN Vs. STATE OF U P	August 2, 2019
RAM NARESH Vs. STATE OF UTTAR PRADESH	October 24, 2019
RAM NARESH @ CHUNNU GAUR Vs. STATE	August 2, 2019
RAM NARESH SINGH Vs. STATE OF U PSECY HOME	July 24, 2019
RAM NARESH SINGH Vs. SMT. SHARAD KUMARI	April 26, 2019
RAM NARESH TIWARI Vs. STATE OF U P THRU SECY DEPTT OF EDU (BASIC)LUCKNOW & ORS	January 23, 2019
RAM NARESH TRIPATHI Vs. STATE OF U P THRU PRIN SECY HOME & ANR	February 7, 2019
RAM NARESH VERMA Vs. STATE OF U P	April 10, 2019
RAM NATH Vs. STATE OF U P	July 24, 2019
RAM NATH Vs. STATE OF U P	May 20, 2019
RAM NATH Vs. STATE OF U P	January 2, 2019
RAM NATH ALIAS RAM NATH SHARMA Vs. PUSHPA	July 15, 2019
RAM NATH AND ORS Vs. STATE OF U P	May 31, 2019
RAM NIHORE Vs. AJAYAB LAL	August 30, 2019
RAM NIVAS Vs. STATE OF U. P.	September 27, 2019
RAM NIWAS Vs. STATE OF U P	February 25, 2019
RAM NIWAS GUPTA Vs. ZIAUDDIN	January 17, 2019
RAM PAL Vs. STATE OF U P	May 22, 2019
RAM PATI Vs. STATE OF U. P	April 18, 2019
RAM PHAL AND OTHERS Vs. STATE OF U P AND OTHERS	March 25, 2019
RAM PHOOL Vs. STATE OF U.P.	July 10, 2019
RAM PHOOL @ RAJJAN Vs. STATE OF U P	May 2, 2019
RAM PIYARE Vs. STATE OF U P AND OTHERS	May 15, 2019
RAM PRAKASH Vs. DISTRICT MAGISTRATE	April 16, 2019
RAM PRAKASH Vs. STATE OF U.P.	November 29, 2019
RAM PRAKASH Vs. STATE OF U.P.	February 6, 2019
RAM PRAKASH RASTOGI Vs. BHAGIRATH GRAMIN BANK AND OTHERS	January 11, 2019
RAM PRAKASH YADAV Vs. STATE OF U.P.	October 24, 2019
RAM PRAKASH YADAV & ANR Vs. SITARAM	March 1, 2019
RAM PRASAD Vs. STATE OF U P THROU SECY CIVIL SECTT LKO AND ORS	March 12, 2019
RAM PRASAD Vs. ADDL. DIST. JUDGE COURT NO. 4 SPL. JUDGE	December 18, 2019
RAM PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS	March 15, 2019
RAM PRASAD RAWAT Vs. STATE OF U.P.	December 3, 2019
RAM PRATAP Vs. STATE OF U.P.	November 6, 2019
RAM PRATAP PANDEY Vs. STATE OF U.P.	April 4, 2019
RAM PRATAP SINGH Vs. STATE OF U.P.	September 3, 2019
RAM PRATAP SINGH Vs. BOARD OF REVENUE, U.P. AND ORS.	September 5, 2019
RAM PYAREY & OTHERS Vs. J D C SULTANPUR & OTHERS	February 27, 2019
RAM RAJA Vs. BOARD OF REVENUE AND ORS.	May 1, 2019
RAM RAKHAN Vs. STATE OF U.P.	September 26, 2019
RAM RATAN Vs. STATE OF U P THRU ADDL CHIEF SECY	April 12, 2019
RAM RATAN Vs. STATE OF U.P.	May 20, 2019
RAM SAGAR Vs. STATE OF U.P.	June 28, 2019
RAM SAGAR AND 2 OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER	December 11, 2019
RAM SAGAR AND ORS. Vs. BOARD OF REVENUE, U.P. AND ORS.	April 18, 2019
RAM SAHAY Vs. STATE OF U. P.	October 19, 2019
RAM SAKAL Vs. SHEO PAL	May 14, 2019
RAM SARAN Vs. STATE OF UTTAR PRADESH	April 9, 2019
RAM SARAN AND ORS. Vs. D.D.C. LUCKNOW AND ORS.	May 28, 2019
RAM SEWAK Vs. STATE OF U.P.	July 30, 2019
RAM SEWAK YADAV Vs. STATE OF U P THRU PRIN SECY BASIC EDU LUCKNOW AND ORS	March 1, 2019
RAM SHANKAR Vs. D.D.C. UNNAO	March 7, 2019
RAM SHANKAR Vs. STATE OF UTTAR PRADESH	September 24, 2019
RAM SHANKAR PANDEY Vs. STATE OF U P	February 12, 2019
RAM SHANKER Vs. STATE OF U.P.	October 22, 2019
RAM SHANKER ALIAS PREM SHANKAR Vs. COMMISSIONER LUCKNOW MANDAL LKO.	September 4, 2019
RAM SHYAM Vs. STATE OF U.P.	December 13, 2019
RAM SINGH Vs. STATE OF U.P.	August 20, 2019
RAM SINGH Vs. STATE OF U.P.	November 18, 2019
RAM SINGH Vs. STATE OF U.P.	March 29, 2019
RAM SINGH JAIN Vs. VARUN KUMAR	August 8, 2019
RAM SINGH KORI Vs. STATE OF U P	April 17, 2019
RAM SUMARNI VERMA Vs. STATE OF U. P.	August 9, 2019
RAM SUMER Vs. KRISHNA @ SRI KISHAN 5 OTHERS	February 28, 2019
RAM SURAT Vs. STATE OF U. P.	August 2, 2019
RAM SURAT AND OTHERS Vs. STATE OF U P AND OTHERS	May 1, 2019
RAM SWAROOP Vs. STATE OF U.P.	January 28, 2019
RAM SWAROOP Vs. DY.DIRECTOR OF CONSOLIDATION	April 29, 2019
RAM TAHAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	May 30, 2019
RAM UDIT Vs. STATE OF U P THRU PRIN SECY PANCHAYT RAJ LUCKNOW AND ORS	February 8, 2019
RAM UGRAH SINGH Vs. STATE OF U.P. AND ORS.	March 8, 2019
RAM VILAS Vs. STATE OF U.P.	December 19, 2019
RAM VIRANJAN Vs. STATE OF U.P	October 24, 2019
RAM VISHAL LOHAR Vs. STATE OF U.P.	July 29, 2019
RAM KRISHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION (ADMINIS.) SULTANPUR	January 9, 2019
RAM ROHAN Vs. BOARD OF REVENUE	January 22, 2019
RAMA KANT DWIVEDI Vs. STATE OF U.P.	October 18, 2019
RAMA NAND Vs. DY. DIRECTOR OF CONSOLIDATION	November 18, 2019
RAMA PASI Vs. STATE OF U P	May 13, 2019
RAMA SHANKAR SINGH Vs. STATE OF U.P.	November 18, 2019
RAMAKANT Vs. UNION OF INDIA	November 15, 2019
RAMAKANT GUPTA Vs. STATE OF U.P.	October 30, 2019
RAMANAND CHAUHAN Vs. STATE OF U.P.	July 31, 2019
RAMASARE Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 28, 2019
RAMASHANKAR YADAV Vs. RADHEYSHYAM UPADHYAY	December 11, 2019
RAMAYAN YADAV Vs. STATE OF U.P. AND ANOTHER	December 2, 2019
RAMBHAJ Vs. ATMA RAM	March 29, 2019
RAMDEV AND ORS. Vs. STATE OF U.P.	May 28, 2019
RAMDHANI MAURYA Vs. UNION OF INDIA	February 20, 2019
RAMDHARI Vs. STATE OF U.P.	January 4, 2019
RAMDULARE RAM Vs. STATE OF U.P.	December 13, 2019
RAMESH Vs. STATE OF U.P.	October 1, 2019
RAMESH Vs. STATE OF UTTAR PRADESH	May 30, 2019
RAMESH Vs. STATE OF U.P.	August 5, 2019
RAMESH Vs. STATE OF UTTAR PRADESH	February 28, 2019
RAMESH AND 9 OTHERS Vs. STATE OF U P AND 3 OTHERS	March 12, 2019
RAMESH AND ORS. Vs. STATE OF U.P.	May 31, 2019
RAMESH CHAND GUPTA Vs. KUSUMLATA GUPTA	October 14, 2019
RAMESH CHANDER Vs. STATE OF U.P.	April 5, 2019
RAMESH CHANDRA Vs. ASHOK KUMAR ARVIND REGISTRAR BUNDELKHAND UNIVERSITY	August 20, 2019
RAMESH CHANDRA Vs. STATE OF U. P	April 15, 2019
RAMESH CHANDRA Vs. STATE OF UP	September 18, 2019
RAMESH CHANDRA CHAUBEY Vs. STATE OF U.P.	July 16, 2019
RAMESH CHANDRA DHALL Vs. CHAIRMAN, STATE BANK OF INDIA	September 16, 2019
RAMESH CHANDRA DWIVEDI Vs. STATE OF U.P.	December 12, 2019
RAMESH CHANDRA GUPTA Vs. CHIEF METROPOLITAN MAGISTRATE	February 5, 2019
RAMESH CHANDRA GUPTA AND ANOTHER Vs. BHAGWATI DEVI AND 11 OTHERS	April 17, 2019
RAMESH CHANDRA SHARMA Vs. RAMJI DAS AGARWAL	July 9, 2019
RAMESH CHANDRA SONI Vs. STATE	May 3, 2019
RAMESH KACHHI Vs. STATE OF U.P.	August 22, 2019
RAMESH KUMAR Vs. ADDL. COMMISSIONER (ADMIN.) DEVI PATAN DIVISION GONDA	May 13, 2019
RAMESH KUMAR Vs. KELAWATI (DECEASED) AND OTHERS	January 22, 2019
RAMESH KUMAR SINGH Vs. STATE OF U.P. THRU ADDL. CHIEF SECY. PANCHYAT RAJ	October 30, 2019
RAMESH KUMAR SINGH AND ORS. Vs. TEHSILDAR, AMETHI AND ORS.	October 22, 2019
RAMESH RANA Vs. STATE OF U P	March 15, 2019
RAMESH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS	November 18, 2019
RAMESH YADAV Vs. STATE OF U.P.	October 19, 2019
RAMESHWAR Vs. STATE OF U.P.	August 13, 2019
RAMESHWAR Vs. STATE OF U P THRU PRIN SECY	February 26, 2019
RAMESHWAR PRASAD Vs. STATE OF U P	April 17, 2019
RAMESHWAR PRASAD AND ORS.. Vs. D.D.C. AND ORS.	May 2, 2019
RAMESHWAR PRASAD VERMA Vs. SEETAMANI DEVI KUSHWAHA	January 11, 2019
RAMJEET @ RAMJEE Vs. STATE OF UP	December 10, 2019
RAMJEET SINGH Vs. STATE BANK OF INDIA	July 23, 2019
RAMJEET YADAV Vs. STATE OF U.P.	April 23, 2019
RAMJI LAL Vs. STATE OF U.P. AND OTHERS	March 15, 2019
RAMJI MAURYA Vs. COMMISSIONER, VARANASI REGION AND ORS.	October 22, 2019
RAMJI PANDEY Vs. ARYA AYURVEDIC TRUST BANARAS	October 31, 2019
RAMKALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 9, 2019
RAMKRIT YADAV Vs. STATE OF U.P.	December 17, 2019
RAMMILAN Vs. ADDITIONAL DISTRICT JUDGE II GONDA	December 4, 2019
RAMMILAN AND 4 OTHERS Vs. STATE OF U.P.	February 1, 2019
RAMNATH Vs. VINOD KUMAR MISHRA	December 20, 2019
RAMPAL SINGH Vs. D.D.C. AND ORS.	July 17, 2019
RAMPAL YADAV AND ORS. Vs. STATE OF U.P.	April 1, 2019
RAMPUR DISTILLERY Vs. REGIONAL P.F. COMMMISSIONER	July 8, 2019
RAMPYARE DUBEY Vs. DISTRICT MAGISTRATE, DISTT. AMETHI AND ORS.	April 1, 2019
RAMRATI SINGH BALIKA INTER COLLEGE Vs. STATE OF U P	August 26, 2019
RAMSWAROOP Vs. STATE OF U.P.	December 18, 2019
RAMTULI Vs. STATE OF U.P.	October 22, 2019
RAMU Vs. STATE OF U.P.	December 9, 2019
RAMU @ JITENDRA Vs. STATE OF U.P.	October 1, 2019
RAMVEER @ PAPPU Vs. STATE OF U P	February 7, 2019
RAMZAN Vs. STATE OF U.P.	December 13, 2019
RAMZAN Vs. STATE OF U.P.	August 1, 2019
RAN VIJAI SINGH Vs. STATE OF U P THROUGH THE PRINCIPAL SECRETARY HOME DEPAR	February 7, 2019
RAN VIJAY SINGH Vs. STATE OF U P	August 26, 2019
RANA VIJENDRA PRATAP SINGH Vs. STATE OF U P AND 5 OTHERS	January 16, 2019
RANCHHOR SINGH Vs. A D C AND OTHERS	April 9, 2019
RANDHAWA Vs. STATE OF U P	March 6, 2019
RANDHEER PRATAP SINGH Vs. STATE OF U.P.	October 30, 2019
RANDHIR SINGH Vs. DISTRICT MAGISTRATE, FAIZ-ABAD AND OTHERS	April 29, 2019
RANDHIR SINGH U M VIDYALAYA AND ANR Vs. STATE OF U P AND 7 OTHERS	April 10, 2019
RANGEELE AND ORS. Vs. COMMISSIONER VARANASI AND ORS.	September 26, 2019
RANJAN PRATAP SINGH Vs. STATE OF U.P.	October 18, 2019
RANJEET Vs. STATE OF U P	August 21, 2019
RANJEET @ JAMIDAR Vs. STATE OF U.P.	November 7, 2019
RANNO DEVI Vs. STATE OF U.P. AND ORS.	May 22, 2019
RANVEER AND 3 OTHERS Vs. STATE OF U.P.	April 9, 2019
RANVIJAY SINGH Vs. STATE OF U.P.	December 20, 2019
RANVIR SINGH Vs. STATE OF U.P.	April 12, 2019
RANVIR SINGH Vs. STATE OF U.P.	April 12, 2019
RANVIR SINGH Vs. U.P.STATE AGRO INDUSTRIAL CORPN.	July 15, 2019
RANVIR SINGH AND ANR Vs. STATE OF U P AND ANR	March 11, 2019
RASHID Vs. STATE OF U P	October 1, 2019
RASHID @ ZAKIR Vs. STATE OF U P	May 16, 2019
RASHMI SINGH Vs. STATE OF U.P.	December 19, 2019
RASHMI SRIVASTAVA Vs. ALLAHABAD BANK	November 4, 2019
RASHMI TRIPATHI Vs. STATE OF U. P.	July 25, 2019
RATAN KHANNA Vs. MORADABAD DEVELOPMENT AUTHORITY	August 1, 2019
RATAN LAL Vs. BOARD OF REVENUE, ALLD. AND ORS.	April 22, 2019
RATHI UDYOG LTD Vs. P O LABOUR COURT I GHAZIABAD AND OTHERS	March 1, 2019
RATIKA CHAUHAN Vs. BHUVNESH KUMAR SINGH	May 15, 2019
RATIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 10, 2019
RAUZAGAON CHINI MILLS LTD FAIZABAD Vs. STATE OF U P & OTHERS	May 3, 2019
RAVI Vs. STATE OF U.P.	January 7, 2019
RAVI Vs. SUPERINTENDING ENGINEER P.W.D. VARANASI CIRCLE	November 8, 2019
RAVI KARAN Vs. STATE OF U.P.	November 29, 2019
RAVI KUMAR AGARWAL Vs. STATE OF U.P.	April 30, 2019
RAVI KUMAR SHARMA Vs. UNION OF INDIA AND 2 OTHERS	January 24, 2019
RAVI PRAKASH SRIVASTAVA Vs. STATE OF U.P.	November 16, 2019
RAVI SHANKAR MISHRA Vs. STATE OF U.P.	October 14, 2019
RAVI SHANKAR TIWARI Vs. STATE OF U. P.	March 29, 2019
RAVI SHANKAR TIWARI Vs. BOARD OF REVENUE U.P. LUCKNOW	March 12, 2019
RAVIKANT GOENKA Vs. STATE OF U.P	October 24, 2019
RAVINDER TALWAR Vs. STATE OF U.P.	October 19, 2019
RAVINDRA Vs. SUSHIL BABU VERMA	August 5, 2019
RAVINDRA KUMAR Vs. KAUSHAL RAJ SHARMA	October 14, 2019
RAVINDRA KUMAR Vs. SUB DIVISIONAL MAGISTRATE BIKAPUR FAIZABAD	July 22, 2019
RAVINDRA KUMAR DUBEY Vs. STATE OF U.P. AND ORS.	September 20, 2019
RAVINDRA KUMAR SINGH Vs. UNION OF INDIA	September 19, 2019
RAVINDRA NATH Vs. STATE OF U.P.	November 6, 2019
RAVINDRA NATH BHARGAV Vs. STATE OF U P	January 9, 2019
RAVINDRA NATH SRIVASTAVA Vs. STATE OF U.P	October 1, 2019
RAVINDRA NATH YADAV Vs. STATE OF U.P.	May 13, 2019
RAVINDRA PRATAP SINGH Vs. STATE OF U.P.	September 20, 2019
RAVINDRA SHARMA Vs. STATE OF U P	May 6, 2019
RAVINDRA SHARMA AND 7 OTHERS Vs. STATE OF U P AND 5 OTHERS	May 3, 2019
RAVINDRA SINGH Vs. STATE OF U.P.	November 5, 2019
RAVINDRA SINGH AND OTHERS Vs. STATE OF U P	February 28, 2019
RAYBAN FOODS PRIVATE LIMITED Vs. STATE OF U.P.	July 2, 2019
RAZIA BANO RIZVI Vs. UNION OF INDIA AND ORS.	April 1, 2019
RAZIURRAHMAN Vs. RAZIA BANO	January 8, 2019
RECRON SYNTHETIC LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW	July 18, 2019
REENA DEVI Vs. STATE OF U.P. AND 4 OTHERS	December 5, 2019
REET RAM Vs. STATE OF U P	May 15, 2019
REETA SINGH Vs. STATE OF U P	September 2, 2019
REETA SINGH Vs. STATE OF U.P.	July 23, 2019
REGIONAL MANAGER U.P.S.R.T.C. Vs. STATE OF U.P.	March 1, 2019
REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. RAKESH KUMAR SHUKLA AND 3 OTHERS	March 26, 2019
REHANA (CORPUS) Vs. STATE OF U P	August 19, 2019
REHMAT BUSHRA Vs. UNION OF INDIA	December 5, 2019
REKHA Vs. KASIM ABBAS AND ANOTHER	April 19, 2019
REKHA Vs. STATE OF U P	September 25, 2019
REKHA GOEL Vs. HASEENA AND OTHERS	February 28, 2019
REKHA GUPTA Vs. STATE OF U P	September 2, 2019
REKHA RANI Vs. STATE OF U P AND 4 OTHERS	March 15, 2019
REKHA SHRIVASTAVA Vs. STATE OF U.P. AND ORS.	May 16, 2019
REKHA SINGH Vs. STATE OF U.P.	March 13, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PRABHAWATI DEVI AND ORS.	July 26, 2019
RELIANCE GENREAL INSURANCE CO. LTD. Vs. WARISHAN	December 4, 2019
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U.P.	August 20, 2019
RELIANCE POWER LIMITED Vs. STATE OF U.P.	April 15, 2019
RENU GUPTA Vs. STATE OF U.P.	December 13, 2019
RESERVE BANK OF INDIA Vs. SAHARA INDIA FINANCIAL CORPORATION LTD	February 15, 2019
RESHAV KUMAR CHAHAL Vs. STATE OF U.P. AND 3 ORS.	December 5, 2019
RESHMA Vs. DY. DIRECTOR OF CONSOLIDATION BAREILLY	July 18, 2019
RESIDENTS WELFARE ASSOCIATION Vs. STATE OF U. P.	September 24, 2019
REYASAT HUSSAIN Vs. D.D.C.	September 18, 2019
RICHA DEVI Vs. STATE OF U P THRU PRIN SECY HIGHER EDU LUCKNOW AND ORS	April 8, 2019
RICHA GAUR Vs. KAMAL KISHORE GAUR	October 24, 2019
RICHA SHUKLA Vs. STATE OF U.P.	December 11, 2019
RIMJHIM ISPAT LIMITED Vs. STATE OF U.P.	March 15, 2019
RINKI Vs. STATE OF U.P.	October 18, 2019
RINKI DEVI AND ORS. Vs. JAMUNA PRASAD AND ORS.	September 5, 2019
RINKI SHARMA Vs. STATE OF U.P.	October 1, 2019
RINKU Vs. STATE OF U.P.	February 11, 2019
RINKU Vs. STATE OF U.P.	October 15, 2019
RINKU Vs. STATE OF U P	April 30, 2019
RINKU Vs. STATE OF U.P.	December 7, 2019
RISHABH DEV MISHRA Vs. STATE OF U.P.	December 3, 2019
RISHIMUNI YADAV Vs. STATE OF U.P.	May 16, 2019
RISHIPAL AND 10 ORS Vs. STATE OF U P AND ANR	February 20, 2019
RITA PANDEY Vs. STATE OF U.P.	August 16, 2019
RITU JAIN Vs. STATE OF U.P.	May 3, 2019
RIYAZ Vs. STATE OF U. P.	April 18, 2019
RIYAZ Vs. STATE OF U P	September 27, 2019
RIYAZ AHMAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	July 30, 2019
RIYAZ AHMAD KHAN Vs. STATE OF U. P.	July 17, 2019
RIYAZ ALAM Vs. UNION OF INDIA	August 7, 2019
RIYAZUDDIN KHAN AND ANOTHER Vs. UTTAR PRADESH STATE HIGHWAY AUTHORITY	April 24, 2019
RIZWAN Vs. ADDITIONAL COLLECTOR (FANDR), SAHARANPUR AND ORS.	July 26, 2019
ROASHAN ARA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	October 14, 2019
ROHIT Vs. STATE OF U. P.	August 1, 2019
ROHIT Vs. STATE OF U P	April 29, 2019
ROHIT KUMAR AND ANOTHER Vs. STATE OF U P	September 19, 2019
ROHIT KUMAR VISHWAKARMA Vs. STATE OF U.P.	February 20, 2019
ROHIT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	August 30, 2019
ROHTASH SWEETS AND FAST FOODS Vs. COMMISSIONER COMMERCIAL TAX	August 2, 2019
ROOP KISHORE Vs. STATE OF U.P.	November 13, 2019
ROOP NARAIN Vs. STATE	October 19, 2019
ROOPAM MISHRA Vs. STATE OF U.P.	November 15, 2019
ROSHAN LAL Vs. ADDITIONAL COMMISIONER AND ORS.	October 22, 2019
ROSHAN SINGH ALIAS BUNTI Vs. BOARD OF REVENUE	September 26, 2019
ROSHAN TRANSPORT AND FORWARDING AGENCY Vs. NAVIN CHAND	July 26, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SHAKUNTLA	December 4, 2019
ROYCHAN ABRAHAM Vs. STATE OF U.P.	February 26, 2019
RT REV BISHOP ANTHONY FERNANDEZ Vs. STATE OF U P	January 16, 2019
RT.REV.A.R.STEPHEN Vs. D.J.,GORAKHPUR	February 20, 2019
RUAB UDDIN Vs. STATE OF U P	July 22, 2019
RUBI SIDDIQUI Vs. JUBAIR HALIM	May 8, 2019
RUBY Vs. PRESCRIBED AUTHORITY/DEPUTY LABOUR COMMISSIONER FAIZABAD	August 27, 2019
RUDRA BILAS KISAN SAHKARI CHINI MILLS LIMITED Vs. STATE INFORMATION COMMISSION, UTTAR PRADESH	February 14, 2019
RUDRA NARAYAN MISHRA Vs. STATE OF U.P.	December 16, 2019
RUDRA PANDEY Vs. STATE OF U.P.	May 13, 2019
RUKKU Vs. STATE OF U P	May 24, 2019
RUPAK GUPTA Vs. STATE OF U P	March 15, 2019
RUPALI TIWARI Vs. STATE OF U.P.	October 22, 2019
RUPAM SINGH Vs. STATE OF U.P.	November 16, 2019
RUPAM TEWARI Vs. ALLAHABAD HIGH SCHOOLS SOCIETY THROUGH	May 24, 2019
RUPAYEE Vs. STATE OF U.P.	December 18, 2019
RUPAYEE AND ANOTHER Vs. STATE OF U.P.	December 18, 2019
RUPENDRA SINGH Vs. BOARD OF REVENUE AND ORS.	September 18, 2019
RUPESH AGARWAL Vs. DEVENDRA KUMAR NAGARIYA	September 27, 2019
RYAN INTERNATIONAL SCHOOL EMPLOYEES WELFARE ASSOC Vs. STATE OF U P	May 13, 2019
S D TRADERS Vs. COMMISSIONER OF INCOME TAX	September 3, 2019
S J ICE AND COLD STORAGE PVT LTD Vs. CANARA BANK ZONAL OFFICE AND 3 OTHERS	March 1, 2019
S K AND ASSOCIATES Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD AND 2 ORS	May 31, 2019
S K TIWARI Vs. H M B SINHA	October 19, 2019
S KUMAR CONSTRUCTION THRU ITS AUTH Vs. GENERAL MANGER TELECOM M/S BHARAT SANCHAR NIGAM LTD	July 9, 2019
S R V P FABRICA THRU PARTNER ANSHUL GARH Vs. SIMPLEX INFRA LTD THRU DIRECTOR SRI S N RATHI	March 15, 2019
S.A. PRODUCTS Vs. STATE OF U.P.	February 5, 2019
S.H. INFRATECH PVT. LTD. Vs. STATE OF U.P.	September 30, 2019
S.K. DARBARI Vs. STATE OF U.P. AND ORS.	June 26, 2019
S.T. ELECTRICALS PVT. LTD. Vs. STATE OF U.P.	December 19, 2019
SABIR Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION III) AND 5 OTHERS	March 14, 2019
SABITA Vs. STATE OF U.P.	November 14, 2019
SABLU Vs. STATE OF U.P.	July 15, 2019
SACHCHIDA NAND CHATURVEDI Vs. STATE OF U P THRU PRINCIPLE SECY & ORS	May 14, 2019
SACHHIDANAND GUPTA Vs. STATE PUBLIC SERVICE TRIBUNAL	May 14, 2019
SACHIN Vs. STATE OF U.P.	April 22, 2019
SACHIN PANDEY Vs. UNION OF INDIA	October 18, 2019
SACHIN SINGHAL Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI	September 26, 2019
SACHIN SINGHAL Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI	January 10, 2019
SADAAB KHANAM Vs. SADAAB ALI KHAN	November 15, 2019
SADHARAN SABHA SRI GANESH VIDYALAYA I.C. AIHAR THRU. SABHAPA Vs. STATE OF U.P.	September 6, 2019
SADHNA RAI Vs. STATE OF U.P. AND ORS.	March 29, 2019
SADHUSARAN Vs. STATE OF U.P.	December 7, 2019
SAFDAR Vs. STATE OF UTTAR PRADESH	April 22, 2019
SAFIQUE ALI Vs. DISTRICT MAGISTRATE, KANPUR NAGAR AND OTHERS	March 5, 2019
SAGAR YADAV AND ANR Vs. STATE OF U P AND ANR	July 31, 2019
SAGIR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 8, 2019
SAHAJ RAM YADAV Vs. STATE OF U. P.	August 5, 2019
SAHARA INDIA Vs. STATE OF U. P.	July 24, 2019
SAHARA INDIA Vs. STATE OF UP	July 2, 2019
SAHARA INDIA FINANCIAL CORP LTD Vs. RESERVE BANK OF INDIA AND ORS	April 11, 2019
SAHARANPUR ESTATES AND CONSTRUCTIONS Vs. RENT CONTROL AND EVICTION OFFICER	October 16, 2019
SAHAYAK SAMAGRI PRABANDHAK (ASTT MATERIAL MANAGER) CHARBAGH Vs. COMMISSIONER U P COMMERCIAL TAX LUCKNOW	January 28, 2019
SAHIR SOHAIL Vs. STATE OF U.P.	December 6, 2019
SAI NATH SHIKSHAN SANSTHAN KHSHA MOHAMMADPUR TAJWAPUR THRU. Vs. STATE OF U.P.	September 26, 2019
SAI SHIV ENTERPRISES Vs. STATE OF U.P.	December 2, 2019
SAINATH CHARITABLE TRUST Vs. UNION OF INDIA	February 22, 2019
SAINOV SPIRITS PVT. LTD. Vs. STATE OF U.P.	February 15, 2019
SAIYAD MOHD. ISHAQ ALI Vs. UNION OF INDIA	November 11, 2019
SAJID Vs. STATE OF U. P.	October 18, 2019
SAJID Vs. STATE OF U.P.	January 30, 2019
SAJID Vs. STATE OF U.P.	May 30, 2019
SAJID ALI Vs. STATE OF U.P.AND ORS.	July 5, 2019
SAJID HUSAIN Vs. STATE OF U.P.	November 22, 2019
SAJID KHAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	August 13, 2019
SAJJAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER	April 11, 2019
SAKEENA Vs. PRESCRIBED AUTHORITY/ SUB DIVISIONAL MAGISTRATE AND 5 OTHERS	March 11, 2019
SAKSHAM FOUNDATION CHARITABLE Vs. U.O.I.	July 12, 2019
SALAMAT ALI Vs. HAZARI LAL	March 13, 2019
SALAUDDIN Vs. STATE OF U.P.	December 10, 2019
SALEEM Vs. STATE OF U.P.	November 28, 2019
SALEEM KHAN Vs. STATE OF UTTAR PRADESH	December 12, 2019
SALEES AHMAD Vs. STATE OF U.P.	March 28, 2019
SALIHA BEGUM Vs. STATE TRANSPORT APPELLATE TRIBUNAL,U.P	December 10, 2019
SALIL KUMAR SAMAIYA Vs. STATE OF U. P.	September 9, 2019
SALIL KUMAR VERMA Vs. STATE OF U P	September 23, 2019
SALIM Vs. STATE OF U P	August 13, 2019
SALLAUDDIN Vs. STATE OF U.P.	February 28, 2019
SALLOO Vs. STATE OF U.P	October 1, 2019
SALMAN Vs. STATE OF U P	February 15, 2019
SALMAN Vs. STATE OF U P	September 18, 2019
SALMAN @ SULTAN Vs. STATE OF U.P.	November 13, 2019
SALONI KESARWANI Vs. STATE OF U.P.	November 19, 2019
SALONI LAL Vs. MOHIT	January 22, 2019
SAMAR BHADUR SINGH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ORS.	May 27, 2019
SAMI ULLAH Vs. STATE OF U. P.	August 2, 2019
SAMIR MISRA Vs. STATE OF U.P.	November 6, 2019
SAMIR TIWARI Vs. STATE OF U.P. AND ORS.	April 10, 2019
SAMMATH KATIYAR Vs. STATE OF U.P.	December 18, 2019
SAMPAT Vs. STATE	August 26, 2019
SAMPURNA NAND DIKSHIT Vs. D I O S ,DEORIA & OTHERS	January 2, 2019
SAMPURNANAND VERMA Vs. STATE OF U P THRU PRIN SECY	April 16, 2019
SAMRAT SINGH YADAV Vs. STATE OF U.P. AND ORS.	May 20, 2019
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. UNION OF INDIA	August 6, 2019
SANDEEP Vs. STATE OF U.P.	July 25, 2019
SANDEEP DUBEY Vs. STATE OF U.P.	August 2, 2019
SANDEEP KUMAR CHAUDHARY Vs. STATE OF U.P.	October 22, 2019
SANDEEP KUMAR YADAV Vs. STATE OF U.P. AND ORS.	September 4, 2019
SANDEEP RANA Vs. STATE OF U.P.	October 17, 2019
SANDEEP SINGH Vs. STATE OF U.P.	November 21, 2019
SANDHYA Vs. STATE OF U P	July 10, 2019
SANDHYA SRIVASTAVA Vs. STATE UTTAR PRADESH	January 30, 2019
SANGAM PASI AND 2 OTHRS Vs. STATE OF U P	February 14, 2019
SANGAM PRASAD MISHRA AND ANOTHER Vs. STATE OF U.P.	December 12, 2019
SANGEETA Vs. PRESCRIBED AUTHORITY/UPZILADHIKARI AND 13 OTHERS	February 1, 2019
SANGEETA DEVI Vs. STATE OF U.P	October 18, 2019
SANGEETA JAIN Vs. STATE OF U, P,	August 20, 2019
SANGITA RANI Vs. STATE OF U. P.	April 23, 2019
SANGRAM PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.	April 29, 2019
SANJAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	July 23, 2019
SANJAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS	January 29, 2019
SANJAY Vs. STATE OF U.P.	August 2, 2019
SANJAY AGRAWAL Vs. STATE OF U.P.	April 23, 2019
SANJAY ALIAS MATHURA Vs. ONKAR ARORA	July 15, 2019
SANJAY BALMIKI Vs. STATE OF U P	March 1, 2019
SANJAY BANSAL Vs. STATE OF U.P.	May 2, 2019
SANJAY BHARDWAJ Vs. DINESH CHANDRA GUPTA	July 23, 2019
SANJAY CHAUDHARI Vs. STATE OF U P AND 3 OTHERS	May 28, 2019
SANJAY KISHORE Vs. STATE OF U. P.	July 24, 2019
SANJAY KUMAR Vs. STATE OF U.P.	November 19, 2019
SANJAY KUMAR Vs. STATE OF U.P.	January 24, 2019
SANJAY KUMAR AGRAWAL Vs. STATE OF U.P.	October 22, 2019
SANJAY KUMAR BIND @ SANJAY Vs. STATE OF U.P.	December 9, 2019
SANJAY MANI TRIPATHI Vs. STATE OF U P AND OTHERS	March 1, 2019
SANJAY MISRA Vs. DIRECTOR, SANJAY GANDHI POST GRADUATE INSTITUTE	September 18, 2019
SANJAY SRIVASTAVA Vs. PUNJAB NATIONAL BANK	October 23, 2019
SANJAY SRIVASTAVA Vs. PUNJAB NATIONAL BANK NEW DELHI	October 17, 2019
SANJAY TEWARI Vs. STATE OF U.P.	October 17, 2019
SANJAY TINGAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 6, 2019
SANJAY TRIPATHI Vs. DISTRICT JUDGE	August 27, 2019
SANJAY VERMA Vs. STATE OF U.P.	November 20, 2019
SANJAY VERMA Vs. STATE OF U. P.	September 11, 2019
SANJEEV Vs. STATE OF U P	July 24, 2019
SANJEEV GUPTA Vs. RITU GUPTA	May 24, 2019
SANJEEV GUPTA Vs. STATE OF U.P.	August 7, 2019
SANJEEV KUMAR SINGH Vs. STATE OF U.P.	September 16, 2019
SANJIV KUMAR RAI Vs. DEPUTY DIRECTOR	March 6, 2019
SANJU BAGHEL Vs. STATE OF U P	April 2, 2019
SANJU DUBEY Vs. KHASGI DEVI AHILYA BAI HOLKER.CHARITIES THRU RAJA SINGH	January 7, 2019
SANJU THAKUR Vs. STATE OF U. P.	August 13, 2019
SANKATHA SINGH Vs. SUSHILA DEVI	March 28, 2019
SANKER VERMA Vs. STATE OF U P THRU PRIN SECY BASIC EDU LUCKNOW AND ORS	May 23, 2019
SANT BAHADUR SINGH Vs. BOARD OF REVENUE UTTAR PRADESH LUCKNOW	December 18, 2019
SANTARPAL Vs. STATE OF U.P.	December 11, 2019
SANTOSH Vs. STATE OF U P AND ANR	May 2, 2019
SANTOSH Vs. STATE OF U.P.	November 25, 2019
SANTOSH Vs. STATE OF U. P.	October 21, 2019
SANTOSH @ BABU Vs. STATE OF U P	March 12, 2019
SANTOSH @ TIDKE Vs. STATE OF U. P.	October 22, 2019
SANTOSH GAUTAM Vs. STATE OF U P	October 17, 2019
SANTOSH KOLANKI Vs. STATE OF U.P.	August 2, 2019
SANTOSH KUMAR Vs. STATE	July 17, 2019
SANTOSH KUMAR Vs. STATE OF U.P.	March 12, 2019
SANTOSH KUMAR Vs. STATE OF U.P.	November 20, 2019
SANTOSH KUMAR Vs. STATE OF U.P.	April 18, 2019
SANTOSH KUMAR AND 2 OTHERS Vs. STATE OF U P AND ANOTHER	January 31, 2019
SANTOSH KUMAR SHUKLA Vs. PRESIDING OFFICER LABOUR COURT II U.P. KANPUR	July 16, 2019
SANTOSH KUMAR SINGH Vs. STATE OF U P	August 20, 2019
SANTOSH KUMAR SINGH Vs. ADDL.DISTRICT JUDGE COURT NO.9, BARABANKI	November 22, 2019
SANTOSH KUMARI Vs. PREM NARAIN VERMA AND SIX OTHERS	February 5, 2019
SANTOSH SINGH Vs. STATE OF U P	August 19, 2019
SANTOSHI Vs. VITH ADDL DISTT JUDGE SULTANPUR	April 17, 2019
SANTU Vs. STATE OF U.P.	August 20, 2019
SAPNA Vs. STATE OF U P	September 11, 2019
SARAJ Vs. D I O S JAUNPUR AND OTHERS	February 18, 2019
SARASWATI Vs. BOARD OF REVENUE	March 11, 2019
SARDAR AHMAD (SINCE DECEASED AND SUBSTITUTED BY LRS ) & ORS Vs. ADDITIONAL COMMISSIONER, MEERUT DIVISION & ORS	March 29, 2019
SARDAR JOGINDER SINGH Vs. NIRMAL ROBINSON CLIFFORD	July 23, 2019
SARDAR MAHARAJ SINGH Vs. COLLECTOR RAE BARELI	December 9, 2019
SARDAR SINGH JATAV Vs. DY INSPECTOR GENERAL OF POLICE, KANPUR ZONE, KANPUR AND OTHERS	January 24, 2019
SARDAR VALLABH BHAI PATEL UNIVERSITY OF AGRICULTURE AND TECH Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW	September 25, 2019
SARDAR VIKRAM JEET SINGH Vs. ASHISH RAI	November 1, 2019
SARDARI LAL GUPTA Vs. STATE OF U.P.	December 12, 2019
SARDOOL SINGH AND ORS. Vs. DEPUTY DIRECTOR CONSOLIDATION, DISTRICT BAREILY AND ORS.	September 25, 2019
SARFARAJ KHAN Vs. STATE OF U.P	November 6, 2019
SARFARAZ ALI Vs. STATE OF U. P.	July 31, 2019
SARFUDDIN Vs. CENTRAL BUREAU OF INVESTIGARION (SPE) LUCKNOW BRABCH LKO	January 30, 2019
SARITA Vs. VIKAS KANAUJIA	August 22, 2019
SARITA TIWARI Vs. VIDYA BHUSAN PANDEY	November 7, 2019
SARJU DEVI Vs. TEHSILDAR, TEHSIL-GAURIGANJ AND ORS.	October 19, 2019
SARLA PAL AND 2 OTHERS Vs. ADDITIONAL DISTRICT JUDGE	March 15, 2019
SARLA TRIPATHI AND OTHERS Vs. M/S ARNIJA ROAD LINES AND ANOTHER	February 15, 2019
SARNAM AND ANR. Vs. STATE OF U.P.	December 3, 2019
SARO PLASTICS PVT LTD Vs. COMMISSIONER OF TRADE TAX LUCKNOW	April 17, 2019
SAROJ Vs. STATE OF U P AND 3 ORS	March 30, 2019
SAROJ Vs. STATE OF U.P.	November 22, 2019
SAROJ DEVI Vs. STATE OF U P AND OTHERS	April 19, 2019
SAROJ DEVI Vs. MOTOR ACCODENT TRIBUNAL	February 1, 2019
SAROJ KUMAR Vs. STATE OF U.P.	November 1, 2019
SAROJ MISHRA Vs. STATE OF U P AND ANOTHER	September 9, 2019
SAROJ PATEL Vs. STATE OF U.P	October 18, 2019
SAROJ PATHAK Vs. STATE OF U. P.	August 7, 2019
SAROJ SINGH CHAUHAN Vs. ARVIND KUMAR CHAUHAN	October 1, 2019
SAROJ YADAV Vs. STATE OF U.P.	July 11, 2019
SAROJA DEVI AND OTHERS Vs. VIJAY KUMAR GUPTA AND OTHERS	January 21, 2019
SAROJANI AND ORS. Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS.	July 31, 2019
SAROJNI DEVI Vs. GIRISH NARAIN SHUKLA	August 9, 2019
SARTAJ Vs. STATE OF U P	August 13, 2019
SARTAJ Vs. AYUB KHAN	July 2, 2019
SARTHAK SINGH @ SARTHAK CHAUDHARI Vs. STATE OF U.P.	December 16, 2019
SARUNISHA Vs. BHOLA NATH	November 8, 2019
SARVAN Vs. STATE OF U.P.	May 30, 2019
SARVESH KUMAR Vs. STATE OF U.P.	August 13, 2019
SARVESH KUMARI Vs. STATE OF U P	May 14, 2019
SARVESH MISHRA Vs. STATE OF U P THRU SECY EDU SECONDARY LUCKNOW AND ORS	May 29, 2019
SARVESH YADAV Vs. STATE OF U.P.	July 18, 2019
SARVESHWAR NATH MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI, DISTT.HARDOI	November 25, 2019
SARVSHREE S K ENTERPRISES THROUGH ITS PROP Vs. COMMISSIONER OF COMMERCIAL TAX U P LUCKNOW	March 13, 2019
SATENDRA @ BANTU Vs. STATE OF U P	January 24, 2019
SATISH Vs. STATE OF U.P.	April 3, 2019
SATISH @ CHATTISH & ORS Vs. STATE OF U.P.	April 3, 2019
SATISH CHANDRA AND ORS. Vs. STATE OF U.P. AND ORS.	August 19, 2019
SATISH CHANDRA GUPTA Vs. STATE OF U.P	December 4, 2019
SATISH CHANDRA MISRA Vs. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOUSING & URBAN PLANNING	April 10, 2019
SATISH CHANDRA MISRA Vs. STATE OF U.P.	October 30, 2019
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U P AND ANOTHER	January 4, 2019
SATISH KUMAR Vs. STATE OF U.P.	December 5, 2019
SATISH KUMAR Vs. STATE OF U P AND 2 OTHERS	March 7, 2019
SATISH KUMAR Vs. STATE OF U.P.	November 7, 2019
SATISH KUMAR CHAUDHARY Vs. STATE OF U.P.	January 21, 2019
SATISH KUMAR YADAV Vs. COMMISSIONER, DEVI ATAN MANDAL GONDA	April 24, 2019
SATISH SAGHAR Vs. STATE OF U.P.	December 10, 2019
SATISH SAGHAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 10, 2019
SATISH SINGH Vs. STATE OF U.P.	October 16, 2019
SATTAR Vs. STATE OF U.P.	April 9, 2019
SATTAR KHAN Vs. STATE OF U P	October 14, 2019
SATTE ALIAS SATTAN Vs. STATE OF U.P	October 18, 2019
SATTI LAL Vs. RAJ KUMARI	January 21, 2019
SATVIR Vs. STATE OF U P	July 11, 2019
SATYA DEV MISHRA Vs. STATE OF U.P.	October 30, 2019
SATYA DEVI Vs. ASHOK KUMAR AND OTHERS	May 30, 2019
SATYA KUMAR CHAUDHARY Vs. COLLECTOR/DISTT. D.D.C. AND ORS.	August 8, 2019
SATYA NAM AND ORS. Vs. D.D.C., BARABANKI AND ORS.	August 13, 2019
SATYA NAND TRIPATHI Vs. UNION OF INDIA	July 12, 2019
SATYA NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 16, 2019
SATYA NARAIN Vs. STATE OF U. P.	August 19, 2019
SATYA NARAIN DUBEY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	December 9, 2019
SATYA NARAYAN Vs. STATE OF U.P.	July 24, 2019
SATYA PAL SINGH Vs. STATE OF U P	September 20, 2019
SATYA PAL SINGH AND ANOTHER Vs. RANJEET SINGH SIROHI AND ANOTHER	March 6, 2019
SATYA PAL SINGH AND ANOTHER Vs. RANJEET SINGH SIROHI AND ANOTHER	March 29, 2019
SATYA PRAKASH Vs. STATE OF U.P.	November 5, 2019
SATYA PRAKASH AND ORS. Vs. STATE OF U.P. AND ORS.	January 3, 2019
SATYA PRAKASH GUPTA ALIAS SATTA AND ANOTHER Vs. STATE OF U P	March 8, 2019
SATYA PRAKASH RAI Vs. STATE OF U.P.	December 17, 2019
SATYA PRAKASH SHARMA Vs. ARIF KHAN	May 16, 2019
SATYA PRAKASH SHARMA & OTHERS Vs. STATE OF U P THR ITS PRIN SEC HOME DEPTT & OTHERS	April 1, 2019
SATYA PRAKASH VERMA Vs. STATE OF U P	April 18, 2019
SATYAM RAI Vs. BANARAS HINDU UNIVERSITY	December 2, 2019
SATYAMVADA SINGH CHIEF PROCTOR Vs. STATE OF U. P.	September 25, 2019
SATYANAM Vs. STATE OF U.P.	December 9, 2019
SATYANARAIN @ BABLOO Vs. STATE OF U P	April 9, 2019
SATYAPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	January 31, 2019
SATYAPAL SINGH Vs. STATE OF U.P.	December 12, 2019
SATYAPAL SINGH Vs. BOARD OF REVENUE	December 10, 2019
SATYAVEER SINGH Vs. STATE OF U P AND 3 OTHERS	May 21, 2019
SATYENDRA Vs. STATE OF U P AND ANOTHER	August 21, 2019
SATYENDRA @ CHINU Vs. STATE OF U P	April 26, 2019
SATYENDRA KUMAR UPADHYAY Vs. STATE OF U.P.	December 11, 2019
SAUJANYA KUMAR VIKAS Vs. STATE OF U P AND 2 OTHERS	January 29, 2019
SAUMITRA KUMAR UPADHYAYA Vs. STATE OF U.P.	March 5, 2019
SAUMITRA KUMAR UPADHYAYA Vs. STATE OF U.P.	February 5, 2019
SAURABH GUPTA Vs. STATE OF U.P.	July 31, 2019
SAURABH JAIN Vs. REGISTRAR GENERAL	July 30, 2019
SAURABH MISHRA Vs. STATE OF U.P. AND OTHERS	December 9, 2019
SAURABH PANDEY Vs. STATE OF U.P.	January 18, 2019
SAURABH PANDEY Vs. STATE OF U P	July 15, 2019
SAURABH RAI Vs. PRINCIPAL SECRETARY LAW/DEPARTMENT OF PERSONNEL	May 21, 2019
SAURABH RAI Vs. STATE OF U.P.	October 23, 2019
SAVEJ @ SEBI Vs. STATE OF U P	March 27, 2019
SAVITRI Vs. STATE OF UTTAR PRADESH	September 9, 2019
SAVITRI DEVI Vs. STATE OF U.P.	May 30, 2019
SAVITRI DEVI Vs. COMMISSIONER, KANPUR DIVISION AND ORS.	July 3, 2019
SAWWAD ALI Vs. RAJESH KUMAR AND 2 OTHERS	May 29, 2019
SAYED SHAMSHAD ALI Vs. STATE OF U.P.	December 19, 2019
SAYED SIBTE HAIDER Vs. MOHAMMAD ASKARI ALI & ANR	February 28, 2019
SAYEED ABSAR BIRI WORKS Vs. COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW	November 13, 2019
SAYYED MOHAMMAD NAFEES Vs. STATE OF U.P.	September 5, 2019
SECHAI RAM Vs. RAJENDRA PRASAD SINGH	November 4, 2019
SEEMA CHAUHAN Vs. RAGHUVENDRA SINGH RAGHAV AND 2 OTHERS	October 23, 2019
SEEMA DIXIT Vs. STATE OF U.P. AND ORS.	July 26, 2019
SEEMA KHATUN ALIAS SEEMA SAINI Vs. STATE OF U.P.	November 22, 2019
SEEMA VERMA Vs. STATE OF U P	May 3, 2019
SEETLA Vs. STATE OF U.P.	December 5, 2019
SERAJ Vs. STATE OF U.P.	August 22, 2019
SERAJ Vs. STATE OF U.P.	August 13, 2019
SETH JANTA JANARDAN JUNIOR HIGH SCHOOL Vs. STATE OF U.P.	November 14, 2019
SETU SINGH Vs. UNION OF INDIA AND 4 OTHERS	March 6, 2019
SEVAK LAL Vs. STATE OF U.P. AND ORS.	October 18, 2019
SEWAK Vs. STATE OF U P	September 12, 2019
SHABA Vs. DISTT & SESS JUDGE BARABANKI	May 15, 2019
SHABANA Vs. STATE OF U.P.	August 22, 2019
SHABBAN Vs. STATE OF U.P.	January 31, 2019
SHABBAN Vs. STATE OF U.P.	January 3, 2019
SHABBAR HUSAIN Vs. DY. DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR	April 2, 2019
SHABBIR Vs. STATE OF U.P.	July 26, 2019
SHADAB ALI Vs. STATE OF U.P.	October 1, 2019
SHADAB RIZWAN Vs. STATE OF U.P.	September 9, 2019
SHAFIUDDIN Vs. MASHUR ALAM	January 10, 2019
SHAGUFTA BEGUM Vs. UNION OF INDIA	November 28, 2019
SHAHABUDDIN KHAN FARUQUI Vs. STATE OF U.P.	November 13, 2019
SHAHANSHAH HUSAIN Vs. STATE OF U P AND ANR	January 8, 2019
SHAHID ALI Vs. STATE OF U P	April 4, 2019
SHAHID QURAISHI @ MAIMBER Vs. STATE OF U.P.	December 17, 2019
SHAHIN AKHTAR Vs. STATE BANK OF INDIA AND ANOTHER	March 26, 2019
SHAHJADI Vs. ROOP LAL	October 17, 2019
SHAHNAJ BEGUM Vs. TAJ MOHAMMAD AND ANOTHER	May 9, 2019
SHAHRUKH HUSAIN Vs. ALIGARH MUSLIM UNIVERSITY	April 8, 2019
SHAHZAD AND ANOTHER Vs. STATE OF U P	April 17, 2019
SHAIL KUMAR Vs. STATE OF U.P.	December 12, 2019
SHAILENDRA Vs. STATE OF U P	July 31, 2019
SHAILENDRA GUPTA Vs. STATE OF U.P. THROU. PRIN. SECY. HOME LUCKNOW	September 18, 2019
SHAILENDRA KUMAR Vs. STATE OF U P AND ANOTHER	April 11, 2019
SHAILENDRA KUMAR AWASTHI Vs. ADDL.COMMISSIONER LUCKNOW MANDAL LUCKNOW	October 1, 2019
SHAILENDRA KUMAR SINGH Vs. REETA SINGH	December 19, 2019
SHAILENDRA KUMAR UPADHYAY Vs. STATE OF U P AND 3 OTHERS	March 5, 2019
SHAILENDRA SINGH Vs. STATE OF U.P.	September 9, 2019
SHAILENDRA TIWARI Vs. RATAN LAL HANGLOO	November 13, 2019
SHAILESH MANI TRIPATHI Vs. STATE OF U.P.	February 15, 2019
SHAILESH PANDEY Vs. STATE OF U.P.	December 20, 2019
SHAITAN SINGH Vs. U.O.I.	December 19, 2019
SHAIWAL KUMAR SINGH Vs. MAHENDRA SINGH	September 30, 2019
SHAKEEL Vs. STATE OF U.P.	November 5, 2019
SHAKEEL AHMAD Vs. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD	May 16, 2019
SHAKIR Vs. STATE	October 17, 2019
SHAKTI SINGH Vs. STATE OF U.P.	October 1, 2019
SHAKUNTALA Vs. COMMISSIONER, AZAMGARH MANDAL AND ORS.	May 31, 2019
SHAKUNTALA DEVI Vs. STATE OF U.P. AND ORS.	April 16, 2019
SHAKUNTALA SINGH Vs. STATE OF U.P	October 23, 2019
SHAKUNTALA TYAGI Vs. STATE OF U P AND ANOTHER	March 7, 2019
SHAKUNTLA AND 25 ORS Vs. STATE OF U P AND 3 ORS	May 10, 2019
SHALINI Vs. STATE OF U P	March 5, 2019
SHALINI SAVITA Vs. STATE OF U.P.	December 16, 2019
SHALU @ FAIZAL AHMAD ANSARI Vs. STATE OF U.P.	December 9, 2019
SHALU @ FAIZAL AHMAD ANSARI Vs. STATE OF U.P. ANOTHER	December 9, 2019
SHAMBHU NARAYAN SINGH Vs. STATE OF U P	October 22, 2019
SHAMBHU NATH Vs. RAJEEV KUMAR SINGH	February 18, 2019
SHAMEEM AHAMAD Vs. ADDL. COMMISSIONER (ADMIN. FIRST) DEVIPATAN MANDAL GONDA AND ORS.	May 24, 2019
SHAMIM AHMAD Vs. STATE OF U.P	September 4, 2019
SHAMLI DISTILLERY Vs. STATE OF U.P.	November 13, 2019
SHAMSHUL Vs. UNION OF INDIA	July 15, 2019
SHAMSHUL ARAB Vs. COMMISSIONER OF COMMERCIAL TAX	October 17, 2019
SHANKAR LAL AND ORS. Vs. COLLECTOR/D.D.C. AND ORS.	April 19, 2019
SHANKAR PRASAD AGRAHARI Vs. STATE OF U.P.	November 18, 2019
SHANKER LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 17, 2019
SHANKER SHAHI Vs. STATE OF U P	July 26, 2019
SHANTI BAI Vs. NARBADA AND OTHERS	July 3, 2019
SHANTI DEVI Vs. STATE OF U.P.	December 17, 2019
SHANTI DEVI Vs. D.D.C. AND ORS.	April 12, 2019
SHANTI DEVI Vs. SUMANT PRASAD MAJOR & 3 ORS	April 23, 2019
SHANTI DEVI Vs. STATE OF U.P.	April 1, 2019
SHANTI KUMAR JAIN Vs. U.P. JAL NIGAM	July 22, 2019
SHANTI NARUKA Vs. STATE OF U.P.	November 14, 2019
SHAQEEL AHMAD Vs. STATE OF U.P.	May 22, 2019
SHARAD KUMAR Vs. STATE OF U P THROUGH SECRETARY LAW DEPARTMENT & 2 OTHERS	April 2, 2019
SHARDA CHAUBEY Vs. STATE OF U.P.	November 21, 2019
SHARDA DEVI Vs. DURGA PRASAD	May 7, 2019
SHARDA DEVI Vs. STATE OF U.P. THRU SPECIAL MAHILA EVAM BAL VIKAS LKO.	March 28, 2019
SHARDA GUPTA Vs. STATE OF U.P.	April 24, 2019
SHARDA POLYMERS Vs. COMMISSIONER TRADE TAX AND	July 22, 2019
SHARDA YADAV Vs. M.SHRINIWAS RAO	December 18, 2019
SHAREEF Vs. STATE OF U. P.	October 21, 2019
SHARIF KHAN Vs. ASSISTANT DIRECTR OF CONSOLIDATION	April 25, 2019
SHARIK Vs. STATE OF UP	September 25, 2019
SHARMA CEMENT STORE Vs. COMMISSIONER COMMERCIAL TAX U P	May 27, 2019
SHARWAN KUMAR Vs. STATE OF U.P.	October 17, 2019
SHASHANK GUPTA Vs. STATE OF U.P	October 17, 2019
SHASHANK MISHRA Vs. STATE OF U.P	October 15, 2019
SHASHANK SHEKHAR Vs. COMMISSIONER JUDICIAL	November 13, 2019
SHASHANK SINGHANIYA Vs. STATE OF U.P.	September 5, 2019
SHASHI BALA Vs. RAJENDRAPAL SINGH	December 10, 2019
SHASHI BHUSHAN Vs. MANOHAR LAL SINGHAL	August 13, 2019
SHASHI BHUSHAN MISHRA Vs. STATE OF U.P.	November 18, 2019
SHASHI MISHRA Vs. STATE OF U P THRU PRIN SECY FAMILY WELFARE LKO AND ORS	May 27, 2019
SHASHI PARASHAR AND ANOTHER Vs. RAMWATI AND 5 OTHERS	January 28, 2019
SHASHI SRIVASTAVA Vs. STATE OF U P AND ANOTHER	May 20, 2019
SHATRUGHAN PAL Vs. STATE OF U.P.	October 30, 2019
SHAUKAT HUSSAIN Vs. STATE OF U P AND 5 OTHERS	July 3, 2019
SHAUKIN Vs. STATE OF U.P. AND ORS.	March 6, 2019
SHAUNAK GUPTA Vs. UNION OF INDIA	April 8, 2019
SHAVEZ Vs. STATE OF U. P.	November 5, 2019
SHAZ HOUSING PRIVATE LIMITED Vs. STATE OF U.P.	November 18, 2019
SHAZER MALIK Vs. STATE OF U.P. AND ORS.	May 17, 2019
SHEELA @ SUSHILA Vs. STATE OF U. P.	July 30, 2019
SHEELA DEVI Vs. STATE OF U.P.	August 21, 2019
SHEELAM KUMARI & ANR Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS	January 30, 2019
SHEESH PAL AND ORS. Vs. STATE OF U.P. AND ORS.	August 26, 2019
SHEETLA PRASAD VISHWAKARMA Vs. STATE OF U.P.	January 7, 2019
SHEKH ALI AKBAR Vs. STATE OF U P	May 27, 2019
SHEKHAR Vs. HARISHANKAR AZAD (SINCE DECEASED) AND 2 OTHERS	April 29, 2019
SHEKHAR KUMAR SINGH Vs. UNION OF INDIA	April 12, 2019
SHEO PRASAD PANDE SANSKRIT MAHAVID Vs. STATE OF U.P	October 14, 2019
SHEODAN SINGH Vs. STATE OF UTTAR PRADESH	May 9, 2019
SHEODHANI AND ANOTHER Vs. STATE	March 6, 2019
SHER KHAN Vs. STATE OF U.P. AND ORS.	July 12, 2019
SHER SINGH Vs. STATE OF U.P.	November 14, 2019
SHIKHA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	August 29, 2019
SHIKHER BHANDARI Vs. STATE OF U.P. AND ORS.	December 3, 2019
SHILPA ELECTRICAL ENGINEERS (INDIA) PVT. LTD. Vs. U.P. STATE INFORMATION COMMISSION AND ORS.	June 26, 2019
SHIPRA HOTELS LIMITED Vs. GHAZIABAD DEVELOPMENT AUTHORITY	December 11, 2019
SHIPRA SINGH Vs. STATE OF U P	September 18, 2019
SHISHIR KUMAR SINGH Vs. JITENDRA NATH MISRA	July 18, 2019
SHISHU PAL Vs. STATE OF U P	April 19, 2019
SHITAL Vs. STATE OF U P AND 5 OTHERS	July 2, 2019
SHITALA PRASAD GAUD Vs. STATE OF U P	May 2, 2019
SHIV BABU Vs. STATE OF U.P.	February 20, 2019
SHIV BABU DIWAKAR Vs. RENUKA KUMARI	October 1, 2019
SHIV BAHADUR RAM Vs. STATE OF U P	July 12, 2019
SHIV BHAJAN @ RAM BHAJAN @ KHAREDAM Vs. STATE OF U P	February 21, 2019
SHIV CHARAN SAHU Vs. STATE OF U P	August 5, 2019
SHIV DAYAL Vs. STATE OF U.P. AND ORS.	April 29, 2019
SHIV GOPAL Vs. STATE OF U.P.	June 25, 2019
SHIV KUMAR Vs. STATE	May 30, 2019
SHIV KUMAR Vs. PRAHLAD	January 11, 2019
SHIV KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA AND ORS.	April 15, 2019
SHIV KUMAR Vs. STATE OF U.P.	November 6, 2019
SHIV KUMAR Vs. STATE OF U.P.	November 1, 2019
SHIV KUMAR Vs. ADDTIONAL COMMISSIONER OF CONSOLIDATION UP LKO	November 25, 2019
SHIV KUMAR Vs. STATE OF U P	September 17, 2019
SHIV KUMAR @ SHIV PRASAD Vs. STATE OF U.P.	December 18, 2019
SHIV KUMAR AND ORS. Vs. STATE OF U.P.	May 31, 2019
SHIV KUMAR AND OTHERS Vs. STATE OF U P THRU PRIN SECY FINANCE	February 14, 2019
SHIV KUMAR KUSHWAHA Vs. DIRECTOR,SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDUCAL SC	March 5, 2019
SHIV KUMAR PANKHA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD	April 5, 2019
SHIV KUMAR TIWARI Vs. STATE OF U P	May 10, 2019
SHIV KUMAR TIWARI Vs. STATE OF U.P.	August 30, 2019
SHIV MANGAL Vs. STATE OF U.P.	September 25, 2019
SHIV MANGAL SINGH Vs. STATE OF U.P.	July 12, 2019
SHIV MOHAN PAL Vs. SHIV MOHAN PAL ALIAS HAKLA	December 18, 2019
SHIV NARAIN TRIPATHI Vs. STATE OF U.P.	May 29, 2019
SHIV NARAYAN Vs. STATE OF U.P.	February 5, 2019
SHIV NARAYAN AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS	May 29, 2019
SHIV NATH YADAV Vs. STATE OF U.P.	October 30, 2019
SHIV PATTI Vs. BOARD OF REVENUE UP ALLAHABAD	April 16, 2019
SHIV POOJAN Vs. STATE OF U.P.	May 20, 2019
SHIV POOJAN AND OTHERS Vs. STATE OF U P AND OTHERS	July 4, 2019
SHIV POOJAN UPADHYAY Vs. STATE OF U.P.	February 21, 2019
SHIV PRAKASH TIWARI AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION AND OTHERS	March 14, 2019
SHIV PRASAD Vs. STATE OF U P THRU PRIN SECY HOME LKO & ANOTHER	February 27, 2019
SHIV PRASAD SINGH RATHAOUR AND 4 ORS Vs. MANORAMA TRIPATHI AND ANOTHER	April 19, 2019
SHIV RAM SINGH Vs. STATE OF U P AND ANOTHER	May 22, 2019
SHIV RANI JATAV Vs. STATE OF U P	May 21, 2019
SHIV RATAN Vs. OARD OF REVENUE U.P. LKO	August 19, 2019
SHIV RATAN SINGH Vs. STATE OF U.P.	April 10, 2019
SHIV SAHAI Vs. STATE OF U. P.	October 21, 2019
SHIV SHANKER YADAV Vs. STATE OF U.P	October 17, 2019
SHIV SHYAM Vs. COMPETENT AUTHORITY/SPL LAND ACQUISITION OFFICER	April 15, 2019
SHIV SINGH Vs. STATE OF U.P.	August 8, 2019
SHIVAGOPAL Vs. STATE OF U P AND 4 OTHERS	May 8, 2019
SHIVAM Vs. STATE OF U.P.	October 30, 2019
SHIVAM PANDEY Vs. STATE OF U.P	March 25, 2019
SHIVANGI GUPTA Vs. STATE OF U.P.	December 11, 2019
SHIVANI SINGH Vs. PRASHANT SINGH	October 23, 2019
SHIVANI VERMA AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS	February 25, 2019
SHIVBUX SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION	January 11, 2019
SHIVKANT PANDEY @ LAKHAN PANDEY Vs. STATE OF U.P.	November 13, 2019
SHIVNANDAN Vs. D.D.C.	May 22, 2019
SHIVPAL SINGH Vs. CHARAN DEVI	April 12, 2019
SHOBH NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.	August 1, 2019
SHOBHA DEVI Vs. ANIL DHINGRA	September 16, 2019
SHOBHIT KUMAR MALLIK Vs. STATE OF U.P.	November 5, 2019
SHRAVAN Vs. STATE OF U P	January 9, 2019
SHRAWAN Vs. RENU KUSHWAHA	August 19, 2019
SHRAWAN KUMAR Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION	August 21, 2019
SHREE PAL AND ORS. Vs. STATE OF U.P.	November 11, 2019
SHRI CHAND SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	October 22, 2019
SHRI DIAMOND DEGREE COLLEGE Vs. STATE OF U.P.	February 6, 2019
SHRI KANT TIWARI Vs. STATE OF U.P.	August 29, 2019
SHRI RAM Vs. RAJESHWAR AND 6 OTHERS	March 28, 2019
SHRI RAM Vs. RAJESHWAR	January 23, 2019
SHRI SAJID KHAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	August 13, 2019
SHRIMAT PARAMHANS VIDYA PRACHARIANI SABHA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES & CHITS	October 15, 2019
SHRIRAM EDUCATIONAL AND CHARITABLE TRUST Vs. ALOK SWAROOP	July 23, 2019
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DY. LABOUR COMMISSIONER SAHARANPUR	May 24, 2019
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHYAMA	March 6, 2019
SHRIRAM GENERAL INSURANCE COMP LTD. Vs. SHAKUNTALA DEVI	October 30, 2019
SHRIRAM JAISWAL Vs. STATE OF U P	July 16, 2019
SHUBHAM GARG Vs. AJAY KUMAR MAHESHWARI	April 26, 2019
SHUNTY BUNTY AUTOMOBILES (P.) LTD. Vs. UNION OF INDIA	May 30, 2019
SHYAM Vs. STATE OF U.P.	October 22, 2019
SHYAM BABU Vs. STATE OF U.P.	August 1, 2019
SHYAM BABU GUPTA Vs. OM PRAKASH SHUKLA	February 7, 2019
SHYAM BABU VAISH Vs. STATE OF U P AND ANR	May 22, 2019
SHYAM BIHARI Vs. STATE OF UTTAR PRADESH	December 13, 2019
SHYAM BIHARI Vs. VINAY SINGH RATHAUR	August 7, 2019
SHYAM BIHARI TIWARI Vs. STATE OF U.P.	November 11, 2019
SHYAM LAL Vs. STATE OF U.P.	August 26, 2019
SHYAM LAL Vs. DISTRICT MAGISTRATE BALRAMPUR	September 26, 2019
SHYAM LAL Vs. STATE OF UTTAR PRADESH	December 13, 2019
SHYAM LAL RAJPUT Vs. STATE OF U P	July 18, 2019
SHYAM RAJI & ORS Vs. BOARD OF REVENUE LKO THRU CHAIRMAN	February 20, 2019
SHYAM SUNDER Vs. STATE OF U.P.	November 15, 2019
SHYAM SUNDER AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR AND OTHERS	January 18, 2019
SHYAM SUNDER YADAV Vs. STATE OF U.P. AND OTHERS	December 18, 2019
SHYAM YADAV Vs. STATE OF U P	February 21, 2019
SHYAMA CHARAN VISHWAKARAMA Vs. STATE OF U.P.	October 19, 2019
SHYAMA DEVI Vs. UNION OF INDIA	December 5, 2019
SHYAMAKANT Vs. JITENDRA KUMAR KUSHWAHA	October 19, 2019
SHYAMDHANI GUPTA Vs. STATE OF U.P.	September 12, 2019
SHYAMLAL KHANDELWAL INTER COLLEGE Vs. STATE OF U.P	March 6, 2019
SIDAKAT ULLAH KHAN Vs. STATE OF U P	May 13, 2019
SIDDHANT SHARMA AND ORS. Vs. U.P.S.R.T.C. AND ORS.	November 21, 2019
SIDDHARTH SRIVASTAVA & OTHERS Vs. STATE OF U P & ANOTHER	April 11, 2019
SIDDHARTH UPADHYAY Vs. STATE OF U.P.	November 28, 2019
SIDDHARTHA CHATURVEDI Vs. ADDL. SESSION JUDGE, COURT NO.5, MATHURA AND 4 ORS.	January 24, 2019
SIDDHESHWARI DIXIT AND ANR Vs. HASINA BEGUM AND OTHERS	March 1, 2019
SINDRAJ SINGH AND ANR Vs. STATE OF U P AND ANR	February 26, 2019
SINGH Vs. OFFICIAL LIQUIDATOR	February 6, 2019
SIRAJ AHMAD @ SIRAJUDDIN Vs. SANJEEV KUMAR	December 13, 2019
SIRAJ AHMAD ALIAS PAPPU Vs. UNION OF INDIA	November 6, 2019
SITA @ SATISH Vs. STATE OF U. P.	September 16, 2019
SITA DEVI Vs. U.O.I. THRU. MINISTRY OF ROAD TRANSPORT & HIGHWAYS	October 15, 2019
SITA JAISWAL Vs. PROVINCIAL CO-OPERATIVE FEDERATION OF U P LKO AND ANR	May 24, 2019
SITA RAM Vs. STATE OF U.P.	July 29, 2019
SITA RAM Vs. STATE OF U.P	July 18, 2019
SITA RAM SHARMA Vs. STATE OF U P	August 16, 2019
SITARAM Vs. PRINCIPAL SECY. RURAL ENGINEERING DEPT.	October 30, 2019
SITARAM Vs. STATE OF U.P.	December 9, 2019
SIXTH SENSE ASTRO GURUKUL Vs. AVANTIKA ARGO SERVICES PVT. LTD.	July 8, 2019
SIYA RAM Vs. STATE OF U.P	March 13, 2019
SIYA RAM Vs. STATE OF U.P. AND ORS.	April 11, 2019
SIYA RAM Vs. STATE OF U.P.	November 8, 2019
SIYA RAM BROTHERS Vs. OM PRAKASH BHARGAVA	January 8, 2019
SIYA RAM SARAN ADITYA Vs. STATE OF U. P.	September 26, 2019
SIYA RAM SHARMA Vs. AJIT KUMAR BHATTACHARYA	March 12, 2019
SIYARAM Vs. ASHOK KUMAR (DECEASED) AND 2 OTHERS	February 26, 2019
SIYARAM Vs. STATE OF U.P.	October 23, 2019
SIYARAM RAWAT Vs. STATE OF U.P.	October 17, 2019
SKOL BREWERIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES U.P. LUCKNOW	November 1, 2019
SMT. BRAHMADEVI Vs. STATE OF U.P.	May 10, 2019
SMT. MONIKA GUPTA Vs. JITENDRA GANDHI	August 6, 2019
SMT. RAJ MOHINI SRIVASTAVA Vs. STATE OF U.P.	February 8, 2019
SMT. SEEMA BAJPAYEE AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	August 13, 2019
SMT.RAJ DULARI DEVI Vs. SMT.JAGWATI DEVI	February 28, 2019
SMT.SITA DEVI Vs. STATE OF U.P.	February 20, 2019
SNIGDHA SEN Vs. STATE OF U. P.	April 11, 2019
SOHARATI Vs. COURT OF BOARD OF REVENUE, U.P. AND ORS.	August 19, 2019
SOLITAIRE FOODS PRIVATE LIMITED Vs. UNION OF INDIA	November 19, 2019
SOM PRAKASH RAWAT @ SANNI Vs. STATE OF U.P.	November 20, 2019
SOMARU PRASAD. Vs. STATE OF U.P.	January 29, 2019
SOMESH Vs. STATE OF U.P.	November 13, 2019
SOMPAL Vs. STATE OF U P	April 24, 2019
SOMPAL Vs. SUB-DIVISIONAL MAGISTRATE AND ORS.	September 26, 2019
SOMWATI & OTHERS Vs. DHARMENDRA KUMAR & ANOTHER	February 25, 2019
SON SHRI Vs. STATE OF U.P.	February 27, 2019
SONEY LAL PASI Vs. STATE OF U.P.	November 28, 2019
SONI SINGH Vs. STATE OF U.P.	April 17, 2019
SONIA VARSHNEY Vs. MUKUL GUPTA	April 24, 2019
SONIYA BANSAL Vs. STATE OF U P AND 2 OTHERS	February 1, 2019
SONPAL AND ANOTHER Vs. STATE OF U P	March 8, 2019
SONU Vs. STATE OF U P	July 18, 2019
SONU Vs. STATE OF U.P.	June 7, 2019
SONU @ JAJNEESH TIWARI Vs. STATE OF U P	May 15, 2019
SONU GUPTA Vs. STATE OF U.P.	April 19, 2019
SONU KUMAR Vs. STATE OF U P AND 4 OTHERS	April 30, 2019
SONU SHARMA Vs. STATE OF U.P.	December 16, 2019
SOUTH EAST U.P. POWER TRANSMISSION COMPANY LTD. LUCKNOW Vs. U.P.POWER TRANSMISSION CORPORATION LTD. THROU. CHAIRMAN	May 1, 2019
SR. DIVISIONAL MANAGER L.I.C. OF INDIA Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	September 19, 2019
SRESTH SINGH AND ANOTHER Vs. VIRENDRA KUMAR SINGH AND 3 OTHERS	March 29, 2019
SRI KANT Vs. MOOL CHAND	September 25, 2019
SRI KRISHNA Vs. JOINT DIRECTOR OF EDUCATION	March 6, 2019
SRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD & 6 OTHERS	April 30, 2019
SRI RAM AND OTHERS Vs. STATE OF U P	April 26, 2019
SRI RAM MAURYA Vs. IXTH ADDITIONAL DISTRICT JUDGE FAIZABAD	July 3, 2019
SRIKANT CHAUBEY Vs. STATE OF U. P.	August 8, 2019
SRIRAM SINGH Vs. STATE OF U P AND 5 OTHERS	April 4, 2019
ST.XAVIERS DAY SCHOOL Vs. STATE OF U.P.	October 23, 2019
STATE Vs. SHYAM SINGH	August 2, 2019
STATE Vs. RAJENDRA KUMAR JAIN	July 8, 2019
STATE BANK OF INDIA Vs. SHAKUMBHRI STRAW PRODUCT LIMITED	April 2, 2019
STATE OF U P Vs. PREM KUMARI	September 12, 2019
STATE OF U P Vs. PUSHPA	August 26, 2019
STATE OF U P Vs. NOOR MOHAMMAD	September 16, 2019
STATE OF U P Vs. HARVEER SINGH	July 8, 2019
STATE OF U P Vs. SHREE KRISHNA CHANDRA	September 19, 2019
STATE OF U P Vs. NISHANT GUPTA	September 19, 2019
STATE OF U P Vs. POORAN CHANDRA	September 23, 2019
STATE OF U P Vs. BINDU BALA	September 23, 2019
STATE OF U P Vs. SANDEEP ALIAS BHURA	February 26, 2019
STATE OF U P Vs. JITENDRA KUMAR YADAV	October 1, 2019
STATE OF U P Vs. SPECIAL JUDGE	November 1, 2019
STATE OF U P Vs. CHUNNI DEVI	July 10, 2019
STATE OF U P Vs. VIRENDRA SINGH	July 16, 2019
STATE OF U P Vs. HAUSHALA PRASAD	July 16, 2019
STATE OF U P Vs. SHEESH PAL	July 1, 2019
STATE OF U P Vs. GAYUR AND OTHERS	August 5, 2019
STATE OF U P Vs. RAKESH	August 6, 2019
STATE OF U P Vs. RAMBABU AND 3 OTHERS	February 13, 2019
STATE OF U P Vs. RAM SAGAR S/O BABU RAM	September 25, 2019
STATE OF U P Vs. MOHD FURKAN	May 15, 2019
STATE OF U P Vs. SUCCHA SINGH AND ORS	May 14, 2019
STATE OF U P AND 2 OTHERS Vs. NATIONAL HUMAN RIGHTS COMMISISON	February 1, 2019
STATE OF U P AND 3 OTHERS Vs. BHEEM SINGH	January 31, 2019
STATE OF U P AND ANOTHER Vs. STATE PUBLIC SERVICES TRIBUNAL AND ANOTHER	April 29, 2019
STATE OF U P AND ANOTHER Vs. RAMJI SINGH	May 9, 2019
STATE OF U P AND ANOTHER Vs. DURGESHWARI SHARMA AND OTHERS	January 8, 2019
STATE OF U P THROU PRIN SECY HIGHER EDUCATION LKO AND ORS Vs. C/M KALAWATI DEVI SMARAK MAHAVIDYALAYA U P BADNAPUR BAHRAICH	April 15, 2019
STATE OF U P THRU PRIN SECY ,MEDICAL & HEALTH & 2 OTHERS Vs. KULJYOTI KUMAR AWASTHI & 13 OTHERS (INRE 3924 S/S 2012)	April 17, 2019
STATE OF U P THRU PRIN SECY BASIC EDUCATION DEPT & Vs. NOOPUR SRIVASTAVA	January 3, 2019
STATE OF U P THRU SECY , MICRO, SMALL & MEDIUM ENTERPRISES Vs. TRILOKI NATH TIWARI & ORS	April 30, 2019
STATE OF U. P. Vs. BALAK RAM	July 15, 2019
STATE OF U. P. Vs. CHHUNNA LAL	July 31, 2019
STATE OF U. P. Vs. UDAI RAM	August 1, 2019
STATE OF U. P. Vs. CHANDRAKANT MISHRA	July 30, 2019
STATE OF U. P. Vs. SHAMBHU NATH SRIVASTAVA	April 23, 2019
STATE OF U. P. Vs. BISHMILLAHA	January 3, 2019
STATE OF U. P. Vs. RAJESH KUMAR SINGH	October 15, 2019
STATE OF U. P. THRU EXECUTIVE ENGINEER Vs. BRAHMA DEV TRIPATHI	November 6, 2019
STATE OF U.P Vs. RAKESH KANT SAMA	October 17, 2019
STATE OF U.P Vs. RANA ASHOK	October 31, 2019
STATE OF U.P Vs. MOHAR MANI SINGH	October 17, 2019
STATE OF U.P Vs. MOHD.	October 18, 2019
STATE OF U.P Vs. NOORULAIN ANSARI	July 18, 2019
STATE OF U.P Vs. DHARAMPAL SINGH	November 15, 2019
STATE OF U.P. Vs. RAJA BABU GAUTAM	November 16, 2019
STATE OF U.P. Vs. A.D.J. ANPARA SONBHADRA	November 13, 2019
STATE OF U.P. Vs. HUKUM SINGH	November 8, 2019
STATE OF U.P. Vs. KASHI KRISHNA VERMA	November 11, 2019
STATE OF U.P. Vs. GOVIND RAM VERMA	February 5, 2019
STATE OF U.P. Vs. AJAI @ AAJESH	January 3, 2019
STATE OF U.P. Vs. RATAN CHAUHAN	January 3, 2019
STATE OF U.P. Vs. RAM SARAN	November 1, 2019
STATE OF U.P. Vs. A.D.J. SONBHADRA	October 23, 2019
STATE OF U.P. Vs. ANTARIKSHA SINGH	May 14, 2019
STATE OF U.P. Vs. NIRMALA DEVI	November 21, 2019
STATE OF U.P. Vs. GOKUL	November 7, 2019
STATE OF U.P. Vs. ANIL	November 18, 2019
STATE OF U.P. Vs. JAMSHED	November 18, 2019
STATE OF U.P. Vs. KEHRI	November 7, 2019
STATE OF U.P. Vs. PARVEEN	November 7, 2019
STATE OF U.P. Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL	October 17, 2019
STATE OF U.P. Vs. SALEEM JHANJHI	December 2, 2019
STATE OF U.P. Vs. SANJIV KUMAR	December 11, 2019
STATE OF U.P. Vs. RISHAD MURTAZA, ADIL AZIZ KHAN, SIDDARTH SINHA	December 19, 2019
STATE OF U.P. Vs. MANOJ SAXENA AND OTHERS	December 11, 2019
STATE OF U.P. Vs. MEERA TRIPATHI	December 11, 2019
STATE OF U.P. Vs. MITHLESH KUMAR	December 11, 2019
STATE OF U.P. Vs. NARENDRA MOHINI KAUR AND OTHERS	December 11, 2019
STATE OF U.P. Vs. HARISH	December 5, 2019
STATE OF U.P. Vs. ANIL KUMAR YADAV	November 18, 2019
STATE OF U.P. Vs. SMT. MALA YADAV	February 1, 2019
STATE OF U.P. Vs. RAM KRISHNA PANDEY	October 31, 2019
STATE OF U.P. Vs. ANKIT VERMA	May 15, 2019
STATE OF U.P. Vs. ASHA RAM SHARMA	October 23, 2019
STATE OF U.P. Vs. SATISH CHANDRA	April 22, 2019
STATE OF U.P. Vs. MOHD. RAMJAN	August 2, 2019
STATE OF U.P. Vs. DIWAN SHAKIL KHAN H.C. 810580192	October 22, 2019
STATE OF U.P. Vs. SHISH PAL SINGH	July 10, 2019
STATE OF U.P. Vs. PRESIDING OFFICER LABOUR COURT	July 1, 2019
STATE OF U.P. Vs. KRISHNAWATI	January 17, 2019
STATE OF U.P. Vs. KAMLESH KUMAR @ PAHELWAN & 2 OTHERS	March 1, 2019
STATE OF U.P. Vs. RAM GOPAL GUPTA	July 18, 2019
STATE OF U.P. Vs. PANKAJ SRIVASTAVA	January 16, 2019
STATE OF U.P. Vs. SHAHID	November 21, 2019
STATE OF U.P. Vs. MOHD.RIZWAN	November 20, 2019
STATE OF U.P. Vs. SURENDRA PAL SINGH	October 22, 2019
STATE OF U.P. Vs. PRESIDING OFFICER LABOUR COURT	November 14, 2019
STATE OF U.P. Vs. RAM SHRINGAR PANDEY	October 1, 2019
STATE OF U.P. Vs. RAMESH SINGH	August 2, 2019
STATE OF U.P. Vs. JAGANNATH	September 3, 2019
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT, LUCKNOW & 2 OTHERS	February 5, 2019
STATE OF U.P. Vs. NATIONAL ALLIANCE OF PEOPLES MOVEMENTS	April 22, 2019
STATE OF U.P. Vs. SANJAY KUMAR SAXENA	July 18, 2019
STATE OF U.P. Vs. NAWAB SINGH	July 12, 2019
STATE OF U.P. Vs. BIJMA YADAV	July 19, 2019
STATE OF U.P. Vs. BANDU RAM	July 22, 2019
STATE OF U.P. Vs. SHAKUNTALA DEVI	September 2, 2019
STATE OF U.P. Vs. CONTROLLING AUTHORITY	November 19, 2019
STATE OF U.P. Vs. CHANDRIKA PRASAD	November 25, 2019
STATE OF U.P. Vs. MOHSEEN	December 13, 2019
STATE OF U.P. Vs. VINAY KUMAR DUBEY	December 17, 2019
STATE OF U.P. Vs. SUKH LAL	September 24, 2019
STATE OF U.P. Vs. PRESIDING OFFICER	February 6, 2019
STATE OF U.P. AND ORS. Vs. U.P. HUMAN RIGHTS COMMISSION AND ORS.	October 24, 2019
STATE OF U.P. AND ORS. Vs. MAHESH CHANDRA SAXENA AND ORS.	January 24, 2019
STATE OF U.P. AND OTHERS Vs. U.P.PUBLIC SERVICE TRIBUNAL LKO.	December 9, 2019
STATE OF U.P. THROU. SECY. EDUCATION (SECONDARY) LKO. Vs. PREM KUMAR SHUKLA	October 15, 2019
STATE OF U.P. THROU. THE COLLECTOR UNNAO Vs. KRISHNA KANTI 662(M/S)2004	February 18, 2019
STATE OF U.P. THRU SECY. LOK NIRMAN Vs. SANJU LAL	August 2, 2019
STATE OF U.P. THRU. PRIN. SECY. IRRIGATION & WATER RESOURCE Vs. SURESH PANDEY	October 16, 2019
STATE OF U.P. THRU. PRIN. SECY. TAX & REGISTRATION & ANOTHER Vs. PRADEEP KUMAR YADAV & ANOTHER	August 13, 2019
STATE OF U.P. THRU. PRIN. SECY., BASIC EDUCATION & 2 OTHERS Vs. SONIKA DEVI	February 6, 2019
STATE OF U.P. THRU. PRIN.SECY., DEPTT. OF HOME Vs. ALI MOHMMAD.	August 22, 2019
STATE OF U.P. THRU. SECY. DEPTT. OF MINOR IRRIGATION & 2 ORS. Vs. RAJENDRA PRASAD	September 19, 2019
STATE OF U.P. THRU. SECY. REVENUE Vs. BHANU DUTTA TIWARI	March 12, 2019
STATE OF U.P. THRU. SECY., BAL VIKAS EVAM PUSHTAHAR Vs. GAYATRI DEVI	August 1, 2019
STATE OF U.P. THRU. THE PRIN. SECY., HOME DEPTT. Vs. JAI KISHORE SINGH	August 13, 2019
STATE OF UTTAR PRADESH Vs. BALISTER	December 13, 2019
STATE OF UTTAR PRADESH Vs. PUSHPENDRA GANGWAR	December 16, 2019
STATE OF UTTAR PRADESH Vs. DURGESH RAJBHAR	July 10, 2019
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA	August 5, 2019
STRUGGLE AGAINST PAIN THROUGH ITS PRESIDENT Vs. STATE OF U P AND OTHERS	March 14, 2019
SUB INSPETOR PARSHU RAM DOHARE Vs. STATE OF U.P.	September 30, 2019
SUBEDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 16, 2019
SUBHAM SINGH Vs. STATE OF U P	May 6, 2019
SUBHAS Vs. STATE OF U P & ANR	January 8, 2019
SUBHASH Vs. SUNIL KUMAR	December 9, 2019
SUBHASH Vs. STATE	August 30, 2019
SUBHASH Vs. STATE OF U P	September 18, 2019
SUBHASH Vs. STATE	November 5, 2019
SUBHASH BABU YADAV Vs. STATE OF U P	May 27, 2019
SUBHASH CHANDRA Vs. STATE OF U P	May 28, 2019
SUBHASH CHANDRA GAUTAM Vs. STATE OF U.P.	February 22, 2019
SUBHASH CHANDRA HUF THRU KARTA AND ANR Vs. AJAY GUPTA	January 18, 2019
SUBHASH SHAH Vs. STATE OF U P	May 15, 2019
SUBHAWATI DEVI Vs. STATE OF U P	September 27, 2019
SUBHIR KUMAR DAS Vs. SANTOSH KUKMAR TIWARI	July 4, 2019
SUBODH AWASTHY Vs. STATE OF U.P	November 16, 2019
SUCHIT AND OTHERS Vs. GOBARI AND OTHERS	May 30, 2019
SUDAMA Vs. STATE OF U. P.	March 14, 2019
SUDAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 2, 2019
SUDAMA Vs. STATE OF U P	April 29, 2019
SUDAMA JI Vs. CHHOTEY LAL	May 22, 2019
SUDAMA URAON Vs. STATE OF U.P.	December 6, 2019
SUDARSHA AVASTHI Vs. STATE OF U.P.	July 8, 2019
SUDARSHAN Vs. STATE OF UTTAR PRADESH	May 20, 2019
SUDHAKAR PATHAK Vs. STATE OF U.P.	May 30, 2019
SUDHAKAR RAO GETHA AND ANOTHER Vs. COLLECTOR,VARANASI AND 23 OTHERS	May 6, 2019
SUDHANSHU GUPTA Vs. KOMAL GUPTA	July 25, 2019
SUDHANSHU VACHASPATI TRIPATHI Vs. UNION OF INDIA	May 30, 2019
SUDHIR KUMAR KANNOJIA Vs. STATE OF U.P. THRU PRIN. SECY. FOOD & CIVIL SUPPLIES	January 8, 2019
SUDHIR KUMAR MISHRA @ BABLU MISHRA Vs. STATE OF U.P.	December 11, 2019
SUDHIR KUMAR SAXENA Vs. STATE OF U.P.	November 16, 2019
SUDHIR KUMAR SHUKLA Vs. UNION OF INDIA AND 2 OTHERS	February 1, 2019
SUGAM YADAV & ANOTHER Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH DEPTT &ANR	February 5, 2019
SUGREEV KUSHWAHA Vs. STATE	February 7, 2019
SUGREEV NISHAD AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 11, 2019
SUKANA Vs. STATE OF U.P.	May 30, 2019
SUKESH KUMAR Vs. STATE OF U.P.	February 15, 2019
SUKH LAL Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE CIVIL SECTT. LKO.	August 8, 2019
SUKHDEV PRASAD TRIPATHI Vs. STATE OF U.P	May 8, 2019
SUKHJENDRA Vs. STATE OF U.P.	November 21, 2019
SUKHVEER SINGH Vs. STATE OF U.P.	October 17, 2019
SUMAC INTERNATIONAL LIMITED LKO THROU MANAGING DIRECTOR Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD	March 15, 2019
SUMAN AND ORS. Vs. ANISA BEGUM AND ORS.	February 22, 2019
SUMESH KUMAR Vs. STATE OF U. P.	August 19, 2019
SUMESH SAHANI Vs. STATE OF U.P.	October 17, 2019
SUMIT Vs. STATE OF U.P.	November 22, 2019
SUMIT AGARWAL Vs. STATE OF UP	October 15, 2019
SUMIT AND 14 OTHERS Vs. STATE OF U P AND 4 OTHERS	May 8, 2019
SUMIT NARAIN TIWARI Vs. ADDITIONAL DISTRICT JUDGE	September 16, 2019
SUMIT VERMA Vs. STATE OF U P AND ANOTHER	March 25, 2019
SUMITRA DEVI Vs. STATE OF U.P.	November 8, 2019
SUNDER SINGH Vs. ANWAR SAYEED	April 30, 2019
SUNEEL Vs. STATE OF U P	April 24, 2019
SUNEEL KUMAR Vs. UNION OF INDIA	December 17, 2019
SUNEEL KUMAR SINGH Vs. STATE OF U.P.	February 18, 2019
SUNEETA Vs. STATE OF U.P.	July 16, 2019
SUNEETA RAJAN Vs. STATE OF U.P.	June 3, 2019
SUNIL Vs. STATE OF U.P.	April 22, 2019
SUNIL Vs. STATE OF U.P.	December 13, 2019
SUNIL @ SONU PATHAK Vs. STATE OF U.P.	November 6, 2019
SUNIL DUTT Vs. STATE OF U.P.	October 30, 2019
SUNIL GILAT Vs. STATE OF U P	February 11, 2019
SUNIL KANDU Vs. STATE OF U.P.	December 5, 2019
SUNIL KUMAR Vs. STATE OF U.P.	May 2, 2019
SUNIL KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI	January 9, 2019
SUNIL KUMAR Vs. KAPOOR CHANDRA AGARWAL DHARAMSHALA TRUST	May 24, 2019
SUNIL KUMAR AGARWAL Vs. STATE OF U.P.	September 11, 2019
SUNIL KUMAR AND 2 OTHER Vs. STATE OF U.P.	December 5, 2019
SUNIL KUMAR AND 3 OTHERS Vs. STATE OF U.P.	September 27, 2019
SUNIL KUMAR AND 7 OTHERS Vs. STATE OF U P AND ANOTHER	February 21, 2019
SUNIL KUMAR DUBEY Vs. STATE OF U.P.	November 6, 2019
SUNIL KUMAR KASHYAP Vs. STATE OF U.P.	February 28, 2019
SUNIL KUMAR MISHRA Vs. STATE OF U.P. AND ORS.	August 2, 2019
SUNIL KUMAR MISHRA Vs. STATE OF U.P.	April 2, 2019
SUNIL KUMAR RAJPUT Vs. STATE OF U.P	September 13, 2019
SUNIL KUMAR S/O SHYAMLAL Vs. MOHD. SHADAB S/O MOHD. TASKEEN	December 9, 2019
SUNIL KUMAR SINGH Vs. STATE OF U.P.	October 30, 2019
SUNIL KUMAR SINGH Vs. STATE OF U P AND ANOTHER	May 17, 2019
SUNIL KUMAR TRIPATHI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	July 9, 2019
SUNIL SINGH Vs. KASHI	July 26, 2019
SUNIL YADAV Vs. STATE OF U P	September 18, 2019
SUNITA CHANDRA (NOW S/S) Vs. U O I THRU SECY MINISTRY OF HUMAN RESOURCE DEVELOPMENT &	April 17, 2019
SUNITA DEVI Vs. STATE OF U P	January 18, 2019
SUNITA GUPTA Vs. STATE OF U.P.	August 22, 2019
SUNITA SUDAM SAKHARE Vs. JUDICIAL MAGISTRATE III LKO.	October 1, 2019
SUNPAT Vs. STATE OF U. P.	July 12, 2019
SUNRISE STONE CRUSHER PVT LTD Vs. STATE OF U P AND 3 OTHERS	May 31, 2019
SUPER INDUSTRIAL CORP Vs. STATE OF U P	July 19, 2019
SUPERINTENDENT ENGINEER Vs. RAM SANWAR SINGH	April 3, 2019
SUPPORT INDIA WELFARE SOCIETY Vs. STATE OF U P	September 16, 2019
SUPRABA @ SUPRABHA Vs. STATE OF UP AND ANOTHER	August 13, 2019
SURAJ Vs. STATE OF U.P.	April 9, 2019
SURAJ BHAN SINGH Vs. COLLECTOR	July 17, 2019
SURAJ MEHATA Vs. STATE OF U P	April 30, 2019
SURAJ PAL Vs. STATE OF U.P	October 17, 2019
SURAJ YADAV Vs. STATE OF U.P	July 17, 2019
SURENDRA Vs. STATE OF U.P.	December 18, 2019
SURENDRA HARIZAN Vs. STATE OF U.P.	December 6, 2019
SURENDRA KAUR AND 2 OTHERS Vs. VIVEK GUPTA AND 3 OTHERS	May 31, 2019
SURENDRA KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER	March 12, 2019
SURENDRA KUMAR AND OTHERS Vs. SHANTI PRASAD AND ANOTHER	January 9, 2019
SURENDRA KUMAR MISHRA Vs. U.O.I.	October 18, 2019
SURENDRA KUMAR SAXENA Vs. STATE OF U.P.	October 16, 2019
SURENDRA KUMAR SHUKLA Vs. STATE OF U.P.	November 13, 2019
SURENDRA KUMAR SINGH Vs. STATE OF U.P.	August 30, 2019
SURENDRA KUMAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER	May 8, 2019
SURENDRA NATH CHAUBEY Vs. STATE OF U P	April 1, 2019
SURENDRA NATH PANDEY Vs. STATE OF U.P.	August 2, 2019
SURENDRA PRATAP SINGH Vs. U.P. POWER CORPORATION LTD.	November 1, 2019
SURENDRA SINGH Vs. STATE OF U.P.	September 12, 2019
SURENDRA SINGH Vs. STATE OF U.P. AND ORS.	February 26, 2019
SURENDRA SINGH Vs. D. D. C. SULTANPUR	August 2, 2019
SURENDRA SINGH Vs. STATE OF U.P.	December 5, 2019
SURENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE	July 11, 2019
SURENDRA SINGH @ MAHENDRA PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 6, 2019
SURENDRA TIWARI Vs. STATE OF U.P.	October 17, 2019
SURESH Vs. STATE OF U P	April 22, 2019
SURESH Vs. STATE OF U P	May 22, 2019
SURESH ALIAS DINESH Vs. STATE OF U P	May 14, 2019
SURESH CHANDRA AGNIHOTRI Vs. U.P. STATE ROAD TRANSPORT CORPORATION	May 31, 2019
SURESH CHANDRA MAURYA Vs. D.D.C.	November 13, 2019
SURESH CHANDRA PANDEY Vs. STATE OF U.P.	September 18, 2019
SURESH CHANDRA SRIVASTAVA Vs. STATE OF U.P. THRU SECY. GRAMYA VIKAS	May 7, 2019
SURESH CHANDRA SRIVASTAVA Vs. COMMISSIONER, FAIZABAD MANDAL, FAIZABAD	March 5, 2019
SURESH JAISWAL Vs. STATE OF U.P.	December 20, 2019
SURESH KUMAR Vs. STATE OF U.P.	October 31, 2019
SURESH KUMAR Vs. STATE OF U P	January 3, 2019
SURESH KUMAR Vs. STATE OF U P AND OTHERS	April 19, 2019
SURESH KUMAR MALLAH Vs. STATE OF U.P.	March 1, 2019
SURESH NISHAD Vs. STATE OF U.P.	November 11, 2019
SURESH PAL Vs. STATE	November 21, 2019
SURESH PANDEY Vs. STATE OF U.P.	December 9, 2019
SURESH SINGH Vs. STATE OF U. P.	September 19, 2019
SURESH SINGH BHADORIA Vs. STATE OF U.P.	November 26, 2019
SURESHPAL Vs. STATE OF U.P.	December 13, 2019
SURJEET Vs. STATE OF U P AND ANOTHER	February 1, 2019
SURJEET SINGH Vs. STATE OF U.P.	November 19, 2019
SURMESH MISHRA Vs. STATE OF U P	April 29, 2019
SURSATA Vs. STATE OF U.P.	January 10, 2019
SURURUL HASAN Vs. STATE OF U.P	September 26, 2019
SURYA BHAN SINGH Vs. STATE OF U.P.	October 1, 2019
SURYA BHAN YADAV Vs. U.P. JAL NIGAM	July 15, 2019
SURYA NARAYAN Vs. STATE OF U.P.	December 5, 2019
SURYA PRATAP DWIVEDI Vs. STATE OF UP THR. SECY. BASIC EDUCATION & 2 ORS.	September 19, 2019
SURYAWATI SHUKLA Vs. DISTRICT MAGISTRATE/DISTRICT DY. DIRECTOR OF CONSOLIDATION AND ORS.	January 8, 2019
SUSANT SINGH Vs. STATE OF U.P.	November 18, 2019
SUSHIL Vs. STATE OF UTTAR PRADESH	April 25, 2019
SUSHIL CHANDRA SRIVASTAVA Vs. STATE OF U P	August 20, 2019
SUSHIL KUMAR Vs. STATE OF U P AND 15 OTHERS	April 18, 2019
SUSHIL KUMAR JAIN Vs. STATE OF U. P.	August 2, 2019
SUSHIL KUMAR RAI Vs. STATE OF U.P.	November 26, 2019
SUSHIL KUMAR RAJAK Vs. STATE OF U.P.	October 1, 2019
SUSHIL KUMAR SAINI Vs. STATE OF U P	August 1, 2019
SUSHIL KUMAR SHARMA Vs. STATE OF U. P.	July 5, 2019
SUSHILA DEVI Vs. DEEWAN CHAND	July 17, 2019
SUSHILA SINGH Vs. STATE OF U.P.	May 7, 2019
SUSHILA SRIVASTAVA Vs. SATTE OF U.P.	July 22, 2019
SUSHMA AND OTHERS Vs. NEW INDIA ASSURANCE CO LTD	May 17, 2019
SUSHMA SATSANGI Vs. STATE OF U.P.	October 22, 2019
SUSHMA YADAV Vs. STATE OF U.P.	May 15, 2019
SWALEHA @ KISORA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 10, 2019
SWAMI VIVEKANAND VIDYA MANDIR TARA RAYPUR SAURIKH JAGDESHPUR KANNAUJ Vs. STATE OF U.P.	November 20, 2019
SWAMINATH Vs. STATE OF U.P.	October 31, 2019
SYED MERAZUL RAZA Vs. NA	April 26, 2019
SYED SHAKEB ASHRAF & 3 OTHERS Vs. STATE OF U.P.	May 31, 2019
SYSTEMATIC CONSCOM LTD. Vs. STATE OF U.P.	March 1, 2019
T.D. SINGH,R.G. TRIPATHI Vs. SANJAY MISRA	April 4, 2019
T.R. DIMOND PVT. LTD. Vs. PRIYANSHI DEVELOPERS PVT. LTD.	November 7, 2019
TAHIR Vs. STATE OF U.P.	December 12, 2019
TAHIR WAHAB Vs. STATE OF U.P.	November 6, 2019
TAHSIN Vs. YOGESH KUMAR	September 6, 2019
TAJWAR SULTANA W/O LATE SAIDUL REHMAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED, & ORS	January 17, 2019
TARA Vs. STATE OF U.P.	November 19, 2019
TARA MIYAN ALIAS SAHID MIYAN AND 4 OTHERS Vs. STATE OF UP AND ANOTHER	January 7, 2019
TARGET CENTRE Vs. COMMISSIONER COMMERCIAL TAX LKO	March 1, 2019
TARIK ALI Vs. STATE OF U.P.	December 12, 2019
TARUN KUMAR SRIVASTAVA Vs. GUR BUX SINGH	October 14, 2019
TASAUVAR Vs. STATE OF U P	April 23, 2019
TASNEEM Vs. STATE OF U.P.	October 18, 2019
TASSANS Vs. STATE OF U P	May 3, 2019
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF TRADE TAX U.P.	April 4, 2019
TATA MOTORS LIMITED CHINHAT INDUSTRIAL AREA LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U.P.LUCKNOW	December 4, 2019
TECHNO FABS (PROPRIETORSHIP FIRM) Vs. STATE OF U P	August 1, 2019
TEJ BAHADUR Vs. NARENDRA MODI	December 6, 2019
TEJ BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 25, 2019
TEJ SINGH Vs. STATE OF U. P.	April 24, 2019
TEJPAL SINGH AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS	March 8, 2019
THAKUR BANKATESH JI MAHARAJ BIRAJMAN RADHA NIWAS Vs. SURESH CHANDRA SHARMA	April 5, 2019
THAKUR PRASAD Vs. D.D.C.	September 30, 2019
THAKUR PRASAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION	May 1, 2019
THAN SINGH Vs. STATE OF U.P.	September 13, 2019
THE ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK Vs. UNION OF INDIA AND ORS.	January 18, 2019
THE COMMISSIONER, CENTRAL EXCISE AND CENTRAL GST Vs. KURELE CHEMICAL CO.	February 5, 2019
THEOSOPHICAL SOCIETY Vs. STATE OF U P	September 3, 2019
TIHURI DEVI Vs. STATE OF U.P.	August 14, 2019
TILKOO Vs. STATE OF U P	July 19, 2019
TIN MANUFACTURING CO. Vs. COMMISSIONER OF CENTRAL EXCISE	May 22, 2019
TINKU Vs. STATE OF U.P.	December 7, 2019
TIRATH RAM MISHRA Vs. STATE OF U.P.	September 24, 2019
TIRATH RAM YADAV Vs. STATE OF U.P.	April 24, 2019
TITU Vs. STATE OF U.P.	July 19, 2019
TOWN AREA COMMITTEE, JHUNSI AND ORS. Vs. RAJENDRA BIND AND ORS.	December 19, 2019
TRIBHUWAN KUMAR SHARMA Vs. PRESCRIBED AUTHORITY / J S C C MEERUT AND 3 OTHERS	April 4, 2019
TRIBHUWAN NATH PATEL Vs. REGIONAL ADMINISTRATIVE COMMITTEE CO-OPERATIVE CREDIT SOCIETY	October 15, 2019
TRIDENT ENGINEER Vs. DAKSHINANACHAL VIDYUT VITRAN NIGAM LIMITED	December 13, 2019
TRILOCHAN SINGH Vs. MANPREET KAUR	August 2, 2019
TRILOK Vs. STATE OF U.P.	January 22, 2019
TRITRONICS INDIA PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	July 16, 2019
TRIVENI ENGINEERING AND INDUSTRIAL LIMITED Vs. STATE OF U P AND 3 ORS	March 1, 2019
TRIVENI ENGINEERING AND INDUSTRIES LTD. Vs. STATE OF U. P.	July 31, 2019
TRIVENI NATH MISHRA Vs. STATE OF U P AND OTHERS	March 27, 2019
TUL BAHADUR Vs. STATE OF U.P	January 23, 2019
TULSI RAM CHAUDHARY Vs. VINOD BAJORIA	February 15, 2019
TULSI RAM NAIK Vs. STATE OF U P AND ANOTHER	March 15, 2019
TYAGI CABLE TV NETWORK THRU OWNER SANDEEP TYAGI Vs. STATE OF U.P.	September 9, 2019
U P CYLINDERS AND CONTAINERS PVT LTD AND ANOTHER Vs. STATE OF U P AND OTHERS	February 13, 2019
U P INDUSTRIAL COOPERATIVE ASSOCIATION LTD Vs. RAJENDRA KUMAR DHINGRA	February 18, 2019
U P POLICE RECRUITMENT & PROMOTION BOARD, LUCKNOW & ANR Vs. QAMAR HASSAN KHAN & ANR	August 28, 2019
U P POWER CORPORATION LTD Vs. KRISHNA CHANDRA BAJPAI AND ORS	May 28, 2019
U P S R T C Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE M A C T AND OTHERS	March 1, 2019
U P S R T C Vs. STATE OF U P	August 28, 2019
U P S R T C Vs. KAMALA JAISWAL	April 5, 2019
U P S R T C AZAMGARH Vs. KALPANA DEVI	May 8, 2019
U P S R T C THROUGH MANAGING DIRECTOR AND OTHERS Vs. PRESIDING OFFICER LABOUR COURT FAIZABAD AND ANOTHER	February 1, 2019
U P S R T C THRU R M Vs. NARENDRA SINGH	May 1, 2019
U P STATE ROAD TRANSPORT CORPORATION Vs. AHSAN	March 11, 2019
U P STATE ROAD TRANSPORT CORPORATION THROUGH R M Vs. KRISHNA GOPAL AGARWAL AND ANOTHER	February 5, 2019
U P STATE TEXTILE CORP LTD AND ANOTHER Vs. PRESIDING OFFICER.LABOUR.COURT JHANSI AND ANOTHER	May 15, 2019
U. P. S. R. T. C. Vs. LABOUR COURT FAIZABAD	May 1, 2019
U.O.I.MINISTRY OF COMMUNICATION Vs. ACHCHE LAL	November 14, 2019
U.O.I.THRU. SECY.DEPARTMENT Vs. RAMA SHANKER TRIPATHI	October 1, 2019
U.P PUBLIC SERVICE COMMISSION Vs. SANGEETA	March 5, 2019
U.P. STATE WAREHOUSE CORPORATION Vs. RAJNATH TRIPATHI	March 29, 2019
U.P. COOPERATIVE FEDERATION LKO. Vs. U.P. COOPERATIVE TRIBUNAL LKO.	May 30, 2019
U.P. COOPERATIVE SUGAR FACTORIES FEDERATION LTD. Vs. ASHOK KUMAR SINGH	November 5, 2019
U.P. FINANCIAL CORP.EMPLOYEES ASSOCIATION U.P. THRU REG.SECY. Vs. STATE OF U.P.	January 3, 2019
U.P. FINANCIAL CORPORATION Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	July 11, 2019
U.P. HANDICRAFT DEVELOPMENT & MARKETING Vs. DAYA RAM YADAV	September 5, 2019
U.P. INDUSTRIAL CONSULTANTS LTD. AND ORS. Vs. PRESIDING OFFICER AND ORS.	April 29, 2019
U.P. POWER CORP. LTD. AND ORS. Vs. HASRAT SAHKARI AWAS SAMITI LTD. AND ORS.	April 29, 2019
U.P. SCHEDULED CASTE FINANCE & DEVELOPEMENT CORPORATION LTD Vs. SURENDRA PAL SINGH	December 19, 2019
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. SNEH LATA GUPTA	February 18, 2019
U.P. STATE ROAD TRANSPORT Vs. OM PRAKASH TYAGI	July 1, 2019
U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. URMILA AND ORS.	January 18, 2019
U.P. STATE SUGAR CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT	March 11, 2019
U.P.AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. HARPHOOL SINGH	July 11, 2019
U.P.COOPERATIVE UNION LTD. LUCKNOW Vs. ISHRAT ALI	December 12, 2019
U.P.POWER CORPORATION LTD. Vs. RAJENDRA KUMAR SRIVASTAVA	January 28, 2019
U.P.S.E.B. KANPUR Vs. PRESIDING OFFICER LABOUR COURT	March 13, 2019
U.P.S.E.B., KANPUR Vs. PRESIDING OFFICER, LABOUR COURT 2, KANPUR AND ORS.	March 12, 2019
U.P.S.R.T.C. Vs. INDRAPAL KORI	July 8, 2019
U.P.S.R.T.C. Vs. RAJENDRA PRASAD	August 28, 2019
U.P.S.R.T.C. BHAISALI ROAD DEPOT MEERUT Vs. MOHD. AZAD	December 7, 2019
U.P.S.R.T.C. GHAZIABAD Vs. MITHILESH	December 2, 2019
U.P.STATE BRIDGE CORPORATION LTD Vs. NAGAR MAZDOOR ENGINEERING SANGH	August 29, 2019
U.P.STATE BRIDGE CORPORATION LTD. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 4, 2019
U.P.STATE FOOD & ESSENTIAL Vs. ASTHA COAL TRADING (PRIVATE)	July 12, 2019
U.P.STATE SUGAR CORPORATION LTD. Vs. SHEO BHAGWAN	December 2, 2019
U.P.UDYOG VYAPAR PRATINIDHI MANDAL Vs. STATE OF U.P.	October 22, 2019
UCO BANK ZONAL OFFICE HAZRATGANJ LKO. THRO. DY. G.M. Vs. HARIHAR PRASAD PANDEY	March 29, 2019
UDAI BHAN Vs. D.D.C.	August 21, 2019
UDAI BHAN SINGH AND ANOTHER Vs. STATE OF U P	March 15, 2019
UDAI NARAYAN Vs. STATE OF U.P.	February 8, 2019
UDAI PAL SINGH Vs. STATE OF U P AND 3 OTHERS	January 22, 2019
UDAI SHANKER DUBE Vs. STATE OF U P	July 22, 2019
UDAI VEER SINGH Vs. COMMISSIONER ALLAHABAD DIVISION	January 16, 2019
UDAIRAJ PRAJAPATI ALIAS UDAIRAJ KOHAR AND ANR Vs. STATE OF U.P. ANZD ANR	December 7, 2019
UDAY PRATAP SINGH @ HARIKESH Vs. STATE OF U P	September 30, 2019
UDAY SARUP Vs. STATE OF U.P.	October 16, 2019
UGRASEN SINGH Vs. STATE OF U.P.	January 23, 2019
ULTRA TECH CEMENT LTD. (UTCL) THRU. CHETAN PRAKASH PARIHAR Vs. U.P. RAJYA VIDYUT UTPADAN NIGAM LTD., LUCKNOW THRU. M.D.	June 14, 2019
UMA DEVI AND 5 OTHERS Vs. SATYA KUMAR AND 7 OTHERS	May 29, 2019
UMA KANT TIWARI Vs. JAI PRAKASH SRIVASTAVA AND ORS	February 25, 2019
UMA SHANKER VERMA Vs. STATE OF U P	May 31, 2019
UMANATH Vs. STATE OF U.P.	August 5, 2019
UMARAW SINGH YADAV Vs. STATE OF U.P.	November 16, 2019
UMASHANKAR TIVARI Vs. STATE OF U.P. AND ORS.	March 29, 2019
UMASHANKAR YADAV AND 5 OTHERS Vs. STATE OF U P	February 22, 2019
UMENDRA SINGH Vs. STATE OF U.P.	December 9, 2019
UMESH CHAND Vs. STATE OF U.P. AND ORS.	July 22, 2019
UMESH CHANDRA Vs. STATE OF U.P.	August 6, 2019
UMESH CHANDRA Vs. STATE OF U P	September 11, 2019
UMESH DUBEY Vs. STATE OF U P AND ANR	April 4, 2019
UMESH RAI Vs. STATE OF U.P.	November 6, 2019
UNION BANK OF INDIA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY	September 11, 2019
UNION OF INDIA Vs. ARJUN SINGH	November 22, 2019
UNION OF INDIA Vs. SHEELA DEVI	October 1, 2019
UNION OF INDIA Vs. RAN VIJAY SINGH	May 8, 2019
UNION OF INDIA Vs. SATYA PRAKASH AND BROTHERS PRIVATE LIMITED	November 15, 2019
UNION OF INDIA Vs. A.D.M. LAND ACQUISITION	April 3, 2019
UNION OF INDIA Vs. ASHARFI LAL	December 20, 2019
UNION OF INDIA Vs. SANJAY CHARLES	May 21, 2019
UNION OF INDIA Vs. RAVINDRA KUMAR SINGH	September 18, 2019
UNION OF INDIA Vs. OM PRAKASH	May 30, 2019
UNION OF INDIA Vs. SATI NATH KHAN	September 27, 2019
UNION OF INDIA Vs. DINESH KUMAR SINGH	September 9, 2019
UNION OF INDIA Vs. RANDHEESH KUMAR SINGH	September 9, 2019
UNION OF INDIA Vs. VED PRAKASH PATHAK	July 22, 2019
UNION OF INDIA Vs. RAMESH KUMAR MISHRA	July 8, 2019
UNION OF INDIA Vs. KHADIMA BEGUM	August 5, 2019
UNION OF INDIA Vs. BALVINDER KAUR	August 13, 2019
UNION OF INDIA AND ORS. Vs. INDRAJEET AND ORS.	December 10, 2019
UNION OF INDIA THRU GENERAL MANAGER N E R GORAKHPUR & OTHER Vs. LAUTAN MEMBER.EXECUTIVE (PRSS) & ANOTHER	April 29, 2019
UNION OF INDIA THRU GENRAL MANAGER N E R GORAKHPUR & ANR Vs. N E R EMPLOYEES UNION(PRKS) GORAKHPUR THRU BRANCH SECY &ORS	July 3, 2019
UNION OF INDIA THRU ITS SECRY Vs. SURENDRA SINGH RASHTRIYA ADHAYAKSHA INTUC	March 14, 2019
UNITED INDIA INSURANCE CO LTD Vs. UMA TRIPATHI	July 19, 2019
UNITED INDIA INSURANCE CO LTD Vs. RAJA RAM	January 31, 2019
UNITED INDIA INSURANCE CO LTD Vs. RAM KISHORE AND OTHERS	February 7, 2019
UNITED INDIA INSURANCE CO LTD Vs. ZUBEIDA BANO AND OTHERS	February 7, 2019
UNITED INDIA INSURANCE CO. LTD Vs. PARVEEN	May 10, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. NASEEM BANO	March 27, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. MUSHTAQ AHMAD	December 9, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. BRIJ RANI	October 14, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. REKHA	January 8, 2019
UNITED INDIA INSURANCE CO.LTD. Vs. SUBEDAR SINGH AND OTHERS	December 9, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAISA	October 24, 2019
UNITED INDIA INSURANCE COMPANY LTD Vs. RAM NATH SINGH	February 6, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. MOTOR ACCIDENT CLAIM	December 10, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAMWATI DEVI	November 28, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAI PRAKASH GIRI	April 4, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANJIDA KHATUN	February 28, 2019
UNIVERSAL INSULATOR AND CERAMICS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT, ALLAHABAD	October 17, 2019
UPENDRA CHAUHAN Vs. UNION OF INDIA	February 20, 2019
UPENDRA KUMAR Vs. SANGEET ALIAS BABLI	September 6, 2019
UPPER DOAB SUGAR MILL Vs. STATE OF U P	April 22, 2019
UPPER DOAB SUGAR MILLS Vs. ASSTT LABOUR COMMISSIONER	May 15, 2019
URMILA Vs. ANIL KUMAR AND ANR	January 2, 2019
URMILA AND OTHERS Vs. STATE OF U P	May 6, 2019
URMILA SINGH Vs. NAGAR PALIKA PARISHAD CHARKHARI	December 17, 2019
USHA DEVI Vs. STATE OF U.P.	November 18, 2019
USHA DEVI Vs. STATE OF U.P.	September 9, 2019
USHA DEVI Vs. NAIB TEHSILDAR AND 3 OTHERS	March 7, 2019
USHA KATIYAR Vs. DISTT. ELECTION OFFICER,	October 22, 2019
USHA PANDEY Vs. STATE OF U.P.	November 26, 2019
USHA RANI Vs. STATE OF U.P.	November 7, 2019
USHA RANI Vs. STATE OF U. P.	December 11, 2019
USMAN Vs. STATE OF U P	April 16, 2019
USMAN ANSARI Vs. STATE OF U.P.	December 19, 2019
UTTAM SHUKLA Vs. STATE OF U P	February 26, 2019
UTTAR PRADESH NURSING ASSISTANTS ASSOCIATION Vs. DIRECTOR GENERAL MEDICAL HEALTH AND FAMILY	January 31, 2019
UTTAR PRADESH PALIKA LOK SWASTHAYA SEVA AND ANR. Vs. STATE OF U.P. AND OTHERS	December 5, 2019
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KHALIKUN NISHA	November 5, 2019
UTTAR PRADESH STATE WAREHOUSE CORPORATION Vs. RAJNATH TRIPATHI	March 28, 2019
UTTAR PRADESH STATE WAREHOUSE CORPORATION Vs. RAJNATH TRIPATHI	March 29, 2019
V K GUPTA & 3 ORS Vs. STATE OF U P THROUGH PRIN SECY LAW LKO & ORS	May 28, 2019
V K RAI Vs. STATE OF U P	April 29, 2019
V.K. SINGH Vs. COOPERATIVE TRIBUNAL U.P. LUCKNOW	October 23, 2019
V.V. SHREE KHANDE Vs. STATE OF U.P.	March 14, 2019
VAIBHAV MISHRA Vs. STATE OF U. P.	December 16, 2019
VAISHALI (MINOR) Vs. STATE OF U.P. AND ANR.	December 6, 2019
VALAJINDRA KAUR Vs. STATE OF U.P.	September 12, 2019
VANDANA VARMA Vs. STATE OF U.P.	May 30, 2019
VANI SYSTEMS PVT.LTD Vs. U.O.I.	October 19, 2019
VARSHA Vs. STATE OF U.P.	January 3, 2019
VASU INFRUSTUCTURE PRIVATE LTD Vs. STATE OF U. P.	September 23, 2019
VED MANI SINGH Vs. JOINT DIRECTOR OF EDUCATION AND 4 OTHERS	May 10, 2019
VED PAL Vs. STATE OF U P	March 11, 2019
VED PATI MISRHA Vs. ANUJ PANDEY	April 25, 2019
VED PRAKASH Vs. STATE OF U P	July 12, 2019
VED PRAKASH DWIVEDI AND 2 OTHERS Vs. SUNIL KUMAR JAISWAL AND ANOTHER	April 2, 2019
VED PRAKASH SHUKLA Vs. STATE OF U P & OTHERS	March 27, 2019
VED PRAKASH SINGH Vs. STATE OF U.P.	October 23, 2019
VED PRAKASH SRIVASTAVA Vs. STATE OF U P AND 4 OTHERS	February 20, 2019
VEDMANI TIWARI Vs. STATE OF U.P.	November 21, 2019
VEDPAL ALIAS KALUWA Vs. STATE OF U.P.	October 24, 2019
VEEKAY GENERAL INDUSTRIES Vs. UNION OF INDIA	April 12, 2019
VEENA CHAWLA Vs. MAHENDRA SINGH AND OTHERS	May 17, 2019
VEENA MATHUR Vs. STATE OF U. P.	July 22, 2019
VEENA SINGHAL Vs. STATE OF U.P.	August 28, 2019
VEER GURJAR SHIVA Vs. STATE OF UTTAR PRADESH	October 1, 2019
VEER PAL Vs. STATE OF U.P.	October 31, 2019
VEER SINGH Vs. STATE OF U.P.	November 28, 2019
VEER SINGH ALIAS VEERENDRA SINGH Vs. STATE OF U P	July 10, 2019
VEERPAL Vs. STATE OF U.P	August 20, 2019
VEERPAL SINGH Vs. STATE OF U.P.	December 18, 2019
VICKY Vs. STATE OF U.P.	September 30, 2019
VICTORIYA SINGH Vs. STATE OF U.P	July 19, 2019
VIDYA DEVI Vs. STATE OF U P	May 15, 2019
VIDYA DEVI Vs. STATE OF UTTAR PRADESH	March 14, 2019
VIDYA RAM ALIAS VIDDHAM Vs. STATE OF U P	May 7, 2019
VIDYAWATI Vs. STATE OF U.P.	September 6, 2019
VIDYAWATI Vs. NEW INDIA ASSURANCE COMPANY LTD.	July 31, 2019
VIDYAWATI AND ANOTHER Vs. RAM JANKI AND OTHERS	April 24, 2019
VIJAI AND OTHERS Vs. STATE OF U P	February 21, 2019
VIJAI ELECTRICALS LTD Vs. E.P.F.O.	September 25, 2019
VIJAI SINGH Vs. STATE OF U P	March 15, 2019
VIJAY @ HORILAL Vs. STATE OF U P	March 11, 2019
VIJAY BAHADUR Vs. STATE OF U. P.	July 30, 2019
VIJAY BAHADUR Vs. UNION OF INDIA	May 29, 2019
VIJAY BAHADUR @ PAHADI Vs. STATE OF U.P.	July 30, 2019
VIJAY GANDHI Vs. SPECIAL JUDGE SCHEDULED CASTES	August 5, 2019
VIJAY KUMAR Vs. STATE OF U.P.	December 19, 2019
VIJAY KUMAR Vs. STATE OF U.P.	October 31, 2019
VIJAY KUMAR AGRAWAL Vs. STATE OF U.P.	October 15, 2019
VIJAY KUMAR BANARJI Vs. STATE OF U. P.	September 20, 2019
VIJAY KUMAR CHATURVEDI Vs. STATE OF U P	September 11, 2019
VIJAY KUMAR GIRI Vs. STATE OF U.P.	November 21, 2019
VIJAY KUMAR GUPTA Vs. STATE OF U.P.	April 29, 2019
VIJAY KUMAR GUPTA Vs. STATE OF U P	July 5, 2019
VIJAY KUMAR KHURANA Vs. STATE OF U.P.	August 21, 2019
VIJAY KUMAR PANDEY Vs. DIOS	April 3, 2019
VIJAY KUMAR PANDEY Vs. STATE OF U.P.	November 19, 2019
VIJAY KUMAR YADAV Vs. STATE OF U.P	February 20, 2019
VIJAY KUMARI Vs. CONSOLIDATION OFFICER	March 13, 2019
VIJAY NATH AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER	May 6, 2019
VIJAY NATH MISHRA Vs. STATE OF U.P. AND ANR	June 3, 2019
VIJAY SINGH Vs. STATE OF U P	May 15, 2019
VIJAY SINGH Vs. MAHAVEER AND 3 OTHERS	April 30, 2019
VIJAY SINGH Vs. STATE OF U P	April 18, 2019
VIJAY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	October 18, 2019
VIJAY SINGH Vs. BOARD OF REVENUE U.P. AT ALLAHABAD	August 22, 2019
VIJAY SINGH PARIHAR Vs. MAMTA DIXIT	February 1, 2019
VIJAY VIKRAM SINGH & 19 ORS Vs. STATE OF U P THROUGH PRIN SECY	March 15, 2019
VIJENDRA SINGH Vs. STATE OF U P AND 4 OTHERS	March 13, 2019
VIJENDRA SINGH Vs. STATE OF U.P.	November 29, 2019
VIKALP KUMAR Vs. STATE OF U.P.	September 20, 2019
VIKAS KUMAR Vs. STATE OF U.P.	December 16, 2019
VIKAS SINGH Vs. STATE OF U.P.	October 19, 2019
VIKAS SINGH Vs. STATE OF U.P.	June 10, 2019
VIKASH KUMAR SINGH Vs. STATE OF U.P.	December 11, 2019
VIKRAM KOTHARI Vs. STATE THRU C B I /BS&FC	May 13, 2019
VIKRAM YADAV Vs. STATE OF U P	April 30, 2019
VIKRANT Vs. STATE OF U.P.	December 5, 2019
VIKRANT WADHWA Vs. STATE OF U.P	October 19, 2019
VIMAL KUMAR MISRA Vs. COLLECTOR MAINPURI AND OTHERS	March 13, 2019
VIMLA DEVI Vs. STATE OF U P AND 2 OTHERS	July 31, 2019
VIMLESH KUMAR SAVITA Vs. STATE OF U.P.	June 12, 2019
VIMLESH KUMAR SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CIRCUIT BENCH LKO.	September 3, 2019
VIMLESH SHARMA Vs. STATE OF U P	June 4, 2019
VINAY KUMAR Vs. STATE OF U P	March 12, 2019
VINAY KUMAR Vs. STATE OF U.P.	November 18, 2019
VINAY KUMAR AGARWAL Vs. UNION OF INDIA	January 7, 2019
VINAY KUMAR GUPTA Vs. UNION OF INDIA	December 16, 2019
VINAY KUMAR MATHUR Vs. U.O.I. THRU SECY. & CHAIRMAN DEPTT. OF TELECOM.	January 25, 2019
VINAY KUMAR PANDEY Vs. STATE OF U.P.	November 7, 2019
VINAY KUMAR SAXENA Vs. NITIN RAMESH GOKARN,PRIN.SECY.P.W.D.LUCKNOW	September 3, 2019
VINAY KUMAR UPADHYAY Vs. STATE OF U P AND 2 OTHERS	January 11, 2019
VINDESHWARI INTER COLLEGE Vs. STATE OF U.P.	October 22, 2019
VINEETA BAJPAI AND ORS. Vs. BOARD OF REVENUE, LUCKNOW AND ORS.	May 23, 2019
VINEETA TRIPATHI Vs. STATE OF U.P.	December 4, 2019
VINITA SINGH Vs. STATE OF U.P.	October 1, 2019
VINOD Vs. STATE OF U. P.	October 21, 2019
VINOD Vs. STATE OF U P THRU SECRY AND 4 OTHERS	February 22, 2019
VINOD AGARWAL Vs. STATE OF U.P.	August 8, 2019
VINOD BAHADUR Vs. D D C AYODHYA & ORS	August 27, 2019
VINOD KUMAR Vs. STATE OF U.P.	December 6, 2019
VINOD KUMAR Vs. STATE OF U.P.	May 8, 2019
VINOD KUMAR Vs. STATE OF U.P.	November 20, 2019
VINOD KUMAR Vs. COLLECTOR LUCKNOW	November 25, 2019
VINOD KUMAR Vs. ADDITIONAL DISTRICT JUDGE	October 18, 2019
VINOD KUMAR Vs. STATE OF U.P.	December 13, 2019
VINOD KUMAR Vs. STATE OF U.P	October 18, 2019
VINOD KUMAR Vs. STATE OF U.P.	October 17, 2019
VINOD KUMAR DWIVEDI Vs. STATE OF U.P.	November 13, 2019
VINOD KUMAR GUPTA Vs. STATE OF U.P.	October 30, 2019
VINOD KUMAR JAIN Vs. COMMISSIONER AGRA DIVISION AND OTHERS	February 6, 2019
VINOD KUMAR SINGH Vs. STATE OF U.P.	April 5, 2019
VINOD KUMAR SRIVASTAVA Vs. STATE OF U P	May 17, 2019
VINOD SINGH Vs. STATE OF U.P.	November 2, 2019
VINOD SINGH Vs. STATE OF U.P.	December 13, 2019
VINOD SINGH CHAUHAN Vs. STATE OF U.P. AND ORS.	September 13, 2019
VINOD SONKAR Vs. STATE OF UTTAR PRADESH	February 6, 2019
VIPIN Vs. STATE OF U.P.	October 15, 2019
VIPIN KUMAR Vs. STATE OF U.P.	July 11, 2019
VIPIN KUMAR Vs. STATE OF U P THROUGH ITS SECY BASIC EDUCATION LUCKNOW & ORS	January 24, 2019
VIPIN KUMAR AGARWAL Vs. COLLECTOR MEERUT	November 28, 2019
VIPIN KUMAR MAURYA AND 4 ORS Vs. STATE OF U P AND 3 ORS	January 16, 2019
VIPIN KUMAR SINGH Vs. UNION OF INDIA	July 24, 2019
VIRAT CONSTRUCTIONS Vs. STATE OF U.P.	July 8, 2019
VIRENDER SINGH CHAUHAN Vs. STATE OF U.P.	July 23, 2019
VIRENDRA GUPTA Vs. STATE OF U.P.	July 10, 2019
VIRENDRA GUPTA Vs. STATE OF U.P.	April 26, 2019
VIRENDRA KUMAR JAIN Vs. ASHA GOEL	July 2, 2019
VIRENDRA KUMAR JHA Vs. CIVIL JUDGE JUNIOR DIV	April 15, 2019
VIRENDRA KUMAR SONKAR Vs. TEHSILDAR TEHSIL-SHAHGANJ	October 1, 2019
VIRENDRA NATH SINGH Vs. STATE OF U P THRU SECY VOCATIONAL EDU & SKILL LKO & ANR	April 25, 2019
VIRENDRA PRASAD AWASTHI Vs. STATE OF U.P.	November 18, 2019
VIRENDRA SINGH Vs. STATE OF U P	March 6, 2019
VIRENDRA SINGH Vs. STATE OF U.P. AND ANOTHER	December 11, 2019
VIRENDRA SINGH Vs. RADHEY SHYAM TIWARI	August 28, 2019
VIRENDRA SINGH Vs. NARENDRA SINGH	April 26, 2019
VIRENDRA SINGH PANWAR Vs. STATE OF U.P.	May 31, 2019
VISAKA INDUSTRIES LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER (JOINT ORGANIZATION)& ANR	February 27, 2019
VISHAL Vs. STATE OF U P & 5 OTHERS	January 10, 2019
VISHAL ANEJA Vs. STATE OF U.P.	November 25, 2019
VISHAL SHUKLA AND 13 OTHERS Vs. STATE OF U P AND 3 OTHERS	February 8, 2019
VISHAL UPADHYAY Vs. STATE OF U.P.	October 22, 2019
VISHALA DEVI Vs. STATE OF U P	March 5, 2019
VISHAMBHAR Vs. STATE OF U.P.	August 29, 2019
VISHAMBHAR DAYAL Vs. STATE OF U.P.	December 17, 2019
VISHAN LAL Vs. J.D.C.	May 14, 2019
VISHNU CHANDRA TRIPATHI & 2 OTHERS Vs. STATE OF U.P.	July 25, 2019
VISHNU IRON CORPORATION Vs. UNION OF INDIA	March 8, 2019
VISHNU KUMAR RAWAT Vs. STATE OF U.P.	August 27, 2019
VISHNU SHANKAR PANDEY Vs. MAYA PANDEY	December 20, 2019
VISHNU VERMA Vs. STATE OF U.P.	January 31, 2019
VISHUDDHANAND DWIVEDI Vs. STATE OF U.P.THRU SECY. NAGAR VIKAS LUCKNOW	March 5, 2019
VISHVESHWAR KUMAR Vs. STATE OF U P	September 2, 2019
VISHWA MOHINI Vs. STATE OF U.P.	December 10, 2019
VISHWA NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	July 24, 2019
VISHWAJEET SINGH Vs. STATE OF U.P.	September 24, 2019
VISHWALEELA STEEL TUBE Vs. STATE OF U.P.	July 29, 2019
VISHWANATH Vs. STATE OF U P	May 24, 2019
VISHWANATH GUPTA Vs. DISTRICT JUDGE, BANDA AND ORS.	August 22, 2019
VISHWANATH MISHRA Vs. XIIITH A D J VARANASI AND OTHERS	September 19, 2019
VISHWANATH RANA Vs. STATE OF U.P.	November 1, 2019
VISHWANATH TIWARI AND 20 ORS Vs. SANJAY AGARWAL AS PRIN SECY SECONDARY EDU LUCKNOW	February 20, 2019
VISHWAPATI Vs. STATE OF UP AND ANOTHER	April 9, 2019
VISHWESH RAJRATNAM Vs. STATE OF U P AND 5 OTHERS	January 2, 2019
VIVEK Vs. STATE OF UP	June 6, 2019
VIVEK KUMAR Vs. STATE OF U P	September 2, 2019
VIVEK KUMAR JAIN Vs. STATE OF U.P.	August 6, 2019
VIVEK KUMAR MISHRA Vs. U O I CABINET SECY MINISTRY OF PARLIAMENTARY AFFAIRS	April 26, 2019
VIVEK KUMAR VERMA Vs. UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LIMITED	December 4, 2019
VIVEK KUMER NEGI Vs. STATE OF U P AND ANOTHER	April 11, 2019
VIVEK SINGH CHAKRAVARTI Vs. STATE OF U.P. AND 2 OTHERS	March 8, 2019
VIVEKANAND MISHRA Vs. STATE OF U.P.	September 24, 2019
VRISH BHAN SHARMA Vs. STATE OF U P	May 7, 2019
VULCAN ENGG CORPORATION Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW	May 9, 2019
WAEEM AHMAD & ORS Vs. STATE OF U P & ORS	August 27, 2019
WAHID Vs. STATE OF U P	August 1, 2019
WAKIL AHMAD ANSARI Vs. STATE OF U.P.	April 18, 2019
WALI MOHAMMAD Vs. STATE OF U.P.	November 13, 2019
WAMIQ BASEER NAYEEMI Vs. STATE OF U.P.	December 5, 2019
WAQF QABRISTAN Vs. U P SUNNI CENTRAL BOARD OF WAKFS	March 11, 2019
WASEEM HAIDER Vs. STATE OF U.P.	August 16, 2019
WASIB Vs. STATE OF U P	May 1, 2019
WASID ALI & ANOTHER Vs. STATE OF U P	February 14, 2019
WASIM AND 3 OTHERS Vs. STATE OF U P AND ANOTHER	May 30, 2019
WIPRO LTD Vs. COMMISSIONER TRADE TAX	July 26, 2019
WTM AYUREDIC MEDICAL COLLEGE & HOSITAL Vs. U.O.I. MINISTRY OF AYUSH NEW DELHI	November 16, 2019
YADRAM SAGAR & OTHERS Vs. STATE OF U P & ANOTHER	May 24, 2019
YAGI CABLE TV NETWORK THRU OWNER SANDEEP TYAGI Vs. STATE OF U.P.	September 9, 2019
YAMEEN Vs. STATE OF U P AND ANR	March 7, 2019
YAMUNA PRASAD YADAV Vs. STATE OF U P THRU SECY BASIC SHIKSHA & ORS	July 1, 2019
YAMUNA PRASAD YADAV Vs. STATE OF U. P.	August 8, 2019
YAMUNA PRASAD YADAV Vs. STATE OF U.P.	September 16, 2019
YANTRALESHWAR GUPTA ALIAS DHREEJ KUMAR Vs. STATE OF U P	May 22, 2019
YAQOOB Vs. STATE OF U P	May 13, 2019
YASEEN Vs. STATE OF U.P.	May 10, 2019
YASH PAL SINGH RAGHAV Vs. STATE OF U.P.	January 10, 2019
YASHWANT SINGH Vs. STATE OF U P AND 3 OTHERS	May 13, 2019
YATENDRA SHARMA Vs. STATE OF U.P.	May 7, 2019
YOGENDRA Vs. BOARD OF REVENUE AND ORS.	February 11, 2019
YOGENDRA @ TEETU Vs. STATE OF U. P.	September 27, 2019
YOGENDRA KUMAR YADAV @ BABLI Vs. STATE OF U.P.	September 25, 2019
YOGENDRA MANI TRIPATHI Vs. STATE OF U.P.	October 22, 2019
YOGENDRA MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 25, 2019
YOGENDRA NATH UPADHAYA Vs. STATE OF U.P. THRU. SECRETARY, HOME DEPARTMENT, LUCKNOW	July 9, 2019
YOGENDRA PRASAD SINGH Vs. STATE OF U.P.	January 23, 2019
YOGENDRA SINGH Vs. STATE OF U.P.	December 20, 2019
YOGENDRA YADAV AND OTHERS Vs. STATE OF U P	March 14, 2019
YOGESH KUMAR Vs. STATE OF U.P.	December 10, 2019
YOGESH KUMAR & OTHERS Vs. STATE OF U P AND ANOTHER	January 11, 2019
YOGESH MANI TRIPATHI Vs. DISTRICT DEPUTY DIRECTOR OF COMMISSIONER	July 3, 2019
YOGESWARSHARAN CHELA SRI GARVELISHARAN JI Vs. ANANT SHRI VIBHUSHIT JAGADGURU NIMBAKARYACHARYA AND 7 OTHERS	December 12, 2019
YOGISH CHANDRA TRIPATHI Vs. STATE OF U.P.	September 24, 2019
YUSUF Vs. STATE OF U.P.	September 11, 2019
Z.A. HASHMI Vs. STATE OF U.P.	August 2, 2019
ZAFAR ALI Vs. STATE OF U P AND 2 OTHERS	March 7, 2019
ZAHID Vs. STATE OF U.P	November 15, 2019
ZAKIR Vs. STATE OF U.P.	January 25, 2019
ZAKIR HUSAIN Vs. STATE OF U.P.	November 21, 2019
ZALIL AHMAD Vs. STATE OF U.P.	November 16, 2019
ZAMEEL AHMAD NAZIRI Vs. U.P. WAQF TRIBUNAL LUCKNO	October 22, 2019
ZAMIL Vs. STATE OF U P	May 1, 2019
ZAUHAR ALI AND 3 OTHERS Vs. STATE OF U.P.	September 13, 2019
ZEE TELFILMS LTD. Vs. STATE OF U.P.	November 11, 2019
ZEENAT FATMA Vs. PRESCRIBED AUTHORITY/ SUB DIVISIONAL MAGISTRATE AND 5 OTHERS	February 18, 2019
ZEESHAN AHMAD Vs. STATE OF U.P.	October 30, 2019
ZIAUR RAHMAN ALVI Vs. STATE OF U P THRU PRIN SECY HOME & ORS	March 30, 2019
ZILA BASIC SHIKSHA ADHIKARI SULTANPUR Vs. PAWAN KUMAR S/O AMBIKA PRASAD	September 4, 2019
ZILA CONGRESS COMMITTEE, BUDAUN AND ANOTHER Vs. GIRISH KUMAR JUNEJA	April 19, 2019
ZUBAIR AHMAD KHAN Vs. COURT OF JUDGE	November 11, 2019

Year 2019 of HIGH COURT OF ALLAHABAD

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