A D PRABHAKAR Vs. STATE OF U P & OTHERS
|
July 21, 2016 |
A.K. GAUR, ADVOCATE AND 8 OTHERS Vs. UNION OF INDIA AND 19 OTHERS
|
December 17, 2016 |
AABHA RAI Vs. STATE OF U P
|
May 31, 2016 |
AADIL MURTAZA Vs. UNION OF INDIA
|
February 29, 2016 |
AAFREEN Vs. STATE OF U.P.
|
April 5, 2016 |
AAKASH EDUCATION SOCIETY CHITHERA Vs. STATE OF U.P. AND OTHERS
|
July 21, 2016 |
AANCHAL SINGH Vs. STATE OF U P
|
May 16, 2016 |
AARAM SINGH AND 13 OTHERS Vs. STATE OF U P AND ANR
|
July 11, 2016 |
AARJOO BEGUM Vs. STATE OF U P
|
July 4, 2016 |
AAS MOHAMMAD Vs. STATE OF U P & OTHER
|
May 23, 2016 |
ABBAS AND ANOTHER Vs. STATE OF U P
|
June 3, 2016 |
ABDUL & OTHERS Vs. STATE OF U P
|
May 13, 2016 |
ABDUL AHMAD Vs. HAQ NAWAZ AHMAD
|
August 10, 2016 |
ABDUL AZIZ Vs. STATE
|
August 31, 2016 |
ABDUL KADIR Vs. SAMSHAD ALI
|
April 26, 2016 |
ABDUL LATIF AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 28, 2016 |
ABDUL RASHEED Vs. AYUKTAT, LUCKNOW DIVISION, LUCKNOW AND ANOTHER
|
August 2, 2016 |
ABDUL SAFEEQ SIDDIQUI Vs. ADDITIONAL CITY MAGISTRATE,(VI) LUCKNOW AND ANR.
|
May 17, 2016 |
ABDUL WAHEED Vs. STATE OF U P
|
September 22, 2016 |
ABDUL WAHID Vs. STATE OF U.P.
|
June 10, 2016 |
ABDUL WAHID AND 3 OTHERS Vs. KANWAR PAL AND 17 OTHERS
|
November 11, 2016 |
ABDULLAH Vs. STATE OF U.P.
|
May 4, 2016 |
ABHA SRIVASTAV AND 7 ORS Vs. STATE OF U P AND 4 ORS
|
September 7, 2016 |
ABHA TRIPATHI Vs. STATE OF U P
|
September 16, 2016 |
ABHAIRAJ Vs. STATE OF U P AND ANOTHER
|
September 17, 2016 |
ABHAY KUMAR AND ORS. Vs. STATE OF U.P.
|
April 22, 2016 |
ABHAY PRATAP SINGH BHADORIA AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
ABHAY RAJ SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 3, 2016 |
ABHAY SHUKLA Vs. STATE OF U P AND ANOTHER
|
April 22, 2016 |
ABHAY SINGH Vs. STATE OF U.P.
|
May 31, 2016 |
ABHINAV @ UPENDRA Vs. STATE OF U P
|
May 12, 2016 |
ABHINAV ANAND SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 29, 2016 |
ABHINESHWAR KANAUJIA Vs. STATE OF U P AND OTHERS
|
February 29, 2016 |
ABHISHEK CHATURVEDI Vs. UNION OF INDIA
|
May 24, 2016 |
ABHISHEK CHAUDHARY Vs. STATE OF U P AND ANOTHER
|
February 18, 2016 |
ABHISHEK KUMAR Vs. STATE OF U.P. & ANOTHER
|
May 30, 2016 |
ABHISHEK KUMAR SINGH Vs. STATE OF U.P.
|
August 24, 2016 |
ABHISHEK KUMAR SINGH Vs. STATE OF U.P.
|
May 12, 2016 |
ABHISHEK MISHRA Vs. STATE OF U P & ORS
|
September 8, 2016 |
ABHUSHAN BRAHM SHAH & ANOTHER Vs. DIWAKAR RAM PATHAK & ANOTHER
|
March 17, 2016 |
ABNCO-MCPL-AKDL Vs. UNION OF INDIA & ANOTHER
|
March 9, 2016 |
ABU OBAID Vs. STATE OF U P
|
August 24, 2016 |
ABUBAKAR Vs. STATE OF U P
|
May 10, 2016 |
ADARSH KHALSA Vs. STATE OF U P
|
March 10, 2016 |
ADARSH KUMAR Vs. STATE OF U P AND 10 OTHERS
|
September 28, 2016 |
ADARSH SANSKRIT VIDYALAYA Vs. STATE OF U P
|
July 5, 2016 |
ADESH KUMAR Vs. ADESH KUMAR JAIN
|
July 5, 2016 |
ADI KUMAR JAIN Vs. ADDL. COMMISSIONER [ADMN.] FAIZABAB AND ORS.
|
January 7, 2016 |
ADITYA @ HARI LAL Vs. STATE OF U P
|
July 28, 2016 |
ADYA PRASAD Vs. DY DIRECTOR OF CONSOLIDATION, MIRZAPUR & OTHERS
|
August 22, 2016 |
AFSAR ALI & ORS Vs. ADDL. COMMISSIONER ( ADMN.) DEVI PATAN GONDA & ORS
|
April 25, 2016 |
AFZAL AHMAD Vs. STATE OF U.P. AND OTHERS
|
December 2, 2016 |
AGNIVESH AND ANOTHER Vs. STATE OF U.P.
|
February 23, 2016 |
AGRAWATI Vs. STATE OF U.P. AND 2 OTHERS
|
November 4, 2016 |
AHIBARAN Vs. STATE OF U P
|
May 10, 2016 |
AIJAZ AHMAD Vs. STATE OF U.P.
|
April 1, 2016 |
AIR FORCE NAVAL HOUSING BOARD Vs. CHANDRA SHEKHAR VATS
|
May 6, 2016 |
AIZAZ NABI AND 3 OTHERS Vs. ABDUL HAI
|
April 27, 2016 |
AJAB SINGH Vs. D D C , MEERUT AND ANOTHER
|
July 8, 2016 |
AJAI KUMAR SACHDEVA Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
AJAI KUMAR VERMA Vs. STATE OF U.P.
|
January 14, 2016 |
AJAI PRAKASH Vs. STATE OF U.P.
|
April 13, 2016 |
AJAY ALIAS TITURIYA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
August 26, 2016 |
AJAY KUMAR Vs. STATE OF U P
|
August 24, 2016 |
AJAY KUMAR Vs. STATE OF U P AND 5 ORS
|
July 27, 2016 |
AJAY KUMAR Vs. STATE OF U P
|
May 31, 2016 |
AJAY KUMAR Vs. BHIM PRASAD SONKAR
|
July 1, 2016 |
AJAY KUMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
January 20, 2016 |
AJAY KUMAR PATEL Vs. STATE OF U.P. AND ORS.
|
March 1, 2016 |
AJAY KUMAR SHARMA Vs. STATE OF U P
|
August 12, 2016 |
AJAY KUMAR SINGH Vs. DIOS AND ORS.
|
January 8, 2016 |
AJAY MISHRA Vs. RAJ RAJESHWAR JI MAHARJ VIRAJMAN MANDIR
|
February 4, 2016 |
AJAY PATEL Vs. THE STATE OF U.P.
|
May 2, 2016 |
AJAY PRAKASH DWIVEDI & ANOTHER Vs. UNION OF INDIA & OTHERS
|
July 6, 2016 |
AJAY RAI AND ANOTHER Vs. SHRI NARENDRA MODI
|
December 7, 2016 |
AJAY SINGH Vs. M/S PARADISE PACKERS
|
May 4, 2016 |
AJEET SINGH Vs. UNION OF INDIA AND 3 OTHERS
|
September 27, 2016 |
AJIT KUMAR SINGH Vs. STATE OF U P & OTHERS
|
January 4, 2016 |
AJIT SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
October 3, 2016 |
AJMAL AND ORS. Vs. STATE OF U.P.
|
February 11, 2016 |
AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA
|
September 14, 2016 |
AJMAL KHAN Vs. COLLECTOR LUCKNOW & ORS
|
March 8, 2016 |
AJMER SINGH Vs. MAULVI ZAHOOR AHMAD
|
March 3, 2016 |
AKARAM FARRUKI @ CHUNMUN Vs. STATE OF U P AND ANOTHER
|
August 1, 2016 |
AKASH Vs. STATE OF U.P.
|
February 2, 2016 |
AKASH MASIH Vs. STATE OF U P
|
July 28, 2016 |
AKASH MISHRA @ VAKEEL Vs. STATE OF U P
|
July 18, 2016 |
AKASH SHARMA @ SANJAY BHATT Vs. STATE OF U P AND ANOTHER
|
August 9, 2016 |
AKBAR Vs. STATE OF U.P.
|
March 1, 2016 |
AKHAND PRATAP SINGH Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE CIVIL SECTT. LKO. & ORS
|
September 5, 2016 |
AKHIL BHARTIYA DAYANAND SEVASHRAM SANSTHAN Vs. SALIK RAM AND ORS.
|
January 25, 2016 |
AKHIL BHARTIYA MANAV KALYAN EVAM SAMAJOTHHAN AND ANOTHER Vs. STATE OF U P AND ORS
|
September 19, 2016 |
AKHIL BHARTIYA MANAV KALYAN EVAM SAMAJOTHHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 1, 2016 |
AKHILESH CHANDRA PORWAL Vs. UNION OF INDIA AND ORS.
|
March 4, 2016 |
AKHILESH CHANDRA PORWAL ALIAS A C PORWAL Vs. UNION OF INDIA AND 3 ORS
|
May 11, 2016 |
AKHILESH KUMAR & ANOTHER Vs. STATE
|
May 13, 2016 |
AKHILESH KUSHWAHA AND 8 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
January 19, 2016 |
AKHILESH TIWARI Vs. THE N.E. & E.C.R. EMPLOYEES M.S.P. CO-OP. BANK LTD.
|
April 28, 2016 |
AKHILESH VERMA Vs. SHARMA NAND VERMA AND ANOTHER
|
January 28, 2016 |
AKHTAR DABAS AND 4 ORS Vs. ADDL COMMISSIONER AND 135 ORS
|
June 9, 2016 |
AKHTARI BEGUM AND ORS. Vs. LAYEEK AHMAD AND ORS.
|
April 22, 2016 |
ALI AHMAD Vs. STATE OF U P
|
August 12, 2016 |
ALI AHMAD Vs. STATE OF U P
|
August 26, 2016 |
ALI AZHAR AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND 3 OTHERS
|
November 23, 2016 |
ALI HASAN & ANOTHER Vs. STATE OF U P
|
May 18, 2016 |
ALI JAN (DECEASED) AND 3 ORS Vs. FAZROO AND ANOTHER
|
May 31, 2016 |
ALI SHER & 5 OTHERS Vs. ADDL COMMISSIONER (JUDICIAL) FAIZABAD DIVISION, & 11 OTHERS
|
January 5, 2016 |
ALLAMA ZAMIR NAQVI Vs. STATE OF U.P. AND ORS.
|
March 29, 2016 |
ALOK AKHILA AND ORS Vs. STATE OF U P & ANOTHER
|
February 16, 2016 |
ALOK KUMAR KAUSHIK Vs. O.P. SHAH AND ANR.
|
July 8, 2016 |
ALOK LODHI Vs. STATE OF U.P.
|
March 29, 2016 |
ALOK SRIVASTAVA (IN RE 6649 M/S 2016) Vs. COMMITTEE OF MANAGEMENT SHRI RAM BAJPAYEE VIDYALAYA, HARDOI THRU. MANAGER AND 2 OTHERS
|
May 10, 2016 |
ALOK SRIVASTAVA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 28, 2016 |
AMAL KUMAR GANGULY Vs. STATE OF U P
|
September 9, 2016 |
AMAN KHAN & ANOTHER Vs. STATE OF U P & 8 OTHERS
|
June 30, 2016 |
AMAR Vs. STATE OF U.P.
|
March 4, 2016 |
AMAR NATH Vs. KRISHI UTPADAN MANDI SAMITI AND 2 OTHERS
|
May 27, 2016 |
AMAR NATH KAPOOR AND OTHERS. Vs. KRISHNA GOPAL KAPOOR AND OTHERS
|
May 25, 2016 |
AMAR NATH SINGH @ BABLOO SINGH Vs. STATE OF U P
|
May 3, 2016 |
AMAR SINGH Vs. KISHANPAL SINGH AND ANOTHER
|
April 28, 2016 |
AMAR SINGH Vs. STATE OF U P & 4 ORS
|
September 9, 2016 |
AMAR SINGH Vs. STATE OF U.P.
|
November 17, 2016 |
AMAR SINGH Vs. STATE OF U.P.
|
July 11, 2016 |
AMAR SINGH Vs. STATE OF U P AND 4 ORS
|
July 28, 2016 |
AMAR SINGH VERMA Vs. STATE OF U P AND OTHERS
|
May 31, 2016 |
AMARJEET Vs. BOARD OF REVENUE ALLD.
|
August 24, 2016 |
AMARNATH Vs. STATE OF U P & ANOTHER
|
March 1, 2016 |
AMARNATH Vs. BHUWANESHWAR PRASAD GUPTA
|
March 15, 2016 |
AMAYA GREEN PROJECTS PVT LTD AND ANR Vs. STATE OF U P
|
April 1, 2016 |
AMBIKA CHOUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
August 5, 2016 |
AMERIKA MAURYA Vs. STATE
|
January 5, 2016 |
AMIR ALAM KHAN S/O LATE M K MOHAMMAD Vs. L D A
|
May 9, 2016 |
AMIR SINGH AND OTHERS Vs. STATE OF U.P.
|
December 17, 2016 |
AMIT Vs. STATE OF U.P. AND ANOTHER
|
March 16, 2016 |
AMIT GUPTA Vs. STATE OF U.P. AND ANOTHER
|
December 20, 2016 |
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
|
July 6, 2016 |
AMIT KUMAR Vs. STATE OF U P AND 6 OTHERS
|
September 23, 2016 |
AMIT KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
February 25, 2016 |
AMIT KUMAR SINGH Vs. BABA BARIYAR SHAH MEMORIAL ASSO.
|
May 2, 2016 |
AMIT MISRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
August 23, 2016 |
AMIT PACHAURI Vs. RAM BETI AND ORS.
|
July 13, 2016 |
AMIT SHARMA Vs. STATE OF U P
|
August 31, 2016 |
AMIT SRIVASTAVA Vs. STATE OF U P
|
August 19, 2016 |
AMIT THAKUR Vs. UNION OF INDIA
|
May 10, 2016 |
AMIT YADAV Vs. KUNWAR JAYESH PRASAD AND ORS.
|
February 12, 2016 |
AMIT YADAV ALIAS MONU ALIAS BEBO Vs. STATE OF U.P.
|
January 22, 2016 |
AMITA Vs. STATE OF U P AND 5 ORS
|
September 27, 2016 |
AMITABH THAKUR Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 5, 2016 |
AMOLAK SINGH Vs. SATENDRA KUMAR SINGH
|
February 22, 2016 |
AMRAWATI Vs. D.D.C. AND ORS.
|
July 27, 2016 |
AMRAWATI DEVI AND 2 OTHERS Vs. SHIV KUMAR SINGH AND 5 OTHERS
|
May 6, 2016 |
AMRENDRA DUBEY (JAIL APPEAL) Vs. STATE OF U P
|
February 8, 2016 |
AMRENDRA TIWARI AND ORS. Vs. THE STATE OF U.P.
|
February 29, 2016 |
AMRISH KUMAR KASHYAP Vs. STATE OF U.P.
|
May 4, 2016 |
AMRIT LAL Vs. CHIEF ELECTION OFFICER, STATE OF U.P.
|
March 8, 2016 |
AMRIT LAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 17, 2016 |
AMRIT LAL AND OTHERS Vs. STATE OF U P
|
September 29, 2016 |
AMRIT PRASAD SINGHAL ALIAS BANSHI WALE Vs. BAL KISHAN GUPTA
|
November 10, 2016 |
AMRITA ARYA Vs. UNION OF INDIA AND ORS.
|
January 29, 2016 |
AMRITA YADAV Vs. STATE OF U P AND 3 OTHERS
|
September 9, 2016 |
ANAND DUBEY Vs. STATE OF U P
|
August 20, 2016 |
ANAND GOPAL SINGH Vs. STATE OF U P & OTHERS
|
May 5, 2016 |
ANAND KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2016 |
ANAND KUMAR & OTHERS Vs. STATE OF U P & OTHERS
|
May 23, 2016 |
ANAND KUMAR GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD & OTHERS
|
May 18, 2016 |
ANAND KUMAR GUPTA Vs. UMAKANTI GUPTA (DIED) AND 3 OTHERS
|
August 22, 2016 |
ANAND KUMAR SHUKLA; KUSUM LATA @ BABY; SHARDA DIXIT Vs. STATE OF U P
|
July 5, 2016 |
ANAND KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
June 6, 2016 |
ANAND PAL SAXENA & ANOTHER Vs. UNION OF INDIA
|
September 21, 2016 |
ANAND PRAKASH Vs. SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL & ORS
|
May 5, 2016 |
ANAND PRAKASH AGARWAL Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT ROAD AND ORS.
|
March 1, 2016 |
ANAND PRATAP SINGH AND ORS Vs. STATE OF U P
|
February 25, 2016 |
ANANT LAL AND OTHERS Vs. STATE OF U P
|
August 31, 2016 |
ANEES AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
ANEES UDDIN Vs. WAQF ALAL KHAIR
|
March 16, 2016 |
ANEESA KHATOON & ORS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE, COURT NO 3 LKO & ORS
|
May 31, 2016 |
ANEETA YADAV Vs. STATE OF U.P. AND 5 ORS.
|
May 2, 2016 |
ANGNU Vs. ADDITIONAL DISTRICT MAGISTRATE (CONS.) RAEBARELI AND OTHERS
|
August 3, 2016 |
ANIKET @ SHOSE KANAUJIYA Vs. STATE OF U P
|
May 31, 2016 |
ANIL & ANOTHER Vs. STATE OF U P
|
May 31, 2016 |
ANIL ANAND AND ANR Vs. STATE OF U P AND 2 ORS
|
May 11, 2016 |
ANIL AND ANR Vs. STATE OF U P
|
June 14, 2016 |
ANIL ARYA Vs. STATE OF U P AND OTHERS
|
September 9, 2016 |
ANIL BALMIKI Vs. STATE
|
July 8, 2016 |
ANIL KAHAR Vs. STATE OF U.P.
|
May 17, 2016 |
ANIL KUMAR Vs. STATE OF U P AND 7 OTHERS
|
July 22, 2016 |
ANIL KUMAR Vs. STATE OF U P
|
September 16, 2016 |
ANIL KUMAR Vs. INDUSTRIAL TRIBUNAL-II U P LKO & ANOR
|
May 27, 2016 |
ANIL KUMAR Vs. SMT. KEWLA DEVI AND ORS.
|
October 7, 2016 |
ANIL KUMAR & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
ANIL KUMAR AND ORS Vs. STATE OF U P AND ORS
|
March 16, 2016 |
ANIL KUMAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
July 12, 2016 |
ANIL KUMAR DUBEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
ANIL KUMAR GARG Vs. STATE OF U.P.
|
August 12, 2016 |
ANIL KUMAR PANDEY Vs. STATE OF U.P.
|
May 12, 2016 |
ANIL KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 2, 2016 |
ANIL KUMAR SAXENA Vs. A D J AND ANOTHER
|
July 4, 2016 |
ANIL KUMAR SIKKA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 5, 2016 |
ANIL KUMAR SINGH Vs. STATE OF U.P. & ORS.
|
June 10, 2016 |
ANIL KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
December 21, 2016 |
ANIL KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
July 4, 2016 |
ANIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
July 19, 2016 |
ANIL KUMAR TRIPATHI AND 3 OTHERS Vs. STATE OF U P AND 6 OTHERS
|
August 26, 2016 |
ANIL MISHRA Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
ANIL SAINI AND ORS. Vs. DARSHAN LAL AND ORS.
|
January 12, 2016 |
ANILESH TEWARI Vs. STATE OF U.P.
|
May 9, 2016 |
ANIRUDDH SHUKLA AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
February 26, 2016 |
ANITA DEVI AND ORS. Vs. PRESCRIBED AUTHORITY, PANCHAYAT RAJ AND ORS.
|
March 31, 2016 |
ANITA SINGH Vs. STATE OF U P
|
July 8, 2016 |
ANJALI (MINOR) THROUGH HER FATHER JUMMA Vs. STATE OF U.P. AND OTHERS
|
November 19, 2016 |
ANJANI Vs. BOARD OF REVENUE, LUCKNOW AND ORS.
|
February 17, 2016 |
ANJANI GUPTA Vs. STATE OF U P
|
February 10, 2016 |
ANJANI KUMAR MISHRA Vs. STATE OF U P AND ANOTHER
|
May 23, 2016 |
ANJU Vs. STATE OF U.P.
|
May 4, 2016 |
ANKIT Vs. STATE OF U P
|
April 29, 2016 |
ANKIT CHATURVEDI Vs. UNION OF INDIA AND ORS.
|
February 5, 2016 |
ANKIT YADAV Vs. U.P. POWER CORPORATION LTD. AND ORS.
|
January 20, 2016 |
ANKUSH JAIN Vs. STATE OF U P AND ANOTHER
|
August 29, 2016 |
ANMOL Vs. ADDITIONAL COMMISSIONER(ADMIN ) VARANASI MANDAL AND 15 ORS
|
September 30, 2016 |
ANMOL DEEP Vs. STATE OF U P AND 3 OTHERS
|
August 30, 2016 |
ANNI BIBI Vs. KAISH ALI
|
May 3, 2016 |
ANNU SINGH Vs. STATE OF U.P. & ANOTHER
|
April 5, 2016 |
ANOKHEY LAL SAINI Vs. STATE OF U P AND ANOTHER
|
September 27, 2016 |
ANOOP BAJPAI AND ANOTHER Vs. ADDITIONAL JUDGE SMALL CAUSES COURT LUCKNOW AND OTHERS
|
April 25, 2016 |
ANOOP GANGWAR AND 9 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
ANOOP GUPTA Vs. STATE OF U.P.THRU PRIN.SECY.TO GOVT.DEPTT.MEDICAL EDU.
|
April 20, 2016 |
ANOOP KUMAR JALAN Vs. DISTT. DY. DIRECTOR OF CONSOLIDATION/D.M., AZAMGARH & 4 OTHERS
|
December 20, 2016 |
ANOOP SHUKLA AND ORS. Vs. STATE OF U.P.
|
January 27, 2016 |
ANOOP SINGH Vs. STATE OF U P
|
April 8, 2016 |
ANOOP SINGH @ PAHARI Vs. STATE OF U P & ANOTHER
|
February 4, 2016 |
ANSA RAM Vs. STATE OF U P & OTHERS
|
March 15, 2016 |
ANT RAM AND ANOTHER Vs. STATE OF U.P.
|
May 17, 2016 |
ANUJ Vs. SHRI RAM AND 2 OTHERS
|
March 18, 2016 |
ANUJ @ PRASOON SHUKLA Vs. STATE OF U.P. AND ANOTHER
|
July 29, 2016 |
ANUJ KUMAR AND OTHERS Vs. STATE OF U.P.
|
June 7, 2016 |
ANUJ PRATAP SINGH Vs. DY. DIRECTOR OF CONSOLIDATION
|
January 13, 2016 |
ANUKUL PRAKASH Vs. STATE OF U P
|
July 8, 2016 |
ANUPAM ANDREW MAXTON Vs. CHAIRMAN AMITY UNIVERSITY U P LUCKNOW AND OTHERS
|
September 14, 2016 |
ANUPAM KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
January 27, 2016 |
ANUPAM VASHISHTH Vs. STATE OF U P & 2 OTHERS
|
May 31, 2016 |
ANURADHA @ SWEETY AND OTHERS Vs. STATE OF U P
|
March 31, 2016 |
ANURAG MISHRA Vs. STATE OF U.P.
|
April 4, 2016 |
ANURAG PANDEY Vs. STATE INFORMATION COMMISSION AND ANR
|
March 9, 2016 |
ANURAG PRAJPATI Vs. STATE OF U P AND 09 ORS
|
June 29, 2016 |
ANURAG TRIPATHI Vs. U.P.P.S.C.
|
April 26, 2016 |
ANUSUCHIT JATI PRIMARY PATHSHALA AND ANOTHER Vs. TAPESAR PRASAD AND OTHERS
|
September 28, 2016 |
ANWAR Vs. STATE OF U.P.
|
February 1, 2016 |
ANWAR & OTHERS Vs. STATE OF U P & OTHERS
|
May 6, 2016 |
ANWAR AHMAD Vs. JUDGE SMALL CAUSE COURT, FAIZABAD & OTHERS
|
December 16, 2016 |
APOLLO TRADE LINES & OHTERS Vs. PRAVEEN KUMAR GARG
|
February 1, 2016 |
APOORVA SAXENA Vs. STATE OF U P
|
August 2, 2016 |
ARADHANA PANDEY Vs. STATE OF U.P
|
July 28, 2016 |
ARCHANA SINGH Vs. UNION OF INDIA
|
February 16, 2016 |
ARIF HASHAMI Vs. RAJA RAM YADAV & 3 OTHERS
|
May 6, 2016 |
ARJUN PRASAD Vs. STATE OF U.P. AND ANOTHER
|
December 13, 2016 |
ARJUN PREM KUMAR MITRA Vs. U.P. STATE M.S.M.E. FACILITATION COUNCIL AND 3 OTHERS
|
March 10, 2016 |
ARPITA UPADHYAY Vs. STATE OF U P AND ANOTHER
|
July 12, 2016 |
ARSHAD HUSAIN AND ORS. Vs. STATE OF U.P.
|
January 20, 2016 |
ARSLAN ZAHEER Vs. STATE OF U.P. AND ANOTHER
|
July 28, 2016 |
ARTI DEVI JAISWAL (MAJOR) AND ANR. Vs. SHRI SHANKAR PRASAD AND 6 ORS.
|
August 23, 2016 |
ARUN Vs. STATE OF U P
|
April 12, 2016 |
ARUN Vs. STATE OF U P
|
May 31, 2016 |
ARUN KUMAR Vs. STATE
|
January 8, 2016 |
ARUN KUMAR Vs. STATE OF U.P.
|
March 10, 2016 |
ARUN KUMAR Vs. STATE OF U.P. AND ORS.
|
July 8, 2016 |
ARUN KUMAR Vs. STATE OF U.P.
|
May 10, 2016 |
ARUN KUMAR AND ORS. Vs. STATE OF U.P.
|
February 19, 2016 |
ARUN KUMAR BAGHEL Vs. STATE OF U.P.
|
March 29, 2016 |
ARUN KUMAR GUPT Vs. STATE OF U P AND ANOTHER
|
May 3, 2016 |
ARUN KUMAR SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
December 9, 2016 |
ARUN KUMAR SINGH Vs. STATE OF U P
|
February 18, 2016 |
ARUN KUMAR SINGH @ PAPPU SINGH Vs. STATE OF U.P.
|
February 2, 2016 |
ARUN KUMAR VERMA Vs. STATE OF U.P. & 7 OTHERS
|
November 25, 2016 |
ARUNA SAHKARI AWAS SAMITI LTD. Vs. PREM SINGH AND ORS.
|
February 15, 2016 |
ARVIND Vs. A.D.J., COURT NO. 2,RAMPUR AND ANR.
|
April 11, 2016 |
ARVIND CHIKARA AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
October 4, 2016 |
ARVIND JI KESARI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 5, 2016 |
ARVIND KEJRIWAL & ANR. Vs. STATE OF U.P. & ANR.
|
October 21, 2016 |
ARVIND KUMAR Vs. STATE OF U P
|
August 17, 2016 |
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH AND OTHERS
|
August 17, 2016 |
ARVIND KUMAR MISHRA Vs. JITENDRA KUMAR GUPTA AND ORS.
|
February 8, 2016 |
ARVIND KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
|
May 30, 2016 |
ARVIND KUMAR RAI Vs. STATE OF U P & OTHERS
|
October 4, 2016 |
ARVIND KUMAR RAI Vs. STATE OF U P
|
May 19, 2016 |
ARVIND KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 10, 2016 |
ARVIND KUMAR YADAV Vs. U.P. POLICE RECRUITMENT & PROMOTION BOARD AND 2 OTHERS
|
December 5, 2016 |
ARVIND MATHUR Vs. STATE OF U.P. AND 3 ORS.
|
November 17, 2016 |
ARVIND SINGH Vs. STATE OF U P
|
January 21, 2016 |
ARVIND TRADERS Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
ARVIND YADAV AND 2 OTHERS Vs. STATE OF U P
|
May 18, 2016 |
ARWIND KUMAR TIWARI Vs. STATE OF U.P.
|
February 26, 2016 |
ARWIND KUMAR TIWARI Vs. STATE OF U.P.
|
February 29, 2016 |
ARYA SAMAJ AND ANOTHER Vs. AMAR DEO SINGH AND ANOTHER
|
April 19, 2016 |
ASAD ALI Vs. SPECIAL JUDGE E.C.ACT/DISTRICT JUDGE HARDOI AND ORS.
|
April 21, 2016 |
ASARAF ALI Vs. STATE OF U P AND 4 OTHERS
|
February 25, 2016 |
ASEEM GOSWAMI Vs. STATE OF U.P. AND ORS.
|
February 5, 2016 |
ASHA MISHRA Vs. STATE OF U.P. AND ORS.
|
April 12, 2016 |
ASHA RAM AND OTHERS Vs. UNION OF INDIA & OTHERS
|
August 22, 2016 |
ASHFAQ AND 2 OTHERS Vs. STATE OF U P
|
May 20, 2016 |
ASHFAQUE AND ORS. Vs. STATE OF U.P.
|
February 23, 2016 |
ASHISH Vs. SALEEM
|
May 27, 2016 |
ASHISH AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
ASHISH BATRA Vs. STATE OF U.P.
|
April 13, 2016 |
ASHISH KUMAR MITTAL Vs. STATE OF U P AND 2 ORS
|
January 18, 2016 |
ASHISH KUMAR PANDEY Vs. BAJRANG BALI PANDEY AND ORS.
|
September 27, 2016 |
ASHISH KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 16, 2016 |
ASHISH KUMAR SRIVASTAVA Vs. ANKITA SRIVASTAVA
|
April 8, 2016 |
ASHISH SAHU AND ORS. Vs. STATE OF U.P.
|
February 5, 2016 |
ASHMA Vs. STATE OF U P
|
June 14, 2016 |
ASHOK Vs. STATE OF U.P. AND ANOTHER
|
May 5, 2016 |
ASHOK GAUD AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 4, 2016 |
ASHOK KUMAR Vs. STATE OF U P AND 2 OTHERS
|
April 7, 2016 |
ASHOK KUMAR Vs. STATE OF U P
|
May 31, 2016 |
ASHOK KUMAR Vs. D D C
|
September 12, 2016 |
ASHOK KUMAR Vs. STATE OF U.P.
|
August 31, 2016 |
ASHOK KUMAR Vs. THE STATE
|
July 20, 2016 |
ASHOK KUMAR Vs. FATEHPUR KSHETRIYA GRAMIN BANK
|
September 27, 2016 |
ASHOK KUMAR Vs. STATE OF U.P.
|
May 2, 2016 |
ASHOK KUMAR & 2 OTHERS Vs. NAGAR NIGAM ALLAHABAD & 5 OTHERS
|
May 27, 2016 |
ASHOK KUMAR & OTHERS Vs. STATE OF U P
|
March 14, 2016 |
ASHOK KUMAR AGARWAL Vs. STATE OF U.P. & OTHERS
|
December 1, 2016 |
ASHOK KUMAR AND 13 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 29, 2016 |
ASHOK KUMAR AND ANOTHER Vs. VIRENDRA AND ANOTHER
|
March 30, 2016 |
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 9, 2016 |
ASHOK KUMAR AWASHI @ GUDDU Vs. UNION OF INDIA
|
January 19, 2016 |
ASHOK KUMAR DUBEY Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
|
October 19, 2016 |
ASHOK KUMAR DWIVEDI Vs. COMMITTEE OF MANAGEMENT, GANGADIN RAM KUMAR INTER COLLEGE AND ORS.
|
January 8, 2016 |
ASHOK KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
|
October 6, 2016 |
ASHOK KUMAR GUPTA & ANOTHER Vs. STATE OF U.P. & OTHERS
|
March 8, 2016 |
ASHOK KUMAR JAISWAL Vs. STATE OF U P AND ANR
|
March 15, 2016 |
ASHOK KUMAR JAKHODIA AND OTHERS Vs. STATE OF U P & OTHERS
|
September 9, 2016 |
ASHOK KUMAR LOHIA Vs. UNION OF INDIA AND 3 OTHERS
|
September 28, 2016 |
ASHOK KUMAR PAL Vs. STATE OF U.P. AND OTHERS
|
November 7, 2016 |
ASHOK KUMAR PANDEY AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI AND ANOTHER
|
July 26, 2016 |
ASHOK KUMAR SEN Vs. STATE OF U P AND OTHERS
|
September 14, 2016 |
ASHOK KUMAR SHARMA Vs. STATE OF U.P.
|
October 7, 2016 |
ASHOK KUMAR SHARMA AND ANOTHER Vs. STATE OF U P AND OTHERS
|
May 20, 2016 |
ASHOK KUMAR SINGH SENGAR Vs. OM PRAKASH CHATURVEDI AND ORS.
|
March 16, 2016 |
ASHOK KUMAR SRIVASTAV & 6 OTHERS Vs. MANOJ KUMAR & 12 OTHERS
|
September 27, 2016 |
ASHOK KUMAR TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 15, 2016 |
ASHOK SINGH @ MINTU SINGH (PINTU) Vs. STATE OF U P
|
May 26, 2016 |
ASHOK SINGH AND ORS. Vs. STATE OF U.P.
|
January 27, 2016 |
ASHRAF Vs. KAILASH PRASAD (SINCE DEAD) AND ANOTHER
|
May 20, 2016 |
ASHRAF ALI Vs. STATE OF U P AND ANOTHER
|
August 12, 2016 |
ASHU KHATANA AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 9, 2016 |
ASHUTOSH NIGAM Vs. STATE OF U.P. THRU PRIN SECY AWAS & SHAHRI YOJNA LKO & ORS.
|
September 2, 2016 |
ASHUTOSH PATEL AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 30, 2016 |
ASHUTOSH PATHAK Vs. STATE OF U P AND ANOTHER
|
July 27, 2016 |
ASHWANI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 19, 2016 |
ASHWANI DUBEY Vs. STATE OF U.P.
|
August 10, 2016 |
ASHWANI VERMA Vs. STATE OF U P & 3 OTHERS
|
October 5, 2016 |
ASIAN TOWNSVILLE FARMS LTD Vs. STATE OF U P & OTHERS
|
May 2, 2016 |
ASLAM & OTHERS Vs. STATE OF U.P.
|
October 5, 2016 |
ASLAM ALI & ANOTHER Vs. KRISHI UTPADAN MANDI SAMITI & OTHERS
|
July 21, 2016 |
ASOK PANDE Vs. AZAM KHAN AND ORS.
|
April 8, 2016 |
ASOK PANDE Vs. UNION OF INDIA AND ORS.
|
March 10, 2016 |
ASRAF Vs. STATE OF U.P.
|
March 29, 2016 |
ASSAM NORTH BENGAL ROADWAYS Vs. STATE OF U.P. AND 11 OTHERS
|
November 25, 2016 |
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. STATE OF U P AND ANOTHER
|
April 5, 2016 |
ASTAF & OTHERS Vs. STATE OF U P
|
May 3, 2016 |
ASTAFA & OTHERS Vs. STATE OF U.P.
|
October 25, 2016 |
ASWANI KUMAR Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY AND ORS.
|
March 18, 2016 |
ATAUDDIN Vs. STATE OF U P
|
February 19, 2016 |
ATIQURRAHMAN Vs. SHRI SHASHI KUMAR DUBEY
|
October 26, 2016 |
ATUL DARBARI Vs. STATE OF U.P. AND ORS.
|
April 5, 2016 |
ATUL GUPTA Vs. STATE OF U.P. AND ORS.
|
February 22, 2016 |
ATUL KUMAR Vs. STATE OF U.P.
|
October 5, 2016 |
ATUL KUMAR JAIN AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 11, 2016 |
ATUL KUMAR MISHRA AND ANOTHER Vs. VINOD YADAV, STATION OFFICER
|
April 26, 2016 |
ATUL KUMAR SINGH AND 5 ORS Vs. BOARD OF REVENUE LKO AND 2 ORS
|
April 7, 2016 |
ATUL SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 14, 2016 |
AUTHORIZED CONTROLLER, SRI ANAR DEVI KHANDELWAL MAHILA POLY Vs. SUNIL KUMAR SRIVASTAVA AND ORS.
|
January 14, 2016 |
AVADH RAM AND ANOTHER Vs. STATE OF U P
|
May 27, 2016 |
AVADH RAM RAWAT & ANOTHER Vs. STATE OF U P
|
April 5, 2016 |
AVANI KANT AND ANOTHER Vs. U.P.S.R.T.C., THROUGH ITS REGIONAL MANAGER, ETAWAH
|
November 2, 2016 |
AVINASH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2016 |
AVINASH TRIPATHI Vs. D/R/M ENGINEERING POORVOTTR RAILWAY LKO.& ORS.
|
February 15, 2016 |
AWADESH KUMAR AWASTHI Vs. STATE OF U.P.
|
June 6, 2016 |
AWADESH KUMAR RAI & ANOTHER Vs. REGISTRAR, U.P. CO-OPERATIVE SOCIETIES & OTHERS
|
March 28, 2016 |
AWADESH NARAIN SINGH AND ORS. Vs. STATE OF U. P. AND ORS.
|
February 19, 2016 |
AWADH BEHARI AND ORS Vs. STATE OF U P AND ANOTHER
|
September 20, 2016 |
AWADH TRADING CORPORATION Vs. UNION OF INDIA
|
September 21, 2016 |
AWADHESH KUMAR Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT.OF FOOD & CIVIL SUPPLY & ORS.
|
November 29, 2016 |
AWADHESH KUMAR GUPTA Vs. ADDITIONAL JUDE SMALL CAUSES-1 ROOM NO 18 LKO AND ORS
|
July 5, 2016 |
AYODHYA PRASAD Vs. STATE OF U P
|
May 12, 2016 |
AYODHYA PRASAD MISHRA Vs. STATE OF U P AND 4 OTHERS
|
August 1, 2016 |
AYODHYA PRASAD SHUKLA Vs. BAR COUNCIL OF UTTAR PRADESH
|
April 18, 2016 |
AYYUB Vs. STATE OF U.P.
|
March 9, 2016 |
AYYUB Vs. STATE OF U.P.
|
September 22, 2016 |
AZAD Vs. STATE OF U P
|
March 14, 2016 |
AZAD Vs. STATE OF U.P. AND ANOTHER
|
September 23, 2016 |
AZAD ALIAS AJJU Vs. STATE OF U.P.
|
May 30, 2016 |
AZAD CHAUDHARY Vs. JAI KUMAR
|
May 3, 2016 |
AZAD COACH PVT LTD Vs. U P S R T C
|
June 28, 2016 |
AZAD VIKRAM SINGH Vs. STATE OF UTTAR PRADESH
|
July 5, 2016 |
AZAD VIKRAM SINGH Vs. UNION OF INDIA
|
January 28, 2016 |
AZAHAR MOKARIM Vs. U.P.BASIC EDUCATION BOARD,ALLAHABAD
|
March 16, 2016 |
AZIZ AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
AZMAT ALI Vs. STATE OF UTTAR PRADESH
|
October 25, 2016 |
B K TIWARI Vs. STATE OF U P ANR
|
March 4, 2016 |
B.K. TIWARI Vs. STATE OF U.P. AND ANOTHER
|
April 27, 2016 |
B.N. BHARGAVA (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIR) Vs. ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
September 23, 2016 |
B.P. SINGH Vs. VILAYTI LAL LAMBA
|
February 16, 2016 |
BABBAL @ HARENDRA AND OTHERS Vs. STATE OF U P
|
August 26, 2016 |
BABITA KASAUDHAN Vs. STATE OF U.P. AND ORS.
|
February 24, 2016 |
BABLOO Vs. STATE OF U P
|
April 27, 2016 |
BABLOO PANDIT @ AJAY SHARMA Vs. MANOHAR LAL GERA
|
July 29, 2016 |
BABLOO SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
October 3, 2016 |
BABLU SAINI Vs. STATE OF U.P.
|
July 8, 2016 |
BABOO LAL BEHRA & ANOTHER Vs. STATE OF U P
|
February 9, 2016 |
BABU Vs. STATE OF U P
|
June 17, 2016 |
BABU Vs. STATE OF U.P. AND ORS.
|
February 18, 2016 |
BABU AND 4 OTHERS Vs. STATE OF U.P. AND ANR.
|
December 21, 2016 |
BABU BASITH & OTHERS Vs. STATE OF U P
|
July 22, 2016 |
BABU LAL Vs. ARUN KUMAR BOSH
|
May 12, 2016 |
BABU LAL Vs. STATE OF U.P.
|
January 22, 2016 |
BABU LAL PATEL Vs. TAARAN TARAN DIGAMBER JAIN THIRTH CHETRA NISAJI TRUST
|
May 9, 2016 |
BABU RAM Vs. STATE OF U.P. AND ANOTHER
|
August 4, 2016 |
BABU RAM Vs. DR. RAM NATH SHARMA
|
May 24, 2016 |
BABU RAM AND ORS Vs. STATE OF U P
|
October 4, 2016 |
BABU RAM AND OTHERS Vs. STATE OF U P
|
June 27, 2016 |
BABU RAM YADAV & OTHERS Vs. STATE OF U P
|
August 12, 2016 |
BABU SINGH Vs. STATE
|
August 3, 2016 |
BABU SINGH Vs. STATE OF U P & OTHERS
|
February 25, 2016 |
BABUJEE @ UDAIVEER Vs. STATE OF U P & 4 OTHERS
|
August 19, 2016 |
BABURAM AND 9 OTHERS Vs. BOARD OF REVENUE MEERUT AND 26 OTHERS
|
September 16, 2016 |
BABURAM AND OTHERS Vs. STATE OF U.P.
|
December 2, 2016 |
BACHCHA RAI Vs. STATE OF U P & 3 OTHERS
|
June 10, 2016 |
BACHCHAN @ RAM ADHAR AND OTHERS Vs. STATE OF U P & ANOTHER
|
September 21, 2016 |
BACHCHU AND ORS. Vs. STATE OF U.P.
|
July 15, 2016 |
BACHCHU SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
July 12, 2016 |
BACHNOO Vs. STATE OF U P
|
August 16, 2016 |
BADAN SINGH Vs. STATE OF U.P.
|
April 1, 2016 |
BADAY @ MUSTAQ Vs. STATE OF U P
|
September 14, 2016 |
BADKAU KHAN @ MAKSOOD & ORS Vs. STATE OF U P
|
May 27, 2016 |
BADRI PRASAD UPADHYAY AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
BADRUDDIN AND 12 ORS. Vs. RAM SURAT AND 6 ORS.
|
May 18, 2016 |
BADSHAH @ SUBHASH Vs. STATE OF U P
|
July 18, 2016 |
BAFATI Vs. STATE OF U.P.
|
July 26, 2016 |
BAHADUR HUSAIN @ KALLOO Vs. A D J ROOM NO 5 LKO & ORS
|
September 21, 2016 |
BAHUJAN SENA Vs. UNION OF INDIA AND 4 OTHERS
|
February 10, 2016 |
BAIJANATH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 5, 2016 |
BAITULLAH Vs. STATE OF U.P.
|
February 2, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RENU SINGH AND OTHERS
|
July 19, 2016 |
BAJRANG VIKRAM SINGH ALIAS SANTOSH SINGH Vs. BOARD OF REVENUE U P ALLAHABAD AND ORS
|
May 2, 2016 |
BAKRIDAN ANSARI Vs. RAJENDRA PRASAD AND 2 ORS
|
May 31, 2016 |
BAL KISHAN AND 5 OTHERS Vs. PRADEEP KUMAR AND 12 OTHERS
|
May 10, 2016 |
BAL KISHAN TEWARI Vs. STATE OF U P AND ANOTHER
|
August 3, 2016 |
BAL KRISHAN SINGH Vs. STATE OF U.P.
|
April 21, 2016 |
BAL SINGH Vs. STATE OF U P AND 7 OTHERS
|
July 29, 2016 |
BALAJI AND SONS CONS COMPANY AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 9, 2016 |
BALBEER Vs. STATE OF U.P.
|
July 29, 2016 |
BALBIR SINGH & OTHERS Vs. STATE OF U.P.& OTHERS
|
May 5, 2016 |
BALESHWAR SINGH Vs. STATE OF U P & OTHERS
|
April 19, 2016 |
BALESHWAR SINGH AND 6 OTHERS Vs. ARUN SINGH AND 3 OTHERS
|
May 11, 2016 |
BALIHARI AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND 8 OTHERS
|
November 30, 2016 |
BALLABH LAL Vs. KUKKOO MOTORS FINANCE PVT. LTD.
|
February 23, 2016 |
BALVEER Vs. STATE OF U P
|
September 19, 2016 |
BALVEER SINGH Vs. STATE OF U P
|
May 31, 2016 |
BALWAN SINGH Vs. UNION OF INDIA AND ORS.
|
February 24, 2016 |
BALWANT PRASAD @ V P Vs. STATE OF U P
|
June 2, 2016 |
BALWANT RAI Vs. STATE OF U P & ANOTHER
|
May 12, 2016 |
BALWANT SINGH AND ORS Vs. STATE OF U P AND ANR
|
February 16, 2016 |
BANARAS HINDU UNIVERSITY Vs. KRISHNA RAI AND OTHERS
|
July 29, 2016 |
BANK OF BARODA AND OTHERS Vs. THE APPELLATE AUTHORITY AND OTHERS
|
October 20, 2016 |
BANKERS INSTITUTE OF RURAL DEVELOPMENT,LUCKNOW Vs. RASHTRIYA KRISHI EVAM BANKERS GRAM VIKAS SANSTHAN KARMCHARI
|
August 4, 2016 |
BANKEY BIHARI Vs. ADDITIONAL DISTRICT JUDGE COURT
|
August 1, 2016 |
BANSH BAHADUR Vs. STATE OF U.P. THRU SECY. DEPTT. OF FOOD & CIVIL SUPPLIES AND OTHERS
|
August 3, 2016 |
BANSH RAJ Vs. RAJ PAT AND ORS.
|
January 29, 2016 |
BANSH RAJ & OTHERS Vs. STATE OF U P
|
September 29, 2016 |
BANSHIDHAR Vs. SHEELA DEVI
|
April 13, 2016 |
BANTI Vs. STATE OF U.P.
|
October 27, 2016 |
BANTI ALIAS FIROZ ALIAS SIKANDAR Vs. STATE OF U.P.
|
December 14, 2016 |
BANTU LALA Vs. STATE OF U.P.
|
January 27, 2016 |
BARE LAL UPADHYAY Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
BARKALLAH Vs. SAJRUNISHA
|
January 5, 2016 |
BARKAT ALI Vs. STATE OF U P
|
January 18, 2016 |
BARKAT NABI KHAN Vs. A.D.J., COURT NO. 2 AND 7 ORS
|
May 12, 2016 |
BARKHA SHARMA AND 5 OTHERS Vs. STATE OF U P & ANOTHER
|
April 12, 2016 |
BARNALI BAISHYA Vs. STATE OF U P & ANOTHER
|
September 20, 2016 |
BASANT MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
BASANTA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
|
May 20, 2016 |
BASANTI AND ANOTHER Vs. STATE OF U P
|
September 16, 2016 |
BASDEO & OTHERS Vs. STATE
|
September 21, 2016 |
BASHISHTHA SINGH Vs. STATE OF U P
|
February 2, 2016 |
BASMATTI Vs. STATE OF U P AND ANOTHER
|
October 3, 2016 |
BAWALI @ PARMESHWAR Vs. STATE OF U P
|
April 19, 2016 |
BECHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND 7 OTHERS
|
November 21, 2016 |
BEEDHA Vs. CHAINU (DECEASED) & 4 OTHERS
|
February 18, 2016 |
BEERENDRA KUMAR VERMA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
September 20, 2016 |
BEILA DEVI AND ORS. Vs. STATE OF U.P.
|
February 19, 2016 |
BENARA UDYOG LTD. Vs. UNION OF INDIA AND ORS.
|
February 12, 2016 |
BENNET CASTELINO Vs. STATE OF U.P.
|
August 29, 2016 |
BHAGAT SINGH CHAUHAN Vs. STATE OF U P
|
April 26, 2016 |
BHAGELU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 20, 2016 |
BHAGELU HARIJAN Vs. STATE OF U.P.
|
January 22, 2016 |
BHAGIRATH & OTHERS Vs. STATE OF U P
|
June 27, 2016 |
BHAGIRATHI DEVI Vs. D D C VARANASI AND 17 OTHERS
|
September 16, 2016 |
BHAGMAL TYAGI Vs. STATE OF U P & 2 OTHERS
|
August 12, 2016 |
BHAGWAN DAS (JAIL APPEAL) Vs. STATE OF U P
|
May 3, 2016 |
BHAGWAN DAS AND ORS. Vs. BHAGGAL KUNWAR AND ORS.
|
January 7, 2016 |
BHAGWAN DAS SHARMA & OTHERS Vs. STATE OF U.P. & OTHERS
|
November 24, 2016 |
BHAGWAN DAS SRIVASTAVA Vs. RAJESH KUMAR SINGH
|
August 30, 2016 |
BHAGWAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
October 4, 2016 |
BHAGWAT Vs. STATE OF U.P. AND ORS.
|
April 1, 2016 |
BHAGWATI Vs. D D C AND OTHERS
|
September 26, 2016 |
BHAGWATI DEVI Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
BHAGWATI STEELS Vs. COMMISSIONER,COMMERCIAL TAXU P LUCKNOW
|
October 3, 2016 |
BHAGYWATI Vs. STATE OF U P
|
May 16, 2016 |
BHAIRO NAND Vs. STATE OF U P AND 3 ORS
|
April 28, 2016 |
BHAIYAN @ MAQSOOD Vs. STATE OF U P
|
April 19, 2016 |
BHANTA Vs. STATE OF U.P.
|
February 17, 2016 |
BHANU PRATAP AND ORS. Vs. STATE OF U.P.
|
April 29, 2016 |
BHANU PRATAP SINGH Vs. STATE OF U P
|
June 10, 2016 |
BHANU PRATAP SINGH Vs. STATE OF U P AND OTHERS
|
May 11, 2016 |
BHANU PRATAP SINGH Vs. S.D.M. RAMSANEHI GHAT BARABANKI & ANR.
|
August 29, 2016 |
BHANU PRATAP SINGH AND ORS. Vs. STATE OF U.P.
|
February 12, 2016 |
BHANU PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 8, 2016 |
BHANU PRATAP SINGH AND OTHERS Vs. SATE OF U P AND OTHERS
|
March 1, 2016 |
BHARAT BHANDARI Vs. RAKSHMA TEWARI AND ORS.
|
April 19, 2016 |
BHARAT CATERING CORPORATION Vs. UNION OF INDIA
|
September 30, 2016 |
BHARAT CATERING CORPORATION THRU PARTNER & ANR Vs. INDIAN RAILWAY CATERING & TOURISM CORP LIMITED & 5 ORS
|
September 30, 2016 |
BHARAT HARMONIUM WORKS Vs. STATE OF U P
|
April 29, 2016 |
BHARAT PETROLEUM CORPORATION LTD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 26, 2016 |
BHARAT PETROLIUM CORPN. LTD. Vs. SITA RAM & ANOTHER
|
May 30, 2016 |
BHARAT PRASAD RAJVANSHI Vs. STATE OF U P
|
April 26, 2016 |
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA
|
September 23, 2016 |
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. HUKUM SINGH AND ORS.
|
January 4, 2016 |
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 11, 2016 |
BHARAT SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
August 31, 2016 |
BHARAT SANCHAR NIGAM LTD. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MOTI MAHAL LKO. AND ORS.
|
February 26, 2016 |
BHARAT SANCHAR NIGAM LTD. AND OTHERS Vs. SHRI ADESH KUMAR GUPTA AND ANOTHER
|
September 5, 2016 |
BHARAT SINGH Vs. STATE OF U.P. AND 4 ORS.
|
May 23, 2016 |
BHARATIYA PLASTIC UDYOG Vs. INCOME TAX OFFICER, WARD 1(2), GHAZIABAD
|
August 24, 2016 |
BHARTENDU PRATAP SINGH Vs. STATE OF U P AND ANR
|
January 7, 2016 |
BHARTIYA KHADYA NIGAM SHRAMIK SANGTHAN Vs. REGISTRAR, TRADE UNIONS, U.P.
|
March 1, 2016 |
BHAWANI SHANKAR Vs. YAQOOB ALI & OTHERS
|
January 7, 2016 |
BHEEM SHANKAR TRIVEDI @ PRATAP Vs. UNION OF INDIA
|
January 19, 2016 |
BHOLA PRASAD Vs. STATE OF U P
|
February 25, 2016 |
BHOLA RAM KUSHWAHA Vs. SHANKAR LAL MAKDARIYA
|
April 26, 2016 |
BHOLANATH YADAV Vs. NAND LAL DUBEY(DEAD) AND 3 OTHERS
|
May 25, 2016 |
BHOLE NATH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 18, 2016 |
BHOORA KHAN @ BHALU Vs. STATE OF U.P.
|
July 29, 2016 |
BHOORA YADAV AND ORS. Vs. STATE OF U.P.
|
February 10, 2016 |
BHOPAL SINGH AND ORS. Vs. STATE OF U.P.
|
May 9, 2016 |
BHUGGAN @ MUNNU @ AMARJEET SINGH Vs. STATE OF U P
|
February 11, 2016 |
BHUPENDRA AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 12, 2016 |
BHUPENDRA KUMAR JAIN Vs. CHAKIT KUMAR MISHRA AND ANOTHER
|
April 13, 2016 |
BHUPENDRA SINGH Vs. STATE OF U P
|
July 18, 2016 |
BHUPENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
BHUPENDRA SINGH Vs. STATE OF U.P.
|
February 4, 2016 |
BHURDUL @ GUDDU Vs. STATE OF U.P.
|
May 10, 2016 |
BHURE @ JUBER Vs. STATE OF U P
|
August 31, 2016 |
BHURE AND ORS. Vs. STATE OF U.P.
|
February 18, 2016 |
BHUVNESH JINDAL Vs. JANARDAN CHAUDHARI
|
March 18, 2016 |
BHUVNESH PACHAURI Vs. STATE OF U P AND 2 OTHERS
|
November 27, 2016 |
BIBHUTI NARAIN SINGH Vs. FOOD CORPORATION OF INDIA AND ORS
|
February 2, 2016 |
BIJOY KUNDU Vs. THE STATE OF U.P AND ORS.
|
May 5, 2016 |
BIMLA LAL Vs. STATE OF U.P. AND ORS.
|
January 28, 2016 |
BINDESHWARI Vs. STATE OF U.P. AND 6 OTHERS
|
December 7, 2016 |
BINDESWARI PRASAD BHARDWAJ Vs. STATE OF U P
|
August 10, 2016 |
BINDRA PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI AND OTHERS
|
July 4, 2016 |
BIRENDRA KUMAR SINGH Vs. STATE OF U P
|
September 22, 2016 |
BIRENDRA SHUKLA Vs. STATE OF U.P.
|
March 9, 2016 |
BIRENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
June 30, 2016 |
BIRENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
BITTU Vs. STATE OF U P
|
April 8, 2016 |
BLOCK EDUCATION OFFICER AND OTHERS Vs. PRESCRIBED AUTHORITY AND OTHERS
|
March 14, 2016 |
BOBBY Vs. THE STATE
|
January 8, 2016 |
BOKHARA PALACE PVT LTD AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
June 24, 2016 |
BON TON PLASTICS PVT LTD DELHI Vs. RAMESH CHAWLA AND ANOTHER
|
August 30, 2016 |
BRAHAM DEV Vs. STATE OF U P AND ANOTHER
|
May 31, 2016 |
BRAHAMPUTRA REALITY SERVICES PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
April 12, 2016 |
BRAHM DEO AND ANOTHER Vs. STATE
|
December 19, 2016 |
BRAHM PAL Vs. STATE OF U P AND OTHERS
|
October 4, 2016 |
BRAHM PRAKASH ALIAS BRAHM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND 2 OTHERS
|
October 4, 2016 |
BRAHM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 8, 2016 |
BRAHM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 6, 2016 |
BRAHM SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 5, 2016 |
BRAHMCHARI SHAMBHU NATH Vs. STATE OF U.P. AND ORS.
|
April 13, 2016 |
BRAHMN DEV LAL Vs. SOMWATI AWASTHI (NOW DECEASED) AND 2 OTHERS
|
September 7, 2016 |
BRAJ PAL Vs. STATE OF U.P.
|
August 26, 2016 |
BRAJ RAM SINGH Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
BRAJENDRA KUMAR GUPTA Vs. STATE OF U.P.
|
February 26, 2016 |
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
|
February 15, 2016 |
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ORS. Vs. IVTH ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
|
June 9, 2016 |
BRANCH MANAGER, L I C OF INDIA AND ANOTHER Vs. RASHMI GARG
|
April 29, 2016 |
BRANCH MANAGER, PRATHAMA BANK AND ANOTHER Vs. STATE OF U.P.
|
April 20, 2016 |
BRIGHT ROAD LOGISTIC CARGO COMPANY Vs. COMMISSIONER, COMMERCIAL TAXES, LUCKNOW
|
August 19, 2016 |
BRIJ BIHARI LAL TANDON Vs. STATE OF U.P. AND ORS.
|
July 21, 2016 |
BRIJ KISHORE Vs. STATE OF U P
|
August 30, 2016 |
BRIJ MOHAN SINGH @ VIJAY SINGH Vs. VISHNU PRASAD AGARWAL
|
April 13, 2016 |
BRIJENDRA KUMAR AGARWAL Vs. STATE OF U P
|
July 27, 2016 |
BRIJENDRA MAURYA Vs. STATE OF U P AND ANOTHER
|
June 2, 2016 |
BRIJENDRA SINGH Vs. SUNIL KUMAR ASTHANA
|
April 22, 2016 |
BRIJESH Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
BRIJESH AND ANOTHER Vs. STATE OF U.P.
|
November 10, 2016 |
BRIJESH KUMAR Vs. UNION BANK OF INDIA & OTHERS
|
May 18, 2016 |
BRIJESH KUMAR AND ORS. Vs. STATE OF U.P AND ORS.
|
January 21, 2016 |
BRIJESH KUMAR DUBEY AND ORS Vs. STATE OF U P AND ORS
|
March 15, 2016 |
BRIJESH KUMAR SRIVASTAVA Vs. STATE OF U P & ORS
|
March 9, 2016 |
BRIJESH KUMAR TIWARI AND ORS. Vs. BANARAS HINDU UNIVERSITY AND ORS.
|
April 12, 2016 |
BUDDHIPAL VERMA Vs. STATE OF U P
|
July 14, 2016 |
BUDDHU PRAJAPATI AND OTHERS Vs. STATE OF U P
|
June 14, 2016 |
BUDHI RAM Vs. STATE OF U P
|
May 11, 2016 |
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY THROUGH SECRETARY Vs. SMT. TAHIRA KHATOON AND OTHERS
|
May 25, 2016 |
BULBUL BANERJEE Vs. STATE OF U.P.
|
August 9, 2016 |
BUWA YADAV Vs. STATE OF U.P.
|
May 2, 2016 |
C.A. KRITI TANDON Vs. M/S NEHA SAI DAS JEWELERS
|
August 20, 2016 |
C.P. UPADHYAYA Vs. THE CHAIRMAN & M.D. POWER GRID CORPORATION OF INDIA LTD.& ORS
|
April 29, 2016 |
C/M AMAR GANDHI PUSTKALAYA BALIKA INTER COLLEGE THRU. MANAGER Vs. STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDU. & ORS.
|
December 17, 2016 |
C/M BABA RAM NATH UTKARSH MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 25, 2016 |
C/M BABU BAIJ NATH SINGH MAHAVIDYALAYA AND ANOTHER Vs. STATE OF U.P.
|
June 24, 2016 |
C/M CH CHARAN SINGH BRIJ KHAND INTER COLLEGE Vs. STATE OF U P AND OTHERS
|
February 12, 2016 |
C/M DAROOL ULOOM ALIMIA JAMDASHAHI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 24, 2016 |
C/M GRAMODAY PRATISTHAN THRU H.C TRIPATHI (23872 S/S 2016) Vs. STATE OF U.P THRU SECY BASIC EDU LKO & ORS.
|
November 28, 2016 |
C/M HORI LAL INTER COLLEGE THROUGH MANAGER SURESH CHANDRA HA Vs. STATE OF U.P. THROUGH PRIN. SECY. SECONDARY EDU. DEPTT. LKO.
|
December 16, 2016 |
C/M JAI BAJRANG JANTA JUNIOR HIGH SCHOOL MADARMAU AMBEDKAR Vs. STATE OF U P
|
May 23, 2016 |
C/M JANTA INTER COLLAGE Vs. STATE OF U.P.
|
December 6, 2016 |
C/M KRASHAK INTER COLLEGE, BALTIKRA Vs. STATE OF U.P. AND ORS.
|
March 18, 2016 |
C/M MADARSA ARABIA FAIZUL KURAN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 5, 2016 |
C/M PRIMARY COOPERATIVE BANK LTD. THRU. PRESIDENT LALLU SINGH Vs. RESERVE BANK OF INDIA THRU. GOVERNOR AND ORS.
|
November 22, 2016 |
C/M RAM KHATRI KANYA HIGHER SEC SCHOOL Vs. STATE OF U P AND 3 OTHERS
|
January 7, 2016 |
C/M RAM PRASAD SHASTRI INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND 3 ORS.
|
November 10, 2016 |
C/M RAM SUNDER JUNIOR HIGH SCHOOL Vs. STATE OF U P AND OTHERS
|
May 24, 2016 |
C/M SARSWATI VIDYA MANDIR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 16, 2016 |
C/M SHITLA SAHAI MAUNI SWAMI INTER COLLEGE Vs. STATE OF U.P
|
August 8, 2016 |
C/M SHIV SHANKER PANDEY JANTA JUNIOR & ANOTHER Vs. REGISTRAR, FIRMS, & 4 OTHERS
|
January 7, 2016 |
C/M SHRI GYAN CHANDRA JAIN VAIDYA INTER COLLEGE AN Vs. STATE OF U P AND 2 OTHERS
|
April 8, 2016 |
C/M SHRI PARAMHANS EDUCATIONAL SOCIETY AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 24, 2016 |
C/M SRI AGRASEN KANYA INTER COLLEGE Vs. STATE OF U P AND OTHERS
|
May 26, 2016 |
C/M SRI KRISHNA GEETA RASHTRIYA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
April 22, 2016 |
C/M SRI NEHRU INTER COLLEGE RAEBARELI Vs. SHYAM LAL VERMA AND ORS
|
January 20, 2016 |
C/M VAIDIK KANY GURUKUL ASSOCIATION AND ANR Vs. STATE OF U P AND 4 OTHERS
|
March 16, 2016 |
C/M, A.S. DEGREE COLLEGE ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 4, 2016 |
C/M, BALIKA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 11, 2016 |
C/M, CLANCY INTERMEDIATE COLLEGE Vs. STATE OF U P AND 10 OTHERS
|
May 20, 2016 |
C/M, HINDU INTER COLLEGE AND ANR Vs. STATE OF U P AND 5 ORS
|
September 12, 2016 |
CAPT. ABAL SINGH Vs. STATE OF U.P. & ANOTHER
|
April 21, 2016 |
CENTRAL COAL FIELDS LTD Vs. JANARDAN SINGH AND OTHERS
|
July 28, 2016 |
CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF C. EX., MEERUT
|
November 29, 2016 |
CHAIRMAN CUM MANAGING DIRECTOR F C I AND 3 OTHERS Vs. GENERAL SEC F C I & ANR
|
April 19, 2016 |
CHAIRMAN/ADMINISTRATOR, NAGAR PALIKA PARISHAD AND ORS. Vs. RAJEEV RANJAN AND ORS.
|
January 22, 2016 |
CHAMAN Vs. STATE OF U P & ORS
|
July 8, 2016 |
CHAMAN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 4, 2016 |
CHAMPAT SINGH AND ORS. Vs. STATE OF U.P.
|
January 27, 2016 |
CHANARA @ CHANDRAWATI Vs. STATE OF U P
|
July 26, 2016 |
CHANCHAL Vs. STATE OF U P & 4 OTHERS
|
March 15, 2016 |
CHANDA DEVI AND OTHERS Vs. STATE OF U P AND ANR
|
March 11, 2016 |
CHANDA JAIN Vs. UNION OF INDIA AND ANOTHER
|
September 28, 2016 |
CHANDAN SINGH ALIAS PAPPU SINGH Vs. STATE OF U P
|
August 1, 2016 |
CHANDOK TEXTILES ENTERPRISES PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
May 18, 2016 |
CHANDRA BHAN DUBEY Vs. STATE OF U P
|
March 4, 2016 |
CHANDRA KANT VERMA Vs. D I O S ,& OTHERS
|
May 20, 2016 |
CHANDRA KANTA JAWAHAR LAL PUBLIC C TRUST AND 3 OTHERS Vs. GAUTAB ROHTAGI
|
May 30, 2016 |
CHANDRA KUMAR JAIN Vs. POST MASTER, HEAD POST OFFICE FORIZABAD AND OTHERS
|
August 29, 2016 |
CHANDRA MANI PANDEY S/O R L PANDEY & ANOTHER Vs. STATE OF U P & ORS
|
September 14, 2016 |
CHANDRA PRAKASH Vs. STATE OF U P
|
August 17, 2016 |
CHANDRA PRAKASH RAI Vs. STATE OF U.P. THRU SECY. HOME DEPTT. CIVIL SECTT. LKO.& ORS.
|
October 21, 2016 |
CHANDRA SHEELA AND ORS. Vs. SHIPRA AGARWAL
|
February 11, 2016 |
CHANDRA SHEKHAR TEWARI Vs. MANAGING DIRECTOR, U.P.S.R.T.C. AND OTHERS
|
April 20, 2016 |
CHANDRAKALA Vs. STATE OF U P AND 4 OTHERS
|
February 26, 2016 |
CHANDRAKESH SINGH @ JHINKOLEY Vs. STATE OF U P
|
April 19, 2016 |
CHANDRAMANI AND ANR Vs. ZILA ADHIKARI JAUNPUR AND 3 OTHERS
|
February 15, 2016 |
CHANDRAPAL @ CHANDPAL AND 2 ORS Vs. STATE OF U P AND ANOTHER
|
January 7, 2016 |
CHANDRAPAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 20, 2016 |
CHANDRASHEKHAR Vs. STATE OF U.P.
|
April 8, 2016 |
CHANDRAWATI POLYMERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2016 |
CHANDRIKA Vs. SHIVNATH
|
May 24, 2016 |
CHANDRIKA (SECOND BAIL) Vs. STATE OF U P
|
January 19, 2016 |
CHANDTARA AND 3 ORS Vs. 4TH ADDITIONAL DISTRICT SESSIONS JUDGE AND 2 ORS
|
September 16, 2016 |
CHARAN SINGH Vs. UPPER AYUKT, MEERUT MANDAL, MEERUT AND OTHERS
|
December 2, 2016 |
CHARAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 14, 2016 |
CHARANJEET SINGH Vs. STATE OF U.P.
|
April 19, 2016 |
CHARITRA Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
CHATRA PAL Vs. STATE OF U.P.
|
January 8, 2016 |
CHAUDHARI HAIDER HUSSAIN AND OTHERS Vs. APAR AYUKT (PRASHASAN), LUCKNOW DIVISION, LUCKNOW & OTHERS
|
April 11, 2016 |
CHAUDHARY POORAN SINGH Vs. STATE OF U.P.
|
July 21, 2016 |
CHET RAM Vs. STATE OF U P AND 3 ORS
|
March 4, 2016 |
CHETAN RAM Vs. SMT. MAYA DEVI AND ANOTHER
|
October 5, 2016 |
CHHABBU Vs. STATE OF U P
|
September 14, 2016 |
CHHABILA SINGH YADAV AND 8 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 1, 2016 |
CHHAIL BIHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI AND OTHERS
|
October 20, 2016 |
CHHEDAN LAL RASTOGI Vs. THE CHANCELLOR, KANPUR UNIVERSITY AND ORS.
|
February 4, 2016 |
CHHITESHWAR TIWARI Vs. STATE OF U P AND 5 OTHERS
|
April 8, 2016 |
CHHOTE @ DARSAN SINGH & 2 ORS Vs. STATE OF U P AND ORS
|
May 26, 2016 |
CHHOTE LAL AND ANOTHER Vs. STATE OF U P
|
June 3, 2016 |
CHHOTEY Vs. STATE OF U.P.
|
November 7, 2016 |
CHHOTEY LAL Vs. STATE OF U P
|
April 13, 2016 |
CHHOTEY LAL Vs. SRI RAM LAXMAN JANAKIJI MAHARAJ VIRAJMAN MANDIR
|
February 5, 2016 |
CHHOTEY LAL Vs. STATE OF U.P.
|
May 4, 2016 |
CHHOTEY LAL AND ORS. Vs. THE STATE OF U.P.
|
February 1, 2016 |
CHHOTEY SHAH Vs. STATE
|
August 12, 2016 |
CHINKOO AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
CHINTAAI AND ANR Vs. STATE OF U P
|
April 27, 2016 |
CHINTAMANI UPADHYAYA Vs. STATE OF U.P.
|
July 22, 2016 |
CHIRAG GUPTA Vs. RAJEEV GARG
|
January 22, 2016 |
CHIRANJEEV KUMAR ARYA Vs. STATE OF U.P. AND ORS.
|
June 29, 2016 |
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. HEMU TIWARI AND ANOTHER
|
May 4, 2016 |
CHOTEY LAL YADAV AND ANOTHER Vs. UNION OF INDIA
|
July 25, 2016 |
CHUNBAD Vs. STATE OF U P
|
August 1, 2016 |
CHUNBAD AND ORS. Vs. STATE OF U.P.
|
April 19, 2016 |
CHUNNI LAL AND OTHERS Vs. MITRAPAL @ BABUA
|
February 2, 2016 |
CHURCH OF NORTH INDIA TRUST ASSOCIATION Vs. UNION OF INDIA AND 3 OTHERS
|
December 19, 2016 |
CLASS IV EMPLOYEES ASSOCIATION H.C. AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 2, 2016 |
COMMANDING OFFICER, AIRFORCE, GORAKHPUR AND ORS. Vs. SUSHILA DEVI
|
February 19, 2016 |
COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER Vs. CANARA BANK
|
April 4, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. METRO APPLIANCES LTD.
|
September 28, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODI RUBBER LTD.
|
December 19, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. MURARI LAL HARISH CHANDRA JAISWAL PVT. LTD.
|
January 20, 2016 |
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. SHYAM TRADERS
|
January 21, 2016 |
COMMISSIONER OF CUS. & C. EX. Vs. SHANTI STEEL ROLLING MILLS
|
December 8, 2016 |
COMMISSIONER OF CUS. & C. EX., HAPUR Vs. J.K. SUGAR LTD.
|
November 10, 2016 |
COMMISSIONER OF CUSTOMS, NOIDA Vs. JIBRAN OVERSEAS
|
December 20, 2016 |
COMMISSIONER OF INCOME TAX Vs. HEMKUNT TIMBERS LTD.
|
January 7, 2016 |
COMMISSIONER OF INCOME TAX Vs. KANPUR PLASTIPACK LTD.
|
November 7, 2016 |
COMMISSIONER OF INCOME TAX (C) KANPUR Vs. LATE SHRI PADAMPAT SINGHANIA THROUGH L/H DR. G.H. SINGHANIA
|
November 10, 2016 |
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. CHIRONJI LAL VIRENDRA PAL SARASWATI SHIKSHA PARISHAD
|
January 5, 2016 |
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. MONGA METALS (P) LTD.
|
December 7, 2016 |
COMMISSIONER OF INCOME TAX CENTRAL KANPUR Vs. KESARWANI ZARDA BHANDAR SAHSON ALLD.
|
September 6, 2016 |
COMMISSIONER OF INCOME TAX GHAZIABAD & ANOTHER Vs. HAPUR PILKHUWA DEVELOPMENT AUTHORITY; GHAZBAAD DEVELOPMENT AUTHORITY; KANPUR DEVELOPMENT AUTHORITY; ALIGARH DEVELOPMENT AUTHORITY; A D A ALLD; JHANSI DEVELOPMENT AUTHORITY; GORAKHPUR DEVELOPMENT AUTHORITY; BANDA DEVELOPMENT AUTHORITY
|
August 29, 2016 |
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. ALLAHABAD HIGH SCHOOL SOCIETY
|
July 6, 2016 |
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. M/S. HONDA SIEL CARS INDIA LTD.
|
December 21, 2016 |
COMMISSIONER OF INCOME TAX-1 AGRA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
April 12, 2016 |
COMMISSIONER, COMMERCIAL TAX Vs. DABUR INDIA LIMITED
|
May 20, 2016 |
COMMISSIONER, COMMERCIAL TAX LKO Vs. CATALYSTS SAHIBABAD
|
September 27, 2016 |
COMMISSIONER, COMMERCIAL TAX LKO Vs. S/S MASKAT MOTORS PVT. LTD.
|
December 8, 2016 |
COMMISSIONER, SERVICE TAX COMMISSIONERATE, NOIDA Vs. M/S ATRENTA INDIA PVT. LTD. NOIDA
|
August 30, 2016 |
COMMITTEE OF MANAGEMENT KISAN HIGH SCHOOL BANKATA FAIZABAD THRU MANAGER S. KALI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. AND OTHERS
|
September 12, 2016 |
COMMITTEE OF MANAGEMENT, CHAUDHARY CHARAN SINGH BRIJ KHAND INTER COLLEGE Vs. STATE OF U.P.
|
February 12, 2016 |
COMMITTEE OF MANAGEMENT, DADAR ASHRAM TRUST SOCIETY AND OTHERS Vs. MAHATMA GANDHI KASHI VIDYAPEETH, VARANASI AND OTHERS
|
December 16, 2016 |
COMMITTEE OF MANAGEMENT, LALIT KRISHNA WOMEN INSTITUTE OF HIGHER EDUCATION AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 11, 2016 |
COMMITTEE OF MANAGEMENT, MADHAV U.M. VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 17, 2016 |
COMMITTEE OF MANAGEMENT, PARWATI ARYA KANYA SANSKRIT INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 17, 2016 |
COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE Vs. STATE OF U.P.
|
August 11, 2016 |
COMMITTEE OF MANAGEMENT, RAM SUNDER JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND ORS.
|
May 24, 2016 |
COMMITTEE OF MANAGEMENT, SHAHID AKSHAYVAR MALL MAHILA MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 20, 2016 |
COMMITTEE OF MANAGEMENT, SHIKSHA PRASAR SAMITI, HARPUR, TEHSIL KADIPUR, DISTRICT SULTANPUR AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 16, 2016 |
COMMITTEE OF MANAGEMENT, SHIV SHANKER PANDEY JANTA JUNIOR AND ORS. Vs. REGISTRAR, FIRMS AND ORS.
|
January 6, 2016 |
COMMITTEE OF MANAGEMENT, SHRI LAL BAHADUR SHASHTRI JUNIOR HIGH SCHOOL Vs. BAPU SHIKSHA SAMITI AND ORS.
|
January 6, 2016 |
COMMITTEE OF MANAGEMENT, SUBHASH INTER COLLEGE KARKHIYA AZAMGARH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 18, 2016 |
COMMR. OF C. EX., NOIDA Vs. NEW HOLLAND TRACTORS (INDIA) PVT. LTD.
|
November 29, 2016 |
CONST. HARI PAL SINGH Vs. STATE OF U.P.
|
August 2, 2016 |
CONSTABLE NO 881 RATI RAM AND ANOTHER Vs. STATE OF U P
|
April 8, 2016 |
D.I.O.S. ALLD. Vs. NAGENDRA BAHADUR SINGH AND OTHERS
|
December 15, 2016 |
D.P. CORGO MOVERS PVT. LTD. THRU ITS DIRECTOR H. PANDEY Vs. INDIAN OIL CORPORATION LIMITED & 3 OTHERS
|
November 21, 2016 |
D.S. (INDIA) JEWELMART PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 8, 2016 |
DAANISH Vs. STATE OF U.P.
|
July 4, 2016 |
DABLU RAI Vs. STATE OF U.P. AND ORS.
|
March 9, 2016 |
DABUR INDIA LIMITED Vs. UNION OF INDIA AND 2 OTHERS
|
September 12, 2016 |
DADDUL Vs. STATE OF U.P.
|
July 8, 2016 |
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. RAJEEV KUMAR
|
April 29, 2016 |
DAKSHNANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER Vs. RAJEEV KUMAR
|
November 24, 2016 |
DAL BAHADUR SINGH Vs. STATE OF U.P.
|
January 12, 2016 |
DAL CHAND Vs. ADDL COLLECTOR (ADMIN) AND 3 ORS
|
May 17, 2016 |
DAL CHAND Vs. STATE OF U P AND 4 ORS
|
May 5, 2016 |
DALVEER AND ORS. Vs. STATE OF U.P.
|
January 20, 2016 |
DANISH Vs. STATE OF U P AND ANOTHER
|
June 30, 2016 |
DANTE FARINELLO CARDOSO Vs. STATE OF U P AND ANOTHER
|
May 31, 2016 |
DARA SINGH Vs. STATE OF U.P.
|
June 17, 2016 |
DARBHANGA COLONY WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U.P.
|
May 31, 2016 |
DARUL ULOOM AHLE SUNNAT GULSHANE TAYABA BANTHEEHWA & ANOTHER Vs. DEPUTY REGISTRAR FIRMS SOCIETIES & CHITS 145 REEDGANJ AND OTHERS
|
December 5, 2016 |
DARYAB SINGH Vs. STATE OF U.P. AND OTHERS
|
November 19, 2016 |
DAYA CHANDRA SHARMA Vs. STATE OF U.P.
|
October 3, 2016 |
DAYA NAND Vs. STATE OF U P
|
March 31, 2016 |
DAYA RAM AND ORS. Vs. RAM SANEHI AND ORS.
|
February 25, 2016 |
DAYA RAM KURMI ALIAS JURAHA KURMI Vs. STATE OF U P
|
August 16, 2016 |
DAYA RAM PATEL Vs. STATE OF U.P.
|
February 22, 2016 |
DAYA SHANKAR Vs. DEPUTY LABOUR COMMISSIONER AND ORS
|
July 15, 2016 |
DAYA SHANKAR MISHRA Vs. STATE OF U.P.
|
May 13, 2016 |
DAYA SHANKER Vs. RAJENDRA KUMAR
|
May 30, 2016 |
DAYARAM Vs. STATE OF U.P.
|
February 3, 2016 |
DAYARAM @ RAHUL KANVAR Vs. STATE OF U.P.
|
April 5, 2016 |
DAYARAM YADAV Vs. STATE OF U.P.
|
May 6, 2016 |
DEEKSHA DWIVEDI Vs. UNION OF INDIA
|
April 1, 2016 |
DEENA NATH PANDEY Vs. STATE OF U P & 3 ORS
|
May 23, 2016 |
DEENA NATH YADAV AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 27, 2016 |
DEENANATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND 6 OTHERS
|
August 1, 2016 |
DEEP NARAYAN AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
August 8, 2016 |
DEEPA RANI Vs. STATE OF U.P.
|
October 20, 2016 |
DEEPAK Vs. KAILASH
|
March 30, 2016 |
DEEPAK KUMAR Vs. STATE OF U P AND ANOTHER
|
February 2, 2016 |
DEEPAK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 27, 2016 |
DEEPAK KUMAR GUPTA, ADVOCATE Vs. AMRIT ABHIJAT, DISTRICT MAGISTRATE, ALLAHABAD
|
February 29, 2016 |
DEEPAK KUMAR JAIN Vs. CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
|
August 11, 2016 |
DEEPAK KUMAR RAIDAS Vs. STATE OF U P & ORS
|
May 2, 2016 |
DEEPAK SHARMA Vs. RAJEEV GARG
|
January 22, 2016 |
DEEPAK SHARMA Vs. STATE OF U.P.
|
December 1, 2016 |
DEEPAK VERMA Vs. STATE OF U.P.
|
April 19, 2016 |
DEEPU RAIDAS Vs. STATE OF U.P.
|
April 28, 2016 |
DENNIS KENNETH YOUNG Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE & OTHERS
|
May 30, 2016 |
DEO KARAN & OTHERS Vs. STATE OF U.P. AND ANOTHER
|
December 16, 2016 |
DEO NARAIN GUPTA Vs. STATE OF U.P.
|
March 10, 2016 |
DEO NATH & OTHERS Vs. STATE OF U P
|
August 31, 2016 |
DEO SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 15, 2016 |
DESHRAJ Vs. STATE OF U P
|
July 21, 2016 |
DEV BUX YADAV AND ORS. Vs. STATE OF U.P.
|
May 27, 2016 |
DEV DUTT AND ORS. Vs. STATE OF U.P.
|
August 10, 2016 |
DEV KANYA TIWARI Vs. STATE OF U P
|
March 14, 2016 |
DEV KARAN AND 5 ORS Vs. STATE OF U P AND ANOTHER
|
May 30, 2016 |
DEV NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT SULTANPUR AND ORS.
|
January 19, 2016 |
DEV NARAYAN MANDAL Vs. STATE OF U P
|
May 31, 2016 |
DEV SHANKAR SINGH Vs. STATE OF U.P.
|
April 5, 2016 |
DEVENDRA Vs. STATE OF U P
|
August 12, 2016 |
DEVENDRA NATH GUPTA Vs. GOVIND PRASAD AGRAWAL
|
May 5, 2016 |
DEVENDRA PAL SINGH Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
DEVESH KUMAR DUBEY Vs. STATE ELECTION COMMISSION THROUGH ITS CHAIRMAN, U.P. AT LUCKNOW AND 3 OTHERS
|
September 7, 2016 |
DEVI AND ANOTHER Vs. STATE OF U P
|
July 8, 2016 |
DEVI CHARAN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION ALIGARH AND OTHERS
|
October 7, 2016 |
DEVI GULAM & OTHERS Vs. STATE OF U.P.
|
October 21, 2016 |
DEVI PRASAD Vs. MUNNI LAL
|
March 8, 2016 |
DEVI PRASAD Vs. MUNNI LAL
|
May 4, 2016 |
DEVI SINGH AND ORS. Vs. STATE OF U.P.
|
May 4, 2016 |
DEVPRIYA Vs. STATE OF U.P. AND ORS.
|
March 14, 2016 |
DHAN LAL AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
DHANANJAY KUMAR SRIVASTAVA Vs. STATE OF U P AND ORS
|
September 8, 2016 |
DHANANJAY TRIPATHI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND 12 OTHERS
|
November 7, 2016 |
DHANERAJ Vs. STATE OF U P AND ORS
|
March 2, 2016 |
DHANESHWAR SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 30, 2016 |
DHANI RAM Vs. STATE OF U.P.
|
April 29, 2016 |
DHARAM RAJ (IN RE 5767 S/S 2016) Vs. STATE OF U.P. THRU. PRIN. SECY., LAW/LEGAL REMAMBRANCER & ORS.
|
May 12, 2016 |
DHARAM RAJ CHAUBEY Vs. STATE OF U P
|
February 26, 2016 |
DHARAM RAJ DUBEY Vs. COMMISSIONER, DEVI PATAN MANDAL AND ORS.
|
July 14, 2016 |
DHARAMVEER SINGH Vs. SATISH KUMAR & ANOTHER
|
February 2, 2016 |
DHARMANAND AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
DHARMENDRA Vs. STATE OF U P
|
September 16, 2016 |
DHARMENDRA Vs. STATE OF U.P.
|
March 9, 2016 |
DHARMENDRA @ MAHTOO & OTHERS Vs. STATE OF U P
|
February 29, 2016 |
DHARMENDRA AND 2 OTHERS Vs. STATE OF U P & ANOTHER
|
April 6, 2016 |
DHARMENDRA KUMAR TYAGI Vs. STATE OF U P & ANOTHER
|
April 12, 2016 |
DHARMENDRA SINGH Vs. STATE OF U. P. AND ORS.
|
February 22, 2016 |
DHARMENDRA SINGH SONKAR Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE (P.C. ACT) LKO. AND ORS.
|
February 12, 2016 |
DHARMESH AND ORS. Vs. STATE
|
February 17, 2016 |
DHARMESH KAPOOR Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
DHARMESH KUMAR Vs. STATE OF U P
|
August 24, 2016 |
DHEERAJ SINGH Vs. STATE OF U P
|
September 30, 2016 |
DHEERI SINGH (SINCE DECEASED) AND 2 ORS. Vs. RAMESH CHANDRA
|
August 23, 2016 |
DHIRAJ KUMAR Vs. STATE OF U P AND 4 ORS
|
March 10, 2016 |
DHIRENDRA SINGH THAPA Vs. STATE OF U.P. AND ANOTHER
|
August 23, 2016 |
DHRUV BELDAR Vs. STATE OF U P
|
April 22, 2016 |
DHRUVA CHAND Vs. STATE OF U.P.
|
January 20, 2016 |
DIGAMBAR SINGH AND ANOTHER Vs. STATE OF U.P.
|
December 14, 2016 |
DILEEP KUMAR Vs. STATE OF U.P.
|
October 24, 2016 |
DILEEP KUMAR Vs. STATE OF U P
|
July 15, 2016 |
DILEEP KUMAR GUPTA AND 7 OTHERS Vs. STATE OF U P AND 26 OTHERS
|
May 23, 2016 |
DILEEP KUMAR SINGH Vs. STATE OF U.P.
|
May 31, 2016 |
DILEEP PRAJAPATI Vs. STATE OF U P
|
May 24, 2016 |
DILEEP VERMA Vs. STATE OF U.P.
|
May 31, 2016 |
DILIP KUMAR Vs. RAMESH CHAND (DECEASED) AND 5 OTHERS
|
May 4, 2016 |
DILSHAD Vs. STATE OF U.P. AND ORS.
|
February 5, 2016 |
DILSHAD Vs. STATE OF U.P.
|
October 21, 2016 |
DILSHAD AND ORS. Vs. MOHD. FAIZAAN
|
April 29, 2016 |
DIMPU ALIAS MADAN AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2016 |
DINESH Vs. STATE OF U.P.
|
July 8, 2016 |
DINESH CHANDRA DUBEY Vs. KRIPA SHANKAR DUBEY AND 2 ORS
|
March 28, 2016 |
DINESH CHANDRA DUBEY Vs. STATE OF U P AND ANOTHER
|
September 26, 2016 |
DINESH CHANDRA DUBEY Vs. KRIPA SHANKAR DUBEY
|
March 18, 2016 |
DINESH CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
|
January 21, 2016 |
DINESH CHANDRA SHUKLA Vs. STATE OF U.P. AND OTHERS
|
December 16, 2016 |
DINESH KUMAR Vs. STATE OF U.P.
|
January 14, 2016 |
DINESH KUMAR Vs. STATE OF U P
|
August 22, 2016 |
DINESH KUMAR Vs. STATE OF U P
|
April 19, 2016 |
DINESH KUMAR Vs. DY REGISTRAR, COOP SOCIETY, MEERUT AND OTHERS
|
May 17, 2016 |
DINESH KUMAR CHAUDHARY Vs. UNION OF INDIA
|
April 28, 2016 |
DINESH KUMAR MAURYA Vs. STATE OF U.P.
|
February 19, 2016 |
DINESH KUMAR MAURYA Vs. STATE OF U.P.
|
March 2, 2016 |
DINESH KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
|
January 12, 2016 |
DINESH KUMAR SHARMA & 10 OTHERS Vs. STATE OF U P & ANOTHER
|
May 18, 2016 |
DINESH KUMAR YADAV Vs. STATE OF U.P. & ANR.
|
August 2, 2016 |
DINESH KUMAR YADAV Vs. STATE OF U.P. & ANR.
|
October 27, 2016 |
DINESH PAL VERMA Vs. STATE OF U P
|
September 22, 2016 |
DINESH PRASAD CHAURASIA Vs. MANAGING DIRECTOR AND OTHERS
|
May 30, 2016 |
DINESH SAHU Vs. KRISHNA PAL YADAV
|
August 1, 2016 |
DINESH SINGH Vs. STATE OF U P AND ANOTHER
|
May 30, 2016 |
DINESH SINGH AND 2 ORS. Vs. STATE OF U.P. AND 4 ORS.
|
October 19, 2016 |
DISTRICT BASIC EDUCATION OFFICER, ETAWAH Vs. BHAWANA TOMAR AND 3 OTHERS
|
October 24, 2016 |
DISTRICT BASIC EDUCATION OFFICER, MEERUT Vs. REKHA (REKHA GUPTA) AND 2 ORS
|
March 16, 2016 |
DISTRICT COMMANDANT HOME GUARDS Vs. STATE OF U.P.
|
September 1, 2016 |
DISTRICT SPORTS OFFICER Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
October 5, 2016 |
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. RAMNARESH CHAUHAN AND ORS.
|
February 11, 2016 |
DIWAKAR & OTHERS Vs. STATE OF U P & OTHERS
|
January 5, 2016 |
DIWAKAR DUBEY AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
October 4, 2016 |
DIWAKAR PUROHIT Vs. STATE OF U.P. AND ORS.
|
April 1, 2016 |
DIWAKAR SHUKLA AND ORS. Vs. STATE OF U.P.
|
March 15, 2016 |
DOAB EXIM (P) LTD AND ANOTHER Vs. ADDITIONAL DIRECTOR GENERAL FOREIGN TRADE & 3 OTHERS
|
May 16, 2016 |
DOCTOR AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
DODIA NARENDRA DILIPBHAI & OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 7, 2016 |
DOLLY ARORA Vs. STATE OF U P & ANOTHER
|
May 4, 2016 |
DOODH NATH PANDEY Vs. STATE OF U.P. AND ORS.
|
January 25, 2016 |
DR. ARUN KUMAR AND 8 OTHERS Vs. NAGAR NIGAM BAREILLY THROUGH MUNICIPAL COMMISSIONER AND ANOTHER
|
August 22, 2016 |
DR. ASHOK SHIVHARE AND ANOTHER Vs. WAQF MASZID AND KABRISTAN KAZI NOORUDDIN AND ANOTHER
|
November 25, 2016 |
DR. BHIM RAO AMBEDKAR EDUCATIONAL SOCIETY FAIZABAD ROAD LKO. Vs. COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW
|
March 29, 2016 |
DR. BRIJ PAL SINGH Vs. IRSHAD ALI KHAN (DECEASED) AND 8 OTHERS
|
March 1, 2016 |
DR. CHANDRAKANT SHARMA Vs. VICE CHANCELLOR DR. B.R. AMBEDKAR UNIVERSITY AND OTHERS
|
September 6, 2016 |
DR. GULAB CHANDARA GUPTA Vs. STATE OF U.P. THROUGH CHIEF SECRETARY, MEDICAL HEALTH AND FAMILY WELFARE AND OTHERS
|
November 9, 2016 |
DR. GURUMUKH SINGH Vs. STATE OF U.P.
|
June 9, 2016 |
DR. INDRA DATTA PANDEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH AT ALLAHABAD & OTHERS
|
December 7, 2016 |
DR. JYOTI VAJPAYEE Vs. COMMISSIONER OF INCOME TAX-II
|
December 19, 2016 |
DR. MANJU MEHER YADAV Vs. STATE OF U.P. AND ANOTHER
|
December 7, 2016 |
DR. NILESH KUMAR UPADHYAY Vs. STATE OF U.P. AND OTHERS
|
July 21, 2016 |
DR. NUTAN THAKUR Vs. UNION OF INDIA
|
October 26, 2016 |
DR. OUDHESH NARAIN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE LUCKNOW
|
January 5, 2016 |
DR. RAM RAJ SINGH Vs. RAMJI
|
April 29, 2016 |
DR. SAHIB @ SURENDRA SINGH Vs. RAM RATAN @ DULI CHAND
|
May 23, 2016 |
DR. SANTOSH DIXIT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 21, 2016 |
DR. SARYU PRASAD VERMA Vs. THE DISTRICT JUDGE, LAKHIMPUR KHERI AND ORS.
|
February 25, 2016 |
DR. TARIQ ALI Vs. STATE OF U.P.
|
June 7, 2016 |
DR. UPENDRA NATH SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 8, 2016 |
DR.MD.AYUB Vs. THE SPEAKER U.P LEGISLATIVE ASSEMBLE VIDHAN BHAWAN U.P DR.
|
August 9, 2016 |
DR.VINOD SHANKAR DUBEY Vs. STATE OF U.P. & OTHERS
|
May 9, 2016 |
DRIGPAL Vs. STATE
|
September 16, 2016 |
DROPA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 19, 2016 |
DSCL SUGAR-RUPAPUR Vs. STATE OF U P
|
January 21, 2016 |
DUJAI RAM Vs. STATE OF U P AND OTHERS
|
April 29, 2016 |
DULAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
August 30, 2016 |
DULAREY Vs. STATE OF U P
|
September 8, 2016 |
DULEY RAM & OTHERS Vs. STATE OF U.P. & ANOTHER
|
November 10, 2016 |
DURAB Vs. STATE OF U.P.
|
August 22, 2016 |
DURGA & 4 OTHERS Vs. STATE OF U P & ANOTHER
|
September 16, 2016 |
DURGA DATT OJHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
|
May 20, 2016 |
DURGA PRASAD PACHOURI Vs. STATE OF U.P. AND OTHERS
|
December 14, 2016 |
DURGA PRASAD RAI Vs. STATE OF U.P.& 5 ORS.
|
May 19, 2016 |
DURGAWATI DEVI Vs. KRISHNAWATI SINGH AND OTHERS
|
August 11, 2016 |
DURGESH KUMAR Vs. STATE OF U.P. AND ORS.
|
February 9, 2016 |
DURGESH KUMAR SINGH Vs. STATE OF U.P.
|
May 27, 2016 |
DURGESH PATHAK @ ROHIT PATHAK Vs. STATE OF U P
|
August 3, 2016 |
DURVASA DWIVEDI Vs. STATE OF U P AND ANOTHER
|
September 20, 2016 |
DURVESH KUMAR Vs. ADDL. COMMISSIONER (JUDICIAL) DIV LKO AND OTHERS
|
August 17, 2016 |
DURVIJAY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
DUSHYANT KUMAR ARYA Vs. STATE OF U P
|
July 29, 2016 |
DWARIKA PRASAD Vs. STATE OF U P AND 8 OTHERS
|
August 23, 2016 |
DWARIKA PRASAD Vs. STATE OF U P & ANR
|
May 24, 2016 |
DY.DIRECTOR OF EDUCATION (SECONDARY) Vs. SMT. JYOTI YADAV AND ANR.
|
March 8, 2016 |
EHTESHAM & ANOTHER Vs. UNION OF INDIA, DPETT OF CENTRAL BUREAU OF NARCOTICS & ANR
|
January 27, 2016 |
EJAZ HAIDER AND ORS. Vs. STATE OF U.P.
|
May 13, 2016 |
EKRAM AND ORS. Vs. STATE OF U.P.
|
January 22, 2016 |
EMPLOYEE ASSOCIATION I E R T & OTHERS Vs. STATE OF U P & OTHERS
|
January 29, 2016 |
ERAM NASIR Vs. STATE OF U.P.
|
January 12, 2016 |
ERROLLA PEDDA YELLAIAH, NIZAMABAD AND ANOTHER Vs. SRI P. NAGARAJU, NIZAMABAD DISTRICT AND ANOTHER
|
August 30, 2016 |
EXECUTIVE ENGINEER, VIDYUT NAGARIYA VITRAN KHAND, LKO. & ANR. Vs. MOHD. ISHTIAQ & ANR. (IN RE 3426 S/S 2016)
|
May 9, 2016 |
FAIR GROWTH EXPORTS PRIVATE LTD Vs. SANJEEV KANDHARI AND OTHERS
|
April 18, 2016 |
FAIZ MOHAMMAD & OTHERS Vs. STATE OF U.P.
|
December 23, 2016 |
FAIZ QADIR AND 3 OTHERS Vs. SMT. SHAHJAHAN KHANAM 7 OTHERS
|
May 26, 2016 |
FAKHRUDDIN AND OTHERS Vs. STATE OF U.P.
|
December 9, 2016 |
FAKIR CHAND Vs. STATE OF U.P. THRU SECRY. AND 5 OTHERS
|
August 17, 2016 |
FAKIRA AND OTHERS Vs. STATE OF U.P.
|
February 26, 2016 |
FARID AHMAD ANSARI Vs. RIASAT HUSSAIN
|
April 28, 2016 |
FARID KHAN Vs. STATE OF U.P. & OTHERS
|
October 27, 2016 |
FAROOKH KHAN Vs. STATE OF UTTAR PRADESH AND ORS
|
March 15, 2016 |
FAUJ DAR AND ORS. Vs. STATE OF U.P.
|
January 8, 2016 |
FAUJDAR SINGH Vs. STATE OF U P
|
May 26, 2016 |
FAZALUR REHMAN Vs. GOPAL SAHU
|
March 28, 2016 |
FAZL-UL-RAHMAN AND ANOTHER Vs. STATE OF U.P.
|
May 19, 2016 |
FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION Vs. NOIDA TOLL BRIDGE COMPANY LTD. AND OTHERS
|
October 26, 2016 |
FEROZE KHAN Vs. PUNJAB NATIONAL BANK AND ORS.
|
May 31, 2016 |
FIBREMARX PAPERS PVT LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 31, 2016 |
FIRM BAL GOVIND KISHORI LAL THRU PARTNER & 6 ORS Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 FAIZABAD AND ORS
|
March 18, 2016 |
FIRM MUNNALAL RAMESHWAR AND ANR. Vs. SRI THAKURJI MAHARAJ VIRAJMAN MANDIR AND ANR.
|
May 23, 2016 |
FIROZ AHMAD Vs. STATE OF U P & 3 ORS
|
April 4, 2016 |
FLIPKART INDIA PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
February 29, 2016 |
FOOD CORPORATION OF INDIA AND ORS. Vs. NISHA AGNIHOTRI
|
January 6, 2016 |
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
|
August 4, 2016 |
FUDDU @ FIDA HUSSAIN Vs. STATE OF U P
|
August 30, 2016 |
FUNDAN & 2 OTHERS Vs. STATE OF U.P.
|
December 13, 2016 |
GABADOO @ LALJIT SINGH Vs. STATE OF U.P.
|
August 20, 2016 |
GABBOO Vs. D.D.C.
|
April 12, 2016 |
GADEO ELECTRONICS AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
|
July 21, 2016 |
GAFOOR & ANOTHER Vs. STATE OF U.P.
|
December 6, 2016 |
GAJENDRA NARAYAN SINGH Vs. STATE OF U.P.
|
January 11, 2016 |
GAJRAJ SINGH Vs. AJAY AND 3 OTHERS
|
July 21, 2016 |
GAJRAJ SINGH SAXENA TRUST LKO Vs. DISTRICT JUDGE LUCKNOW
|
July 4, 2016 |
GANDHI NAGAR SAHKARI AWAS SAMITI LTD. Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
|
April 7, 2016 |
GANESH PRASAD Vs. D.D.C.
|
March 3, 2016 |
GANESH SEN Vs. STATE OF U.P.
|
February 19, 2016 |
GANESH SINGH Vs. STATE OF U P
|
January 22, 2016 |
GANGA PRASAD & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
July 8, 2016 |
GANGA PRASAD AND ORS. Vs. BABU LAL
|
July 13, 2016 |
GANGA PRASAD SINGH Vs. STATE OF U.P.
|
September 17, 2016 |
GANGA RAMAN SHARMA Vs. STATE OF U.P.
|
April 22, 2016 |
GANGA SINGH & OTHERS Vs. STATE OF U P
|
September 8, 2016 |
GANGA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
GANGOTRI PRASAD UPADHYAY Vs. STATE OF U P & 2 OTHERS
|
January 21, 2016 |
GANGOTRI SAHKARI AVAS SAMITI LIMITED Vs. PUSHPA SAHKARI AVAS SAMITI LTD.
|
May 20, 2016 |
GANPATI Vs. STATE
|
July 15, 2016 |
GARIMA GOEL Vs. STATE OF U P AND 3 OTHERS
|
September 22, 2016 |
GARYATRI DEVI Vs. STATE OF U P AND OTHERS
|
May 18, 2016 |
GAURAV AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
February 18, 2016 |
GAURAV KHANNA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
GAURAV OIL EXPORTERS AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 13, 2016 |
GAURAV SHUKLA Vs. STATE OF U.P. AND ORS.
|
March 18, 2016 |
GAURAV TRIVEDI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
February 29, 2016 |
GAURAV TYAGI Vs. STATE OF U P
|
September 27, 2016 |
GAURSONS INDIA LTD. Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
GAUTAM BUDDHA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 11, 2016 |
GAUTAM DUBEY Vs. STATE OF U P AND 2 ORS
|
April 27, 2016 |
GAUTAM FILLING STATION Vs. MUNNU SINGH AND ORS.
|
May 9, 2016 |
GAYA PRASAD Vs. STATE OF U P
|
September 7, 2016 |
GAYAN PRAKASH & OTHERS Vs. STATE OF U P
|
April 29, 2016 |
GEETA AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
GEETA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
April 13, 2016 |
GEETA DIXIT AND ORS. Vs. THE SECY. GOVT. OF U.P. AND ORS.
|
January 29, 2016 |
GEETA SINGH AND OTHERS Vs. UNITED INDIA INSURANCE CO LTD AND ANOTHER
|
October 3, 2016 |
GEETA UPADHYAY Vs. STATE OF U P & OTHERS
|
May 5, 2016 |
GEETA VERMA AND ORS. Vs. DEVENDRA KUMAR AGNIHOTRI AND ORS.
|
January 8, 2016 |
GENDA LAL Vs. STATE OF U P AND 3 ORS
|
September 7, 2016 |
GENDA LAL Vs. CHHEDI LAL
|
February 23, 2016 |
GENERAL MANAGER AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 19, 2016 |
GHAN SHYAM PANDEY AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 15, 2016 |
GHANSHYAM DUBEY Vs. STATE OF U.P. & OTHERS
|
March 31, 2016 |
GHANSHYAM GUPTA Vs. STATE OF U P
|
September 6, 2016 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNION OF INDIA AND OTHERS
|
August 3, 2016 |
GHOOREY LAL Vs. MAHESH PRASAD TRIPATHI
|
May 3, 2016 |
GHULAM AHMAD AND OTHERS Vs. STATE OF U P
|
May 12, 2016 |
GIRAND SINGH AND ORS. Vs. STATE OF U.P.
|
February 9, 2016 |
GIRI RAJ SRIVASTAVA AND OTHERS Vs. STATE OF U P
|
May 2, 2016 |
GIRIJA SINGH AND ORS. Vs. D.D.C. AND ORS.
|
January 8, 2016 |
GIRISH & ANOTHER Vs. STATE OF U.P.
|
November 15, 2016 |
GIRISH CHANDRA GAUR Vs. SUMAN KUMAR SINGH AND 10 OTHERS
|
May 31, 2016 |
GIRISH CHANDRA GUPTA Vs. RIZWAN AHMAD
|
August 11, 2016 |
GIRISH CHANDRA SHARMA Vs. STATE OF U P & ANOTHER
|
February 22, 2016 |
GIRISH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
October 26, 2016 |
GIRISH DUTT PANDEY Vs. ADDL. COMMISSIONER (ADMINISTRATION) ALLAHABAD DIVISION & ORS
|
April 27, 2016 |
GIRJA DEVI AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 31, 2016 |
GIRJESH YADAV @ RAJNESH @ RAJESH @ GUDDU YADAV Vs. STATE OF U P
|
May 12, 2016 |
GIRVAR AND ORS. Vs. STATE OF U.P.
|
February 5, 2016 |
GITANJALI PAPER MILLS (P)LTD SHANTI Vs. APPELLATE AUTHORITY
|
April 6, 2016 |
GODAWARI SAHKARI AVAS SAMITI LTD THRU V K GUPTA & ANR Vs. STATE OF U P THRU PRIN SECY COOPERATIVE DEPTT
|
December 8, 2016 |
GOKUL RAM SAINI Vs. STATE OF U P AND ANOTHER
|
January 20, 2016 |
GOPAL Vs. STATE OF U P
|
February 25, 2016 |
GOPAL GUPTA Vs. STATE OF U P
|
May 31, 2016 |
GOPAL JI Vs. SMT. NASEERAN BIBI
|
May 17, 2016 |
GOPAL JI TRIPATHI Vs. STATE BANK OF INDIA AND OTHERS
|
October 17, 2016 |
GOPAL PRASAD Vs. VISHWAKARMA SABHA
|
May 30, 2016 |
GOPAL RAM AND ORS. Vs. STATE OF U.P.
|
April 22, 2016 |
GOPI Vs. STATE OF U.P.
|
January 18, 2016 |
GORAKH Vs. STATE OF U P
|
August 8, 2016 |
GORAKH NATH RAI Vs. STATE OF U P
|
September 14, 2016 |
GOVARDHAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
July 13, 2016 |
GOVIND PRATAP SINGH & 2 OTHERS Vs. STATE OF U P
|
January 6, 2016 |
GOVIND SINGH TYAGI Vs. STATE OF U.P. AND OTHERS
|
July 4, 2016 |
GRASIM INDUSTRIES LTD , CHEMICAL DIVISION, RENUKOOT Vs. STATE OF U P AND 4 OTHERS
|
September 12, 2016 |
GREESH AND ORS. Vs. STATE OF U.P.
|
January 6, 2016 |
GUCHHAN AND 4 OTHERS Vs. JIYA ULLAH KHAN AND ANOTHER
|
April 11, 2016 |
GUDDAN Vs. STATE OF U P & ORS
|
February 25, 2016 |
GUDDI Vs. STATE OF U P
|
April 22, 2016 |
GUDDI Vs. STATE OF U P
|
February 12, 2016 |
GUDDU Vs. STATE OF U.P.
|
April 12, 2016 |
GUDDU AND ORS. Vs. STATE OF U.P.
|
May 4, 2016 |
GUDDU AND OTHERS Vs. COMMISSIONER, LUCKNOW DIVISION, LUCKNOW AND OTHERS
|
February 24, 2016 |
GUDDU RAIDAS Vs. STATE OF U.P.
|
May 10, 2016 |
GULAAM HUSSAIN & OTHERS Vs. STATE OF U P
|
August 8, 2016 |
GULAB Vs. STATE OF U P
|
September 22, 2016 |
GULAB CHAND NAGARIA Vs. PIYUSH AGRAWAL
|
April 27, 2016 |
GULAB MISRA AND ORS. Vs. STATE OF U.P.
|
February 4, 2016 |
GULESH Vs. STATE OF U.P. AND 3 OTHERS
|
October 26, 2016 |
GULISTAN SAHKARI AWAS SAMITI LTD., LKO. THRU. SECY. & ANR. Vs. ADDL. DISTT. & SESSION JUDGE,CT.NO.9, LUCKNOW & 3 OTHERS
|
May 26, 2016 |
GULSAFA AND ORS Vs. MOHD UMAR AND ORS
|
May 17, 2016 |
GULZARI LAL Vs. BABU RAM AND ORS.
|
July 8, 2016 |
GUNJAN GUPTA Vs. ADDL DISTRICT JUDGE -III/M A C T AND ANOTHER
|
September 5, 2016 |
GUPTA RUBBER INDUSTRIES AND 2 OTHERS Vs. DAMODAR VALLEY CORPORATION AND 2 OTHERS
|
April 7, 2016 |
GURDIN AND ORS. Vs. STATE OF U.P.
|
January 28, 2016 |
GURDWARA SINGH SABHA Vs. D.D.C.
|
April 1, 2016 |
GURINDER SINGH SETHI Vs. STATE OF U P
|
May 5, 2016 |
GURMEET SINGH Vs. STATE OF U P
|
May 18, 2016 |
GURMEET SINGH Vs. STATE OF U P
|
September 22, 2016 |
GURU NANAK U M VIDYALAYA AND 4 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
May 20, 2016 |
GYAN CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 4, 2016 |
GYAN CHANDRA AGRAWAL & OTHERS Vs. STATE OF U P & ANOTHER
|
April 4, 2016 |
GYAN CHANDRA AGRAWAL & OTHERS Vs. STATE OF U.P. & ANOTHER
|
April 4, 2016 |
GYAN CHANDRA GUPTA Vs. STATE OF U P AND 5 OTHERS
|
September 28, 2016 |
GYAN PRAKASH CHATURVEDI Vs. STATE OF U.P. AND ORS.
|
January 6, 2016 |
GYAN SINGH Vs. STATE OF U P
|
July 15, 2016 |
GYAN SINGH Vs. STATE OF U P & 4 OTHERS
|
September 26, 2016 |
GYANENDRA SINGH Vs. JOINT DIRECTOR OF EDU. AND ORS.
|
January 18, 2016 |
HABEEB AND ORS. Vs. STATE OF U.P.
|
April 18, 2016 |
HABIB AHMAD Vs. STATE OF U P AND ANOTHER
|
September 19, 2016 |
HABIB MIYA Vs. WAQF VILAYATI BEGUM
|
May 30, 2016 |
HABIBULLAH & 7 OTHERS Vs. STATE OF U P & ANOTHER
|
May 30, 2016 |
HAIDER ALI KAZIM @ ASAD KAZIM Vs. MOHAMMAD IQBAL MAHMOOD KAZIM AND 4 OTHERS
|
July 19, 2016 |
HAJI GULAM HUSAIN @ NANHE Vs. STATE OF U P AND 2 OTHERS
|
September 6, 2016 |
HAJI NASIRUDDIN Vs. STATE OF U P & OTHERS
|
May 20, 2016 |
HAMID ALI KHAN AND 2 OTHERS Vs. KRISHNA KUMAR MAHESHWARI
|
October 27, 2016 |
HAMID AND ORS. Vs. STATE OF U.P.
|
February 12, 2016 |
HAMIDULLAH Vs. MOHD SAMI AND 4 ORS
|
May 27, 2016 |
HAMJA Vs. UNION OF INDIA
|
January 27, 2016 |
HANEEF Vs. STATE OF U.P.
|
April 8, 2016 |
HANS RAJ Vs. STATE OF U.P. AND 5 OTHERS
|
September 15, 2016 |
HANSARJ Vs. STATE OF U P
|
July 11, 2016 |
HANUMAN SINGH Vs. STATE OF U P
|
May 24, 2016 |
HANUMANDAS Vs. DY DIRECTOR OF CONSOLIDATION/ADM AND 7 OTHERS
|
July 20, 2016 |
HAR MOHAN Vs. STATE OF U.P.
|
October 18, 2016 |
HAR NARAIN Vs. LALA HEMANT PAT SINGHANIA
|
May 20, 2016 |
HAR PRASAD Vs. STATE OF U P
|
July 25, 2016 |
HAR PRASAD & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
|
August 30, 2016 |
HARBANSH SINGH Vs. STATE OF U P
|
September 14, 2016 |
HARDAYAL SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
|
May 23, 2016 |
HARDWARI (JAIL APPEAL) Vs. STATE OF U P
|
March 16, 2016 |
HARE KRISHNA SINGH Vs. STATE OF U.P. AND ORS.
|
May 19, 2016 |
HARENDRA KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
January 6, 2016 |
HARENDRA SINGH Vs. STATE OF U.P.
|
February 22, 2016 |
HARGOVIND SINGH Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
HARI BABU KHANDELWAL AND ORS. Vs. PRINCIPAL SECY. FOOD & CIVIL SUPPLIES AND ORS.
|
January 8, 2016 |
HARI KISHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
HARI LAL Vs. ADDL. COMMISSIONER
|
October 21, 2016 |
HARI LAL VISHWAKARMA Vs. STATE OF U.P.
|
April 6, 2016 |
HARI LAL YADAV Vs. STATE OF U P
|
May 24, 2016 |
HARI NARAYAN SINGH Vs. STATE OF U.P.
|
August 5, 2016 |
HARI PAL SINGH Vs. STATE OF U P
|
August 2, 2016 |
HARI PAL SINGH Vs. STATE OF U.P. AND ORS.
|
July 26, 2016 |
HARI PRASAD DWIVEDI AND ORS. Vs. S. RAJ LINGAM COLLECTOR, SULTANPUR AND ORS.
|
February 25, 2016 |
HARI RAM Vs. STATE OF U.P. & ANOTHER
|
May 6, 2016 |
HARI SARAN AND OTHERS Vs. PRAKASH CHANDRA @ GUDDU AND OTHERS
|
August 10, 2016 |
HARI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
July 27, 2016 |
HARI SHANKAR KUSHWAHA Vs. JAI PRAKASH SINGH ALIAS KAPTAN SINGH
|
November 7, 2016 |
HARI SHANKAR MISHRA Vs. CHAIRMAN STATE VIDYUT PRODUCTION LTD AND 3 ORS
|
September 23, 2016 |
HARI SHANKAR SINGH Vs. STATE OF U.P.
|
February 1, 2016 |
HARI SHANKER AND ANOTHER Vs. D.D.C. AND 4 ORS.
|
December 15, 2016 |
HARI SHANKER CHAURASIYA & OTHERS Vs. STATE OF U.P. & OTHERS
|
October 24, 2016 |
HARI SHANKER PANDEY Vs. UNION OF INDIA
|
March 4, 2016 |
HARI SHANKER SINGH Vs. STATE OF U P & OTHERS
|
May 20, 2016 |
HARI SINGH Vs. STATE OF U P
|
April 21, 2016 |
HARI SINGH Vs. STATE OF U.P.
|
December 9, 2016 |
HARIBANSH UPADHYAY AND 4 ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
HARIHAR NATH MISHRA Vs. ADDL. DISTRICT JUDGE AND OTHERS
|
October 20, 2016 |
HARIHAR PRASAD SRIVASTAVA Vs. STATE OF U.P.
|
April 7, 2016 |
HARIKESH RAI Vs. STATE OF U.P.
|
May 2, 2016 |
HARIOM Vs. STATE OF U P
|
September 1, 2016 |
HARIRAM VERMA & 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 3, 2016 |
HARISH CHAND Vs. ADDL. COLLECTOR (ADMIN.& REVENUE) DEORIA/D.D.C.DEORIA & ORS.
|
August 11, 2016 |
HARISH CHANDRA Vs. STATE OF U P
|
April 19, 2016 |
HARISH CHANDRA Vs. STATE OF U P
|
July 8, 2016 |
HARISH CHANDRA PANDEY Vs. STATE OF U.P.
|
August 4, 2016 |
HARISH CHANDRA VERMA Vs. STATE OF U.P.
|
March 18, 2016 |
HARISH CHHONKAR @ HARI CHAND CHHONKAR Vs. STATE OF U P
|
March 1, 2016 |
HARISH KUMAR Vs. STATE OF U P AND 4 OTHERS
|
September 6, 2016 |
HARISH KUMAR MISHRA & ORS. Vs. STATE OF U.P. THRU. SECY. NAGAR VIKAS, GOVT. OF U.P. & ORS.
|
December 15, 2016 |
HARISHCHANDRA VERMA Vs. STATE OF U P
|
January 7, 2016 |
HARJIT SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
August 17, 2016 |
HARNARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
July 12, 2016 |
HARSHIT BODHANI & ANR Vs. STATE OF U P AND ORS
|
May 31, 2016 |
HARVINDER SINGH Vs. STATE OF UTTAR PRADESH
|
June 2, 2016 |
HASIM Vs. STATE OF U P
|
March 29, 2016 |
HASIM Vs. STATE OF U.P.
|
April 29, 2016 |
HATAM SINGH AND OTHERS; DEEPA GARG; NEMI NATH FOUN Vs. STATE OF U P AND ANOTHER
|
September 9, 2016 |
HAUSILA PRASAD Vs. ADDITIONAL COMMISIONER (JUDICIAL)FAIZABAD DIVISION
|
April 11, 2016 |
HAWAN SINGH AND OTHERS Vs. STATE OF U P
|
May 31, 2016 |
HCL INFOSYSTEMS LTD. Vs. UNION OF INDIA
|
October 4, 2016 |
HEERA LAL Vs. STATE OF U.P.
|
November 21, 2016 |
HEERA LAL AND OTHERS Vs. CHHEDI LAL AND OTHERS
|
May 9, 2016 |
HEERA LAL CHAURASIYA Vs. PRADEEP KUMAR CHAUDHARY
|
August 8, 2016 |
HEERALAL Vs. STATE OF U.P.
|
May 23, 2016 |
HEM SINGH Vs. STATE OF U.P.
|
January 21, 2016 |
HEMA RASTOGI Vs. VISHAL RASTOGI
|
October 24, 2016 |
HEMANT SINGH Vs. UNION OF INDIA & OTHERS
|
January 27, 2016 |
HEMLATA Vs. STATE OF U.P. AND ORS.
|
March 2, 2016 |
HEMLATA @ PREM LATA & ORS Vs. STATE OF U.P. AND ANOTHER
|
September 6, 2016 |
HIFAZUL & OTHERS Vs. STATE OF U.P.
|
December 17, 2016 |
HIMANSHU TOMAR Vs. STATE OF U P AND OTHERS
|
March 10, 2016 |
HIND INSTITUTE OF MEDICAL SCIENCE Vs. UNION OF INDIA
|
May 2, 2016 |
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA
|
August 19, 2016 |
HINDU FRONT FOR JUSTICE AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 21, 2016 |
HINDU PERSONAL LAW BOARD Vs. UNION OF INDIA AND ORS.
|
April 19, 2016 |
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF U.P. AND ORS.
|
November 30, 2016 |
HINDUSTAN MINT & AGRO PRODUCTS P. LTD. Vs. UNION OF INDIA
|
April 22, 2016 |
HINDUSTAN PETROLEUM CORPN LTD & ANR Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES & ORS
|
April 18, 2016 |
HINISH RAMCHANDANI AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
March 18, 2016 |
HIRA LAL DUBEY Vs. DHIRENDRA NATH DUBEY
|
November 22, 2016 |
HIRENDRA NANDI Vs. STATE OF U P & 4 OTHERS
|
September 5, 2016 |
HITENDRA BAHADUR SINGH Vs. U.P. TRANSPORT CORP. THROUGH MANAGING DIRECTOR LKO. & ORS.
|
May 25, 2016 |
HOME GAURD NO 0384 RAM NATH GUPTA Vs. STATE OF U P AND OTHERS
|
July 8, 2016 |
HORAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
December 13, 2016 |
HORI LAL Vs. AJAY KUMAR JAISWAL
|
December 9, 2016 |
HOSHYAR SINGH Vs. BOARD OF REVENUE LUCKNOW
|
July 21, 2016 |
HOTLINE ELECTRONICS LIMITED Vs. STATE OF U P THRU PRINCIPAL SECY AND OTHERS
|
August 16, 2016 |
HOUSING COMMISSIONER,U P AVAS EVAM VIKAS PARISHAD Vs. RAJIV KAPOOR
|
September 7, 2016 |
HRIDAI CHAUBEY Vs. STATE OF U.P.
|
November 25, 2016 |
HUSN JAHAN AND ORS. Vs. STATE OF U.P.
|
March 3, 2016 |
IBRAHIM @ PAPPU (JAIL APPEAL) Vs. STATE OF U P
|
June 10, 2016 |
IBRAHIM AND ORS. Vs. STATE
|
January 22, 2016 |
IBRAHIM KHAN Vs. ADDITIONAL COLLECTOR (ADMINISTRATION) LUCKNOW AND ORS.
|
February 19, 2016 |
IDARIS Vs. NAGAR PALIKA PARISHAD PILAKHUWA AND 5 OTHERS
|
March 29, 2016 |
IDEAL CHEMICAL WORKS Vs. A.D.J. AND 5 OTHERS
|
September 21, 2016 |
IDRISH Vs. STATE OF U.P. AND 2 OTHERS
|
October 25, 2016 |
IFTIKAR HUSSAIN Vs. SHARIF AHMAD
|
November 30, 2016 |
IMAM BAKSH Vs. STATE OF U.P. AND ANOTHER
|
December 5, 2016 |
IMRAN AND ORS. Vs. STATE OF U.P.
|
May 31, 2016 |
IMRAN AND ORS. Vs. STATE OF U.P.
|
May 2, 2016 |
IMRANA Vs. DILSHAD & ANOTHER
|
August 24, 2016 |
IMTIAZ Vs. STATE
|
March 2, 2016 |
IMTIYAJ AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
IN RE Vs. MAHI PAL SINGH RANA (ADVOCATE)
|
April 18, 2016 |
IN RE Vs. PRADHUMAN KUMAR SRIVASTAVA, ADVOCATE AND 9 ORS
|
September 21, 2016 |
IN RE : Vs. ZILA ADHIVAKTA SANGH ALLAHABAD
|
February 18, 2016 |
IN RE: PARMANAND GUPTA Vs. STATE
|
January 12, 2016 |
IN THE MATTER OF COUNCIL OF INSTITUTE OF CHARTED ACCOUNTANTS Vs. ANIL KUMAR SANGHI F.C.A.
|
September 27, 2016 |
IN THE MATTER OF COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA Vs. OM PRAKASH TULSYAN
|
September 28, 2016 |
IN THE MATTER OF COUNCIL OF THE I.C.A. Vs. D.K. AGRAWAL
|
September 28, 2016 |
IN THE MATTER OF LATE SMT. KALAWATI Vs. STATE
|
September 9, 2016 |
INAMULLAH & OTHERS Vs. STATE OF U P
|
September 6, 2016 |
INCOME TAX OFFICER WARD, MAU Vs. NAZRE ALAM AND ORS.
|
March 4, 2016 |
INDERJEET SINGH Vs. M/S. J.M. APRAILES PVT. LTD.
|
July 6, 2016 |
INDERPAL SINGH BHATIA Vs. SHRI GURU SINGH SABHA
|
December 19, 2016 |
INDIAN INSTT. OF MANGEMENT & ENGINEERING SOCIETY & ANR. Vs. STATE OF U.P.
|
August 20, 2016 |
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ
|
February 24, 2016 |
INDIAN OIL CORPORATION LTD. Vs. VIDYAWATI CONSTRUCTION COMPANY
|
April 8, 2016 |
INDIAN POTASH LIMITED Vs. STATE OF U.P.
|
July 18, 2016 |
INDRA DEO Vs. STATE OF U.P.
|
December 16, 2016 |
INDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
|
June 13, 2016 |
INDRAGYAN Vs. UNION OF INDIA & OTHERS
|
April 21, 2016 |
INDRAJEET Vs. STATE OF U.P. & ANOTHER
|
May 5, 2016 |
INDRAPAL Vs. STATE OF U P
|
September 22, 2016 |
INDUSTRIAL SECURITY ASSOCIATION Vs. R P F COMMISSIONER AND 2 OTHERS
|
May 27, 2016 |
INSPECTOR Vs. STATE OF U P
|
September 23, 2016 |
INSTAKART SERVICES PVT. LTD. THRU. ITS AUTHORISED SIGNATORY Vs. STATE OF U.P. THRU SPECIAL SECY. INSTITUTIONAL FINANCE AND OTHERS
|
December 19, 2016 |
INSTITUTE OF PSYCHOLOGICAL AND EDUCATIONAL MEASUREMENT (IPEM) Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2016 |
IQBAL Vs. STATE OF U P
|
July 20, 2016 |
IQBAL Vs. STATE OF U P
|
July 11, 2016 |
IQBAL Vs. STATE OF U.P.
|
January 22, 2016 |
IQBAL Vs. STATE
|
December 2, 2016 |
IRFAN AHMAD Vs. U P COOPERATIVE FEDERATION LTD AND 3 ORS
|
May 13, 2016 |
IRFAN ANSARI Vs. STATE OF U.P.
|
August 17, 2016 |
IRSHAD KHAN & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
ISAR AHMAD Vs. S.S.P., AGRA AND ORS.
|
January 12, 2016 |
ISHTIYAK AHMAD Vs. MEENA AND 6 OTHERS
|
July 15, 2016 |
ISHWAR DAS SONI Vs. BHARAT PETROLEUM CORPORATION LIMITED AND 2 OTHERS
|
July 29, 2016 |
ISHWAR DEEN Vs. STATE OF U P AND 2 OTHERS
|
April 19, 2016 |
ISHWARDEEN MAURYA Vs. STATE OF U P
|
July 27, 2016 |
ISLAM Vs. STATE OF U.P.
|
February 29, 2016 |
ISLAM Vs. STATE OF U.P
|
April 8, 2016 |
ISLAMIA SCHOOL FIROZABAD ASSOCIATION AND ORS. Vs. REGISTRAR, FIRMS, SOCIETIES AND ORS.
|
February 24, 2016 |
ISMILE @ SHAMA Vs. STATE OF U P & OTHERS
|
September 22, 2016 |
ISRAEL Vs. STATE OF U.P.
|
April 22, 2016 |
ISRAR AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 27, 2016 |
ISRAR HUSAIN Vs. MOHAMMAD LATEEF & 2 OTHERS
|
November 30, 2016 |
ISTIYAK Vs. STATE OF U P
|
February 2, 2016 |
J.K. CHANDNA Vs. THE PRATHAMA BANK AND ORS.
|
March 3, 2016 |
JABIR & OTHERS Vs. STATE OF U.P.
|
July 12, 2016 |
JAFAR ABBAS ZAIDI Vs. TQUIA BIBI AND 4 ORS
|
April 7, 2016 |
JAFAR AHMAD Vs. STATE OF U P AND OTHERS
|
August 10, 2016 |
JAG MOHAN S/O RAM LAL Vs. STATE OF U P
|
June 9, 2016 |
JAG NARAIN AND OTHERS Vs. STATE OF U P
|
May 6, 2016 |
JAG ROOP SINGH Vs. STATE OF U.P. AND ORS.
|
January 11, 2016 |
JAGAN Vs. STATE OF U.P.
|
December 2, 2016 |
JAGANNATH APPELLANT Vs. STATE OF U.P.
|
November 28, 2016 |
JAGANNATH MISHRA & ANR. Vs. STATE OF UP THRU.ITS PRIN. SECY. LAW CIVIL SECTT.LKO.& ORS.
|
March 9, 2016 |
JAGANNATH PRASAD TRIPATHI Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW & 6 OTHERS
|
August 9, 2016 |
JAGAT NARAYAN SINGH Vs. STATE OF U.P.
|
October 18, 2016 |
JAGAT PAL SINGH AND ANOTHER Vs. STATE OF U P & ANOTHER
|
January 5, 2016 |
JAGAT SINGH & ANOTHER Vs. STATE
|
February 29, 2016 |
JAGATA & ANOTHER Vs. STATE OF U.P.
|
December 6, 2016 |
JAGDAMBA AND 3 OTHERS Vs. JAI NATH SINGH AND 23 OTHERS
|
May 11, 2016 |
JAGDAMBA SINGH AND ANR. Vs. STATE OF U.P.
|
July 8, 2016 |
JAGDEV PRASAD Vs. STATE OF U P
|
August 20, 2016 |
JAGDHARI RAM Vs. STATE OF U.P. AND ORS.
|
February 9, 2016 |
JAGDHEER SINGH Vs. STATE OF U.P.
|
April 29, 2016 |
JAGDISH Vs. D D C AND OTHERS
|
August 26, 2016 |
JAGDISH Vs. STATE OF U P AND ANOTHER
|
August 19, 2016 |
JAGDISH Vs. STATE OF U P AND 3 ORS
|
May 3, 2016 |
JAGDISH GUPTA Vs. STATE OF U.P.
|
June 3, 2016 |
JAGDISH KUMAR & OTHERS Vs. STATE OF U P & OTHERS
|
August 9, 2016 |
JAGDISH MISHRA Vs. STATE
|
July 8, 2016 |
JAGDISH NARAIN TRIPATHI Vs. STATE OF U P THRU PRIN SECY RURAL DEVELOPMENT LUCKNOW & ORS
|
September 19, 2016 |
JAGDISH NARAIYAN Vs. STATE OF U P THRU SECY , HOME DEPTT , LUCKNOW AND ORS
|
August 11, 2016 |
JAGDISH NARAYAN SHUKLA Vs. STATE OF U P & ORS
|
August 31, 2016 |
JAGMAL & OTHERS Vs. STATE OF U.P.
|
May 27, 2016 |
JAGMER Vs. STATE OF U.P.
|
May 25, 2016 |
JAGMER Vs. STATE OF U P
|
February 24, 2016 |
JAGMOHAN Vs. STATE OF U.P. AND ORS.
|
January 25, 2016 |
JAGRAM SINGH AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 8, 2016 |
JAGROOP SINGH Vs. DISTT. JUDGE HARDOI & ORS
|
February 16, 2016 |
JAI BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
JAI GOSWAMI ELECTRIC WORKS ALLD Vs. UNION OF INDIA
|
May 19, 2016 |
JAI GURU DEO DHARAM PRACHARAK SANSTHA Vs. RAM PRATAP
|
May 13, 2016 |
JAI KISHAN SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
April 21, 2016 |
JAI KISHORE Vs. STATE OF U.P.
|
July 15, 2016 |
JAI KUMAR Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
JAI KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
September 16, 2016 |
JAI KUMAR @ BACHCHU UPADHYAY Vs. STATE OF U.P. AND 4 OTHERS
|
December 7, 2016 |
JAI MANTRI ORAON Vs. UNION OF INDIA AND ORS.
|
April 7, 2016 |
JAI PAL AND OTHERS Vs. STATE OF U.P.
|
February 17, 2016 |
JAI PRAKASH Vs. STATE OF U.P.
|
January 28, 2016 |
JAI PRAKASH @ BANTI Vs. STATE OF U P
|
February 15, 2016 |
JAI PRAKASH AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
February 9, 2016 |
JAI PRAKASH AND 3 ORS Vs. D D C AND 6 ORS
|
April 7, 2016 |
JAI PRAKASH MISRA AND ORS. Vs. STATE OF U.P.
|
March 15, 2016 |
JAI PRAKASH SINGH AND 17 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 6, 2016 |
JAI PRAKASH TIWARI Vs. STATE OF U P & ANOTHER
|
September 21, 2016 |
JAI PRAKASH YADAV Vs. STATE OF U.P. THRU. SECRETARY U.P. COOPERATIVE DEPTT. & ORS.
|
November 17, 2016 |
JAI RAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
JAI RAM SINGH AND ORS. Vs. STATE OF U.P.
|
March 2, 2016 |
JAI SHANKAR Vs. GAJRAJ
|
February 4, 2016 |
JAI SHANKAR PRASAD AND 65 ORS Vs. STATE OF U P & ORS
|
April 29, 2016 |
JAIBIR SINGH NAGAR Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
|
April 1, 2016 |
JAIDEEP BAJPAI Vs. SANJEEV KUMAR PANDEY AND ANOTHER
|
October 4, 2016 |
JAISHREE PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND 3 OTHERS
|
May 26, 2016 |
JAITUN AND 6 OTHERS Vs. AMIT KUMAR AND 5 OTHERS
|
May 11, 2016 |
JAIVEER Vs. STATE OF U.P.
|
May 19, 2016 |
JAIVEER AND 10 OTHERS Vs. STATE OF U.P. AND 12 OTHERS
|
October 19, 2016 |
JAJMENT SINGH AND OTHERS Vs. STATE OF U P
|
June 17, 2016 |
JAL SANSTHAN,AGRA Vs. SMT. KRISHNA KUMARI
|
March 1, 2016 |
JALIL KHAN AND ORS. Vs. STATE OF U.P.
|
February 11, 2016 |
JAMAL AHMAD Vs. SPECIAL JUDGE P.C. ACT COURT NO.2, LUCKNOW AND ANOTHER
|
April 21, 2016 |
JAMALUDDIN Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR CAMP AT KHERI
|
December 15, 2016 |
JAMAN SINGH BISHT Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
|
July 15, 2016 |
JAMEEL AHMAD AND ORS. Vs. ADDITIONAL DISTRICT JUDGE/ SPECIAL JUDGE (SC/ST)ACT & ORS.
|
February 5, 2016 |
JAMEEL ALIAS KUBRA Vs. STATE OF U.P. AND 3 OTHERS
|
March 28, 2016 |
JAMEEL HAIDER Vs. STATE OF U P & 3 OTHERS
|
July 15, 2016 |
JAMIL Vs. STATE OF U P AND ANOTHER
|
April 12, 2016 |
JAMUNA DEEN AND ANR. Vs. STATE OF U.P.
|
March 29, 2016 |
JAMUNA PRASAD Vs. THAKUR JI MAHAMAYA DEVI VIRAJMAN TEMPLE AND 3 ORS
|
July 28, 2016 |
JAMUNA PRASAD Vs. STATE OF U.P. AND ORS.
|
January 11, 2016 |
JAMUNA PRASAD AND ANOTHER Vs. UNION OF INDIA AND 2 OTHERS
|
January 19, 2016 |
JAMUNA PRASAD GUPTA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.14, KANPUR NAGAR
|
May 20, 2016 |
JAMUNA SAHAI AND OTHERS Vs. SUSHREE NAYAN TARA AND ANOTHER
|
November 2, 2016 |
JANAKI PRASAD & OTHERS Vs. STATE OF U.P.
|
May 13, 2016 |
JANARDAN SINGH Vs. STATE OF U P & 12 ORS
|
August 3, 2016 |
JANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
May 6, 2016 |
JANGI SINGH AND ORS. Vs. STATE OF U.P.
|
February 17, 2016 |
JANTA CHINI MILL MAZDOOR SANGH AND ANOTHER Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND OTHERS
|
August 23, 2016 |
JANTA JUNIOR HIGH SCHOOL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 19, 2016 |
JASBIR SINGH YADAV AND 3 OTHERS Vs. AMAR NATH SHARMA
|
January 20, 2016 |
JASMIT SINGH Vs. STATE OF U.P. AND ORS.
|
April 7, 2016 |
JASPAL Vs. STATE OF U.P.
|
February 12, 2016 |
JASPREET SINGH GREWAL Vs. STATE OF U.P. AND ORS.
|
July 8, 2016 |
JASWANT AND ANOTHER Vs. ADDL COMMISSIONER AND 6 ORS
|
April 5, 2016 |
JASWANT KUMAR & ANR. Vs. STATE OF U.P. THRU. ITS SECY. DEPTT. OF REVENUE & ORS.
|
December 15, 2016 |
JASWANT SINGH Vs. STATE OF U.P.
|
December 13, 2016 |
JAUHARI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 28, 2016 |
JAVED AHMAD AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
|
September 7, 2016 |
JAY PRAKASH BHATT Vs. STATE OF U P & 5 OTHERS
|
May 27, 2016 |
JAY PRAKASH BHATT Vs. STATE OF U.P. AND 6 OTHERS
|
November 15, 2016 |
JAY TECH PRINTING SYSTEMS (PVT ) LIMITED Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
|
July 22, 2016 |
JAYCHAND Vs. STATE OF U.P. AND 4 OTHERS
|
November 21, 2016 |
JAYPRAKASH ASSOCIATES LIMITED Vs. DISTRICT JUDGE , GAUTAM BUDH NAGAR
|
August 22, 2016 |
JAYVENDRA SINGH Vs. STATE OF U P AND ORS
|
May 31, 2016 |
JEET SINGH Vs. STATE OF U.P.
|
May 3, 2016 |
JEET SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2016 |
JEEVAN LAL BAJPAI Vs. STATE OF U P
|
September 21, 2016 |
JETENDRA PANDEY Vs. NARAIN JOTWANI
|
August 17, 2016 |
JEUT LAL Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI
|
January 29, 2016 |
JHINNU PRASAD YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 26, 2016 |
JHOORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO AND OTHERS
|
November 9, 2016 |
JITENDRA BAHADUR SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
July 19, 2016 |
JITENDRA CHAUHAN Vs. STATE OF U.P.
|
November 9, 2016 |
JITENDRA KUMAR GAUTAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 2, 2016 |
JITENDRA KUMAR SHARMA Vs. STATE OF U.P.
|
August 2, 2016 |
JITENDRA KUMAR SRIVASTAVA AND 6 OTHERS Vs. R G , HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
July 29, 2016 |
JITENDRA KUMAR YADAV Vs. STATE OF U P AND OTHERS
|
May 31, 2016 |
JITENDRA PRAKASH @ RAJU Vs. STATE OF U.P.
|
June 6, 2016 |
JITENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
|
February 24, 2016 |
JITENDRA SINGH Vs. STATE OF U.P.
|
May 4, 2016 |
JITENDRA SINGH AND ORS. Vs. STATE OF U.P.
|
January 7, 2016 |
JITENDRA SINGH GANGWAR @ NANKU Vs. STATE OF U P
|
September 22, 2016 |
JIYA LAL AND ORS. Vs. AYODHYA AND ANOTHER
|
August 8, 2016 |
JS MARINE SERVICES PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
March 14, 2016 |
JUGAL KISHOR RATNU Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
JUGAL KISHORE PANDEY Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.5,GORAKSHPUR
|
April 18, 2016 |
JUGUL KISHORE Vs. UNION OF INDIA THRU SECY. AND 4 OTHERS
|
September 9, 2016 |
JYOTIRMAY MALVIYA Vs. STATE OF U P AND 4 ORS
|
June 9, 2016 |
K L AGARWAL Vs. STATE OF U P AND ANOTHER
|
May 25, 2016 |
K. P. SINGH AND ANOTHER Vs. COMPETENT AUTHORITY & SENIOR PIPELINE ENGINEER & LIAISON OFFICER AND ANOTHER
|
May 24, 2016 |
K. SANTHA KUMARI, KURNOOL Vs. K. LAXMI RAJU, KURNOOL
|
August 1, 2016 |
K.N. KAPOOR Vs. THE ELECTRICITY OMBUDSMAN AND ANOTHER
|
April 6, 2016 |
KAILASH Vs. STATE OF U.P.
|
April 11, 2016 |
KAILASH GUPTA Vs. STATE OF U P
|
July 26, 2016 |
KAILASH NATH SONKAR AND ANOTHER Vs. SALEEM AHMAD
|
May 23, 2016 |
KAILASH PATI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND ORS.
|
January 20, 2016 |
KAILASH PRASAD KAPOOR Vs. STATE OF U.P. AND ANOTHER
|
February 18, 2016 |
KAILASHA Vs. STATE OF U P AND 5 OTHERS
|
May 31, 2016 |
KAISAR JAHAN Vs. SAYYAD RAISUL HASAN AND 5 OTHERS
|
April 4, 2016 |
KALAWATI AND ANR Vs. STATE
|
September 9, 2016 |
KALAWATI DEVI Vs. STATE OF U P AND 3 OTHERS
|
September 27, 2016 |
KALAWATI YADAV Vs. I O C L AND OTHERS
|
July 12, 2016 |
KALI CHARAN AND ORS. Vs. STATE OF U.P.
|
April 4, 2016 |
KALICHARAN Vs. STATE OF U P AND 11 OTHERS
|
February 22, 2016 |
KALIKA PRASAD Vs. STATE OF U.P.
|
December 21, 2016 |
KALIKA PRASAD YADAV Vs. STATE OF U P AND 2 OTHERS
|
February 26, 2016 |
KALIRAM Vs. STATE OF U P AND 3 OTHERS
|
January 11, 2016 |
KALKA DENTAL COLLEGE Vs. STATE OF U P AND 2 OTHERS
|
September 17, 2016 |
KALLU Vs. THE STATE OF U.P. & ANR.
|
December 1, 2016 |
KALLU Vs. UNION OF INDIA AND ORS.
|
January 25, 2016 |
KALLU Vs. STATE OF U.P.
|
January 14, 2016 |
KALLU Vs. STATE OF U.P.
|
April 29, 2016 |
KALLU KAHAR Vs. STATE OF U P
|
September 28, 2016 |
KALLU KHAN AND 6 OTHERS Vs. COMMISSIONER CHITRAKOOT DHAM DIVISION BANDA AND 3 OTHERS
|
September 12, 2016 |
KALLU KUSHWAHA Vs. STATE OF U.P.
|
July 8, 2016 |
KALLU YADAV @ BALRAM Vs. STATE OF U.P. AND ANOTHER
|
October 27, 2016 |
KALP NARAIN AND ORS. Vs. STATE OF U.P.
|
May 2, 2016 |
KALPI DEVI Vs. CONSOLIDATION COMMISSIONER AND ORS.
|
February 29, 2016 |
KALU @ ROHTASH AND OTHERS Vs. STATE OF U P
|
May 24, 2016 |
KAMAL CHAND SINGH AND ANR Vs. STATE OF U P AND 3 OTHERS
|
September 12, 2016 |
KAMAL CHANDRA MISHRA Vs. SMT. USHA VERMA
|
February 4, 2016 |
KAMAL NAYAN Vs. STATE OF U P AND OTHERS
|
May 26, 2016 |
KAMESHWAR THAKUR Vs. R.H.E.O.
|
July 11, 2016 |
KAMIL Vs. STATE OF U.P. & ORS.
|
April 25, 2016 |
KAMINI AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
January 25, 2016 |
KAMLA Vs. COMMISSIONER DEVIPATAN DIVISION, GONDA AND OTHERS
|
October 18, 2016 |
KAMLA DEVI Vs. STATE OF U P AND 4 OTHERS
|
August 4, 2016 |
KAMLA JAIN Vs. STATE OF U P
|
November 15, 2016 |
KAMLA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 27, 2016 |
KAMLA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 19, 2016 |
KAMLESH Vs. STATE OF U.P.
|
June 6, 2016 |
KAMLESH Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI AND ORS
|
February 4, 2016 |
KAMLESH Vs. STATE OF U.P.
|
February 10, 2016 |
KAMLESH @ KABADI Vs. STATE OF U.P.
|
December 13, 2016 |
KAMLESH AND ANOTHER Vs. STATE OF U P
|
May 27, 2016 |
KAMLESH AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
KAMLESH AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
KAMLESH CHANDRA TIWARI Vs. STATE OF U.P. AND ORS.
|
March 2, 2016 |
KAMLESH KANJAR Vs. STATE OF U P
|
February 12, 2016 |
KAMLESH KUMAR Vs. THE ELECTION TRIBUNAL/THE SPECIAL JUDGE
|
January 19, 2016 |
KAMLESH KUMAR Vs. STATE OF U.P. THRU SECY. AND 2 OTHERS
|
November 17, 2016 |
KAMLESH KUMAR SINGH Vs. STATE OF U.P.
|
April 22, 2016 |
KAMLESH KUMAR SONKAR Vs. STATE OF U P
|
September 8, 2016 |
KAMLESH LAL SRIVASTAVA 6875(S/S)2006 Vs. STATE OF U P AND ORS
|
September 12, 2016 |
KAMLESH SINGH Vs. STATE OF U P
|
September 20, 2016 |
KAMLESH SINGH AND ANOTHER Vs. STATE OF U P
|
May 26, 2016 |
KAMLESH TIWARI Vs. UNION OF INDIA
|
September 30, 2016 |
KAMLESH YADAV Vs. STATE OF U.P. AND ORS.
|
May 3, 2016 |
KAMLESH YADAV AND ANOTHER Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS, NEW DELHI & ANR
|
May 6, 2016 |
KAMLESHWAR KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
|
August 12, 2016 |
KAMRUDDIN KHAN Vs. STATE OF U.P. AND 4 ORS.
|
November 25, 2016 |
KAMTA PRASAD AGRAWAL Vs. SMT. APRAJITA DUTTA
|
September 7, 2016 |
KANCHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 16, 2016 |
KANDARP CONSTRUCTION INDIA PVT LTD Vs. BRIJESH PATHAK AND ORS
|
September 22, 2016 |
KANHAIYA AND 18 OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION, VARANASI AND 11 OTHERS
|
August 29, 2016 |
KANHAIYA DASDAS, DISCIPLE, RAM UDAAAR SANKADIK ASHRAM Vs. THAKUR RAM JANKI VIRAJMAN MANDIR AND ORS.
|
February 25, 2016 |
KANHAIYA LAL Vs. SATENDRA NATH MISHRA
|
May 9, 2016 |
KANHAYA LAL GUPTA Vs. STATE OF U P AND ANOTHER
|
June 6, 2016 |
KANISHKA TRADERS Vs. ADDL. SESSIONS JUDGE, COURT NO.1 LUCKNOW
|
November 4, 2016 |
KANJARA Vs. STATE OF U.P.
|
February 4, 2016 |
KANPUR FERTILIZERS & CEMENT LTD Vs. STATE OF U P & 2 OTHERS
|
January 13, 2016 |
KANPUR NAGAR NIGAM Vs. U P STATE PUBLIC SERVICES TRIBUNAL LKO
|
April 12, 2016 |
KANTA KAPOOR Vs. SARDAR KULDEEP SINGH AND 6 ORS.
|
August 1, 2016 |
KANWALIJEET SACHDEV Vs. STATE OF U.P.
|
May 2, 2016 |
KAPIL DEO Vs. D.D.C.FAIZABAD AND OTHERS
|
April 21, 2016 |
KAPIL DEO Vs. UNION OF INDIA AND ORS.
|
March 2, 2016 |
KAPIL MOHAN Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
KAPTAN Vs. STATE OF U P
|
September 12, 2016 |
KARAN AARAKH Vs. STATE OF U P
|
September 12, 2016 |
KARAN SINGH Vs. STATE OF U P
|
August 2, 2016 |
KARAN SINGH Vs. STATE OF U.P.
|
February 29, 2016 |
KARAN SINGH Vs. UNION OF INDIA AND 2 OTHERS
|
March 2, 2016 |
KARAN SINGH VERMA Vs. STATE OF U.P. AND ORS.
|
January 19, 2016 |
KARMA DEVI Vs. STATE OF U P AND ANOTHER
|
January 8, 2016 |
KARTA RAM Vs. STATE OF U.P.
|
January 28, 2016 |
KARTIKEY ISPAT PVT LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 25, 2016 |
KARUNA SHANKER Vs. STATE OF U.P.
|
February 23, 2016 |
KASHI PRASAD Vs. STATE OF U P & OTHERS
|
September 14, 2016 |
KASHI PRASAD GADIA Vs. STATE OF U P AND ANOTHER
|
February 18, 2016 |
KASHI PRASAD SHARMA Vs. THE COMMITTEE OF MANAGEMENT, DAV INTER COLLEGE AND ORS.
|
April 11, 2016 |
KASHI RAM AND ORS. Vs. STATE OF U.P.
|
April 29, 2016 |
KATWARU Vs. SMT. AWADHRAJI
|
May 5, 2016 |
KATYAYANI PRASAD MISHRA AND ANOTHER Vs. MOHD ISHAQ AND 5 OTHERS
|
April 8, 2016 |
KAUSHAL AND ORS. Vs. THE STATE OF U.P.
|
February 3, 2016 |
KAUSHAL KISHORE AWASTHI Vs. THE PRESIDING OFFICER, LABOUR COURT (I) AND ORS.
|
April 5, 2016 |
KAUSHAL KUMAR AGARWAL AND 3 OTHERS Vs. NEW LINE MERCANTILE PVT. LTD.
|
October 19, 2016 |
KAUSHALYA Vs. MAHESHWARIDIN AND 3 OTHERS
|
May 13, 2016 |
KAUSHLENDRA SINGH AND ANOTHER Vs. STATE OF U.P. THRU SECY. DEPTT. OF REVENUE LKO. AND OTHERS
|
November 16, 2016 |
KAUSHLENDRA VIKRAM SINGH & ORS Vs. PRABHAT MITTAL & ANR
|
August 26, 2016 |
KAVITA CHATURVEDI Vs. CHANCELLOR LUCKNOW UNIVERSITY LKO & ORS
|
January 7, 2016 |
KAVITA SHARMA AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
KAVITA SINGH Vs. STATE OF U P AND ANOTHER
|
March 4, 2016 |
KCHAMA RANI Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
KEDAR NATH Vs. STATE OF U.P.
|
July 27, 2016 |
KEDAR NATH SINGH Vs. STATE OF U P
|
July 25, 2016 |
KEDAR NATH SINGH (SINCE DECEASED) THRU HIS L.RS. Vs. MOTI LAL AND OTHERS
|
July 4, 2016 |
KEERTI GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 1, 2016 |
KEKAR NATH & OTHERS Vs. D D C PRATAPGARH & OTHERS
|
January 8, 2016 |
KENDRIYA KARMACHARI & SAHKARI SAMITI Vs. STATE
|
July 21, 2016 |
KESAR ENTERPRISES LTD. Vs. COMMISSIONER OF CUS., C. EX. & SERVICE TAX
|
July 12, 2016 |
KESARA DEVI Vs. THE DISTRICT JUDGE
|
February 23, 2016 |
KESHAV KUMAR Vs. UNION OF INDIA
|
December 23, 2016 |
KESHAV PRASAD BAJPAI ALIAS KESHAV KANT BAJPAI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT NO.9 LKO.& ORS.
|
March 31, 2016 |
KEW PRECISION PARTS PVT LTD Vs. STATE OF U P AND 90 OTHERS
|
August 4, 2016 |
KEWAL Vs. DY. DIRECTOR CONSOLIDATION, HARDOI AND ORS.
|
January 28, 2016 |
KHALEEK Vs. NAAZ ALAM AND 2 OTHERS
|
December 15, 2016 |
KHALEEL Vs. STATE OF U P
|
August 22, 2016 |
KHALID Vs. STATE OF U P
|
July 8, 2016 |
KHALID & ANOTHER Vs. STATE OF U.P.
|
May 11, 2016 |
KHALID JAMEEL Vs. STATE OF U.P. AND OTHERS
|
October 17, 2016 |
KHALID L Vs. STATE OF U.P.
|
February 11, 2016 |
KHANDARA (DECEASED) Vs. DHARAMVIR SINGH
|
May 13, 2016 |
KHARBHAN YADAV AND ORS. Vs. RAMAGYA YADAV AND ORS.
|
January 7, 2016 |
KHAZAN SINGH Vs. STATE OF U.P.
|
May 3, 2016 |
KHEM SINGH ARYA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER NORTH EASTERN
|
October 26, 2016 |
KHOOB CHANDRA KEDIA Vs. ADDL. DIST. JUDGE III AND ORS.
|
January 27, 2016 |
KHUDA BUX @ KODAI Vs. STATE OF U.P.
|
October 21, 2016 |
KHURSHEED @ RAJU Vs. STATE OF U P AND ANOTHER
|
May 13, 2016 |
KHURSHEED SHERWANI AN OTHERS Vs. ADDL COMMISSIONER(JUDICIAL),ALIGARH AND OTHERS
|
October 3, 2016 |
KHUSHI RAM Vs. STATE OF U.P.
|
February 3, 2016 |
KHUSHI RAM & OTHERS Vs. STATE OF U.P.
|
February 5, 2016 |
KHWAAJA SHARAFAT ALI Vs. AAYAZ AHMAD
|
April 12, 2016 |
KIFAYAT HUSAIN ORS. Vs. D.D.C. AND ORS.
|
July 15, 2016 |
KIRAN DEVI Vs. STATE OF U P AND 4 OTHERS
|
May 16, 2016 |
KIRAN SINGH Vs. STATE OF U P & OTHERS
|
May 13, 2016 |
KIRAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 6, 2016 |
KIRTAN KOKILA BARANWAL AND 2 OTHERS Vs. STATE OF U P AND 6 OTHERS
|
August 3, 2016 |
KIRTI SHARMA Vs. A D J COURT NO 1 AND 2 OTHERS
|
May 6, 2016 |
KISAN COLD STORAGE & ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ORS.
|
January 20, 2016 |
KISAN SAHAKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT
|
July 11, 2016 |
KISHAN CHAND & OTHERS Vs. MITTHAN LAL & OTHERS
|
July 27, 2016 |
KISHAN PAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
June 28, 2016 |
KISHAN PAL SINGH Vs. DY. DIRECTOR OF CONSOLIDATION G.B. NAGAR
|
July 19, 2016 |
KISHNEY Vs. STATE OF U.P.
|
February 15, 2016 |
KISHOR Vs. STATE OF U.P.
|
May 31, 2016 |
KISHOR KUMAR Vs. STATE OF U P
|
April 1, 2016 |
KISHORE Vs. STATE OF U.P.
|
February 18, 2016 |
KISHORE KUMAR CHAURASIA Vs. SMT. DURGA DEVI
|
April 25, 2016 |
KISHUN SINGH & ANOTHER Vs. STATE OF U P
|
May 31, 2016 |
KITAB SINGH AND ORS. Vs. STATE OF U.P.
|
January 12, 2016 |
KM ANSHOO AND ANOTHER Vs. STATE OF U P
|
July 4, 2016 |
KM EKISHA SINGHAL AND ANR Vs. STATE OF U P & ORS
|
August 29, 2016 |
KM POOTI (MINOR) THROU FATHER MUSHARRAT ALI @ MUNNO Vs. RAM SANEHI AND ORS
|
September 30, 2016 |
KM PREETI SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
August 24, 2016 |
KM. ARCHANA YADAV Vs. STATE OF U.P. AND 3 ORS.
|
May 3, 2016 |
KM. INDU BALA BANSAL Vs. UNION OF INDIA AND OTHERS
|
October 18, 2016 |
KM. JYOTI AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND 5 OTHERS
|
November 30, 2016 |
KM. RUBY MAUSOOF Vs. STATE OF U.P.
|
May 11, 2016 |
KOTAK MAHINDRA BANK LTD. Vs. STATE OF U.P. AND 4 OTHERS
|
October 21, 2016 |
KRANTIKARI @ HANKARI Vs. STATE OF U P
|
April 8, 2016 |
KRIPA RAM AND OTHERS Vs. STATE
|
May 12, 2016 |
KRIPA SHANKAR & ORS. Vs. STATE OF U.P.
|
September 29, 2016 |
KRIPA SHANKAR SINGH AND 3 ORS Vs. STATE OF U P AND ANR
|
August 11, 2016 |
KRIPA SHANKER AND 3 ORS Vs. STATE OF UTTAR PRADESH
|
July 12, 2016 |
KRIPAL SINGH CHAUHAN Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
KRISHAN CHAND TIWARI Vs. SATISH CHAND TIWARI AND ORS.
|
March 9, 2016 |
KRISHAN MOHAN Vs. STATE OF U P AND OTHERS
|
February 29, 2016 |
KRISHI UTPADAN MANDI SAMITI Vs. SMT.KAILASHWATI & OTHERS
|
December 21, 2016 |
KRISHNA Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2016 |
KRISHNA BEHARI Vs. SMT. URMILA DEVI AND 3 OTHERS
|
December 16, 2016 |
KRISHNA COLLEGE OF SPORTS & EDUCATION AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 27, 2016 |
KRISHNA DEVI Vs. STATE OF U.P.
|
October 20, 2016 |
KRISHNA KANT SINGH Vs. STATE OF U.P.
|
April 29, 2016 |
KRISHNA KUMAR Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLD R G & ORS
|
March 17, 2016 |
KRISHNA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 10, 2016 |
KRISHNA KUMAR AND OTHERS Vs. STATE OF U P
|
May 26, 2016 |
KRISHNA KUMAR DUBEY Vs. STATE OF U P AND ANOTHER
|
May 20, 2016 |
KRISHNA KUMAR TIWARI Vs. STATE OF U.P.
|
February 17, 2016 |
KRISHNA MOHAN Vs. STATE OF U.P.
|
January 19, 2016 |
KRISHNA MOHAN Vs. STATE OF U.P.
|
January 16, 2016 |
KRISHNA MURARI Vs. STATE OF U P AND ANOTHER
|
May 20, 2016 |
KRISHNA MURARI SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
|
September 15, 2016 |
KRISHNA SINGH Vs. STATE
|
March 14, 2016 |
KRISHNAPAL SINGH Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
KRISHNAVEER YADAV @ DABBAL Vs. STATE OF U P
|
April 12, 2016 |
KULDEEP Vs. UNION OF INDIA AND 3 ORS
|
April 29, 2016 |
KULDEEP KAUSHIK Vs. STATE OF U P AND ANOTHER
|
September 2, 2016 |
KULDEEP SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 28, 2016 |
KULLI RAM AND ANOTHER Vs. STATE OF U.P. ANS OTHERS
|
December 20, 2016 |
KULLU @ DEEPAK Vs. STATE OF U.P.
|
March 3, 2016 |
KULVEER SINGH Vs. STATE OF U.P. THRU. PRIN. SECY., OTHERS HOME & 2
|
November 22, 2016 |
KUMAR PAL Vs. STATE OF U.P. AND 15 OTHERS
|
December 6, 2016 |
KUMARI MANJULATA MEMORIAL INTER COLLEGE AND ANR Vs. STATE OF U P AND 4 OTHERS
|
June 9, 2016 |
KUMUD BHARGAVA Vs. SUDHIR BHARAGAV AND ORS.
|
July 8, 2016 |
KUMUD VISHWAKARMA Vs. UNION OF INDIA
|
May 13, 2016 |
KUNAL TRAVEL (CARGO) Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 28, 2016 |
KUNNA ALIAS AAS MOHAMMMAD Vs. STATE OF U P
|
June 15, 2016 |
KUNWAR ANIL PRATAP SINGH Vs. A.D.J., COURT NO. 6 PRATAPGARH & OTHERS
|
April 1, 2016 |
KUNWAR PAL SINGH Vs. SURESH CHAND
|
May 11, 2016 |
KUNWAR SHLIVAHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 22, 2016 |
KUSEHRIDEEN AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
KUSH KUMAR AND 3 ORS Vs. STATE OF U P AND 4 ORS
|
April 21, 2016 |
KUSUM AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
November 9, 2016 |
KUSUM KUSHWAHA & ANOTHER Vs. RAKESH KUMAR KOHLI & ANOTHER
|
January 21, 2016 |
KUSUM LATA AGARWAL Vs. 1ST ADDL DISTT JUDGE LKO & ANR
|
August 26, 2016 |
KUSUMLATA Vs. SMPATTI DEVI AND ORS.
|
January 8, 2016 |
LACHHAMAN Vs. STATE
|
November 16, 2016 |
LACHHAMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR
|
August 9, 2016 |
LAKHAN LAL GUPTA Vs. RAJENDRA PRAKASH DIVEDI AND 3 OTHERS
|
September 9, 2016 |
LAKHAN SINGH Vs. STATE OF U.P.
|
April 21, 2016 |
LAKHMEER KHAN Vs. BIJENDRA SINGH
|
April 7, 2016 |
LAKHRAJ AND OTHERS Vs. CHANDAR AND OTHERS
|
April 4, 2016 |
LAKSHMAN SINGH Vs. STATE OF U P
|
September 28, 2016 |
LAKSHMI CHANDRA Vs. N K JANU, DY DIRECTOR SOCIAL FORESTRY DIVISION AND ANR
|
April 11, 2016 |
LAKSHMI PRASHAD Vs. COMMISSIONER (JUDICIAL) VARANASI REGION AND 2 OTHERS
|
September 23, 2016 |
LAKSHYA KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
March 14, 2016 |
LAL BAHADUR GUPT Vs. STATE OF U P AND 3 OTHERS
|
September 23, 2016 |
LAL CHAND Vs. D.D.C.
|
April 12, 2016 |
LAL CHANDRA JAIN AND ANOTHER Vs. SUPARASDAS JAIN AND OTHERS
|
February 12, 2016 |
LAL KRISHNA Vs. STATE OF U.P.
|
January 29, 2016 |
LAL KRISHNA VERMA Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
|
July 13, 2016 |
LAL MANI GAUR Vs. STATE OF U P AND 5 ORS
|
October 4, 2016 |
LAL SAHAB AND OTHERS Vs. STATE OF U P
|
May 24, 2016 |
LAL SINGH AND ANR Vs. STATE OF U P
|
January 22, 2016 |
LALA Vs. STATE OF U P
|
July 29, 2016 |
LALA @ NARENDRA KUMAR AND ANOTHER Vs. STATE OF U P
|
May 27, 2016 |
LALARAM AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
LALAU Vs. STATE OF U.P.
|
May 31, 2016 |
LALIT Vs. STATE OF U.P.
|
October 24, 2016 |
LALIT KRISHNA WOMEN INST OF HIGHER EDUCATION & ANR Vs. STATE OF U P AND 7 OTHERS
|
July 11, 2016 |
LALIT KUMAR Vs. STATE OF U P AND ANOTHER
|
January 11, 2016 |
LALIT KUMAR Vs. STATE OF U.P. AND ANR.
|
August 10, 2016 |
LALIT MOHAN DAS AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 27, 2016 |
LALIT MOHAN SHARMA Vs. POONAM SHARMA
|
May 25, 2016 |
LALIT VARMA Vs. UNION OF INDIA
|
August 3, 2016 |
LALLA Vs. STATE OF U.P.
|
November 4, 2016 |
LALLA MISTRI @ KHADIM ABBAS Vs. ASHOK KUMAR AGRAWAL
|
December 9, 2016 |
LALLAN DHOBI Vs. LALCHANDRA AND ANOTHER
|
July 4, 2016 |
LALLAN RAM Vs. D D C , GHAZIPUR AND OTHERS
|
April 22, 2016 |
LALLAN YADAV @ PAHALWAN Vs. STATE OF U P
|
September 6, 2016 |
LALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION UNNAO & OTHERS
|
March 18, 2016 |
LALLOO Vs. STATE OF U.P.
|
May 16, 2016 |
LALLOO SINGH & ANOTHER Vs. STATE OF U P
|
March 16, 2016 |
LALLU @ VIJENDRA SINGH YADAV Vs. STATE OF U P
|
May 9, 2016 |
LALLU PRASAD SINGH AND ORS Vs. STATE OF U P
|
May 20, 2016 |
LALMUNI DEVI Vs. COLLECTOR AZAMGARH
|
August 8, 2016 |
LALTA PRASAD Vs. STATE OF U P & 4 ORS
|
April 27, 2016 |
LALTA PRASAD DUBE AND ORS. Vs. STATE OF U.P.
|
January 8, 2016 |
LATA SINGH Vs. SANJAY KUMAR
|
May 12, 2016 |
LAVELESH KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
November 15, 2016 |
LAVKUSH AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 3, 2016 |
LAXMAN Vs. BOARD OF REVENUE, ALLAHABAD
|
September 8, 2016 |
LAXMAN DUBEY Vs. STATE OF U.P.
|
July 11, 2016 |
LAXMAN YADAV Vs. UNION OF INDIA
|
January 14, 2016 |
LAXMI NARAIN GUPTA & ORS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 3, HARDOI & ORS
|
May 31, 2016 |
LAXMI NARAIN GUPTA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE COURT NO.3 HARDOI AND ORS.
|
August 5, 2016 |
LAXMI NARAIN TEWARI Vs. STATE OF U.P.
|
August 22, 2016 |
LAXMI TIWARI Vs. STATE OF U P
|
April 20, 2016 |
LEKHRAJ MAITHIL Vs. STATE OF U.P. & OTHERS
|
March 17, 2016 |
LG ELECTRONICS INDIA PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 3, 2016 |
LIFE INSURANCE CORPORATION OF INDIA & ANOTHER Vs. PERMANENT LOK ADALAT & ANOTHER
|
December 20, 2016 |
LOCHAN SINGH Vs. STATE OF U P AND OTHERS
|
February 29, 2016 |
LOK HITH SAHKARI AWAS SAMITI LTD AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 30, 2016 |
LOK PRAHARI Vs. UNION OF INDIA
|
April 18, 2016 |
LOK PRAHRI Vs. UNION OF INDIA AND ORS.
|
April 20, 2016 |
LOKAI & ANOTHER Vs. STATE OF U P
|
July 22, 2016 |
LOKESH KUMAR DWIVEDI Vs. STATE OF U.P. AND ORS.
|
March 3, 2016 |
LORIK KOHAR AND ORS. Vs. STATE OF U.P.
|
April 12, 2016 |
LOURENCO D" SOUZA Vs. STATE OF U.P. AND ANOTHER
|
October 6, 2016 |
LT. COL. J.B. KUCHHAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 19, 2016 |
LUCKNOW CHAIN LINKS Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD & ORS
|
September 7, 2016 |
M LAL & OTHERS Vs. STATE OF U P & OTHERS
|
May 11, 2016 |
M.D., U.P. JAL NIGAM, LKO. AND ORS. Vs. SHIV NATH SETH AND ORS.
|
March 18, 2016 |
M.P. DAGA (SINCE DECEASED) AND OTHERS Vs. PRADESHIYA INDUSTRIAL INVESTMENT CORPORATION AND OTHERS
|
July 21, 2016 |
M/ S ECOM EXPRESS PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
|
October 3, 2016 |
M/S A.V. AMPOULES & VIALS PVT. LTD. Vs. ABDUL RASHEED AND 5 ORS.
|
April 27, 2016 |
M/S ANKUR STEEL CORPORATION Vs. M/S ASHOKA MERCANTILE LIMITED
|
April 1, 2016 |
M/S AROMA CHEMICALS Vs. PUNJAB NATIONAL BANK
|
August 16, 2016 |
M/S ASHOK KUMAR RICE OIL & FLOUR MILLS AND OTHERS Vs. RECOVERY OFFICER AND OTHERS
|
March 3, 2016 |
M/S ASIAN TOWNSVILLE FARMS LTD. Vs. STATE OF U.P. & OTHERS
|
May 2, 2016 |
M/S ASTRAL CABLES LTD. AND ANR. Vs. STATE OF U.P.
|
April 27, 2016 |
M/S BALAJI AND SONS CONS. COMPANY AND ANOTHER Vs. STATE OF U.P.
|
March 9, 2016 |
M/S BHARAT CATERING CORP. Vs. INDIAN RAILWAY CATERING & TOURISM CORP. LTD. N.DELHI & ORS.
|
August 4, 2016 |
M/S BHARAT HARMONIUM WORKS Vs. STATE OF U.P.
|
April 29, 2016 |
M/S D.C. FOOD PRODUCTS Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
August 31, 2016 |
M/S D.C.M. LTD. AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 21, 2016 |
M/S DOMINOS PIZZA OVERSEAS FRANCHISING B.V. Vs. STATE OF U.P. AND OTHERS
|
November 10, 2016 |
M/S EASTERN EXPORT HOUSE & ANOTHER Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
March 2, 2016 |
M/S EBIZ.COM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE
|
September 12, 2016 |
M/S G.D. GOENKA (P) LTD Vs. STATE OF U.P. AND OTHERS
|
December 9, 2016 |
M/S GORAKHPUR ADVERTISERS WELFARE SOCIETY Vs. NAGAR NIGAM, GORAKHPUR
|
April 4, 2016 |
M/S GUPTA RUBBER INDUSTRIES Vs. DAMODAR VALLEY CORPORATION
|
April 7, 2016 |
M/S H.K. CONSUMER COOPERATIVE SOCIETY LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
December 20, 2016 |
M/S HATHWAY CABLE AND DATACOM LTD. Vs. STATE OF U.P.
|
April 12, 2016 |
M/S HIND PLYWOOD INDUSTRY THRU MANAGING PARTNER AND ANOTHER Vs. LUCKNOW DEVELOPMENT AUTHORITY THRU VICE CHAIRMAN LKO. AND OTHERS
|
October 18, 2016 |
M/S HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
July 12, 2016 |
M/S I.G. SHOES PVT. LTD. Vs. KANPUR ELECTRICITY SUPPLY CO. LTD. THEU M.D. & OTHERS
|
November 29, 2016 |
M/S INDUS TECHNICAL EDUCATION SOCIETY Vs. STATE OF U.P. AND 5 ORS.
|
December 21, 2016 |
M/S KALPTARU AGRO FOREST ENTERPRISES PVT.LTD.RAEBARELI Vs. THE COMMISSIONER COMMERCIAL TAX U.P.GOMTI NAGAR
|
July 4, 2016 |
M/S KWALITY RESTAURANT Vs. SUNIL KHETRAPAL AND ANR.
|
September 6, 2016 |
M/S MAHESH EDIBLE OIL INDUSTRIES LTD. Vs. THE COMMISSIONER COMMERCIAL TAXES U.P. LKO
|
August 3, 2016 |
M/S MANSOORI CONS. PROP. SRI SHEKH MOHD. IBRAHIM Vs. STATE OF U.P.
|
March 9, 2016 |
M/S MISHRA MILL STORES AND ANR. Vs. ARVIND KUMAR GUPTA
|
September 15, 2016 |
M/S MOHAN MEAKIN LIMITED Vs. STATE OF U.P. AND OTHERS
|
May 27, 2016 |
M/S OSWAL CHEMICALS AND FERTILIZERS LTD., Vs. RAM DULAREY
|
November 28, 2016 |
M/S PREMA CONSTRUCTION Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX AND OTHERS
|
August 24, 2016 |
M/S PRERNA CONSTRUCTION PVT. LTD. Vs. HAKIM SINGH YADAV AND ANOTHER
|
January 7, 2016 |
M/S SHAHANSHAH BRICK FIELD THRU.PROP.NEERAJ RAHEJA Vs. UNION OF INDIA
|
May 9, 2016 |
M/S SHARDA FUELS INDIA LTD Vs. REGISTRAR OF COMPANIES U.P. AND UTTRA. AND ANR
|
September 15, 2016 |
M/S SHIVA CONSTRUCTIONS CO. Vs. CIT ALLAHABAD
|
April 1, 2016 |
M/S SHRI GAUTAM MOTORS PVT LTD Vs. U.P. POWER CORPORATION LTD AND OTHERS
|
December 14, 2016 |
M/S SONY INDIA PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
|
October 7, 2016 |
M/S SURESH CHANDRA VARSHNEY Vs. RAJKIYA AUDYOGIC EVAM KRISHI PRADARSHANI & ORS.
|
May 26, 2016 |
M/S TATA MOTORS LIMITED DEVA ROAD LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U.P.LUCKNOW
|
July 11, 2016 |
M/S THE ANNAPURNA TEXTILE PVT. LTD. Vs. STATE OF U.P.
|
May 6, 2016 |
M/S U.P. STATE SUGAR AND CANE DEVELOPMENT CORP. LTD. & ANR. Vs. ASSISTANT LABOUR COMMISSIONER
|
August 3, 2016 |
M/S UNIVERSAL CABLES LTD. AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
|
November 23, 2016 |
M/S VISHAL TRANSFORMER AND SWITCHGEARS PVT. LTD. Vs. M/S LAL BROTHERS
|
October 17, 2016 |
M/S YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
|
September 28, 2016 |
M/S YUVRAJ TRADING COMPANY Vs. STATE OF U.P. AND OTHERS
|
January 7, 2016 |
M/S. BAJAJ POLYSET PVT. LTD. Vs. UNION OF INDIA
|
August 4, 2016 |
M/S. BITUFELT PVT. LTD. PETITIONER Vs. MR. PRADEEP KUMAR GUPTA
|
July 14, 2016 |
M/S. DIGIANA INDUSTRIES PVT. LTD. Vs. UNION OF INDIA AND 11 OTHERS
|
December 21, 2016 |
M/S. JAIN COLD STORAGE AND ICE FACTORY BALRAMPUR Vs. DY. LABOUR COMMISSIONER FAIZABAD
|
September 8, 2016 |
M/S. MODI RUBBER LTD. Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LIMITED AND OTHERS
|
December 19, 2016 |
M/S. ORIENTAL INSURANCE COMPANY LTD., CHENNAI Vs. LAKSHMI AND OTHERS
|
March 22, 2016 |
M/S. RAMA MEDICAL STORES Vs. THE COMMISSIONER INCOME TAX LUCKNOW
|
September 26, 2016 |
M/S. SHIVALIK ENGINEERING WORKS Vs. GEETA DEVI & ANR.
|
September 26, 2016 |
M/S. TATA MOTORS LIMITED Vs. THE COMMISSIONER,COMMERCIAL TAXES, U.P.
|
September 2, 2016 |
M/S. TRIMURTI SUGANDH CO. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
|
October 5, 2016 |
MACEDON VINIMAY PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
February 10, 2016 |
MACHCHHAN KHAN AND 7 ORS Vs. NAGAR PALIKA PARISHAD
|
April 7, 2016 |
MADAN LAL Vs. SMT. SANTOSH KUMARI KAPOOR
|
December 9, 2016 |
MADAN LAL AHUJA Vs. U P STATE AND OTHERS
|
May 17, 2016 |
MADAN MOHAN RAJPUT Vs. STATE OF U P AND ORS
|
February 5, 2016 |
MADAN PAL BATTERIES Vs. STATE OF U P AND ANOTHER
|
February 18, 2016 |
MADARSA EHL-E-SUNNAT NOOR-UL-ULOOM ATIQYA & ANR Vs. PRAKASH SINGH, SECY , MINORITY WELFARE & 3 ORS
|
September 26, 2016 |
MADHAV DUBEY AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
MADHAV U M VIDYALAYA & ANR Vs. STATE OF U P & 2 ORS
|
February 17, 2016 |
MADHAVENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
January 4, 2016 |
MADHO PASI Vs. STATE
|
May 12, 2016 |
MADHU GOEL Vs. STATE OF U P AND OTHERS
|
September 30, 2016 |
MADHU RANI Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
|
April 7, 2016 |
MADHU WADHWA Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
MADHURANJAN SINGH Vs. STATE OF U P AND OTHERS
|
January 27, 2016 |
MADHURI PANDEY Vs. STATE OF U P AND 3 ORS
|
May 9, 2016 |
MADHURIMA SINGH Vs. STATE OF U P
|
May 19, 2016 |
MAHABIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 27, 2016 |
MAHADEO AND OTHERS Vs. STATE
|
May 31, 2016 |
MAHADEV AND 22 OTHERS Vs. JAGARNATH AND 8 OTHERS
|
September 23, 2016 |
MAHAJAN SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
|
January 27, 2016 |
MAHANGU Vs. STATE OF U.P.
|
March 17, 2016 |
MAHARSHI VIDYA MANDIR Vs. ADDL COMMISSIONER (ADMIN )
|
February 9, 2016 |
MAHAVEER SINGH Vs. D.D.C. AND ORS.
|
July 12, 2016 |
MAHAVIR Vs. STATE OF U.P.
|
May 12, 2016 |
MAHAVIR PRASAD Vs. D D C AND 4 ORS
|
February 15, 2016 |
MAHAVIR SINGH Vs. STATE OF U P
|
May 24, 2016 |
MAHAVIR VIDHYALAY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
January 22, 2016 |
MAHBOOB & ORS. Vs. STATE OF U.P.
|
December 20, 2016 |
MAHENDRA Vs. STATE OF U.P.
|
April 12, 2016 |
MAHENDRA & OTHERS Vs. STATE OF U P
|
September 21, 2016 |
MAHENDRA @ GUDDAN Vs. STATE OF U.P.
|
September 19, 2016 |
MAHENDRA AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
MAHENDRA KUMAR CHAUDHARY Vs. STATE OF U P
|
February 16, 2016 |
MAHENDRA KUMAR GOND Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND ORS.
|
May 25, 2016 |
MAHENDRA KUMAR MISHRA Vs. STATE OF U P
|
March 2, 2016 |
MAHENDRA NATH PANDEY Vs. STATE OF U P & 3 ORS
|
September 26, 2016 |
MAHENDRA PAL SINGH Vs. SECY /G M , DISTRICT CO-OPERATIVE BANK AND ORS
|
March 2, 2016 |
MAHENDRA PAL SINGH Vs. STATE OF U.P.
|
April 8, 2016 |
MAHENDRA PRAKASH SRIVASTAVA Vs. DISTRICT JUDGE ALLAHABAD AND ORS.
|
February 15, 2016 |
MAHENDRA PRASAD RAM Vs. STATE OF U.P.
|
July 27, 2016 |
MAHENDRA PRATAP BHATT Vs. SAROJ MAHANA
|
April 25, 2016 |
MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
|
April 18, 2016 |
MAHENDRA PRATAP TIWARI Vs. COLLECTOR AND 2 OTHERS
|
June 10, 2016 |
MAHENDRA RAI Vs. STATE OF U.P. & OTHERS
|
May 25, 2016 |
MAHENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
|
November 24, 2016 |
MAHENDRA SINGH Vs. STATE OF U P AND ANOTHER
|
August 5, 2016 |
MAHENDRA SINGH & OTHERS Vs. STATE OF U P
|
July 22, 2016 |
MAHESH Vs. STATE OF U P
|
August 16, 2016 |
MAHESH & ANOTHER Vs. STATE OF U P & ANOTHER
|
September 16, 2016 |
MAHESH @ MAHESH CHAND Vs. STATE OF U P & OTHERS
|
September 22, 2016 |
MAHESH CHAND Vs. STATE OF U P & ANOTHER
|
August 11, 2016 |
MAHESH CHANDRA AND 7 OTHERS Vs. CHINTA DEVI AND 8 OTHERS
|
March 3, 2016 |
MAHESH CHANDRA GUPTA Vs. STATE OF U.P.
|
May 31, 2016 |
MAHESH KAHAR Vs. STATE
|
May 4, 2016 |
MAHESH KUMAR & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
May 5, 2016 |
MAHESH SHARMA Vs. STATE OF U P AND ANOTHER
|
September 16, 2016 |
MAHESH SINGH Vs. STATE OF U.P.
|
October 7, 2016 |
MAHESH TIWARI Vs. STATE OF U P AND ANOTHER
|
August 24, 2016 |
MAHIPAL Vs. STATE OF U.P. AND ANR.
|
September 22, 2016 |
MAHIPAL & ANOTHER Vs. STATE OF U P & 3 OTHERS
|
March 3, 2016 |
MAHIPAT AND 5 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
November 29, 2016 |
MAHTAB @ KALLU Vs. STATE OF U P
|
May 27, 2016 |
MAIDEN INDUSTRIES Vs. COMMISSIONER OF TRADE TAX, U P LUCKNOW
|
July 18, 2016 |
MAIKU AND ORS. Vs. THE STATE OF U.P.
|
February 5, 2016 |
MAIN KUMAR Vs. STATE OF U.P.
|
January 27, 2016 |
MAJEED @ LAFANTE Vs. STATE OF U P
|
September 28, 2016 |
MAJNU ALIAS MITHUN CHAUDHARI Vs. STATE OF U P
|
May 16, 2016 |
MAKSOOD AHMAD Vs. SMT. DROPADI & ANR.
|
April 19, 2016 |
MAKSOOD AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
October 4, 2016 |
MALATI DEVI Vs. STATE OF U.P.
|
July 4, 2016 |
MALHU AND ORS. Vs. JOINT DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ORS.
|
January 7, 2016 |
MALKHAN AND OTHERS Vs. STATE OF U P
|
April 21, 2016 |
MALTI DEVI Vs. STATE OF U P & ORS
|
February 22, 2016 |
MALTI DEVI AND ANR Vs. STATE OF U P AND 3 OTHERS
|
May 19, 2016 |
MALTI DEVI SINGH AND ORS. Vs. STATE OF U.P.
|
April 1, 2016 |
MALTI RANI ATAL Vs. VITH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
July 5, 2016 |
MALTI TRIPATHI Vs. STATE OF U P
|
September 23, 2016 |
MAMTA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
June 16, 2016 |
MAMTA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
February 15, 2016 |
MAN MOHAN RASTOGI @ BOBY Vs. D.J., MEERUT AND 2 ORS.
|
September 1, 2016 |
MAN SINGH Vs. STATE OF U P AND 6 ORS
|
September 12, 2016 |
MAN SINGH Vs. SMT. GURMEET KAUR VIRDHI
|
July 28, 2016 |
MANAK CHAND SHARMA Vs. STATE OF U P AND OTHERS
|
February 2, 2016 |
MANBODH LAL SRIVASTAVA Vs. U P STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
April 29, 2016 |
MANENDRA NATH RAI Vs. RETURNING OFFICER 173 LUCKNOW PURVI VIDHAN SABHA AND ORS.
|
February 19, 2016 |
MANGAL DAS Vs. AKHAND PRATAP SINGH, D M , KAUSHAMBI AND 5 OTHERS
|
September 2, 2016 |
MANGALI AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
MANGALI AND ORS. Vs. STATE
|
April 25, 2016 |
MANGAT RAM Vs. STATE OF U P
|
June 14, 2016 |
MANGE @ MANGE RAM Vs. STATE OF U.P. AND OTHERS
|
August 1, 2016 |
MANGE LAL Vs. M.D., U.P.S.R.T.C., LUCKNOW AND ORS.
|
January 14, 2016 |
MANGEY AND ORS. Vs. STATE OF U.P.
|
May 4, 2016 |
MANGLU PRASAD AND ANOTHER Vs. UNION OF INDIA THRU. G.M., NORTHERN RAILWAY, NEW DELHI
|
September 2, 2016 |
MANGROO PRASAD Vs. STATE OF U P
|
February 29, 2016 |
MANGTOO Vs. STATE OF U P AND ANOTHER
|
January 20, 2016 |
MANI RAM Vs. STATE OF U.P.
|
December 21, 2016 |
MANIK SHARMA Vs. STATE OF U P
|
June 14, 2016 |
MANISH GAUTAM Vs. SHIKHA GAUTAM
|
March 30, 2016 |
MANISH KUMAR Vs. DEPUTY G M ORIENTAL BANK OF COMMERCE LKO & ANR
|
September 27, 2016 |
MANISH KUMAR DUBEY Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER, NORTH CENTRAL RAILWAYS AND ORS.
|
January 12, 2016 |
MANISH KUMAR NIGAM Vs. SURENDRA KUMAR BEJROI
|
April 22, 2016 |
MANISH KUMAR SINGH Vs. STATE OF U.P.
|
July 25, 2016 |
MANISH TYAGI Vs. STATE OF U P
|
September 8, 2016 |
MANISHA AJARIYA Vs. STATE OF U P & ANOTHER
|
August 3, 2016 |
MANISHA MAKHEEJA Vs. STATE OF U P
|
May 14, 2016 |
MANJU CHAUHAN Vs. STATE OF U.P. & ORS.
|
March 18, 2016 |
MANJU SREE ROBINSON & OTHERS Vs. STATE OF U P & OTHERS
|
January 21, 2016 |
MANJU YADAV Vs. STATE OF U.P. AND ORS.
|
July 25, 2016 |
MANJUL AGNIHOTRI Vs. STATE OF U P AND ORS
|
May 30, 2016 |
MANJUSHA DEVI Vs. STATE OF U.P
|
August 22, 2016 |
MANJUSHA PREMI AND ORS. Vs. PRAKASH GUPTA AND ORS.
|
January 14, 2016 |
MANMOHAN BAJPAI Vs. UNION OF INDIA
|
January 20, 2016 |
MANNA SINGH AND ORS. Vs. STATE OF U.P.
|
January 6, 2016 |
MANOJ Vs. STATE OF U.P
|
February 5, 2016 |
MANOJ ALIAS MUNNA PATEL Vs. STATE OF U P
|
September 19, 2016 |
MANOJ BANSAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 5, 2016 |
MANOJ CHAUHAN @ CHATARA Vs. STATE OF U P
|
September 1, 2016 |
MANOJ KUMAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND 6 OTHERS
|
September 6, 2016 |
MANOJ KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 11, 2016 |
MANOJ KUMAR Vs. PRES. AUTHORITY/CIVIL JUDGE (JR. DIV.) AND 3 OTHERS
|
December 16, 2016 |
MANOJ KUMAR Vs. VINOD KUMAR
|
December 13, 2016 |
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
|
February 23, 2016 |
MANOJ KUMAR & 6 OTHERS Vs. STATE OF U P & ANOTHER
|
May 18, 2016 |
MANOJ KUMAR @ RAJAT KUMAR Vs. STATE OF U P AND ANOTHER
|
May 13, 2016 |
MANOJ KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
July 8, 2016 |
MANOJ KUMAR GUPTA & ANR. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.1, BARABANKI & 7 OTHERS
|
July 20, 2016 |
MANOJ KUMAR RAI Vs. STATE OF U P AND ORS
|
May 24, 2016 |
MANOJ KUMAR RAWAT Vs. UNION OF INDIA
|
May 30, 2016 |
MANOJ KUMAR SHARMA Vs. STATE OF U P
|
May 6, 2016 |
MANOJ KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
|
March 30, 2016 |
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
November 11, 2016 |
MANOJ KUMAR SINGH YADAV Vs. SEEMA DEVI
|
August 1, 2016 |
MANOJ KUMAR TRIPATHI Vs. STATE OF U.P.
|
April 29, 2016 |
MANOJ KUMAR YADAV AND 3 OTHERS Vs. STATE OF U.P AND 3 OTHERS
|
October 7, 2016 |
MANOJ SRIVASTAVA Vs. STATE OF U.P.
|
January 18, 2016 |
MANOJ TEWARI AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
MANORAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY AND 4 OTHERS
|
February 15, 2016 |
MANSHA RAM VERMA AND ORS. Vs. STATE OF U.P.
|
February 23, 2016 |
MANSUKH LAL Vs. STATE OF U.P.
|
February 5, 2016 |
MANTA AND ANOTHER Vs. SHOBHA
|
April 29, 2016 |
MANURAJ TIWARI Vs. UNION OF INDIA
|
March 2, 2016 |
MAQBOOL Vs. STATE OF U P
|
August 3, 2016 |
MAQBOOL BAZ AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
MAQSOOD AHMAD AND ANOTHER Vs. D D C AND 15 ORS
|
January 29, 2016 |
MARKANDEY SINGH & ANOTHER Vs. AWADHESH NARAYAN SINGH & ANOTHER
|
March 16, 2016 |
MARUTI NANDAN MISHRA Vs. STATE OF U P
|
May 9, 2016 |
MASOOD AHMAD Vs. STATE OF U.P.
|
March 30, 2016 |
MASOOD PRAVEJ Vs. STATE OF U P AND 2 OTHERS
|
May 18, 2016 |
MASTER Vs. STATE OF U.P. & ORS.
|
November 2, 2016 |
MASTER PRABUDH SAXENA Vs. STATE OF U P
|
August 10, 2016 |
MASTER VANSH (MINOR) THRU. NATURAL GUARDIAN & MOTHER SUMAN Vs. STATE OF U.P. THRU. PRIN. SECY., HOME DEPTT. AND 4 OTHERS
|
September 20, 2016 |
MATA DEEN Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
MATADEEN (SINCE DECEASED) Vs. KALI CHARAN
|
February 19, 2016 |
MATADIN MEHATAR & OTHERS Vs. STATE OF U.P.
|
November 8, 2016 |
MATLOOB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND 3 OTHERS
|
September 19, 2016 |
MATSAYA JIVI SAHKARI SAMITI LTD. Vs. STATE OF UTTAR PRADESH
|
July 27, 2016 |
MAULANA RIZWAN AHMAD AND ORS Vs. U P SUNNI CENTRAL WAQF BOARD AND ORS
|
July 21, 2016 |
MAVIYA ALI Vs. STATE OF U.P.
|
May 16, 2016 |
MAWANA SUGARS LIMITED Vs. STATE OF U.P. AND 5 OTHERS
|
October 7, 2016 |
MAYA DEVI & ANOTHER Vs. STATE OF U P
|
May 10, 2016 |
MAYA DEVI AND ANR. Vs. VIPIN KUMAR KUSHWAHA AND ANR.
|
August 26, 2016 |
MAYANK KUMAR RANA Vs. STATE OF U P AND 4 OTHERS
|
September 19, 2016 |
MEENA DEVI Vs. STATE OF U P AND ORS
|
March 10, 2016 |
MEERA TRIPATHI Vs. STATE OF U P & OTHERS
|
May 20, 2016 |
MEERUT CITY TRANSPORT SERVICE LIMITED Vs. SMT. KAMLESH SHARMA AND 2 OTHERS
|
October 17, 2016 |
MEHDI HASAN Vs. STATE OF U.P.
|
April 18, 2016 |
MEHMOOD HASAN Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
|
September 5, 2016 |
MERAZUDDIN Vs. STATE OF U.P.
|
July 26, 2016 |
MEWA LAL AND OTHERS Vs. STATE OF U.P.
|
December 19, 2016 |
MILLENIUM INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
MINTU @ PINTU Vs. STATE OF U P
|
March 14, 2016 |
MINTU SINGH AND ORS. Vs. STATE OF U.P.
|
June 14, 2016 |
MIRZA SALEEM BEG @ MIRZA SALEEM Vs. WAQF TRIBUNAL RAMPUR AND 8 OTHERS
|
September 7, 2016 |
MIRZA TAUSEEF BEG & ANR Vs. U P SUNNI CENTRAL WAQF BOARD & ORS
|
June 20, 2016 |
MIRZAPUR ELECTRIC SUPPLY COMPANY LTD AND 3 OTHERS Vs. NEW LINE MERCANTILE PVT LTD AND ANOTHER
|
May 30, 2016 |
MISHRI LAL Vs. STATE OF U P
|
May 17, 2016 |
MISHRI LAL VISHWAKARMA S/O LATE CHATURI RAM VISHWAKARMA Vs. STATE OF U P
|
July 8, 2016 |
MITHLESH Vs. BOARD OF REVENUE AND OTHERS
|
August 19, 2016 |
MITHLESH Vs. STATE OF U.P.
|
March 1, 2016 |
MITHLESH Vs. STATE OF U.P.
|
November 25, 2016 |
MITHLESH AND ORS. Vs. PINKI TYAGI AND ORS.
|
May 2, 2016 |
MITHLESH KUMARI Vs. STATE OF U.P. AND ORS.
|
April 27, 2016 |
MITHLESH SINGH CHAUHAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
October 4, 2016 |
MITTHAN LAL AND 10 OTHERS Vs. SMT. HAR DEVI AND 8 OTHERS
|
November 10, 2016 |
MITTHU LAL AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
MOBEEN Vs. STATE OF U P & 2 OTHERS
|
August 11, 2016 |
MOHAMMAD AKRAM KHAN Vs. APPELLATE AUTHORITY/ADDL.DISTRICT JUDGE RAEBARELI & ORS.
|
March 29, 2016 |
MOHAMMAD HASAN AND ANOTHER Vs. NURUNISHA AND OTHERS
|
July 4, 2016 |
MOHAMMAD IBRAHIM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
MOHAMMAD IQBAL AND ANR Vs. STATE OF U P AND 4 OTHERS
|
September 15, 2016 |
MOHAMMAD RAZA Vs. STATE OF U.P. AND ANOTHER
|
December 13, 2016 |
MOHAMMAD SHAMIM Vs. RESERVE BANK OF INDIA, MUMBAI
|
April 27, 2016 |
MOHAMMAD SHAREEF & ANR Vs. ADDITIONAL DISTRICT JUDGE,COURT NO 5, LUCKNOW & 3 OTHERS
|
July 4, 2016 |
MOHAMMAD SHOEB Vs. STATE OF U P AND 6 OTHERS
|
May 30, 2016 |
MOHAMMAD YUNUS Vs. STATE OF U P
|
January 14, 2016 |
MOHAMMAD YUNUS HASAN Vs. STATE OF U.P.
|
March 2, 2016 |
MOHAN Vs. STATE OF U P
|
June 3, 2016 |
MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAMPUR
|
July 29, 2016 |
MOHAN & OTHERS Vs. STATE OF U P
|
September 20, 2016 |
MOHAN DUTT SHARMA Vs. MUKESH DUTT SHARMA
|
March 3, 2016 |
MOHAN LAL Vs. SRI RAM AND ORS.
|
January 18, 2016 |
MOHAN LAL Vs. STATE OF U.P.
|
April 21, 2016 |
MOHAN LAL ARORA Vs. STATE OF U.P. AND OTHERS
|
January 20, 2016 |
MOHAN RAM Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
MOHAN SHARMA Vs. STATE OF U P
|
September 12, 2016 |
MOHAN SHYAM AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
March 29, 2016 |
MOHAN SINGH Vs. DISTRICT JUDGE RAIBARELY & ORS
|
May 13, 2016 |
MOHAN VERMA Vs. SRI LAV PACHORI AND 5 OTHERS
|
May 11, 2016 |
MOHANLAL @ MOHAND DAS Vs. STATE OF U.P.THROUGH PRINCIPAL SECY. FOREST LUCKNOW AND OTHERS
|
July 5, 2016 |
MOHAR SINGH Vs. D M /D D C AND 2 OTHERS
|
April 12, 2016 |
MOHAR SINGH & ANOTHER Vs. STATE OF U P
|
May 26, 2016 |
MOHAR SINGH YADAV Vs. MAHENDRA SINGH JAIN
|
May 4, 2016 |
MOHD AKRAM Vs. VICE CHANCELLOR DR SHAKUNTALA MISHRA NATIONAL REHAB UNIV & ORS
|
August 17, 2016 |
MOHD ANEESH AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 20, 2016 |
MOHD ASLAM ALIAS CHHUNNU Vs. STATE OF U P
|
May 3, 2016 |
MOHD ATIQUE AND 32 OTHERS Vs. STATE OF U P AND OTHERS
|
September 30, 2016 |
MOHD AZEEM AND OTHERS Vs. STATE OF U P
|
May 25, 2016 |
MOHD HANIF & OTHERS Vs. STATE
|
April 18, 2016 |
MOHD IKRAIL AND 2 OTHERS Vs. NAUSHABA A SABRI AND 7 OTHERS
|
September 12, 2016 |
MOHD IKRAM Vs. C B I /EOU-VI / NEW DELHI
|
July 14, 2016 |
MOHD IMRAN KHAN Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS THRU. ITS CHAIRMAN & ANR.
|
December 2, 2016 |
MOHD IQBAL & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
|
August 22, 2016 |
MOHD ISMAIL Vs. U P SUNNI CENTRAL WAQF BOARD
|
July 25, 2016 |
MOHD JAHAN BEGUM & ANR Vs. BOARD OF REVENUE, U P ALLAHABAD & ORS
|
September 23, 2016 |
MOHD JAVED BARKI Vs. STATE OF U P AND OTHERS
|
January 18, 2016 |
MOHD MUSTKEEM AHMAD ANSARI & OTHERS Vs. STATE OF U P & OTHERS
|
June 14, 2016 |
MOHD NADIR Vs. STATE OF U P AND ANR
|
March 8, 2016 |
MOHD SAKIB Vs. RENT CONTROL & EVICTION OFFICER/ A C M 5TH, AND 4 OTHERS
|
April 21, 2016 |
MOHD SALIM Vs. STATE OF U P AND ANOTHER
|
July 15, 2016 |
MOHD SHAFI Vs. DISTT JUDGE BALRAMPUR & ANR
|
July 5, 2016 |
MOHD SHAMI KHA AND ANR Vs. BOARD OF REVENUE ALLD AND 6 OTHERS
|
April 12, 2016 |
MOHD UMAR Vs. STATE OF U P
|
January 27, 2016 |
MOHD YASEEN Vs. STATE OF U P
|
May 18, 2016 |
MOHD YUSUF Vs. STATE OF U P AND ANOTHER
|
May 20, 2016 |
MOHD. AASIF KHAN & ORS. Vs. STATE OF U.P THRU SECY REVENUE LKO & ORS.
|
November 16, 2016 |
MOHD. AHMAD Vs. STATE OF U.P.
|
March 15, 2016 |
MOHD. AHMAD Vs. KARAMAT HUSSAIN AND OTHERS
|
May 31, 2016 |
MOHD. AKBAR Vs. STATE OF U.P.
|
December 14, 2016 |
MOHD. ANAS KHAN Vs. SHAHID WARSI AND ORS.
|
March 2, 2016 |
MOHD. ARSHAD QURESHI Vs. STATE OF U.P.
|
May 6, 2016 |
MOHD. ASHRAF AND OTHERS Vs. STATE OF U.P.
|
August 24, 2016 |
MOHD. ATIQUE AND 32 OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 30, 2016 |
MOHD. FARID Vs. UNION OF INDIA
|
December 20, 2016 |
MOHD. FARMAN Vs. GAUMAT TRUST OF INDIA
|
January 11, 2016 |
MOHD. FAZLE HAQUE AND ORS. Vs. U.P.POWER CORPORATION LTD. LKO.THROU ITS M.D.& ORS.
|
February 10, 2016 |
MOHD. HALEEM (SINCE DECEASED) AND 6 OTHERS Vs. ABDUL RASHEED AND ANOTHER
|
April 28, 2016 |
MOHD. HARUN Vs. STATE OF U.P.
|
May 26, 2016 |
MOHD. IDRIS Vs. NARESH GOYAL
|
July 13, 2016 |
MOHD. ILIYAS Vs. SMT. RAM DULARI
|
August 24, 2016 |
MOHD. ILIYAS Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 LUCKNOW
|
February 1, 2016 |
MOHD. IMRAN AHMAD ANSARI Vs. STATE OF U.P.
|
March 1, 2016 |
MOHD. IRFAN Vs. STATE OF U.P.
|
August 24, 2016 |
MOHD. ISHTIAQ Vs. STATE OF U.P. AND ORS.
|
February 25, 2016 |
MOHD. ISLAM AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 11, 2016 |
MOHD. JUNAID AJAZ AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 14, 2016 |
MOHD. NAEEM KHAN Vs. REGISTRAR FIRMS SOCIETIES
|
December 13, 2016 |
MOHD. NAIM & OTHERS Vs. STATE OF U.P. & OTHERS
|
August 16, 2016 |
MOHD. SAEED Vs. MOHD. SHAKEEL
|
November 22, 2016 |
MOHD. SAEED ALIAS KALLO KEELWALE Vs. SMT. SALMA BEGUM AND 5 ORS.
|
May 16, 2016 |
MOHD. SHAREEF Vs. STATE OF U.P.
|
February 11, 2016 |
MOHD. UMMEED ALAM Vs. STATE OF U.P. AND ANOTHER
|
November 25, 2016 |
MOHD. YASEEN Vs. UNION OF INDIA
|
August 20, 2016 |
MOHD. YUSUF ANSARI Vs. U.P. STATE HANDLOOM CORPORATION LTD. AND ANOTHER
|
September 27, 2016 |
MOHINI GUPTA Vs. STATE OF U.P.AND ORS.
|
July 20, 2016 |
MOHINI SHARMA Vs. STATE OF U P AND 6 OTHERS
|
September 22, 2016 |
MOHIT GARG Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
MOHIT MISHRA Vs. STATE OF U.P. & ANOTHER
|
July 26, 2016 |
MOHIT SRIVASTAVA Vs. PRINCIPAL JUDGE FAMILY COURT SULTANPUR AND ANOTHER
|
May 6, 2016 |
MOIN UDDIN AND ORS. Vs. SAYED AFAQ HUSSAIN ABDI AND ORS.
|
January 12, 2016 |
MOINUDDIN @ MAMMO AND 2 ORS. Vs. STATE OF U.P. AND ANR.
|
September 21, 2016 |
MOINUDDIN SIDDIQUI AND 4 OTHERS Vs. JAGDISH PRASAD BANKA AND 2 OTHERS
|
April 7, 2016 |
MONI @ MONIT Vs. STATE OF U P
|
July 26, 2016 |
MONIKA DEVI Vs. STATE OF U P AND 7 OTHERS
|
July 29, 2016 |
MONTY Vs. STATE OF U.P.
|
April 6, 2016 |
MONU KUMAR Vs. STATE OF U P & ANOTHER
|
July 8, 2016 |
MONU SINGH AND ORS. Vs. STATE OF U.P.
|
February 25, 2016 |
MOTI LAL Vs. STATE OF U P AND 12 ORS
|
June 9, 2016 |
MOTI LAL & ORS. Vs. KEDARNATH & ORS.
|
April 18, 2016 |
MOTI LAL KUSHWAHA AND 30 OTHERS Vs. STATE OF U P
|
May 16, 2016 |
MOTI LAL YADAV Vs. STATE OF U.P. AND ORS.
|
June 2, 2016 |
MOTI PRASAD Vs. STATE OF U.P.
|
October 5, 2016 |
MOTI SINGH SIKARWAR Vs. STATE OF U.P. AND ANOTHER
|
November 29, 2016 |
MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY ALLAHABAD Vs. BISWADIP BARUA AND ANOTHER
|
December 9, 2016 |
MR. ASARAF ALI Vs. STATE OF U.P.
|
February 25, 2016 |
MRITUNJAY PRATAP SINGH Vs. STATE OF U.P.
|
August 23, 2016 |
MRS G.S.J. SHAPOORJEE Vs. ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD AND OTHERS
|
April 18, 2016 |
MRS. R. MISHRA (RAZIMA MISHRA) Vs. PUNIT KANTHARIYA
|
April 19, 2016 |
MRS. RUTHY MOSES, MANAGER, BLACKSTONE GIRLS INTER COLLEGE Vs. STATE OF U.P.
|
February 25, 2016 |
MUBEEN KHAN AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 19, 2016 |
MUDITA Vs. STATE OF U.P. AND ANOTHER
|
November 22, 2016 |
MUHAMMAD Vs. STATE OF U P AND ANOTHER
|
August 2, 2016 |
MUHIM Vs. STATE OF U.P.
|
May 4, 2016 |
MUJIB AND OTHERS Vs. STATE OF U P
|
July 14, 2016 |
MUKESH Vs. STATE OF U P
|
July 4, 2016 |
MUKESH AHUJA Vs. STATE OF U P AND ANOTHER
|
September 17, 2016 |
MUKESH CHANDRA Vs. STATE OF U P & OTHERS
|
April 4, 2016 |
MUKESH JAMADAR @ PAWAN & ANOTHER Vs. STATE OF U P
|
July 19, 2016 |
MUKESH JAUHARI Vs. SMT. SUSHILA DEVI AND 10 OTHERS
|
December 15, 2016 |
MUKESH KANT CHATURVEDI Vs. ANIL KUMAR GUPTA
|
July 5, 2016 |
MUKESH KUMAR Vs. STATE OF U P AND OTHERS
|
August 16, 2016 |
MUKESH KUMAR Vs. STATE OF U P
|
May 12, 2016 |
MUKESH KUMAR SAXENA Vs. STATE OF U P AND ANOTHER
|
September 17, 2016 |
MUKESH KUMAR SAXENA Vs. STATE OF U P AND ANOTHER
|
September 15, 2016 |
MUKESH KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
May 31, 2016 |
MUKESH PRASAD SINGH @ MAUNI BABA Vs. STATE OF U P AND ANOTHER
|
February 9, 2016 |
MUKESH SINGH YADAV AND ORS. Vs. STATE OF U.P.
|
February 2, 2016 |
MUKHTAR AHMAD ANSARI Vs. STATE OF U P AND 3 OTHERS
|
May 5, 2016 |
MUKHTAR PRASAD Vs. UNION OF INDIA AND 3 ORS
|
August 19, 2016 |
MUKHYA PARIYOJNA PRABANDHAK AND ANOTHER Vs. SHIV NATH KUSHWAHA AND ANOTHER
|
May 30, 2016 |
MUKUL MOHAN TRIPATHI Vs. STATE OF U P AND ANOTHER
|
May 31, 2016 |
MUKUND BAHADUR PRATAP SINGH Vs. STATE OF U P AND 3 OTHERS
|
March 4, 2016 |
MUMTAZ Vs. STATE OF U P
|
May 27, 2016 |
MUNEEM AHMAD Vs. STATE OF U.P.
|
December 7, 2016 |
MUNESH Vs. STATE OF U P
|
June 3, 2016 |
MUNESH PAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
August 19, 2016 |
MUNISH Vs. STATE
|
August 12, 2016 |
MUNNA Vs. STATE OF U.P.
|
July 28, 2016 |
MUNNA Vs. STATE OF U.P. AND ORS.
|
April 4, 2016 |
MUNNA @ VIJAY KUMAR PATHAK Vs. STATE
|
January 22, 2016 |
MUNNA AND ANOTHER Vs. STATE OF U.P.
|
November 28, 2016 |
MUNNA AND ORS. Vs. STATE OF U.P.
|
February 19, 2016 |
MUNNA BEG Vs. STATE OF U.P.
|
June 14, 2016 |
MUNNA LAL Vs. STATE OF U.P. AND ORS.
|
April 26, 2016 |
MUNNA LAL GUPTA Vs. STATE OF U.P.
|
February 18, 2016 |
MUNNE KHAN AND ORS. Vs. ISHHAQ AND ORS.
|
February 24, 2016 |
MUNNI LAL Vs. LAXMI PRASAD
|
April 8, 2016 |
MUNNI LAL GUPTA Vs. INCHARGE DISTRICT JUDGE, AZAMGARH AND ANOTHER
|
December 19, 2016 |
MUNNI LAL YADAV Vs. STATE OF U.P. AND 9 ORS.
|
September 28, 2016 |
MUNSHI AND ORS Vs. STATE OF U P AND ORS
|
March 9, 2016 |
MUNSHI LAL @ MUNSHI RAM Vs. STATE OF U P
|
August 29, 2016 |
MURARI Vs. STATE OF U P
|
September 9, 2016 |
MURARI LAL GAUTAM AND ANOTHER Vs. STATE OF U.P. & ANOTHER
|
May 6, 2016 |
MURARI LAL GOYAL Vs. STATE OF U P AND ANOTHER
|
May 16, 2016 |
MUSA Vs. STATE OF U.P.
|
January 27, 2016 |
MUSE Vs. CHHEDI LAL (DECEASED)
|
May 18, 2016 |
MUSHARRAT ALI Vs. PAWAN KUMAR
|
February 25, 2016 |
MUSHTAQ AHMAD RIZVI Vs. JAGANNATH PRASAD AND ANOTHER
|
May 5, 2016 |
MUSHTAQUE AHMAD (INRE 1148 S/S 2014) Vs. STATE OF U.P. THRU. SECRETARY SECONDARY EDUCATION & 4 ORS
|
December 19, 2016 |
MUSLIM ASSOCIATION AND ANOTHER Vs. STATE OF U.P.
|
March 16, 2016 |
MUSLIM ASSOCIATION, KANPUR NAGAR AND ANOTHER Vs. STATE OF U.P.
|
February 18, 2016 |
MUSTAQ AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
N K JANU, DY DIRECTOR SOCIAL WEL AND 2 OTHERS Vs. LAKSHMI CHANDRA
|
April 7, 2016 |
N.S.A. NAGAR MAHAPALIKA Vs. KALI CHARAN AND ANOTHER
|
December 6, 2016 |
NADEEM Vs. STATE OF U P
|
May 24, 2016 |
NADEEM ANWAR Vs. STATE OF U.P. AND ORS.
|
March 1, 2016 |
NADIM @ SAMIR Vs. STATE OF U P
|
May 6, 2016 |
NADIR ALI AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION SULTANPUR AND ANOTHER
|
February 10, 2016 |
NADIR MIAN Vs. STATE OF U P
|
April 5, 2016 |
NADIRAJA Vs. STATE OF U.P.
|
August 1, 2016 |
NAFEES Vs. STATE OF U.P.
|
February 4, 2016 |
NAGAR AYUKT, NAGAR NIGAM Vs. BRIJ KISHORE BAJPAI AND ANOTHER
|
February 2, 2016 |
NAGAR NIGAM Vs. DEPUTY LABOUR COMMISSIONER
|
January 6, 2016 |
NAGAR PALIKA PARISHAD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
August 8, 2016 |
NAGEEN PRAKASHAN PVT. LTD., THRU. MOHIT JAIN, M.D. AND 3 OTHERS Vs. DR. VISHWA NATH SHUKLA
|
August 8, 2016 |
NAGENDRA KUMAR BAJPAI Vs. STATE OF U P
|
May 11, 2016 |
NAGENDRA KUMAR THAKUR Vs. STATE OF U.P. AND 5 OTHERS
|
October 19, 2016 |
NAGENDRA SINGH Vs. STATE OF U P
|
July 29, 2016 |
NAGENDRA SINGH Vs. STATE OF U P AND OTHERS
|
February 26, 2016 |
NAGENDRA SINGH Vs. STATE OF U P AND 5 OTHERS
|
March 8, 2016 |
NAGENDRA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 30, 2016 |
NAGESH KUMAR Vs. SANJAY SINGH
|
April 11, 2016 |
NAGESH SHUKLA Vs. STATE OF U P AND ANOTHER
|
June 22, 2016 |
NAKLI SINGH AND ANOTHER Vs. COMMISSIONER SAHARANPUR REGION AND 2 OTHERS
|
November 11, 2016 |
NAKUL SHARMA Vs. STATE OF U.P.
|
December 19, 2016 |
NAMWAR YADAV @ YASHPAL Vs. STATE OF U P
|
August 10, 2016 |
NAN BACHCHA Vs. STATE OF U P
|
September 28, 2016 |
NANAK CHAND Vs. UNION OF INDIA THRU SECY & 3 OTHERS
|
September 19, 2016 |
NAND GEE PANDIT Vs. STATE OF U P AND ANOTHER
|
January 20, 2016 |
NAND KISHORE Vs. BHARAT BHASKAR SRIVASTAVA
|
May 4, 2016 |
NAND LAL YADAV @ NANDA Vs. STATE OF U P
|
October 4, 2016 |
NANDNI KASHYAP AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 22, 2016 |
NANHAKKE & ANOTHER Vs. STATE OF U.P.
|
June 6, 2016 |
NANHEY Vs. STATE OF U P AND ANOTHER
|
April 22, 2016 |
NANKAU Vs. SAMIULLAH AND ORS
|
September 8, 2016 |
NANKAUNA Vs. STATE OF U P
|
May 24, 2016 |
NANKI DEVI AND ORS. Vs. STATE OF U.P.
|
February 5, 2016 |
NAR SINGH Vs. STATE OF U P & OTHERS
|
February 16, 2016 |
NARAIN SINGH Vs. STATE OF U.P.
|
June 9, 2016 |
NARAYAN ASSOCIATES ALLAPUR ALLAHABAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
NARAYAN CHANDRA MOHAPATRA Vs. I G , CENTRAL POLICE, CENTRAL SECTOR, C R P F AND OTHERS
|
May 23, 2016 |
NARAYAN DUTT JOSHI Vs. STATE OF U P AND ORS
|
May 2, 2016 |
NARAYAN PRASAD SARASWAT Vs. SMT. SHAIFALI @ MUNIYA
|
April 18, 2016 |
NARAYAN RAM Vs. UNION OF INDIA AND ORS.
|
March 18, 2016 |
NARAYAN SONI Vs. STATE OF U.P.
|
January 19, 2016 |
NARBADESHWAR SINGH Vs. BSA AND ORS.
|
March 17, 2016 |
NARENDRA Vs. D.D.C. ALLAHABAD AND 3 OTHERS
|
October 21, 2016 |
NARENDRA KUMAR Vs. STATE OF U.P.
|
August 31, 2016 |
NARENDRA KUMAR AND 20 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2016 |
NARENDRA KUMAR SHARMA Vs. NAND KISHORE SHARMA AND ORS.
|
May 20, 2016 |
NARENDRA SINGH Vs. HARI SINGH
|
March 9, 2016 |
NARESH AND ANOTHER Vs. D D C AND OTHERS
|
August 19, 2016 |
NARESH CHANDRA YADAV Vs. STATE OF U.P. AND OTHERS
|
July 4, 2016 |
NARESH KUMAR Vs. STATE OF U P
|
September 1, 2016 |
NARESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
April 19, 2016 |
NARESH KUMAR Vs. STATE OF U P
|
May 3, 2016 |
NARESH KUMAR DIXIT Vs. STATE OF U P
|
April 22, 2016 |
NARESH KUMAR DIXIT Vs. STATE OF U P
|
August 30, 2016 |
NARESH KUMAR JATAV Vs. STATE OF U.P.
|
September 5, 2016 |
NARESH PAL SINGH AND 6 OTHERS Vs. ADDL. COMMISSIONER(ADMINISTRATION) MORADABAD DIVISION AND 4 OTHERS
|
November 23, 2016 |
NARESH RAIDAS Vs. STATE OF U.P.
|
August 3, 2016 |
NARVADESHWAR PRASAD Vs. U P S R T C AND 2 ORS
|
May 25, 2016 |
NARVEDESHWAR Vs. STATE OF U.P.
|
July 29, 2016 |
NASARUDDIN @ NAHNI & 5 OTHERS Vs. STATE OF U P & ANOTHER
|
July 27, 2016 |
NASEEM ALAM ANSARI Vs. STATE OF U P & OTHERS
|
February 17, 2016 |
NASEER AHMAD Vs. MOHAMMAD DANISH AND ORS.
|
January 20, 2016 |
NASEER UDDIN ANASARI & OTHERS Vs. STATE OF U P
|
January 20, 2016 |
NASEER UDDIN ANASARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 17, 2016 |
NASREEN AHAMAD Vs. ALIGARH MUSLIM UNIVERSITY & ANOTHER
|
March 14, 2016 |
NATHI LAL RATHORE Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND 2 OTHERS
|
October 5, 2016 |
NATHOO SINGH Vs. STATE OF U P
|
May 26, 2016 |
NATHOO SINGH AND ORS. Vs. STATE OF U.P.
|
May 5, 2016 |
NATHU SINGH & ANOTHER Vs. SRIMATI RAJVATI & OTHERS
|
July 29, 2016 |
NATIONAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/A D J , CT NO 4, LUCKNOW & ORS
|
September 28, 2016 |
NATIONAL INSURANCE CO LTD Vs. SHAKILA KHATUN AND 5 OTHERS
|
September 27, 2016 |
NATIONAL INSURANCE CO LTD Vs. VIDYAWATI DEVI AND 2 OTHERS
|
July 27, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. SAVITA KATIYAR
|
February 23, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. PUSHPA DEVI AND ORS.
|
January 21, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. RAJNI DEVI AND 7 OTHERS
|
September 16, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. VIMLA AND 5 OTHERS
|
November 7, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MANTI DEVI AND ANOTHER
|
March 28, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. ASHISH KUMAR PATEL AND ORS.
|
January 21, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUNITA SHARMA
|
December 16, 2016 |
NAUBAHAR SINGH Vs. STATE OF U.P.
|
December 13, 2016 |
NAUSABA A SABARI Vs. MOHD. ISRAIL AND ANOTHER
|
September 12, 2016 |
NAUSHAD Vs. STATE OF U P
|
May 16, 2016 |
NAVAL KISHORE Vs. STATE OF U.P.
|
November 28, 2016 |
NAVEEN KUMAR Vs. STATE OF U P AND 3 OTHERS
|
February 10, 2016 |
NAVEEN KUMAR Vs. STATE OF U.P.
|
August 1, 2016 |
NAVEEN PALIWAL Vs. DINESH KALRA
|
September 26, 2016 |
NAWAB BEGUM Vs. STATE OF U P & ANOTHER
|
August 31, 2016 |
NAWAB JAMSHED ALI KHAN Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE AND 5 OTHERS
|
August 9, 2016 |
NAWAL SINGH Vs. STATE OF U.P.
|
May 13, 2016 |
NAYA BANS SARASWATI SAHKARI GRAH NIRMAN SAMITI LTD Vs. STATE OF U P AND ORS
|
May 18, 2016 |
NAYAB ABBASI GIRLS DEGREE COLLEGE Vs. STATE OF U.P.
|
May 10, 2016 |
NAZAR MOHD & OTHERS Vs. STATE OF U P
|
September 20, 2016 |
NAZARUL Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
NAZIFA KHATOON Vs. STATE OF UTTAR PRADESH & ORS
|
March 8, 2016 |
NAZIR Vs. STATE OF U P
|
July 26, 2016 |
NAZIYA AND OTHERS Vs. STATE OF U.P.
|
July 21, 2016 |
NEELAM RANI AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
NEELAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 15, 2016 |
NEELU BIND AND ANOTHER Vs. STATE OF U P
|
April 8, 2016 |
NEERA Vs. STATE OF U P AND ANOTHER
|
January 8, 2016 |
NEERA YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 24, 2016 |
NEERAJ Vs. UNION OF INDIA
|
August 10, 2016 |
NEERAJ KUMAR AND 12 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 6, 2016 |
NEERAJ KUMAR KATIYAR Vs. UNION OF INDIA
|
July 5, 2016 |
NEERAJ KUMAR SAINY & OTHERS Vs. STATE OF U P AND OTHERS
|
September 5, 2016 |
NEERAJ PRAJAPATI Vs. STATE OF U P
|
September 14, 2016 |
NEETU RANA Vs. STATE OF U.P.
|
March 17, 2016 |
NEHRU INTERNATIONAL PUBLIC SCHOOL (NIPS) AND ANOTHER Vs. NOIDA
|
July 8, 2016 |
NEM SINGH Vs. STATE OF U P
|
May 27, 2016 |
NEPAL SINGH & ANOTHER Vs. STATE OF U P & OTHERS
|
January 5, 2016 |
NET RAM Vs. STATE OF U.P.
|
July 18, 2016 |
NETRA PAL Vs. STATE OF U.P.
|
May 18, 2016 |
NETRAM BAGHEL Vs. STATE OF U.P.
|
February 10, 2016 |
NEW AGE HOTELS AND RESORTS PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
May 25, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. SAIMUAL AND 5 OTHERS
|
September 27, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RESHA DEVI AND 6 OTHERS
|
August 1, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUNDARI & ORS.
|
September 9, 2016 |
NEW INDIA SUGAR MILLS AND ORS. Vs. STATE OF U.P.
|
January 25, 2016 |
NEW MEENA SAHKARI AWAS SAMITI LTD. Vs. ADDL. DISTRICT JUDGE, CT. NO. 2 LKO AND ORS.
|
April 8, 2016 |
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA Vs. DAULAT RAM & ANOTHER
|
December 7, 2016 |
NIBEDITA MUKHOPADHYAY Vs. STATE OF U P AND OTHERS
|
September 17, 2016 |
NIDHI KAUSHIK AND 2 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
|
August 11, 2016 |
NIDHI TRIPATHI Vs. SUSHIL TRIPATHI
|
December 14, 2016 |
NIHAL SINGH AND ANOTHER Vs. KAMAL SINGH AND 7 OTHERS
|
December 14, 2016 |
NIKHIL DWIVEDI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 8, 2016 |
NILAM DEVI Vs. STATE OF U P
|
August 23, 2016 |
NIRAJ KUMAR Vs. UNION OF INDIA AND 3 OTHERS
|
August 26, 2016 |
NIRANJAN PRASAD SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND 12 OTHERS
|
September 21, 2016 |
NIRANJAN RAM AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND 9 OTHERS
|
November 23, 2016 |
NIRBHAY NARAYAN TIWARI Vs. STATE OF U P
|
August 2, 2016 |
NIRMAL Vs. STATE OF U P
|
October 6, 2016 |
NIRMAL KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
June 9, 2016 |
NISAR AHMAD Vs. STATE OF U P
|
July 8, 2016 |
NISAR AND ORS. Vs. STATE OF U.P.
|
February 18, 2016 |
NISAR HUSAIN & ANOTHER Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
|
August 17, 2016 |
NISHA Vs. STATE OF U P AND 5 OTHERS
|
September 1, 2016 |
NISHA SHARMA Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
NISHANT KRISHAN YADAV Vs. STATE OF U P AND ANR
|
January 27, 2016 |
NISHANT SINGH AND 2 OTHERS Vs. BOARD OF REVENUE AND 3 OTHERS
|
November 9, 2016 |
NISHARUDDIN Vs. STATE OF U P
|
May 19, 2016 |
NITEESH KUMAR CHAUDHARY Vs. STATE OF U P & ORS
|
May 30, 2016 |
NITEESH KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
NITIN @ HALLA Vs. STATE OF U P
|
April 29, 2016 |
NITTAR AND ANOTHER Vs. STATE OF U P
|
April 22, 2016 |
NIWAS RAI AND ORS. Vs. STATE OF U.P.
|
January 14, 2016 |
NIYAMAT ALI Vs. STATE OF U P AND 2 OTHERS
|
June 10, 2016 |
NIZAMUDEEN & 4 OTHERS Vs. STATE OF U P & ANOTHER
|
April 6, 2016 |
NOOR ALI Vs. STATE OF U.P.
|
February 23, 2016 |
NOOR MOHD. AND OTHERS Vs. ADDL. COMMISSIONER, MEERUT DIVISION AND OTHERS
|
May 6, 2016 |
NOORE ALAM Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
NP INFRA PVT LTD AND ANR Vs. STATE OF U P AND 2 ORS
|
July 18, 2016 |
NUTAN THAKUR Vs. STATE OF U.P. AND ORS.
|
January 11, 2016 |
NUTAN THAKUR Vs. S. JAVEED AHMAD AND ORS.
|
January 11, 2016 |
NYADAR & ORS Vs. STATE OF U P
|
July 6, 2016 |
NYAY PRAKASH Vs. STATE OF U P AND ANOTHER
|
September 15, 2016 |
O P BHATIA Vs. STATE OF U P
|
June 17, 2016 |
O.P. ENGINEERING Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
January 12, 2016 |
OM HARI AGARWAL AND OTHERS Vs. SAROJNI AGARWAL AND OTHERS
|
January 25, 2016 |
OM LOGISTICS LTD Vs. COMMISSIONER OF CUSTOMS LUCKNOW
|
September 23, 2016 |
OM NARAYAN KUSHWAHA Vs. STATE OF U P AND ANOTHER
|
March 18, 2016 |
OM PAL Vs. STATE OF U P
|
May 23, 2016 |
OM PRAKASH Vs. STATE OF U P
|
April 13, 2016 |
OM PRAKASH Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
OM PRAKASH Vs. STATE OF U P
|
September 30, 2016 |
OM PRAKASH Vs. STATE OF U P
|
April 11, 2016 |
OM PRAKASH Vs. STATE OF U P
|
August 29, 2016 |
OM PRAKASH & OTHERS Vs. STATE
|
April 29, 2016 |
OM PRAKASH GUPTA AND ANR Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR AND 3 OTHERS
|
May 4, 2016 |
OM PRAKASH KESHARI Vs. STATE OF U P AND ANOTHER
|
April 22, 2016 |
OM PRAKASH PANDEY AND OTHERS Vs. STATE OF U P THRU SECY & ORS
|
July 15, 2016 |
OM PRAKASH SHYAMDASANI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 8, 2016 |
OM PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
|
January 4, 2016 |
OM PRAKASH SINGH AND ORS Vs. STATE OF U P
|
August 4, 2016 |
OM PRAKASH SINGH, ADDL SUPERINTENDENT OF POLICE Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
OM PRAKASH SRIVASTAVA Vs. HONBLE HIGH COURT OF JUDICATURE OF ALLAHABAD & 5 ORS
|
July 21, 2016 |
OM PRAKASH SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.10, ALLAHABAD AND 2 OTHERS
|
February 22, 2016 |
OM PRAKASH SRIVASTAVA @ BABLOO Vs. STATE OF U P AND ANOTHER
|
January 25, 2016 |
OM PRAKASH SRIVASTAVA @ BABLOO Vs. STATE OF U.P. AND ANR.
|
May 13, 2016 |
OM PRAKASH YADAVA & ANOTHER Vs. STATE OF U P & ANOTHER
|
September 12, 2016 |
OM SAI SAHKARI SAMITI LIMITED Vs. SRI RAM HET (ADOPTED) S/O SRI NARENA & ORS.
|
March 30, 2016 |
OM WATI AND ORS. Vs. STATE OF U.P.
|
February 1, 2016 |
OMAXE HELGHTS APARTMENTS OWNERS ASSOCIATION SOCIETY DULY Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW & ANR.
|
April 25, 2016 |
OMKAR @ ONKAR Vs. STATE OF U P AND OTHERS
|
February 2, 2016 |
OMVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
ONKAR SINGH AND ORS. Vs. OM PRAKASH
|
January 19, 2016 |
ORI LAL Vs. STATE OF U.P.
|
March 1, 2016 |
ORIENTAL ASSURANCE CO LTD Vs. RAM DAS AND ANOTHER
|
September 27, 2016 |
ORIENTAL INSURANCE CO LTD Vs. LOKESH KUMAR GOYAL AND 2 OTHERS
|
September 9, 2016 |
ORIENTAL INSURANCE CO LTD Vs. NIRMALA DEVI AND OTHERS
|
May 2, 2016 |
ORISAN PHARMA INTERNATIONAL Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
ORNATE LABS PVT LTD Vs. STATE OF U P
|
August 19, 2016 |
P K AGARWAL AND OTHERS Vs. B R R RAO AND ANOTHER
|
April 7, 2016 |
P. KUMAR Vs. STATE OF U.P. AND ORS.
|
February 19, 2016 |
P.P.G. ASIAN PAINTS PVT. LTD. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAX AND ORS.
|
January 19, 2016 |
PADMA JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 13, 2016 |
PAL SINGH AND OTHERS Vs. STATE OF U P
|
May 16, 2016 |
PANA Vs. STATE OF U.P. AND ORS.
|
July 6, 2016 |
PANCHWATI MARKETING PVT. LTD. Vs. RAVINDRA KUMAR JAIN
|
January 19, 2016 |
PANDHARI SAROJ Vs. STATE OF U.P.
|
April 28, 2016 |
PANKAJ Vs. STATE OF U.P. AND ANOTHER
|
September 1, 2016 |
PANKAJ KUMAR Vs. HARI SINGH AND 6 OTHERS
|
May 9, 2016 |
PANKAJ KUMAR SINGH Vs. STATE OF U.P.
|
May 26, 2016 |
PANKAJ KUMAR SINGH Vs. STATE OF U P AND OTHERS
|
August 8, 2016 |
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LTD THRU CHAIRMAN & ANR
|
October 6, 2016 |
PANKAJ SHUKLA Vs. UNION OF INDIA AND OTHERS
|
May 30, 2016 |
PANNA Vs. STATE OF U.P.
|
July 8, 2016 |
PAPER & BOARD CONVERTORS Vs. UNION OF INDIA
|
February 16, 2016 |
PAPPOO ALIAS RAM KUMAR Vs. STATE OF U P
|
September 30, 2016 |
PAPPU Vs. STATE OF U P
|
May 31, 2016 |
PAPPU Vs. STATE OF U.P.
|
March 2, 2016 |
PAPPU Vs. STATE OF U.P.
|
July 8, 2016 |
PAPPU @ SATISH Vs. STATE OF U P
|
May 2, 2016 |
PAPPU @ SHIV PRAKASH Vs. STATE OF U P
|
May 26, 2016 |
PAPPU @ VEERBHAN & OTHERS Vs. STATE OF U.P.
|
January 7, 2016 |
PAPPU AND ORS. Vs. ADDL. COMMISSIONER (ADMINISTRATION) LUCKNOW AND ORS.
|
January 28, 2016 |
PAPPU AND ORS. Vs. STATE OF U.P.
|
January 7, 2016 |
PAPPU YADAV Vs. STATE OF U P
|
January 21, 2016 |
PARAMHANS EDUCATIONAL SOCIETY & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
February 24, 2016 |
PARAS NATH Vs. D.D.C. AND OTHERS
|
January 13, 2016 |
PARAS NATH AND ORS. Vs. ADDL. DISTT. JUDGE COURT NO. 2 SULTANPUR AND ORS.
|
March 15, 2016 |
PARAS NATH SINGH YADAV AND ANOTHER Vs. STATE OF U P
|
July 8, 2016 |
PARASHU RAM AND 7 ORS. Vs. SURYA NATH AND 5 ORS.
|
May 13, 2016 |
PARASMANI VARSHNEY Vs. BOLA RAM (DECEASED) AND 5 OTHERS
|
May 10, 2016 |
PARMANAND Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
PARMANAND Vs. STATE OF U P & ANOTHER
|
January 20, 2016 |
PARMESHWAR PRASAD Vs. BOARD OF REVENUE, ALLAHABAD
|
September 28, 2016 |
PARSU RAM & ANOTHER Vs. STATE OF U.P.
|
May 20, 2016 |
PARTHO BANERJEE Vs. STATE OF U.P. THRU PRINCIPAL SECRY. AND 7 OTHERS
|
July 8, 2016 |
PASHCHIMANCHAL VIDYUT VITRAN NIGAM LTD AND ANOTHER Vs. ANIL RAJ KUMAR
|
April 1, 2016 |
PASWARA CHEMICALS LTD. Vs. UNION OF INDIA AND ORS.
|
January 28, 2016 |
PATANJALI BHARDWAJ AND 3 OTHERS Vs. STATE OF U.P.
|
October 25, 2016 |
PATI RAM Vs. STATE OF U P & 2 OTHERS
|
May 24, 2016 |
PAWAN AGARWAL Vs. BHOOLE RAM & OTHERS
|
July 14, 2016 |
PAWAN KUMAR Vs. STATE OF U.P. AND 4 OTHERS
|
October 19, 2016 |
PAWAN KUMAR Vs. STATE OF U.P.
|
November 4, 2016 |
PAWAN KUMAR PANDEY Vs. STATE OF U.P.
|
February 4, 2016 |
PAWAN KUMAR SAINI Vs. STATE OF U P AND ANOTHER
|
February 4, 2016 |
PAWANI SRIVASTAVA Vs. STATE OF U P & 4 OTHERS
|
August 23, 2016 |
PEER MOHAMMAD Vs. STATE OF U.P. AND ANOTHER
|
May 6, 2016 |
PEETAM LAL Vs. D.D.C., AND 4 OTHERS
|
July 29, 2016 |
PEETAM SINGH Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
PHEKKA AND ORS. Vs. STATE
|
February 24, 2016 |
PHERUM AND OTHERS Vs. STATE OF U.P.
|
February 26, 2016 |
PHIROZI Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
PHOOL CHAND SINGH YADAV Vs. STATE OF U P & OTHERS
|
August 29, 2016 |
PHOOL CHANDRA Vs. STATE OF UTTAR PRADESH
|
September 14, 2016 |
PHOOL CHANDRA & ANOTHER Vs. STATE OF U P
|
May 24, 2016 |
PHOOL CHANDRA ARYA Vs. STATE OF U.P. & OTHERS
|
May 25, 2016 |
PHOOL KHAN @ PAPPU Vs. STATE OF U P
|
April 8, 2016 |
PHOOL KUMARI Vs. PRESIDING OFFICER, CENRAL GOVT INDUSTRIAL TRIBUNAL
|
May 3, 2016 |
PHOOL SINGH & OTHERSR Vs. A.G.A.
|
May 6, 2016 |
PHOOL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 23, 2016 |
PHOOLCHAND GUPTA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 14, 2016 |
PHOOMATI AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 13, 2016 |
PICHHDA JAN KALYAN SAMITI Vs. UNION OF INDIA
|
September 29, 2016 |
PINTOO SINGH @ PRASHANT SINGH Vs. STATE OF U P AND ANOTHER
|
June 20, 2016 |
PINTU @ DINESH KUMAR GUPTA Vs. STATE OF U P
|
January 14, 2016 |
PINTU SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 8, 2016 |
POHARI SARAN MISHRA Vs. COMMISSIONER,COMMERCIAL TAX,U P LUCKNOW
|
July 29, 2016 |
POOJA AND ANOTHER Vs. STATE OF U P AND 2 ORS
|
June 20, 2016 |
POONAM Vs. STATE OF U P AND ANR
|
September 22, 2016 |
POORAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 5, 2016 |
POORAN SINGH MANRAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 6, 2016 |
POORNIMA PANDEY Vs. MR. S.S. BANERJEE AND 2 OTHERS
|
December 13, 2016 |
POWER GRID CORPORATION OF INDIA LTD. Vs. THE CIVIL JUDGE
|
May 23, 2016 |
POWER GRID CORPORATION OF INDIA LTD. Vs. JAGPAL SINGH AND ORS.
|
February 22, 2016 |
PR COMMISSIONER OF INCOME TAX KANPUR Vs. SURYA MERCHANTS LTD
|
May 3, 2016 |
PR. COMMISSIONER OF INCOME TAX Vs. RIMJHIM ISPAT LIMITED
|
January 5, 2016 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. L.H. SUGAR FACTORY PVT. LTD. PILIBHIT
|
August 1, 2016 |
PR. COMMISSIONER OF INCOME TAX-1, KANPUR Vs. PAWAN KUMAR GUPTA
|
January 21, 2016 |
PR. COMMISSIONER OF INCOME TAX-II, LUCKNOW Vs. JAL VIDYUT NIGAM LTD.
|
January 18, 2016 |
PRABHAKAR SHUKLA AND ANOTHER Vs. STATE OF U P AND OTHERS
|
September 8, 2016 |
PRABHAT KUMAR Vs. U.P. STATE WARE HOUSING CORPORATION AND ORS.
|
January 12, 2016 |
PRABHAT RATHORE Vs. STATE OF U.P.
|
April 28, 2016 |
PRABHAVATI DEVI Vs. STATE OF U P AND 3 OTHERS
|
February 9, 2016 |
PRABHU & OTHERS Vs. STATE OF UTTAR PRADESH & OTHERS
|
July 19, 2016 |
PRABHU AND ORS. Vs. STATE OF U.P.
|
March 4, 2016 |
PRABHU DAYAL Vs. STATE OF U P AND OTHERS
|
September 6, 2016 |
PRABHU DAYAL @ MONU AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
October 5, 2016 |
PRADEEP Vs. STATE OF U.P.
|
January 25, 2016 |
PRADEEP KUMAR Vs. STATE OF U.P.
|
March 29, 2016 |
PRADEEP KUMAR Vs. STATE OF U.P. & ANOTHER
|
April 21, 2016 |
PRADEEP KUMAR Vs. STATE OF U.P.
|
April 6, 2016 |
PRADEEP KUMAR Vs. U.P. STATE FOOD & ESSENTIAL COMMODITIES CORPORATION LTD. AND OTHERS
|
May 26, 2016 |
PRADEEP KUMAR & OTHERS Vs. STATE OF U.P. & OTHERS
|
July 4, 2016 |
PRADEEP KUMAR AGRAWAL Vs. STATE OF U P & ANOTHER
|
August 10, 2016 |
PRADEEP KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
June 9, 2016 |
PRADEEP KUMAR AND ORS. Vs. STATE OF U.P.
|
March 15, 2016 |
PRADEEP KUMAR BAGLA Vs. RAVIKANT BAGLA (DECEASED) AND OTHERS
|
August 16, 2016 |
PRADEEP KUMAR DIXIT Vs. ADDL. COMMISSIONER (ADMINISTRATION)
|
May 4, 2016 |
PRADEEP KUMAR GUPTA Vs. KANCHAN CHHABRA AND ORS.
|
January 11, 2016 |
PRADEEP KUMAR MISHRA Vs. STATE OF U P
|
April 1, 2016 |
PRADEEP KUMAR MISHRA AND 5 ORS Vs. STATE OF U P AND 4 ORS
|
March 18, 2016 |
PRADEEP KUMAR SAXSENA Vs. STATE OF U P & OTHERS
|
September 29, 2016 |
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
|
August 5, 2016 |
PRADEEP SHARMA Vs. SMT. GEETA VARSHNEY AND 4 ORS.
|
September 12, 2016 |
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION SPL.CRIME BR. LUCKNOW
|
November 21, 2016 |
PRADESHIK CHIKITSA AVAM SAMUDAYIK SEWA SANGH Vs. STATE OF U.P.
|
May 17, 2016 |
PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ORS.
|
January 5, 2016 |
PRADYUMN KUMAR SRIVASTAVA Vs. ADVOCATE GENERAL, U.P. AND ORS.
|
March 8, 2016 |
PRADYUMN KUMAR SRIVASTAVA Vs. SRI MANOJ KUMAR SHUKLA, PRESENTLY POSTED AS ADDITIONAL DISTRICT AND SESSIONS JUDGE, JALAUN
|
July 20, 2016 |
PRAGTI DEVI Vs. STATE OF U.P. & 8 OTHERS
|
November 4, 2016 |
PRAGYA RAI Vs. STATE OF U.P. AND ORS.
|
February 9, 2016 |
PRAHLAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
July 12, 2016 |
PRAHLAD SINGH AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
September 26, 2016 |
PRAKASH & OTHERS Vs. STATE OF U P
|
May 5, 2016 |
PRAKASH @ OM PRAKASH AND ANOTHER Vs. STATE OF U P
|
September 21, 2016 |
PRAKASH CHANDRA TRIPATHI Vs. STATE OF U P AND 6 ORS
|
August 16, 2016 |
PRAKASH CHANDRA VERMA Vs. DEVENDRA KUMAR AGNIHOTRI AND ORS.
|
January 8, 2016 |
PRAMOD AND ORS. Vs. STATE OF U.P.
|
July 28, 2016 |
PRAMOD KUMAR Vs. THE STATE OF U.P. AND 7 OTHERS
|
November 24, 2016 |
PRAMOD KUMAR Vs. STATE OF U P AND 5 OTHERS
|
September 27, 2016 |
PRAMOD KUMAR Vs. STATE OF U P
|
April 19, 2016 |
PRAMOD KUMAR AND ORS. Vs. SHREYANS KUMAR JAIN
|
January 14, 2016 |
PRAMOD KUMAR SHUKLA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY), KANPUR NAGAR & ANOTHER
|
June 10, 2016 |
PRANVESH Vs. UNION OF INDIA
|
June 30, 2016 |
PRASHANTI NIKETAN EDUCATIONAL SOCIETY Vs. STATE OF U.P.
|
September 5, 2016 |
PRATAP SINGH RAWAT Vs. U.P. STATE AGRO INDUSTRIAL CORP. LTD. AND ORS.
|
May 5, 2016 |
PRATEEK GARG AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 11, 2016 |
PRATEEK KUMAR Vs. STATE OF U P AND OTHERS
|
April 1, 2016 |
PRATEEK MISHRA Vs. UNION OF INDIA AND ORS.
|
April 29, 2016 |
PRATIMA PANDEY Vs. STATE OF U P AND 2 ORS
|
May 4, 2016 |
PRATIXA VERMA Vs. STATE OF U P AND 6 OTHERS
|
May 12, 2016 |
PRAVEEN @ PRINCE RAGHAV Vs. STATE OF U P
|
August 4, 2016 |
PRAVESH KIRANA STORES Vs. UNION OF INDIA AND OTHERS
|
March 2, 2016 |
PRAVESH KIRANA STORES, SANTOSH RANI MARKET OPPOSITE DHYAN CHANDRA STADIUM SATISH NAGAR Vs. UNION OF INDIA AND OTHERS
|
March 3, 2016 |
PRAVESH KUMAR AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
February 29, 2016 |
PRAVIN KUMAR JAIN Vs. STATE OF U P AND ANOTHER
|
February 2, 2016 |
PREM AND OTHERS Vs. STATE OF U P
|
October 4, 2016 |
PREM CHAND AND 4 OTHERS Vs. KALLU AND 2 OTHERS
|
September 12, 2016 |
PREM CHAND SAINI Vs. STATE OF U.P. AND 5 OTHERS
|
September 20, 2016 |
PREM CHANDRA Vs. STATE OF U P
|
May 31, 2016 |
PREM CHANDRA CHAUDHARY S/O LATE SITA RAM CHAUDHARY & ANR Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AVAS & ORS
|
November 18, 2016 |
PREM CHANDRA MAURYA ADVOCATE (P C MAURYA) Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 27, 2016 |
PREM KALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR AND ORS.
|
February 26, 2016 |
PREM KISHOR Vs. STATE OF U.P. AND 5 ORS.
|
December 16, 2016 |
PREM NARAIN Vs. STATE OF U.P
|
October 27, 2016 |
PREM NARAIN KHANNA Vs. CENTRAL BANK OF INDIA THRU A G M AND OTHERS
|
September 27, 2016 |
PREM NARAYAN PRAJAPATI Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2016 |
PREM PAL Vs. STATE OF U.P.
|
August 4, 2016 |
PREM PAL AND ORS. Vs. STATE OF U.P.
|
February 19, 2016 |
PREM SAGAR PANDEY Vs. STATE OF U.P.
|
March 2, 2016 |
PREM SINGH Vs. STATE OF U.P. & OTHERS
|
May 2, 2016 |
PREM SINGH Vs. STATE OF U P
|
January 25, 2016 |
PREMLATA SINGH Vs. STATE OF U P AND 4 OTHERS
|
September 30, 2016 |
PRERNA CONSTRUCTION PVT. LTD. Vs. HAKIM SINGH YADAV AND ORS.
|
January 7, 2016 |
PRIMROJ @ VIMROJ Vs. STATE OF U.P.
|
March 15, 2016 |
PRINCIPAL SECRY., LABOUR AND ORS. Vs. VIDYA NARAYAN AND ORS.
|
February 19, 2016 |
PRITAM SINGH Vs. A.M.U.
|
February 24, 2016 |
PRITAM SONI ALIAS PRINCE SONI & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
August 19, 2016 |
PRITHVI RAJ SINGH Vs. STATE OF U P AND 2 ORS
|
May 6, 2016 |
PRIYANKA AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
June 10, 2016 |
PROFESSOR MADAN MOHAN RAJPUT Vs. STATE OF U.P.
|
February 5, 2016 |
PROFESSOR MADAN MOHAN RAJPUT Vs. STATE OF U.P. AND 5 OTHERS
|
October 27, 2016 |
PROSPER BUILD HOME PVT. LTD. Vs. UNION OF INDIA
|
February 24, 2016 |
PT. NAWIN SHARMA Vs. MR. PANKAJ KUMAR, I.A.S., COLLECTOR AGRA
|
May 20, 2016 |
PUJA SURI Vs. BIJOY SURI
|
May 26, 2016 |
PULLI AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
PUNJAB NATIONAL BANK Vs. STATE OF UTTAR PRADESH
|
May 30, 2016 |
PUNJAB NATIONAL BANK Vs. STATE OF U P THROUGH COLLECTOR, BIJNOR & OTHERS
|
May 19, 2016 |
PURAN Vs. STATE OF U.P.
|
March 1, 2016 |
PURSHOTTAM SINGH @ BUDDHA Vs. STATE
|
January 8, 2016 |
PURUSHOTTAM Vs. STATE OF U P & ORS
|
January 25, 2016 |
PURUSHOTTAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTT. AZAMGARH
|
September 1, 2016 |
PUSHPA SINGH (INRE 19321 M/S 2016) Vs. KALPANA SINGH AND 4 OTHERS
|
September 27, 2016 |
PUSHPA VAJPAYEE Vs. SACHIN DUTT TEWARI AND ORS
|
July 11, 2016 |
PUSHPENDRA SINGH Vs. DY I G P , (KARMIK) ALLAHABAD AND OTHERS
|
February 29, 2016 |
PUTAN SINGH Vs. STATE OF U.P.
|
April 29, 2016 |
PUTTI LAL LALLAN [ IN JAIL] Vs. STATE OF U P
|
June 6, 2016 |
PYARE LAL AND ORS. Vs. STATE OF U.P.
|
February 24, 2016 |
QAMER-UR-REHAMAN Vs. GOVERNOR SECTT & ORS
|
September 7, 2016 |
QAYAMUDDIN AND ORS. Vs. ADDL. COMMISSIONER (ADMINISTRATION) DEVI PATAN MANDAL AND ORS.
|
January 18, 2016 |
QAZI S WASEEM Vs. STATE OF U P AND OTHERS
|
April 21, 2016 |
R K AGRAWAL & OTHERS Vs. STATE OF U P & ANOTHER
|
July 8, 2016 |
R K BHARTI Vs. BHIM RAO AMBEDKAR UNIVERSITY & OTHERS
|
July 29, 2016 |
R K SINGH Vs. STATE OF U P AND ANOTHER
|
May 30, 2016 |
R U KHAN AND 3 ORS Vs. U P FOREST CORP
|
January 8, 2016 |
R.C. MISHRA Vs. STATE OF U.P.
|
May 5, 2016 |
R.L. SRIVASTAVA Vs. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS.
|
April 7, 2016 |
R.N. GUPTA & CO. LTD. JASOLA NEW DELHI Vs. M/S ACTION CONSTRUCTION EQUIPMENTS LTD. DUDHOLA
|
May 27, 2016 |
R.N. SUMAN Vs. UNION OF INDIA AND ORS.
|
February 24, 2016 |
R.P. GARG Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
March 3, 2016 |
RADHA MADHAV SEWA TRUST Vs. STATE OF U P AND OTHERS
|
September 7, 2016 |
RADHA MISHRA Vs. STATE OF U P AND ANR
|
May 3, 2016 |
RADHA MOHAN YADAV Vs. STATE OF U.P.
|
May 27, 2016 |
RADHA RAMAN AND ANOTHER Vs. MADAN MOHAN SHARMA AND ANOTHER
|
November 15, 2016 |
RADHA SOAMI SATSANG BEAS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
April 19, 2016 |
RADHAWAR (SINCE DECEASED) Vs. DEVATA (SINCE DECEASED)
|
April 12, 2016 |
RADHESH KUMAR Vs. STATE OF U P AND 2 ORS
|
September 16, 2016 |
RADHESHYAM Vs. STATE OF U.P.
|
April 25, 2016 |
RADHEY Vs. STATE OF U P
|
March 3, 2016 |
RADHEY MOHAN Vs. STATE OF U.P.
|
December 5, 2016 |
RADHEY SHYAM Vs. STATE OF U.P.
|
October 21, 2016 |
RADHEY SHYAM AND ANOTHER Vs. GUDDI DEVI
|
January 27, 2016 |
RADHEY SHYAM MISHRA Vs. IVTH ADDITIONAL DISTRICT JUDGE, GONDA AND OTHERS
|
August 24, 2016 |
RADHEY SHYAM MISHRA AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
|
February 15, 2016 |
RADHEY SHYAM VERMA Vs. STATE OF U.P. AND ORS.
|
February 4, 2016 |
RADHEY SHYAM VISHWAKARMA Vs. STATE OF U P AND 5 OTHERS
|
September 27, 2016 |
RADHIKA OIUL INDUSTRIES Vs. COMMISSIONER TRADE TAX, U P LUCKNOW
|
July 29, 2016 |
RAEESH Vs. STATE OF U P
|
August 26, 2016 |
RAFEEL Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
RAFI ULLAH AND OTHERS Vs. STATE OF U.P.
|
May 17, 2016 |
RAGHAV Vs. D.D.C. CHANDAULI/A.D.M.(F & R)CHANDAULI AND 10 OTHERS
|
December 14, 2016 |
RAGHU RAJ SINGH Vs. STATE OF U P & 4 OTHERS
|
July 14, 2016 |
RAGHUBAR DAYAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONS./ADDL. DISTT. MAGISTRATE SITAPUR
|
December 19, 2016 |
RAGHUNATH SARAN Vs. STATE OF U.P. AND 6 OTHERS
|
December 16, 2016 |
RAGHUVEER LODH Vs. STATE OF U P
|
March 18, 2016 |
RAGHUVEER SINGH & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
August 26, 2016 |
RAGHUVIR & ANOTHER Vs. STATE OF U P
|
July 21, 2016 |
RAGHVENDRA MANI TRIPATHI Vs. STATE OF U P & ANOTHER
|
February 10, 2016 |
RAGHVENDRA PRASAD TIWARI Vs. STATE OF U P AND ORS
|
February 3, 2016 |
RAGHVENDRA SHANKAR MISHRA Vs. STATE OF U P AND 3 ORS
|
May 31, 2016 |
RAGHVENDRA SINGH Vs. STATE OF U P & OTHERS
|
August 22, 2016 |
RAGHVENDRA SINGH & 4 ORS Vs. UNION OF INDIA
|
September 14, 2016 |
RAHISHA BEGAM Vs. STATE OF U P AND 7 OTHERS
|
September 12, 2016 |
RAHMAN KHAN & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
|
December 16, 2016 |
RAHUL AND 21 OTHERS Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION/COLLECTOR AND 4 OTHERS
|
January 13, 2016 |
RAHUL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 5, 2016 |
RAHUL KUMAR SONI Vs. UNION OF INDIA AND 6 ORS
|
September 14, 2016 |
RAIESH AHMAD Vs. STATE OF U P
|
May 12, 2016 |
RAILWAY ELECTRIFICATION & ANOTHER Vs. MALTI DEVI & OTHERS
|
November 16, 2016 |
RAIS Vs. STATE
|
January 27, 2016 |
RAIS AHMAD Vs. KUSUM SHARMA
|
September 23, 2016 |
RAIS PAL Vs. STATE OF U.P.
|
March 18, 2016 |
RAJ BAHADUR Vs. STATE OF U P
|
July 28, 2016 |
RAJ BAHADUR SINGH & & OTHERS Vs. STATE OF U P
|
September 23, 2016 |
RAJ DEV AND ANOTHER Vs. BASDEV
|
April 27, 2016 |
RAJ GAUR Vs. U P POWER CORPN LTD AND ORS
|
May 26, 2016 |
RAJ KAMAL SONKAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 25, 2016 |
RAJ KAMAL SONKAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 7, 2016 |
RAJ KAPOOR ALIAS LALLU Vs. STATE OF U P AND ANOTHER
|
August 10, 2016 |
RAJ KARAN Vs. STATE OF U P
|
May 20, 2016 |
RAJ KARAN & ORS Vs. STATE OF U P
|
April 5, 2016 |
RAJ KARAN TEWARI Vs. U P POWER CORPORATION & ORS
|
September 29, 2016 |
RAJ KISHOR Vs. STATE OF U P
|
January 21, 2016 |
RAJ KISHOR Vs. STATE OF U P
|
May 18, 2016 |
RAJ KISHORE AWASTHI AND ORS. Vs. STATE OF U.P.
|
May 4, 2016 |
RAJ KISHORE BABU Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
RAJ KISHORE PRASAD VERMA Vs. U.P. STATE FOOD & ESSENRTIAL COMMODITIES CORPORATION LTD. & OTHERS
|
May 13, 2016 |
RAJ KISHORI DEVI & ANOTHER Vs. UNION OF INDIA & OTHERS
|
February 16, 2016 |
RAJ KUMAR Vs. STATE OF U.P.
|
April 1, 2016 |
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
|
November 29, 2016 |
RAJ KUMAR Vs. NAWAL KISHOR AGARWAL
|
September 8, 2016 |
RAJ KUMAR Vs. STATE OF U.P.
|
April 19, 2016 |
RAJ KUMAR AGRAWAL Vs. STATE OF U.P.
|
May 9, 2016 |
RAJ KUMAR AND ANOTHER Vs. STATE OF U.P.
|
June 3, 2016 |
RAJ KUMAR BAJPAEE Vs. STATE OF U.P.
|
May 27, 2016 |
RAJ KUMAR KASHYAP @ RAJU KASHYAP Vs. SPL JUDGE CBI COURT NO. 1 / A.D.J LKO AND OTHERS
|
December 9, 2016 |
RAJ KUMAR PATEL & OTHERS Vs. STATE OF U P
|
July 8, 2016 |
RAJ KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
|
July 15, 2016 |
RAJ KUMAR TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION THRU DIRECTOR, C.G.O. & ANOTHER
|
December 6, 2016 |
RAJ KUMAR YADAV AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
July 29, 2016 |
RAJ KUMARI Vs. SHIV KUMAR VERMA
|
February 1, 2016 |
RAJ NARAYAN Vs. AMARJEET
|
May 17, 2016 |
RAJ PAL Vs. STATE
|
May 26, 2016 |
RAJ PAL SINGH MALIK Vs. STATE OF U P AND ANOTHER
|
May 3, 2016 |
RAJ RANI AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 9, 2016 |
RAJA BABU Vs. STATE OF U P
|
April 7, 2016 |
RAJA BABU Vs. STATE OF U P
|
April 5, 2016 |
RAJA HARPAL SINGH INTER COLLEGE Vs. PR. COMMISSIONER OF INCOME TAX
|
May 16, 2016 |
RAJA RAM Vs. KM. PREMA DEVI AND ORS.
|
July 26, 2016 |
RAJA RAM Vs. RAM BAHADUR
|
April 13, 2016 |
RAJA RAM Vs. ADDITIONAL COMMISSIONER VARANSI
|
July 13, 2016 |
RAJA RAM RAIDAS AND ANOTHER (IN JAIL) Vs. STATE OF U P
|
May 6, 2016 |
RAJA RAM YADAV Vs. ZILA SAMAJ KALYAN ADHIKARI AND ORS.
|
May 24, 2016 |
RAJAN SINGH @ VAIBHAV SINGH Vs. STATE OF U P
|
April 12, 2016 |
RAJARAM Vs. STATE OF U P AND ANR
|
February 8, 2016 |
RAJBALI Vs. D D C /D M ,DISTRICT SANT KABIR NAGAR AND OTHERS
|
September 8, 2016 |
RAJDEV (SINCE DECEASED) AND ANOTHER Vs. CIVIL JUDGE (JR DIV ) AND 2 OTHERS
|
May 20, 2016 |
RAJEEV GUPTA Vs. STATE OF U.P.
|
April 19, 2016 |
RAJEEV KUMAR Vs. STATE OF U.P. AND ORS.
|
April 28, 2016 |
RAJEEV KUMAR Vs. STATE OF U.P. AND ANOTHER
|
November 15, 2016 |
RAJEEV KUMAR Vs. STATE OF U.P.
|
January 22, 2016 |
RAJEEV KUMAR @ BANTI Vs. STATE OF U P
|
September 30, 2016 |
RAJEEV TIWARI AND ORS. Vs. ADDITIONAL COMMISSIONER LUCKNOW AND ORS.
|
February 29, 2016 |
RAJENDRA Vs. STATE OF U.P.
|
March 17, 2016 |
RAJENDRA Vs. D D C & OTHERS
|
January 29, 2016 |
RAJENDRA & OTHERS Vs. STATE OF U P
|
May 17, 2016 |
RAJENDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 18, 2016 |
RAJENDRA AND ORS. Vs. STATE OF U.P.
|
March 29, 2016 |
RAJENDRA AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
RAJENDRA BAHADUR Vs. STATE OF U.P.
|
May 2, 2016 |
RAJENDRA BAHADUR SINGH Vs. SMT. HEMWANTI & ANOTHER
|
May 4, 2016 |
RAJENDRA KUMAR Vs. MAHBUB HASAN AND 6 ORS
|
February 22, 2016 |
RAJENDRA KUMAR AGARWAL Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
RAJENDRA KUMAR AND ANR. Vs. SMT. MEENAKSHI GAUR AND ANR.
|
July 12, 2016 |
RAJENDRA KUMAR NAGAR & ORS Vs. KAMAL SINGH YADAV (INSPECTOR CIVIL POLICE P NO 822130190) & ORS
|
June 14, 2016 |
RAJENDRA KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
|
January 8, 2016 |
RAJENDRA KUMAR PRAJAPATI AND ORS. Vs. VIJAY SHANKER SINGH AND ORS.
|
April 20, 2016 |
RAJENDRA KUMAR RAWAT AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 2, 2016 |
RAJENDRA MISHRA Vs. STATE OF U P AND 2 OTHERS
|
May 20, 2016 |
RAJENDRA PAL Vs. STATE OF U P AND ANOTHER
|
February 18, 2016 |
RAJENDRA PAL Vs. STATE OF U.P. AND 4 OTHERS
|
September 30, 2016 |
RAJENDRA PRASAD Vs. NARENDRA MITTAL AND OTHERS
|
August 10, 2016 |
RAJENDRA PRASAD BAUDH Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
RAJENDRA PRASAD GUPTA AND ORS. Vs. DISTRICT JUDGE AND ORS.
|
January 12, 2016 |
RAJENDRA PRASAD MISHRA AND ORS. Vs. D.D.C., VARANASI AND ORS.
|
July 11, 2016 |
RAJENDRA PRATAP SINGH @ MOTI SINGH Vs. RAM SINGH & OTHERS
|
August 9, 2016 |
RAJENDRA SAHKARI AWAS SAMIT LTD. Vs. STATE OF U.P. AND ORS.
|
February 9, 2016 |
RAJENDRA SINGH Vs. SHYAM SINGH
|
September 27, 2016 |
RAJENDRA SINGH Vs. CHANDRA PAL
|
May 13, 2016 |
RAJENDRA SINGH & OTHERS Vs. KALAWATI SINGH
|
May 20, 2016 |
RAJENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 26, 2016 |
RAJENDRA SOOD @ RAJINDER PAUL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 28, 2016 |
RAJENDRA YADAV & ANOTHER Vs. STATE OF U P
|
May 27, 2016 |
RAJENDRI DEVI Vs. STATE OF U P AND ANOTHER
|
September 16, 2016 |
RAJESH Vs. STATE OF U P
|
April 18, 2016 |
RAJESH Vs. STATE OF U.P.
|
July 12, 2016 |
RAJESH Vs. STATE OF U.P.
|
May 13, 2016 |
RAJESH @ RAM LAKHAN Vs. STATE OF U P
|
January 8, 2016 |
RAJESH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 8, 2016 |
RAJESH GANDHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 30, 2016 |
RAJESH KAHAR Vs. STATE OF U P
|
April 21, 2016 |
RAJESH KUMAR Vs. STATE OF U P
|
May 27, 2016 |
RAJESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
May 24, 2016 |
RAJESH KUMAR Vs. SMT. RAJESH KUMAR
|
April 27, 2016 |
RAJESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
RAJESH KUMAR CHAUDHARI Vs. STATE OF U.P. & ANOTHER
|
December 19, 2016 |
RAJESH KUMAR GUPTA Vs. STATE OF U.P.
|
September 1, 2016 |
RAJESH KUMAR GUPTA Vs. DEEPAK TANDON & ANOTHER
|
August 3, 2016 |
RAJESH KUMAR KURMI Vs. STATE OF U.P.
|
February 29, 2016 |
RAJESH KUMAR LOGWANI Vs. SMT. RAM DEVI AHUJA AND 4 OTHERS
|
December 19, 2016 |
RAJESH KUMAR PATEL Vs. STATE OF U P AND OTHERS
|
September 8, 2016 |
RAJESH KUMAR SINGH Vs. UNION OF INDIA AND 4 OTHERS
|
October 4, 2016 |
RAJESH KUMAR SINGH Vs. STATE OF U.P.
|
April 19, 2016 |
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P THRO SECRETARY L U A N P U P LUCKNOW & ORS
|
May 9, 2016 |
RAJESH KUMAR YADAV Vs. STATE OF U P & 4 ORS
|
September 19, 2016 |
RAJESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
RAJESH PAPER MILLS Vs. UNION OF INDIA AND ANOTHER
|
August 3, 2016 |
RAJESH SHARMA AND ANR. Vs. STATE OF U.P.
|
May 31, 2016 |
RAJESH SINGH Vs. STATE OF U P
|
April 5, 2016 |
RAJESH YADAV Vs. STATE OF U P
|
February 5, 2016 |
RAJESHWAR Vs. STATE OF U.P. AND ORS.
|
January 13, 2016 |
RAJESHWAR GUPTA AND ANOTHER Vs. SMT. GAURI DEVI AND 4 OTHERS
|
October 19, 2016 |
RAJINDER Vs. STATE OF U P & ANOTHER
|
January 27, 2016 |
RAJIV CHAUDHARY Vs. STATE OF U P AND OTHERS
|
September 30, 2016 |
RAJIV KUMAR ALIAS BOBBY Vs. STATE OF U.P.
|
November 11, 2016 |
RAJIV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 24, 2016 |
RAJIV KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
|
May 24, 2016 |
RAJIV KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
November 23, 2016 |
RAJIV TYAGI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
May 31, 2016 |
RAJJAB ALI AND ORS. Vs. ADDITIONAL COMMISSIONER FAIZABAD AND ORS.
|
April 12, 2016 |
RAJJO DEVI Vs. STATE OF U.P.
|
April 7, 2016 |
RAJKAPOOR BIND Vs. STATE OF U.P. AND ANOTHER
|
November 28, 2016 |
RAJKUMAR AND ORS. Vs. STATE OF U.P.
|
July 11, 2016 |
RAJKUMAR PRABHAKAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
August 5, 2016 |
RAJKUMAR SHARMA @ RAJKUMAR DHIMAN Vs. UNION OF INDIA
|
January 7, 2016 |
RAJKUMAR SINGH Vs. VIJAY KUMAR MISHRA AND OTHERS
|
January 25, 2016 |
RAJNEESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
April 8, 2016 |
RAJPAL Vs. STATE OF U P AND ANOTHER
|
September 27, 2016 |
RAJPAL SINGH Vs. STATE OF U P AND 3 OTHERS
|
August 2, 2016 |
RAJPAL SINGH Vs. STATE OF U.P.
|
July 28, 2016 |
RAJRANI [U/A-227] Vs. DISTRICT & SESSION JUDGE GONDA AND ANOTHER
|
January 27, 2016 |
RAJU Vs. STATE OF U.P.
|
August 8, 2016 |
RAJU Vs. STATE OF U P
|
August 19, 2016 |
RAJU Vs. STATE OF U.P.
|
March 28, 2016 |
RAJU Vs. STATE
|
July 8, 2016 |
RAJU Vs. STATE OF UTTAR PRADESH
|
August 5, 2016 |
RAJU & OTHERS Vs. STATE OF U P
|
September 28, 2016 |
RAJU @ ABID Vs. UNION OF INDIA
|
July 6, 2016 |
RAJU AND ANOTHER Vs. ADDITIONAL COLLECTOR/A D D C SHRAWASTI AND ANOTHER
|
May 25, 2016 |
RAJU CHATURVEDI @ RAM PRAKASH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 4, 2016 |
RAJU CHAURASIA Vs. STATE OF U P
|
April 29, 2016 |
RAJU NAI @ RAJ KISHORE Vs. STATE OF U P
|
May 26, 2016 |
RAJU SHUKLA Vs. STATE OF U.P.
|
April 21, 2016 |
RAJWATI DEVI Vs. RAM CHARAN SHARMA
|
April 27, 2016 |
RAKESH Vs. STATE OF U P AND 3 OTHERS
|
June 9, 2016 |
RAKESH Vs. STATE OF U P
|
July 20, 2016 |
RAKESH Vs. STATE OF U P
|
September 8, 2016 |
RAKESH BABU YADAV Vs. STATE OF U P AND OTHERS
|
September 9, 2016 |
RAKESH BIHARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 2, 2016 |
RAKESH BIRANI AND ORS. Vs. PREM NARAIN SINGAHL AND ORS.
|
May 6, 2016 |
RAKESH DHAR TRIPATHI Vs. STATE OF U P & 3 OTHERS
|
August 3, 2016 |
RAKESH KUMAR Vs. STATE OF U P
|
March 18, 2016 |
RAKESH KUMAR Vs. STATE OF U P
|
May 13, 2016 |
RAKESH KUMAR Vs. STATE OF U P AND 7 OTHERS
|
February 22, 2016 |
RAKESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
November 7, 2016 |
RAKESH KUMAR @ VINAY KUMAR @ BHOLA PANDEY Vs. STATE OF U P
|
July 27, 2016 |
RAKESH KUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
RAKESH KUMAR BAUDHA Vs. ANSAL HOUSING CORPORATION AGRA AND ORS.
|
March 29, 2016 |
RAKESH KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
September 30, 2016 |
RAKESH KUMAR SINGH & ORS. Vs. CIVIL JUDGE JUNIOR DIVISION KAISERGANJ BAHRAICH & ORS.
|
August 4, 2016 |
RAKESH KUMAR SRIVASTAVA AND ORS. Vs. INSPECTOR GENERAL OF REGISTRATION U.P. LUCKNOW AND ORS.
|
January 22, 2016 |
RAKESH KUMAR YADAV Vs. STATE OF U.P.
|
December 15, 2016 |
RAKESH SINGH Vs. STATE OF U.P. & ANOTHER
|
December 13, 2016 |
RAKESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND 18 OTHERS
|
July 18, 2016 |
RAKESH SINGH Vs. STATE OF U P
|
June 8, 2016 |
RAKESH SINGH AND OTHERS Vs. STATE OF U.P.
|
October 27, 2016 |
RAKESH VERMA Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR & OTHERS
|
November 24, 2016 |
RAKHI RAJAK Vs. STATE OF U P AND 3 OTHERS
|
April 29, 2016 |
RAKSHA RAM Vs. STATE OF U P
|
May 30, 2016 |
RAKSHMA TIWARI Vs. UPPER ZILA MAGISTRATE (NAGAR) AND ORS.
|
January 12, 2016 |
RAM Vs. STATE OF U P & ORS
|
February 10, 2016 |
RAM ABHILAKH & ANR. Vs. SIYARAM
|
April 4, 2016 |
RAM ABHILAKH & OTHERS Vs. UDIT NARAIN & OTHERS
|
July 22, 2016 |
RAM ADHAR SHARMA Vs. STATE OF U P & ORS
|
August 4, 2016 |
RAM ASHREY CHAUBEY Vs. STATE OF U P AND OTHERS
|
July 8, 2016 |
RAM ASHREY PRASAD SINGH Vs. DY DIRECTOR OF CONSOLIDATION AND 8 OTHERS
|
August 5, 2016 |
RAM AUTAR Vs. BOARD OF REVENUE ALLAHABAD
|
August 1, 2016 |
RAM AUTAR & OTHERS Vs. STATE OF U P
|
May 20, 2016 |
RAM AUTAR SINGH AND ORS. Vs. STATE OF U.P.
|
July 28, 2016 |
RAM AVADH AND ANOTHER Vs. STATE OF U.P.
|
July 29, 2016 |
RAM AVTAR Vs. STATE OF U.P. & OTHERS
|
July 21, 2016 |
RAM AVTAR Vs. STATE OF U P
|
July 25, 2016 |
RAM AWADH PANDEY & OTHERS Vs. STATE OF U P
|
August 26, 2016 |
RAM AWADH SINGH Vs. D.D.C. AZAMGARH
|
December 1, 2016 |
RAM AWADH YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE ADMIN/D D C AND 2 OTHERS
|
April 29, 2016 |
RAM BABU Vs. SHRIMATI MEERA DEVI
|
January 19, 2016 |
RAM BABU AND ANOTHER Vs. STATE OF U P
|
June 6, 2016 |
RAM BABU KURMI Vs. STATE OF U.P. AND ORS.
|
July 11, 2016 |
RAM BABU SINGH Vs. STATE OF U P & OTHERS
|
August 20, 2016 |
RAM BACHAN Vs. STATE OF U P AND 3 ORS
|
May 3, 2016 |
RAM BACHAN YADAV AND 2 ORS Vs. STATE OF U P AND 2 ORS
|
August 20, 2016 |
RAM BADAN YADAV AND ANR Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR AND 8 OTHERS
|
May 4, 2016 |
RAM BAHADUR Vs. STATE OF U P & OTHERS
|
September 7, 2016 |
RAM BAKSH SINGH AND ORS. Vs. GEETA DEVI AND ORS.
|
February 26, 2016 |
RAM BALI & ORS Vs. STATE OF U P & ANOTHER
|
April 5, 2016 |
RAM BALI AND 2 OTHERS Vs. D D C AND 3 ORS
|
April 7, 2016 |
RAM BHAJAN Vs. D.D.C. AND OTHERS
|
July 19, 2016 |
RAM BHAROSEY Vs. STATE OF U.P.
|
January 22, 2016 |
RAM BHOOL AND ANOTHER Vs. STATE OF U P
|
May 13, 2016 |
RAM BHOOL YADAV AND 3 ORS Vs. GYAN KUNJ CONSTRUCTION PVT LTD & 4 ORS
|
May 30, 2016 |
RAM BILAS Vs. STATE OF U P
|
May 11, 2016 |
RAM BILAS YADAV 1364(S/B)2015 Vs. UNION OF INDIA
|
March 10, 2016 |
RAM BILASH Vs. DIVISIONAL RAIL MANAGER
|
August 5, 2016 |
RAM BRIKSH Vs. STATE OF U P AND OTHERS
|
August 10, 2016 |
RAM BRIKSH Vs. STATE OF U.P.
|
May 20, 2016 |
RAM BUX SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 22, 2016 |
RAM CHANDER AND (3) ORS Vs. STATE OF U P
|
September 16, 2016 |
RAM CHANDRA Vs. BOARD OF REVENUE, LUCKNOW AND OTHERS
|
October 20, 2016 |
RAM CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW AND OTHERS
|
May 9, 2016 |
RAM CHANDRA KORI Vs. STATE OF U P & 3 OTHERS
|
May 3, 2016 |
RAM CHANDRA SHARMA Vs. STATE OF U P AND ANOTHER
|
April 27, 2016 |
RAM CHANDRA SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
April 29, 2016 |
RAM CHANDRA VERMA AND ORS. 111(CONS)1977 Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
|
December 14, 2016 |
RAM CHARAN Vs. STATE OF U.P. AND 2 OTHERS
|
October 25, 2016 |
RAM CHARAN AND 23 OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION, AGRA AND 3 OTHERS
|
November 29, 2016 |
RAM CHARITRA MISRA Vs. BOARD OF REVENUE AND OTHERS
|
April 12, 2016 |
RAM DAWAR YADAV & OTHERS Vs. CHAKBANDI AYUKT AND ANOTHER
|
September 7, 2016 |
RAM DAYAL Vs. CHIEF ELECTION COMMISSIONER UTTAR PRADESH
|
January 5, 2016 |
RAM DAYAL AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
|
May 2, 2016 |
RAM DAYAL PAL Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
July 12, 2016 |
RAM DEO CHAMAR Vs. STATE OF U.P.
|
April 6, 2016 |
RAM DHANI AND 3 OTHERS Vs. STATE OF U P
|
May 10, 2016 |
RAM DULAR AND ORS. Vs. STATE OF U.P.
|
May 4, 2016 |
RAM DULAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHER
|
July 8, 2016 |
RAM DULARE Vs. RAJ KUMARI
|
March 16, 2016 |
RAM DULAREY Vs. STATE OF U P
|
March 1, 2016 |
RAM DULAREY YADAV Vs. STATE OF U.P.
|
September 2, 2016 |
RAM EKWAL PRASAD Vs. INDUSTRIAL DEVP BANK OF INDIA & ORS
|
February 2, 2016 |
RAM GOPAL Vs. STATE OF U.P.
|
August 23, 2016 |
RAM GOPAL Vs. UNION OF INDIA AND OTHERS
|
September 20, 2016 |
RAM GOPAL AND ANOTHER Vs. BOARD OF REVENUE THRU CHAIRMAN LKO AND OTHERS
|
November 28, 2016 |
RAM HARSH PAL Vs. STATE OF U P
|
July 29, 2016 |
RAM JANAM Vs. STATE OF U P
|
May 13, 2016 |
RAM JANAM Vs. ADDITIONAL COMMISSIONER IIND AND ORS.
|
July 12, 2016 |
RAM JEET Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH AND 3 OTHERS
|
July 8, 2016 |
RAM JEEWAN Vs. STATE OF U.P.
|
April 28, 2016 |
RAM JI SINGH Vs. STATE OF U P & ANOTHER
|
August 11, 2016 |
RAM JI SINGH AND ANOTHER Vs. STATE OF U.P.
|
December 14, 2016 |
RAM KARAN Vs. JAGDEEP SINGH
|
May 2, 2016 |
RAM KHELAWAN & OTHERS Vs. STATE OF U P
|
May 6, 2016 |
RAM KHELAWAN YADAV Vs. STATE OF U.P.
|
May 26, 2016 |
RAM KHILAWAN Vs. BOARD OF REVENUE
|
June 9, 2016 |
RAM KINKAR PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 8, 2016 |
RAM KISHAN Vs. STATE OF U.P.
|
April 8, 2016 |
RAM KISHAN Vs. BOARD OF REVENUE, U.P.
|
February 16, 2016 |
RAM KISHAN AND ORS. Vs. STATE
|
February 17, 2016 |
RAM KISHAN SWARNKAR Vs. SRI NIRMAL KUMAR JAIN
|
May 4, 2016 |
RAM KISHOR Vs. CHHUNNI SINGH
|
May 13, 2016 |
RAM KISHOR AND 2 OTHERS Vs. STATE OF U P AND ORS
|
March 15, 2016 |
RAM KISHORE SHASHTRI AND OTHERS Vs. RATAN LAL HANGLOO, V C , UNIVERSITY OF ALLAHABAD AND OTHER
|
September 7, 2016 |
RAM KISHORE SINGH Vs. STATE OF U.P. AND ORS.
|
January 11, 2016 |
RAM KRIPAL Vs. STATE OF U.P. AND ORS.
|
February 19, 2016 |
RAM KRIPAL Vs. STATE OF U.P.
|
December 20, 2016 |
RAM KRISHNA MISRA Vs. STATE OF U.P. THRU COLLECTOR, LUCKNOW & OTHERS
|
November 17, 2016 |
RAM KUMAR Vs. STATE OF U.P THRU PRIN SECY REVENUE LKO & ORS.
|
November 25, 2016 |
RAM KUMAR AND 4 OTHERS Vs. MONU MINOR AND 5 OTHERS
|
February 3, 2016 |
RAM KUMAR AND 7 OTHERS Vs. LAND MANAGEMENT COMMITTEE VILLAGE & POST BANDA AND 5 OTHERS
|
November 17, 2016 |
RAM KUMAR AND ORS. Vs. STATE OF U.P.
|
March 28, 2016 |
RAM KUMAR KORI Vs. STATE OF U P
|
September 28, 2016 |
RAM LAKHAN Vs. ASHWANI KUMAR & 2 OTHERS
|
October 3, 2016 |
RAM LAKHAN Vs. STATE OF U P
|
August 3, 2016 |
RAM LAKHAN Vs. STATE OF U.P. AND ORS.
|
April 8, 2016 |
RAM LAKHAN AND ORS Vs. RAEBARELI VIKAS PRADHIKARAN
|
August 11, 2016 |
RAM LAKHAN AND OTHERS Vs. STATE OF U P
|
May 12, 2016 |
RAM LAKHAN PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 2, 2016 |
RAM LAKHAN PRAJAPATI Vs. STATE OF U.P.
|
May 10, 2016 |
RAM LAKHAN PRASAD Vs. STATE OF U P
|
April 29, 2016 |
RAM LAUT Vs. STATE OF U.P. THRU CHIEF REVENUE OFFICER SULTANPUR AND OTHERS
|
August 24, 2016 |
RAM MANI PANDEY Vs. STATE OF U.P. AND OTHERS
|
December 7, 2016 |
RAM MANOHAR LOHIA MAHAVIDYALAYA, MAHABEER CHHAPARA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND 2 OTHERS
|
November 18, 2016 |
RAM MILAN YADAV AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 29, 2016 |
RAM MURAT AND THREE OTHERS Vs. STATE
|
June 28, 2016 |
RAM NARAIN SINGH Vs. UNION OF INDIA & OTHERS
|
May 27, 2016 |
RAM NARAYAN Vs. D D C AND 5 OTHERS
|
February 15, 2016 |
RAM NARAYAN Vs. STATE OF U.P.
|
August 10, 2016 |
RAM NARAYAN PATI TRIPATHI Vs. STATE OF U P AND 4 OTHERS
|
August 12, 2016 |
RAM NARESH Vs. STATE OF U P
|
October 6, 2016 |
RAM NARESH Vs. STATE OF U P AND OTHERS
|
September 5, 2016 |
RAM NARESH Vs. U P FOREST CORPORATION
|
April 4, 2016 |
RAM NARESH AND 2 OTHERS Vs. STATE OF U P
|
September 16, 2016 |
RAM NARESH SONKAR Vs. STATE OF U P
|
February 5, 2016 |
RAM NARESH YADAV Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
|
April 26, 2016 |
RAM NATH AND 10 OTHERS Vs. KUMAR (DECEASED) AND 4 OTHERS
|
March 28, 2016 |
RAM NATH AND ORS. Vs. ADDITIONAL COMMISSIONER ( ADMINISTRATION) FAIZABAD AND ORS.
|
November 18, 2016 |
RAM NATH GUPTA Vs. STATE OF U.P.
|
July 8, 2016 |
RAM NEWAS SINGH & OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION, GORAKHPUR & OTHERS
|
February 16, 2016 |
RAM NIHORE TEWARI AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
RAM NIRANJAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA & OTHERS
|
July 8, 2016 |
RAM NIWAS Vs. RAMESH CHAND
|
May 19, 2016 |
RAM NIWAS AND OTHERS Vs. STATE OF U P
|
September 29, 2016 |
RAM NIYADI RAI Vs. STATE OF U P AND ANOTHER
|
August 30, 2016 |
RAM PAL AND ORS Vs. STATE OF U P
|
September 1, 2016 |
RAM PAL AND OTHERS Vs. STATE OF U P
|
September 8, 2016 |
RAM PAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 19, 2016 |
RAM PAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 2, 2016 |
RAM PANDEY Vs. STATE
|
February 5, 2016 |
RAM PHAR Vs. STATE
|
June 9, 2016 |
RAM PHEREY Vs. STATE OF U P
|
October 6, 2016 |
RAM PIYARE Vs. THE STATE
|
January 19, 2016 |
RAM PRAKASH RAI Vs. GAURAV KRISHNA BANSAL,DIR. N.C. ZONE CULTURAL CENTRE
|
December 14, 2016 |
RAM PRAKASH YADAV Vs. STATE OF U P
|
May 27, 2016 |
RAM PRASAD Vs. SUDHIR CHANDRA & 2 OTHERS
|
February 3, 2016 |
RAM PRASAD AND ANOTHER Vs. BOARD OF REVENUE AND 4 OTHERS
|
April 7, 2016 |
RAM PRASAD AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
RAM PRASAD PAL @ RAM PALTAN PAL AND ANOTHER Vs. STATE OF U P & OTHERS
|
May 23, 2016 |
RAM PRATAP Vs. STATE OF U.P.
|
February 11, 2016 |
RAM PRATAP AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
June 10, 2016 |
RAM PRATAP VERMA Vs. KISHAN SINGH ATORIA, PRINCIPAL SECRY AND ANOTHER
|
May 24, 2016 |
RAM PRAVESH RAM Vs. STATE OF U P
|
March 2, 2016 |
RAM RAJ Vs. STATE
|
July 22, 2016 |
RAM RAJ SINGH Vs. RAMJI AND 25 OTHERS
|
April 29, 2016 |
RAM RANG Vs. STATE OF U.P THRU PRIN SECY PANCHAYAT RAJ LKO & ORS
|
December 9, 2016 |
RAM RANG SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, ADMINISTRATION AND ORS.
|
January 29, 2016 |
RAM RATAN Vs. STATE OF U.P.
|
December 8, 2016 |
RAM RATAN Vs. STATE OF U.P. AND OTHERS
|
November 22, 2016 |
RAM RATAN Vs. STATE OF U P
|
September 20, 2016 |
RAM RATAN & ANOTHER Vs. BHAGWANDEEN
|
April 4, 2016 |
RAM RATI AND ORS. Vs. KESHAV
|
April 25, 2016 |
RAM SABAD Vs. RAM ASREY AND ORS.
|
February 10, 2016 |
RAM SAGAR Vs. STATE OF U P & ORS
|
September 7, 2016 |
RAM SAGAR Vs. DISTRICT MAGISTRATE,LAKHIMPUR KHERI AND ORS
|
May 17, 2016 |
RAM SAGAR AND ORS. Vs. STATE OF U.P.
|
February 29, 2016 |
RAM SAGAR GUPTA Vs. STATE OF U.P. AND OTHER
|
April 26, 2016 |
RAM SAJIVAN MISHRA Vs. STATE OF U P
|
May 11, 2016 |
RAM SANEHI Vs. D.D.C.AND OTHERS
|
May 5, 2016 |
RAM SANTOSH Vs. STATE OF U.P. AND ORS.
|
April 26, 2016 |
RAM SARAN Vs. STATE OF U P
|
April 22, 2016 |
RAM SARAN BIND & ANOTHER Vs. STATE OF U P
|
May 13, 2016 |
RAM SAWARI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 13, 2016 |
RAM SEVAK Vs. STATE OF U.P. AND 5 OTHERS
|
July 6, 2016 |
RAM SEVAK AND 6 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
December 22, 2016 |
RAM SEWAK Vs. DY. DIRECTOR OF CONSOLIDATION MAHARAJGANJ AND 3 OTHERS
|
November 22, 2016 |
RAM SHANKAR AND OTHERS Vs. STATE OF U.P.
|
May 13, 2016 |
RAM SHANKER DUBEY Vs. STATE OF U P
|
July 26, 2016 |
RAM SHARAN SINGH Vs. STATE OF U.P. AND ORS.
|
March 1, 2016 |
RAM SHLOK PANDEY Vs. UNION OF INDIA AND ORS.
|
June 30, 2016 |
RAM SINGH Vs. STATE OF U.P. AND OTHERS
|
December 20, 2016 |
RAM SINGH & OTHERS Vs. STATE OF U.P. & ANOTHER
|
May 27, 2016 |
RAM SINGH, KAIDI NO 9443 CENTRAL JAIL, FATEHGARH Vs. STATE OF U P AND OTHERS
|
January 28, 2016 |
RAM SUNDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS
|
March 18, 2016 |
RAM SURAT Vs. STATE OF U P
|
May 18, 2016 |
RAM SURAT & ANOTHER Vs. STATE OF U P & ANR
|
April 7, 2016 |
RAM SURAT AND ANOTHER Vs. CHIEF REVENUE OFFICER/DY DIRECTOR OF CONSOLIDATION AND 6OTHERS
|
August 9, 2016 |
RAM SWAROOP Vs. SUPERINTENDENT, GANDHI MEMORIAL & ASSOCIATED
|
January 22, 2016 |
RAM SWAROOP Vs. STATE OF U P
|
May 26, 2016 |
RAM SWAROOP VERMA AND ORS. Vs. STATE OF U.P.
|
March 15, 2016 |
RAM TIRATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 11, 2016 |
RAM UJAGIR Vs. STATE OF U.P.
|
August 3, 2016 |
RAM VEER AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
RAM VEER SINGH Vs. STATE OF U P AND 4 ORS
|
September 14, 2016 |
RAM VILAS Vs. STATE OF U P
|
January 19, 2016 |
RAMA Vs. STATE OF U.P.
|
August 22, 2016 |
RAMA KANT Vs. SUPERINTENDENT OF POLICE, DISTT HARDOI & ORS
|
March 8, 2016 |
RAMA KRISHNA SAHKARI AVAS SAMITI LTD. Vs. THE STATE OF U.P. THRU SECY. AND ANOTHER
|
October 18, 2016 |
RAMA PUNDHIR Vs. STATE OF U.P. AND 2 OTHERS
|
September 12, 2016 |
RAMA RATHI Vs. STATE OF U P AND OTHERS
|
February 12, 2016 |
RAMA SHANKAR BHARTI AND ANOTHER Vs. STATE OF U P & ORS
|
June 13, 2016 |
RAMA SHANKER AND OTHERS Vs. STATE OF U.P.
|
October 24, 2016 |
RAMA SHANKER GIRI AND ORS. Vs. STATE OF U.P.
|
December 23, 2016 |
RAMA SHANKER SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
|
November 15, 2016 |
RAMADHIN RAM Vs. THE CHAIRMAN MANAGING DIRECTOR HEAD OFFICE BANK OF INDIA
|
February 2, 2016 |
RAMAIYA PAL Vs. STATE OF U P
|
May 5, 2016 |
RAMAJOR AND 3 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
July 25, 2016 |
RAMAKANT @ TILLU Vs. STATE OF U P
|
September 15, 2016 |
RAMAKANT MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
March 1, 2016 |
RAMAKANT RICHHARIYA Vs. TRIBHUWAN JI SINHA
|
February 1, 2016 |
RAMAN DAS Vs. STATE OF U.P. AND ORS.
|
July 15, 2016 |
RAMAN GUPTA AND ORS. Vs. ANIL KUMAR GOEL
|
March 16, 2016 |
RAMANAND VERMA & ANOTHER Vs. STATE OF U P
|
May 26, 2016 |
RAMASHANKAR CHAUHAN Vs. STATE OF U P AND 3 OTHERS
|
August 22, 2016 |
RAMASHANKAR CHAUHAN AND OTHERS Vs. STATE OF U P
|
June 14, 2016 |
RAMAYAN AND ORS. Vs. RAMJIYAWAN AND ORS.
|
February 3, 2016 |
RAMBRICHCHHA AND 2 OTHERS Vs. PARAS NATH SINGH YADAV AND 3 ORS.
|
May 30, 2016 |
RAMCHANDAR AGARWAL Vs. STATE OF U P
|
July 15, 2016 |
RAMCHARAN Vs. BALCHAND
|
May 10, 2016 |
RAMDEO Vs. STATE OF U P AND ANR
|
April 5, 2016 |
RAMDEV AND ANOTHER Vs. DY DIRECTOR OF CONSOLIDATION, MAU AND 3 OTHERS
|
April 27, 2016 |
RAMDEV YADAV Vs. B K SINGH
|
September 28, 2016 |
RAMDEV YADAV Vs. DR. B.K. SINGH
|
January 19, 2016 |
RAMESH Vs. STATE OF U P AND 3 OTHERS
|
July 18, 2016 |
RAMESH Vs. COLLECTOR
|
October 20, 2016 |
RAMESH AND ORS. Vs. STATE OF U.P.
|
April 26, 2016 |
RAMESH AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 15, 2016 |
RAMESH AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 19, 2016 |
RAMESH CHAND GOEL Vs. C B I
|
March 28, 2016 |
RAMESH CHAND JOSHI AND ORS. Vs. STATE OF U.P.
|
July 20, 2016 |
RAMESH CHAND VERMA Vs. STATE OF U.P. AND OTHERS
|
December 17, 2016 |
RAMESH CHAND YADAV AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 4, 2016 |
RAMESH CHANDRA Vs. OMPRAKASH RAJPOOT VISHWAKARMA
|
April 4, 2016 |
RAMESH CHANDRA Vs. UNION OF INDIA AND ORS.
|
January 28, 2016 |
RAMESH CHANDRA AGRAWAL Vs. STATE OF U.P.
|
September 14, 2016 |
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
RAMESH CHANDRA MAJI Vs. STATE
|
February 19, 2016 |
RAMESH CHANDRA RAO NAVTAPPI MAHAVIDYALAYA & ANOTHER Vs. STATE OF U P & 4 OTHERS
|
June 24, 2016 |
RAMESH CHANDRA TIWARI Vs. STATE OF U.P.
|
December 14, 2016 |
RAMESH KUMAR (INRE 4119 SERS 2008) Vs. STATE OF U.P. THRU. PRIN. SECY., HOME & OTHERS
|
September 14, 2016 |
RAMESH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
April 22, 2016 |
RAMESH PASI AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
RAMESH PRASAD Vs. STATE OF U.P. AND 3 OTHERS
|
December 2, 2016 |
RAMESH PRASAD YADAV Vs. STATE OF U.P.
|
April 4, 2016 |
RAMESH RAJBHAR Vs. STATE OF U P AND 3 OTHERS
|
July 4, 2016 |
RAMESH SINGH Vs. SONIA GANDHI
|
July 11, 2016 |
RAMESHWAR Vs. BOARD OF REVENUE U.P.ALLAHABAD
|
January 6, 2016 |
RAMESHWAR AND OTHERS Vs. STATE OF U P
|
May 27, 2016 |
RAMESHWAR PRASAD SINGH Vs. STATE OF U P AND 7 ORS
|
September 28, 2016 |
RAMESHWAR PRASAD YADAV Vs. STATE OF U.P.
|
May 17, 2016 |
RAMESHWAR PRASAD YADAV Vs. DISTRICT JUDGE DISTRICT LUCKNOW AND ANOTHER
|
April 21, 2016 |
RAMESHWAR SINGH Vs. UNION HOME SECY GOVT OF INDIA MINISTRY OF HOME & ORS
|
May 6, 2016 |
RAMESHWAR TYAGI Vs. STATE OF U.P.
|
April 5, 2016 |
RAMESWARI Vs. STATE OF U.P.
|
May 12, 2016 |
RAMJI YADAV Vs. STATE OF U.P.
|
December 8, 2016 |
RAMJI YADAV & OTHERS Vs. STATE OF U P & OTHERS
|
May 9, 2016 |
RAMJILAL AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
RAMKALI AND ANOTHER Vs. D.D.C., SAMBHAL CAMP AMROHA AND 10 OTHERS
|
September 8, 2016 |
RAMPAL SINGH AND ANOTHER Vs. STATE OF U.P.
|
December 16, 2016 |
RAMSAMUJH Vs. STATE OF U.P.
|
April 19, 2016 |
RAMSIYA YADAV Vs. STATE OF U.P.
|
September 6, 2016 |
RAMSWEAMWAR Vs. BHAWANIDEEN
|
February 3, 2016 |
RAMU @ LOHA Vs. STATE OF U P
|
May 11, 2016 |
RAMVEER AND OTHERS Vs. STATE OF U P AND ANOTHER
|
August 11, 2016 |
RAMVEER SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 21, 2016 |
RAMVIR SINGH Vs. STATE OF U.P.
|
March 10, 2016 |
RAMWATI Vs. STATE OF U P
|
September 23, 2016 |
RAN BAHADUR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION, FAIZABAD AND ANOTHER
|
August 30, 2016 |
RANA SUGAR LTD Vs. STATE OF U P
|
February 25, 2016 |
RANI DEVI Vs. STATE OF U P & OTHERS
|
July 13, 2016 |
RANI DEVI AND ORS Vs. ADDITIONAL DISTRICT JUDGE COURT NO 13 LUCKNOW AND ORS
|
January 7, 2016 |
RANJANA YADAV AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 19, 2016 |
RANJAY SINGH Vs. STATE OF U P AND 2 OTHERS
|
January 14, 2016 |
RANJEET PAL Vs. UNION OF INDIA
|
February 17, 2016 |
RANJEET SINGH Vs. STATE OF U P AND ORS
|
April 25, 2016 |
RANJEET YADAV AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
RANVEER SINGH Vs. STATE OF U.P.
|
December 16, 2016 |
RANVIR SINGH Vs. STATE OF U.P.
|
December 14, 2016 |
RANVIR SINGH AND ORS. Vs. STATE OF U.P.
|
March 1, 2016 |
RANVIR SINGH SUMAN Vs. STATE OF U P & ORS
|
June 13, 2016 |
RASHEED Vs. NAFEES AHAMAD
|
April 19, 2016 |
RASHI MANI MISHRA AND 4 OTHERS Vs. STATE OF U P AND 60 OTHERS
|
September 19, 2016 |
RASHID Vs. STATE OF U.P. AND OTHERS
|
December 19, 2016 |
RASHID & OTHERS Vs. STATE OF U P & ANOTHER
|
March 1, 2016 |
RASTRIYA KRISHI EVAM BANKERS GRAMIN VIKASH SANSTHAN Vs. UNION OF INDIA
|
July 5, 2016 |
RATAN KUMAR SHARMA Vs. PREMWATI SHARMA
|
September 22, 2016 |
RATAN SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR & OTHERS
|
October 19, 2016 |
RATANLAL Vs. SHANTI DEVI AND ANOTHER
|
May 13, 2016 |
RATHI DUGAPUR STEELS LTD. Vs. U.P. STATE INDUSTRIAL DEV. CORP. LTD. AND ORS.
|
January 5, 2016 |
RATHORE BUILDERS Vs. STATE OF U.P. AND ORS.
|
February 10, 2016 |
RATI BHAN & OTHERS Vs. STATE OF U P & ANOTHER
|
May 20, 2016 |
RATI RAM AND ORS. Vs. STATE OF U.P.
|
April 8, 2016 |
RAVI Vs. STATE OF U P
|
September 17, 2016 |
RAVI KANT Vs. STATE OF U P
|
February 4, 2016 |
RAVI KISHORE PRADHAN Vs. STATE OF U.P. AND ORS.
|
January 28, 2016 |
RAVI KUMAR AND ANOTHER Vs. TARUN KUMAR AGRAWAL AND ANOTHER
|
December 19, 2016 |
RAVI KUMAR GAUTAM Vs. STATE OF U P & OTHERS
|
May 5, 2016 |
RAVI NANDINI KHITAULIYA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 29, 2016 |
RAVI PRAKASH GUPTA Vs. SMT. MADHURI DEVI
|
December 9, 2016 |
RAVI SARAN PANDEY Vs. UNION OF INDIA
|
August 29, 2016 |
RAVI SHANKAR MAURYA Vs. STATE OF U.P.
|
March 9, 2016 |
RAVINDER TALWAR Vs. STATE OF U P AND ANOTHER
|
September 9, 2016 |
RAVINDRA BAHADUR SINGH Vs. STATE OF U P AND ORS
|
January 8, 2016 |
RAVINDRA KUMAR Vs. STATE OF U.P.
|
May 18, 2016 |
RAVINDRA KUMAR PANDEY Vs. BHARAT SANCHAR NIGAM AND ORS.
|
February 15, 2016 |
RAVINDRA NATH SHUKLA Vs. STATE OF U.P. AND ORS.
|
February 15, 2016 |
RAVINDRA PAL SINGH & ORS Vs. STATE OF U P & ORS
|
June 22, 2016 |
RAVINDRA PRATAP Vs. STATE OF U.P. AND 4 OTHERS
|
October 4, 2016 |
RAVINDRA SINGH Vs. ASHISH MANI TRIPATHI AND ANR.
|
April 27, 2016 |
RAVINDRA SINGH Vs. THE STATE OF U.P.
|
February 1, 2016 |
RAVISH KUMAR & OTHERS Vs. STATE OF U P & OTHERS
|
May 17, 2016 |
RAZIA BEGUM Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
RDHESHYAM TIVARI Vs. STATE OF U.P. AND 10 OTHERS
|
September 9, 2016 |
REENA KANAUJIA AND ORS. Vs. COMMISSIONER, KANPUR DIVISION AND ORS.
|
February 1, 2016 |
REETA DEVI Vs. STATE OF U P AND 3 OTHERS
|
September 22, 2016 |
REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. NISHA DUBEY AND 2 OTHERS
|
December 9, 2016 |
REGISTRAR (NOW REGISTRAR GENERAL), HIGH COURT, ALLAHABAD Vs. SHEO PRASAD -II AND ORS.
|
May 24, 2016 |
REKAN INDUSTRIES LIMITED UNNAO Vs. STATE OF U P
|
January 8, 2016 |
REKHA DEVI Vs. STATE OF U.P. AND ORS.
|
July 20, 2016 |
REKHA SHARMA Vs. STATE OF U P
|
April 1, 2016 |
RENU GLASS WORKS Vs. COMMISSIONER, COMMERCIAL TAX
|
July 27, 2016 |
RENU JATAV Vs. STATE OF U P
|
May 18, 2016 |
REOTI SINGH MEENA Vs. UNION OF INDIA AND 3 ORS
|
September 28, 2016 |
RESIDENT WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U P
|
May 13, 2016 |
REV. K.V. ABRAHAM Vs. COMMISSIONER, VARANASI
|
August 23, 2016 |
RICH FIELD INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA AND 3 OTHERS
|
August 31, 2016 |
RICHA SINGH AND ANOTHER Vs. DR RAM MANOHAR LOHIYA AVADH UNIVERSITY FAIZABAD AND ORS
|
January 4, 2016 |
RIMJHIM ISPAT LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 5, 2016 |
RIMJHIM STAINLESS LTD Vs. STATE OF U P
|
May 23, 2016 |
RINKOO Vs. STATE OF U.P.
|
January 27, 2016 |
RINKRAJ SINGH & ANR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH & 4 OTHERS
|
May 11, 2016 |
RINKU Vs. STATE OF U.P.
|
May 10, 2016 |
RINKU & ORS Vs. STATE OF U P & ANR
|
September 20, 2016 |
RINKU AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
RISHABH AWASTHI Vs. STATE OF U.P. & 2 OTHERS
|
November 23, 2016 |
RISHABH JHA Vs. UNION OF INDIA AND 6 ORS
|
May 16, 2016 |
RISHABH RAI Vs. STATE OF U P AND ANR
|
May 26, 2016 |
RISHI AND ORS. Vs. THE STATE OF U.P.
|
February 19, 2016 |
RISHI KUMAR Vs. STATE OF U P
|
May 9, 2016 |
RISHI TANDAN Vs. STATE OF U P
|
May 27, 2016 |
RISHU Vs. STATE OF U.P. AND ORS.
|
April 5, 2016 |
RITA BAGGA AND ORS. Vs. MILAN DEVELOPERS AND ORS.
|
February 11, 2016 |
RITESH SINGH @ LAV KUSH SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
July 11, 2016 |
RITESH SINGH @ LAV KUSH SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
July 8, 2016 |
RIWATI AND OTHERS Vs. ADDL COMMISSIONER OF CONSOLIDATION(ADMIN ) U P & ORS
|
August 9, 2016 |
RIYASAT Vs. STATE OF U P
|
June 23, 2016 |
RIZWAN Vs. STATE OF U P
|
May 27, 2016 |
RIZWAN Vs. STATE OF U.P.
|
October 27, 2016 |
ROHIT NANDAN SHUKLA Vs. U.P.P.S.C., ALLAHABAD AND ANOTHER
|
April 26, 2016 |
ROHIT SINGH Vs. STATE OF U.P.
|
May 2, 2016 |
ROHIT SINGH BHADORIYA Vs. STATE OF U.P.
|
April 26, 2016 |
ROHIT SINGH BHADORIYA Vs. STATE OF U P AND ORS
|
April 24, 2016 |
ROHIT YADAV AND ANOTHER Vs. STATE OF U.P.
|
March 4, 2016 |
ROOP MANI PANDEY AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
February 16, 2016 |
ROOP NARAIN MISHRA Vs. STATE OF U.P.
|
October 21, 2016 |
ROOP RAM Vs. STATE OF U.P. AND ORS.
|
April 5, 2016 |
ROOP SINGH PANDEY AND ORS. Vs. THE STATE OF U.P.
|
February 29, 2016 |
ROOPWATI & ANOTHER Vs. SATYAWATI GUPTA & 7 OTHERS
|
April 19, 2016 |
ROSHAN ALI Vs. STATE OF U P
|
May 4, 2016 |
ROSHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND 2 OTHERS
|
November 28, 2016 |
ROSHAN LAL KHANNA Vs. SHYAM LAL KHANNA
|
May 19, 2016 |
ROSHAN THAKUR Vs. UNION OF INDIA
|
November 16, 2016 |
ROUNAK AFROZ Vs. STATE OF U P AND 4 OTHERS
|
July 20, 2016 |
ROYAL UNIQUE HOME SOLUTION PVT LTD Vs. STATE OF U P AND 4 OTHERS
|
March 3, 2016 |
RUBI ZEHRA Vs. STATE OF U.P.
|
May 13, 2016 |
RUCHI AGARWAL Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
RUDAL SINGH & OTHERS Vs. STATE
|
May 17, 2016 |
RUDRA DEO SINGH Vs. STATE OF U P & ANOTHER
|
January 7, 2016 |
RUDRAMATI Vs. DY. DIRECTOR OF CONSOLIDATION/C.R.O. BASTI
|
February 3, 2016 |
RUKMINI DEVI Vs. STATE OF U P AND 3 OTHERS
|
March 10, 2016 |
RUSTAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 26, 2016 |
S G S INDIA PVT LTD Vs. COMMISSIONER, COMMERCIAL TAX
|
October 6, 2016 |
S K SHARMA Vs. STATE OF U P
|
April 13, 2016 |
S N MAHESHWARI Vs. G M , SYNDICATE BANK AND 4 ORS
|
May 18, 2016 |
S P SHARMA ADVOCATE Vs. STATE OF U P & ANOTHER
|
April 5, 2016 |
S U ASHRAM Vs. ADJ
|
January 21, 2016 |
S.B.S. INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 16, 2016 |
S.C. MISHRA Vs. BANK OF BARODA
|
March 28, 2016 |
SABIYA BEGAM @ MALKA Vs. STATE OF U.P.
|
May 18, 2016 |
SABIYA BEGUM Vs. M. HAYAT ANSARI
|
March 4, 2016 |
SACHCHE LAL @ TERSU Vs. STATE
|
October 4, 2016 |
SACHCHEY RAM & ANOTHER Vs. STATE OF U.P.
|
August 11, 2016 |
SACHCHIDANAND GUPTA Vs. STATE OF U P
|
August 20, 2016 |
SACHIDANAND Vs. STATE OF U P AND OTHERS
|
May 18, 2016 |
SACHIN Vs. STATE OF U.P. AND ANOTHER
|
July 27, 2016 |
SACHIN @ SACHINDER @ SATYENDRA Vs. STATE OF U.P. AND ANOTHER
|
October 27, 2016 |
SACHIN GOYAL Vs. STATE OF U P AND ANOTHER
|
September 22, 2016 |
SACHIN KUMAR NARULA AND ANOTHER Vs. RAMESH LAL
|
January 19, 2016 |
SACHIN SHARMA Vs. STATE OF U P AND ANOTHER
|
September 23, 2016 |
SADDIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND ANOTHER
|
December 15, 2016 |
SADHAN SAHKARI SAMITI LTD Vs. STATE OF U P
|
April 26, 2016 |
SADHANA YADAV Vs. STATE OF U.P. & OTHERS
|
July 27, 2016 |
SADHNA Vs. STATE OF U.P. AND ORS.
|
July 15, 2016 |
SADHO RAM SINGH Vs. STATE OF U.P.
|
May 31, 2016 |
SADHU Vs. STATE OF U P
|
September 8, 2016 |
SADIK SHEIKH Vs. MOHD. SARFRAZ
|
October 3, 2016 |
SAEED AHMAD Vs. JAFAR ALI
|
March 30, 2016 |
SAGUN FOUNDRY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
December 21, 2016 |
SAGUNA SHARMA Vs. CHATERSEN GUPTA AND 30 OTHERS
|
January 12, 2016 |
SAHAB DEI Vs. CONSOLIDATION OFFICER
|
November 29, 2016 |
SAHAB LAL AND ORS. Vs. THE STATE OF U.P.
|
January 8, 2016 |
SAHAB SINGH Vs. DY. DIRECTOR OF CONSOLIDATION BUDAUN
|
February 15, 2016 |
SAHAJ KUMAR SINGH Vs. STATE OF U P
|
September 6, 2016 |
SAHAJ RAM Vs. RAJENDRA PRASAD
|
May 30, 2016 |
SAHARANPUR CINEMA EXHIBITORS ASSOCIATION Vs. STATE OF U.P.
|
September 19, 2016 |
SAHBA KHATOON Vs. STATE OF U P & OTHERS
|
July 8, 2016 |
SAHEB LAL Vs. STATE OF UTTAR PRADESH
|
August 9, 2016 |
SAHIPAL Vs. STATE OF U P
|
January 29, 2016 |
SAHJAD Vs. STATE OF U P AND ANOTHER
|
May 31, 2016 |
SAHUZAMAN Vs. STATE OF U.P. AND ORS.
|
April 29, 2016 |
SAI FILLING STATION Vs. UNION OF INDIA
|
January 19, 2016 |
SAINIK KRISHAK SEWA KENDRA Vs. INDIAN OIL CORPORATION LTD & ANOTHER
|
September 6, 2016 |
SAIYAD JAVED HUSSAIN AASI Vs. STATE OF U P AND ANOTHER
|
September 12, 2016 |
SAJAL KUMAR AND ANOTHER Vs. DISTRICT JUDGE BALLIA & 14 OTHERS
|
May 31, 2016 |
SAJAL KUMAR JAUHARI Vs. DISTRICT JUDGE, BALLIA AND ORS.
|
February 24, 2016 |
SAKATOO AND ORS. Vs. THE STATE OF U.P.
|
May 6, 2016 |
SAKHAWAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 8, 2016 |
SAKUNTALA DEVI Vs. KAMLESH
|
May 2, 2016 |
SALAHUDDIN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2016 |
SALAUDDIN ALIAS BUDDHU AND OTHERS Vs. STATE OF U P
|
June 15, 2016 |
SALEHA BEGUM Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
SALMA BIBI Vs. STATE OF U P & OTHERS
|
March 15, 2016 |
SAM HIGGINBOTTOM OF AGRICULTURE TECHNOLOGY AND SCIENCE Vs. M/S ACURITE CONTRACTORS AND ENGINEERS
|
July 11, 2016 |
SAMANA Vs. D.D.C.
|
March 10, 2016 |
SAMAR BAHADUR Vs. STATE OF U P
|
July 15, 2016 |
SAMAR BAHADUR YADAV Vs. STATE OF U.P. AND OTHERS
|
August 26, 2016 |
SAMBHAL GUN HOUSE AND ORS. Vs. SHIV RAJ SARAN AGARWAL AND ORS.
|
January 22, 2016 |
SAMI Vs. SMT. PUSHPA DEVI AND 8 ORS.
|
May 6, 2016 |
SAMIR KUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
|
March 18, 2016 |
SAMOON & OTHERS Vs. STATE OF U P & ANOTHER
|
September 22, 2016 |
SAMSHAD ALI KHAN AND 8 OTHERS Vs. D.D.C. AND 15 OTHERS
|
July 29, 2016 |
SAMSUJJOHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
August 30, 2016 |
SANCHIT GUPTA Vs. STATE OF AND ORS.
|
May 18, 2016 |
SANDEEP AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
SANDEEP BHATNAGAR, AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 25, 2016 |
SANDEEP KUMAR Vs. STATE OF U.P.
|
September 14, 2016 |
SANDEEP KUMAR AND 22 ORS. Vs. UNION OF INDIA AND 3 OTHERS
|
November 22, 2016 |
SANDEEP KUMAR SINGH Vs. STATE OF U P
|
February 16, 2016 |
SANDEEP PANDEY Vs. UNION OF INDIA
|
April 22, 2016 |
SANDEEP PANDEY AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
August 24, 2016 |
SANDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
September 1, 2016 |
SANGAM Vs. STATE OF U P
|
February 1, 2016 |
SANGEETA Vs. STATE OF U.P.
|
March 9, 2016 |
SANGEETA & OTHERS Vs. STATE OF U P & ANOTHER
|
September 12, 2016 |
SANGEETA GUPTA Vs. STATE OF U.P.
|
March 28, 2016 |
SANGEETA SINGH Vs. STATE OF U.P.
|
January 20, 2016 |
SANGH PRIYA GAUTAM Vs. STATE OF U.P.
|
April 8, 2016 |
SANGITA Vs. STATE OF U P AND 4 ORS
|
July 20, 2016 |
SANGRAM CHAUHAN Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2016 |
SANJAI BAWARIYA Vs. STATE OF U.P.
|
January 22, 2016 |
SANJAI MOHAN Vs. COMMISSIONER
|
May 6, 2016 |
SANJAI SINGH AND ORS. Vs. GIRJA SHANKAR AND ORS.
|
February 26, 2016 |
SANJAY Vs. COMMISSIONER VARANASI AND 3 OTHERS
|
February 17, 2016 |
SANJAY Vs. STATE OF U P AND 6 OTHERS
|
February 12, 2016 |
SANJAY @ MUNNA MISHRA Vs. STATE OF U P AND 3 OTHERS
|
September 23, 2016 |
SANJAY @ RAKESH RATHOUR Vs. STATE OF UTTAR PRADESH
|
June 28, 2016 |
SANJAY DUBEY Vs. STATE OF U P
|
May 18, 2016 |
SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES Vs. S C AGARWAL
|
September 1, 2016 |
SANJAY GANDHI SMRITI JUNIOR HIGH SCHOOL Vs. ADDL COMMISSIONER (JUDICIAL-1) AND 10 ORS
|
September 30, 2016 |
SANJAY JAISWAL Vs. STATE OF U.P.
|
October 5, 2016 |
SANJAY KISHORE Vs. STATE OF U P
|
April 7, 2016 |
SANJAY KUMAR Vs. SHREYANS KUMAR JAIN AND ORS.
|
January 14, 2016 |
SANJAY KUMAR MISHRA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 19, 2016 |
SANJAY KUMAR SINGH Vs. UNION OF INDIA AND 4 OTHERS
|
May 27, 2016 |
SANJAY LAMBA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 2, 2016 |
SANJAY RAI Vs. STATE OF U P
|
September 28, 2016 |
SANJAY SHAHU Vs. STATE OF U.P.
|
March 3, 2016 |
SANJAY SHARMA @ PINTU Vs. ANIL DUA @ TEETU
|
August 23, 2016 |
SANJAY SHARMA AND 2 ORS Vs. STATE OF U P AND ANOTHER
|
February 25, 2016 |
SANJAY SHARMA AND ORS. Vs. KASHI PRASAD AND ORS.
|
February 16, 2016 |
SANJAY SHIKSHAK PRASHIKSHAN SANSTHAN AND ANOTHER Vs. REGIONAL DIRECTOR, NORTHERN REGIONAL COMM , N C T E & ANR
|
August 22, 2016 |
SANJAY SINGH Vs. STATE OF U P
|
May 11, 2016 |
SANJAY SINGH Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF HOME & OTHERS
|
November 10, 2016 |
SANJAY SINGH & ORS Vs. UNION OF INDIA AND OTHERS
|
November 15, 2016 |
SANJAY SINGH RANA Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
January 22, 2016 |
SANJAY THAPA @ DINESH THAPA Vs. STATE OF U P
|
September 14, 2016 |
SANJAY YADAV AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, HOME, CIVIL SECRETARIAT, LUCKNOW AND OTHERS
|
June 1, 2016 |
SANJEET KUMAR Vs. STATE OF U.P. THRU SECY. FOOD & CIVIL SUPPLIES DEPTT. LKO. & ORS
|
October 27, 2016 |
SANJEEV & 3 OTHERS Vs. STATE OF U P & ANOTHER
|
May 31, 2016 |
SANJEEV @ SANJU Vs. STATE OF U.P.
|
August 3, 2016 |
SANJEEV @ SHEWA Vs. STATE OF U P
|
July 15, 2016 |
SANJEEV KUMAR Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
SANJEEV KUMAR Vs. STATE OF U.P. AND ANOTHER
|
December 1, 2016 |
SANJEEV KUMAR RAI Vs. D.D.C. GHAZIPUR & OTHERS
|
March 30, 2016 |
SANJIV Vs. STATE OF U P
|
June 10, 2016 |
SANJIVA SINGHAL Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
April 12, 2016 |
SANJU THAKUR @ SANJEEV @ SANJU PRADHAN Vs. STATE OF U P AND ANOTHER
|
March 2, 2016 |
SANKALP INSTITUTE OF EDUCATION Vs. STATE OF U.P.
|
December 21, 2016 |
SANKATA PRASAD Vs. STATE OF U P
|
March 31, 2016 |
SANNI MALIK @ SANNI JAAT Vs. STATE OF U P
|
August 10, 2016 |
SANT LAL Vs. THE CHIEF AUDIT OFFICER AND ORS.
|
May 18, 2016 |
SANT LAL & ANOTHER Vs. CHHAKAURI RAM GUPTA
|
May 20, 2016 |
SANT RAJ Vs. STATE OF U.P. AND ORS.
|
July 12, 2016 |
SANT RAM PANDEY AND OTHERS Vs. STATE
|
August 10, 2016 |
SANTOO @ SANTOSH KUMAR Vs. STATE OF U P
|
May 3, 2016 |
SANTOSH Vs. STATE OF U.P.
|
August 26, 2016 |
SANTOSH AND ORS. Vs. STATE OF U.P.
|
March 3, 2016 |
SANTOSH KUMAR Vs. STATE OF U P AND 6 OTHERS
|
August 17, 2016 |
SANTOSH KUMAR Vs. STATE OF U P
|
May 31, 2016 |
SANTOSH KUMAR Vs. U P P S T AND OTHERS
|
September 30, 2016 |
SANTOSH KUMAR Vs. STATE OF U.P. AND ANOTHER
|
March 2, 2016 |
SANTOSH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
July 6, 2016 |
SANTOSH KUMAR Vs. STATE OF U.P.
|
July 21, 2016 |
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
|
March 31, 2016 |
SANTOSH KUMAR MAURYA AND OTHERS Vs. STATE OF U P AND OTHERS
|
February 29, 2016 |
SANTOSH KUMAR PANDEY Vs. STATE OF U.P. THROUGH THE JOINT SECY. HOME CIVIL SECTT. & ORS.
|
November 9, 2016 |
SANTOSH KUMAR SHARMA Vs. STATE OF U P THRU ITS PRIN SECY ,DEPT OF HOME AFFAIRS & ORS
|
July 13, 2016 |
SANTOSH KUMAR UPADHYAY Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
SANTOSH KUMAR UPADHYAYA Vs. STATE OF U P & ORS
|
February 10, 2016 |
SANTOSH KUMAR YADAV AND OTHERS Vs. STATE OF U P AND ANR
|
September 8, 2016 |
SANTOSH KUMARI Vs. STATE OF U.P. AND ORS.
|
February 8, 2016 |
SANTOSH RAI AND ORS. Vs. STATE OF U.P.
|
February 4, 2016 |
SARA BEGUM AND ORS. Vs. GHANSHYAM LAKSHKAR
|
March 14, 2016 |
SARAYA DISTILLERY Vs. COMMISSIONER, CENTRAL EXCISE ALLD.
|
January 21, 2016 |
SARDAR ILAHI Vs. STATE OF U P AND ANOTHER
|
May 30, 2016 |
SARDAR PATEL SMARAK INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
February 5, 2016 |
SARFARAJ ALIAS GUDDU AND 2 OTHERS Vs. STATE OF U P
|
May 31, 2016 |
SARLA MISHRA Vs. STATE OF U.P. AND ORS.
|
February 24, 2016 |
SAROJ DEVI Vs. STATE OF U P AND ANOTHER
|
October 6, 2016 |
SAROJ KUMAR Vs. STATE OF U.P.
|
March 15, 2016 |
SAROJ KUMARI SHUKLA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
SAROJINI DEVI Vs. STATE OF U.P.
|
August 24, 2016 |
SARVESH & OTHERS Vs. STATE OF U.P.
|
May 4, 2016 |
SARVOTTAM CHAUBEY Vs. STATE OF U.P.
|
November 18, 2016 |
SATENDRA KAUSHIK Vs. STATE OF U P
|
April 5, 2016 |
SATENDRA KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
|
July 29, 2016 |
SATENDRA KUMAR VERMA Vs. STATE OF U.P. AND 2 ORS.
|
May 18, 2016 |
SATENDRA SINGH Vs. STATE OF U P
|
May 9, 2016 |
SATENDRA YADAV Vs. STATE OF U.P.
|
November 30, 2016 |
SATGURU SARAN VERMA Vs. DISTRICT JUDGE BARABANKI AND OTHERS
|
May 31, 2016 |
SATI PRASAD AND ANR Vs. STATE OF U P AND ANR
|
April 26, 2016 |
SATISH AGRAWAL AND ORS. Vs. KRISHNA MURARI
|
January 27, 2016 |
SATISH CHANDRA Vs. STATE OF U P AND ANOTHER
|
June 6, 2016 |
SATISH CHANDRA @ SATISH PANDIT Vs. MANOHAR LAL GERA
|
July 29, 2016 |
SATISH CHANDRA AGARWAL Vs. ASHOK JAISWAL
|
May 10, 2016 |
SATISH CHANDRA DWIVEDI Vs. OM PRAKASH MISHRA AND ORS.
|
June 23, 2016 |
SATISH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
SATISH CHANDRA SHARMA Vs. STATE OF U.P.
|
November 19, 2016 |
SATISH KUMAR Vs. COMMISSIONER, SAHARANPUR AND ORS.
|
May 24, 2016 |
SATISH KUMAR Vs. STATE OF U.P.
|
May 5, 2016 |
SATISH KUMAR Vs. SALEEM BEG @ BABBOO AND 7 OTHERS
|
March 29, 2016 |
SATISH KUMAR AND 2 ORS Vs. UNION OF INDIA AND 5 ORS
|
September 14, 2016 |
SATISH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 14, 2016 |
SATISH KUMAR SINGH AND 16 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
July 29, 2016 |
SATISH VERMA Vs. STATE OF U.P.
|
August 19, 2016 |
SATNAM Vs. STATE OF U P
|
August 9, 2016 |
SATTEY Vs. STATE OF U.P.
|
April 8, 2016 |
SATTOO AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 10, 2016 |
SATVEER SINGH Vs. STATE OF U P
|
March 14, 2016 |
SATYA DEV Vs. STATE OF U P
|
January 21, 2016 |
SATYA KUMAR SINGH Vs. STATE OF U.P.
|
February 19, 2016 |
SATYA NARAIN MITTAL Vs. STATE OF U P AND 4 OTHERS
|
August 20, 2016 |
SATYA NARAIN SINGH Vs. D.D.C./A.D.M. (ADMINISTRATION) AZAMGARH AND 16 OTHERS
|
October 21, 2016 |
SATYA NARAIN SINGH AND ANOTHER (OBJECTION FILED) Vs. DISTRICT JUDGE BARABANKI AND OTHERS
|
November 25, 2016 |
SATYA NARAIN TRIPATHI Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
SATYA NARAYAN Vs. RAMA SHANKER JHA
|
March 30, 2016 |
SATYA PRAKASH Vs. BOARD OF REVENUE U.P. LUCKNOW THROUGH ITS CHAIRMAN LKO.
|
December 15, 2016 |
SATYA PRAKASH Vs. STATE
|
July 20, 2016 |
SATYA PRAKASH AGRAWAL Vs. DISTT/D.D.C.
|
December 8, 2016 |
SATYA PRAKASH GOEL Vs. KAVITA JAIN
|
September 7, 2016 |
SATYA PRAKASH KULSHRESTHA Vs. STATE OF U.P. AND ORS.
|
February 1, 2016 |
SATYA PRAKASH SHARMA Vs. MUKHYA NAGAR ADHIKARI & OTHERS
|
April 20, 2016 |
SATYA PRAKASH SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
|
April 11, 2016 |
SATYABEER SINGH Vs. STATE OF U.P. AND ORS.
|
March 1, 2016 |
SATYADEV AND ANR Vs. MOHAN LAL AND 4 OTHERS
|
August 24, 2016 |
SATYADEV AND ORS. Vs. MOHAN LAL AND ORS.
|
January 22, 2016 |
SATYANARAYAN Vs. STATE OF U P & ORS
|
February 15, 2016 |
SATYAPAL AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 28, 2016 |
SATYAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 11, 2016 |
SATYAWATI SAXENA Vs. REGIONAL DY. DIRECTOR OF EDUCATION MORADABAD AND ORS.
|
May 27, 2016 |
SATYENDRA AGE 35 YRS AND OTHERS Vs. STATE OF U P
|
September 29, 2016 |
SATYENDRA AWASTHI Vs. SRI. RADHA GOPAL JI MAHRAJ VIRAJMAN MANDIR
|
August 11, 2016 |
SATYENDRA BAHADUR SINGH @ GUDDU SINGH Vs. STATE OF U.P. & 3 OTHERS
|
February 10, 2016 |
SATYENDRA KUMAR PANDEY Vs. U P DENTAL COUNCIL LUCKNOW
|
September 27, 2016 |
SATYENDRA PAL SINGH Vs. STATE OF U P
|
July 26, 2016 |
SATYENDRA PRASAD SINGH Vs. STATE OF U P & 3 ORS
|
March 29, 2016 |
SATYESH KUMAR MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 1, 2016 |
SAURABH KAPOOR Vs. STATE OF U P & ANOTHER
|
February 22, 2016 |
SAURABH KHARE Vs. BAUBI DEVI AND 3 ORS.
|
April 1, 2016 |
SAURAV KHARAYAT & ANR Vs. STATE OF U P
|
July 21, 2016 |
SAVITA RANI YADAV Vs. STATE OF U.P.
|
August 3, 2016 |
SAVITRI DEVI Vs. STATE OF U.P. AND ORS.
|
May 13, 2016 |
SEEMA Vs. STATE OF U P
|
June 13, 2016 |
SEEMA @ SEEMA RANI Vs. STATE OF U P & ANOTHER
|
October 4, 2016 |
SEEMA DEVI YADAV Vs. STATE OF U P & ORS
|
March 14, 2016 |
SEEMA SHUKLA Vs. STATE OF U P
|
April 19, 2016 |
SEETA RAM Vs. STATE OF U P
|
May 6, 2016 |
SEW LSY HIGHWAYAS LTD Vs. STATE OF U P
|
September 30, 2016 |
SEWAK SARAN GUPTA Vs. STATE OF U.P.
|
February 8, 2016 |
SHABAD AHMAD Vs. H.D.F.C. BANK LTD. AND ORS.
|
April 13, 2016 |
SHABAHAT HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR
|
September 15, 2016 |
SHABBIR AND 4 OTHERS Vs. ADDL COMMISSIONER MEERUT AND 2 OTHERS
|
September 29, 2016 |
SHABBIR HASAN (JAIL APPEAL) Vs. STATE OF U P
|
May 27, 2016 |
SHABUDDIN Vs. STATE OF U P
|
April 29, 2016 |
SHADI LAL ENTERPRISES LTD Vs. STATE OF U P
|
May 26, 2016 |
SHAH ALAM Vs. UNION OF INDIA
|
July 29, 2016 |
SHAH AMMAR AHMAD @SHAH NAYYAR AHMAD Vs. U P SUNNI CENTRAL WAQF BOARD & ORS
|
August 3, 2016 |
SHAH BASIT JAHID Vs. STATE OF U.P.
|
April 18, 2016 |
SHAH KAMALUDDIN MASUM FARIDI Vs. UP ZILADHIKARI AND 26 ORS
|
June 10, 2016 |
SHAHABUDDIN Vs. SMT. SHAKEELA & ANOTHER
|
December 9, 2016 |
SHAHEEN AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
SHAHID Vs. STATE OF U P
|
September 12, 2016 |
SHAHID ALI Vs. DY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND 3 ORS
|
February 15, 2016 |
SHAHID ANJUM Vs. STATE OF U P & OTHERS
|
September 9, 2016 |
SHAHID KHAN AND ORS. Vs. THE STATE OF U.P.
|
February 3, 2016 |
SHAHNAWAZ @ SHAHANAZ Vs. STATE OF U P
|
April 8, 2016 |
SHAHNAWAZ AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 22, 2016 |
SHAHNAZ Vs. JAFAR HUSAIN
|
April 3, 2016 |
SHAHPUR SERVICE CENTER Vs. UNION OF INDIA
|
August 11, 2016 |
SHAHZAD KHAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
SHAIL KUMARI RASTOGI Vs. STATE OF U P
|
May 17, 2016 |
SHAILENDRA KUMAR AND OTHERS Vs. STATE OF U P & ORS
|
February 8, 2016 |
SHAILENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
May 10, 2016 |
SHAILENDRA KUMAR SHARMA Vs. SMT. CHANDRA KANTA SHARMA & OTHERS
|
July 8, 2016 |
SHAILENDRA SINGH & ANOTHER Vs. STATE OF U P
|
May 24, 2016 |
SHAILESH KUMAR SINGH Vs. SUDHANSHU BHATIA
|
April 7, 2016 |
SHAILESH KUMARI Vs. AMOD KUMAR SACHAN
|
May 23, 2016 |
SHAKEEL Vs. STATE OF U P & ANOTHER
|
August 9, 2016 |
SHAKEEL AHMAD Vs. PREM KUMAR GUPTA (SINCE DECEASED) AND 9 OTHERS
|
April 26, 2016 |
SHAKEEL AHMAD Vs. ZAMEER AHMAD SIDDIQUI AND ORS.
|
April 5, 2016 |
SHAKIL AHMAD Vs. STATE OF U.P. THR. SECY. MADHYAMIK EDUCATION U.P. GOVT. AND OTHERS
|
November 21, 2016 |
SHAKIR ALI Vs. SHAREEF KHAN
|
May 16, 2016 |
SHAKTI SINGH Vs. STATE OF U P
|
April 7, 2016 |
SHAKUNTALA SHARMA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
July 4, 2016 |
SHAKUNTALA SINGH Vs. U P AWAS EVAM VIKAS PARISHAD
|
July 4, 2016 |
SHALINI MISHRA Vs. UNION OF INDIA
|
March 2, 2016 |
SHALINI YADAV Vs. STATE OF U P AND OTHERS
|
February 29, 2016 |
SHALU SHARMA Vs. STATE OF U.P. AND ORS.
|
May 27, 2016 |
SHAMBHU CHAUDHARY Vs. STATE OF U.P. & 3 OTHERS
|
November 17, 2016 |
SHAMBHU NATH PRASAD Vs. STATE OF U.P. AND ANOTHER
|
October 19, 2016 |
SHAMBHU PRASAD Vs. STATE OF U.P.
|
February 3, 2016 |
SHAMEEM @ KALA Vs. STATE OF U.P. AND ANOTHER
|
August 1, 2016 |
SHAMIULLAH AND ANR. Vs. MADAN GOPAL
|
April 8, 2016 |
SHAMSAD ALI & OTHERS Vs. STATE OF U P
|
September 29, 2016 |
SHAMSHAD HUSSAIN Vs. AMRISH KUMAR
|
February 25, 2016 |
SHAMSHAD KHAN Vs. PREM SINGH
|
February 10, 2016 |
SHAMSHER BAHADUR Vs. BOARD OF DIRECTORS, FARRUKHABAD GRAMIN BANK THROUGH CHAIRMAN
|
September 14, 2016 |
SHAMSUL ISLAM@AFROZ Vs. STATE OF U.P.
|
October 7, 2016 |
SHANKAR CHARAN TRIPATHI Vs. UNION OF INDIA AND OTHERS
|
September 27, 2016 |
SHANKAR SHAH @ SHANKAR SHAHU Vs. STATE OF U.P.
|
August 4, 2016 |
SHANKAR SINGH Vs. STATE OF U P AND ANOTHER
|
April 29, 2016 |
SHANKER LAL AND ANOTHER Vs. GAYATRI DEVI AND 4 OTHERS
|
January 27, 2016 |
SHANTANU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI & 4 OTHERS
|
September 19, 2016 |
SHANTI DEVI AND ORS Vs. RAMA DHIN AND ORS
|
September 16, 2016 |
SHARAD PATHAK ADVOCATE Vs. STATE OF U P
|
August 11, 2016 |
SHARDA Vs. SONIA AND ORS.
|
March 10, 2016 |
SHARDA DEVI Vs. STATE OF U P
|
June 15, 2016 |
SHARDA UNIVERSITY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
September 17, 2016 |
SHAREEF AHMAD QURAISHI Vs. STATE OF U P
|
February 2, 2016 |
SHARIQ RASUL Vs. STATE OF U P AND ANOTHER
|
April 12, 2016 |
SHARWAN KUMAR AND ANR Vs. DY DIRECTOR OF CONSOLIDATION/ ADDL COLLECTOR (R/F) & ANR
|
April 7, 2016 |
SHASHI Vs. STATE OF U.P.
|
May 10, 2016 |
SHASHI BALA SHARMA Vs. STATE OF U P
|
September 9, 2016 |
SHASHI KALA SHARMA Vs. STATE OF U P & 4 OTHERS
|
March 31, 2016 |
SHASHI KUMAR Vs. STATE OF U P AND 3 OTHERS
|
February 16, 2016 |
SHASHI PRABHA DWIVEDI Vs. STATE OF U.P.
|
December 2, 2016 |
SHASHI PRABHA DWIVEDI Vs. STATE OF U.P.
|
August 3, 2016 |
SHASHI TYAGAI Vs. STATE OF U P AND ANOTHER
|
May 17, 2016 |
SHAUKAT ALI Vs. STATE OF U P
|
August 24, 2016 |
SHAYESTA KHAN & ANOTHER Vs. STATE OF U P & OTHERS
|
July 8, 2016 |
SHEEBA BANO AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
SHEKHAR AGRAWAL Vs. BOARD OF REVENUE, ALLAHABAD CAMP COURT AND ORS.
|
January 13, 2016 |
SHEKHAR HOTELS & ANR Vs. STATE OF U P & OTHERS
|
November 28, 2016 |
SHEO LAIK YADAV AND OTHERS Vs. STATE OF U P
|
October 4, 2016 |
SHEO MANGAL & OTHERS Vs. STATE OF U P
|
September 20, 2016 |
SHEO MOORAT AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
|
January 13, 2016 |
SHEO PAL Vs. BASU DEO
|
December 2, 2016 |
SHEO PUJAN AND 2 OTHERS Vs. LALI DEVI AND ANOTHER
|
April 4, 2016 |
SHEO RAJ SINGH Vs. STATE OF U P
|
May 19, 2016 |
SHER SINGH Vs. STATE OF U P AND ANOTHER
|
May 11, 2016 |
SHER SINGH @ SHERU Vs. STATE OF U.P.
|
September 21, 2016 |
SHESH DUTT SHUKLA AND ORS. Vs. STATE OF U.P.
|
April 21, 2016 |
SHESHANAND TIWARI Vs. STATE OF U.P. THROUGH PRIN. SECY. JUDICIAL LKO. & ORS.
|
November 29, 2016 |
SHIAM SINGH Vs. STATE
|
June 17, 2016 |
SHILPA CHAUDHARY Vs. PRINCIPAL JUDGE AND ORS.
|
February 24, 2016 |
SHILPI SRIVASTAVA Vs. STATE OF U P AND ANR
|
July 14, 2016 |
SHISHU PAL SINGH & OTHERS Vs. STATE OF U P
|
June 14, 2016 |
SHISHUPAL ALIAS FATFATA Vs. STATE OF U.P.
|
October 18, 2016 |
SHITAL PRASAD SHUKLA Vs. STATE OF U.P. & OTHERS
|
December 14, 2016 |
SHIV ADARSH MAHAVIDHYALAYA Vs. STATE OF U P
|
July 4, 2016 |
SHIV BALI AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
October 20, 2016 |
SHIV CHARAN KASHYAP Vs. STATE OF U P
|
April 12, 2016 |
SHIV CHARAN LAL Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH & ANOTHER
|
February 25, 2016 |
SHIV DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 20, 2016 |
SHIV GAUR AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 18, 2016 |
SHIV GOVIND LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI, CAMP AT BASTI & OTHERS
|
July 8, 2016 |
SHIV KARAN AND OTHERS Vs. SPECIAL JUDGE E.C. ACT, LKO & ANOTHER
|
November 15, 2016 |
SHIV KUMAR @ LABRI Vs. STATE OF U P
|
May 27, 2016 |
SHIV KUMAR AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 11, 2016 |
SHIV KUMAR AND ANOTHER Vs. STATE OF U P
|
April 21, 2016 |
SHIV KUMAR FAUJI Vs. STATE OF U P
|
October 4, 2016 |
SHIV KUMAR SINGH AND OTHERS Vs. STATE OF U.P.
|
May 23, 2016 |
SHIV KUMAR TYAGI AND ORS. Vs. PUSPA RANI AND ORS.
|
March 10, 2016 |
SHIV LAL Vs. STATE OF U P AND 3 OTHERS
|
April 29, 2016 |
SHIV LAL & ANOTHER Vs. STATE
|
August 4, 2016 |
SHIV LAL PAASI Vs. STATE OF U P AND ORS
|
January 21, 2016 |
SHIV MANGAL Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)LUCKNOW DIVISION AND OTHERS
|
October 19, 2016 |
SHIV MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND 3 OTHERS
|
November 23, 2016 |
SHIV MOHAN TIWARI Vs. STATE OF U P
|
September 23, 2016 |
SHIV MURAT Vs. STATE OF U.P.
|
April 1, 2016 |
SHIV NARESH MISHRA Vs. U.P. P. C. L. LUCKNOW AND 3 OTHERS
|
November 23, 2016 |
SHIV NARESH SINGH CHAUHAN Vs. STATE OF U P
|
May 2, 2016 |
SHIV NATH SINGH AND ORS. Vs. STATE OF U.P.
|
January 22, 2016 |
SHIV PRAKASH SHUKLA Vs. STATE OF U P
|
April 1, 2016 |
SHIV PRASAD AND OTHERS Vs. STATE OF U P & OTHERS
|
February 29, 2016 |
SHIV PRATAP AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 21, 2016 |
SHIV PRATAP SINGH AND 16 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 18, 2016 |
SHIV RAM Vs. STATE OF U P & OTHERS
|
September 9, 2016 |
SHIV RAM AND ORS. Vs. STATE OF U.P.
|
March 9, 2016 |
SHIV RATAN AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 5 OTHERS
|
October 7, 2016 |
SHIV SHANKER MUKHERJEE AND 12 OTHERS Vs. SANDEEP JAIN AND 15 OTHERS
|
September 12, 2016 |
SHIV SHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION OF A.D.M.(F/R) AND 11 OTHERS
|
November 9, 2016 |
SHIV SINGH Vs. STATE OF U P
|
May 10, 2016 |
SHIV VINAYAK TRIPATHI Vs. STATE OF U.P.
|
May 25, 2016 |
SHIVA NAND SINGH AND ANOTHER Vs. STATE OF U P
|
August 31, 2016 |
SHIVA SINGH (MINOR) Vs. STATE OF U P AND ANOTHER
|
June 10, 2016 |
SHIVANI TYAGI Vs. STATE OF U.P. AND 4 OTHERS
|
April 12, 2016 |
SHIVDHARI PRASAD GOSWAMI Vs. D.D.C. AND 3 OTHERS
|
August 5, 2016 |
SHIVPOOJAN Vs. STATE OF U P
|
February 2, 2016 |
SHIVPOOJAN Vs. STATE OF U.P.
|
February 2, 2016 |
SHOBHAN JAISWAL Vs. STATE OF U P & ANOTHER
|
January 8, 2016 |
SHOBHIT NIGAM Vs. BATULAN AND ANOTHER
|
August 29, 2016 |
SHOEB Vs. STATE OF U.P.
|
March 18, 2016 |
SHRAVAN KUMAR Vs. STATE OF U P AND ANOTHER
|
September 17, 2016 |
SHRAWAN KUMAR Vs. STATE OF U P
|
March 18, 2016 |
SHRAWAN KUMAR Vs. STATE OF U.P. THRO. SECY. REVENUE CIVIL SECTT. LKO.& ANR.
|
October 24, 2016 |
SHRAWAN KUMAR Vs. STATE OF U.P.
|
January 27, 2016 |
SHREE BASANT OILS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 27, 2016 |
SHREE PAL AND OTHERS Vs. STATE OF U.P.
|
September 14, 2016 |
SHREE RAM COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA AND ORS.
|
February 9, 2016 |
SHREE VAKRATUNDA DEVELOPER PVT. LTD. AND ANOTHER Vs. JAN SEVA SEHKARI AVAS SAMITI LIMITED AND 2 OTHERS
|
December 21, 2016 |
SHREECHAND Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 7, 2016 |
SHREYAS GRAMIN BANK AND ORS. Vs. KASTURI DEVI
|
February 29, 2016 |
SHRI ADARSH SANSKRIT VIDYALAYA & 2 ORS Vs. C/M SHRI ADARSH SANSKRIT VIDYALAYA, AMBEDKAR NAGAR & 6 ORS
|
September 14, 2016 |
SHRI ATUL KUMAR SINHA Vs. BOARD OF DIRECTORS, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LIMITED PARIVAHAN NIGAM MUKHYALAYA, TEHRI KOTHI, LUCKNOW AND TWO OTHERS
|
October 6, 2016 |
SHRI CHAND Vs. ADDL COLLECTOR (ADMIN) AND 3 ORS
|
May 17, 2016 |
SHRI GYAN CHANDRA JAIN VAIDYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 8, 2016 |
SHRI KANT @ KANT Vs. STATE OF U.P.
|
June 8, 2016 |
SHRI KRISHAN AND 2 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
|
November 28, 2016 |
SHRI KRISHAN SINGH Vs. PROMOD KUMAR GOYAL
|
December 19, 2016 |
SHRI OM Vs. MANDIR SHRI SITARAM CHANDRA JI EVAM SHRI MAHADEV JI VIRAJMAN
|
January 27, 2016 |
SHRI PAL JAIN Vs. VIJAY PAL JAIN
|
August 4, 2016 |
SHRI RAM YADAV Vs. STATE OF U P
|
April 19, 2016 |
SHRI SHANKARJI SANSKRIT UCHCHTAR MADHYAMIK VIDALAYA Vs. PRAVEEN KUMAR SINGH AND ORS
|
September 23, 2016 |
SHRI SITA RAM JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 5, 2016 |
SHRI SUKHAN Vs. BRIJ VEER SINGH
|
May 19, 2016 |
SHRI SUMATI NATH JAIN Vs. STATE OF U.P. AND ANOTHER
|
January 14, 2016 |
SHRI TULSI SMARAK SAMITI RAJAPUR & ANOTHER Vs. D.M. CHITRAKOOT & OTHERS
|
May 30, 2016 |
SHRIKANT GIRI Vs. STATE OF U.P.
|
April 1, 2016 |
SHRIKANT GIRI AND 85 OTHES Vs. STATE OF U P AND 3 OTHERS
|
March 4, 2016 |
SHRIKESH RAJBHAR Vs. STATE OF U.P. AND 2 OTHERS
|
November 16, 2016 |
SHRIPAL SINGH CHAUHAN AND ORS. Vs. SPECIAL JUDGE C.B.I. COURT NO.4 LUKCNOW AND ORS.
|
April 7, 2016 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SANGEETA AND 7 OTHERS
|
October 20, 2016 |
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SANGEETA SRIVASTAVA AND ORS.
|
June 10, 2016 |
SHUBHAM GOVIND PATARE Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND 3 OTHERS
|
August 30, 2016 |
SHUBHAM GUPTA Vs. INDIAN OVERSEAS BANK OFFICE, CHENNAI & ORS
|
July 8, 2016 |
SHUBHAM PANDEY Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
August 17, 2016 |
SHUSHIL Vs. STATE OF U.P.
|
May 13, 2016 |
SHYAM BABU AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 16, 2016 |
SHYAM BEHARI LAL KESERWANI Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
|
July 18, 2016 |
SHYAM BIHARI SHARMA AND ORS. Vs. STATE OF U.P.
|
March 3, 2016 |
SHYAM DEVI & OTHERS Vs. SMT. THAKURA DEVI
|
February 19, 2016 |
SHYAM KISHORE AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
SHYAM KISHORE YADAV Vs. STATE OF U.P.
|
May 3, 2016 |
SHYAM LAL AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
February 23, 2016 |
SHYAM LAL TIWARI Vs. U.P. STATE WAREHOUSING THRU CHAIRMAN AND ANOTHER
|
April 18, 2016 |
SHYAM NARAIN MISRA Vs. NEW OKHLA INUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
|
September 8, 2016 |
SHYAM NARAIN RAM CHANDRA U M VIDYALAYA Vs. STATE OF U P AND 5 OTHERS
|
February 16, 2016 |
SHYAM NARAYAN MISHRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BAR ASSOCIATION LKO. AND ORS.
|
January 25, 2016 |
SHYAM NARAYAN VERMA Vs. UNION OF INDIA THR. SECY. MINISTRY OF PETROLEUM, NEW DELHI & ORS.
|
December 7, 2016 |
SHYAM NATH & OTHERS Vs. STATE OF U P AND OTHERS
|
April 21, 2016 |
SHYAM SUNDER Vs. D.D.C./A.D.M. (F AND R) AND 11 ORS.
|
July 19, 2016 |
SHYAM VEER @ SHOMPAL Vs. STATE OF U P
|
April 4, 2016 |
SHYAMA KUMAR Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLIES LKO & ORS
|
August 3, 2016 |
SHYAMDEO RAJBHAR Vs. AVADHESH YADAV
|
October 7, 2016 |
SHYAMDHAR PANDEY Vs. STATE OF U P
|
August 24, 2016 |
SHYAMJI AND OTHERS Vs. SATYA PRAKASH AND ORS
|
May 26, 2016 |
SHYAMU @ PANKAJ & ANOTHER Vs. STATE OF U P
|
May 13, 2016 |
SIDDH SRI DEVI Vs. SATISH CHANDRA TRIPATHI AND ORS.
|
May 11, 2016 |
SIDDHARTHA PANDEY Vs. STATE OF U.P. AND ORS.
|
March 3, 2016 |
SIMBHAOLI SUGAR MILLS LTD Vs. STATE OF U P & OTHERS
|
August 11, 2016 |
SIMBHAOLI SUGARS LTD. Vs. STATE OF U.P.
|
May 24, 2016 |
SINGASINI DEVI MAHILA MAHAVIDYALAYA & ANOTHER Vs. STATE OF U P & 4 OTHERS
|
June 24, 2016 |
SINGH ENGINEERING WORKS PVT. LTD. Vs. COMMISSIONER OF TRADE TAX U.P.
|
July 4, 2016 |
SINGH MUKESH KUMAR Vs. STATE OF U.P.
|
May 24, 2016 |
SIRAJUDDIN Vs. STATE OF U.P. AND ORS.
|
May 9, 2016 |
SIRI @ SRIRAM KEWAT AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 12, 2016 |
SIRNAM Vs. STATE OF U P
|
July 20, 2016 |
SITA RAM Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW & OTHERS
|
August 9, 2016 |
SITA RAM Vs. CHIEF MANAGING DIRECTOR, UNION BANK OF INDIA AND OTHERS
|
April 21, 2016 |
SITA RAM TEKRIWAL Vs. RAJ KUMAR & OTHERS
|
August 3, 2016 |
SITA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 17, 2016 |
SIYARAM Vs. STATE OF U.P.
|
June 6, 2016 |
SIYARAM SAXENA Vs. BISHAMBHAR DAYAL SAXENA AND ORS.
|
February 3, 2016 |
SMT. AHMADUNNISA Vs. SMT. JUBEDA
|
May 5, 2016 |
SMT. ALKA MAURYA Vs. RAJESH KUMAR MAURYA
|
November 19, 2016 |
SMT. ANGOORI DEVI AND 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.1, M. NAGAR AND 10 OTHERS
|
July 12, 2016 |
SMT. ARCHANA PANDEY Vs. STATE OF U.P.
|
December 16, 2016 |
SMT. ARUNA SINGH Vs. STATE OF U.P. AND 2 OTHERS
|
November 7, 2016 |
SMT. ASHA MAHESHWARI Vs. RANI SUNEETA SHAH AND 5 OTHERS
|
July 19, 2016 |
SMT. BABITA VEDIC Vs. DIRECTOR OF HIGHER EDUCATION & OTHERS
|
November 16, 2016 |
SMT. BEENA SRIVASTAVA Vs. STATE OF U.P.
|
March 28, 2016 |
SMT. BHAGWANT KAUR Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY/ADDL. COMM. & 2 ORS.
|
December 16, 2016 |
SMT. BHAGWANTI DEVI AND 14 ORS. Vs. A.D.J., COURT NO. 1 AND 11 ORS.
|
October 7, 2016 |
SMT. BINDU DEVI AND OTHERS Vs. SMT. NARAINI DEVI AND ANOTHER
|
November 8, 2016 |
SMT. BRIJRANI Vs. PASHUPATI NATH AND ANOTHER
|
January 5, 2016 |
SMT. DALJEET KAUR Vs. TEJINDAR MOHAN SINGH
|
March 16, 2016 |
SMT. DEEPIKA SINGH Vs. ZILA PANCHAYAT, BULANDSHAHR AND ANOTHER
|
May 6, 2016 |
SMT. DULLA Vs. STATE OF U.P.
|
June 6, 2016 |
SMT. GANGA DEVI Vs. CHANDRA PRAKASH JOSHI AND 2 OTHERS
|
May 11, 2016 |
SMT. GULSHAN KAUR BEDI AND OTHERS Vs. STATE OF U.P.
|
December 22, 2016 |
SMT. GULZAR KHANAM AND 2 OTHERS Vs. U.P.S.R.T.C.
|
March 30, 2016 |
SMT. GUTTA Vs. UPPER COLLECTOR/UPPER DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 9, 2016 |
SMT. GYAN MATI & OTHERS Vs. STATE OF U.P. THRU. ITS PRIN. SECY. REVENUE DEPTT. & OTHERS
|
November 23, 2016 |
SMT. GYAN SHREE AND ANOTHER Vs. THE COLLECTOR/D.M. AND 3 OTHERS
|
November 30, 2016 |
SMT. HINA AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
November 5, 2016 |
SMT. HIRAWATI DEVI & OTHERS Vs. STATE OF U.P. & OTHERS
|
July 21, 2016 |
SMT. HUSNA BANO Vs. STATE OF U.P.
|
August 3, 2016 |
SMT. INDU SOLANKI AND 18 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
November 23, 2016 |
SMT. JADAWATI Vs. THE U.P. ZILA ADHIKARI, SADAR, JAUNPUR AND ANOTHER
|
August 19, 2016 |
SMT. JAVITRI DEVI Vs. SMT. MEERA DEVI AND OTHERS
|
February 12, 2016 |
SMT. JAYANTI Vs. DR. OM PRAKASH PANDEY
|
January 13, 2016 |
SMT. KAISAR JAHAN Vs. SAYYAD RAISUL HASAN
|
April 4, 2016 |
SMT. KALAWATI Vs. STATE OF U.P.THRU. SECY. MAHILA EVAM BAL VIKAS VIBHAG & ANR.
|
November 22, 2016 |
SMT. KAMLA DEVI Vs. SMT. BASSO BEGUM
|
April 12, 2016 |
SMT. KAMLA DEVI AND ANOTHER Vs. STATE OF U.P.
|
October 4, 2016 |
SMT. KAMLESH Vs. STATE OF U.P.
|
August 17, 2016 |
SMT. KANTI DEVI Vs. U.P.P.C.L.
|
April 6, 2016 |
SMT. KANTI DEVI Vs. STATE OF U.P. AND 3 OTHERS
|
November 2, 2016 |
SMT. KHUSHBOO GOSWAMI Vs. POWER GRID CORPORATION OF INDIA
|
May 3, 2016 |
SMT. KIRAN Vs. SHIV KUMAR
|
July 4, 2016 |
SMT. KIRTAN KOKILA BARANWAL Vs. STATE OF U.P.
|
August 3, 2016 |
SMT. KUMUDESH KUMARI Vs. ADDL. DIRECTOR OF CONSOLIDATION (PRA.) U P LUCKNOW AND OTHERS
|
October 17, 2016 |
SMT. KUSUMLATA RASTOGI Vs. SHRI. JAWAHAR RASTOGI & 7 OTHERS
|
September 30, 2016 |
SMT. LAJJAWATI AND OTHERS Vs. STATE OF U.P. THROU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN AND OTHER
|
October 4, 2016 |
SMT. LALMANI DEVI AND OTHERS Vs. SMT. AMRAVATI
|
April 8, 2016 |
SMT. LAUGANIA Vs. CHHATRAPAL
|
April 18, 2016 |
SMT. LILAWATI DEVI Vs. STATE OF U.P.
|
April 6, 2016 |
SMT. MADHURI SRIVASTAVA Vs. STATE OF U.P. & OTHERS
|
May 10, 2016 |
SMT. MAMTA BARNWAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
September 2, 2016 |
SMT. MANJU SINGH Vs. STATE OF U.P. & ANOTHER
|
November 7, 2016 |
SMT. MANJU THRU. HER MOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. , HOME DEPTT. & 4 OTHERS
|
December 15, 2016 |
SMT. MANORAMA DEVI Vs. SURAJBHAN
|
March 4, 2016 |
SMT. MEENA AND ANOTHER Vs. SMT. PRAMODANI AWASTHI
|
April 8, 2016 |
SMT. MITHILESH SHARMA Vs. RAM KHILADI
|
April 29, 2016 |
SMT. MONIKA Vs. STATE OF U.P.
|
March 2, 2016 |
SMT. MUNESH SINGH AND ANOTHER Vs. VINAY PAL SINGH AND 2 OTHERS
|
August 31, 2016 |
SMT. NEETU RANA Vs. STATE OF U.P. & ANOTHER
|
February 29, 2016 |
SMT. NIDHI JAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
December 1, 2016 |
SMT. NISHA KHATOON Vs. THE STATE OF U.P. THRU S.S.P. DISTT. LKO & ORS.
|
August 11, 2016 |
SMT. PARMAWATI DEVI Vs. STATE OF U.P. THRU SECY. REVENUE AND OTHERS
|
October 19, 2016 |
SMT. POOJA Vs. VIRENDRA KUMAR SINGH
|
August 11, 2016 |
SMT. POONAM Vs. ELECTION TRIBUNAL/SPL. JUDGE/A.D.J. AND 18 OTHERS
|
November 11, 2016 |
SMT. PRATIBHA GAUTAM AND ANOTHER Vs. THE CIVIL JUDGE (SENIOR DIVISION) SITAPUR AND ANR.
|
April 18, 2016 |
SMT. PRATIBHA TIWARI Vs. SATISH CHANDRA TIWARI
|
April 1, 2016 |
SMT. RADHIKA DEVI Vs. NAGAR PANCHAYAT VARANASI & OTHERS
|
February 23, 2016 |
SMT. RAJVANTA DEVI AND OTHERS Vs. THE D.D.C. DEORIA AND OTHERS
|
September 15, 2016 |
SMT. RAMBETI Vs. STATE OF U.P. AND 4 OTHERS
|
September 14, 2016 |
SMT. RAMVATI Vs. STATE OF U.P. AND 3 OTHERS
|
November 28, 2016 |
SMT. RANI PANDEY Vs. UNION OF INDIA THRU SECY. TELECOMMUNICATION AND OTHERS
|
October 18, 2016 |
SMT. RASHMI BHATIYA AND ANOTHER. Vs. SMT. GEETA SHARMA AND ANOTHER.
|
August 5, 2016 |
SMT. REBA DAS Vs. COURT OF SPECIAL JUDGE (AYURVED SCAM MATTER )& ORS.
|
April 13, 2016 |
SMT. REETA MEHROTRA AND ANOTHER Vs. BOARD OF REVENUE, UTTAR PRADESH AT ALLAHABAD AND 71 OTHERS
|
August 11, 2016 |
SMT. REKHA SHARMA Vs. STATE OF U.P.
|
April 1, 2016 |
SMT. REKHA SINGHAL Vs. SMT. REKHA CHOUBEY
|
August 22, 2016 |
SMT. RENU Vs. ADDL. DISTT. & SESSION JUDGE, F.T.C., SECOND, LUCKNOW & ANR.
|
October 24, 2016 |
SMT. ROOPWATI Vs. SMT. SATYAWATI GUPTA
|
April 19, 2016 |
SMT. SALIHA BEGUM Vs. DISTRICT MAGISTRATE, GONDA AND OTHERS
|
August 30, 2016 |
SMT. SALMA KHATOON Vs. STATE OF U.P. AND 3 OTHERS
|
August 31, 2016 |
SMT. SANTOSH KUMARI AND ANOTHER Vs. SUKH DEV SINGH
|
November 16, 2016 |
SMT. SARASWATI DEVI AND 4 ORS. Vs. ADDL. DISTT. JUDGE, FAIZABAD AND 2 ORS.
|
December 19, 2016 |
SMT. SASHI VERMA Vs. RAJESH KUMAR
|
November 24, 2016 |
SMT. SATYAPRABHA DEVI Vs. STATE OF U.P. AND 3 OTHERS
|
September 19, 2016 |
SMT. SEEMA DEVI Vs. STATE OF U.P.
|
May 25, 2016 |
SMT. SEEMA GOEL AND ANR. Vs. RAHUL GUPTA AND ANR.
|
April 1, 2016 |
SMT. SEEMA PANDEY Vs. MANOJ KUMAR AND OTHERS
|
May 2, 2016 |
SMT. SHAKEELA BANO Vs. SALEEM UDDIN
|
February 19, 2016 |
SMT. SHAKEENA AND ANOTHER Vs. DINESH CHANDRA KHARE AND 2 OTHERS
|
January 19, 2016 |
SMT. SHALINI VERMA Vs. BRIJESH CHAND SINHA AND OTHERS
|
June 8, 2016 |
SMT. SHANTI ALIAS SATIYA Vs. SMT. PHOOLAN DULLAIYA
|
May 20, 2016 |
SMT. SHANTI AND 5 OTHERS Vs. DHARMPAL SINGH
|
May 11, 2016 |
SMT. SHANTI DEVI Vs. STATE OF U.P.
|
August 11, 2016 |
SMT. SHASHI PRABHA Vs. STATE OF U.P. AND OTHERS
|
December 14, 2016 |
SMT. SHIV PATTI DEVI Vs. YUDHISHTHIR DHAR DUBEY
|
February 29, 2016 |
SMT. SHOBHAWATI Vs. SUDHIR
|
September 2, 2016 |
SMT. SHYAM PYARI DEVI Vs. SANJAY KUMAR
|
April 29, 2016 |
SMT. SOMLATA TANWAR & OTHERS Vs. STATE OF U.P. & OTHERS
|
December 5, 2016 |
SMT. SONAM SHRI Vs. CANARA BANK AND ANOTHER
|
May 3, 2016 |
SMT. SRIDEVI Vs. SRI RAJENDRA PRASAD CHATURVEDI
|
April 21, 2016 |
SMT. SUKHPALI DEVI Vs. CIVIL JUDGE (S.D.)
|
May 25, 2016 |
SMT. SUMITRA Vs. STATE OF U.P.
|
May 13, 2016 |
SMT. SUNITA GOYAL Vs. STATE OF U.P.
|
May 5, 2016 |
SMT. SUNITA VERMA Vs. STATE OF U.P. THRU PRIN. SECY. BACKWARD CLASS WELFARE & ORS.
|
December 16, 2016 |
SMT. SURBHI AGRAWAL @ SUNITA Vs. STATE OF U.P. AND ANR.
|
November 22, 2016 |
SMT. SURENDRA BALA Vs. SMT. BHAGWAN DEVI
|
May 30, 2016 |
SMT. SUSHILA Vs. ADDL. DISTRICT JUDGE, CT. NO. 9, SITAPUR & ANR
|
April 25, 2016 |
SMT. SUSHILA DEVI AND 11 OTHERS Vs. RAJEEV KUMAR AND 8 OTHERS
|
May 6, 2016 |
SMT. VAKILA & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
December 21, 2016 |
SMT. VIJAY LAKSHMI Vs. AMBA CHARAN SINGH ASTHANA
|
May 13, 2016 |
SMT. VIMAL SINGH Vs. MANAGING DIRECTOR UP STATE AGRO INDUSTRIAL CORP LTD & OTHERS
|
April 7, 2016 |
SMT. Y. VUIJAYA AND 5 OTHERS Vs. K. KALADHARA RAO AND ANOTHER
|
November 14, 2016 |
SMT.PUSHPA SHARMA Vs. STATE OF U.P.
|
April 22, 2016 |
SMT.SAROJNI DEVI Vs. DEPUTY COMMANDANT GENERAL HOME GUARDS HEAD QUARTER & ORS.
|
April 13, 2016 |
SMT.SHYAMA DEVI & OTHERS Vs. SMT. CHANDA DEVI
|
July 29, 2016 |
SNEHA GUPTA Vs. STATE OF U P AND 4 OTHERS
|
September 22, 2016 |
SNEHLATA Vs. STATE OF U.P.
|
April 20, 2016 |
SOBARAN SINGH Vs. RAGHUBIR SINGH & ANOTHER
|
May 27, 2016 |
SOBHNATH AND ORS. Vs. STATE OF U.P.
|
March 18, 2016 |
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE, LUCKNOW Vs. DODIA NARENDRA DILIPBHAI & 24 OTHERS (IN RE 16895 M/S 2016)
|
December 1, 2016 |
SOHAN Vs. STATE OF U.P.
|
May 25, 2016 |
SOHAN LAL Vs. STATE OF U P AND ANOTHER
|
May 13, 2016 |
SOHAN LAL AND 2 OTHERS Vs. D D C AND 3 OTHERS
|
August 4, 2016 |
SOHAN LAL AND ORS. Vs. STATE OF U.P.
|
February 5, 2016 |
SOHANVEER Vs. CHAMAN LAL KAPOOR
|
May 18, 2016 |
SOM DISTILLERIES & BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX, U P
|
July 19, 2016 |
SOM PAL SINGH Vs. STATE OF U.P.
|
April 6, 2016 |
SOMWARI & OTHERS Vs. STATE OF U P
|
February 3, 2016 |
SOMWATI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 15, 2016 |
SONAM AND ANOTHER Vs. STATE OF U P SECRETARY AND OTHERS
|
July 12, 2016 |
SONAM AND ANR Vs. STATE OF U P AND 3 ORS
|
June 30, 2016 |
SONE LAL AND 2 OTHERS Vs. SHREE KRISHNA AND ANOTHER
|
May 3, 2016 |
SONNU YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
|
February 25, 2016 |
SONPAL AND ORS. Vs. STATE
|
February 3, 2016 |
SONU Vs. STATE OF U.P.
|
February 5, 2016 |
SONU @ SHASHANK TIWARI Vs. STATE OF U P
|
September 8, 2016 |
SR ACCOUNT OFFICER/NIDHI-16 AND ANOTHER Vs. BARE LAL UPADHYA AND ORS
|
March 15, 2016 |
SR. GENERAL MANAGER, ORDNANCE FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 12, 2016 |
SRAWAN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
February 4, 2016 |
SRI AWADH KUMAR AGARWAL Vs. M/S KRISHAN KUMAR RAJAT KUMAR AND ANOTHER
|
October 7, 2016 |
SRI CHANDRA SINGH AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
May 11, 2016 |
SRI J.S.S.S. MAHAVIDYALAYA Vs. STATE OF U.P.
|
December 21, 2016 |
SRI KRISHNA Vs. UNION OF INDIA THROUGH G.M. NORTHERN RAILWAY DELHI & OTHERS
|
May 30, 2016 |
SRI MOHAMMAD AFAQ Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE SENIOR & OTHERS
|
June 9, 2016 |
SRI NIWAS AGARWAL Vs. G.M. BHARAT SANCHAR NIGAM LTD.
|
February 22, 2016 |
SRI NIWAS RAI AND OTHERS Vs. STATE OF U P
|
January 14, 2016 |
SRI PANCHAYATI AKHARA MAHANIRVANI VAIDIK SANATAN BHARTI Vs. RAM PRAKASH PATHAK AND ANOTHER
|
August 22, 2016 |
SRI RAJESH KUMAR Vs. SMT. SONAM RUNGTA
|
December 19, 2016 |
SRI RAM Vs. STATE OF U P AND ANOTHER
|
April 7, 2016 |
SRI RAMESH CHANDRA Vs. SRI RAN SINGH
|
April 21, 2016 |
SRI RAMESHWAR AND ANR. Vs. SRI ARUN KUMAR AND 12 OTHERS
|
March 3, 2016 |
SRI. SWAROOP SINGH (DIED) Vs. SMT. CHAMPA DEVI
|
February 10, 2016 |
SRIMANI VERMA Vs. CHANDRABALI
|
March 30, 2016 |
SRIPAL Vs. STATE OF U.P.
|
October 27, 2016 |
SRIRAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 30, 2016 |
STATE Vs. STATE OF U.P. AND OTHERS
|
October 17, 2016 |
STATE BANK OF PATIALA AND ANOTHER Vs. NIKHIL RASTOGI AND 5 OTHERS
|
December 17, 2016 |
STATE OF U P Vs. AMITABH THAKUR AND OTHERS
|
September 29, 2016 |
STATE OF U P Vs. HARENDRA SINGH
|
April 22, 2016 |
STATE OF U P Vs. DILEEP SINGH & ORS
|
September 1, 2016 |
STATE OF U P Vs. PREMKALI & ANOTHER
|
September 12, 2016 |
STATE OF U P Vs. RANJEET YADAV
|
September 12, 2016 |
STATE OF U P Vs. RAHMAT AND ORS
|
September 16, 2016 |
STATE OF U P Vs. SATISH CHANDRA SRIVASTAVA AND ORS
|
September 14, 2016 |
STATE OF U P Vs. MUNSHI RAGHUNANDAN PRASAD SARDAR PATEL MAHILA MAHAVIDYALAYA
|
September 22, 2016 |
STATE OF U P Vs. BHUSAI
|
September 26, 2016 |
STATE OF U P Vs. JAN MOHAMMED & OTHERS
|
September 27, 2016 |
STATE OF U P Vs. ISHWARI PRASAD
|
March 9, 2016 |
STATE OF U P Vs. RAMJIWAN & 2 ORS
|
July 27, 2016 |
STATE OF U P Vs. SHATROHAN & ANOTHER
|
August 20, 2016 |
STATE OF U P Vs. CHHOTKAU
|
April 18, 2016 |
STATE OF U P Vs. RADHEY SHYAM VARMA & OTHERS
|
February 11, 2016 |
STATE OF U P Vs. RAVI PRAKASH SRIVASTAVA
|
May 10, 2016 |
STATE OF U P & ANOTHER Vs. JHINKAN CHAUDHARY & ANOTHER
|
May 20, 2016 |
STATE OF U P & ORS Vs. RAM PRASAD & ORS
|
April 1, 2016 |
STATE OF U P & OTHERS Vs. OM PRAKASH SINGH & OTHERS
|
February 11, 2016 |
STATE OF U P & OTHERS Vs. VASUDEV YADAV & ANOTHER
|
February 11, 2016 |
STATE OF U P & OTHERS Vs. DINESH KUMAR SHUKLA & OTHERS
|
February 11, 2016 |
STATE OF U P & OTHERS Vs. PRAKASH MISHRA & OTHERS
|
May 4, 2016 |
STATE OF U P (STATE APPEAL) Vs. ILYAS
|
April 29, 2016 |
STATE OF U P (STATE APPEAL) Vs. RAJMAL & ORS
|
September 21, 2016 |
STATE OF U P (STATE APPEAL) Vs. ARJUN & ANOTHER
|
September 16, 2016 |
STATE OF U P (STATE APPEAL) Vs. VIJAI KUMAR KORI
|
May 31, 2016 |
STATE OF U P AND 2 OTHERS Vs. SOMDEO SHARMA AND ANOTHER; ISHWAR PRASAD
|
September 8, 2016 |
STATE OF U P AND 3 ORS Vs. U P SENIOR BASIC SHIKSHAK SANGH
|
March 3, 2016 |
STATE OF U P AND 3 OTHERS Vs. SHRAWAN KUMAR PANDEY, SHOBH NATH PANDEY, MANOJ KUMAR YADAV
|
September 27, 2016 |
STATE OF U P AND 4 ORS Vs. SITA RAM AND 6 ORS
|
February 15, 2016 |
STATE OF U P AND 4 OTHERS Vs. STATE PUBLIC SERVICE TRIBUNAL, U P AND ANOTHER
|
August 24, 2016 |
STATE OF U P AND ORS Vs. ASHOK KUMAR MISHRA AND ANOTHER
|
July 6, 2016 |
STATE OF U P AND OTHERS Vs. KARAN SINGH AND ANOTHER
|
March 9, 2016 |
STATE OF U P AND OTHERS Vs. GHANSHYAM MISHRA AND OTHERS
|
January 20, 2016 |
STATE OF U P AND OTHERS Vs. SUBH KARAN SINGH GAUTAM AND ANOTHER
|
April 16, 2016 |
STATE OF U P THR SECRETARY Vs. RAM SUNDER RAM
|
August 23, 2016 |
STATE OF U P THRU EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, AND ANOTHER
|
October 5, 2016 |
STATE OF U. P. AND ORS. Vs. RAVINDRA NATH MISHRA AND ORS.
|
February 24, 2016 |
STATE OF U.P. Vs. MOTI LAL SRIVASTAVA AND ORS.
|
April 11, 2016 |
STATE OF U.P. Vs. BALI BHADRA NATH SHUKLA
|
August 30, 2016 |
STATE OF U.P. Vs. DR. ASHOK TAHILIANI
|
July 12, 2016 |
STATE OF U.P. Vs. JAI SINGH
|
November 16, 2016 |
STATE OF U.P. Vs. H.C. SHATRUGHAN SINGH AND ORS.
|
January 25, 2016 |
STATE OF U.P. Vs. VIKASH CHAUDHARY AND ORS.
|
January 11, 2016 |
STATE OF U.P. Vs. RANI RAJENDRI KUMARI
|
September 29, 2016 |
STATE OF U.P. Vs. MANOJ VISHKARMA
|
September 6, 2016 |
STATE OF U.P. Vs. SHERE AZAM AND ANOTHER
|
August 16, 2016 |
STATE OF U.P. Vs. SRI R.B.L. GUPTA
|
July 12, 2016 |
STATE OF U.P. Vs. KHEMPAL & OTHERS
|
August 9, 2016 |
STATE OF U.P. Vs. ANIL KUMAR SRIVASTAVA
|
May 6, 2016 |
STATE OF U.P. Vs. SMT. ARCHANA DEVI
|
March 16, 2016 |
STATE OF U.P. & 4 OTHERS Vs. ASHOK KUMAR CHAUDHARY, (WASHER MAN 0818600092)
|
December 2, 2016 |
STATE OF U.P. & OTHERS Vs. MUNSHI LAL BAGHEL & OTHERS
|
July 22, 2016 |
STATE OF U.P. AND 2 OTHERS Vs. SRI RAM AND 3 OTHERS
|
September 16, 2016 |
STATE OF U.P. AND ANOTHER Vs. DR. ASHOK KUMAR AND ANOTHER
|
May 12, 2016 |
STATE OF U.P. AND ANOTHER Vs. VINOD KUMAR NISHAD
|
March 1, 2016 |
STATE OF U.P. AND ANR. Vs. ARVIND KUMAR KUREEL AND ANR.
|
October 4, 2016 |
STATE OF U.P. AND ORS. Vs. N.H.R.C. AND ORS.
|
April 8, 2016 |
STATE OF U.P. AND ORS. Vs. MAHAVEER SINGH AND ORS.
|
January 12, 2016 |
STATE OF U.P. AND ORS. Vs. HC KALIKA SINGH AND ORS.
|
January 20, 2016 |
STATE OF U.P. AND ORS. Vs. DAN BAHADUR SINGH
|
January 19, 2016 |
STATE OF U.P. AND ORS. Vs. DINESH CHANDRA PATHAK
|
January 20, 2016 |
STATE OF U.P. AND ORS. Vs. AMRIT BHUSAN SINGH AND ORS.
|
February 5, 2016 |
STATE OF U.P. AND ORS. Vs. ASHISH KUMAR PANDEY AND ORS.
|
July 29, 2016 |
STATE OF U.P. AND ORS. Vs. BAIJ NATH SHARMA AND ORS.
|
May 30, 2016 |
STATE OF U.P. AND ORS. Vs. RAMESH BAHADUR SINGH
|
May 24, 2016 |
STATE OF U.P. AND ORS. Vs. SAVITRI GUPTA
|
February 4, 2016 |
STATE OF U.P. AND ORS. Vs. TEJ RAM KASHYAP
|
February 29, 2016 |
STATE OF U.P. AND ORS. Vs. MAHILA MAHAVIDYALAYA KIDWAI NAGAR KANPUR
|
January 11, 2016 |
STATE OF U.P. AND ORS. Vs. SUSHIL KUMAR KATIYAR
|
February 19, 2016 |
STATE OF U.P. AND ORS. Vs. RAHUL
|
February 3, 2016 |
STATE OF U.P. AND ORS. Vs. SATYA DEO PANDEY AND ORS.
|
April 1, 2016 |
STATE OF U.P. AND ORS. Vs. JAGROOP SINGH AND ORS.
|
February 5, 2016 |
STATE OF U.P. AND ORS. Vs. BASANT LAL MAURYA AND ORS.
|
January 14, 2016 |
STATE OF U.P. AND ORS. Vs. VIJAY SHANKER UPADHYAYA AND ORS.
|
February 9, 2016 |
STATE OF U.P. AND OTHERS Vs. SUBH KARAN SINGH GAUTAM AND ANOTHER
|
May 16, 2016 |
STATE OF U.P. THR. SECY. IRRIGATION & ORS. [WP NO. 3017/SS/09] Vs. OM PRAKASH
|
April 12, 2016 |
STATE OF U.P. THRU ENGINEER IN CHIEF, P.W.E.D AND OTHERS Vs. CHHANGUR AND OTHERS
|
September 12, 2016 |
STERN LEATHER EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2016 |
SUB DIVISIONAL OFFICER, ELECTRICITY DIVISION AND ORS. Vs. MADAN SINGH AND ORS.
|
April 25, 2016 |
SUB-INSPECTOR RAJ KUMAR YADAV AND OTHERS Vs. STATE OF U P AND ANR
|
July 6, 2016 |
SUBEDAR Vs. STATE OF U.P.
|
February 29, 2016 |
SUBEDAR AND ANOTHER Vs. SRIPAT (DEAD) AND 5 OTHERS
|
October 3, 2016 |
SUBEDAR SINGH Vs. D.D.C./CHIEF REVENUE OFFICER, GHAZIPUR AND 2 OTHERS
|
October 19, 2016 |
SUBESH CHANDRA Vs. STATE OF U P
|
January 20, 2016 |
SUBESH CHANDRA AND ORS. Vs. STATE OF U.P.
|
January 20, 2016 |
SUBHASH CHANDRA Vs. SENIOR SUPDT OF POLICE AGRA & OTHERS
|
April 27, 2016 |
SUBHASH CHANDRA @ SUBHASH RAI AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2016 |
SUBHASH CHANDRA SHARMA Vs. STATE OF U P
|
July 21, 2016 |
SUBHASH CHANDRA UPADHYAY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 29, 2016 |
SUBHASH CHANDRA VISHWAKARMA Vs. CHIEF INFORMATION COMMISSIONER U.P. STATE INFORMATION AND ORS.
|
January 14, 2016 |
SUBHASH INTER COLLEGE KARKHIYA AZAMGARH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 18, 2016 |
SUBHASH MITTAL Vs. STATE OF U.P. AND ANOTHER
|
August 23, 2016 |
SUBHASH YADAV Vs. STATE OF U P AND ANOTHER
|
September 23, 2016 |
SUBODH KUMAR Vs. STATE OF U.P.
|
March 17, 2016 |
SUBODH KUMAR GUPTA AND OTHERS Vs. STATE OF U P PRINCIPAL SECRETARY &ORS
|
July 15, 2016 |
SUBOOR NOOR Vs. STATE OF U P AND ANOTHER
|
May 10, 2016 |
SUBRATI Vs. STATE OF U P
|
September 26, 2016 |
SUCHITA TIWARI Vs. STATE OF U P
|
February 3, 2016 |
SUDARSHAN KUMAR JAIN AND 11 OTHERS Vs. STATE OF U.P. & 2 OTHERS
|
November 9, 2016 |
SUDEEP SINGH CHAUHAN Vs. STATE OF U.P.
|
November 18, 2016 |
SUDHA PATHAK Vs. HARI OM SHARMA AND ORS.
|
February 2, 2016 |
SUDHANSHU MALIK AND 3 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
November 10, 2016 |
SUDHANSHU RAMESH CHANDRA BHAT Vs. UNION OF INDIA
|
September 27, 2016 |
SUDHEER KUMAR Vs. STATE OF U.P. AND 8 OTHERS
|
September 16, 2016 |
SUDHIR Vs. STATE OF U.P.
|
September 1, 2016 |
SUDHIR GARG Vs. STATE OF U P & ANOTHER
|
September 22, 2016 |
SUDHIR KUMAR MISHRA Vs. STATE OF U.P.
|
August 19, 2016 |
SUDHIR KUMAR MISHRA Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
January 20, 2016 |
SUDHIR KUMAR SINHA Vs. STATE OF U.P.
|
February 25, 2016 |
SUHEIL Vs. STATE OF U.P.
|
September 17, 2016 |
SUKH LAL SINGH Vs. STATE OF U.P. AND ORS.
|
July 14, 2016 |
SUKHBASI LAL NIRANJAN Vs. STATE OF U P AND 3 OTHERS
|
March 4, 2016 |
SUKHDEV Vs. STATE OF U P & 3 OTHERS
|
August 19, 2016 |
SUKHEY AND ORS. Vs. STATE OF U.P.
|
March 1, 2016 |
SUKHVEER SINGH YADAV Vs. STATE OF U P AND 2 OTHERS
|
July 12, 2016 |
SUKHVIR Vs. STATE OF U.P. AND ORS.
|
March 17, 2016 |
SUKKHU PRASAD GUPTA Vs. STATE OF U P & OTHERS
|
February 2, 2016 |
SUKKHU RAM Vs. BHOLA AND OTHERS
|
November 22, 2016 |
SUKUMAR MITRA Vs. SMT. KAVITA GUNNANI
|
April 20, 2016 |
SULEKHA Vs. ASHOK KUMAR
|
March 14, 2016 |
SULTAN AND OTHERS Vs. STATE
|
January 22, 2016 |
SULTAN KHAN Vs. SHIVAJI MAHARAJMAN VIRAJMAN SHRI SHIV MANDIR
|
April 22, 2016 |
SUMAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
SUMAN SHUKLA Vs. STATE OF U.P. AND ORS.
|
January 20, 2016 |
SUMAN SONU OMPRAKASH AND ANOTHER Vs. STATE OF U.P.
|
June 30, 2016 |
SUMAN YADAV Vs. STATE OF U.P. AND 4 OTHERS
|
August 23, 2016 |
SUMATI NATH JAIN Vs. STATE OF U.P. AND ORS.
|
January 14, 2016 |
SUMIT Vs. STATE OF U.P.
|
September 6, 2016 |
SUMIT KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
March 18, 2016 |
SUMITRA DEVI Vs. STATE OF U P AND ORS
|
March 9, 2016 |
SUMITRA MISHRA AND ORS Vs. UNION OF INDIA
|
May 23, 2016 |
SUMRAN SINGH Vs. STATE OF U.P. & 8 OTHERS
|
November 22, 2016 |
SUNDER LAL Vs. D D C UNNAO & OTHERS
|
January 8, 2016 |
SUNEET CHAUHAN Vs. STATE OF U P AND 2 OTHERS
|
August 10, 2016 |
SUNIL @ GUDDU Vs. STATE OF U P
|
July 29, 2016 |
SUNIL DUTT SHARMA AND ORS Vs. STATE OF U P
|
May 31, 2016 |
SUNIL GIHAR Vs. STATE OF U.P. AND OTHERS
|
November 29, 2016 |
SUNIL KUMAR Vs. STATE OF U.P. AND ANOTHER
|
September 16, 2016 |
SUNIL KUMAR Vs. STATE OF U P AND OTHERS
|
January 19, 2016 |
SUNIL KUMAR Vs. STATE OF U P
|
May 18, 2016 |
SUNIL KUMAR Vs. STATE OF U P
|
April 19, 2016 |
SUNIL KUMAR Vs. JAG BHUSHAN ARORA AND ANOTHER
|
October 24, 2016 |
SUNIL KUMAR @ JYOTI Vs. STATE OF U P
|
August 31, 2016 |
SUNIL KUMAR @ SUNIT Vs. KRISHNA KUMAR AGRAWAL
|
July 8, 2016 |
SUNIL KUMAR CHAURASIA Vs. SMT. NEELIMA
|
April 22, 2016 |
SUNIL KUMAR DEO PANDEY Vs. STATE OF U P
|
January 19, 2016 |
SUNIL KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 17, 2016 |
SUNIL KUMAR PANDEY Vs. STATE OF U P
|
September 12, 2016 |
SUNIL KUMAR SINGH Vs. UNION OF INDIA & OTHERS
|
September 14, 2016 |
SUNIL KUMAR SINGH Vs. STATE OF U.P.
|
December 9, 2016 |
SUNIL MURTI ANCHAL AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
June 9, 2016 |
SUNIL NAGAR Vs. COMM. OF MANAGEMENT AND ORS.
|
May 9, 2016 |
SUNITA Vs. STATE OF U P & ANOTHER
|
September 7, 2016 |
SUNITA SINGH KUSHWAHA Vs. STATE OF U P AND 3 ORS
|
September 17, 2016 |
SUNITA TRIPATHI Vs. GIRENDRA SINGH SENGAR AND ORS.
|
April 12, 2016 |
SURABHI UPADHYAY Vs. STATE OF U P AND OTHERS
|
May 24, 2016 |
SURAJ BALI AND ORS. Vs. STATE OF U.P.
|
June 10, 2016 |
SURAJ BHAN & 8 OTHERS Vs. DINESH KUMAR GUPTA & 5 OTHERS
|
July 8, 2016 |
SURAJ KALI AND 11 OTHERS Vs. HARI PRASAD TIWARI (DECEASED) AND 6 OTHERS
|
July 4, 2016 |
SURAJ MAL Vs. STATE OF U.P.
|
February 5, 2016 |
SURAJ MEENA & OTHERS Vs. UNION OF INDIA & ANOTHER
|
January 7, 2016 |
SURAJ PRASAD KESHARI Vs. PYARE MOHAN
|
July 29, 2016 |
SURBHI AGRAWAL @ SUNITA Vs. STATE OF U.P.
|
November 22, 2016 |
SUREDNRA & OTHERS Vs. STATE OF U P
|
August 2, 2016 |
SUREKHA GUPTA Vs. STATE OF U P AND 3 OTHERS
|
April 27, 2016 |
SURENDRA AND ANR Vs. STATE OF U P
|
May 31, 2016 |
SURENDRA AND ORS. Vs. THE STATE OF U.P.
|
March 9, 2016 |
SURENDRA KUMAR Vs. THE STATE OF U.P.
|
March 3, 2016 |
SURENDRA KUMAR Vs. STATE OF U P AND OTHERS
|
January 29, 2016 |
SURENDRA KUMAR AND ORS. Vs. STATE OF U.P.
|
April 7, 2016 |
SURENDRA MOHAN SAXENA Vs. SANJAY MOHAN DAS
|
January 14, 2016 |
SURENDRA NAT Vs. STATE OF U.P.
|
February 2, 2016 |
SURENDRA NATH SINGH AND OTHERS Vs. STATE OF U.P.
|
October 21, 2016 |
SURENDRA NATH UPADHYAYA Vs. STATE OF U.P. THROUGH SECY. LABOUR DEPTT. LKO. & ORS.
|
November 16, 2016 |
SURENDRA PAL BHARDWAJ Vs. STATE OF U.P. THROUGH SECY. RURAL ENGINEERING DEPTT. LKO. & OTHERS
|
November 10, 2016 |
SURENDRA PAL KUSHWAHA Vs. THE STATE OF U.P. AND ORS.
|
March 14, 2016 |
SURENDRA PAL SINGH PAWAR Vs. SMT. BALA
|
May 18, 2016 |
SURENDRA PRAKASH PATHAK Vs. STATE OF U.P.
|
March 30, 2016 |
SURENDRA SHARMA Vs. STATE OF U P AND ANR
|
July 8, 2016 |
SURENDRA SINGH Vs. ASHOK KUMAR AND ORS.
|
July 21, 2016 |
SURENDRA SINGH TANTRIK Vs. STATE OF U P AND ANOTHER
|
May 13, 2016 |
SURESH Vs. STATE OF U P
|
June 30, 2016 |
SURESH Vs. ADDL. COMMISSIONER (ADMINISTRATION) AND ORS.
|
July 12, 2016 |
SURESH BANSAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 21, 2016 |
SURESH CHAND MISHRA Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF REVENUE LKO. & OTHERS
|
October 21, 2016 |
SURESH CHANDRA Vs. STATE OF UP
|
August 24, 2016 |
SURESH CHANDRA DUBEY Vs. STATE OF U P AND OTHERS
|
May 2, 2016 |
SURESH CHANDRA KESARWANI AND ORS. Vs. RATAN KUMAR CHAURASIYA AND ORS.
|
January 14, 2016 |
SURESH CHANDRA MISRA Vs. U.P. COOPERATIVE UNION LTD. LUCKNOW AND OTHERS
|
May 5, 2016 |
SURESH CHANDRA SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 2, 2016 |
SURESH CHANDRA SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA, CENTRAL OFFICE MUMBAI
|
December 16, 2016 |
SURESH GIRI Vs. LAL GUDDAN GIRI
|
January 7, 2016 |
SURESH KUMAR Vs. STATE OF U P
|
August 2, 2016 |
SURESH KUMAR & ANOTHER Vs. STATE OF U P
|
April 28, 2016 |
SURESH KUMAR MISHRA (U/A-227) Vs. COURT OF ADDL DISTRICT JUDGE (CBI-IV) LUCKNOW & 3 OTHERS
|
July 4, 2016 |
SURESH KUMAR RAJASEKARAN Vs. STATE OF U P AND ANOTHER
|
April 6, 2016 |
SURESH KUMAR SAINI Vs. STATE OF U P
|
May 6, 2016 |
SURESH KUMAR SINGALA Vs. STATE OF U.P.
|
May 13, 2016 |
SURESH NARAIN Vs. RAM NARAIN AND 10 OTHERS
|
October 21, 2016 |
SURESH PAL Vs. STATE OF U.P.
|
February 15, 2016 |
SURESH PRASAD Vs. A.D.J. AND ORS.
|
February 24, 2016 |
SURESH PRASAD MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
February 5, 2016 |
SURESH PRATAP SINGH Vs. ADDITIONAL COMMISSIONER FAIZABAD AND OTHERS
|
February 19, 2016 |
SURESH YADAV AND ORS. Vs. STATE OF U.P.
|
February 17, 2016 |
SURIJ PAL SINGH Vs. STATE OF U.P.
|
March 28, 2016 |
SURJEET SINGH Vs. STATE OF U.P. AND 5 OTHERS
|
October 25, 2016 |
SURJIT KUMAR SINHA Vs. STATE OF U P
|
April 12, 2016 |
SURYA KANT OJHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 7, 2016 |
SURYA KUMARI Vs. STATE OF U P AND ANOTHER
|
July 18, 2016 |
SURYA NAGAR EDUCATIONAL SOCIETY AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
|
February 19, 2016 |
SURYA NARAIN DWIVEDI Vs. UNION OF INDIA AND ORS
|
May 17, 2016 |
SURYA NARAIN MISHRA Vs. ADDITIONAL DISTRICT & SESSION JUDGE, COURT NO. 10 AND 3 OTHERS
|
August 11, 2016 |
SURYA PANDEY AND ORS. Vs. STATE OF U.P.
|
March 4, 2016 |
SURYA PRAKASH PANDEY Vs. STATE OF U.P. AND ORS.
|
March 3, 2016 |
SURYA PRAKASH TIWARI AND ORS. Vs. SHANTI DEVI AND ORS.
|
April 1, 2016 |
SURYABHAN YADAV Vs. STATE OF U P AND 2 OTHERS
|
May 3, 2016 |
SUSHANT KUMAR AND ANOTHER Vs. RAJESHWAR
|
May 18, 2016 |
SUSHEEL RAI AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 23, 2016 |
SUSHEELA DEVI Vs. STATE OF U P
|
July 11, 2016 |
SUSHIL KUMAR Vs. KANVAR SAIN GARG
|
July 13, 2016 |
SUSHIL KUMAR AND 4 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
October 19, 2016 |
SUSHIL KUMAR AND 40 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
August 1, 2016 |
SUSHIL KUMAR BHASIN Vs. UNION OF INDIA AND OTHERS
|
May 30, 2016 |
SUSHIL KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
|
May 18, 2016 |
SUSHIL KUMAR KATIYAR Vs. UNION OF INDIA
|
May 10, 2016 |
SUSHIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
March 31, 2016 |
SUSHILA DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 15, 2016 |
SUSHILA SURI Vs. SUSHEEL SURI AND ORS
|
August 16, 2016 |
SUSHMA SHANTI PRIYA Vs. DISTT INPECTOR OF SCHOOL FAIZABAD AND ANORS
|
April 27, 2016 |
SWAMI NATH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD AND ANOTHER
|
February 9, 2016 |
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF S H N SARASWATI Vs. JAGAT GURU SHANKARACHARYA JYOTISHPEETH P S S N SARASWATI
|
September 22, 2016 |
SWARN SINGH Vs. MANISH PRAKASH AND ANOTHER
|
May 31, 2016 |
SWATHI INFRAVENTURE PVT LTD Vs. STATE OF U P
|
March 10, 2016 |
SYED AFSAR ALI Vs. SHALIKA BEGUM AND 18 OTHERS
|
April 29, 2016 |
SYED AKHTAR HASAN RIZVI Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
SYED MASOOD ISHRAT Vs. ADDL. CITY MAGISTRATE V AND ORS.
|
February 19, 2016 |
SYED SAJID RAZA Vs. STATE OF U P AND 5 OTHERS
|
February 23, 2016 |
SYED WASIF HUSAIN RIZVI Vs. HASAN RAZA KHAN AND ORS.
|
January 22, 2016 |
TABASSUM FAROOQ Vs. PUNJAB NATIONAL BANK
|
April 12, 2016 |
TAHIR ALI Vs. STATE OF U.P.
|
April 4, 2016 |
TAHIR ALI Vs. STATE OF U.P.
|
December 13, 2016 |
TALEWAR SINGH Vs. STATE OF U P
|
September 19, 2016 |
TANNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND 5 OTHERS
|
November 11, 2016 |
TARSEM CHAND Vs. STATE OF U P & OTHERS
|
September 9, 2016 |
TARUN BHATIA Vs. STATE OF U.P.
|
December 7, 2016 |
TARUN UPPAL Vs. C B I GHAZIABAD, H B , CBI, ACB, GHAZIABAD AND ANOTHER
|
May 6, 2016 |
TATA MOTORS LTD CHINHAT LKO Vs. STATE OF U P
|
February 10, 2016 |
TAUSEEF Vs. STATE OF U.P.
|
February 29, 2016 |
TEEJU VERMA AND ORS. Vs. STATE OF U.P.
|
January 18, 2016 |
TEJ PAL Vs. STATE OF U P
|
May 31, 2016 |
TEJ PRATAP RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
August 22, 2016 |
TEJ PRATAP SINGH Vs. STATE OF U P
|
May 24, 2016 |
TEJ PRATAP SINGH AND ORS Vs. D D C AND ORS
|
September 20, 2016 |
TEJ SINGH Vs. STATE OF U P AND ANOTHER
|
October 3, 2016 |
TEJ SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
TEJ SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 5, 2016 |
TEJ SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 6, 2016 |
TEJBALI Vs. STATE OF U.P. AND 3 OTHRS
|
November 25, 2016 |
TEJPAL SINGH Vs. STATE OF U P
|
March 9, 2016 |
TEJUMAL Vs. MOHD. SARFRAZ
|
October 3, 2016 |
TEJVEER Vs. STATE
|
February 9, 2016 |
THAKUR Vs. STATE OF U.P.
|
March 28, 2016 |
THAKUR PRASAD Vs. BENI PRASAD AND 6 OTHERS
|
February 10, 2016 |
THANSEN JINDAL Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
|
December 19, 2016 |
THE C/M KASTURBA GANDHI KANYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 28, 2016 |
THE CHAIRMAN CUM MANAGING DIRECTOR, F.C.I. AND ORS. Vs. GENERAL SEC. AND ORS.
|
April 19, 2016 |
THE DIRECTOR, U.P. HINDI SANSTHAN Vs. JAI KISHAN SRIVASTAVA AND ANOTHER
|
July 19, 2016 |
THE GENERAL SECRETARY, F.C.I. MAZDOOR SANGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 30, 2016 |
THE HANDICRAFT AND HANDLOOMS EXPORTS CORP. OF INDIA & ANR. Vs. STATE OF U.P.
|
August 22, 2016 |
THE KHEMRAJ SMARAK RASHTRIYA VIDYAPEETH SANGH FAIZABAD & ANR Vs. STATE OF U.P.
|
August 31, 2016 |
THE NATIONAL INSURANCE COMP LTD. NAWAL KISHORE ROAD LKO. Vs. SMT. PUSHPA DEVI & ORS.
|
October 27, 2016 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. VINESH AND ORS.
|
January 21, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. AMZAD KHAN AND ORS.
|
February 3, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SARITA KAPOOR AND 3 OTHERS
|
September 16, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. VIDHYA DEVI AND ORS.
|
February 25, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. IRFAN AND 5 OTHERS
|
November 9, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SEEMA PANDEY
|
February 19, 2016 |
THE ORIENTAL INSURANCE CO. LTD. THROU ITS BRANCH MANAGER Vs. SMT. SUNNAI (SANNEY) AND ORS.
|
September 29, 2016 |
THE PR. COMMISSIONER OF INCOME TAX-I Vs. M/S J.K. SYNTHETICS LTD.
|
April 18, 2016 |
THE STATE OF U.P. Vs. KUNWAR JAIVEER SINGH
|
April 12, 2016 |
THE STATE OF U.P. AND 3 OTHERS Vs. M/S S & P INFRASTRUCTURE DEVELOPERS PVT. LTD.
|
October 20, 2016 |
THE U.P. BASIC SHIKSHA PARISHAD AND ORS. Vs. DHARNIDHAR DUBEY
|
February 2, 2016 |
THE UNIVERSITY OF BUNDELKHAND, JHANSI Vs. MOHAN JI GUPTA AND OTHERS
|
October 24, 2016 |
THE VICE CHANCELLOR, D.D.U. GORAKHPUR UNIVERSITY AND ANOTHER Vs. ST. ANDREWS COLLEGE, GORAKHPUR AND ANOTHER
|
December 7, 2016 |
THENAI AND ORS. Vs. STATE OF U.P.
|
January 19, 2016 |
TIRUPATI MULTIPLEX PRIVATE LIMITED Vs. DIRECTOR GENERAL, DEFENCE ESTATES RAKSHA SAMPDA AND ANOTHER
|
August 31, 2016 |
TOJAYI @ TODAYI & OTHERS Vs. STATE OF U P
|
February 9, 2016 |
TOOFAN GHOSH Vs. STATE OF U.P.
|
April 8, 2016 |
TRIBHUWAN KUMAR Vs. STATE OF U P AND OTHERS
|
February 17, 2016 |
TRIBHUWAN SINGH AND ORS. Vs. UNION OF INDIA
|
May 27, 2016 |
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2016 |
TRIVENI PRASAD AND ORS. Vs. UNION OF INDIA
|
April 5, 2016 |
TULSI RAM AND 4 ORS Vs. STATE OF U P AND 3 ORS
|
May 4, 2016 |
TULSI SMARAK SAMITI RAJAPUR & ANOTHER Vs. D M CHITRAKOOT & OTHERS
|
May 30, 2016 |
U P STATE INDUSTRIAL DEVELOPMENT CORP LTD (UPSIDC) Vs. COMMISSIONER OF INCOME-TAX-II, KANPUR
|
July 5, 2016 |
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (UPSIDC) Vs. COMMISSIONER OF INCOME TAX-II KANPUR
|
July 11, 2016 |
U P SUNNI CENTRAL WAQF BOARD AND OTHERS Vs. ANAS RAZA KHAN
|
April 1, 2016 |
U.C. PARIKH Vs. STATE OF U.P. AND ANOTHER
|
October 27, 2016 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. SMT. RUKMAN DEVI & OTHERS
|
February 23, 2016 |
U.P. AWAS EVAM VIKAS PARISHAD AND ORS. Vs. PREM PRAKASH SHARMA
|
March 4, 2016 |
U.P. COOPERATIVE SUGAR FACTORIES FEDERATION LTD. Vs. SUMAC INTERNATIONAL LTD.
|
January 14, 2016 |
U.P. HIGHER EDUCATION SERVICE COMMISSION Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES AND OTHERS
|
March 30, 2016 |
U.P. HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2016 |
U.P. JAL NIGAM Vs. JAWAHAR LAL AND ORS.
|
March 2, 2016 |
U.P. POSTAL PRIMARY COOPERATIVE BANK LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 11, 2016 |
U.P. POWER CORPORATION LTD. SHAKTI BHAWAN LKO. THRU. M.D. & ANR. Vs. SANJAY GUPTA
|
November 29, 2016 |
U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. THROUGH ITS CHAIRMAN Vs. RAMA SHANKAR SINGH
|
November 29, 2016 |
U.P. STATE ELECTRICITY BOARD AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 29, 2016 |
U.P. STATE ELECTRICITY BOARD AND OTHERS Vs. PRESIDING OFFICER, FAIZABAD AND OTHERS
|
May 10, 2016 |
U.P. STATE INDUSTRIAL DEVELOPMENT COR. LTD. Vs. COMMISSIONER OF INCOME TAX KANPUR
|
July 11, 2016 |
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF CUS. & C. EX., NOIDA
|
January 25, 2016 |
U.P. UNAIDED MEDICAL COLLEGES WELFARE ASSOCIATION,BAREILLY Vs. UNION OF INDIA
|
September 15, 2016 |
U.P.S.R.T.C. Vs. KUNDAN SINGH AND ANOTHER
|
August 26, 2016 |
U.P.S.R.T.C. Vs. BABU RAM YADAV
|
October 21, 2016 |
U.P.S.R.T.C. Vs. KEHAR SINGH AND ANOTHER
|
November 11, 2016 |
U.P.S.R.T.C. Vs. SMT. GUDIA DEVI AND OTHERS
|
July 5, 2016 |
U.P.S.R.T.C. Vs. SHYAM BIHARI
|
September 27, 2016 |
U.P.S.R.T.C. LUCKNOW Vs. SMT. PRABHA DEVI AND 9 OTHERS
|
August 31, 2016 |
U.P.S.R.T.C. THROUGH ITS REGIONAL MANAGER Vs. SMT. SUKHA DEVI AND OTHERS
|
November 3, 2016 |
UDAI NARAIN TIWARI Vs. D.D.C. AND ORS.
|
July 8, 2016 |
UDAI SHANKER MISHRA Vs. OM PRAKASH SHUKLA
|
June 28, 2016 |
UDAIVEER SINGH Vs. COMMISSIONER AGRA DIVISION AND 5 OTHERS
|
December 7, 2016 |
UDAIVEER SINGH Vs. STATE OF U.P.
|
July 19, 2016 |
UDAY RAJ SINGH Vs. UNION OF INDIA & OTHERS
|
May 18, 2016 |
UDHAM SINGH YADAV Vs. STATE OF U P & ANR
|
March 10, 2016 |
UFLEX LIMITED Vs. STATE OF U P AND OTHERS
|
August 10, 2016 |
UJJAWAL AND ORS. Vs. STATE OF U.P.
|
May 11, 2016 |
UJMA AFZAL & 23 OTHERS Vs. STATE OF U P & OTHERS
|
May 23, 2016 |
UMA KANT YADAV Vs. STATE OF U P AND 2 OTHERS
|
May 26, 2016 |
UMA KANT YADAV Vs. STATE OF U P AND ANOTHER
|
August 1, 2016 |
UMA NATH AND ORS. Vs. STATE OF U.P.
|
February 25, 2016 |
UMA PRASAD PANDEY Vs. STATE OF U P
|
May 3, 2016 |
UMA SHANKAR SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
September 15, 2016 |
UMA SHANKER Vs. STATE OF U P
|
October 4, 2016 |
UMA SHANKER & OTHERS Vs. STATE OF U.P.
|
February 19, 2016 |
UMA SHANKER AND ANOTHER Vs. THE STATE
|
May 13, 2016 |
UMA SHANKER SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 30, 2016 |
UMAKANT AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 2, 2016 |
UMAR AND ORS. Vs. STATE OF U.P.
|
January 27, 2016 |
UMASHANKAR Vs. RAMASHANKAR RAI
|
January 21, 2016 |
UMESH AND ANOTHER Vs. STATE OF U P
|
June 17, 2016 |
UMESH CHAND YADAV Vs. INSPECTOR GENERAL AND CHIEF SECURITY COMM. AND ORS.
|
January 20, 2016 |
UMESH CHAND YADAV Vs. INSPECTOR GENERAL AND CHIEF SECURITY COMM & 3 OTHERS
|
January 20, 2016 |
UMESH CHANDRA GUPTA AND ORS. Vs. PRESCRIBED AUTHORITY(CIVIL JUDGE, SENIRO DIV.)L.KHERI AND ANR.
|
February 9, 2016 |
UMESH KUMAR AND ORS. Vs. STATE OF U.P.
|
January 29, 2016 |
UMESH MISHRA Vs. STATE OF U P
|
August 10, 2016 |
UNION CARBIDE INDIA LTD. AND OTHERS Vs. STATE OF U.P. & OTHERS
|
May 27, 2016 |
UNION OF INDIA Vs. SONESHWAR SINGH
|
September 1, 2016 |
UNION OF INDIA Vs. RAVINDRA KUMAR
|
April 11, 2016 |
UNION OF INDIA Vs. MOHD RAUF
|
April 12, 2016 |
UNION OF INDIA Vs. MAHESH CHANDRA GUPTA
|
April 26, 2016 |
UNION OF INDIA Vs. RAM NARAYAN PRASAD
|
July 29, 2016 |
UNION OF INDIA & OTHERS Vs. KHEM CHAND
|
December 15, 2016 |
UNION OF INDIA & OTHERS Vs. SHYAM SUNDER SHARMA
|
September 14, 2016 |
UNION OF INDIA AND 3 ORS Vs. NO 871180872 EX CONSTABLE BRIJESH KUMAR
|
February 10, 2016 |
UNION OF INDIA AND ORS. Vs. ASHOK KUMAR AND ORS.
|
February 4, 2016 |
UNION OF INDIA AND ORS. Vs. PARUL PUNIA
|
January 11, 2016 |
UNION OF INDIA AND ORS. Vs. BRIJESH KUMAR
|
February 10, 2016 |
UNION OF INDIA AND ORS. Vs. VISHNU KANT PAL
|
January 11, 2016 |
UNION OF INDIA AND ORS. Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH AND ORS.
|
April 25, 2016 |
UNION OF INDIA AND OTHERS Vs. HARI SHANKAR PANDEY AND OTHERS
|
July 12, 2016 |
UNION OF INDIA THRU GENERAL MANAGER N E R Vs. INDIAN OIL CORPORATION LTD
|
September 29, 2016 |
UNITED BANK OF INDIA AND ANOTHER Vs. STATE OF U.P.
|
August 10, 2016 |
UNITED INDIA INSURANCE CO LTD AND ORS Vs. KAMLESH SRIVASTAVA & 13 OTHERS
|
May 31, 2016 |
UNITED INDIA INSURANCE CO LTD. Vs. SMT. ANARWATI AND OTHERS
|
October 20, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANJALI MISHRA AND ORS.
|
February 4, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. BABY
|
December 16, 2016 |
UNITED INDIA INSURANCE CO. LTD., GORAKHPUR Vs. SMT. NEERA SINGH AND OTHERS
|
November 3, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SURYA NARAYAN SHUKLA
|
May 17, 2016 |
UPBHOKTA SANRAKSHAN EVAM AWAS VIKAS SAMITI Vs. STATE OF U.P. & OTHERS
|
July 21, 2016 |
UPENDRA YADAV AND 2 OTHERS Vs. STATE OF U P & ANOTHER
|
May 9, 2016 |
URMILA DEVI Vs. STATE OF U P AND OTHERS
|
May 18, 2016 |
URMILA DEVI AND ANOTHER Vs. STATE OF U.P. THROUGH SECRETARY, (MINISTRY OF FOOD AND CIVIL SUPPLIES) GOVERNMENT OF U.P. AT LUCKNOW AND 4 OTHERS
|
September 20, 2016 |
URMILA SAGAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
USHA DEVI Vs. SHIV KUMAR AND ANOTHER
|
March 16, 2016 |
USHA TIWARI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
June 16, 2016 |
USMAN @ KHALNAYAK Vs. STATE OF U P
|
August 9, 2016 |
UTJARSH MISHRA Vs. STATE OF U P & ORS
|
March 4, 2016 |
UTTAR PRADESH BASIC SHIKSHA PARISHAD Vs. SAKSHI SHUKLA AND ORS.
|
April 7, 2016 |
UTTAR PRADESH BHUMI SUDHAR NIGAM LKO. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-II ASHOK MARG LKO. AND ORS.
|
February 3, 2016 |
V B S SINGH PURVANCHAL UNIVERSITY AND 2 OTHERS Vs. SHAHID AKSHAYVAR MALL MAHILA MAHAVIDYALAY AND 3 ORS
|
May 30, 2016 |
V K DIXIT Vs. STATE OF U P AND OTHERS
|
September 28, 2016 |
V S MITTAL Vs. STATE OF U P & ANOTHER
|
July 11, 2016 |
V VAIDYANATHAN Vs. STATE OF U P AND ANOTHER
|
May 6, 2016 |
V.N. DYERS AND PROCESSORS Vs. THE COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
January 20, 2016 |
VADILAL ENTERPRISES LIMITED Vs. STATE OF U.P. AND ORS.
|
January 8, 2016 |
VAIDNATH Vs. STATE OF U P
|
April 7, 2016 |
VAKEEL AHMAD AND ANOTHER Vs. STATE OF U P
|
May 13, 2016 |
VAKIL CHAND JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 17, 2016 |
VANDANA Vs. STATE OF U.P.
|
March 1, 2016 |
VANDANA Vs. STATE OF U.P.
|
August 10, 2016 |
VANDANA GUPTA Vs. MUKESH BABU AND ANOTHER
|
August 22, 2016 |
VARANASI BUILDERS AND DEVELOPERS ASSOCIATION Vs. STATE OF U.P. AND 2 OTHERS
|
December 6, 2016 |
VARINDER SINGH ATTRI Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING & ORS
|
August 30, 2016 |
VARSHNEY PACKAGING CORPORATION Vs. COMMISSIONER, TRADE TAX, U P LUCKNOW
|
July 4, 2016 |
VARTIKA AGRAHARI Vs. S.B.I., S.A.R.B. AND ANOTHER
|
April 4, 2016 |
VARTIKA ROSELINE CLAUDIUS Vs. BIRLA SUN LIFE INSURANCE COMPANY LTD. AND ORS.
|
April 8, 2016 |
VARUN AGRAWAL Vs. SMT. JAMUNA DEVI AND 2 OTHERS
|
December 2, 2016 |
VARUN KUSHWAHA Vs. STATE OF U.P. AND ANOTHER
|
December 22, 2016 |
VASHISTHA NARAYAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION BALLIA AND ORS.
|
July 15, 2016 |
VED PRAKASH Vs. KANHAIYA LAL
|
July 25, 2016 |
VED PRAKSH Vs. D.D.C., BARABANKI AND ORS.
|
February 10, 2016 |
VEENA SINGH Vs. STATE OF U P & OTHERS
|
April 20, 2016 |
VEER NAGAR SAHAKARI AWAS SAMITI LTD. AGRA Vs. STATE OF U.P. AND OTHERS
|
April 22, 2016 |
VEER PAL Vs. STATE OF U P
|
January 25, 2016 |
VEER PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
March 2, 2016 |
VEER SINGH Vs. STATE OF U P
|
August 11, 2016 |
VEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 4, 2016 |
VEERI SINGH Vs. UNION OF INDIA
|
May 17, 2016 |
VEERPAL Vs. STATE OF U P
|
May 4, 2016 |
VEERU @ KOYAL KINNAR AND ANR Vs. STATE OF U P
|
August 10, 2016 |
VIBHA PANDEY Vs. UNION OF INDIA
|
January 14, 2016 |
VIBHUTI SINGH YADAV & ANR. Vs. STATE OF U.P. & OTHERS
|
May 4, 2016 |
VIDHYA SAGAR AND ORS. Vs. STATE OF U.P.
|
February 1, 2016 |
VIDYA DEVI AND OTHERS Vs. STATE OF U P
|
September 14, 2016 |
VIDYA DHAR PANDEY Vs. LUCKNOW UNIVERSITY AND ORS.
|
January 8, 2016 |
VIDYAWATI Vs. STATE OF U.P.
|
May 12, 2016 |
VIJAI NANDAN SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
August 24, 2016 |
VIJAY Vs. STATE OF U P
|
May 9, 2016 |
VIJAY Vs. STATE OF U P AND ORS
|
May 11, 2016 |
VIJAY BAHADUR Vs. SATE OF U P & ORS
|
February 29, 2016 |
VIJAY BAHADUR Vs. STATE OF U.P
|
August 20, 2016 |
VIJAY BAHADUR AND ANOTHER Vs. STATE OF U P
|
July 8, 2016 |
VIJAY KRISHNA SRIVASTAVA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.6 CIVIL COURT, FAIZABAD
|
April 28, 2016 |
VIJAY KUMAR CHAUDHARY Vs. A.D.J./SPECIAL JUDGE (S.C./S.T. ACT), GORAKHPUR AND ORS.
|
January 27, 2016 |
VIJAY KUMAR DWIVEDI Vs. STATE OF U.P. & 3 ORS.
|
June 20, 2016 |
VIJAY KUMAR GAUR Vs. STATE OF U.P. THRU PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. & ANR
|
October 27, 2016 |
VIJAY KUMAR GUPTA Vs. STATE OF U P AND 5 ORS
|
September 27, 2016 |
VIJAY KUMAR MEHROTRA Vs. STATE OF U.P.
|
March 31, 2016 |
VIJAY KUMAR SINGH @ VEER SINGH Vs. SHANKER SARAN DAS AGRAWAL
|
July 14, 2016 |
VIJAY KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 1, 2016 |
VIJAY KUMAR YADAV AND ORS. Vs. STATE OF U.P.
|
February 3, 2016 |
VIJAY PAL Vs. STATE OF U P
|
April 8, 2016 |
VIJAY PRAKASH Vs. STATE OF U P
|
April 18, 2016 |
VIJAY PRAKASH MISHRA Vs. REGIONAL MANAGER, U.P.S.R.T.C. AND ORS.
|
June 9, 2016 |
VIJAY PRAKASH SHUKLA Vs. STATE OF U P AND 4 OTHERS
|
September 12, 2016 |
VIJAY SHANKER LAL Vs. ANOOP CHANDRA PANDEY, PRIN SECY MEDICAL EDU DEPTT U P
|
January 12, 2016 |
VIJENDRA KUMAR TOMAR Vs. STATE OF U.P.
|
January 25, 2016 |
VIJETA BHADANA Vs. U P POLICE SERVICE COMMISSION ALLAHABAD AND ANOTHER
|
May 5, 2016 |
VIKALP SRIVASTAVA @ GOLU Vs. STATE OF U P
|
January 29, 2016 |
VIKAS Vs. STATE OF U.P. AND ANR.
|
May 24, 2016 |
VIKAS Vs. STATE OF U.P.
|
March 3, 2016 |
VIKAS SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
VIKASH ALIAS VIKKU TIWARI Vs. STATE OF U.P.
|
February 2, 2016 |
VIKASH RAO Vs. UNION OF INDIA
|
August 3, 2016 |
VIKRAM Vs. STATE OF U.P. AND ORS.
|
June 29, 2016 |
VIKRAM SINGH Vs. INDIAN TELEPHONE INDUSTRIES LIMITED, RAE BARELI AND ANOTHER
|
July 12, 2016 |
VIKRANT JAIN AND 14 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
January 8, 2016 |
VIKRANT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 1, 2016 |
VIMAL PRAKASH TIWARI Vs. STATE OF U.P.
|
February 22, 2016 |
VIMLA Vs. STATE OF U.P. & OTHERS
|
December 13, 2016 |
VIMLESH Vs. STATE OF U P
|
May 31, 2016 |
VIMLESH RAI AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 29, 2016 |
VINAY DIXIT Vs. DISTRICT MAGISTRATE, AURAIYA & OTHERS
|
January 4, 2016 |
VINAY KUMAR JAIN AND 4 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND 2 OTHERS
|
July 4, 2016 |
VINAY KUMAR TYAGI Vs. STATE OF U P AND ANOTHER
|
August 5, 2016 |
VINAY PRATAP SINGH Vs. STATE OF U P
|
September 6, 2016 |
VINDA DEVI Vs. STATE OF U P & OTHERS
|
March 30, 2016 |
VINEET KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
January 7, 2016 |
VINISH Vs. STATE OF U.P.
|
March 15, 2016 |
VINOD Vs. STATE OF U.P.
|
May 20, 2016 |
VINOD (MINOR) Vs. STATE OF U P & ANOTHER
|
September 28, 2016 |
VINOD @ BABLU Vs. STATE OF U P
|
August 24, 2016 |
VINOD CHANDRA MITTAL @ VINOSH CHANDRA MITTAL (DECD.) Vs. KAMLESH CHANDRA VERMA
|
March 16, 2016 |
VINOD CHANDRA SHARMA Vs. RAJ KUMAR SHARMA AND 2 OTHERS
|
November 30, 2016 |
VINOD GOEL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 29, 2016 |
VINOD KUMAR Vs. STATE OF U P AND 7 OTHERS
|
July 29, 2016 |
VINOD KUMAR Vs. ARYA SAMAJ MANDIR
|
April 26, 2016 |
VINOD KUMAR Vs. NARESH CHANDRA SHARMA
|
July 29, 2016 |
VINOD KUMAR & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD & OTHERS
|
March 30, 2016 |
VINOD KUMAR AGARWAL Vs. SUBODH KUMAR AND 5 OTHERS
|
February 10, 2016 |
VINOD KUMAR GUPTA Vs. STATE OF U P AND 6 ORS
|
June 9, 2016 |
VINOD KUMAR GUPTA Vs. STATE OF U P
|
May 10, 2016 |
VINOD KUMAR GUPTA Vs. STATE OF U P
|
August 22, 2016 |
VINOD KUMAR KATHERIA Vs. STATE OF U.P. AND ORS.
|
February 19, 2016 |
VINOD KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
June 23, 2016 |
VINOD KUMAR PANDEY ( U/A 227 ) Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND ORS
|
July 4, 2016 |
VINOD KUMAR PARIHAR Vs. STATE OF U P AND ANOTHER
|
August 24, 2016 |
VINOD KUMAR SHARMA Vs. U.P. STATE FOOD & ESSENTIAL COMMODITIES CORPORATION LTD. & OTHERS
|
August 19, 2016 |
VINOD KUMAR TIWARI Vs. STATE OF U P
|
June 14, 2016 |
VINOD KURMI Vs. STATE OF U.P.
|
February 29, 2016 |
VINOD RANI LAMBA & ANOTHER Vs. BABU RAM YADAV & 3 OTHERS
|
May 19, 2016 |
VINOD SHANKAR SHUKLA AND ANR. Vs. BHORUKA LOGISTICS PVT. LTD. AND ANR.
|
April 29, 2016 |
VIPIN KUMAR SINGH Vs. STATE OF U.P.
|
March 1, 2016 |
VIPIN SINGH Vs. STATE OF U P
|
May 2, 2016 |
VIPIN VERMA Vs. COLLECTOR DISTRICT LUCKNOW AND ORS
|
January 20, 2016 |
VIPUL SHAH Vs. STATE OF U.P. AND ORS.
|
May 30, 2016 |
VIRAT SWAROOP SRIVASTAVA Vs. OM NARAIN SINGH, D M AND 8 ORS
|
July 29, 2016 |
VIRENDAR Vs. STATE OF U.P.
|
January 25, 2016 |
VIRENDRA Vs. STATE OF U P
|
May 18, 2016 |
VIRENDRA Vs. STATE OF U.P.
|
August 22, 2016 |
VIRENDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 22, 2016 |
VIRENDRA KUMAR Vs. MAHENDRA KUMAR AND 6 OTHERS
|
May 20, 2016 |
VIRENDRA KUMAR ANAND Vs. STATE OF U.P. AND ORS.
|
May 30, 2016 |
VIRENDRA KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
April 26, 2016 |
VIRENDRA KUMAR KANNAUJIA Vs. DISTRICT MAGISTRATE, KANPUR NAGAR AND 2 OTHERS
|
April 27, 2016 |
VIRENDRA KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
May 27, 2016 |
VIRENDRA KUMAR PANDEY Vs. DISTRICT MAGISTRATE, MAHARAJGANJ AND ANOTHER
|
November 11, 2016 |
VIRENDRA KUMAR SAPRA Vs. SMT. HAMIDUNNISA BEGUM AND ANOTHER
|
November 24, 2016 |
VIRENDRA KUMAR SINGH Vs. STATE OF U P & OTHERS
|
September 7, 2016 |
VIRENDRA KUMAR YADAV Vs. STATE OF U.P. AND OTHERS
|
December 15, 2016 |
VIRENDRA PRAKASH AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
November 30, 2016 |
VIRENDRA PRASAD Vs. PRESIDING OFFICER, U.P.P.S.T. AND ORS.
|
May 12, 2016 |
VIRENDRA SHANKER TIWARI Vs. ONE PLACE INFRASTRUCTURE PVT. LTD.
|
March 9, 2016 |
VIRENDRA SHARMA Vs. STATE OF U.P.
|
October 27, 2016 |
VIRENDRA YADAV Vs. STATE OF U.P. AND ORS.
|
January 22, 2016 |
VIRENDRA YADAV Vs. RAMESH & ANR.
|
August 2, 2016 |
VISHAL CHAND Vs. STATE OF U P & OTHERS
|
September 27, 2016 |
VISHAL JAISWAL AND ANR Vs. STATE OF UP
|
August 26, 2016 |
VISHAMBHAR SINGH Vs. STATE OF U.P. THRU.SECY. FOOD & CIVIL SUPPLY LKO & ORS.
|
November 8, 2016 |
VISHAN KUMAR Vs. STATE
|
May 26, 2016 |
VISHNU Vs. STATE OF U P
|
August 23, 2016 |
VISHNU DEV Vs. HANS NATH
|
March 28, 2016 |
VISHNU SHARAN PANDEY Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR & OTHERS
|
August 5, 2016 |
VISHNU SWAROOP SHARMA Vs. NAGENDRA KUMAR SHARMA
|
May 5, 2016 |
VISHNUDATTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND 9 OTHERS
|
September 23, 2016 |
VISHRAM YADAV Vs. COMMISSIONER DEVI PATAN MANDAL GONDA & ANOTHER
|
August 12, 2016 |
VISHUN KUMAR Vs. STATE OF U.P.
|
January 5, 2016 |
VISHVA NATH YADAV SMT. Vs. KALAWATI DEVI AND 3 ORS.
|
April 29, 2016 |
VISHWA NATH AND ORS. Vs. STATE
|
April 29, 2016 |
VISHWA NATH LAL SRIVASTAVA Vs. INSPECTOR GENERAL (REGISTRATION), U.P. AT ALLAHABAD
|
May 26, 2016 |
VISHWAJEET AND ORS. Vs. STATE OF U.P.
|
May 6, 2016 |
VISHWANATH RAI AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 16, 2016 |
VIVEK DUBEY Vs. STATE OF UTTAR PRADESH AND ORS.
|
February 12, 2016 |
VIVEK KUMAR PANDEY AND 58 ORS Vs. STATE OF U P & ORS
|
May 27, 2016 |
VIVEK SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 14, 2016 |
VIVEK TIWARI Vs. V C , M G K V UNIVERSITY AND 2 OTHERS
|
May 19, 2016 |
VIVEKANAND INTER COLLEGE Vs. STATE OF U P
|
July 4, 2016 |
VODAFONE MOBILE SERVICES LIMITED THROUGH B. ARUTSIVAN Vs. STATE OF U.P. AND ANOTHER
|
September 19, 2016 |
VODAFONE SOUTH LIMITED Vs. STATE OF U P
|
August 24, 2016 |
WAJID ALI Vs. UNION OF INDIA & 3 OTHERS
|
May 30, 2016 |
WAQF MUSAMMAT SHARIFAN BIWI Vs. DR. PRABHU SARAN RAJVEDI AND OTHERS
|
May 31, 2016 |
WARIS ALI Vs. STATE OF U P
|
January 19, 2016 |
WASIM @ BILLU Vs. STATE
|
October 21, 2016 |
WEST WATCH COMPANY Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 4, 2016 |
WING COMMANDER RAJESH NAGAR Vs. UNION OF INDIA
|
January 11, 2016 |
YADUBIR AND ORS. Vs. STATE OF U.P.
|
February 26, 2016 |
YAGYA NARAYAN TIWARI Vs. STATE OF U P AND ANOTHER
|
July 8, 2016 |
YAMIN KHAN Vs. STATE OF U.P.
|
March 18, 2016 |
YAMUNA PRASAD DUBEY Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. AND OTHERS
|
December 16, 2016 |
YASEEN Vs. STATE OF U P
|
January 27, 2016 |
YASHODA DEVI ALIAS JASHODA DEVI Vs. UPZILADHIKARI/ASST COLLECTOR(1ST CLASS) DUDDHI AND 2 OTHERS
|
September 20, 2016 |
YASHPAL Vs. STATE OF U.P. AND 3 OTHERS
|
July 14, 2016 |
YASHPAL SINGH Vs. STATE OF U.P. AND ORS.
|
March 1, 2016 |
YASHPAL SINGH CHAUHAN Vs. STATE OF U.P.
|
April 21, 2016 |
YASPAL Vs. STATE OF U P
|
April 22, 2016 |
YATISH KUMAR MALVIYA AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 4, 2016 |
YOGENDRA KUMAR @ BABLOO Vs. STATE OF U P & ANOTHER
|
April 5, 2016 |
YOGENDRA PRASAD GUPTA Vs. STATE OF U.P.
|
November 17, 2016 |
YOGENDRA RAM GUPTA Vs. PARMANAND GUPTA
|
January 12, 2016 |
YOGENDRA SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
|
May 20, 2016 |
YOGENDRA SWAROOP SAXENA Vs. REENA AGRAWAL AND ORS.
|
March 31, 2016 |
YOGENDRA YADAV AND ANOTHER Vs. STATE OF U.P. AND 5 OTHERS
|
November 15, 2016 |
YOGESH AGARWAL Vs. ESTATE OFFICER AND ORS.
|
January 12, 2016 |
YOGESH BAJPAI & 9 ORS Vs. STATE OF U P
|
February 16, 2016 |
YOGESH KUMAR Vs. STATE OF U.P.
|
August 10, 2016 |
YOGESH MATHUR AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 18, 2016 |
YOGESH MISHRA @ CHU-CHU Vs. STATE OF U P
|
September 16, 2016 |
YOGESHWAR MISHRA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 22, 2016 |
YUNUS Vs. STATE OF U.P.
|
January 14, 2016 |
YUSUF AND ANOTHER Vs. DISTRICT JUDGE, MEERUT
|
May 19, 2016 |
ZAFAR Vs. STATE OF U P
|
July 15, 2016 |
ZAFAR Vs. STATE OF U P
|
May 10, 2016 |
ZAFAR M NAIYER Vs. U P BAR COUNCIL AND ANOTHER
|
September 17, 2016 |
ZAHIR AHMAD & OTHERS Vs. STATE OF U P & ANOTHER
|
May 20, 2016 |
ZAITUNA Vs. COLLECTOR BAHRAICH
|
December 1, 2016 |
ZAKIR HUSAIN Vs. STATE OF U.P.
|
June 8, 2016 |
ZAMADAR Vs. KALI CHARAN
|
May 20, 2016 |
ZAMIA AHLE-SUNNAT MUSAHIDUL ULLUM Vs. STATE OF U P T
|
May 5, 2016 |
ZAREENA Vs. STATE OF U P & ANR
|
August 22, 2016 |
ZARIF AHMAD AND ANOTHER Vs. SULEMAN
|
March 1, 2016 |
ZEESHAN AHMED Vs. STATE OF U.P.
|
June 24, 2016 |
ZILA PRABANDHAK, U.P. ANUSUCHIT JATI VITTA EVAM VIKAS NIGAM Vs. ONKAAR PRASAD BHARDWAJ AND OTHERS
|
September 1, 2016 |
ZILA SAHKARI SANGH, RAMPUR Vs. DISTRICT JUDGE & 4 OTHERS
|
March 16, 2016 |
ZILAJEET AND OTHERS Vs. BALA PRASAD
|
July 28, 2016 |