A K MISRA Vs. STATE OF U P
|
February 13, 2014 |
A K TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGR LUCKNOW
|
September 23, 2014 |
A M C COATED FABRICS LTD Vs. STATE OF U P AND OTHERS
|
April 25, 2014 |
A P SHARMA Vs. INDIAN TELEPHONE INDUSTRIES
|
July 24, 2014 |
A S CREATION Vs. COMMISSIONER, COMMERCIAL TAX, UTTAR PRADESH
|
October 13, 2014 |
A S P SEALING PRODUCTS LTD Vs. DY LABOUR COMMISSIONER
|
August 27, 2014 |
A TO Z ASSOCIATE NAVIN NAGAER MANSAROVAR Vs. STATE OF U P
|
September 22, 2014 |
A. PAVITRA Vs. UNION OF INDIA
|
December 15, 2014 |
A.C. GRICE Vs. U.P. AVAS EVAM VIKAS PARISHAD
|
October 15, 2014 |
A.C.M.E. ENGINEER Vs. COMMISSIONER OF SALES TAX
|
January 9, 2014 |
A.G. ENTERPRISES Vs. UNION OF INDIA
|
April 16, 2014 |
A.K. GUPTA Vs. NAGAR NIGAM
|
September 9, 2014 |
AABUL Vs. STATE OF U P
|
April 15, 2014 |
AAISHA BANO @ MAHZABI Vs. STATE OF U P
|
May 29, 2014 |
AARADHY (MINOR) Vs. UNION OF INDIA AND 5 OTHERS
|
August 13, 2014 |
AARNIMA MITTAL Vs. STATE OF U.P.
|
October 10, 2014 |
AARTI TRIPATHI Vs. STATE OF U P
|
March 25, 2014 |
ABBAS Vs. STATE OF U P
|
April 18, 2014 |
ABDUL ATEEQ ALIAS AGGAN Vs. MEHAR JAHAN AND ORS.
|
September 15, 2014 |
ABDUL AZIZ S/O ABDUL LATIF Vs. STATE OF U P
|
May 23, 2014 |
ABDUL HAKIM Vs. STATE OF U.P.
|
July 10, 2014 |
ABDUL HAMID Vs. SAGIRAN
|
May 5, 2014 |
ABDUL HAQ SIDDIQUI Vs. VIII ADDL DISTRICT AND SESSION JUDGE LUCKNOW
|
November 3, 2014 |
ABDUL LATEEF Vs. STATE OF U P & 4 OTHERS
|
August 26, 2014 |
ABDUL MAJID ANSARI Vs. DISTRICT SUPPLY OFFICE AND ORS.
|
December 16, 2014 |
ABDUL QADIR Vs. WAQF TRIBUNAL
|
January 22, 2014 |
ABDUL SAMAD Vs. SMALL CAUSES COURT
|
July 9, 2014 |
ABDUL SAMI Vs. D D C
|
December 5, 2014 |
ABDUL WAHAB Vs. STATE OF U P
|
July 31, 2014 |
ABDUL WAHEED Vs. NARENDRA KUMAR
|
August 26, 2014 |
ABHA RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
|
May 27, 2014 |
ABHAI MAN SINGH Vs. STATE OF U P AND ANOTHER
|
September 12, 2014 |
ABHAY KUAMR SINGH Vs. STATE OF U P
|
April 10, 2014 |
ABHAY KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
August 5, 2014 |
ABHAY RAJ SINGH Vs. STATE OF U P
|
July 9, 2014 |
ABHILASHA Vs. STATE OF U.P.
|
February 11, 2014 |
ABHILASHA KHARE Vs. SHAKUNTALA TRIPATHI AND 2 ORS.
|
December 10, 2014 |
ABHIMANYU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 19, 2014 |
ABHIMANYU UPADHYAY Vs. STATE OF U.P.
|
July 7, 2014 |
ABHISHEK CHANDRA Vs. UNION OF INDIA
|
February 17, 2014 |
ABHISHEK GUPTA Vs. STATE OF UP
|
September 10, 2014 |
ABHISHEK JAIN Vs. UNION OF INDIA
|
February 24, 2014 |
ABHISHEK SAHU Vs. CIVIL JUDGE
|
November 28, 2014 |
ABHISHEKH UPADHAYA Vs. PRIN SECY HOME U P CIVIL SECRETARIAT U P LUCKNOW
|
June 23, 2014 |
ABID Vs. STATE OF U.P.
|
September 19, 2014 |
ABRAR Vs. STATE OF U.P.
|
April 11, 2014 |
ABRAR AHMAD Vs. ALIMUDDIN
|
November 28, 2014 |
ACHARAJ NATH Vs. STATE
|
April 28, 2014 |
ACHCHAY LAL SAROJ Vs. STATE OF U.P.
|
December 22, 2014 |
ACHCHE LAL YADAV Vs. STATE OF U.P. AND ORS.
|
September 8, 2014 |
ACHCHEY LAL Vs. STATE OF U P
|
November 7, 2014 |
ACI OILS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.
|
October 29, 2014 |
ACURITE CONTRACTORS AND ENGINEERS Vs. SAM HIGGINBOTTOM INSTITUTE OF AGRICULTURE TECHNOLOGY
|
September 23, 2014 |
ADARSH SAMUHIK SAHKARI KRISHI SAMITI LTD. Vs. STATE OF U.P.
|
July 17, 2014 |
ADDI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 3, 2014 |
ADDITIONAL COMMISSIONER OF INCOME TAX BAREILLY Vs. DHAMPUR SUGAR MILL PVT LTD
|
November 5, 2014 |
ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. RADHEY SHYAM SHARMA
|
October 14, 2014 |
ADESH KUMAR SAXENA Vs. STATE OF U P
|
August 12, 2014 |
ADESH KUMARI Vs. STATE OF U P
|
January 17, 2014 |
ADITYA KUMAR SINGH Vs. STATE OF U P
|
December 11, 2014 |
ADOBE SYSTEMS INDIA P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 5, 2014 |
ADVANCE CONSTRUCTIONS Vs. STATE OF U P
|
January 10, 2014 |
ADVANI OERLINKON LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
September 18, 2014 |
ADYA SHANKER TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 31, 2014 |
AFROZ KHAN Vs. STATE OF U P
|
April 28, 2014 |
AFTAB MIAN AND 9 ORS Vs. STATE OF U P AND 2 ORS
|
August 28, 2014 |
AFZAL Vs. STATE OF U P
|
May 2, 2014 |
AGANOO Vs. STATE OF U P
|
April 15, 2014 |
AGARWAL COMPANY Vs. UNION OF INDIA
|
December 16, 2014 |
AGARWAL FOOD INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 16, 2014 |
AGRA ADVOCATES ASSOCIATION Vs. STATE OF U.P.
|
September 19, 2014 |
AGRA DEVELOPMENT AUTHORITY Vs. ANIRUDH VIR SINGH
|
August 29, 2014 |
AGRA FOOTWEAR MANUFACTURERS & EXPORTERS Vs. UNION OF INDIA
|
August 7, 2014 |
AGRAWAL SABHA Vs. COMMISSIONER OF INCOME TAX-I
|
March 24, 2014 |
AHARWAS SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
September 12, 2014 |
AHMAD ALI Vs. STATE OF U P
|
March 24, 2014 |
AHMADUNNISA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
AHSAN Vs. STATE OF U P
|
April 16, 2014 |
AINUL HAQ Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) GONDA
|
September 19, 2014 |
AJADAR HUSAIN Vs. STATE OF U P
|
August 21, 2014 |
AJAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
|
August 6, 2014 |
AJAI KUMAR Vs. STATE OF U P
|
March 21, 2014 |
AJAY BHAN SINGH Vs. STATE OF U P
|
June 4, 2014 |
AJAY CHATURWEDI Vs. SHOBHANA
|
November 26, 2014 |
AJAY CHAUDHARY Vs. STATE OF U P
|
September 16, 2014 |
AJAY CHAUDHARY Vs. STATE OF UP
|
January 10, 2014 |
AJAY KUMAR Vs. UNION OF INDIA
|
July 7, 2014 |
AJAY KUMAR Vs. SECRETARY SECONDARY EDUCATION BOARD, U.P.
|
January 13, 2014 |
AJAY KUMAR Vs. STATE OF U P
|
February 7, 2014 |
AJAY KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 20, 2014 |
AJAY KUMAR DUBEY AND 33 OTHERS Vs. STATE OF U P AND 6 OTHERS
|
August 19, 2014 |
AJAY KUMAR MISHRA Vs. STATE OF U P
|
August 13, 2014 |
AJAY KUMAR MISHRA Vs. STATE OF U P
|
September 6, 2014 |
AJAY KUMAR MISHRA AND ORS. Vs. U.P. POLLUTION CONTROL BOARD AND ORS.
|
December 3, 2014 |
AJAY KUMAR PALIWAL Vs. STATE OF U P
|
August 20, 2014 |
AJAY KUMAR SHARMA Vs. STATE OF U.P.
|
November 5, 2014 |
AJAY KUMAR SHUKLA Vs. GANESH SHANKAR CHOUDHARY AND ANOTHER
|
January 13, 2014 |
AJAY KUMAR SHUKLA @ CHHOTTAN SHUKLA S/O RAM BIHARI Vs. STATE OF U P
|
May 23, 2014 |
AJAY KUMAR SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
AJAY KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH
|
January 10, 2014 |
AJAY KUMAR VERMA Vs. UNION OF INDIA
|
May 1, 2014 |
AJAY KUMAR YADAV Vs. AFTAB ALAM
|
March 3, 2014 |
AJAY PRATAP SINGH Vs. OUDH BAR ASSOCIATION
|
February 24, 2014 |
AJAY PRATAP SINGH Vs. STATE OF U.P.
|
June 13, 2014 |
AJAY PURWAR Vs. SUMAN YADAV
|
December 11, 2014 |
AJAY RAWAT Vs. STATE OF U P
|
November 24, 2014 |
AJAY SHANKAR @ JAGGU Vs. STATE OF U P
|
May 5, 2014 |
AJAY YADAV Vs. STATE OF U P
|
February 10, 2014 |
AJAZ CARPETS AND 3 OTHERS Vs. BIRLA INTERNATIONAL PVT LTD
|
December 8, 2014 |
AJEET BALMIKI Vs. STATE OF U P
|
September 22, 2014 |
AJEET KUMAR KESARWANI @ DEEPU Vs. STATE OF U P
|
May 12, 2014 |
AJEET SINGH Vs. UNION OF INDIA
|
August 14, 2014 |
AJIT @ AJAI KUMAR Vs. STATE OF U P
|
September 25, 2014 |
AJIT KUMAR CHATURVEDI Vs. AGRA DEVELOPMENT AUTHORITY
|
May 20, 2014 |
AJIT KUMAR SINGH Vs. STATE OF U P
|
January 16, 2014 |
AJIT KUMAR SINGH Vs. STATE OF U.P.
|
September 9, 2014 |
AJIT PRATAP SINGH Vs. STATE OF U P
|
July 30, 2014 |
AJUDHIYA DISTILLERY Vs. COMMISSIONER OF TRADE TAX
|
April 1, 2014 |
AJUDHYA SUGAR MILLS Vs. STATE OF U P
|
February 5, 2014 |
AKALOO Vs. D D C
|
December 4, 2014 |
AKAMIL JAHAN Vs. STATE OF U P & 4 OTHERS
|
November 19, 2014 |
AKANKSHA ARYA Vs. STATE OF U P
|
September 8, 2014 |
AKASH GOEL Vs. STATE OF U.P.
|
January 8, 2014 |
AKBAR HUSAIN @ AKBAR ALI Vs. STATE OF U P
|
November 21, 2014 |
AKHANAD PRATAP NARAYAN Vs. UNION OF INDIA
|
May 22, 2014 |
AKHIL BHARTIYA AMBEDKAR YUVAK SANGH CIVIL LINES MORADABAD Vs. STATE OF U P
|
May 2, 2014 |
AKHIL BHARTIYA GURJAR VIDYA PRACHARINI SABHA, SAHARANPUR Vs. STATE OF U P & ORS
|
January 9, 2014 |
AKHILESH GUPTA Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
AKHILESH KUMAR Vs. D D C
|
January 7, 2014 |
AKHILESH KUMAR Vs. STATE OF U P
|
August 22, 2014 |
AKHILESH KUMAR Vs. STATE OF U.P.
|
September 5, 2014 |
AKHILESH KUMAR Vs. STATE OF U.P.
|
September 26, 2014 |
AKHILESH KUMAR Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
October 7, 2014 |
AKHILESH KUMAR SINHA Vs. STATE OF U P
|
July 4, 2014 |
AKHILESH SINGH Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
AKHILESH TRIPATHI Vs. STATE OF U P
|
July 21, 2014 |
AKHLAK Vs. STATE OF U.P.
|
June 2, 2014 |
AKHTAR Vs. STATE OF UP
|
August 28, 2014 |
AKHTAR ALI ANSARI Vs. STATE OF U P
|
August 13, 2014 |
AKHTAR JEHAN Vs. STATE OF U.P. AND ORS.
|
August 8, 2014 |
AKIL AHMAD Vs. STATE OF U.P.
|
July 11, 2014 |
AKSHAT ROADWAYS Vs. COMMISSIONER, COMMERCIAL TAXES
|
July 7, 2014 |
AKSHATA Vs. STATE OF U.P.
|
May 29, 2014 |
AKSHATA AKSHYA Vs. STATE OF U.P.
|
March 25, 2014 |
AKTAR RAZA KADRU Vs. STATE
|
September 3, 2014 |
ALADEEN Vs. D D C
|
March 7, 2014 |
ALASKA TECH Vs. STATE OF U.P.
|
May 8, 2014 |
ALCHHENDRA PRATAP SINGH Vs. ADDL COMMISSIONER (ADMN )
|
July 28, 2014 |
ALGOO PRADHAN Vs. STATE OF U P
|
December 1, 2014 |
ALGOO RAM Vs. STATE OF U P
|
January 27, 2014 |
ALI AHMAD Vs. D D C
|
January 21, 2014 |
ALI SHAD USMANI AND ORS. Vs. ALI ISTEBA AND ORS.
|
December 11, 2014 |
ALIM Vs. STATE
|
December 22, 2014 |
ALIMUDDIN Vs. STATE OF U P
|
September 26, 2014 |
ALIMUDDIN Vs. STATE OF U P
|
September 29, 2014 |
ALIMUDDIN KHAN Vs. STATE OF U P
|
September 16, 2014 |
ALIYAR Vs. STATE OF U.P.
|
August 27, 2014 |
ALKA DEVI Vs. STATE OF U P
|
September 15, 2014 |
ALKA DEVI Vs. STATE OF U P
|
November 17, 2014 |
ALKA GAUR Vs. STATE OF U P & ORS
|
September 26, 2014 |
ALKA SHARMA Vs. STATE OF U P
|
December 19, 2014 |
ALKA YADAV Vs. UNION OF INDIA
|
March 25, 2014 |
ALLAHABAD BANK Vs. RAJESH PAL
|
January 21, 2014 |
ALLAHABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. ASFAQUE HUSAIN SON OF ABDUL JABBAR AND STATE OF U.P. THROUGH COLLECTOR
|
August 7, 2014 |
ALLAHABAD GRAM UDYOG SEVA SANSTHAN Vs. COMMISSIONER, COMMERCIAL TAX
|
July 24, 2014 |
ALLAHABAD TRADERS Vs. STATE OF U P
|
March 24, 2014 |
ALLANASONS LTD. Vs. UNION OF INDIA
|
March 31, 2014 |
ALLANASONS LTD. Vs. UNION OF INDIA
|
April 29, 2014 |
ALLIANCEBUILDERS AND CONTRACTORS LTD Vs. UNION OF INDIA
|
May 13, 2014 |
ALLIED GLASSES PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
July 15, 2014 |
ALOK KUMAR Vs. BOARD OF REVENUE
|
May 20, 2014 |
ALOK KUMAR Vs. STATE OF U P
|
November 13, 2014 |
ALOK KUMAR AGNIHOTRI Vs. STATE OF U P
|
July 30, 2014 |
ALOK VARSHNEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 22, 2014 |
ALOK VIDYALAYA LALGANJ Vs. STATE OF U P
|
May 2, 2014 |
ALTAF Vs. STATE OF U P
|
August 14, 2014 |
ALWAR Vs. STATE OF U P
|
April 4, 2014 |
AMAL IRFA Vs. STATE OF U P
|
October 8, 2014 |
AMAN YADAV (MINOR) Vs. PRABHAT NARAIN YADAV
|
February 21, 2014 |
AMAR BAHADUR SINGH Vs. STATE OF U P
|
January 6, 2014 |
AMAR NATH Vs. STATE OF U P
|
August 1, 2014 |
AMAR NATH Vs. STATE OF U P
|
January 31, 2014 |
AMAR NATH Vs. R.C. & E.A./1ST, ALLAHABAD AND ORS.
|
August 19, 2014 |
AMAR NATH Vs. STATE OF U.P. AND ANOTHER
|
July 10, 2014 |
AMAR NATH Vs. STATE OF U P
|
November 13, 2014 |
AMAR NATH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
September 26, 2014 |
AMAR NATH PANDEY Vs. STATE OF U P
|
July 11, 2014 |
AMAR NATH SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE, UNNAO AND ORS.
|
August 14, 2014 |
AMAR PAL Vs. STATE
|
March 5, 2014 |
AMAR PAL SINGH Vs. STATE OF U P
|
January 9, 2014 |
AMAR SINGH Vs. R I G S
|
February 10, 2014 |
AMAR SINGH Vs. STATE OF U P
|
March 10, 2014 |
AMAR SINGH Vs. YOGENDER SINGH
|
May 14, 2014 |
AMAR SINGH Vs. STATE OF U.P.
|
August 8, 2014 |
AMAR SINGH Vs. STATE OF U P
|
October 14, 2014 |
AMAR SINGH AND ORS. Vs. STATE OF U.P.
|
November 21, 2014 |
AMARJEET Vs. PRESCRIBED AUTHORITY/S D M TEH KUNDA
|
May 21, 2014 |
AMARJEET Vs. STATE OF U.P.
|
January 16, 2014 |
AMARJEET KAUR Vs. COMMISSIONER
|
April 28, 2014 |
AMBAR KUMAR Vs. THE STATE OF U.P.
|
October 14, 2014 |
AMBE CARRIER Vs. STATE OF U P
|
September 9, 2014 |
AMBIKA PRASAD Vs. STATE
|
May 30, 2014 |
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
AMBIKA PRASAD SINGH Vs. DEPUTY COMMISSIONER (FOOD) DEVI PATAN MANDAL GONDA
|
September 9, 2014 |
AMBRISH MISHIA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
AMINA KHATOON Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 26, 2014 |
AMINIA @ AMIN UDDIN @ KALLU Vs. STATE OF U P
|
August 14, 2014 |
AMIR ALI Vs. STATE OF U P
|
November 5, 2014 |
AMIT Vs. STATE OF U P
|
July 31, 2014 |
AMIT Vs. STATE OF U P
|
June 27, 2014 |
AMIT AGRAWAL Vs. POOJA AGRAWAL
|
April 25, 2014 |
AMIT AGRAWAL Vs. ATUL GUPTA
|
November 12, 2014 |
AMIT CHAUDHARY Vs. STATE OF U P
|
March 24, 2014 |
AMIT GARG AND ANOTHER Vs. TABASSUM GAJALA AND OTHERS
|
December 11, 2014 |
AMIT KUMAR Vs. STATE OF U P
|
July 25, 2014 |
AMIT KUMAR Vs. STATE OF U.P.
|
January 24, 2014 |
AMIT KUMAR Vs. PREM KUMAR GARG AND ORS.
|
December 2, 2014 |
AMIT KUMAR (MINOR) Vs. STATE OF U.P.
|
May 23, 2014 |
AMIT KUMAR TYAGI Vs. STATE OF U P
|
January 7, 2014 |
AMIT YADAV Vs. STATE OF U.P.
|
September 24, 2014 |
AMITABH JALAN, MANAGING TRUSTEE & EXECUTOR K D JALAN TRUST Vs. STATE OF U P
|
January 8, 2014 |
AMITABH THAKUR Vs. UNION OF INDIA
|
May 28, 2014 |
AMITABH THAKUR Vs. UNION OF INDIA
|
February 21, 2014 |
AMITABH THAKUR Vs. UNION OF INDIA
|
January 9, 2014 |
AMITABH THAKUR [P I L ] Vs. UNION OF INDIA
|
March 31, 2014 |
AMNA BEGUM Vs. RAM PRAKASH SINGH
|
May 23, 2014 |
AMRENDRA KUMAR Vs. STATE OF U.P.
|
May 16, 2014 |
AMRENDRA SINGH KURMI Vs. STATE OF U P
|
July 18, 2014 |
AMRIT BOTTLERS PVT. LTD Vs. COMMISSIONER OF C. EX
|
July 18, 2014 |
AMRIT BOTTLERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2014 |
AMRIT CORP. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 29, 2014 |
AMRIT LAL Vs. STATE OF U P
|
September 23, 2014 |
ANAMIKA Vs. STATE OF U.P.
|
May 12, 2014 |
ANAMIKA TOURISM COMPLEX AND 8 OTHERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL AND 2 ORS
|
July 14, 2014 |
ANAND AGARWAL Vs. DISTRICT JUDGE, LUCKNOW
|
November 10, 2014 |
ANAND BALLABH Vs. MOHD. IQBAL AND 17 ORS
|
November 24, 2014 |
ANAND GIRI Vs. STATE OF U P
|
August 14, 2014 |
ANAND KRISHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 30, 2014 |
ANAND KUMAR Vs. U P PUBLIC SERVICE COMMISSION
|
September 26, 2014 |
ANAND KUMAR Vs. PREM CHANDRA(DEAD)
|
July 10, 2014 |
ANAND KUMAR SHARMA Vs. STATE OF U.P.
|
February 13, 2014 |
ANAND KUMARI Vs. BANK OF BARODA, FATEHPUR THROUGH ITS ATTORNET
|
July 17, 2014 |
ANAND PANDEY Vs. KING GEORGES MEDICAL UNIVERSITY
|
October 30, 2014 |
ANAND PANDEY Vs. STATE OF U.P. AND ORS.
|
August 12, 2014 |
ANAND PRAKASH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2014 |
ANAND PRAKASH BANSAL Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 9, 2014 |
ANAND SHARMA & ANOTHER Vs. KANHAIYA LAL & 2 OTHERS
|
August 22, 2014 |
ANAND SINGH Vs. STATE OF U.P.
|
August 6, 2014 |
ANAND SINGH Vs. U P BOARD OF SECONDARY EDUCATION
|
February 11, 2014 |
ANAND VRINDAVAN Vs. AGRA DEVELOPMENT AUTHORITY
|
August 28, 2014 |
ANANT VIKRAM SINGH Vs. STATE OF U P
|
September 23, 2014 |
ANAR SINGH Vs. ADDITIONAL DISTRICT & SESSION JUDGE
|
July 14, 2014 |
ANAR SINGH Vs. STATE OF U P
|
January 31, 2014 |
ANARA DEVI Vs. AYUKT, KHADYA EVAM RASAD
|
May 30, 2014 |
ANARDAN Vs. STATE OF U P
|
April 4, 2014 |
ANATHALAYA Vs. BOARD OF REVENUE
|
January 17, 2014 |
ANDREWS INTERNATIONAL GENERAL SUPPLIERS Vs. STATE OF U.P.
|
August 21, 2014 |
ANEES Vs. STATE
|
December 18, 2014 |
ANEG SINGH, RAGHUBIR AND RAM CHANDRA Vs. STATE OF U P
|
February 10, 2014 |
ANGEERA Vs. STATE
|
January 24, 2014 |
ANGNU LAL Vs. STATE OF U P
|
May 8, 2014 |
ANIL Vs. REGIONAL HIGHER EDUCATION OFFICER
|
October 27, 2014 |
ANIL Vs. STATE OF U.P. AND ORS.
|
December 22, 2014 |
ANIL KUAMR Vs. STATE OF U P
|
August 14, 2014 |
ANIL KUMAR Vs. THE STATE OF U.P.
|
October 14, 2014 |
ANIL KUMAR Vs. ADDITIONAL COMMISSIONER
|
May 8, 2014 |
ANIL KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GAUTAM BUDH NAGAR
|
April 21, 2014 |
ANIL KUMAR Vs. G M CANARA BANK
|
September 11, 2014 |
ANIL KUMAR Vs. INDIAN AIRLINES CHAIRMAN
|
August 12, 2014 |
ANIL KUMAR Vs. INDIAN AIRLINESH
|
December 19, 2014 |
ANIL KUMAR (IN JAIL) Vs. STATE OF U P
|
July 11, 2014 |
ANIL KUMAR @ DEEPU Vs. STATE OF U P
|
April 10, 2014 |
ANIL KUMAR AGARWAL Vs. STATE OF U P
|
December 4, 2014 |
ANIL KUMAR BAJPAI Vs. STATE OF U P
|
May 8, 2014 |
ANIL KUMAR BHARDWAJ AND ORS. Vs. KAMLA DEVI AND ORS.
|
November 10, 2014 |
ANIL KUMAR GUPTA Vs. RAJ KUMAR GUPTA
|
March 10, 2014 |
ANIL KUMAR JAISWAL Vs. UNION OF INDIA
|
March 13, 2014 |
ANIL KUMAR RANA Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLD
|
November 11, 2014 |
ANIL KUMAR SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 5, 2014 |
ANIL KUMAR SRIVASTAV (DEAD) AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
|
December 19, 2014 |
ANIL KUMAR SRIVASTAVA Vs. CHAIRMAN ZILA PARISHAD VARANASI
|
April 22, 2014 |
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
August 19, 2014 |
ANIL KUMAR TRIPATHI Vs. STATE OF U P
|
March 28, 2014 |
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
March 27, 2014 |
ANIL KUMAR VERMA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
December 8, 2014 |
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
August 29, 2014 |
ANIL KUMAR VERMA Vs. STATE OF U.P.
|
August 25, 2014 |
ANIL KUMAR YADAV Vs. STATE OF U.P.
|
July 31, 2014 |
ANIL KUMAR YADAV Vs. STATE OF U P
|
January 16, 2014 |
ANIL KUMAR YADAV Vs. STATE OF U P
|
July 28, 2014 |
ANIL SRIVASTAVA Vs. NAINITAL BANK LTD
|
July 23, 2014 |
ANIRUDH KUMAR SINGH Vs. UNION OF INDIA AND 5 OTHERS
|
July 2, 2014 |
ANIRUDH PRASAD VERMA Vs. STATE OF U P AND OTHERS
|
January 31, 2014 |
ANIRUDH SINGH Vs. D D C
|
March 7, 2014 |
ANIS Vs. STATE OF U.P.
|
September 12, 2014 |
ANIS Vs. STATE OF U P
|
November 20, 2014 |
ANITA Vs. STATE OF U P
|
April 24, 2014 |
ANITA Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
ANITA BHALLA Vs. RAJESH BATRA
|
May 29, 2014 |
ANITA DEVI Vs. STATE OF U.P.
|
May 5, 2014 |
ANITA DEVI Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION
|
October 10, 2014 |
ANITA SINGH Vs. UNIVERSITY OF ALLAHABAD
|
January 15, 2014 |
ANITA SINGH Vs. D D C
|
February 14, 2014 |
ANITA SONKAR Vs. SHAKUNTALA MISRA
|
April 2, 2014 |
ANJALI KUSHWAHA Vs. STATE OF U P
|
December 2, 2014 |
ANJANI Vs. D D C
|
February 21, 2014 |
ANJU SINGH Vs. M D U P PROJECT CORP LTD
|
September 8, 2014 |
ANJUMAN FAROGH-E-ISLAM Vs. STATE OF U.P.
|
March 28, 2014 |
ANKIT Vs. STATE OF U.P.
|
April 17, 2014 |
ANKIT @ GOLU AND 3 OTHERS Vs. STATE OF U P
|
October 17, 2014 |
ANKIT CHATURVEDI Vs. UNION OF INDIA
|
March 27, 2014 |
ANKIT TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 29, 2014 |
ANKIT YADAV Vs. U P POWER CORPORATION LTD THRU M D
|
August 11, 2014 |
ANKITA TIWARI Vs. STATE OF U.P.
|
August 7, 2014 |
ANKITA YADAV Vs. INSTITUTE OF BANKING PESONNEL SELECTION(IBPS)
|
May 6, 2014 |
ANKUR @ BOBY Vs. STATE OF U.P.
|
May 13, 2014 |
ANKUR BHARDWAJ Vs. STATE OF U.P.
|
January 9, 2014 |
ANKUR SINGH Vs. STATE OF U P
|
August 1, 2014 |
ANMOL SINGH Vs. STATE OF U P
|
September 16, 2014 |
ANOKHI HOSPITALITY PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
ANOOP SAXENA Vs. STATE OF U P
|
November 7, 2014 |
ANOOP SRIVASTAVA Vs. REGESTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 27, 2014 |
ANSAL HOUSING & CONSTRUCTION LTD. Vs. STATE OF U P
|
September 19, 2014 |
ANSHUL MAHESHWARI @ ANSHUL ARYA Vs. STATE OF U.P. AND 4 OTHERS
|
November 5, 2014 |
ANT RAM Vs. STATE OF U. P.
|
January 7, 2014 |
ANTIM PRAKASH Vs. STATE OF U P
|
March 31, 2014 |
ANTOO Vs. DDC
|
April 15, 2014 |
ANUBHAV JAISWAL Vs. STATE OF U.P. AND ORS.
|
August 27, 2014 |
ANUGRAH NARAIN SINGH Vs. STATE OF U P
|
February 3, 2014 |
ANUJ KUMAR SRIVASTAVA Vs. RATNA RANI
|
September 1, 2014 |
ANURADHA RAI Vs. UNION OF INDIA
|
September 25, 2014 |
ANURAG MISHRA Vs. STATE OF U.P.
|
March 27, 2014 |
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
|
March 14, 2014 |
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
|
March 21, 2014 |
APARNA CONSTRUCTION & SUPPLIERS Vs. STATE OF U.P.
|
August 21, 2014 |
APEX LABORATORIES PVT. LTD. Vs. K. PRASAD REDDY
|
July 11, 2014 |
APURVA (PROPRIETOR) A.D. BUILDER Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
ARCHANA Vs. STATE OF U P
|
September 10, 2014 |
ARCHANA Vs. STATE OF U.P.
|
February 24, 2014 |
ARCHANA SHARMA Vs. MUKESH KUMAR SHARMA
|
September 22, 2014 |
ARCHANA SRIVASTAVA Vs. STATE OF U P AND 2 ORS
|
October 31, 2014 |
ARCHANA UPADHYAY Vs. STATE OF U P AND 14 OTHERS
|
August 13, 2014 |
ARCHANA YADAV Vs. STATE OF U P
|
April 21, 2014 |
ARCHNA DEVI Vs. NEW INDIA INSURANCE CO LTD BATLA & ORS
|
March 5, 2014 |
ARJUN SINGH Vs. STATE OF U.P. AND ORS.
|
November 7, 2014 |
ARJUN SINGH Vs. STATE OF U.P.
|
November 10, 2014 |
ARJUN SINGH MOHAN SINGH Vs. COMMISSIONER, INCOME TAX-1
|
May 30, 2014 |
ARKAN JAMIL KHAN Vs. STATE OF U P SECY
|
March 24, 2014 |
AROMA CHEMICALS Vs. UNION OF INDIA
|
April 9, 2014 |
ARTI DEVI Vs. STATE OF U P AND TWO OTHERS
|
July 1, 2014 |
ARTI DEVI Vs. DISTRICT JUDGE SIDHARTH NAGAR
|
January 22, 2014 |
ARTI VERMA Vs. STATE OF U.P.
|
February 5, 2014 |
ARUN ARYA ALIAS ARUN Vs. STATE OF U.P.
|
March 26, 2014 |
ARUN BHATIA AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
October 31, 2014 |
ARUN KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 18, 2014 |
ARUN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 5, 2014 |
ARUN KUMAR Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
ARUN KUMAR AGARWAL Vs. STATE OF U P
|
May 19, 2014 |
ARUN KUMAR DUBEY Vs. STATE OF U P
|
July 2, 2014 |
ARUN KUMAR DUBEY Vs. HIGH COURT OF JUDICATURE AT ALLD
|
November 5, 2014 |
ARUN KUMAR DWIVEDI Vs. UNION OF INDIA
|
September 24, 2014 |
ARUN KUMAR MAURYA Vs. THE STATE OF U.P. AND ORS.
|
July 11, 2014 |
ARUN KUMAR SHARMA Vs. STATE OF U.P.
|
May 14, 2014 |
ARUN KUMAR SINGH Vs. BACHAU & OTHERS
|
March 13, 2014 |
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 17, 2014 |
ARUN KUMAR TIWARI Vs. STATE OF U P
|
May 28, 2014 |
ARUN KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 10, 2014 |
ARUN KUMAR YADAV Vs. STATE OF U.P.
|
June 12, 2014 |
ARUN SALUZA Vs. UNION OF INDIA
|
October 8, 2014 |
ARUN SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
ARUNA BHARTI Vs. STATE OF U P
|
July 17, 2014 |
ARUP KUMAR MITRA Vs. STATE OF U P
|
June 30, 2014 |
ARVIND Vs. STATE OF U.P.
|
April 15, 2014 |
ARVIND KUMAR Vs. CIVIL JUDGE
|
February 7, 2014 |
ARVIND KUMAR Vs. STATE OF U.P.
|
August 23, 2014 |
ARVIND KUMAR Vs. STATE OF U.P.
|
March 27, 2014 |
ARVIND KUMAR Vs. HIGH COURT OF JUDICATURE
|
March 21, 2014 |
ARVIND KUMAR Vs. STATE OF U.P.
|
May 23, 2014 |
ARVIND KUMAR @ BABLU Vs. STATE OF U P
|
September 12, 2014 |
ARVIND KUMAR CHAUBEY Vs. STATE OF U P
|
September 6, 2014 |
ARVIND KUMAR DWIVEDI Vs. UNION OF INDIA
|
May 14, 2014 |
ARVIND KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 6, 2014 |
ARVIND KUMAR YADAV Vs. UPPER MUKHYA ADHIKARI, ZILA PANCHAYAT
|
September 17, 2014 |
ARVIND KUMAR YADAV Vs. STATE OF U P
|
September 4, 2014 |
ARVIND KUMAR YADAV AND 3 OTHERS Vs. UPPER MUKHYA ADHIKARI ZILA P
|
December 8, 2014 |
ARVIND NARAIN MISRA Vs. DILIP SINGH RANA
|
February 17, 2014 |
ASARFHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 15, 2014 |
ASCENT CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF U.P.
|
May 19, 2014 |
ASGAR KHAN AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
March 3, 2014 |
ASHA Vs. STATEOF U.P.
|
May 13, 2014 |
ASHA AGARWAL AND ORS. Vs. ARVIND & CO. AND ORS.
|
December 4, 2014 |
ASHA DEVI & 2 OTHERS Vs. PARMATMA PANDEY & OTHERS
|
July 3, 2014 |
ASHA RAM Vs. PRAMUKH SACHIV AVAS EVAM SHASTRI NIY. LKO.
|
February 11, 2014 |
ASHA TOMAR Vs. STATE OF U P
|
August 26, 2014 |
ASHARAM Vs. STATE OF U P AND 4 ORS
|
October 13, 2014 |
ASHARFI LAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW
|
December 5, 2014 |
ASHFAQ AHMAD Vs. HINDUSTAN AERONAUTICS LTD
|
February 24, 2014 |
ASHFAQ RAZA Vs. STATE OF U.P.
|
July 2, 2014 |
ASHIK RAMESHCHANDRA SHAH Vs. STATE OF U P
|
February 25, 2014 |
ASHIQ HUSAIN Vs. CHHOTEY KHAN
|
September 1, 2014 |
ASHISH GUPTA Vs. STATE OF U P
|
September 8, 2014 |
ASHISH MISHRA Vs. STATE OF U.P.
|
September 4, 2014 |
ASHISH SHUKLA Vs. STATE OF U P
|
November 3, 2014 |
ASHOK Vs. STATE OF U.P.
|
May 13, 2014 |
ASHOK FLAVOURS P. LTD. Vs. UNION OF INDIA AND ORS.
|
November 26, 2014 |
ASHOK KANOJIA Vs. STATE
|
January 28, 2014 |
ASHOK KUAMR Vs. STATE OF U P
|
August 26, 2014 |
ASHOK KUMAR Vs. UNION OF INDIA
|
July 1, 2014 |
ASHOK KUMAR Vs. PRADEEP KUMAR
|
September 26, 2014 |
ASHOK KUMAR Vs. STATE OF U.P.
|
May 28, 2014 |
ASHOK KUMAR Vs. STATE OF U P
|
April 29, 2014 |
ASHOK KUMAR Vs. STATE OF UP
|
March 14, 2014 |
ASHOK KUMAR Vs. STATE OF U P
|
September 24, 2014 |
ASHOK KUMAR Vs. STATE OF U.P.
|
September 10, 2014 |
ASHOK KUMAR Vs. D D C
|
July 16, 2014 |
ASHOK KUMAR Vs. STATE OF U.P.
|
September 19, 2014 |
ASHOK KUMAR Vs. STATE OF U P
|
December 19, 2014 |
ASHOK KUMAR Vs. UNION OF INDIA
|
October 15, 2014 |
ASHOK KUMAR AGARWAL Vs. MANSHA DEVI AND 4 ORS
|
December 8, 2014 |
ASHOK KUMAR AND COMPANY Vs. RESERVE BANK OF INDIA
|
July 18, 2014 |
ASHOK KUMAR BARNWAL Vs. PUNJAB NATIONAL BANK
|
February 19, 2014 |
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
November 20, 2014 |
ASHOK KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
|
July 7, 2014 |
ASHOK KUMAR JAISWAL Vs. UNION OF INDIA
|
September 1, 2014 |
ASHOK KUMAR MAURYA Vs. UPPAR AYUKT, IST AND 12 ORS
|
December 22, 2014 |
ASHOK KUMAR RANA Vs. STATE OF U P
|
May 14, 2014 |
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
|
July 18, 2014 |
ASHOK KUMAR SHARMA Vs. STATE OF U P
|
November 5, 2014 |
ASHOK KUMAR SHUKLA Vs. STATE OF U P
|
January 13, 2014 |
ASHOK KUMAR SINGH Vs. DISTRICT JUDGE, FAIZABAD & OTHERS
|
December 4, 2014 |
ASHOK KUMAR SINGH Vs. AHILYA SINGH AND 8 ORS
|
September 23, 2014 |
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
November 5, 2014 |
ASHOK KUMAR SRIVASTAV Vs. STATE OF U P
|
April 16, 2014 |
ASHOK KUMAR VERMA @ ASHOK KURMI Vs. STATE OF U P
|
May 15, 2014 |
ASHOK KUMAR YADAV Vs. STATE OF U P AND 6 ORS
|
October 17, 2014 |
ASHOK KUMAR YADAV Vs. STATE OF U P
|
November 28, 2014 |
ASHOK MAHAOR Vs. STATE OF U P & 4 OTHERS
|
April 7, 2014 |
ASHOK MISHRA Vs. STATE OF U.P.
|
April 17, 2014 |
ASHOK SINGH @ GOPI SINGH Vs. STATE OF U P
|
August 22, 2014 |
ASHOK TEWARI Vs. STATE OF U P
|
December 2, 2014 |
ASHOK VERMA Vs. POONAM YADAV
|
February 12, 2014 |
ASHRAF ALI Vs. STATE OF U P
|
September 25, 2014 |
ASHUTOSH PRAKASH SINGH Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR
|
December 3, 2014 |
ASHUTOSH SINGH JELIYANG Vs. UNION OF INDIA
|
August 22, 2014 |
ASHWANI KUMAR Vs. STATE OF U P
|
March 25, 2014 |
ASHWANI KUMAR RAI Vs. STATE OF U P
|
January 10, 2014 |
ASHWAPATI Vs. STATE OF U P
|
April 4, 2014 |
ASHWINI RAI Vs. STATE OF U P
|
May 29, 2014 |
ASHYANA SAHKARI AWAS SAMITI LTD Vs. STATE OF U.P.
|
May 30, 2014 |
ASIAN P P G INDUSTRIES LTD. Vs. COMMERCIAL TAX TRIBUNAL BENCH II GHAZIABAD
|
August 26, 2014 |
ASIF KHAN Vs. CIVIL JUDGE
|
July 1, 2014 |
ASIFUDDIN Vs. STATE OF U P
|
May 26, 2014 |
ASMAT JAHAN Vs. STATE OF U P
|
June 19, 2014 |
ASMAT JAHAN BEGUM Vs. STATE OF U P
|
December 23, 2014 |
ASOK PANDE Vs. ALLAHABAD HIGH COURT
|
March 7, 2014 |
ASOK PANDE Vs. UNION OF INDIA
|
July 21, 2014 |
ASSOCIATED CEMENT CO. LTD. Vs. COMMISSIONER TRADE TAX, LUCKNOW
|
January 15, 2014 |
ASSOCIATED INTER STATE CARRIERS Vs. STATE OF U P
|
January 31, 2014 |
ASST COMMISSIONER OF INCOME TAX-I Vs. SHANTI SWARUP JAIN
|
September 2, 2014 |
ASST. COMMISSIONER OF INCOME TAX-II Vs. GYAN DEEP PUBLIC SCHOOL
|
May 22, 2014 |
ASWAD STEELS AND ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2014 |
ATAR SINGH Vs. STATE OF U P
|
January 22, 2014 |
ATHAR ALI KHAN Vs. KHALEEQ AHMAD
|
May 5, 2014 |
ATHAR NISHAT Vs. HALEEMA KHATOON
|
July 10, 2014 |
ATMA RAM VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2014 |
ATTARA GAS SERVICE Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
September 5, 2014 |
ATUL C KIRLOSKAR Vs. STATE OF U P
|
April 9, 2014 |
ATUL KUMAR JAISWAL Vs. STATE OF U.P.
|
August 28, 2014 |
ATUL SINHA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
August 11, 2014 |
AVADH CONSTRUCTION COMP. Vs. WAQF ALAL AULAD NAWAB MOHD. ALI KHAN
|
July 25, 2014 |
AVANEESH YADAV Vs. STATE OF U P
|
August 12, 2014 |
AVANI KUMAR Vs. STATE OF U P
|
July 30, 2014 |
AVANISH KUMAR MISHRA Vs. STATE OF U P PRIN SECY (HOME) LUCKNOW
|
March 26, 2014 |
AVANISH KUMAR RAI Vs. STATE OF U P
|
August 29, 2014 |
AVDESH KUMAR Vs. STATE OF U P
|
January 31, 2014 |
AVINASH Vs. STATE OF U.P.
|
May 19, 2014 |
AVINASH KUMAR @ MANOJ KUMAR Vs. SUDHIR CHAUDHARY & ANOTHER
|
July 4, 2014 |
AVISHKAR KRISHNA DHAON Vs. UDAI KRISHNA DHAON
|
March 7, 2014 |
AWADH BIHARI TRIPATHI Vs. SHANTI DEVI SHUKLA
|
November 21, 2014 |
AWADH NARAYAN Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 17, 2014 |
AWADH NARAYAN Vs. STATE OF U P
|
January 17, 2014 |
AWADHESH Vs. STATE OF U.P.
|
August 2, 2014 |
AWADHESH KUMAR Vs. STATE OF U P
|
April 2, 2014 |
AWADHESH KUMAR @ ADHESH MAURYA Vs. STATE OF U P
|
December 18, 2014 |
AWASTHI TRADERS PHAPHUND ROAD DIBIYAPUR AURAIYA Vs. COMMISSIONER OF INCOME TAX 1 AGRA
|
May 27, 2014 |
AWDHESH SHARMA Vs. STATE OF U P
|
October 16, 2014 |
AWNEESH KUMAR Vs. ADITYA PRASAD CHATURVEDI
|
May 6, 2014 |
AWNISH KUMAR GUPTA Vs. STATE OF U P
|
February 17, 2014 |
AYODHYA PRASAD Vs. D D C.,BAHARAICH
|
January 29, 2014 |
AYODHYA PRASAD YADAV Vs. STATE OF U.P. AND ANR.
|
March 26, 2014 |
AYUB KHAN Vs. UNION OF INDIA
|
September 10, 2014 |
AYUB WALI KHAN Vs. UNION OF INDIA SECY
|
March 24, 2014 |
AYURVEDA SEWASHRAM KALYAN SAMITI Vs. UNION OF INDIA
|
March 3, 2014 |
AZAD Vs. STATE OF U P
|
September 22, 2014 |
AZAD KHAN Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 8, 2014 |
AZAM @ CHHANGE Vs. STATE OF U P
|
September 2, 2014 |
AZAZUL HUQ Vs. STATE OF U.P.
|
August 8, 2014 |
AZIM Vs. STATE OF U P
|
January 10, 2014 |
AZIMUDDIN ANSARI Vs. UNION OF INDIA
|
April 1, 2014 |
AZIZ Vs. NASIR
|
July 4, 2014 |
AZIZ UDDIN Vs. LAXMI DEVI
|
April 29, 2014 |
AZIZ ULLAH Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED
|
July 24, 2014 |
AZIZULLAH KHAN Vs. STATE OF U P
|
November 24, 2014 |
B D BHATNAGAR Vs. STATE OF U P
|
April 25, 2014 |
B D PANT Vs. U P STATE SUGAR CORPORATION LTD
|
October 28, 2014 |
B D R INT UDYOG Vs. UNION OF INDIA SECY
|
March 13, 2014 |
B I F R NEW DELHI Vs. ALFA SPRINGS LTD
|
September 3, 2014 |
B M TIWARI & ORS Vs. STATE OF U P
|
March 11, 2014 |
B.D.M. MUNICIPAL GIRLS INTER COLLEGE Vs. STATE OF U.P.
|
November 10, 2014 |
B.J. NAGRATH Vs. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL
|
July 16, 2014 |
B.K. JEWELLERS Vs. STATE BANK OF INDIA AND ORS.
|
August 6, 2014 |
B.L.M.S. HOTEL AND RESORT PVT. LTD. AND ORS. Vs. TEJ BHAN CHNGHANI AND ORS.
|
November 12, 2014 |
BABA SAHEB DR AMBEDKAR MAHA VIDYALAYA Vs. STATE OF U P
|
May 30, 2014 |
BABALOO @ RAJ KUMAR MAURYA Vs. STATE OF U P
|
August 26, 2014 |
BABBAN Vs. STATE OF U.P.
|
May 27, 2014 |
BABBOO KUSHWAHA Vs. STATE OF U.P.
|
May 23, 2014 |
BABBOO SINGH Vs. STATE
|
January 24, 2014 |
BABEETA Vs. STATE OF U P
|
February 25, 2014 |
BABITA SAXENA Vs. STATE OF U.P.
|
April 4, 2014 |
BABLI SAXENA Vs. STATE OF U P
|
February 14, 2014 |
BABLOO DUBEY Vs. STATE OF U P
|
November 3, 2014 |
BABLU Vs. STATE OF U P
|
October 8, 2014 |
BABLU Vs. STATE OF U P
|
May 28, 2014 |
BABU Vs. STATE OF U P
|
April 3, 2014 |
BABU ALIAS MOHD HABEEB Vs. STATE OF U P
|
December 11, 2014 |
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 15, 2014 |
BABU LAL Vs. D D C
|
October 29, 2014 |
BABU LAL Vs. LAL CHANDA
|
May 13, 2014 |
BABU NANDAN MISHRA Vs. STATE OF U P
|
December 15, 2014 |
BABU RAM Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI
|
January 16, 2014 |
BABU RAM Vs. DAYA RAM
|
May 28, 2014 |
BABU RAM Vs. STATE OF U P
|
April 18, 2014 |
BABU RAM Vs. STATE OF UP
|
October 17, 2014 |
BABU RAM SINGH Vs. STATE OF U P
|
December 2, 2014 |
BABU SINGH KUSHWAHA Vs. STATE OF U P
|
January 17, 2014 |
BABU SINGH KUSHWAHA Vs. C B I , NEW DELHI
|
February 21, 2014 |
BABY OF NEESHA Vs. STATE OF U P
|
January 6, 2014 |
BACHAIE Vs. D.D.C.
|
April 22, 2014 |
BACHCHA LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
BACHCHA LAL NISHAD Vs. STATE OF U P
|
November 19, 2014 |
BACHCHEY LAL Vs. STATE OF U P
|
March 26, 2014 |
BACHCHEY LAL Vs. STATE OF U P
|
April 21, 2014 |
BACHCHHRAJ PASI Vs. STATE OF U P
|
July 23, 2014 |
BACHCHOO Vs. STATE OF U P
|
May 12, 2014 |
BADAN Vs. STATE OF U.P.
|
November 25, 2014 |
BADLEY AND BEER PAL Vs. STATE OF U P
|
October 17, 2014 |
BADRI Vs. SANT RAM
|
August 2, 2014 |
BADRI Vs. D.D.C. AND ORS.
|
December 19, 2014 |
BADRI @ GAMMEY Vs. STATE OF U P
|
August 12, 2014 |
BADRI NARAYAN Vs. ADDITIONAL COMMISSIONER
|
February 10, 2014 |
BADRI NARAYAN TIWARI Vs. STATE OF U P
|
September 23, 2014 |
BADRI NATH OJHA Vs. STATE OF U P
|
August 19, 2014 |
BADRI PRASAD Vs. STATE OF U P
|
January 10, 2014 |
BADRI PRASAD SINGH Vs. D.D.C.
|
January 21, 2014 |
BADRUDDIN Vs. ADDL. DISTRICT JUDGE
|
July 3, 2014 |
BAGGHU Vs. STATE OF U P
|
September 19, 2014 |
BAGHEL INFRASTRUCTURES PVT. LTD. Vs. N.T.P.C. LTD. AND ORS.
|
November 10, 2014 |
BAHGAT SINGH Vs. STATE OF U P
|
September 2, 2014 |
BAIJ NATH Vs. STATE OF U P
|
July 28, 2014 |
BAIJ NATH Vs. STATE OF U.P.
|
September 19, 2014 |
BAIJ NATH SAROJ Vs. STATE OF U P
|
July 29, 2014 |
BAIJNATH TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
August 6, 2014 |
BAIJU Vs. COLLECTOR (FINANCE & REVENUE) LUCKNOW
|
January 13, 2014 |
BAJAJ HINDUSTAN LIMITED Vs. STATE OF U P
|
September 17, 2014 |
BAJRANG PATHAK Vs. D D C
|
February 24, 2014 |
BAJRANG PETRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2014 |
BAJRANG PRASAD TIWARI Vs. LALTI DEVI
|
May 5, 2014 |
BAJRANGI SINGH Vs. STATE OF U P
|
August 29, 2014 |
BAKEWELL AGRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2014 |
BAL GOVIND Vs. STATE OF U P
|
May 30, 2014 |
BAL KISHAN Vs. STATE OF U P
|
January 9, 2014 |
BAL KRISHNA CHOUBEY Vs. UNION OF INDIA
|
October 30, 2014 |
BALAJI IMPEX Vs. STATE OF U.P.
|
October 30, 2014 |
BALAJI MARKETING INDIA Vs. COMMISSIONER, COMMERCIAL TAXES
|
November 19, 2014 |
BALAK RAM MISHRA [HEARING LIST] Vs. STATE OF U P
|
March 31, 2014 |
BALBIR Vs. STATE
|
October 17, 2014 |
BALBIR SINGH Vs. PRABHU
|
March 31, 2014 |
BALENDU GAUTAM Vs. STATE OF U P AND 4 ORS
|
November 20, 2014 |
BALESH DEVI Vs. STATE OF U P
|
February 13, 2014 |
BALESHWAR SINGH Vs. K P SINGH
|
November 12, 2014 |
BALESHWAR SINGH Vs. K.P. SINGH
|
November 20, 2014 |
BALJEET SINGH BAKSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 23, 2014 |
BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U.P.
|
May 30, 2014 |
BALMIKI Vs. BOARD OF REVENUE
|
January 17, 2014 |
BALRAM KUSHWAHA Vs. STATE OF U.P.
|
May 5, 2014 |
BALWANT SINGH Vs. STATE OF U P
|
January 17, 2014 |
BALWANT SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 14, 2014 |
BANARAS AUTO TRADERS AND ORS. Vs. RELIANCE WEB STORES LTD. AND ORS.
|
November 12, 2014 |
BANDANA GUPTA Vs. STATE OF U P
|
March 31, 2014 |
BANGALI Vs. STATE OF U P
|
January 2, 2014 |
BANK OF INDIA Vs. VIVEK ENTERPRISES
|
February 12, 2014 |
BANK OF INDIA Vs. M/S. CHANDRA AGRO PRIVATE LTD
|
February 12, 2014 |
BANKEY LAL Vs. STATE OF U P
|
May 28, 2014 |
BANSHI Vs. STATE OF U P
|
March 24, 2014 |
BANSHIDHAR AND ORS. Vs. RAM GOPAL AND ORS.
|
December 19, 2014 |
BANTI Vs. STATE OF U P
|
January 13, 2014 |
BANWARI LAL Vs. STATE OF U P
|
April 25, 2014 |
BANWARI VISHWAKARMA Vs. UNION OF INDIA
|
September 10, 2014 |
BARKAI Vs. MAHMOOD KHAN
|
May 9, 2014 |
BASANT LAL Vs. STATE OF U.P.
|
October 14, 2014 |
BASANT LAL MAURYA Vs. STATE OF U.P.
|
April 2, 2014 |
BASANT LAL MAURYA Vs. STATE OF U P
|
August 13, 2014 |
BASHIR Vs. STATE OF U P
|
February 11, 2014 |
BASHIR Vs. STATE OF U P
|
July 18, 2014 |
BASIC SHIKSHA PARISHAD Vs. RAM KISHORE
|
October 10, 2014 |
BAWA MASALA COMPANY Vs. PRESIDING OFFICER LABOUR COURT
|
July 11, 2014 |
BECHAN PRASAD NISHAD Vs. DISTRICT MAGISTRATE, DEORIA
|
October 28, 2014 |
BECHU PRASAD Vs. DISTRICT COOPERATIVE BANK LTD
|
March 25, 2014 |
BECHU RAI GRAM SEWAK Vs. STATE OF U P
|
March 31, 2014 |
BEEPAT AND ORS. Vs. SRI RAM
|
December 16, 2014 |
BEG RAJ Vs. BOARD OF REVENUE AND 9 OTHERS
|
May 23, 2014 |
BEGRAJ SINGH Vs. STATE OF U P
|
January 3, 2014 |
BEKARU Vs. MITHAI LAL
|
May 30, 2014 |
BELI DEVI Vs. UNION OF INDIA
|
September 6, 2014 |
BHAGAT HALWAI AND CONFECTIONERS AGRA Vs. COMMISSIONER OF TRADE TAX U P
|
December 23, 2014 |
BHAGAWATI PRASAD OJHA Vs. STATE OF U.P.
|
April 10, 2014 |
BHAGGU RAM Vs. GULAB CHAND
|
April 24, 2014 |
BHAGUATI PRASAD YADVA Vs. STATE OF U P
|
October 8, 2014 |
BHAGWAN Vs. DY DIRECTOR OF CONSOLIDATION
|
April 2, 2014 |
BHAGWAN DAS Vs. D D C
|
August 6, 2014 |
BHAGWAN DAS Vs. D D C
|
August 8, 2014 |
BHAGWAN DAS SAXENA Vs. STATE OF U.P.
|
January 7, 2014 |
BHAGWAN LAXMINARAIN VIRAJMAN, LAXMI NARAIN MANDIR Vs. SURENDRA KUMAR DIKSHIT AND ORS.
|
August 5, 2014 |
BHAGWAN SINGH Vs. STATE OF UP
|
August 20, 2014 |
BHAGWAN SINGH Vs. NAHAR SINGH
|
January 31, 2014 |
BHAGWAN SINGH S/O KHARAG SINGH Vs. STATE OF U P
|
January 31, 2014 |
BHAGWAN SWAROOP Vs. STATE OF U P
|
November 21, 2014 |
BHAGWANDAS AND ORS. Vs. D.D.C. AND ORS.
|
December 22, 2014 |
BHAGWAT BARUN Vs. STATE OF U P
|
May 29, 2014 |
BHAGWAT PRASAD Vs. STATE OF U P
|
May 21, 2014 |
BHAGWAT PRASAD Vs. STATE OF U P
|
December 5, 2014 |
BHAGWAT SAGAR OJHA Vs. GAS AUTHORITY OF INDIA LTD
|
April 24, 2014 |
BHAGWAT SWARUP DIXIT Vs. STATE OF U.P.
|
April 16, 2014 |
BHAGWATI PRASAD Vs. RADHEY SHYAM
|
September 17, 2014 |
BHAGWATI SINGH & Vs. STATE OF U P
|
January 7, 2014 |
BHAIRO PRASAD Vs. JAGDISH NARAIN
|
September 10, 2014 |
BHAIRO PRASAD TRIPATHI Vs. STATE OF U P AND 3 OTHERS
|
December 22, 2014 |
BHAIYA TIRATH RAJ SINGH Vs. DY DIRECTOR CONSOLIDATION
|
January 13, 2014 |
BHAIYYA LAL & ORS Vs. STATE OF U P
|
August 1, 2014 |
BHAJAN LAL Vs. STATE OF U P
|
November 10, 2014 |
BHAJJA Vs. STATE OF U P
|
August 27, 2014 |
BHANU KEWAT Vs. STATE OF U P
|
February 12, 2014 |
BHANU PRATAP Vs. STATE OF U P
|
January 3, 2014 |
BHANU PRATAP CHAUDHARY Vs. DIRECTOR GENERAL OFPOLICE CENTRAL SECTOR CENTRAL RESERVE
|
September 6, 2014 |
BHANU PRATAP SINGH Vs. STATE OF U P
|
July 9, 2014 |
BHANU PRATAP SINGH Vs. THE STATE OF U.P AND ORS.
|
July 23, 2014 |
BHANU PRATAP SINGH YADAV DEGREE COLLEGE Vs. STATE OF U.P.
|
September 17, 2014 |
BHANU PRIYA Vs. STATE OF U P
|
August 26, 2014 |
BHANUMATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION
|
January 10, 2014 |
BHANWAR SINGH Vs. STATE OF U P
|
August 20, 2014 |
BHARAT Vs. STATE OF U P
|
April 11, 2014 |
BHARAT Vs. D.D.C. AND ORS.
|
February 13, 2014 |
BHARAT BHUSHAN Vs. STATE OF U P
|
May 19, 2014 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U P
|
February 24, 2014 |
BHARAT LAL PAL Vs. STATE OF U P
|
September 19, 2014 |
BHARAT PETROLEUM COR LTD Vs. STATE OF UP
|
April 7, 2014 |
BHARAT PETROLEUM CORPN LTD Vs. RENT CONTROL & EVICTION OFFICER/ CITY MAGISTRATE ALLAHABAD
|
July 30, 2014 |
BHARAT PUMPS AND COMPRESSORS LIMITED Vs. ANAND KUMAR
|
April 25, 2014 |
BHARAT SANCHAR NIGAM LIMITED Vs. ASHOK KUMAR
|
April 11, 2014 |
BHARAT SANCHAR NIGAM LTD Vs. SUBHASH CHANDRA AGARWAL
|
July 31, 2014 |
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
January 10, 2014 |
BHARAT SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
September 23, 2014 |
BHARAT YADAV Vs. GANPATI ASSOCIATES
|
August 13, 2014 |
BHARTIYA RAIL DALIT MAZDOOR ASSOCIATION (B.R.D.M.A.) AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 10, 2014 |
BHARTU AND ORS. Vs. STATE OF U.P.
|
May 23, 2014 |
BHAVISHYA CREDIT CO OPERATIVE SOCIETY LTD. Vs. STATE OF U P
|
March 28, 2014 |
BHAVYA DWELLINGS PVT. LTD. LUCKNOW Vs. GOPAL NARAIN CHAUBEY AND OTHERS
|
February 12, 2014 |
BHAWANI SHANKER Vs. S.D. RAGHUVANSHI
|
July 16, 2014 |
BHEEM CEMENTS LTD Vs. STATE OF U P
|
January 31, 2014 |
BHGESHWARI PROJECT Vs. ANAND PROJECTS LIMITED LALITPUR
|
May 14, 2014 |
BHIBHUTI NARAIN SINGH Vs. FOOD CORPORATION OF INDIA
|
August 14, 2014 |
BHIKKHU CHANDIMA (PRADEEP KUMAR) Vs. STATE OF U P
|
January 10, 2014 |
BHIM SINGH Vs. STATE OF U P
|
March 12, 2014 |
BHOLA Vs. STATE OF U P
|
January 24, 2014 |
BHOLA ALIAS SATENDRA Vs. STATE OF U.P.
|
May 13, 2014 |
BHOLA KEWAT Vs. STATE OF U P
|
September 11, 2014 |
BHOLA NATH PAL Vs. STATE OF U.P. AND ORS.
|
April 10, 2014 |
BHOLA SINGH AND ANOTHER Vs. NEETU SINGH AND 2 ORS.
|
October 9, 2014 |
BHOLA SINGH GURJAR Vs. STATE OF U.P.
|
August 6, 2014 |
BHOLANATH RAJPATI SHUKLA Vs. PUNJAB NATIONAL BANK RECOVERY DEPTT
|
September 16, 2014 |
BHOLI KHANNA Vs. ASHOK KUMAR RASTOGI
|
December 8, 2014 |
BHOORA Vs. STATE OF U P
|
November 27, 2014 |
BHOORA Vs. KAMLESH SHARMA
|
September 15, 2014 |
BHOORA AND ORS. Vs. STATE OF U.P.
|
November 19, 2014 |
BHOORI Vs. STATE OF U P
|
November 11, 2014 |
BHUNESH DUTT Vs. JOINT DIRECTOR OF CONSOLIDATION
|
December 4, 2014 |
BHUNESH KUMAR GUPTA Vs. CHET NARAIN SINGH
|
April 3, 2014 |
BHUNESHWAR RAI Vs. STATE OF U P
|
September 18, 2014 |
BHUP SINGH Vs. STATE OF U.P.
|
December 17, 2014 |
BHUPAL SINGH Vs. D.D.C.
|
May 6, 2014 |
BHUPENDRA KANT VARSHNEYA Vs. D I O S
|
February 21, 2014 |
BHUPENDRA KUMAR AND Vs. STATE OF U P AND 3 OTHERS
|
August 20, 2014 |
BHUPENDRA NARAIN CHAUBEY Vs. R VENKATESHWAR RAO
|
April 29, 2014 |
BHUPENDRA PRASAD SHUKLA Vs. SAKINA
|
December 2, 2014 |
BHUPENDRA PRATAP SINGH Vs. STATE OF U P
|
December 12, 2014 |
BHURA Vs. STATE OF U P
|
April 24, 2014 |
BHUSAI Vs. STATE OF U.P.
|
September 5, 2014 |
BIHARI LAL Vs. CHIEF ENGINEER
|
April 16, 2014 |
BIJAI CHAND BHANDARI Vs. V ADDL D J
|
July 7, 2014 |
BIJAY KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 10, 2014 |
BIJENDRA Vs. STATE OF U P
|
July 21, 2014 |
BIJENDRA Vs. STATE OF U.P.
|
October 13, 2014 |
BIJENDRA Vs. SOM PRAKASH AGRAWAL SECRY
|
November 25, 2014 |
BIJENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BIJNOR
|
September 22, 2014 |
BINDER PASI Vs. STATE OF U P
|
July 28, 2014 |
BINDESHWARI Vs. D D C, AZAMGARH
|
December 4, 2014 |
BINDESHWARI PRASAD SINGH Vs. STATE OF U P
|
August 25, 2014 |
BINDRA PRASAD Vs. STATE OF U P
|
August 5, 2014 |
BINDRA PRASAD GOND Vs. STATE OF U P
|
February 6, 2014 |
BINDU DEVI Vs. STATE OF UP
|
September 19, 2014 |
BINDU DEVI Vs. STATE OF U P
|
September 17, 2014 |
BINDU KUMARI Vs. STATE OF U P
|
October 29, 2014 |
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
February 18, 2014 |
BIPIN KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
January 8, 2014 |
BIRAN LAL GUPTA Vs. DEPUTY GENERAL MANAGER, B.O.B. AND ORS.
|
December 3, 2014 |
BIRAN LAL GUPTA Vs. THE DEPUTY GENERAL MANAGER, ZONAL OFFICE, BANK OF BARODA AND ORS.
|
September 22, 2014 |
BIRBAL SINGH Vs. ADDL COMMISSIONER
|
March 7, 2014 |
BIRENDRA MANI TRIPATHI Vs. STATE OF U P
|
May 26, 2014 |
BIRESH KUMAR Vs. STATE OF U.P.
|
October 15, 2014 |
BISHAMBHAR Vs. STATE
|
August 8, 2014 |
BISHAN CHANDRA AND OTHERS Vs. RENT CONTROL & EVICTION OFFICER/CITY MAGISTRATE,KANPUR & ORS
|
September 12, 2014 |
BISHUN PAL Vs. STATE OF U P
|
May 15, 2014 |
BISMILLAH Vs. D D C
|
March 27, 2014 |
BITTU @ DHARMENDRA Vs. STATE OF U.P. AND ANOTHER
|
April 16, 2014 |
BOARD OF TRUSTEES OF THE SHIA COLLEGE Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
|
August 19, 2014 |
BOARD OF TRUSTEES, E P F JANANMANDAL LTD Vs. RAM KUMAR SISAUDIYA
|
December 12, 2014 |
BODHISATWA SAMAJ SEVA SANSTHAN U P Vs. STATE OF U P
|
July 16, 2014 |
BRAHMA Vs. SIRTAJI
|
September 8, 2014 |
BRAHMA NAND LAVANIYA Vs. STATE OF U P
|
May 29, 2014 |
BRAHMDEO Vs. STATE OF U P
|
March 14, 2014 |
BRAHMESHWAR PRASAD PATHAK Vs. STATE OF U P
|
June 16, 2014 |
BRAJ KISHORE TIWARI Vs. STATE OF U.P.
|
July 25, 2014 |
BRAJ NARAYAN PANDEY Vs. STATE OF U.P.
|
March 14, 2014 |
BRAJENDRA KUMAR GUPTA Vs. STATE OF U. P.
|
May 27, 2014 |
BRAJENDRA SHARAN @ PRAKASH Vs. VIII A D J , RAI BARELI & 4 ORS
|
September 25, 2014 |
BRIJ BHUSHAN GIRI Vs. STATE OF U P
|
September 10, 2014 |
BRIJ KISHOR Vs. STATE OF U P
|
April 7, 2014 |
BRIJ KISHORE Vs. STATE OF U P
|
March 20, 2014 |
BRIJ KISHORE SINGH Vs. STATE OF U.P. THROUGH SECY. COOPERATIVE DEPT. LUCKNOW AND ORS.
|
April 25, 2014 |
BRIJ LAL Vs. STATE OF U.P.
|
May 2, 2014 |
BRIJ LAL Vs. STATE OF U P
|
September 26, 2014 |
BRIJ MANGAL SINGH Vs. STATE OF U P
|
January 9, 2014 |
BRIJ MOHAN Vs. FOOD CORPORATION OF INDIA
|
April 3, 2014 |
BRIJ MOHAN YADAV Vs. NAGAR PALIKA PARISHAD MATHUR
|
September 15, 2014 |
BRIJ PAL SINGH Vs. SAVITRI DEVI
|
November 13, 2014 |
BRIJ PAL SINGH S/O ROOP SINGH Vs. STATE OF U P
|
August 25, 2014 |
BRIJ RAJ SINGH Vs. STATE OF U.P.
|
August 25, 2014 |
BRIJ RAJ TRIPATHI Vs. MALTI DEVI
|
May 8, 2014 |
BRIJENDRA Vs. D D C FAIZABAD
|
September 19, 2014 |
BRIJENDRA KUMAR Vs. SURAJ BHAN
|
January 23, 2014 |
BRIJENDRA NATH DWIVEDI Vs. STATE OF U.P.
|
July 25, 2014 |
BRIJESH Vs. STATE OF U P
|
June 19, 2014 |
BRIJESH KUMAR Vs. PANJAB AND SIND BANK
|
January 3, 2014 |
BRIJESH KUMAR Vs. DIRECTOR,PENSION NIDHESHALAYA,U.P.,LACKNOW
|
March 25, 2014 |
BRIJESH PANDEY Vs. STATE OF U P AND 4 OTHERS
|
March 5, 2014 |
BRIJESH SINGH Vs. STATE OF U P
|
May 19, 2014 |
BRINDABAN BEHARI LAL SRIVASTAVA Vs. STATE OF U P
|
July 3, 2014 |
BRINDAWAN BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 24, 2014 |
BRITANIA INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
|
December 18, 2014 |
BROOKE BOND LIPTON INDIA LTD. Vs. STATE OF U.P.
|
August 12, 2014 |
BROWN AND SHARPE INC Vs. COMMISSIONER OF INCOME TAX
|
November 11, 2014 |
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2014 |
BUDDHA @ NABI HASAN Vs. STATE OF U P
|
November 24, 2014 |
BUDH GRAMIN SANSTHAN Vs. STATE OF U.P.
|
April 30, 2014 |
BUDH RAM Vs. ASSIT. DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
BUDHAI Vs. SANJU
|
March 14, 2014 |
BUDHI RAM AND 3 ORS Vs. STATE OF U P AND ANOTHER
|
October 30, 2014 |
BUDHI RAM MAURYA Vs. STATE OF U P
|
November 11, 2014 |
BUDHSEN @ MUNENDRA Vs. STATE OF U P
|
March 25, 2014 |
BUNDELKHAND UNIVERSITY AND ORS. Vs. U.O.I. AND ORS.
|
September 15, 2014 |
C I T Vs. H C LTD
|
March 11, 2014 |
C I T (CENTRAL KANPUR) Vs. D P KANODIA KANPUR
|
January 23, 2014 |
C I T KANPUR Vs. SYNTEX FABRICS
|
August 6, 2014 |
C K BERDAY Vs. STATE OF U P
|
May 8, 2014 |
C P GULAB SINGH Vs. DY INSPECTOR GENERAL OF POLICE ALLAHABAD
|
July 16, 2014 |
C.B.I. Vs. DINESH KUMAR SINGH
|
July 15, 2014 |
C.C. Vs. PIDILITE INDUSTRIES LTD.
|
August 28, 2014 |
C.C., C.E. & S.T. Vs. DEWAN SUGAR MILLS
|
September 3, 2014 |
C/M ASHTHBHUJA VIDYA NIKETAN INTER COLLEGE Vs. STATE OF U P
|
October 30, 2014 |
C/M DWARIKA PRASAD INTER COLLEGE Vs. STATE OF U.P.
|
December 22, 2014 |
C/M GYAN BHARTI SHIKSHA SADAN AND ANOTHER Vs. STATE OF U P AND OTHERS
|
April 21, 2014 |
C/M JANTA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 2 ORS
|
December 10, 2014 |
C/M LALA BABU BAIJAL MEMORIAL INTER COLLEGE Vs. STATE OF U.P.
|
October 17, 2014 |
C/M MAHATMA GANDHI P.G. COLLEGE Vs. STATE OF U.P.
|
August 6, 2014 |
C/M PARA VIDYA PRASARINI SAMITI PRESIDENT & 2 ORS Vs. STATE OF U P & 3 OTHERS
|
April 1, 2014 |
C/M SHIKSHA PRASAR SAMITI,AMBEDKAR NAGAR THRU MANAGER Vs. RAM NATH SINGH & 4 OTHERS
|
February 25, 2014 |
C/M SIDDHESHWAR NATH INTER COLLEGE Vs. STATE OF U P
|
December 1, 2014 |
CANARA BANK Vs. VIRENDRA PRAKASH
|
November 5, 2014 |
CANTONMENT BOARD Vs. DAULATRAM DIWAN CHARITABLE TRUST
|
April 15, 2014 |
CANTONMENT BOARD MEERUT Vs. PRINCIPAL, ST. JOHNS SCHOOL
|
April 25, 2014 |
CANTONMENT BOARD MEERUT Vs. STATE OF U P
|
April 2, 2014 |
CANTONMENT BOARD, MEERUT Vs. ADDL DISTRICT JUDGE & ORS
|
April 24, 2014 |
CANTONMENT EXEC. OFFICER, CANTONMENT BOARD, MEERUT Vs. PUSPA DEVI
|
January 29, 2014 |
CAPITAL LAMINATES PVT. LTD. Vs. GENERAL MANAGER, N.E.R.
|
May 12, 2014 |
CATALYSTS Vs. STATE OF U.P.
|
August 4, 2014 |
CENTRAL BANK OF INDIA Vs. SARDAR DEVENDRA SINGH OBERAI
|
July 7, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. YOGENDRA KUMAR @ BABLU
|
May 22, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. PANKAJ SHARMA
|
April 28, 2014 |
CENTRAL WOMEN'S COLLEGE OF EDUCATION Vs. STATE OF U.P.
|
May 28, 2014 |
CHAIRMAN AND MANAGING DIRECTOR, ALLAHABAD BANK Vs. ALLAHABAD BANK STAFF ASSOCIATION
|
September 5, 2014 |
CHAIRMAN CUM M D U P POWER CORPORATION LTD LKO Vs. U P STATE PUBLIC SERIVES TRIBUNAL INDIRA BHAWAN LKO AND
|
August 1, 2014 |
CHAIRMAN, STATE BANK OF INDIA, BOMBAY & ORS Vs. OM PRAKASH
|
July 23, 2014 |
CHAIRMAN, TOWN AREA Vs. STATE OF U.P.
|
March 14, 2014 |
CHAITU @ MANIRAM Vs. STATE OF U P
|
May 14, 2014 |
CHALA Vs. STATE OF U.P.
|
January 16, 2014 |
CHAMAN Vs. STATE OF UP
|
August 26, 2014 |
CHAMELI DEVI Vs. STATE OF U P
|
August 28, 2014 |
CHAMPA Vs. STATE OF U P
|
May 9, 2014 |
CHAMPA DEVI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE
|
December 3, 2014 |
CHAMPA DEVI Vs. RAMA
|
May 6, 2014 |
CHANCHAL AGRAWAL Vs. JAGDISH PRASAD GUPTA
|
September 1, 2014 |
CHAND AALOO COMPANY Vs. STATE OF U P
|
August 7, 2014 |
CHAND BIHARI PATODIA Vs. STATE OF U P
|
June 18, 2014 |
CHAND MOHAMMAD Vs. STATE OF U P
|
August 8, 2014 |
CHAND MOHAMMAD @ MOHAMMAD ARIF Vs. STATE OF U P
|
August 12, 2014 |
CHANDA Vs. STATE OF U.P.
|
October 10, 2014 |
CHANDAR SHEEL DWIVEDI Vs. STATE OF U P
|
April 21, 2014 |
CHANDNI Vs. STATE OF U.P.
|
August 28, 2014 |
CHANDRA BABU Vs. STATE OF U P
|
November 21, 2014 |
CHANDRA BHAL Vs. STATE OF U P
|
February 13, 2014 |
CHANDRA BHAN GUPTA Vs. STATE OF U P
|
May 5, 2014 |
CHANDRA BHUSHAN SINGH @ RAGGHOO SINGH Vs. STATE OF U P
|
July 10, 2014 |
CHANDRA DEVI MISHRA Vs. CHAIRMAN AND M.D. DENA CORPORATE CENTER
|
September 17, 2014 |
CHANDRA DUTT GAUTAM Vs. STATE OF U P
|
August 27, 2014 |
CHANDRA KALA SINGH Vs. U.P. POWER CORPORATION LTD. THRU C.M.D. & ANOTHER
|
July 21, 2014 |
CHANDRA KAMAL Vs. ZILA PARISHAD
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October 10, 2014 |
CHANDRA KANT YADAV Vs. STATE OF U P
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November 5, 2014 |
CHANDRA MOHAN AGRAWAL Vs. STATE OF U P
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November 17, 2014 |
CHANDRA MUKHTAR AND ORS. Vs. STATE OF U.P. AND ORS.
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December 5, 2014 |
CHANDRA PAL Vs. D D C
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November 11, 2014 |
CHANDRA PAL Vs. STATE OF U P
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September 9, 2014 |
CHANDRA PAL Vs. STATE OF U P
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September 19, 2014 |
CHANDRA PAL SINGH S/ON OF BALWANT SINGH Vs. STATE OF U P
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August 14, 2014 |
CHANDRA PRABHA KUSHWAHA Vs. COMMISSIONER OF INCOME TAX
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January 9, 2014 |
CHANDRA PRABHA PATHAK W/O LATE SRI L D PATHAK Vs. STATE OF U P
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October 30, 2014 |
CHANDRA PRAKASH GUPTA Vs. STATE OF U.P.
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January 23, 2014 |
CHANDRA PRAKASH JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 22, 2014 |
CHANDRA PRAKASH SRIVASTAVA Vs. MANISH KUMAR MAHESHWARI
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January 13, 2014 |
CHANDRA PRAKASH TANAYA Vs. VANDANA
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April 24, 2014 |
CHANDRA PRATAP PANDEY Vs. STATE OF U P
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July 18, 2014 |
CHANDRA SHEKHAR Vs. DISTRICT JUDGE, SIDDHARTH NAGAR
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March 27, 2014 |
CHANDRA SHEKHAR Vs. STATE OF U P
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July 31, 2014 |
CHANDRA SHEKHAR Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW
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August 21, 2014 |
CHANDRA SHEKHAR Vs. STATE OF U P
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February 27, 2014 |
CHANDRA SHEKHAR PANDEY Vs. STATE OF UTTAR PRADESH
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December 17, 2014 |
CHANDRA SHEKHAR SINGH Vs. DISTRICT JUDGE LUCKNOW
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February 18, 2014 |
CHANDRABHAN Vs. STATE OF U P
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February 21, 2014 |
CHANDRASEN Vs. SURENDRA VERMA
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July 11, 2014 |
CHANDRASEN YADAV Vs. D D C
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March 26, 2014 |
CHANDRIKA Vs. STATE OF U.P.
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July 17, 2014 |
CHANDRIKA SINGH YADAV Vs. I G
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March 3, 2014 |
CHANDRU Vs. STATE
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January 3, 2014 |
CHARAN SINGH Vs. STATE OF U.P.
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April 29, 2014 |
CHARAN SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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July 28, 2014 |
CHARRI Vs. STATE
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November 7, 2014 |
CHATAR SINGH Vs. STATE OF U P
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July 7, 2014 |
CHAUDHARY GAJANAN PRATAP PATEL Vs. STATE OF U.P.
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November 13, 2014 |
CHAUDHARY HARD PORCELAIN FACTORY Vs. STATE OF U P
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August 13, 2014 |
CHAWALI Vs. STATE OF U P
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January 16, 2014 |
CHEENI ALIAS WAHIUDDIN Vs. STATE OF U.P.
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February 7, 2014 |
CHETAN ANAND PARASHAR ALIAS RAHUL SHARMA Vs. STATE OF U P
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December 23, 2014 |
CHETNA PANDEY Vs. STATE OF U P AND 2 ORS
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December 12, 2014 |
CHETNA PANDEY Vs. STATE OF U.P.
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May 30, 2014 |
CHHABI LAL Vs. UTTAR PRADESH LAND DEVELOPMENT BANK
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January 2, 2014 |
CHHAIL BIHARI Vs. ADDITIONAL COMMISSIONER (JUD ) DEVI PATAN
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July 14, 2014 |
CHHAKKI LAL Vs. STATE OF U P
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March 5, 2014 |
CHHANGU Vs. STATE OF U P
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September 11, 2014 |
CHHANNU ALIAS VIVEK Vs. STATE OF U P
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September 3, 2014 |
CHHAYA CHAURASIA Vs. STATE OF U P
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October 9, 2014 |
CHHAYA GUPTA Vs. SHAILENDRA KUMAR MISRA
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March 26, 2014 |
CHHEDI LAL Vs. STATE OF U P
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March 7, 2014 |
CHHEDI LAL Vs. RAM RATAN MISHRA
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July 18, 2014 |
CHHEDI LAL GUPTA Vs. DISTRICT JUDGE
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March 3, 2014 |
CHHETAR PAL S/O BHANWAR SINGH Vs. STATE OF U P
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January 31, 2014 |
CHHOTE LAL Vs. STATE OF U P
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April 18, 2014 |
CHHOTE LAL Vs. STATE OF U P
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February 27, 2014 |
CHHOTE LAL Vs. STATE OF U.P. AND ORS.
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December 4, 2014 |
CHHOTE LAL Vs. D D C SULTANPUR
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December 5, 2014 |
CHHOTE LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
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December 23, 2014 |
CHHOTE LAL GOND Vs. STATE OF U P
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September 26, 2014 |
CHHOTE LAL SINGH Vs. STATE OF U P
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September 17, 2014 |
CHHOTEY LAL Vs. D D C
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July 2, 2014 |
CHHOTEY LAL KASERA Vs. KANHAIYA LAL KASERA
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August 26, 2014 |
CHHOTU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 22, 2014 |
CHIDDI SINGH Vs. STATE OF U P
|
September 24, 2014 |
CHIEF ACCOUNT OFFICER Vs. MOHD IDRISH
|
February 6, 2014 |
CHIEF COMMISSIONER Vs. GYAN PRAKASH SINGH
|
April 30, 2014 |
CHIEF SECURITY COMMISSIONER Vs. RAMESH KUMAR SINGH
|
January 16, 2014 |
CHITRA SINGH Vs. SARVA U P GRAMIN BANK
|
January 21, 2014 |
CHOKHANI BROTHER Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 16, 2014 |
CHREDILAL Vs. COMMISSIONER ALLAHABAD DIVISION
|
September 25, 2014 |
CHUNNI LAL Vs. STATE OF U P
|
July 16, 2014 |
CHUNNI LAL DWIVEDI Vs. ADDL DISTRICT & SESSIONS JUDGE COURT NO.3 LUCKNOW AND ORS.
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October 15, 2014 |
CHUNNI LAL GUPTA Vs. PREAMU GUPTA & 4 OTHERS
|
May 12, 2014 |
CHUNNI LAL GUPTA Vs. STATE OF U.P.
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April 1, 2014 |
CIT AND ORS. Vs. TRICONE CEMENTS (P) LTD.
|
February 13, 2014 |
CITY MONTESSORY SCHOOL SOCIETY Vs. STATE OF UP
|
September 25, 2014 |
CLASSIC POWER SYSTEMS PVT. LTD. Vs. STATE OF U.P. & 4 OTHERS
|
November 7, 2014 |
COAL PRODUCT INDIA Vs. UNION OF INDIA
|
August 1, 2014 |
COMMERCIAL AUTO SALES PVT LTD ALLAHABAD Vs. COMMISSIONER OF INCOME TAX, ALLAHABAD
|
October 17, 2014 |
COMMERCIAL MOTORS LTD. Vs. COMMISSIONER OF TRADE TAX, U.P.
|
March 3, 2014 |
COMMISSINER OF INCOME TAX, AGRA Vs. VIRENDRA BEHARI AGRAWAL
|
August 7, 2014 |
COMMISSIONER Vs. TRIVENI N.L. LTD.
|
January 13, 2014 |
COMMISSIONER Vs. SHYAM ENTERPRISES TEL BER. ORAI
|
July 2, 2014 |
COMMISSIONER Vs. H.C.S. COMNET SYSTEM LTD.
|
January 13, 2014 |
COMMISSIONER CENTRAL EXCISE & CUSTOMS Vs. C P SONKAR
|
February 26, 2014 |
COMMISSIONER INCOME TAX Vs. MEERA SINGH
|
August 6, 2014 |
COMMISSIONER INCOME TAX Vs. TRANSLAM LTD
|
September 17, 2014 |
COMMISSIONER INCOME TAX Vs. U Y INDUSTRIES PVT LTD
|
September 23, 2014 |
COMMISSIONER INCOME TAX Vs. SRI RAM KISHAN GUPTA
|
January 20, 2014 |
COMMISSIONER OF C. EX. Vs. SAMSUNG INDIA ELECTRONIC LTD.
|
September 25, 2014 |
COMMISSIONER OF C. EX. Vs. BHUSHAN STEEL AND STRIPS LTD.
|
April 21, 2014 |
COMMISSIONER OF C. EX., LUCKNOW Vs. STAR STEELS
|
November 19, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANNAKUT BISCUITS CO. (P.) LTD.
|
September 16, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. HCL TECHNOLOGIES
|
November 11, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. GOVERDHAN TRANSFORMER UDYOG PVT. LTD.
|
November 13, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. ACCURATE CHEMICAL INDUSTRIES
|
February 3, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD
|
April 16, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SARIN AND SARIN
|
November 3, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD.
|
July 18, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. AVADH TRANSFORMER (P.) LTD.
|
August 21, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. U.P. STATE SUGAR CORPORATION
|
January 6, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. GPL POLYFILS
|
September 24, 2014 |
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. DIVISIONAL RAILWAY MANAGER N CR RAILWAY ALLAHABAD
|
April 18, 2014 |
COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. M/S JUHI ALLOYS LTD.
|
January 15, 2014 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. PRECISION PIPES AND PROFILES CO. LTD.
|
January 7, 2014 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. STEEL ENGINEERING CO
|
March 7, 2014 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. GARG AVIATIONS LTD.
|
May 9, 2014 |
COMMISSIONER OF CENTRAL EXCISE, NOIDA Vs. DENSO INDIA LTD.
|
September 16, 2014 |
COMMISSIONER OF CENTRAL-EXCISE Vs. M. KUMAR UDHYOG (P.) LTD.
|
July 4, 2014 |
COMMISSIONER OF COMMERCIAL TAX Vs. JOMBI GROUP CORPN.
|
January 7, 2014 |
COMMISSIONER OF COMMERCIAL TAX Vs. RANI SUNDRI ESTATES LTD.
|
January 7, 2014 |
COMMISSIONER OF CUS. & C. EX. Vs. MOSER BAER INDIA LTD.
|
September 22, 2014 |
COMMISSIONER OF CUSTOMS Vs. UJJAIR
|
September 4, 2014 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD.
|
August 6, 2014 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. J.P. TRANSFORMERS
|
August 25, 2014 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ABAN EXIM PVT. LTD.
|
August 4, 2014 |
COMMISSIONER OF INCOM TAX, BAREILLY Vs. KISAN SAHKARI CHINI MILL LTD
|
May 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. P N C CONSTRUCTION COMPANY LTD
|
August 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. AJAY PRAKASH (HUF)
|
May 23, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRISMA ELECTRONICS
|
August 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. D.P. KANODIA
|
February 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. BAGHPAT CO-OPERATIVE SUGAR MILLS LTD.
|
March 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. UMANG AGARWAL
|
May 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. SIMBHAOLI INDUSTRIES P. LTD
|
May 15, 2014 |
COMMISSIONER OF INCOME TAX Vs. MATHURA COMMERCIAL CO.
|
January 15, 2014 |
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO. LTD
|
April 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. VACMET PACKAGING (INDIA) PVT. LTD
|
February 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. TANDON AND MAHENDRA
|
March 13, 2014 |
COMMISSIONER OF INCOME TAX Vs. G.M. (TELECOM), BSNL
|
February 13, 2014 |
COMMISSIONER OF INCOME TAX Vs. R K CIVIL CONSTRUCTION CO PVT LTD
|
April 30, 2014 |
COMMISSIONER OF INCOME TAX Vs. R S ASSOCIATES
|
August 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. ATUL ENGINEERING UDYOG
|
September 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. APEEJAY SCHOOL
|
August 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. M/S GOPI APARTMENT
|
May 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. OSWAL EXPORTS
|
July 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. JAGAN AND CO.
|
July 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. JOGENDRA SINGH
|
January 6, 2014 |
COMMISSIONER OF INCOME TAX Vs. ICE AND COLD STORAGE (P) LT D
|
October 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR JAIN
|
November 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING & INDUSTRIES LTD.
|
May 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. VARANASI CATHOLIC EDUCATION SOCIETY
|
May 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. ARVIND FOOTWEAR PVT. LTD.
|
January 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRAYAG WINES
|
May 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. E.C.C. PROJECT PVT. LTD.
|
July 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR ARORA
|
July 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. JINDAL POLYESTER AND STEEL LTD.
|
April 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD
|
February 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. N.K. LAMINATES P. LTD
|
April 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. ZIAUDDIN AHMAD
|
December 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI DEVI
|
December 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. VACMENT INDIA AGRA
|
October 29, 2014 |
COMMISSIONER OF INCOME TAX Vs. M/S. S. K. TRANSFORMER (P) LTD.
|
March 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. GANGA CORPORATION ASBESTOS (P) LTD
|
April 23, 2014 |
COMMISSIONER OF INCOME TAX Vs. REDICO KHAITAN LTD.
|
July 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. SISTERS OF OUR LADY OF PROVIDENCE EDUCATION SOCIETY
|
July 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. SAMRAJ KRISHAN CHAUDHARY
|
August 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. DIVYA JEWELLERS P. LTD.
|
July 4, 2014 |
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. SAHARA INDIA (FIRM) LUCKNOW
|
February 12, 2014 |
COMMISSIONER OF INCOME TAX (II) Vs. HARDAYAL CHARITABLE & EDUCATIONAL TRUST
|
May 1, 2014 |
COMMISSIONER OF INCOME TAX (TDS) Vs. BHARAT ELECTRONICS LTD
|
August 11, 2014 |
COMMISSIONER OF INCOME TAX MEERUT Vs. SHADRA EXPORTS
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX, ALLAHABAD ANOTHER Vs. SINCERE CONSTRUCTION, SONEBHADRA
|
July 30, 2014 |
COMMISSIONER OF INCOME TAX, CENTRAL, KANPUR Vs. ANURAG AGARWAL, KANPUR
|
September 25, 2014 |
COMMISSIONER OF INCOME TAX, GORAKHPUR Vs. ABDUL HASEEB
|
September 5, 2014 |
COMMISSIONER OF INCOME TAX, MEERUT Vs. BRINDA ARNEJA MEERUT
|
September 5, 2014 |
COMMISSIONER OF INCOME TAX, MEERUT Vs. TRANSLAM LTD
|
October 17, 2014 |
COMMISSIONER OF INCOME TAX, MEERUT Vs. SUMATI TELEVISION (P) LTD
|
September 23, 2014 |
COMMISSIONER OF INCOME TAX,I KANPUR Vs. INDUS TECHNICAL EDUCATION SOCIETY
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX,KANPUR Vs. MOTILAL DULI CHAND
|
July 3, 2014 |
COMMISSIONER OF INCOME TAX-1,AGRA Vs. SH.CHANDRA BHAN BANSAL
|
May 22, 2014 |
COMMISSIONER OF INCOME TAX-I Vs. PRAKASH AGNIHOTRI PROP SOCIETY SCHOOTERS
|
May 23, 2014 |
COMMISSIONER OF INCOME TAX-I, KANPUR Vs. AMARJEET SINGH (HUF)
|
August 22, 2014 |
COMMISSIONER OF INCOME TAX-I, KANPUR Vs. ANOOP SETHI
|
August 5, 2014 |
COMMISSIONER OF INCOME TAX-II Vs. VIHANGAM YOGA PRACHAR AND SOCIAL WELFARE TRUST
|
January 3, 2014 |
COMMISSIONER OF INCOME TAX-II Vs. T C ICE AND COLD STORAGE PVT LTD
|
September 9, 2014 |
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SALARPUR COLD STORAGE (PVT ) LTD BARABANKI
|
August 19, 2014 |
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
|
April 25, 2014 |
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. R H L PROFILES, LTD
|
August 22, 2014 |
COMMISSIONER OF INCOME TX-II, KANPUR Vs. PRAGATI SPICES CO PVT LTD KANPUR
|
August 20, 2014 |
COMMISSIONER OF INCOME-TAX Vs. SANJEEV KUMAR AGARWAL
|
August 25, 2014 |
COMMISSIONER OF INCOME-TAX-II Vs. R.S. BAJAJ SOCIETY
|
January 3, 2014 |
COMMISSIONER OF SALES TAX U.P. AT LUCKNOW Vs. M/S UPPER DOAB,-SUGAR MILLS LTD.
|
February 19, 2014 |
COMMISSIONER OF TRADE TAX Vs. ROTOMACK FINANCE PVT LTD
|
November 21, 2014 |
COMMISSIONER TRADE TAX Vs. NIWAS JI OIL REFINERS PVT. LTD.
|
September 4, 2014 |
COMMISSIONER TRADE TAX U P Vs. VEKAMAT PACKAGING (INDIA) LTD
|
August 25, 2014 |
COMMISSIONER TRADE TAX, U P , LUCKNOW Vs. S/S KOHLI COLOR LAB
|
July 11, 2014 |
COMMISSIONER TRADE TAX, U P LUCKNOW Vs. ADHISHASHI ABHIYANATA, VIDYUT VITRAN KHAND
|
May 20, 2014 |
COMMISSIONER, CENTRAL EXCISE Vs. DABUR INDIA LTD.
|
March 13, 2014 |
COMMISSIONER, COMMERCIAL TAX Vs. TEWARI EXPORT
|
July 11, 2014 |
COMMISSIONER, COMMERCIAL TAX Vs. S/S ANKUR METALS
|
October 17, 2014 |
COMMISSIONER, COMMERCIAL TAX Vs. DABUR INDIA LTD.
|
September 25, 2014 |
COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. M/S JUBILANT LIFE SCIENCES LIMITED
|
May 12, 2014 |
COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. MONSANTO MANUFACTURER PVT. LTD.
|
March 27, 2014 |
COMMISSIONER, TRADE TAX Vs. KASHI FOOD PRODUCTS PVT. LTD
|
January 8, 2014 |
COMMISSIONER, TRADE TAX, U P LUCKNOW Vs. BATHWAL UDYOG PVT LTD
|
July 4, 2014 |
COMMISSIONER,COMMERCIAL TAX,LKO Vs. SHIV LOGISTIC COMPANY
|
October 15, 2014 |
COMMISSIONERS CENTRAL EXCISE Vs. KURELE PAN PRODUCTS P. LTD
|
April 9, 2014 |
COMMISSONER OF INCOME TAX (II) KANPUR Vs. SHIVAM MOTORS (P) LTD.
|
May 5, 2014 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
March 12, 2014 |
COMMITTEE OF MANAGEMENT Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
|
May 26, 2014 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
|
December 1, 2014 |
COMMITTEE OF MANAGEMENT ADARSH COLLEGE OF EDUCATION Vs. STATE OF U.P.
|
May 28, 2014 |
COMMITTEE OF MANAGEMENT BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U P
|
May 30, 2014 |
COMMITTEE OF MANAGEMENT BOARD OF TRUSTEES SALTANAT BAHADUR EDUCATION TRUST Vs. STATE OF U P
|
September 6, 2014 |
COMMITTEE OF MANAGEMENT DHANPATI DHARMA MAHAVIDYALAYA KHEMAUPUR AZAMGARH Vs. STATE OF U P
|
April 21, 2014 |
COMMITTEE OF MANAGEMENT DWIVEDI MAHADEV PRASAD MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
April 25, 2014 |
COMMITTEE OF MANAGEMENT HAR GOVIND KANYA JUNIOR HIGH SCHOOL KHAIR ALIGARH Vs. STATE OF U P
|
May 15, 2014 |
COMMITTEE OF MANAGEMENT JAI KISAN INTER COLLEGE LALPUR BASTI Vs. STATE OF U P
|
July 24, 2014 |
COMMITTEE OF MANAGEMENT JAN SEWA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
February 14, 2014 |
COMMITTEE OF MANAGEMENT KRISHAK INTER COLLEGE Vs. STATE OF U P
|
March 14, 2014 |
COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLEGE GHAZIABAD Vs. STATE OF U P
|
October 17, 2014 |
COMMITTEE OF MANAGEMENT MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTERMEDIATE COLLEGE Vs. STATE OF U P
|
February 11, 2014 |
COMMITTEE OF MANAGEMENT MADARSA EHL-E-SUNNAT Vs. STATE OF U P
|
January 8, 2014 |
COMMITTEE OF MANAGEMENT MANOKARAN JUNIOR HIGH SCHOOL RETI Vs. STATE OF U P
|
August 22, 2014 |
COMMITTEE OF MANAGEMENT PUBLIC INTER COLLEGE MADARIPUR BIJNOR Vs. STATE OF U P
|
August 8, 2014 |
COMMITTEE OF MANAGEMENT SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
|
March 14, 2014 |
COMMITTEE OF MANAGEMENT SARVODAY INTER COLLEGE ALIGARH Vs. STATE OF U P
|
August 5, 2014 |
COMMITTEE OF MANAGEMENT SHRI MAHARSHI BALMEEK INTER COLLEGE KHANDEHA CHITRAKOOT Vs. RAJESH KUMAR SINGH
|
May 13, 2014 |
COMMITTEE OF MANAGEMENT, BABU GULAB SINGH GAHARWAR DEGREE COLLEGE BANHETA, GAURA Vs. VICE CHANCELLOR OF MAHATMA GANDHI KASHI VIDHYAPEETH UNIVERSITY, VARANASI
|
February 14, 2014 |
COMMITTEE OF MANAGEMENT, D.A.V. INTER COLLEGE BANDA Vs. STATE OF U.P. AND ORS.
|
December 23, 2014 |
COMMITTEE OF MANAGEMENT, ISLAMIA INTER COLLEGE, FIROZABAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
May 20, 2014 |
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 10, 2014 |
COMMITTEE OF MANAGEMENT, MAHATMA GANDHI POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 6, 2014 |
COMMITTEE OF MANAGEMENT, MAJOR ASHARAM INTER COLLEGE Vs. REGIONAL COMMITTEE
|
January 2, 2014 |
COMMITTEE OF MANAGEMENT, MASDARUL ULOOM EDUCATION SOCIETY Vs. STATE OF U P
|
May 28, 2014 |
COMMITTEE OF MANAGEMENT, VIKAS MADHYAMIK VIDYALAY Vs. STATE OF U.P. AND ORS.
|
November 24, 2014 |
COMMITTEE OF MANAGEMENT,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA
|
May 28, 2014 |
COMMITTEE OF MANAGEMENT,MADARASA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U.P.
|
March 27, 2014 |
COMMR. OF C. EX. Vs. MAHENDRA ENGINEERING LTD.
|
August 21, 2014 |
COMMR. OF CENTRAL EXCISE Vs. SOFTWARE TECHNOLOGY PARK OF INDIA
|
April 9, 2014 |
COMMR. OF CUS. & C. EX. Vs. SILVER OAK LABORATORIES PVT. LTD.
|
September 11, 2014 |
COMMR. OF CUS. & C. EX. Vs. ASHOK KUMAR TIWARI
|
October 29, 2014 |
COMMR. OF CUS. AND C. EX. Vs. J.S. GUPTA AND SONS
|
March 27, 2014 |
COMMR. OF CUS., C. EX. AND S.T. Vs. INDIAN FARMERS FERTILIZERS COOP. LTD
|
July 2, 2014 |
CON. LAL CHANND GLA Vs. STATE OF U.P.
|
September 10, 2014 |
CONSTABLE RAGHUVEER SINGH YADAV Vs. STATE OF U.P.
|
May 21, 2014 |
CONTINENTAL CARBON INDIA LTD Vs. UNION OF INDIA AND OTHERS
|
October 14, 2014 |
CONTINENTAL CEMENT COMPANY Vs. UNION OF INDIA
|
September 1, 2014 |
CONTINENTAL CEMENT COMPANY Vs. UNION OF INDIA
|
September 2, 2014 |
CONTONMENT BOARD Vs. YOGESH MOHAN
|
April 15, 2014 |
CROSSINGS INFRASTRUCTURE PVT LTD Vs. COMMISSIONEROF INCOME TAX
|
January 15, 2014 |
CUPID CONDOMSS LIMITED Vs. HEALTH CARE PRODUCTS
|
September 26, 2014 |
CUSTODIAN GENERAL, ENEMY PROPERTY Vs. MOHD YUNUS
|
October 17, 2014 |
D A V INTER COLLEGE BANDA Vs. STATE OF U P
|
December 23, 2014 |
D A V INTER COLLEGE, TATIRI Vs. STATE OF U P AND 3 OTHERS
|
January 10, 2014 |
D N CHATURVEDI Vs. UNION OF INDIA
|
September 12, 2014 |
DADAU SAI Vs. STATE OF U.P.
|
June 30, 2014 |
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. AZIZ ULLAH
|
November 10, 2014 |
DAL PRATAP SINGH @ DALA Vs. STATE OF U.P.
|
January 31, 2014 |
DALBEER KAUR Vs. UNION OF INDIA
|
January 16, 2014 |
DALMIYA BROTHERS Vs. COMMISSIONER OF TRADE TAX
|
May 27, 2014 |
DALPAT Vs. DY DIRECTOR OF CONSOLIDATION
|
April 2, 2014 |
DALPAT Vs. A D C
|
March 28, 2014 |
DALVEER SINGH Vs. STATE OF U P
|
February 12, 2014 |
DAMODAR SHAMSHER JANG BAHADUR RANA Vs. STATE OF U.P.
|
September 2, 2014 |
DARA NISHAD Vs. STATE OF U P
|
May 6, 2014 |
DARSHAN AGROILS LTD Vs. COMMISSIONER OF TRADE TAX
|
January 2, 2014 |
DARSHAN PASI Vs. STATE OF U P
|
September 12, 2014 |
DASHRATH BIND Vs. UNION OF INDIA
|
March 31, 2014 |
DASWANT RAM Vs. CONSOLIDATION COMMISSIONER AND ORS.
|
December 23, 2014 |
DATA RAM Vs. BOARD OF REVENUE, UTTAR PRADESH, LUCKNOW
|
February 17, 2014 |
DATARAM Vs. STATE OF U P
|
October 16, 2014 |
DAULAT DEVI Vs. SEEMA VERMA & 3 OTHERS
|
August 14, 2014 |
DAULAT SINGH Vs. MORADABAD DEVELOPMENT AUTHORITY
|
July 7, 2014 |
DAULAT SINGH Vs. STATE OF U.P. THRU SECY.
|
May 13, 2014 |
DAURALA ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2014 |
DAURALA SUGAR WORKS Vs. UNION OF INDIA
|
February 26, 2014 |
DAYA RAM VERMA Vs. ADDITIONAL DISTRICT JUDGE
|
July 1, 2014 |
DAYA SHANKAR YADAV AND 28 ORS Vs. STATE OF U P AND 7 ORS
|
August 29, 2014 |
DAYA SHANKER SHARMA Vs. U P POWER CORPORATION LTD. LUCKNOW
|
July 1, 2014 |
DAYA SHANKER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 18, 2014 |
DAYA SUGAR Vs. COMMISSIONER CENTRAL EXCISE MEERUT 1
|
October 17, 2014 |
DEBASHISH SINHA Vs. STATE OF U P
|
March 28, 2014 |
DEEKSHA DWIVEDI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
DEEKSHA DWIVEDI AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 25, 2014 |
DEEN BANDHU (DECEASED) Vs. STATE OF U P
|
March 13, 2014 |
DEEN BANDHU PASWAN Vs. STATE OF U.P.
|
May 30, 2014 |
DEENA NATH DUBEY Vs. STATE OF U P
|
November 18, 2014 |
DEENA NATH SINGH Vs. STATE OF U P
|
September 6, 2014 |
DEENA NATH VISHWAKARMA Vs. STATE OF U.P.
|
January 24, 2014 |
DEEP NARAIN Vs. STATE OF U P
|
September 12, 2014 |
DEEPAK Vs. STATE OF U P
|
February 19, 2014 |
DEEPAK AGARWAL Vs. STATE OF U P
|
April 7, 2014 |
DEEPAK ASHISH KAUL Vs. STATE OF U.P. THROU. SECY. NAGAR VIKAS LKO. AND OTHERS
|
March 6, 2014 |
DEEPAK KASHYAP Vs. RENU KASHYAP
|
April 28, 2014 |
DEEPAK KUMAR AGRAWAL Vs. NAGAR PALIKA PARISHAD
|
March 7, 2014 |
DEEPAK SINGHAL Vs. DINESH KUMAR TANDAN
|
August 20, 2014 |
DEEPAK VEER SINGH CHAUHAN Vs. STATE OF U.P.
|
June 23, 2014 |
DEEPALI DEVELOPERS Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
|
March 28, 2014 |
DEO NARAIN Vs. STATE OF U P
|
September 4, 2014 |
DEO PRIYESH GUPTA Vs. STATE OF U P
|
January 29, 2014 |
DEONATH Vs. D.D.C.
|
September 22, 2014 |
DEPUTY GENERAL MANAGER, CANARA BANK AND ORS. Vs. VINOD KUMAR
|
December 10, 2014 |
DESHPAL MAURYA Vs. STATE OF U P
|
April 3, 2014 |
DEV NARAIN SINGH Vs. D.D.C.
|
September 5, 2014 |
DEV NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
|
August 7, 2014 |
DEVANTI DEVI Vs. I.G. OF POLICE
|
March 6, 2014 |
DEVENDRA KUMAR Vs. STATE OF U P
|
March 28, 2014 |
DEVENDRA KUMAR Vs. STATE OF U P
|
September 12, 2014 |
DEVENDRA KUMAR GUPTA & OTHERS Vs. DISTRICT JUDGE, LUCKNOW/ADDL. DISTRICT JUDGE COURT NO. 1 & ORS
|
November 13, 2014 |
DEVENDRA KUMAR JAIN Vs. STATE OF U.P.
|
March 27, 2014 |
DEVENDRA KUMAR JAIN Vs. STATE OF U P
|
May 12, 2014 |
DEVENDRA MOHAN Vs. STATE OF U P
|
May 16, 2014 |
DEVENDRA NATH SHUKLA Vs. STATE OF U.P.
|
January 10, 2014 |
DEVENDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
DEVENDRA PRAKASH VISHWAKARMA Vs. STATE OF U.P.
|
July 17, 2014 |
DEVENDRA PRASAD SARASWAT Vs. STATE OF U P
|
September 25, 2014 |
DEVENDRA SINGH Vs. STATE OF U P
|
January 24, 2014 |
DEVENDRA SINGH Vs. STATE OF U P
|
May 9, 2014 |
DEVENDRA SINGH Vs. BHOORI SINGH & OTHERS
|
October 29, 2014 |
DEVESH KUMAR SHARMA Vs. STATE OF U.P.
|
March 7, 2014 |
DEVI DAS KASYAP Vs. STATE OF U P
|
January 3, 2014 |
DEVI DEEN MALI Vs. STATE OF U P
|
February 11, 2014 |
DEVI LAL MANAGER Vs. STATE OF U.P. THRU SECY.
|
May 21, 2014 |
DEVI PRASAD KATIYAR AND 19 OTHERS Vs. U P SAHKARI GRAM VIKAS BANK LTD
|
November 13, 2014 |
DEVI PRASAD MISRA Vs. STATE OF U.P.
|
August 19, 2014 |
DEVIDAYAL ALUMINIUM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
December 9, 2014 |
DEVIDUTTA TEWARI SHIKSHA SANSTHAN S.MAHAVIDYALAYA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
|
May 26, 2014 |
DEVRAJ SINGH Vs. STATE OF U.P.
|
February 18, 2014 |
DEVYANI FOODS LTD SIKANDRA AGRA Vs. STATE OF UP
|
March 27, 2014 |
DEWAN TYRES LTD. Vs. UNION OF INDIA
|
April 24, 2014 |
DHAKKU Vs. STATE OF U.P.
|
January 17, 2014 |
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 1, 2014 |
DHANANJAY MISHRA Vs. STATE OF U P
|
May 16, 2014 |
DHANANJAY VERMA Vs. STATE OF U P
|
November 17, 2014 |
DHANI RAM Vs. STATE
|
December 3, 2014 |
DHANMAYA @ DHAN KUMARI Vs. STATE OF U P
|
September 19, 2014 |
DHANPAL Vs. STATE OF U.P.
|
May 28, 2014 |
DHANPATTI DHARMA MAHAVIDYALAYA KHEMAUPUR Vs. STATE OF U P
|
April 21, 2014 |
DHANWANTI Vs. STATE OF U P
|
May 15, 2014 |
DHARAM PAL Vs. IST ADDITIONAL DISTRICT JUDGE KHERI
|
January 13, 2014 |
DHARAM PAL SINGH Vs. STATE OF U P
|
December 19, 2014 |
DHARAMPAL Vs. STATE OF U.P.
|
May 13, 2014 |
DHARAMPAL SATYAPAL LTD Vs. DINESH ENAMELLED WIRE INDUSTRIES P LTD
|
January 31, 2014 |
DHARAMVEER SINGH Vs. STATE OF U P
|
July 31, 2014 |
DHARM RAJ SINGH Vs. STATE OF U P
|
September 25, 2014 |
DHARMA @ DHARMVEER Vs. STATE OF U P
|
August 7, 2014 |
DHARMA DUTTA CHATURVEDI Vs. PRINCIPAL JUDGE FAMILY COURT VARANASI
|
March 12, 2014 |
DHARMENDRA Vs. STATE OF U P
|
July 28, 2014 |
DHARMENDRA Vs. STATE OF U P
|
January 9, 2014 |
DHARMENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
August 19, 2014 |
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
|
April 28, 2014 |
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
|
September 1, 2014 |
DHARMENDRA SINGH Vs. U.O.I.
|
January 7, 2014 |
DHARMENDRA SINGH RATHOR Vs. HONBLE CHIEF JUSTICE
|
October 31, 2014 |
DHARMENDRA YADAV Vs. STATE OF U P
|
January 13, 2014 |
DHARMESH Vs. STATE OF U P
|
August 13, 2014 |
DHARMU Vs. KARMU
|
September 25, 2014 |
DHEERAJ KUMAR Vs. STATE OF U.P.
|
January 6, 2014 |
DHEERAJ SINGH Vs. STATE OF U P
|
September 26, 2014 |
DHIRENDRA NATH DUBEY Vs. STATE OF UP
|
September 4, 2014 |
DHIRENDRA NATH YADAV Vs. STATE OF U P
|
March 5, 2014 |
DHIRENDRA PANDEY Vs. STATE OF U P
|
January 8, 2014 |
DHIYANI Vs. STATE OF UP
|
October 31, 2014 |
DHODE KHAN Vs. COMMISSIONER, GONDA & ORS
|
April 21, 2014 |
DHOOM SINGH Vs. STATE OF U P
|
October 14, 2014 |
DHRUP LAL Vs. STATE OF U P
|
April 1, 2014 |
DHRUV JI PANDEY Vs. STATE OF U.P.
|
February 27, 2014 |
DHRUV NARAIN Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
DHULLI @ SANT RAM Vs. STATE OF U P
|
August 29, 2014 |
DIGAMBER JAIN SOCIETY FOR CHILD WELFARE Vs. STATE OF U.P.
|
May 30, 2014 |
DIGVIJAY NATH PANDEY Vs. UNION OF INDIA
|
September 10, 2014 |
DILEEP KUMAR @ KALLOO Vs. STATE OF U P
|
March 11, 2014 |
DILEEP KUMAR CHAUDHARY Vs. STATE OF U P
|
December 3, 2014 |
DILEEP KUMAR SINGH Vs. UNION OF INDIA
|
January 8, 2014 |
DILEEP KUMAR VERMA Vs. LAKHAN LAL RASTOGI AND ANOTHER
|
July 24, 2014 |
DILIP KUMAR SHUKLA Vs. REGISTRAR CO-OPERATIVE SOCIETY LUCKNOW& ORS
|
January 29, 2014 |
DILIP KUMAR SINGH Vs. STATE OF U P
|
November 5, 2014 |
DILIP RAI BALWANI Vs. UNION OF INDIA
|
July 21, 2014 |
DILIP SINGH Vs. D.D.C.
|
September 5, 2014 |
DINA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 6, 2014 |
DINA NATH @ DEEN DAYAL Vs. THAKUR BAL GOPAL JEE MAHARAJ AND BHAGWATI
|
July 15, 2014 |
DINESH Vs. STATE OF U P
|
August 27, 2014 |
DINESH CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION/ADM FIROZABAD
|
October 10, 2014 |
DINESH CHANDRA GAUR Vs. ABHAY SOOD
|
November 13, 2014 |
DINESH CHANDRA SAXENA Vs. COMMISSIONER BAREILLY DIVI
|
September 4, 2014 |
DINESH KUMAR Vs. STATE OF U P
|
September 12, 2014 |
DINESH KUMAR Vs. S NARAIN
|
July 21, 2014 |
DINESH KUMAR AGRAWAL Vs. STATE OF U P
|
July 4, 2014 |
DINESH KUMAR GUPTA Vs. ALLAHABAD UTTAR PRADESH GRAMIN BANK
|
January 17, 2014 |
DINESH KUMAR SHUKLA Vs. STATE OF U P
|
October 15, 2014 |
DINESH PATHAK Vs. STATE OF U.P.
|
September 12, 2014 |
DINESHKUMAR SINGH @ SHAMBHU SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
DIRECTOR OF EDUCATION, ARBI FARSI BOARD, U P Vs. MAHBOOB ALAM
|
August 26, 2014 |
DIRECTOR U P COUNCIL OF SUGARCANE RESEARCH SHAHJAHANPUR Vs. STATE OF U P
|
August 14, 2014 |
DIRVIJAY SINGH Vs. STATE OF U P
|
November 18, 2014 |
DISTRICT CANE SERVICE AUTHORITY AND ORS. Vs. NARESH PAL SINGH AND ORS.
|
December 11, 2014 |
DISTRICT JUDGE HARDOI Vs. SAURABH KUMAR
|
July 21, 2014 |
DISTRICT JUDGE, RAMPUR Vs. VINOD KUMAR VERMA
|
February 13, 2014 |
DIVISIONAL MANAGER, B.S.N.L. LTD Vs. APPELLATE AUTHORITY/ DY.TRANSPORT COMMISSIONER
|
May 1, 2014 |
DIVYA BHASIN Vs. JAVITRI DEVI
|
December 19, 2014 |
DIVYA JYOTI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA AND ORS.
|
August 21, 2014 |
DIWAKAR DWIVEDI Vs. STATE OF U.P.
|
January 21, 2014 |
DIWAKAR TYAGI Vs. STATE OF U P
|
February 10, 2014 |
DODRAM Vs. COLLECTOR
|
September 8, 2014 |
DOLI JAWAHAR Vs. JOSEPH JAWAHAR
|
May 14, 2014 |
DR. ABHAI MAN SINGH Vs. STATE OF U.P. AND ANOTHER
|
September 12, 2014 |
DR. ASHOK ROHATGI Vs. RAGHUNANDAN MALVIYA AND 2 ORS.
|
October 14, 2014 |
DUBARI Vs. STATE OF U P
|
April 18, 2014 |
DUKHIT & OT HERS; RAM BILAS Vs. A D C
|
November 11, 2014 |
DUKHOO UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 10, 2014 |
DUKHRAN Vs. STATE OF U.P.
|
July 21, 2014 |
DULAREY S/O POOSEY Vs. STATE OF U P
|
November 28, 2014 |
DULARI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND ORS.
|
July 28, 2014 |
DURG VIJAY YADAV Vs. STATE OF U.P.
|
July 25, 2014 |
DURGA DEVI Vs. ASHOK KUMAR MAHESHWARI
|
September 2, 2014 |
DURGA ENTERPRISES Vs. STATE OF U P
|
March 27, 2014 |
DURGA KUSHWAHA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
DURGA PRASAD TIWARI @ MANTOO Vs. STATE OF U P
|
May 12, 2014 |
DURGESH KUMAR SONAR Vs. STATE OF U P
|
October 28, 2014 |
DUSHASAN Vs. STATE OF U.P.
|
May 14, 2014 |
DWARIKA PRASAD Vs. STATE OF U P
|
January 21, 2014 |
DWARIKA PRASAD Vs. UNION OF INDIA
|
July 10, 2014 |
DWARIKESH SUGAR INDUSTRIES LTD Vs. STATE OF U P
|
December 9, 2014 |
DY G M , STATE BANK OF INDIA, ZONAL OFFICE, VARANASI Vs. PRESIDING OFFICER, CENTRAL GOVT INDUST TRIBUNAL
|
April 2, 2014 |
EAST INDIA TANNERY CO. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
January 21, 2014 |
EAST INDIA TRANSPORT AGENCY Vs. COMMISSIONER OF TRADE TAX, U.P
|
January 15, 2014 |
EASTERN MILL PVT LTD Vs. STATE OF U P
|
June 30, 2014 |
EDAL SINGH Vs. STATE OF U P
|
April 10, 2014 |
EKMEET KAUR Vs. STATE OF U P
|
October 9, 2014 |
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
April 4, 2014 |
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P.
|
April 11, 2014 |
ENVEE HEADWEAR INDUSTRIES Vs. GENERAL MANAGER NORTH CENTRAL RAILWAY GMS OFFICE COMPLEX SUBEDARGANJ ALLAHABAD
|
May 6, 2014 |
ESHA SINGHAL Vs. STATE OF U P
|
May 15, 2014 |
EX PROF SURYA NARAYAN SINGH Vs. STATE OF U P, SECY HIGHER EDUCATION U P SECTT
|
September 10, 2014 |
EX SOWAR IMAMUDDIN Vs. UNION OF INDIA
|
November 19, 2014 |
EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURCH Vs. COMMISSIONER AGRA
|
October 17, 2014 |
EXECUTIVE ENGINEER, ELECTRICITY URBAN DISTRIBUTION DIVISION Vs. ELECTRICITY OMBUDSMAN (APPELLATE AUTHORITY) AND ORS.
|
September 11, 2014 |
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
|
September 11, 2014 |
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
|
September 19, 2014 |
FAISAL KHAN Vs. STATE OF U P
|
September 23, 2014 |
FAIYAJ Vs. STATE OF U.P.
|
May 30, 2014 |
FAIZ MOHAMMAD Vs. BANK OF BARODA, BRANCH BASKHARI
|
February 6, 2014 |
FAIZAL Vs. STATE OF U.P.
|
February 11, 2014 |
FAIZAN @ FAJJU Vs. STATE OF U P
|
August 12, 2014 |
FAKHRUDDIN Vs. RAJ SHEKHAR, D M
|
February 11, 2014 |
FAKIRA Vs. STATE OF U P
|
August 12, 2014 |
FARAHA Vs. STATE OF U P & 4 OTHERS
|
October 10, 2014 |
FARAIEM Vs. STATE OF U P
|
February 6, 2014 |
FARHAT BEGUM Vs. STATE OF U.P.
|
June 2, 2014 |
FARID PINDARI Vs. RASHID WALI BEG
|
December 16, 2014 |
FARIDDUIN Vs. TAHIRA & 6 ORS
|
September 5, 2014 |
FARMAN Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 24, 2014 |
FAROOQ AHMAD Vs. STATE OF U P
|
May 29, 2014 |
FAST BUILDERS MANAGER UMESH CHANDRA SRIVASTAVA Vs. U P HOUSING & DEVELOPMENT BOARD CHAIRMAN & 3 ORS
|
May 2, 2014 |
FATEH SINGH Vs. STATE OF U.P.
|
December 10, 2014 |
FATEH SINGH Vs. BOARD OF REVENUE U P CIRCUIT
|
August 13, 2014 |
FATMA BEGUM Vs. STATE OF U.P. AND ORS.
|
August 11, 2014 |
FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY
|
January 19, 2014 |
FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, A.M.U.
|
January 9, 2014 |
FEKKA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
FIRM LAKHPATI RAI SURESH CHANDRA Vs. BHAGWAN DAS
|
November 24, 2014 |
FOOD CORPORATION OF INDIA AND 3 OTHERS Vs. DEPUTY CHIEF LABOUR COMMISSIONER AND 3 OTHERS
|
December 19, 2014 |
FOOD CORPORATION OF INDIA CIVIL LINES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 24, 2014 |
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
|
January 16, 2014 |
FRONTIER ALLOYS STEELS LIMITED Vs. STATE OF U P
|
October 10, 2014 |
FULEHRA SMARAK MAHILA P G COLLEGE Vs. STATE OF U P
|
May 26, 2014 |
G K TRADERS SOLE PROPRIETORSHIP Vs. U.P. POWER CORPORATION LTD.
|
September 10, 2014 |
G R GULATI Vs. STATE OF U P
|
July 11, 2014 |
GABBER Vs. STATE OF U P
|
November 19, 2014 |
GADEO ELECTRONICS AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER; R B I AND ORS
|
July 21, 2014 |
GAJENDRA Vs. STATE OF UTTAR PRADESH
|
July 30, 2014 |
GAJENDRA SINGH Vs. STATE OF U.P.
|
February 20, 2014 |
GAJRANI Vs. GAJRAMI
|
May 23, 2014 |
GALLANT ISPAT LTD. Vs. STATE OF U.P. AND ORS.
|
November 7, 2014 |
GAMA Vs. BOARD OF REVENUE ALL
|
December 4, 2014 |
GAMBHIR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
December 10, 2014 |
GAMMAN @ SHAFIQ AHMAD Vs. STATE OF U.P.
|
August 4, 2014 |
GANDHI YADAV Vs. STAT E OF UP
|
December 11, 2014 |
GANDIV HINDI DAILY Vs. STATE OF U.P.
|
February 10, 2014 |
GANESH CHANDRA GUPTA Vs. BHARAT SANCHAR NIGAM LTD N DELHI
|
February 25, 2014 |
GANESH DUBEY Vs. STATE OF U P
|
November 13, 2014 |
GANESH SINGH Vs. STATE OF U.P.
|
May 26, 2014 |
GANESHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 15, 2014 |
GANGA DAI Vs. D D C , PRATAPGARH
|
March 7, 2014 |
GANGA DEI Vs. STATE OF U.P.
|
July 21, 2014 |
GANGA DEVI Vs. BHAGWAN DASS
|
August 5, 2014 |
GANGA DEVI Vs. BRIJ KISHORE DUBEY
|
September 8, 2014 |
GANGA PRASAD Vs. RAM DAS ALIAS PAPPU
|
May 14, 2014 |
GANGA PRASAD SAHU Vs. CHIDDU LAL
|
December 16, 2014 |
GANGA RAM Vs. D D C
|
August 2, 2014 |
GANGA RAM Vs. STATE OF U P
|
July 11, 2014 |
GANGA RAM MAURYA Vs. STATE OF U.P.
|
May 29, 2014 |
GANGA SINGH AND ORS. Vs. STATE OF U.P.
|
April 28, 2014 |
GANGESHWAR PRASAD DUBEY Vs. COMMISIONER OF COMMERCIAL TAX LKO
|
November 12, 2014 |
GANNU YADAV Vs. STATE OF U P
|
January 17, 2014 |
GANPAT AND ORS. Vs. STATE OF U.P.
|
December 11, 2014 |
GANPATI Vs. D D C
|
September 17, 2014 |
GAON SABHA VILLAGE MSSORIE Vs. II ADDL CIVIL JUDGE (S D ) GAZIABAD
|
July 31, 2014 |
GARG INDUSTRIES Vs. UNION OF INDIA
|
April 1, 2014 |
GARG INDUSTRIES Vs. U.O.I.
|
July 1, 2014 |
GARRISON ENGINEER (WEST) AGRA CANTT AGRA Vs. ADDITIONAL DISTIRCT JUDGE, AGRA
|
December 16, 2014 |
GAS AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. LKO.
|
January 13, 2014 |
GAUHAR ALI S/O ALI ZAMIN Vs. STATE OF U P
|
August 14, 2014 |
GAURAV GOSWAMI Vs. AZAD SINGH
|
April 4, 2014 |
GAURAV KUMAR Vs. STATE OF U P
|
November 13, 2014 |
GAURAV MISHRA Vs. STATE OF U P
|
October 31, 2014 |
GAURAV NIGAM Vs. TRIPTI NIGAM
|
April 30, 2014 |
GAURAV PRATAP SINGH Vs. STATE OF UP
|
August 27, 2014 |
GAURAV SABHARWAL Vs. STATE OF U P
|
February 27, 2014 |
GAURAV SHANKAR Vs. AVIVA LIFE INSURANCE COMPANY INDIA PVT LTD
|
November 24, 2014 |
GAURAV SHUKLA Vs. STATE OF U P
|
February 18, 2014 |
GAURAV SRIVASTAVA Vs. STATE OF U P
|
January 7, 2014 |
GAURI BISHT Vs. RAJESH KUMAR YADAV
|
January 13, 2014 |
GAUTAM CHATTERJEE Vs. STATE OF U P
|
July 11, 2014 |
GAUTAM SHARMA Vs. STATE OF U P
|
December 12, 2014 |
GAYA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
July 3, 2014 |
GAYA PRASAD AND ANOTHER Vs. JAMUNA DEVI AND 3 OTHERS
|
March 4, 2014 |
GAYAPAL SINGH AND ORS. Vs. D.D.C. AND ORS.
|
December 19, 2014 |
GAYATRI Vs. STATE OF U P
|
March 5, 2014 |
GAYATRI DEVI Vs. STATE OF U P
|
December 9, 2014 |
GAZUDDIN Vs. STATE
|
September 26, 2014 |
GEETA Vs. STATE OF U P
|
March 10, 2014 |
GEETA Vs. STATE OF U.P.
|
June 30, 2014 |
GEETA INDUSTRIES (PVT) LTD. Vs. STATE OF U.P.
|
May 26, 2014 |
GEETA YADAV Vs. INDIAN OIL CORPORATION LTD
|
December 2, 2014 |
GENERAL MANAGER, U.P. STATE SUGAR CORPORATION Vs. LAL AND KUMAR HUMAYUNPUR
|
September 23, 2014 |
GHAMANDI Vs. STATE OF U.P.
|
September 10, 2014 |
GHAN SHYAM DATT DWIVEDI Vs. D I O S ,ALLAHABAD
|
January 13, 2014 |
GHAN SHYAM SINGH Vs. STATE & ARUN KUMAR
|
August 1, 2014 |
GHANSHYAM Vs. STATE OF U P
|
January 7, 2014 |
GHANSHYAM Vs. STATE OF U P
|
April 29, 2014 |
GHANSHYAM Vs. STATE OF U.P.
|
December 5, 2014 |
GHANSHYAM JAISWAL Vs. STATE OF U P
|
February 7, 2014 |
GHANSHYAM MISHRA Vs. STATE OF U.P.
|
August 5, 2014 |
GHANSHYAM PANDEY Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
GHANSHYAM PARCHA Vs. UNION OF INDIA
|
July 25, 2014 |
GHANSHYAM SINGH Vs. STATE OF U P
|
December 11, 2014 |
GHANSHYAM YADAV Vs. STATE OF U P
|
April 4, 2014 |
GHARIB AHSAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
GHAZIABAD BHATTA SAMITI Vs. COMMISSIONER OF TRADE TAX
|
March 7, 2014 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KASHI RAM
|
November 13, 2014 |
GHAZIABAD ISPAT UDYOG LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 2014 |
GHISAI RAM KRISHAK VIDYALAYA SAMITI Vs. STATE OF UP
|
November 5, 2014 |
GHULAM WARIS Vs. ADDITIONAL COMMISSIONER
|
August 4, 2014 |
GHURHU Vs. SATIRAM
|
April 22, 2014 |
GIRDHARI Vs. STATE OF U P
|
April 11, 2014 |
GIRDHARI Vs. STATE OF U P
|
March 24, 2014 |
GIRIJA SHANKAR YADAV Vs. PRADEEP KUMAR PANDEY
|
May 19, 2014 |
GIRIJA SHANKER MISHRA Vs. DIRECTOR/APPELLATE AUTHOIRTY GAIL, NEW DELHI
|
March 24, 2014 |
GIRISH CHANDRA SINGH & 4 OTHERS Vs. STATE OF U P & 4 OTHERS
|
November 14, 2014 |
GIRISH CHANDRA TIWARI Vs. UCO BANK
|
September 9, 2014 |
GIRISH KUMAR Vs. STATE OF U.P.
|
July 2, 2014 |
GIRISH NARAIN SRIVASTAVA Vs. PRESCRIBED AUTHORITY/UP-ZILA ADHIKARI SADAR
|
July 17, 2014 |
GIRISHDUTT MISHRA Vs. STATE OF U P AND 4 ORS
|
September 5, 2014 |
GIRIZA DEVI Vs. STATE OF U.P.
|
August 1, 2014 |
GIRJA Vs. SARLA DEVI
|
January 6, 2014 |
GIRJA SHANKAR Vs. CHAIRMAN, INDIAN COUNCIL OF HISTORICAL RESEARCH
|
March 31, 2014 |
GIRJA SHANKAR Vs. OFFICER ON SPECIAL DUTY (O S D )
|
March 24, 2014 |
GIRJA SHANKAR ALIAS RAM SHANKAR Vs. STATE OF U.P.
|
January 16, 2014 |
GIRJA SHANKAR MISRA Vs. DISTT COMMANDANT HOME GUARDS LKO S
|
May 16, 2014 |
GIRRAJ KISHORE Vs. KISHEN CHAND
|
September 15, 2014 |
GIRRAJ SEWAK SAMITI Vs. GIRRAJ SEWAK SAMITI
|
December 9, 2014 |
GITA SINGH Vs. DISTRICT MAGISTRATE, PRATAPGARH
|
August 22, 2014 |
GITTI BALU TRUCK OPERATOR ASSOCIATION Vs. STATE OF U P
|
April 3, 2014 |
GLOBUS ESTATES PVT LTD Vs. STATE OF U P
|
July 10, 2014 |
GODAVARI FERTILIZERS & CHEMICALS LTD Vs. COMMISSIONER
|
September 25, 2014 |
GODREJ & BOYCE MANUFACTURING CO LTD Vs. STATE OF U P
|
July 21, 2014 |
GODVIN CONSTRUCTION PVT LTD Vs. STATE OF U P
|
April 17, 2014 |
GOHARWA KUKKUT PALAN SAHKARI SAMITI LTD Vs. BOARD OF REVENUE
|
January 2, 2014 |
GOKARAN LAL Vs. STATE OF U P
|
November 17, 2014 |
GOLHAI Vs. STATE OF U.P.
|
April 11, 2014 |
GOMTI DEVI Vs. DISTRICT JUDGE
|
August 8, 2014 |
GOMTI DEVI Vs. DISTRICT JUDGE, UNNAO
|
September 10, 2014 |
GOOD YEAR INDIA LTD Vs. COMMISSIONER, COMMERCIAL TAXES
|
August 28, 2014 |
GOPAL Vs. STATE OF U P
|
February 5, 2014 |
GOPAL CHAND AGARWAL Vs. RADHEY NARAIN AGARWAL
|
March 31, 2014 |
GOPAL DAS Vs. STATE OF U P
|
January 15, 2014 |
GOPAL DAS GUPTA Vs. STATE OF U P & 4 OTHERS
|
October 14, 2014 |
GOPAL GOEL Vs. R.C. AND E.O./ADDL. D.M.
|
July 9, 2014 |
GOPAL GUPTA Vs. KAJAL NIGAM AND ORS.
|
November 13, 2014 |
GOPAL GUPTA Vs. STATE OF U.P.
|
September 12, 2014 |
GOPAL KOERI Vs. SINGHASHAN KOERI
|
September 25, 2014 |
GOPAL KRISHNA Vs. STATE OF U.P.
|
March 26, 2014 |
GOPAL SWARUP CHATURVEDI Vs. STATE OF U P
|
October 29, 2014 |
GOPAL YADAV Vs. GULAB CHAND SHARMA
|
July 11, 2014 |
GORE KHAN Vs. ADDITIONAL COMMISSIONER
|
April 21, 2014 |
GOVARDHAN BIND AND ORS. Vs. STATE OF U.P.
|
November 19, 2014 |
GOVARDHAN YADAV Vs. STATE OF U P
|
February 6, 2014 |
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR Vs. V C CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY KANPUR
|
May 26, 2014 |
GOVERNING BODY, CHRIST CHURCH COLLEGE Vs. VICE CHANCELLOR, CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY
|
May 26, 2014 |
GOVIND CHANDRA GUPTA Vs. STATE OF U P
|
February 26, 2014 |
GOVIND DHAR DUBEY Vs. STATE OF U.P.
|
June 30, 2014 |
GOVIND MILLS LTD Vs. COMMISSIONER OF C. EX.
|
May 2, 2014 |
GOVIND PRAKASH PANDEY Vs. C B I
|
October 15, 2014 |
GOVIND PRASAD SHUKLA Vs. STATE OF U.P.
|
January 20, 2014 |
GOVINDA Vs. STATE OF U.P.
|
September 19, 2014 |
GOYAL ENTERPRISES Vs. STATE OF U.P. AND ANOTHER
|
April 1, 2014 |
GRAM PANCHAYAT BHADWA PARGANA & DISTT. JALAUN & ANOTHER Vs. STATE OF U.P. & 6 OTHERS
|
November 3, 2014 |
GRAM PANCHAYAT MAHMOODPUR Vs. ADDL COLLECTOR F&R KAUSAMBI
|
December 5, 2014 |
GRAM PANCHAYAT VILLAGE WAZIDPUR Vs. STATE OF U P
|
August 27, 2014 |
GRAM SABHA TARIYARI BLOCK AND TEHSIL KARAKAT Vs. STATE OF U P
|
January 31, 2014 |
GRAMIN MACHHUA SAMUDAY SAMITI DEEPPUR SANT KABIR NAGAR Vs. STATE OF U P & OTHERS
|
September 9, 2014 |
GRAMIN MACHHUA SAMUDAY SAMTTI DEEPPUR Vs. STATE OF U.P. AND ORS.
|
November 5, 2014 |
GRAMOPHONE COMPANY OF INDIA LTD. Vs. COMMISSIONER
|
January 21, 2014 |
GREESH CHANDRA Vs. STATE OF U.P. AND ORS.
|
October 17, 2014 |
GRISH MAHESHWARI Vs. STATE OF U P
|
December 22, 2014 |
GUDALI @ KRISHNA MURARI Vs. STATE OF U P
|
September 22, 2014 |
GUDRI SINGH KUSHWAHA Vs. STATE OF U P
|
August 25, 2014 |
GUJRATI DEVI Vs. STATE OF U P
|
July 11, 2014 |
GULAB CHANDRA GUPTA Vs. STATE OF U P
|
January 8, 2014 |
GULAB DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 25, 2014 |
GULAB SINGH Vs. STATE OF U.P.
|
April 21, 2014 |
GULAB SINGH Vs. STATE OF U.P.
|
September 10, 2014 |
GULAB SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
July 16, 2014 |
GULAB STORE Vs. STATE OF U P
|
October 28, 2014 |
GULABI Vs. SATISH NARAIN
|
May 30, 2014 |
GULABI DEVI Vs. STATE OF U.P.
|
June 16, 2014 |
GULAM AFSAR @ NAUSAD AND 3 ORS Vs. ATEEQURRAHMAN @ ATEEQUE
|
October 30, 2014 |
GULAM GAUSUL AZAM Vs. STATE OF U.P.
|
May 12, 2014 |
GULAM MUSTAFA S/O RAMZAN ALI Vs. STATE OF U P
|
September 25, 2014 |
GULISTAN SAHKARI SAMITI LTD. LKO U.P. THRU SECY. Vs. CIVIL JUDGE (SENIOR DIVISION), MOHANLALGANJ, LUCKNOW
|
December 11, 2014 |
GUNTHI SINGH Vs. STATE OF U P
|
March 28, 2014 |
GUPTA TRADING COMPANY 324 VIJAY NAGAR BARABANKI Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGAR LUCKNOW
|
September 25, 2014 |
GURDEEP SINGH Vs. STATE OF U P
|
August 1, 2014 |
GURMEET SINGH Vs. DDC
|
April 1, 2014 |
GURU PRASAD Vs. STATE OF U.P.
|
September 17, 2014 |
GURU PRASAD Vs. D D C LUCKNOW
|
March 31, 2014 |
GURU PRASAD Vs. ASSTT DISTT SUPPLY DIRECTOR CONSOLIDATION/A D M (F & R)
|
January 13, 2014 |
GURU PRASAD Vs. DISTRICT ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 8, 2014 |
GYA PRASAD Vs. U P AWAS EVAM VIKAS PARISHAD
|
April 17, 2014 |
GYAN CHANDRA HAJELA Vs. HARI MOHAN GUPTA AND 3 ORS.
|
December 10, 2014 |
GYAN PRAKASH DIXIT Vs. U P STATE WAREHOUSING CORPORATION
|
March 31, 2014 |
GYAN PRAKASH GUPTA Vs. AHMAD MAQSOOD NAQUVI
|
October 31, 2014 |
GYANENDRA KUMAR JAIN AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
August 27, 2014 |
GYANENDRA KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
June 16, 2014 |
H K SHARMA Vs. UNITED INDIA INSURANCE CO LTD
|
May 28, 2014 |
H M SINGH Vs. COMMISSIONER OF CENTRAL CUSTOMS EXCISE & SERVICE TAX
|
August 25, 2014 |
H.C.S. COMNET SYSTEM LTD. Vs. HUGHES ESCORTS COMMUNICATIONS LTD.
|
January 13, 2014 |
H.D.F.C. ERGO GENERAL INSURANCE CO. LTD. Vs. ANISHA
|
May 8, 2014 |
H.M. SINGH AND CO. Vs. COMMISSIONER OF CENTRAL CUSTOMS, EXCISE & SERVICE TAX
|
September 12, 2014 |
HABIB Vs. STATE OF U.P.
|
August 6, 2014 |
HABIB KHAN Vs. XII ADDITIONAL DISTRICT JUDGE
|
March 28, 2014 |
HAFIJ AFJAL Vs. UNION OF INDIA
|
September 3, 2014 |
HAJI SHAFIQ AHMAD Vs. STATE OF U.P.
|
January 22, 2014 |
HAKAM ALI Vs. STATE OF U P
|
January 8, 2014 |
HAKIM KHAN Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
|
March 26, 2014 |
HAKIM SINGH Vs. SAPNA
|
April 7, 2014 |
HAKIM SINGH Vs. STATE OF U P
|
March 3, 2014 |
HAKIM SINGH Vs. CHUNNI LAL
|
April 23, 2014 |
HALONEX LIMITED Vs. STATE OF U P
|
February 27, 2014 |
HAMID ALI Vs. D D C
|
October 9, 2014 |
HANEEF Vs. STATE OF U P
|
January 17, 2014 |
HANEEF KHAN Vs. STATE OF U P
|
January 16, 2014 |
HANOMAN Vs. BANSRAJ
|
January 21, 2014 |
HANSI Vs. STATE
|
April 10, 2014 |
HANSNATH YADAV Vs. U P STATE ROAD TRANSPORT CORPORATION LKO
|
May 29, 2014 |
HANUMAN PRASAD @ HANOMAN Vs. RAJENDRA PRASAD & OTHERS
|
November 19, 2014 |
HANUMAN PRASAD MISHRA Vs. STATE OF U P
|
July 16, 2014 |
HANUMAN SINGH Vs. STATE OF U P
|
January 31, 2014 |
HAR VILAS Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
HARBANS LAL Vs. STATE OF U P
|
January 21, 2014 |
HARBHAJ RAM KRIPA DEVI TRUST AND ORS. Vs. RAMESH CHANDRA BAVA AND ORS.
|
December 8, 2014 |
HARBHAJAN SINGH AND ORS. Vs. D.D.C. AND ORS.
|
December 11, 2014 |
HARE KRISHNA SINGH Vs. STATE OF U P
|
November 12, 2014 |
HARENDRA SINGH Vs. STATE OF U P
|
November 25, 2014 |
HARENDRA SINGH SIROHI Vs. U P S E B, MEERUT
|
November 17, 2014 |
HARI BABOO Vs. SURESH BABOO
|
September 22, 2014 |
HARI BABU Vs. STATE OF U P
|
November 11, 2014 |
HARI KARAN SINGH Vs. STATE
|
September 19, 2014 |
HARI LAL Vs. STATE OF U.P.
|
September 26, 2014 |
HARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
|
March 28, 2014 |
HARI LAL Vs. STATE OF U P
|
December 2, 2014 |
HARI NANDAN Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
HARI NARAIN @ BABA PANDEY Vs. STATE OF U P
|
May 30, 2014 |
HARI NARAYAN SINGH Vs. STATE OF U P
|
December 8, 2014 |
HARI NATH RAM Vs. STATE OF U P
|
September 23, 2014 |
HARI OM NARAIN AWASTHI Vs. STATE OF U P
|
January 13, 2014 |
HARI OM SHARMA Vs. HANUMAN PRASAD PODDAR
|
August 25, 2014 |
HARI OM SINGH Vs. STATE OF U.P.
|
May 29, 2014 |
HARI RAM Vs. JAMUNA
|
April 15, 2014 |
HARI RAM Vs. DDC
|
April 15, 2014 |
HARI SARAN TRIPATHI Vs. STATE OF U P
|
April 28, 2014 |
HARI SHANKAR Vs. STATE OF U P
|
May 23, 2014 |
HARI SHANKAR Vs. UNION OF INDIA
|
March 24, 2014 |
HARI SHANKAR VERMA Vs. SHYAM SUNDARI DEVI
|
November 11, 2014 |
HARI SHANKER AND ORS. Vs. BHAGWATI PRASAD MISHRA
|
October 30, 2014 |
HARI SHANKER DWIVEDI Vs. STATE OF U P
|
May 28, 2014 |
HARI SHANKER SHARMA Vs. RAM PRAKASH GOVIL (SINCE DECEASED) AND ANOTHER
|
May 14, 2014 |
HARI SHANKER SINGH Vs. STATE OF U P
|
November 13, 2014 |
HARI SHANKER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 12, 2014 |
HARI SHYAM PANDE Vs. STATE OF U P
|
July 22, 2014 |
HARI SINGH Vs. AMAR SINGH
|
August 26, 2014 |
HARIDAS Vs. D D C
|
March 3, 2014 |
HARIHAR AUTOMOBILES (P) LTD. THRU M.D. G.D. AGARWAL Vs. P.L. BHARGAVA
|
November 24, 2014 |
HARIHAR SINGH Vs. STATE OF U P
|
April 2, 2014 |
HARIKIRTAN @ SUPERFAST Vs. STATE OF U P
|
February 14, 2014 |
HARIOM Vs. STATE OF U P
|
August 22, 2014 |
HARIRAM Vs. STATE OF U P
|
April 1, 2014 |
HARISH CHANDRA Vs. STATE OF U P
|
May 13, 2014 |
HARISH CHANDRA Vs. PUBLIC SERVICE COMMISSION, U P
|
January 22, 2014 |
HARISH CHANDRA PANDEY Vs. KAMLA DEVI
|
February 17, 2014 |
HARISH DHARMWANI Vs. SUKANYA BHATT AND ANOTHER
|
February 20, 2014 |
HARISH KUMAR SHARMA Vs. G M , UNITED INDIA INS CO LTD
|
May 28, 2014 |
HARISH KUMAR SINGHAL Vs. CANARA BANK BRANCH ANSARI ROAD BULANDSHAHAR
|
September 9, 2014 |
HARISH SWAROOP Vs. MADHU SUDAN LAL BAJPAYEE
|
September 26, 2014 |
HARIVANSH LAL SRIVASTAVA Vs. STATE OF U P
|
August 28, 2014 |
HARJINDAR SINGH Vs. STATE OF U P
|
January 22, 2014 |
HARJINDRA SINGH Vs. STATE OF U P
|
November 20, 2014 |
HARNAM SINGH AND 5 ORS Vs. STATE OF U P
|
July 23, 2014 |
HARPAL Vs. STATE OF U P
|
January 13, 2014 |
HARPYARI Vs. STATE OF U P
|
February 3, 2014 |
HARSH KUMAR Vs. STATE OF U.P.
|
February 5, 2014 |
HARSH KUMAR Vs. BOARD OF REVENUE
|
March 14, 2014 |
HASEEB ALI Vs. SPECIAL JUDGE (P.C.) ACT LUCKNOW AND ORS.
|
November 19, 2014 |
HASEEN KHAN Vs. STATE OF U P
|
November 20, 2014 |
HASHIM Vs. STATE OF U.P.
|
May 9, 2014 |
HASHIM Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
HASHMI Vs. ALI AHMAD
|
November 14, 2014 |
HASRAT ALI AND ORS. Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
|
December 12, 2014 |
HAUSHALA SINGH PATEL Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
HAZARI Vs. STATE OF U.P.
|
January 9, 2014 |
HAZARI LAL AGRAHARI Vs. STATE OF U P
|
May 15, 2014 |
HAZI ABDUL HAKIM Vs. STATE OF U P
|
July 10, 2014 |
HAZI AQEEL AHMAD Vs. STATE OF U.P. AND ORS.
|
August 5, 2014 |
HAZI GULAM Vs. STATE OF U P
|
April 22, 2014 |
HAZRA BANO Vs. XVTH ADDL. DISTRICT JUDGE LUCKNOW
|
January 27, 2014 |
HAZRAT ALI Vs. STATE OF U.P.
|
April 7, 2014 |
HAZRAT ALI Vs. STATE OF U P
|
February 25, 2014 |
HEERA SINGH VERMA Vs. STATE OF U.P.
|
February 7, 2014 |
HELIZER BORDEN EDUCATION CENTER Vs. UNION OF INDIA
|
February 7, 2014 |
HEM CHAND Vs. UNION OF INDIA
|
March 31, 2014 |
HEMANT KUMAR SINDHI Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2014 |
HEMANT KUMAR TANEJA Vs. STATE OF UP
|
September 6, 2014 |
HEMENDRA KUMAR GUPTA Vs. STATE OF U P
|
November 17, 2014 |
HEMENDRA WATI Vs. STATE OF U P
|
September 5, 2014 |
HEMLATA PANDEY Vs. STATE OF U P THRU SECY
|
March 12, 2014 |
HET RAM Vs. STATE OF U.P.
|
December 19, 2014 |
HIMANSHU Vs. SUDHANSHU
|
September 17, 2014 |
HIMANSHU SINGH Vs. UNION OF INDIA
|
March 27, 2014 |
HIMANSHU TIWARI Vs. UNION OF INDIA
|
January 9, 2014 |
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA ABD ORS
|
July 25, 2014 |
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
|
June 18, 2014 |
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
|
July 14, 2014 |
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
December 22, 2014 |
HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. COMMR. OF C. EX.
|
July 25, 2014 |
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF U P
|
February 5, 2014 |
HINDUSTAN CONSTRUCTION CO LTD. Vs. STATE OF U P
|
May 9, 2014 |
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. U.P. JAL NIGAM AND ORS.
|
July 31, 2014 |
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF TRADE TAX
|
January 6, 2014 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. BADRI NATH KHANNA
|
August 19, 2014 |
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. BADRI NATH KHANNA
|
September 22, 2014 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF U P
|
August 4, 2014 |
HIRA KHAN Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
July 24, 2014 |
HIRA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 21, 2014 |
HIRA LAL Vs. STATE OF U P
|
October 17, 2014 |
HIRA LAL Vs. STATE OF U.P.
|
September 25, 2014 |
HIRA LAL ALIAS HARI LAL Vs. STATE OF U P
|
August 27, 2014 |
HIRA LAL YADAV Vs. COMMISSIONER AZAMGARH
|
May 27, 2014 |
HIRDAY RAM Vs. DEPUTY DIRECTOR CONSOLIDATION, DISTRICT FAIZABAD
|
March 28, 2014 |
HITENDRA JAIN Vs. VIMAL KUMAR TRIPATHI
|
July 30, 2014 |
HODAL S/O SARDAR Vs. STATE OF U P
|
November 12, 2014 |
HOMERA TANNING INDUSTRIES Vs. UNION OF INDIA
|
January 16, 2014 |
HOTEL ARTI DELUX (PVT.) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
September 9, 2014 |
HOTEL KOHINOOR Vs. STATE OF U P
|
April 7, 2014 |
HOTEL MANAGEMENT CATERING AND APPLIED NUTRITION EDUCATIONAL SOCIETY Vs. NAGAR PANCHAYAT DAURALA
|
May 30, 2014 |
HRIDAY NARAYAN RAM Vs. STATE OF U P
|
January 31, 2014 |
HRIDAYA NARAIN TIWARI Vs. STATE OF U P
|
May 8, 2014 |
HRIDESH KUMAR MISHRA Vs. STATE OF U P
|
August 19, 2014 |
HRIDESH SHARMA Vs. STATE OF U P
|
August 12, 2014 |
HUGHES COMMUNICATIONS INDIA LTD Vs. COMMISSIONER COMMERCIAL TAX
|
August 21, 2014 |
HUNMAN PRASAD Vs. STATE OF U.P.
|
July 10, 2014 |
HURR MEHDI BAQRI Vs. CHIEF ELECTION COMMISSION OF INDIA
|
April 2, 2014 |
HUSAIN AND ORS. Vs. STATE OF U.P.
|
December 5, 2014 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD Vs. DHARM PAL
|
April 17, 2014 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. AMEER AKHTAR KHAN
|
August 19, 2014 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BEENA DEVI
|
August 8, 2014 |
ID EDUCATION SOCIETY Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
October 28, 2014 |
IDEA ENTERPRISES AND DROSIA CONSTRUCTIONS PVT LTD Vs. BRANCH MANAGER CANARA BANK GOILA BRANCH CHINHAT DISTT LKO
|
September 1, 2014 |
IDU ANSARI Vs. STATE OF U P
|
July 31, 2014 |
IFP PETRO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 31, 2014 |
IKRAR Vs. STATE
|
January 20, 2014 |
IKRAR KHAN Vs. D D C
|
March 4, 2014 |
ILJIN ELECTRONICS (INDIA) PVT LTD Vs. STATE OF U P AND 3 ORS
|
April 4, 2014 |
IMAMUDDIN Vs. UNION OF INDIA AND ORS.
|
November 19, 2014 |
IMTIYAZ HUSSAIN Vs. ROHULLAH MARUFI
|
August 21, 2014 |
IMTYAZ Vs. STATE OF U.P.
|
September 15, 2014 |
IN RE: Vs. GHANSHYAM AGNIHOTRI ADVOCATE, CIVIL COURTS LAKHIMPUR KHERI
|
May 30, 2014 |
IN RE: Vs. HARJEET SINGH
|
May 30, 2014 |
IN RE: I. HUSAIN Vs. STATE
|
March 10, 2014 |
IN RE: SUBRATA ROY Vs. STATE
|
February 21, 2014 |
IN THE MATTER OF STANDARD Vs. PRESIDING OFFICER
|
November 21, 2014 |
INA VARSHNEY Vs. STATE OF U.P.
|
August 22, 2014 |
INAMUL HAQ Vs. SHAHIN JAHAN
|
August 5, 2014 |
INAMUL HAQ Vs. STATE OF U P
|
May 12, 2014 |
INDERJIT SINGH Vs. STATE OF UTTAR PRADESH
|
July 31, 2014 |
INDIA SALES Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
September 23, 2014 |
INDIAN ACADEMY OF NATUROPATHY Vs. STATE OF U P
|
July 16, 2014 |
INDIAN FARMERS FERTILIZER COOPERATIVE LTD, ALLAHABAD Vs. PRESIDING OFFICER, LABOUR COURT (U P) ALLAHABAD
|
December 19, 2014 |
INDIAN FARMERS FERTILSER COOP. LTD Vs. COMMISSIONER
|
September 25, 2014 |
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 26, 2014 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
April 4, 2014 |
INDIAN OIL CORPORATION LTD Vs. MISHRA AUTOMOBILES SERVICES PAYAGIPUR
|
May 2, 2014 |
INDIAN OIL CORPORATION LTD Vs. R P GARG
|
September 17, 2014 |
INDIAN OIL CORPORATION LTD Vs. CHIEF CONTROLLING REVENUE
|
July 9, 2014 |
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ AND ORS.
|
November 28, 2014 |
INDIRA RAI Vs. STATE OF U.P.
|
August 14, 2014 |
INDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMBEDKAR NAGAR
|
May 15, 2014 |
INDRA JEET Vs. STATE OF U P
|
May 5, 2014 |
INDRA KUMAR Vs. UNION OF INDIA
|
August 4, 2014 |
INDRA PAL Vs. STATE OF U P
|
September 3, 2014 |
INDRA PAL SINGH Vs. UNION OF INDIA
|
January 13, 2014 |
INDRA PRAKASH Vs. STATE OF U P
|
July 18, 2014 |
INDRA SHARMA Vs. LT COL SATISH KUMAR SHARMA
|
April 10, 2014 |
INDRADEV Vs. STATE OF U.P.
|
June 23, 2014 |
INDRADEV PANDEY Vs. THE STATE OF U.P. AND ANR.
|
April 28, 2014 |
INDRAJEET SINGH Vs. D D C GORAKHPUR
|
February 18, 2014 |
INDRAMANI Vs. DEVKALI
|
April 30, 2014 |
INDRESH YADAV Vs. STATE OF U P
|
January 13, 2014 |
INRE STRIKE BY JUNIOR DOCTORS IN STATE MEDICAL COLLEGES Vs. STATE OF U P
|
September 22, 2014 |
INSAF ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 11, 2014 |
INSECTA PESTICIDES Vs. COMMISSIONER OF TRADE TAX
|
February 26, 2014 |
INTAZAR ALI Vs. STATE OF U P
|
July 28, 2014 |
INTERIM COMMITTEE (U.P. SAMITI) Vs. STATE OF U.P. AND ORS.
|
November 25, 2014 |
INTERNATIONAL TRADE EXPO CENTRE LTD. Vs. MUKESH SHARMA
|
April 2, 2014 |
IQBAL CHAUDHARY Vs. STATE OF U P
|
February 18, 2014 |
IRCON INTERNATIONAL LTD., NEW DELHI Vs. STATE OF U P
|
July 14, 2014 |
IRFAN AHMAD Vs. SAHNAZ BANO
|
March 13, 2014 |
IRFAN HAIDER KHAN Vs. RAM KISHORE
|
July 24, 2014 |
IRSHAD Vs. STATE OF U.P.
|
April 16, 2014 |
IRSHAD Vs. STATE OF U.P. AND ORS.
|
October 8, 2014 |
IRSHAD ALI Vs. RAJAN KUMAR
|
February 13, 2014 |
IRSHAD ALI Vs. STATE OF U P
|
April 21, 2014 |
ISAM SINGH Vs. STATE OF U P
|
April 15, 2014 |
ISHA MAKKER Vs. STATE OF U P
|
October 28, 2014 |
ISHA MAKKER Vs. STATE OF U P
|
May 15, 2014 |
ISHA TYAGI Vs. STATE OF UP
|
August 26, 2014 |
ISHAQ KHAN Vs. STATE OF U.P.
|
September 23, 2014 |
ISHARAT AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
ISHRAT S/O ABDUL GAFFAR Vs. STATE OF U P
|
January 31, 2014 |
ISHWAR PACKAGING PRODUCTS PRIVATE LTD Vs. STATE OF U P
|
April 25, 2014 |
ISHWAR PRASAD Vs. UNION OF INDIA
|
February 3, 2014 |
ISHWAR SINGH Vs. SURINDER BAJAJ
|
August 5, 2014 |
ISHWAR SINGH NIRVAN Vs. STATE OF U.P.
|
July 9, 2014 |
ISHWARI PAL Vs. STATE OF U.P.
|
March 27, 2014 |
ISLAMIA INTER COLLEGE Vs. STATE OF U.P.
|
May 20, 2014 |
ISLAMIA SCHOOL FIROZABAD ASSOCIATION Vs. REGISTRAR, FIRMS, SOCIETIES & CHITS LKW.
|
May 20, 2014 |
ISMAILE SHAH Vs. DISTRICT JUDGE, MATHURA
|
September 26, 2014 |
ISRAR AHMAD Vs. STATE OF U P
|
July 23, 2014 |
ISRAR HUSAIN Vs. MOHAMMAD LATEEF AND ORS.
|
December 22, 2014 |
ISRAR KHAN Vs. ALIGARH MUSLIM UNIVERSITY
|
April 4, 2014 |
ISRAWATI Vs. ADDITIONAL COMMIONER JUDICIAL
|
November 13, 2014 |
ITC LIMITED Vs. STATE OF U.P.
|
November 24, 2014 |
IVR PRIME DEVELOPERS (AVADI) PVT LTD Vs. STATE OF U P
|
March 20, 2014 |
IZHAAR ALI Vs. PRESCRIBED AUTHORITY/J.S.C.C.
|
August 13, 2014 |
J B SRIVASTAVA Vs. MOHINI DEVI (DEAD) AND V K VERMA
|
July 28, 2014 |
J H V DISTILLERY AND SUGAR MILL Vs. DY LABOUR COMMISSIONER U P GORAKHPUR
|
August 28, 2014 |
J K SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 16, 2014 |
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX KANPUR
|
July 3, 2014 |
J R GAUR Vs. STATE OF U P
|
March 14, 2014 |
J S W STEEL LTD Vs. COMMISSIONER COMMERCIAL
|
February 19, 2014 |
J.C. ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2014 |
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2014 |
J.P. SINGH Vs. R.S. OJHA
|
September 1, 2014 |
J.S. GUJRAL Vs. ADDITIONAL DISTRICT JUDGE
|
July 3, 2014 |
JABAHIR Vs. D.D.C., VARANASI AND ORS.
|
December 22, 2014 |
JABBAR KHAN Vs. D D C
|
January 21, 2014 |
JABUNISHA Vs. UNION OF INDIA
|
May 29, 2014 |
JAG NARAIN Vs. D.D.C. AND ORS.
|
December 23, 2014 |
JAG PAL SINGH Vs. MANAGING DIRECTOR KESCO KANPUR
|
August 27, 2014 |
JAGAI Vs. STATE OF U P
|
February 13, 2014 |
JAGANNATH Vs. STATE OF U.P.
|
May 1, 2014 |
JAGANNATH GIRI Vs. STATE OF U P
|
March 27, 2014 |
JAGANNATH VERMA Vs. STATE OF U P
|
September 23, 2014 |
JAGANNATH YADAV Vs. STATE OF U P
|
September 24, 2014 |
JAGARAN SOLUTION Vs. STATE OF U P AND 4 ORS
|
February 6, 2014 |
JAGARNATH Vs. AMARNATH AND 9 ORS
|
September 23, 2014 |
JAGAT NARAIN SARASWATI LAGHU MADHYAMIK VIDYALAYA, GONDA Vs. STATE OF U P
|
August 6, 2014 |
JAGAT SINGH Vs. STATE OF U P
|
November 28, 2014 |
JAGDAMBA @ LAJWANTI Vs. STATE OF U P
|
October 16, 2014 |
JAGDAMBA TIWARI Vs. ONKAR NATH TIWARI
|
September 6, 2014 |
JAGDEV SINGH Vs. STATE OF U.P.
|
September 19, 2014 |
JAGDISH Vs. STATE OF U P
|
February 7, 2014 |
JAGDISH Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 23, 2014 |
JAGDISH Vs. STATE OF U P
|
August 12, 2014 |
JAGDISH Vs. STATE
|
July 15, 2014 |
JAGDISH Vs. BOARD OF REVENUE
|
January 21, 2014 |
JAGDISH CHANDRA GUPTA Vs. STATE OF U P
|
February 5, 2014 |
JAGDISH CHANDRA KASHYAP Vs. DISTRICT JUDGE JHANSI & ANOTHER
|
August 13, 2014 |
JAGDISH KUMAR Vs. STATE OF U.P.
|
May 12, 2014 |
JAGDISH KUMAR Vs. C.B.I.
|
August 8, 2014 |
JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR LUCKNOW & 9 ORS
|
July 27, 2014 |
JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE
|
July 22, 2014 |
JAGDISH PRASAD SHARMA Vs. COMMISSIONER OF FOOD SAFETY LUCKNOW
|
May 2, 2014 |
JAGDISH PRASAD YADAVA Vs. STATE OF U P
|
September 12, 2014 |
JAGDISH SHARMA Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
JAGDISH SINGH Vs. UNION OF INDIA
|
September 5, 2014 |
JAGDISH SINGH Vs. STATE OF U P
|
July 1, 2014 |
JAGDISH SINGH VERMA Vs. RAM PRAKASH (SINCE DECEASED)
|
April 3, 2014 |
JAGDISH YADAV Vs. STATE OF U.P.
|
May 29, 2014 |
JAGESHWAR Vs. STATE OF U P
|
April 22, 2014 |
JAGESHWAR PRASAD MISRA Vs. STATE OF U P
|
April 9, 2014 |
JAGHAN Vs. STATE
|
July 10, 2014 |
JAGJEEVAN SINGH Vs. FATEHPUR DISTRICT CO-OPERATIVE BANK LTD.
|
January 31, 2014 |
JAGRAN PRAKASHAN LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR NAGAR
|
July 30, 2014 |
JAGRAN PRAKASHAN LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 12, 2014 |
JAHID HUSSAIN Vs. IBRAHIM
|
April 28, 2014 |
JAI GOPAL SHARMA Vs. STATE OF U P
|
April 3, 2014 |
JAI GURDEO SANGAT SULTANPUR Vs. CHIEF REVENUE OFFICER SULTANPUR
|
July 17, 2014 |
JAI JAGDAMBA MOLLEABLES PVT. LTD. Vs. COMMR. OF CUS. & CENTRAL EXCISE
|
July 1, 2014 |
JAI KARAN SINGH Vs. BALAK RAM
|
May 30, 2014 |
JAI KISHAN KHATRI Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR NAGAR
|
January 9, 2014 |
JAI NARAIN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
JAI PAL SINGH Vs. DISTRICT JUDGE MAINPURI
|
January 20, 2014 |
JAI PALACE Vs. COMMISSIONER OF INCOME TAX
|
September 17, 2014 |
JAI PRAKASH Vs. ADDL COMMISSIONER
|
October 17, 2014 |
JAI PRAKASH Vs. D D C
|
November 11, 2014 |
JAI PRAKASH Vs. STATE OF U P
|
January 9, 2014 |
JAI PRAKASH DWIVEDI AND 2 ORS Vs. STATE OF U P
|
January 17, 2014 |
JAI PRAKASH MAURYA Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
JAI PRAKASH MISHRA Vs. STATE OF U P
|
September 24, 2014 |
JAI PRAKASH NARAYAN SINGH Vs. STATE OF U P
|
September 26, 2014 |
JAI PRAKASH SHARMA Vs. STATE
|
March 7, 2014 |
JAI PRATAP SINGH Vs. STATE OF U P
|
January 29, 2014 |
JAI RAM Vs. STATE OF U P
|
December 1, 2014 |
JAI SHANKAR Vs. STATE OF U.P.
|
February 20, 2014 |
JAI SINGH Vs. IVTH A D J
|
July 8, 2014 |
JAI VIJAY SINGH Vs. UNION OF INDIA
|
November 19, 2014 |
JAIKARAN LAL Vs. STATE OF U.P.
|
September 8, 2014 |
JAIKISHAN AGGARWAL Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
July 23, 2014 |
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
|
February 6, 2014 |
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
|
May 21, 2014 |
JAIPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 25, 2014 |
JAIPURIA HOTEL & RESORTS PVT LTD. Vs. STATE OF U P
|
July 22, 2014 |
JAIRAM Vs. ADDITIONAL COMMISSIONER (ADMN.), FAIZABAD DIVISION
|
February 13, 2014 |
JAISHREE SAXENA Vs. STATE OF UTTAR PRADESH
|
February 3, 2014 |
JAIVEER SINGH Vs. STATE OF U P
|
June 20, 2014 |
JAIVINDRA Vs. STATE OF U P
|
June 16, 2014 |
JAIWARDHAN Vs. STATE OF U.P.
|
March 26, 2014 |
JAIWATI Vs. STATE OF U.P.
|
July 10, 2014 |
JAL DEVI Vs. CHAUDHARY MOHAMMAD MUMTAZ HUSAIN
|
May 29, 2014 |
JALIL AHMAD ANSARI Vs. STATE BANK OF INDIA
|
November 20, 2014 |
JAMAL AARA Vs. STATE OF U.P.
|
April 29, 2014 |
JAMAL MAQBOOL & ORS Vs. STATE OF U P
|
November 27, 2014 |
JAMALUDDIN Vs. ABDUL MANNAN AND ORS.
|
November 27, 2014 |
JAMSHED KHAN Vs. STATE OF U P
|
May 30, 2014 |
JAMUNA PRASAD TIWARI Vs. STATE OF U P
|
September 6, 2014 |
JAN MOHAMMAD Vs. STATE OF U P
|
June 12, 2014 |
JAN MOHD. Vs. STATE OF U.P.
|
March 11, 2014 |
JANARADAN SINGH Vs. STATE OF U P
|
February 13, 2014 |
JANARDAN Vs. JAGDISH PRASAD
|
March 28, 2014 |
JANARDAN PRASAD MISHRA Vs. U.P. COOPERATIVE FEDERATION LTD.
|
July 17, 2014 |
JANARDAN TEWARI Vs. DY. D.C./A.D.M. (F & R)
|
August 1, 2014 |
JANG BAHADUR Vs. STATE OF U P
|
July 18, 2014 |
JANTA JUNIOR HIGH SCHOOL Vs. STATE OF U P & 4 OTHERS
|
January 16, 2014 |
JANUAL ABDIN Vs. GOVIND LAL
|
July 4, 2014 |
JASPREET SINGH Vs. U P SUNNI CENTRAL WAQF BOARD
|
August 27, 2014 |
JASVIR SINGH Vs. LAND ACQUISITION OFFICER
|
May 30, 2014 |
JASVIR SINGH Vs. STATE OF U P
|
May 30, 2014 |
JASWANT SINGH Vs. STATE OF U.P.
|
April 10, 2014 |
JAVED Vs. STATE OF U.P.
|
February 11, 2014 |
JAVED KHAN Vs. STATE OF U P
|
August 19, 2014 |
JAVED RASHEED SIDDIQUI Vs. STATE OF U P
|
September 22, 2014 |
JAWAHAR LAL Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 10, 2014 |
JAWAHIR Vs. STATE OF U P
|
December 9, 2014 |
JAY PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
August 12, 2014 |
JAY PRAKASH SINGH Vs. STATE OF U.P.
|
December 16, 2014 |
JAYNENDRA Vs. STATE OF U.P.
|
January 16, 2014 |
JAYPEE HOTEL LTD Vs. STATE OF U P
|
May 14, 2014 |
JEET NARAIN MISHRA Vs. STATE OF U.P.
|
September 25, 2014 |
JEETU NIRANJAN Vs. STATE OF U P
|
February 7, 2014 |
JHABBAR Vs. BOARD OF REVENUE
|
August 1, 2014 |
JHAGAROO Vs. STATE OF U P
|
May 5, 2014 |
JHAKRI Vs. KAMK RAM
|
November 7, 2014 |
JHAMANIA Vs. CHIEF ACCOUNTS EXAMINATION OFFICER COOPERATIVE
|
December 3, 2014 |
JHARI Vs. BADAL
|
February 14, 2014 |
JHARKHANDEY KUSHWAHA Vs. STATE OF U.P.
|
January 16, 2014 |
JHARU Vs. STATE OF U.P.
|
February 5, 2014 |
JHINKAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 5, 2014 |
JIA LAL AND ORS. Vs. STATE OF U.P.
|
September 22, 2014 |
JIT SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
JITENDRA Vs. STATE OF U.P.
|
July 31, 2014 |
JITENDRA Vs. STATE OF U P
|
November 14, 2014 |
JITENDRA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.
|
December 19, 2014 |
JITENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
JITENDRA KUMAR Vs. STATE OF U.P.
|
September 25, 2014 |
JITENDRA KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 15, 2014 |
JITENDRA KUMAR YADAV Vs. STATE OF U P
|
April 18, 2014 |
JITENDRA PAL SINGH Vs. STATE OF U.P. & OTHERS
|
April 4, 2014 |
JITENDRA SINGH CHAHAR Vs. UNION OF INDIA AND ORS.
|
April 25, 2014 |
JITENDRA SINGH CHAUHAN Vs. STATE OF U P
|
September 15, 2014 |
JITENDRA SINGH RATHORE Vs. STATE OF U.P.
|
January 8, 2014 |
JITOO @ JITENDRA CHAURASIYA Vs. STATE OF U.P.
|
February 19, 2014 |
JIUT Vs. D D C
|
April 28, 2014 |
JIWANTI CHANDRA Vs. STATE OF U P
|
March 27, 2014 |
JIYACHHI Vs. STATE OF U.P.
|
May 23, 2014 |
JIYALAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
March 7, 2014 |
JIYALAL Vs. BOARD OF REVENUE ALL
|
December 3, 2014 |
JODHI Vs. STATE OF U.P.
|
August 13, 2014 |
JOGENDRA PRASAD Vs. STATE OF U P
|
October 14, 2014 |
JOGENDRA SINGH Vs. STATE OF U.P.
|
August 27, 2014 |
JOGI Vs. STATE OF U P
|
May 1, 2014 |
JOGRAJ Vs. STATE
|
August 27, 2014 |
JOKHU Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
JOTA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 7, 2014 |
JOYCE CYNTHIA PRABHAKAR Vs. A S K SIRCAR
|
February 3, 2014 |
JUBER AHMAD Vs. D.D.C.
|
September 2, 2014 |
JUBLEE SANSKRIT COLLEGE Vs. STATE OF U P
|
May 21, 2014 |
JUGAL KISHORE TEWARI Vs. STATE OF U.P.
|
July 16, 2014 |
JUGENDER PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR
|
January 21, 2014 |
JUGGI AND ORS. Vs. STATE OF U.P.
|
December 17, 2014 |
JUMMAN KHAN Vs. STATE OF U.P.
|
September 10, 2014 |
JUNIOR HIGH SCHOOL Vs. STATE OF U P AND 3 ORS
|
April 24, 2014 |
JUPITER INFORMATION TECHNOLOGIES PVT LTD Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2014 |
JVL AGRO INDUSTRIES LTD. Vs. UNION OF INDIA
|
July 31, 2014 |
JWALA PRASAD Vs. STATE
|
January 16, 2014 |
JYATI PRASAD Vs. SUPERINTENDENT
|
July 14, 2014 |
JYOTI Vs. STATE OF U P
|
October 9, 2014 |
JYOTI Vs. STATE OF U P
|
March 3, 2014 |
JYOTI PRAKASH TIWARI Vs. JOINT DIRECTOR OF EDUCATION
|
May 9, 2014 |
JYOTI SHANKAR PANDEY Vs. STATE OF U.P.
|
February 21, 2014 |
K C VARSHNEY Vs. STATE BANK OF INDIA
|
September 12, 2014 |
K K SINGH Vs. KING GEORGES MEDICAL UNIVERSITY
|
July 14, 2014 |
K.J. RESELS PVT. LTD Vs. C.T.T.
|
September 3, 2014 |
K.K. PADDY PRODUCTS AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 25, 2014 |
K.K.AGARWAL Vs. HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD
|
January 29, 2014 |
K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2014 |
KABUTAR @ INDRASEN SINGH Vs. STATE OF U.P.
|
January 17, 2014 |
KAILASH Vs. STATAE OF U P
|
August 22, 2014 |
KAILASH AND 3 ORS Vs. STATE OF U P
|
September 4, 2014 |
KAILASH AND ORS. Vs. D.D.C. AND ORS.
|
December 22, 2014 |
KAILASH CHANDRA AGARWAL Vs. STATE OF U P
|
November 21, 2014 |
KAILASH DEVI Vs. UNION OF INDIA
|
April 25, 2014 |
KAILASH NARAYAN Vs. COMMISSIONER CHITRAKOOT DHAM
|
September 9, 2014 |
KAILASH RANI Vs. STATE OF U P
|
April 11, 2014 |
KAILASH SINGH LODHI Vs. STATE OF U.P.
|
June 2, 2014 |
KAILASHI DEVI Vs. DEVESH KUMARI
|
October 31, 2014 |
KAJAL ARYA @ GULAFSHA Vs. STATE OF U P
|
November 17, 2014 |
KAJAL COAL DEPO Vs. STATE OF U.P.
|
June 3, 2014 |
KAJAL SARKAR Vs. SECRETARY, DEPARTMENT OF SCIENCE & TECHNOLOGY
|
April 9, 2014 |
KAKA ADVERTISING AGENCY Vs. U P TECHNICAL UNIVERSITY
|
November 19, 2014 |
KAKA CARPETS Vs. CESTAT
|
April 9, 2014 |
KALAWATI DEVI Vs. A D J ,COURT NO 6,VARANASI AND ANOTHER
|
August 19, 2014 |
KALEEM Vs. STATE OF U.P.
|
August 13, 2014 |
KALEEM ULLAH KHAN Vs. STATE OF U.P. AND ORS.
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December 8, 2014 |
KALI CHARAN PANDEY & CO. Vs. UNION OF INDIA
|
October 8, 2014 |
KALI RAM TYAGI Vs. CHIEF MANAGING DIRECTOR, U P POWER CORPORATION LTD
|
February 10, 2014 |
KALICHARAN Vs. STATE OF U.P.
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May 29, 2014 |
KALICHARAN Vs. STATE OF UP
|
November 10, 2014 |
KALIDEEN Vs. STATE OF U P
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March 13, 2014 |
KALIYAN DAS Vs. STATE OF U P
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November 5, 2014 |
KALLOO Vs. STATE
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September 26, 2014 |
KALLOO Vs. STATE OF U P
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June 16, 2014 |
KALLOO DUBEY Vs. STATE OF U P
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September 17, 2014 |
KALLU Vs. STATE OF U P
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September 3, 2014 |
KALLU Vs. STATE OF U. P.
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September 24, 2014 |
KALLU Vs. D.D.C.
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July 8, 2014 |
KALLU SINGH AND OM PRAKASH Vs. STATE OF U P
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August 29, 2014 |
KALP NATH Vs. COLLECTOR/ D D C
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February 20, 2014 |
KALUA Vs. STATE OF U P
|
October 16, 2014 |
KALYAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 19, 2014 |
KAMAKHYA STEELS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2014 |
KAMAL AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
KAMAL KUMAR KASHYAP Vs. AVINASH KUMAR SAXENA
|
May 22, 2014 |
KAMALA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
KAMALJEET Vs. STATE OF U P
|
July 3, 2014 |
KAMINI Vs. STATE OF U P
|
January 17, 2014 |
KAMINI CONSTRUCTION Vs. STATE OF U P
|
September 22, 2014 |
KAMLA DEVI Vs. STATE OF U P
|
February 14, 2014 |
KAMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI
|
February 12, 2014 |
KAMLA DEVI Vs. STATE OF U.P.
|
August 22, 2014 |
KAMLA DEVI Vs. STATE OF U P
|
February 11, 2014 |
KAMLA DEVI Vs. STATE OF U.P.
|
August 4, 2014 |
KAMLESH Vs. STATE OF U P
|
February 6, 2014 |
KAMLESH Vs. STATE OF U P
|
September 17, 2014 |
KAMLESH BAHADUR SINGH Vs. U P STATE
|
October 31, 2014 |
KAMLESH KUMAR Vs. SHAMBHU DAYAL DIXIT
|
September 25, 2014 |
KAMLESH KUMAR Vs. STATE OF U P
|
September 12, 2014 |
KAMLESH KUMAR Vs. STATE OF U P
|
February 27, 2014 |
KAMLESH KUMAR ALIAS OM PRAKASH Vs. STATE
|
September 26, 2014 |
KAMLESH KUMAR AWASTHI Vs. UNION OF INDIA THRU SECY
|
February 17, 2014 |
KAMLESH KUMAR MAURYA & 7 ORS Vs. STATE OF U P
|
December 15, 2014 |
KAMLESH LAL SRIVASTAVA Vs. STATE OF U P SECY FOOD & CV SUPPLY
|
August 27, 2014 |
KAMRAN Vs. CHIEF SECRETARY
|
February 18, 2014 |
KAMTA PRASAD Vs. STATE OF U P
|
May 13, 2014 |
KAMTA PRASAD Vs. STATE OF U P
|
September 1, 2014 |
KAMTIYA Vs. STATE OF U P
|
September 8, 2014 |
KANCHAN YADAV Vs. STATE OF U P
|
November 17, 2014 |
KANCHHI LAL Vs. STATE OF U P
|
January 21, 2014 |
KANDHAI Vs. STATE OF U P
|
April 2, 2014 |
KANDWA KUMAR MISHRA Vs. STATE OF U P AND 7 ORS
|
February 3, 2014 |
KANHAIYA LAL GUPTA Vs. BOARD OF REVENUE
|
January 9, 2014 |
KANHAIYA LAL S/O RAM NATH PATEL Vs. STATE OF U P
|
December 22, 2014 |
KANHAIYA RAIDAS Vs. STATE OF U P
|
May 23, 2014 |
KANHAIYA SINGH Vs. PRINCIAPAL SECY TAX & REGISTRATION DEPTT OF GOVT
|
May 26, 2014 |
KANTAN Vs. STATE OF U.P.
|
February 20, 2014 |
KANWAL SINGH Vs. SHAKUNTALA DEVI
|
July 14, 2014 |
KANWAR HASAN Vs. STATE OF U.P.
|
March 13, 2014 |
KANYAIYA PRASAD MAURYA Vs. STATE OF U.P. THROU. ITS SECY. DEPTT. OF FINANCE
|
December 8, 2014 |
KAPIL DEO @ PANKAJ SHUKLA Vs. STATE OF U.P.
|
June 3, 2014 |
KAPIL GUPTA Vs. U P POWER CORPN LTD
|
May 29, 2014 |
KAPTAN SINGH Vs. STATE
|
November 5, 2014 |
KAPTAN SINGH Vs. STATE OF U.P.
|
May 14, 2014 |
KAPTAN SINGH Vs. STATE OF U P
|
February 11, 2014 |
KAPUR CHAND GUPTA Vs. STATE OF U.P.
|
May 15, 2014 |
KARA CARPETS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2014 |
KARAM CHAND Vs. STATE OF U P
|
December 19, 2014 |
KARAMVEER @ DABBAL Vs. STATE OF U P
|
January 10, 2014 |
KARAN SINGH Vs. STATE OF U P
|
December 18, 2014 |
KARAN SINGH Vs. SRI LUXMI NARAYAN AND ANOTHER
|
May 8, 2014 |
KARKHANA DARUSEHAT Vs. APPELLATE TRIBUNAL E.P.F.
|
March 4, 2014 |
KARUNA SHANKER DIXIT Vs. STATE OF U P
|
February 3, 2014 |
KARUNAKAR DIXIT Vs. SHRI NIWAS DIXIT
|
October 9, 2014 |
KARUNANADHI Vs. GYAN PRAKASH
|
April 24, 2014 |
KARWA @ LIAQAT Vs. STATE
|
August 8, 2014 |
KASHI NATH Vs. STATE OF U P
|
January 13, 2014 |
KASHI PRASAD Vs. STATE OF U P
|
March 31, 2014 |
KASIM ALIAS BHURA Vs. STATE OF U.P.
|
February 13, 2014 |
KATLU Vs. D D C
|
March 5, 2014 |
KAUSHAL Vs. STATE OF U.P.
|
May 30, 2014 |
KAUSHAL KISHORE MISHRA Vs. STATE OF U P
|
July 9, 2014 |
KAUSHAL KISHORE SHARAN Vs. SANTOSH KUMAR DAS
|
May 29, 2014 |
KAUSHAL KUMAR PANKAJ Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
KAUSLYA AND ANR. Vs. PRAMOD KUMAR AMBAST AND 2 ORS.
|
August 11, 2014 |
KAVINDRA NATH YADAV AND 9 ORS Vs. STATE OF U P AND 5 ORS
|
September 11, 2014 |
KAVITA SONKAR Vs. STATE OF U P
|
May 28, 2014 |
KAYEEL YADAV S/O MAHADEO PRASAD YADAV Vs. STATE OF U P
|
November 12, 2014 |
KEDAR Vs. UMRAI
|
September 22, 2014 |
KEDAR NATH Vs. BOARD OF REVENUE ALLD AND 4 OTHERS
|
October 31, 2014 |
KEDAR NATH SHUKLA Vs. STATE OF U.P.
|
August 7, 2014 |
KEDAR NATH SINGH Vs. D D C
|
May 20, 2014 |
KEHRI SINGH Vs. MANGAL SINGH
|
May 14, 2014 |
KELA PLASTICS Vs. STATE OF U P
|
May 30, 2014 |
KESHAN PAL Vs. STATE OF U P
|
April 2, 2014 |
KESHAV DEV KUSHWAHA Vs. STATE OF UP
|
August 28, 2014 |
KESHAV RAM Vs. STATE OF UP
|
December 12, 2014 |
KESHRAM SINGH Vs. STATE OF U.P.
|
March 31, 2014 |
KETIKA DEVI Vs. STATE OF U.P.
|
October 13, 2014 |
KEYMEN LAMINATORS PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
September 15, 2014 |
KHADERAN Vs. STATE OF U.P.
|
May 8, 2014 |
KHADI EVAM GRAMODYOG BOARD LKO. Vs. PURVANCHAL JANTA GRAM. SEWA SANSTHAN
|
May 19, 2014 |
KHALSA MONTESORI SCHOOL KANPUR NAGAR Vs. STATE OF U P SECY BASIC EDUCATION
|
March 24, 2014 |
KHAUWA KHATIK Vs. SAVITRI DEVI
|
July 24, 2014 |
KHEMCHAND Vs. STATE OF U.P.
|
January 20, 2014 |
KHEMRAJ Vs. STATE OF U P
|
April 30, 2014 |
KHICHRU Vs. STATE OF U.P.
|
February 13, 2014 |
KHOOBI Vs. STATE OF U.P.
|
January 20, 2014 |
KHUNNU Vs. STATE OF U.P.
|
December 15, 2014 |
KHURANA ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 28, 2014 |
KHURSHEED Vs. STATE OF U.P.
|
February 13, 2014 |
KHUSHALI Vs. STATE OF U P
|
January 8, 2014 |
KHUSHI LAL Vs. STATE OF U P
|
May 19, 2014 |
KHUSHNUMA AND 4 OTHERS Vs. STATE OF U P
|
August 19, 2014 |
KICHCHA SUGAR COMPANY Vs. COMMISSIONER MORADABAD DIVISION
|
December 19, 2014 |
KILA BEGUM Vs. D D C SAHARANPUR
|
September 19, 2014 |
KILARU DILIP Vs. STATE OF U.P. AND ANOTHER
|
March 13, 2014 |
KIRAN DHAR Vs. ALOK BERMAN
|
May 14, 2014 |
KIRAN PANDEY Vs. STATE OF U P
|
September 5, 2014 |
KIRAT PAL SINGH DHILON Vs. STATE OF U.P. THRU SEC. URBAN DEPT AND OTHERS
|
October 27, 2014 |
KIRTI RAI Vs. STATE OF U.P.
|
March 13, 2014 |
KIRTI SCANNING CENTRE (P) LTD. Vs. UNION OF INDIA
|
May 23, 2014 |
KISAN CO-OPERATIVE SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX MUZAFFARNAGAR
|
September 23, 2014 |
KISAN GRAMODYOG SANSTHAN AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE
|
November 12, 2014 |
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 10, 2014 |
KISHAN LAL GULATI Vs. LAKHI DARYANI
|
June 3, 2014 |
KISHAN LAL PATHAK Vs. U P S R T C
|
July 24, 2014 |
KISHAN SWAROOP Vs. STATE PUBLIC SERVICE TRIBUNAL
|
August 26, 2014 |
KISHORE KUMAR MISHRA & OTHERS Vs. ADDL. DISTRICT JUDGE, AGRA & OTHERS
|
December 11, 2014 |
KISHORE RAM Vs. STATE OF U P
|
January 6, 2014 |
KISHORILAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
April 17, 2014 |
KISMAT Vs. STATE OF U P
|
September 23, 2014 |
KISSAN CHILLING UDYOG AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
KM. ZOYA JUNAID Vs. STATE OF U.P.
|
May 16, 2014 |
KOHINOOR BISCUITS PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2014 |
KOKILA DEVI Vs. LALLAN BABU
|
April 21, 2014 |
KOMAL SINGH Vs. BOARD OF REVENUE
|
May 5, 2014 |
KRANTI Vs. TEJPAL
|
September 15, 2014 |
KRANTI STEEL PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 7, 2014 |
KRIPA SHANKER PANDEY Vs. STATE OF U.P.
|
September 25, 2014 |
KRIPAL SINGH Vs. STATE OF U.P.
|
June 16, 2014 |
KRISHAN LAL Vs. VISHAV DEEPAK
|
December 19, 2014 |
KRISHI UTPADAN MANDI SAMITI Vs. CHANGU
|
November 12, 2014 |
KRISHI UTPADAN MANDI SAMITI Vs. DEPUTY DIRECTOR ADMINISTRATION R K U M P
|
July 3, 2014 |
KRISHNA Vs. STATE OF U.P.
|
February 7, 2014 |
KRISHNA Vs. STATE OF U P AND 2 OTHERS
|
July 18, 2014 |
KRISHNA BHADAURIYA Vs. STATE OF U P
|
July 15, 2014 |
KRISHNA CHAND Vs. SADANAND
|
November 21, 2014 |
KRISHNA DEV VERMA Vs. VITH ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
KRISHNA GOPAL Vs. UNION OF INDIA
|
May 8, 2014 |
KRISHNA GOPAL MAHESHWARI Vs. ADDL. COMMISSIONER OF INCOME TAX, FIROZABAD
|
March 10, 2014 |
KRISHNA KANAUJIA Vs. STATE OF U P
|
January 21, 2014 |
KRISHNA KANT KATIYAR Vs. STATE OF U P
|
January 22, 2014 |
KRISHNA KANT MISHRA Vs. STATE OF U P
|
May 30, 2014 |
KRISHNA KANT PANDEY Vs. STATE OF U P AND 3 ORS
|
September 24, 2014 |
KRISHNA KANT SRIVASTAVA AND 3 OTHERS Vs. STATE OF U P
|
July 11, 2014 |
KRISHNA KUMAR Vs. STATE OF U P
|
September 26, 2014 |
KRISHNA KUMAR Vs. AKHAND ASHRAM
|
April 22, 2014 |
KRISHNA KUMAR ASTHANA Vs. SATISH KUMAR
|
March 26, 2014 |
KRISHNA KUMAR SAVITA Vs. STATE OF U P
|
October 30, 2014 |
KRISHNA KUMAR SHARMA Vs. STATE OF U P
|
February 27, 2014 |
KRISHNA KUMARI SINGH AND ORS. Vs. COMMITTEE OF MANAGEMENT AND ORS.
|
November 25, 2014 |
KRISHNA MURARI RASTOGI Vs. COURT OF ADDL CITY MAGISTRATE, II, RENG CONTROL & EVICTION
|
December 4, 2014 |
KRISHNA MURARI TRIPATHI Vs. STATE OF U P
|
September 12, 2014 |
KRISHNA NARAIN SHUKLA Vs. STATE OF U P
|
May 5, 2014 |
KRISHNA PAL SINGH DHAUHAN Vs. STATE OF U P
|
March 31, 2014 |
KROWN BAKERS INDIA PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM
|
February 12, 2014 |
KU. SADHNA Vs. STATE OF U.P.
|
November 12, 2014 |
KUDADI ALIAS SHYAM LAL Vs. STATE OF U P
|
July 23, 2014 |
KULDEEP KUMAR Vs. CHIEF EXECUTIVE OFFICER NOIDA DISTRICT GAUTAMBUDH NAGAR
|
February 12, 2014 |
KULDEEP KUMAR Vs. DDC
|
August 12, 2014 |
KULDEEP NARAIN SINGH Vs. ADDITIONAL COMMISSIONER II, FAIZABAD DIVISION
|
July 10, 2014 |
KULDEEP NARAYAN SINGH Vs. STATE OF U P
|
September 9, 2014 |
KULDEEP SINGH Vs. STATE OF U P
|
May 15, 2014 |
KULDEEP SINGH Vs. STATE OF U.P.
|
April 10, 2014 |
KULDEEP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
KULVEER Vs. STATE OF UTTAR PRADESH
|
August 6, 2014 |
KUMARI USHA JAIN Vs. SHANTI DEVI
|
April 24, 2014 |
KUMKUM Vs. ARVINDER SINGH BAGGA
|
April 23, 2014 |
KUMUD BHARGAVA Vs. SUDHIR BHARGAVA
|
July 10, 2014 |
KUNDAN CASTINGS PVT. LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2014 |
KUNDAN LAL Vs. DISTRICT JUDGE
|
July 1, 2014 |
KUNDAN SINGH Vs. STATE OF U P
|
September 19, 2014 |
KUNJ BIHARI LAL RADHEYSHYAM Vs. COMMISSIONER, COMMERCIAL TAX
|
September 6, 2014 |
KUNJAN LAL Vs. STATE OF U.P.
|
October 10, 2014 |
KUNTI Vs. STATE OF U P
|
December 17, 2014 |
KUNWAR BAHADUR @ GANDHI Vs. STATE OF U P
|
February 18, 2014 |
KUNWAR BAHADUR SINGH Vs. U.P. STATE AGRO INDUSTRIAL COR. LTD.
|
September 5, 2014 |
KUNWAR BAHADUR SINGH S/O RAM RAJ Vs. STATE OF U P
|
November 28, 2014 |
KUNWAR MOHAN RAKESH Vs. KUNWAR MUKUL RAKESH
|
November 12, 2014 |
KUNWAR PAL Vs. STATE OF U.P.
|
January 22, 2014 |
KUNWAR PAL SINGH Vs. STATE OF U.P. AND ORS.
|
December 4, 2014 |
KUNWAR SINGH Vs. STATE
|
February 18, 2014 |
KUNWAREY Vs. STATE OF U.P.
|
December 16, 2014 |
KURTO-O-JOHN SHOE COMPONENTS (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
May 23, 2014 |
KUSMA DEVI Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
KUSUM LATA JAISWAL Vs. AJITESH JAISWAL
|
July 16, 2014 |
KUSUM SRIVASTAV Vs. REKHA JIWAANI
|
August 8, 2014 |
KUSUM TARA RAI Vs. STATE OF U P
|
September 15, 2014 |
KUWAR SINGH ALIAS SHYAM SUNDER AND 5 ORS Vs. D D C AND 3 ORS
|
December 19, 2014 |
L & T FINANCE LTD. A COMPANY INCORPORATED Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 4, 2014 |
L G ELECTORNICS INDIA PVT LTD Vs. INCOME TAX APPELLANTE TRIBUNAL NEW DELHI
|
May 29, 2014 |
L.M.L. LIMITED Vs. STATE OF U.P.
|
January 31, 2014 |
LACHHI RAM Vs. SANT RAM MAWAI AND ORS.
|
October 27, 2014 |
LACHHO DEVI AND ANOTHER Vs. RAJESH KUMAR KAUSHIK AND ANOTHER
|
July 3, 2014 |
LACHI RAM YADAV Vs. ASSTT REGISTRAR, FIRMS, CHITS AND SOCIETIES
|
December 23, 2014 |
LADDAN @ ISHAQ Vs. STATE OF U P
|
February 14, 2014 |
LAJWANTI Vs. STATE OF U P
|
November 21, 2014 |
LAKCHANDRA Vs. STATE OF UTTAR PRADESH
|
February 14, 2014 |
LAKHAN Vs. STATE OF U.P.
|
July 25, 2014 |
LAKHAN LAL Vs. D D C
|
December 4, 2014 |
LAKHAN SINGH Vs. STATE OF U P
|
March 11, 2014 |
LAKHMI Vs. JUGENDRA LAL
|
July 16, 2014 |
LAKHPATI Vs. D.D.C.
|
September 10, 2014 |
LAKHPATI Vs. DY DIRECTOR OF CONSOLIDATION DEORIA
|
November 11, 2014 |
LAKHPATI Vs. D D C
|
March 28, 2014 |
LAKPAT Vs. STATE OF U.P.
|
August 8, 2014 |
LAKSHMI Vs. STATE OF U P
|
May 13, 2014 |
LAL BAHADUR Vs. DDC
|
April 3, 2014 |
LAL BAHADUR Vs. STATE OF U.P. AND ORS.
|
October 31, 2014 |
LAL BAHADUR Vs. STATE OF U P
|
September 19, 2014 |
LAL BAHADUR Vs. ADDL. DISTT. JUDGE
|
January 21, 2014 |
LAL CHANDRA GOLA Vs. STATE OF U P
|
September 10, 2014 |
LAL JI RAJBHAR Vs. PRAKASH GUPTA
|
January 17, 2014 |
LAL JI SAROJ Vs. STATE OF U P
|
December 1, 2014 |
LAL NARESH BAHADUR SINGH Vs. STATE OF U.P.
|
May 27, 2014 |
LAL SINGH Vs. BHARAT SANGH
|
May 30, 2014 |
LAL SINGH Vs. UNION OF INDIA
|
May 30, 2014 |
LALA RAM AND ORS. Vs. STATE OF U.P.
|
November 28, 2014 |
LALASA Vs. STATE OF UP
|
April 3, 2014 |
LALAUNU @ BIRENDRA YADAV Vs. STATE OF U P
|
April 18, 2014 |
LALIT AGARWAL Vs. STATE OF U P
|
March 27, 2014 |
LALIT KUMAR SHAKYA Vs. UNION OF INDIA
|
April 18, 2014 |
LALIT MOHAN PANT Vs. STATE OF U P
|
November 27, 2014 |
LALITA DEVI Vs. STATE OF U P
|
February 11, 2014 |
LALITA PRASAD Vs. A D C
|
August 29, 2014 |
LALJI Vs. STATE OF U P
|
May 28, 2014 |
LALJI SINGH Vs. HIGH COURT OF JUDICATURE
|
March 6, 2014 |
LALJI SINGH Vs. NATIONAL COMMISSION
|
April 9, 2014 |
LALJI TIWARI S/O RAM LOCHAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
May 26, 2014 |
LALJI YADAV Vs. STATE OF U P
|
October 27, 2014 |
LALLA Vs. STATE
|
April 15, 2014 |
LALLA Vs. STATE OF U P
|
September 25, 2014 |
LALLA Vs. STATE OF UP
|
September 26, 2014 |
LALLAN Vs. STATE OF U P
|
December 9, 2014 |
LALLAN Vs. D D C
|
July 4, 2014 |
LALLAN YADAV Vs. STATE OF U P
|
February 20, 2014 |
LALLAN YADAV Vs. STATE OF U P AND 4 ORS
|
September 24, 2014 |
LALMAN Vs. JOINT DIRECTOR OF CONSOLIDATIN, AND 44 OTHERS
|
October 10, 2014 |
LALMAN Vs. STATE OF U.P.
|
May 2, 2014 |
LALMATI DEVI Vs. STATE OF U P
|
October 13, 2014 |
LALOO Vs. STATE OF U.P.
|
May 29, 2014 |
LALTA PRASAD Vs. STATE OF U.P.
|
September 1, 2014 |
LALTA SINGH Vs. STATE OF U.P.
|
August 22, 2014 |
LATA RANI Vs. STATE OF UP
|
April 18, 2014 |
LATOOR Vs. STATE OF U P
|
April 17, 2014 |
LAUTOO Vs. STATE OF U P
|
February 10, 2014 |
LAXHMINA YADAV Vs. STATE OF U.P.
|
February 20, 2014 |
LAXMAN Vs. STATE OF U.P.
|
August 1, 2014 |
LAXMAN Vs. STATE OF U P
|
March 11, 2014 |
LAXMAN PRASAD Vs. UPPER COLLECTOR/CHIEF REVENUE OFFICER
|
January 21, 2014 |
LAXMAN PRASAD Vs. STATE OF U.P.
|
January 7, 2014 |
LAXMAN PRASAD Vs. UNION OF INDIA
|
January 8, 2014 |
LAXMAN PRASAD @ NAND LAL Vs. U P POWER CORPORATION
|
October 28, 2014 |
LAXMAN PRASAD ACHARYA Vs. U P MADHYAMIK SHIKSHASEWA AYOG
|
February 10, 2014 |
LAXMAN SINGH Vs. STATE OF U P
|
December 12, 2014 |
LAXMAN SINGH Vs. STATE OF U P
|
July 30, 2014 |
LAXMAN SINGH Vs. STATE OF U P
|
May 30, 2014 |
LAXMI DOORS CHINHAT LKO Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
|
September 25, 2014 |
LAXMI KANT DWIVEDI Vs. STATE OF U.P.
|
May 29, 2014 |
LAXMI NARAIN Vs. STATE OF U P
|
August 7, 2014 |
LAXMI NARAYAN KHARE Vs. STATE OF U P
|
July 22, 2014 |
LAXMI SRIVASTAVA & 3 ORS Vs. STATE OF U P
|
March 11, 2014 |
LAXMI TRANSMISSIONS PRIVATE LIMITED Vs. STATE OF UP
|
February 25, 2014 |
LEE KUN HEE Vs. STATE OF U.P.
|
July 17, 2014 |
LEKHRAJ Vs. STATE OF U.P. AND ORS.
|
October 10, 2014 |
LHANDI SINGH Vs. KAMTA SINGH
|
September 22, 2014 |
LIAQAT ALI Vs. STATE OF U P
|
April 22, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PAWAN KUMAR VERMA
|
September 16, 2014 |
LIFETIME INTEREXPO PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
April 28, 2014 |
LILAWATI @ CHANDRAKALA @ NEELAM Vs. STATE OF U P
|
August 22, 2014 |
LIYAKAT Vs. MOHAMMAD AKARAM
|
October 27, 2014 |
LIYAQAT Vs. MOHD. AKRAM AND ANR.
|
December 9, 2014 |
LIYAQUAT Vs. STATE OF U P
|
August 29, 2014 |
LOGIC TRADERS PVT. LTD. Vs. COAL INDIA LTD.
|
September 1, 2014 |
LOK PRAHARI Vs. UNION OF INDIA
|
February 18, 2014 |
LOKESHWAR PRASAD Vs. OM KUMARI SAXENA
|
March 27, 2014 |
LOKNATH PANDEY Vs. STATE OF U.P.
|
September 25, 2014 |
LOKNATH SHUKLA Vs. BOARD OF REVENUE
|
November 11, 2014 |
LOVE CARE FOUNDATION Vs. UNION OF INDIA
|
July 21, 2014 |
LT COL KULDEEP SINGH (RETD ) Vs. UNION OF INDIA
|
January 15, 2014 |
LUCENT TECHNOLOGIES Vs. COMMISSIONER TRADE TAX U P
|
August 12, 2014 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. ADITI AGARWAL
|
February 11, 2014 |
LUCKNOW PRODUCERS CO-OPERTIVE MILK UNIION LTD LKO Vs. U P CO-OPERATIVE SOCIETIES TRIBUNAL LKO
|
May 29, 2014 |
M C TYAGI Vs. STATE OF UP
|
November 5, 2014 |
M D TIWARI Vs. CHANCELLOR, I I I T
|
January 8, 2014 |
M D TIWARI Vs. UNION OF INDIA
|
March 3, 2014 |
M K DUBEY Vs. STATE OF U P
|
September 8, 2014 |
M V NARAYANAN Vs. MAHIPAL SHARMA
|
September 17, 2014 |
M.M. SIDDIQUI Vs. STATE OF U.P.
|
February 24, 2014 |
M/S A.M.C. COATED FABRICS LTD. Vs. STATE OF U.P.
|
April 25, 2014 |
M/S GUPTA SUPPLIERS COMPANY Vs. COMMERCIAL TAX TRIBUNAL
|
August 1, 2014 |
M/S I.E.L. LTD. Vs. STATE OF U.P.
|
January 28, 2014 |
M/S J.N.SHARMA, KANPUR Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
May 2, 2014 |
M/S JAI AMBEY CONSTRUCTION Vs. U.P. JAL NIGAM
|
August 5, 2014 |
M/S JSW STEEL LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
February 19, 2014 |
M/S MOSER BAER INDIA LIMITED Vs. STATE OF U.P.
|
May 2, 2014 |
M/S NAWABGANJ SUGAR MILLS COMPANY LTD. Vs. STATE OF UTTAR PRADESH
|
January 9, 2014 |
M/S PASHUPATI CASTINGS LTD. Vs. STATE OF U.P.
|
January 16, 2014 |
M/S ROOP RAM KHAYALI RAM Vs. STATE OF U.P.
|
February 27, 2014 |
M/S SANTOSH SHEETGRAH PVT. LTD. Vs. SYNDICATE BANK
|
January 17, 2014 |
M/S SURYA INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
|
February 7, 2014 |
M/S UNIWORD TELECOM LTD. Vs. STATE OF U.P.
|
January 8, 2014 |
M/S VEE EXCEL DRUGS & PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
|
January 7, 2014 |
M/S VIDYA ERECTORS & ENGINEERS PVT. LTD. Vs. STATE OF U.P.
|
January 3, 2014 |
M/S. ASTHA INTERNATIONAL, NEW DELHI Vs. STATE OF U.P. AND ANOTHER
|
March 28, 2014 |
M/S. BHAVYA DWELLINGS PVT. LTD Vs. GOPAL NARAIN CHAUBEY
|
February 12, 2014 |
M/S. CHANDRA AGRO PVT. LTD Vs. BANK OF INDIA
|
February 12, 2014 |
M/S. DWARIKA PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
|
January 21, 2014 |
M/S. INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ALLAHABAD
|
April 10, 2014 |
M/S. INTERNATIONAL HOSPITAL PVT. LTD. Vs. STATE OF U.P.
|
February 6, 2014 |
M/S. VAIBHAV EDIBLES PVT LTD. Vs. STATE OF U.P.
|
March 26, 2014 |
M/S. VIDYA ERECTORS AND ENGINEERS PVT. LTD. THROUGH ITS DIRECTOR Vs. STATE OF U.P. AND ORS.
|
February 18, 2014 |
MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTER COLLEGE Vs. STATE OF U.P.
|
February 11, 2014 |
MAA BHAGWATI NIRASHRIT SAMAJ SEWA SANSTHAN Vs. ELECTION COMMISSION OF INDIA
|
April 17, 2014 |
MAA BHAWANI RICE MILL Vs. STATE OF U.P.
|
February 24, 2014 |
MAA KALI TRADERS Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
|
October 10, 2014 |
MADAN KUMAR Vs. STATE OF U P
|
November 14, 2014 |
MADAN MOHAN GARG Vs. PRADUMAN KUMAR VIPIN KUMAR
|
May 21, 2014 |
MADAN MOHAN SHARMA Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT AND 4 OTHERS
|
August 14, 2014 |
MADAN PAL Vs. STATE OF U P
|
May 29, 2014 |
MADAN PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
MADARSA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U P
|
March 27, 2014 |
MADARSA SIKSHA MANAGER ASSOCIATION U.P. Vs. MINISTRY OF MINORITY AFFAIRS AND ORS.
|
October 17, 2014 |
MADHAV PRASAD SHARMA Vs. STATE OF UP
|
November 25, 2014 |
MADHAV TIWARI AND ORS. Vs. STATE OF U.P.
|
May 23, 2014 |
MADHO RAJ Vs. COLLECTOR/D.D.C.GONDA
|
January 21, 2014 |
MADHU GARG Vs. SUMITRA DEVI
|
January 28, 2014 |
MADHU PANDEY Vs. STATE OF U P
|
December 5, 2014 |
MADHUKAR MAURYA Vs. STATE OF U P
|
August 11, 2014 |
MADHUKAR MAURYA Vs. STATE OF U P
|
March 13, 2014 |
MAHABALI SINGH Vs. STATE OF U P
|
December 18, 2014 |
MAHADEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
MAHADEO PRASAD Vs. SANT RAM SAHU
|
January 15, 2014 |
MAHADEV Vs. STATE OF U P
|
November 20, 2014 |
MAHADEV PRASAD TEWARI Vs. D I O S GONDA
|
April 2, 2014 |
MAHANGI RAM Vs. STATE OF U P
|
May 2, 2014 |
MAHANT VIJAY RAMDAS CHELA GANGA RAM DAS Vs. STATE OF U P
|
November 14, 2014 |
MAHARAJ KISHORE SAXENA Vs. UNION OF INDIA
|
March 4, 2014 |
MAHARASHTRA POWER TRANSMISSION STRUCTURE PVT LTD Vs. DISTRICT JUDGE, LUCKNOW &OTHERS
|
August 28, 2014 |
MAHARSHI DAYANAND BAL MANDIR Vs. D.D.C.
|
September 1, 2014 |
MAHATAMA GANDHI INTER COLLEGE Vs. STATE OF U.P.
|
February 10, 2014 |
MAHATMA GANDHI INTER COLLEGE Vs. STATE OF U P
|
November 25, 2014 |
MAHATMA GAUTAM MADHYAMIK SHIKSHA SAMITI Vs. STATE OF U P
|
November 13, 2014 |
MAHAVEER Vs. CHAIRMAN INDUSTRIAL DEVELOPMENT AUTHORITIES
|
March 13, 2014 |
MAHAVEER PRASADE KAMALIA Vs. RENT CONTROL AND EVICTION OFFICER, MAHARAJGANJ
|
January 7, 2014 |
MAHAVIR SINGH Vs. EXECUTIVE DIRECTOR, PUNJAB NATIONAL BANK
|
August 26, 2014 |
MAHBOOB ALI Vs. ABDUL AZIZ
|
September 25, 2014 |
MAHBOOB AND 2 ORS Vs. ABDUL ALEEM AND 2 ORS
|
August 14, 2014 |
MAHEEP NARAIN TIWARI Vs. STATE OF U P
|
August 27, 2014 |
MAHENDAR Vs. STATE OF U P
|
February 5, 2014 |
MAHENDARA SHANKER SINGH Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
March 28, 2014 |
MAHENDRA Vs. STATE
|
September 25, 2014 |
MAHENDRA Vs. STATE OF U.P.
|
May 23, 2014 |
MAHENDRA HARIZAN Vs. STATE OF U.P.
|
May 30, 2014 |
MAHENDRA KUMAR Vs. PARASRAM RAM GOEL AND ORS.
|
October 30, 2014 |
MAHENDRA KUMAR Vs. ABDUL AZIZ
|
October 29, 2014 |
MAHENDRA KUMAR Vs. UNION OF INDIA
|
November 5, 2014 |
MAHENDRA KUMAR GOND Vs. STATE OF U P
|
February 21, 2014 |
MAHENDRA KUMAR SHARMA Vs. MAHAMAYEE SHIKSHA SAMITI
|
August 7, 2014 |
MAHENDRA PAL Vs. STATE OF U P
|
July 17, 2014 |
MAHENDRA PAL SINGH Vs. STATE OF U P
|
February 17, 2014 |
MAHENDRA PATEL Vs. STATE OF U P
|
February 17, 2014 |
MAHENDRA PRATAP Vs. BHAGWATI DEVI
|
May 13, 2014 |
MAHENDRA PRATAP MISHRA Vs. STATE OF U P
|
September 26, 2014 |
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
May 30, 2014 |
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
March 13, 2014 |
MAHENDRA PRATAP SRIVASTAVA Vs. ADDL. DISTRICT JUDGE
|
January 13, 2014 |
MAHENDRA SINGH Vs. STATE OF U P
|
May 22, 2014 |
MAHENDRA SINGH Vs. STATE
|
November 28, 2014 |
MAHENDRA SINGH Vs. SURENDRA
|
April 16, 2014 |
MAHENDRA YADAV Vs. STATE OF U P
|
January 28, 2014 |
MAHESH CHAND Vs. STATE OF U P
|
April 18, 2014 |
MAHESH CHAND EX-LNK/CI Vs. UNION OF INDIA
|
July 18, 2014 |
MAHESH CHANDRA DONIA Vs. ANIL KUMAR SINGHAL
|
November 17, 2014 |
MAHESH CHANDRA MEENA Vs. STATE OF U.P.
|
July 8, 2014 |
MAHESH CHANDRA SHARMA Vs. STATE OF U P
|
February 12, 2014 |
MAHESH GUPTA Vs. STATE OF U.P.
|
May 12, 2014 |
MAHESH KATHARIA Vs. STATE OF U P
|
February 18, 2014 |
MAHESH PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
|
January 21, 2014 |
MAHESH PRASAD YADAV Vs. STATE OF U P
|
October 8, 2014 |
MAHESHWAR DAYAL PANDEY Vs. STATE OF U P
|
January 31, 2014 |
MAHFUZ-UR-RAHMAN Vs. STATE OF U P
|
August 7, 2014 |
MAHIDHAR DWIVEDI & ANOTHER (OBJECTION FILED) Vs. SPECIAL JUDGE S.C./S.T. ACT GONDA & OTHERS
|
December 16, 2014 |
MAHILA CONSTABLE C P 190 SUNITA YADAV Vs. STATE OF U P
|
July 25, 2014 |
MAHILA UDYOG MANDIR JR. HIGH SCHOOL Vs. STATE OF UP
|
March 12, 2014 |
MAHIMA SRIVASTAVA Vs. STATE OF U P
|
May 29, 2014 |
MAHIPAL SINGH Vs. STATE OF U P
|
April 16, 2014 |
MAHIPAL VERMA Vs. RENT CONTROL AND EVICTION OFFICER
|
January 23, 2014 |
MAHITAB SINGH Vs. DAKSHINNANCHAL VIDYUT NIGAM LIMITED AND ORS.
|
December 5, 2014 |
MAHMOOD ALAM @ LALLU Vs. STATE OF U P
|
May 20, 2014 |
MAHMOOD ALI KHAN Vs. IIND ADDL. D.J. ALLD. AND OTHERS
|
May 19, 2014 |
MAJEEDAN Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
MAJID GAFFAR KHAN Vs. APPELLATE AUTHORITY/SECR SUGAR INDUSTRIES & CANE
|
October 13, 2014 |
MAJOR ASHARAM INTER COLLEGE, Vs. REGIONAL COMMITTEE
|
January 2, 2014 |
MAJOR KUNWAR AMBRESWAR SINGH Vs. UNION OF INDIA
|
February 20, 2014 |
MAJOR RAHUL SHANKER BHARDWAJ Vs. STATE OF U.P
|
April 2, 2014 |
MAJOR SUNIL DUTT DWIVEDI Vs. VIJAY SINGH
|
July 4, 2014 |
MAKRU YADAV Vs. STATE OF U P
|
March 31, 2014 |
MALA BANSAL Vs. STATE OF U.P.
|
December 22, 2014 |
MALAY SHARMA Vs. STATE OF U.P. AND ORS.
|
September 24, 2014 |
MALKHAN SINGH Vs. HARPYARI
|
September 4, 2014 |
MALKHJAN Vs. STATE OF U P
|
May 5, 2014 |
MALTI Vs. DIRECTOR KRISHI UTPADAN MANDI PARISHAD
|
August 5, 2014 |
MALTI DEVI Vs. STATE OF U P
|
October 10, 2014 |
MAM CHAND Vs. PRAMODINI SRIVASTAVA
|
January 16, 2014 |
MAMNOON Vs. STATE OF UP
|
September 8, 2014 |
MAMTA Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
|
March 25, 2014 |
MAMTA ANAND Vs. STATE OF U P
|
April 29, 2014 |
MAMTA KUMARI Vs. STATE OF U.P.
|
August 28, 2014 |
MAMTA PANDEY Vs. UNION OF INDIA
|
March 25, 2014 |
MAMTA SINGH Vs. ADDL. DISTRICT AND SESSIONS JUDGE
|
July 28, 2014 |
MAN MOHAN RAI Vs. U P FINANCIAL CORPORATION
|
July 17, 2014 |
MAN MOHAN YADAV Vs. STATE OF U.P.
|
January 16, 2014 |
MANBODH PRASAD Vs. STATE OF U.P.
|
November 12, 2014 |
MANGAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
April 15, 2014 |
MANGAT RAM Vs. SIMBHAWALI SUGAR MILLS LIMITED
|
November 11, 2014 |
MANGAT RAM Vs. CHAIRMAN, INDUSTRIAL DEVELOPMENT AUTHORITIES
|
March 13, 2014 |
MANGE RAM Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, NOIDA
|
August 8, 2014 |
MANGEY RAM Vs. STATE OF U P
|
March 21, 2014 |
MANGOO RAM Vs. STATE OF U P THRU DISTRICT MAGISTRATE
|
March 12, 2014 |
MANGROO Vs. D D C
|
November 24, 2014 |
MANI MANDIR SEWA NYAS SAMITI MOHALLA RAMGHAT AYODHYA Vs. REGISTRAR FIRMS SOCIETIES & CHITS U.P.
|
September 2, 2014 |
MANIK BAKERS Vs. UNION OF INDIA
|
June 24, 2014 |
MANIRAM Vs. STATE OF UP
|
August 8, 2014 |
MANIRAM Vs. STATE OF U P SECY , HOME DEPTT , LUCKNOW
|
March 11, 2014 |
MANISH Vs. STATE OF U.P.
|
January 29, 2014 |
MANISH ENGINEERING ENTERPRISES Vs. IFFCO
|
May 29, 2014 |
MANISH KUMAR Vs. DEPUTY G M ORIENTAL BANK OF COMMERCE
|
April 25, 2014 |
MANISH KUMAR DIXIT AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
MANISHA JAISWAL Vs. STATE BANK OF INDIA
|
August 6, 2014 |
MANJARI DEVELOPERS SOCIETY VARANASI Vs. SATYA NARAIN RAI
|
May 26, 2014 |
MANJAY @ MANOJ KUMAR Vs. STATE OF U P
|
April 16, 2014 |
MANJEET Vs. STATE OF U P
|
July 9, 2014 |
MANJIT SINGH Vs. STATE OF U P
|
July 10, 2014 |
MANJU AGRAWAL Vs. A.D.J. MEERUT
|
October 7, 2014 |
MANJU BANSAL Vs. JUDGE, SMALL CAUSES COURT, LUCKNOW
|
November 26, 2014 |
MANJU BHATEJA Vs. STATE OF U.P. AND ANOTHER
|
August 5, 2014 |
MANJU DUBEY Vs. STATE OF U P
|
January 10, 2014 |
MANJU SREE ROBINSON Vs. SUSHIL JOSHUA ROBINSON
|
July 14, 2014 |
MANJU SREE ROBINSON (473 (CONT) 2014 Vs. CHIRKUMARITHVA YADAV ACJ (JD) COURT NO. 35 LUCKNOW U.P.
|
May 1, 2014 |
MANJUL MISHRA Vs. STATE OF U P
|
March 7, 2014 |
MANNA AND ORS. Vs. STATE OF U.P.
|
July 7, 2014 |
MANNELAL Vs. STATE OF U P
|
January 21, 2014 |
MANNO SINGH Vs. STATE OF U P
|
September 11, 2014 |
MANOJ Vs. STATE OF U.P.
|
July 22, 2014 |
MANOJ Vs. MOHAN KUMAR
|
November 26, 2014 |
MANOJ Vs. STATE OF U P
|
July 28, 2014 |
MANOJ Vs. MOHAN KUMAR
|
July 17, 2014 |
MANOJ KABRA Vs. INCOME TAX OFFICER
|
May 22, 2014 |
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
|
September 16, 2014 |
MANOJ KUMAR AGRAWAL Vs. STATE OF U P
|
March 14, 2014 |
MANOJ KUMAR MISHRA Vs. STATE OF U P & 9 OTHERS
|
November 26, 2014 |
MANOJ KUMAR SINGH Vs. STATE OF UP
|
October 17, 2014 |
MANOJ MISHRA Vs. UNION OF INDIA
|
March 21, 2014 |
MANOJ RAM Vs. STATE OF U. P.
|
August 8, 2014 |
MANOJ SINGH Vs. STATE OF U.P.
|
January 31, 2014 |
MANORAM PANDEY Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
|
March 26, 2014 |
MANORAMA Vs. STATE OF U.P.
|
September 2, 2014 |
MANPHOOL Vs. U P JAL NIGAM
|
July 30, 2014 |
MANSAB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 15, 2014 |
MANSOOR ILAHI & 4 OTHERS Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
August 12, 2014 |
MANU PANDEY Vs. UNION OF INDIA
|
September 6, 2014 |
MANZOOR ALAM Vs. STATE OF U P
|
July 21, 2014 |
MANZOOR KHAN Vs. STATE OF U.P.
|
July 2, 2014 |
MAQSOOD Vs. STATE OF U P
|
February 12, 2014 |
MAQSOOD ALI Vs. STATE OF U P
|
August 7, 2014 |
MARICO LTD Vs. COMMISSIONER, COMMERCIAL TAXES
|
September 12, 2014 |
MARKANDEY LAL Vs. STATE OF U P
|
May 23, 2014 |
MARKANDEY OJHA Vs. STATE OF U P
|
March 14, 2014 |
MARUTI SALT UDYOG Vs. STATE OF U P
|
January 2, 2014 |
MASHKOOR ALAM Vs. AMIR BANO
|
September 17, 2014 |
MASIHUDDIN Vs. STATE OF U.P.
|
September 8, 2014 |
MASOOD AHMAD Vs. STATE OF U.P.
|
May 16, 2014 |
MASOOD MIRZA Vs. STATE OF U P
|
September 2, 2014 |
MASTER ANSHUL SHARMA Vs. MUKESH KUMAR SHARMA
|
May 19, 2014 |
MASTER SHIVANG MISHRA Vs. STATE OF U P
|
December 8, 2014 |
MATA BAX SINGH Vs. TUNG NATH
|
May 5, 2014 |
MATA PRASAD Vs. MOHAMMAD RAFIQ AND OTHERS
|
May 21, 2014 |
MATADIN MAURYA Vs. STATE OF U.P.
|
September 26, 2014 |
MATHU PATHAK Vs. DIRECTOR OF CONSOLIDATION, MATHURA
|
December 4, 2014 |
MATHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
MATIN RAO Vs. STATE OF U P
|
December 23, 2014 |
MATLOOB Vs. STATE OF U.P.
|
June 4, 2014 |
MATSYA JEEVI SAHKARI SAMITI LTD. Vs. STATE OF U.P.
|
April 10, 2014 |
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P & 4 OTHERS
|
July 17, 2014 |
MAUAIMA BHARAT GAS AGENCY ALLAHABAD Vs. UNION OF INDIA
|
July 25, 2014 |
MAULVI ABDUL SHAKOOR Vs. EHSANULLAH KHAN, C J M , SIDDHARTH NAGAR
|
July 31, 2014 |
MAUNI Vs. KRISHNA KUMARI
|
August 28, 2014 |
MAWANA SUGARS LIMITED AND ORS. Vs. NAGAR PALIKA PARISHAD MAWANA (MEERUT) AND ORS.
|
December 12, 2014 |
MAYA MACHINERY (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 1, 2014 |
MAYA MOURIS Vs. STATE OF U.P
|
January 6, 2014 |
MAYANK AGARWAL AND 3 ORS Vs. HIGH COURT OF JUDICATURE
|
October 31, 2014 |
MAYANK GANDHI Vs. STATE OF U P
|
December 19, 2014 |
MAYUR SHEETGRAH PVT LTD Vs. U P POWER CORPORATION LTD.
|
April 9, 2014 |
MAZHAR Vs. STATE OF U.P.
|
May 29, 2014 |
MAZID SHAH Vs. RAM SINGH
|
September 23, 2014 |
MCML SYSTEMS PVT. LTD. Vs. GENERAL MANAGER
|
May 21, 2014 |
MEDHARTHI SINGH Vs. STATE OF U P
|
March 28, 2014 |
MEENA Vs. STATE OF U P
|
January 24, 2014 |
MEENA Vs. STATE OF U P
|
March 4, 2014 |
MEENA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 14, 2014 |
MEENA DEVI Vs. STATE OF U P
|
September 25, 2014 |
MEENA DEVI Vs. VIJAYA BANK
|
December 5, 2014 |
MEENA DEVI AND 4 ORS Vs. MUNNA LAL 2 ORS
|
March 28, 2014 |
MEENA MANRAL Vs. STATE OF U.P.
|
May 13, 2014 |
MEENA SRIVASTAVA Vs. STATE OF U P
|
April 30, 2014 |
MEENAKSHI CASTING (P) LTD. Vs. UNION OF INDIA
|
September 15, 2014 |
MEERA Vs. KESHAV RAM
|
September 16, 2014 |
MEERA ATREY Vs. STATE OF U P
|
July 14, 2014 |
MEERA DEVI Vs. STATE OF U P
|
November 25, 2014 |
MEERA DEVI Vs. STATE OF UP
|
November 5, 2014 |
MEERUT DEVELOPMENT AUTHORITY Vs. ABID HUSSAIN
|
February 24, 2014 |
MEET KALHAR Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 13, 2014 |
MEGHRAJ SINGH Vs. COMMISSIONER
|
March 6, 2014 |
MEHANDI HASAN Vs. STATE OF U P
|
February 20, 2014 |
MEHARBANO Vs. STATE OF U.P.
|
May 5, 2014 |
MEHBOOB Vs. ZAHIRA AND ORS.
|
November 12, 2014 |
MEHENDRA PAL PUNDEER Vs. UNITED INDIA INSURANCE CO. LTD.
|
May 12, 2014 |
MEHMOOD KHAN Vs. STATE OF U P
|
March 14, 2014 |
MEHRUNNISHA Vs. DISTT DDC
|
July 7, 2014 |
MEHTAB JAHAN Vs. STATE OF U.P.
|
August 1, 2014 |
MELA RAM Vs. ARUN KUMAR AGRAWAL
|
February 10, 2014 |
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2014 |
METROPOLITAN SCHOOL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
October 13, 2014 |
MEVA LAL Vs. STATE OF U.P.
|
April 16, 2014 |
MEWA LAL Vs. D D C
|
January 20, 2014 |
MEWA LAL @ KUNNU Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
January 13, 2014 |
MEWA LAL @ MAHESH KUMAR Vs. LOCO FOREMAN, STEAM SHED, C R JHANSI
|
February 13, 2014 |
MEWATI DEVI Vs. SHAKUNTALA DEVI
|
August 28, 2014 |
MEYDHA (MERITORIOUS EDUCATION FOR YOUTHS DEVELOPMENT & HUMANE ACTIVITIES) Vs. GOVT OF INDIA
|
August 25, 2014 |
MIDDU Vs. STATE OF UP
|
May 29, 2014 |
MILAP CHANDRA JAIN Vs. ROOP KISHOR
|
February 3, 2014 |
MINAKSHI SONKAR SHASTRI Vs. STATE OF U.P. AND ORS.
|
November 10, 2014 |
MINNA Vs. STATE OF U.P. AND ORS.
|
May 15, 2014 |
MIR SINGH Vs. STATE OF U P
|
July 18, 2014 |
MIRZA AFSAR BEG Vs. STATE OF U.P.
|
January 20, 2014 |
MIRZA SHAHRUKH BEG S/O LATE M F J BEG Vs. AVADH GRAMIN BANK/ARYAVART GRAMIN BANK LUCKNOW
|
September 18, 2014 |
MISHRI LAL Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
MISRI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
|
February 19, 2014 |
MISTY Vs. STATE OF U P
|
December 3, 2014 |
MITHILESH Vs. ADDITIONAL COMMISSIONER
|
January 16, 2014 |
MITHILESH KUMAR Vs. STATE OF U.P.
|
January 10, 2014 |
MITHLESH SHARMA Vs. STATE OF U P
|
September 3, 2014 |
MITTHAN LAL Vs. STATE OF U P
|
January 17, 2014 |
MITTHU LAL Vs. STATE OF U P
|
February 18, 2014 |
MITTHU LAL Vs. BOARD OF REVENUE
|
April 25, 2014 |
MOBIN Vs. STATE OF U P AND 2 ORS
|
August 22, 2014 |
MODI SPINNING & WEAVING COMPANY LTD. Vs. DR. BHARAT KUMAR GUPTA AND ANR
|
December 1, 2014 |
MODI TYRE COMPANY PVT. LTD Vs. COMMISSIONER
|
March 12, 2014 |
MOHAMMAD AAKIL Vs. STATE OF U.P.
|
December 15, 2014 |
MOHAMMAD AFZAL Vs. RAMESH KUMARI
|
August 22, 2014 |
MOHAMMAD AKBAR Vs. SHAHINA KHATOON
|
October 31, 2014 |
MOHAMMAD AMIN Vs. HAKIM MOHAMMAD AKBAR ALI
|
August 28, 2014 |
MOHAMMAD ANEES @ PHUNNU LAL Vs. STATE OF U P
|
September 12, 2014 |
MOHAMMAD ASIF Vs. STATE OF UTTAR PRADESH
|
March 14, 2014 |
MOHAMMAD ASLAM ULLAH Vs. SHRAVASTI SAHKARI CHINI MILLS LTD
|
January 2, 2014 |
MOHAMMAD BU ALI IN THE MATTER OF GOOD OF LATE I HUSAIN Vs. STATE
|
March 10, 2014 |
MOHAMMAD ILIYAS Vs. STATE OF U P
|
November 13, 2014 |
MOHAMMAD IMRAN SIDDIQUI @ JAAN Vs. STATE OF U P
|
September 2, 2014 |
MOHAMMAD MATEEN Vs. CIVIL JUDGE C D JAUNPUR
|
August 2, 2014 |
MOHAMMAD MUKHTAR AHMAD Vs. GHULAM ABDUL QADIR ALVI
|
May 20, 2014 |
MOHAMMAD NASIR Vs. STATE OF U.P.
|
May 30, 2014 |
MOHAMMAD QASIM Vs. UNION OF INDIA AND ORS.
|
October 30, 2014 |
MOHAMMAD SADIQ Vs. STATE OF U.P.
|
September 5, 2014 |
MOHAMMAD SALMAN Vs. STATE OF U.P.
|
February 10, 2014 |
MOHAMMAD SHAMIM Vs. STATE OF U P
|
January 2, 2014 |
MOHAMMAD TAHIR Vs. THE STATE OF U.P.
|
October 10, 2014 |
MOHAMMAD TAYYAB Vs. STATE OF U P
|
August 29, 2014 |
MOHAMMADUNISHA Vs. STATE OF U P
|
July 17, 2014 |
MOHAMMED SALIM Vs. REGIONAL MANAGER, LUCKNOW REGION, LUCKNOW
|
February 3, 2014 |
MOHAN LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 4, GORAKHPUR
|
January 21, 2014 |
MOHAN LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 18, 2014 |
MOHAN LAL GEDA Vs. GEETA MISURAYIA
|
September 9, 2014 |
MOHAN SINGH Vs. EXECUTIVE ENG.PROVINCIAL DIV.P.W.D. HARDOI
|
August 13, 2014 |
MOHD AKHTAR KHAN Vs. UNION OF INDIA
|
April 15, 2014 |
MOHD ASLAM Vs. STATE OF U P
|
November 7, 2014 |
MOHD AZIZ-UZ ZAFAR Vs. CIVIL JUDGE (SENIOR DIVISION) LUCKNOW
|
September 25, 2014 |
MOHD FAIZ Vs. STATE OF UP
|
September 17, 2014 |
MOHD FARMAAN AHMAD Vs. STATE OF U P
|
February 10, 2014 |
MOHD FAZLE HAQUE Vs. U P POWER CORPORATION LIMITED LUCKNOW
|
September 19, 2014 |
MOHD HANEEF @ MOHD HASEEN Vs. STATE OF U P
|
October 14, 2014 |
MOHD HANIF Vs. STATE OF U P
|
May 9, 2014 |
MOHD HUSAIN Vs. STATE
|
August 26, 2014 |
MOHD IRFAN Vs. STATE OF U P
|
December 11, 2014 |
MOHD ISHAQ KHAN Vs. STATE OF U P
|
September 23, 2014 |
MOHD ISHLAM Vs. STATE OF U P
|
February 6, 2014 |
MOHD ISMAIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
MOHD JAMIL Vs. STATE OF U P
|
November 11, 2014 |
MOHD KALIM AKMAL Vs. STATE OF U P
|
August 13, 2014 |
MOHD KAUSAR ANSARI Vs. STATE OF U P
|
May 5, 2014 |
MOHD LALIF Vs. STATE OF U P
|
May 6, 2014 |
MOHD NAIM Vs. STATE OF U P
|
March 10, 2014 |
MOHD NASEEM Vs. STATE OF U P
|
March 10, 2014 |
MOHD NAZIM KHAN Vs. STATE OF U P
|
December 3, 2014 |
MOHD NURULLA Vs. STATE OF U P
|
May 8, 2014 |
MOHD RAFIQUE @ ACHCHAN Vs. STATE OF U P
|
February 26, 2014 |
MOHD RASID Vs. STATE OF U P
|
September 5, 2014 |
MOHD RIHANA Vs. STATE OF U P
|
February 7, 2014 |
MOHD SAEED Vs. MUNNU KHAN
|
April 24, 2014 |
MOHD SAFIQUE Vs. SHAHABUDDIN AND 3 ORS
|
April 24, 2014 |
MOHD SAGEER Vs. STATE OF U P
|
August 4, 2014 |
MOHD SAGEER Vs. STATE OF UP
|
August 1, 2014 |
MOHD SAGEER KHAN Vs. STATE OF U P
|
July 15, 2014 |
MOHD SAIDUL MALIK Vs. ADDITIONAL COMMISSIONER II ALLAHABAD DIVISION
|
May 1, 2014 |
MOHD SHAFI KHAN Vs. DISTRICT JUDGE BAHRAICH
|
January 9, 2014 |
MOHD SHAFIK Vs. STATE OF U P
|
September 12, 2014 |
MOHD SHAFIQ Vs. U P STATE ELECTRICITY BOARD
|
February 3, 2014 |
MOHD SHAKIR AHMAD Vs. STATE OF U P
|
August 8, 2014 |
MOHD SULTAN Vs. STATE OF U P
|
February 14, 2014 |
MOHD UNUS Vs. RAIS
|
September 24, 2014 |
MOHD VASEE KHAN Vs. REGIONAL AYURVEDIC/UNANI OFFICER
|
November 26, 2014 |
MOHD YUSUF Vs. STATE OF U P
|
May 29, 2014 |
MOHD. ANEESH KHAN Vs. STATE OF U.P.
|
January 3, 2014 |
MOHD. ASLAM Vs. STATE OF U.P.
|
June 2, 2014 |
MOHD. AZAHAR Vs. STATE OF U.P.
|
January 21, 2014 |
MOHD. DANISH Vs. STATE OF U.P.
|
October 16, 2014 |
MOHD. DAUD KHAN Vs. STATE OF U.P.
|
February 10, 2014 |
MOHD. GALIB Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
February 17, 2014 |
MOHD. IRFAN ANSARI Vs. STATE OF U.P.
|
March 31, 2014 |
MOHD. MUSTAFA Vs. STATE OF U.P.
|
January 13, 2014 |
MOHD. SAGIR Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD.
|
May 30, 2014 |
MOHD. SUHAIB Vs. STATE OF U.P.
|
February 18, 2014 |
MOHD. WAQAR Vs. STATE OF U.P.
|
May 6, 2014 |
MOHD. ZAVED Vs. UNION OF INDIA
|
March 26, 2014 |
MOHD.HAROON Vs. STATE OF U P
|
February 25, 2014 |
MOHD.YASEEN SHAMSI Vs. AWADH BEHARI BANSAL, ADVOCATE AND OTHERS
|
November 13, 2014 |
MOHINDER SINGH Vs. COLLECTOR/DISTRICT MAGISTRATE, AGRA
|
March 21, 2014 |
MOHINI VERMA Vs. UNION OF INDIA
|
March 13, 2014 |
MOHIT Vs. SMT. LALITESH @ NOOTAN
|
May 22, 2014 |
MOHIT AGARWAL Vs. STATE OF U P
|
January 13, 2014 |
MOHIT KUMAR KANKAR Vs. STATE OF U P
|
December 19, 2014 |
MOLHU PRASAD Vs. STATE OF U.P.
|
July 16, 2014 |
MOLLAN Vs. STATE OF U P
|
September 22, 2014 |
MONIKA MISHRA Vs. STATE OF U P
|
July 8, 2014 |
MONINDER SINGH PANDHER Vs. C B I , DELHI
|
August 4, 2014 |
MONU Vs. STATE OF U P
|
September 11, 2014 |
MONU @ PAVNEESH Vs. STATE OF U P
|
September 1, 2014 |
MONU @ VAIBHA SINGH Vs. STATE OF U P
|
January 21, 2014 |
MONU @ VAIBHAV SINGH Vs. STATE OF U.P.
|
June 5, 2014 |
MOOL SINGH Vs. STATE OF U P
|
May 19, 2014 |
MOON STAR CABLE NETWORK Vs. UNION OF INDIA
|
August 4, 2014 |
MOTI Vs. SHIV SHANKAR SINGH
|
August 13, 2014 |
MOTI LAL GOEL Vs. STATE OF U.P.
|
February 14, 2014 |
MOTI LAL MAURYA Vs. STATE OF U P AND OTHERS
|
April 18, 2014 |
MOTI LAL NEHRU INTER COLLEGE, BAREILLY Vs. PEETHASEEN ADHIKARI LABOUR COURT
|
January 28, 2014 |
MOTILAL Vs. DISTRICT JUDGE UNNAO, UNNAO & OTHERS
|
August 13, 2014 |
MRITUNJAY PANDEY Vs. STATE OF U P & ORS
|
January 29, 2014 |
MUBARAK AHMAD Vs. STATE OF U P
|
May 1, 2014 |
MUDRAN MAHAL Vs. STATE OF U P
|
September 5, 2014 |
MUKESH Vs. STATE OF U.P.
|
May 21, 2014 |
MUKESH Vs. STATE OF U.P.
|
October 16, 2014 |
MUKESH CHANDRA Vs. STATE OF U.P.
|
July 25, 2014 |
MUKESH GOYAL Vs. STATE OF U.P.
|
February 19, 2014 |
MUKESH GUPTA Vs. VIDIT KALSI
|
May 29, 2014 |
MUKESH KUMAR Vs. STATE OF U P
|
March 5, 2014 |
MUKESH KUMAR Vs. STATE OF U P
|
May 8, 2014 |
MUKESH KUMAR Vs. STATE OF U P
|
July 3, 2014 |
MUKESH KUMAR CHAUBEY Vs. STATE OF U P
|
January 17, 2014 |
MUKESH KUMAR SINGH Vs. STATE OF U.P.
|
February 3, 2014 |
MUKESH PRASAD SINGH Vs. STATE OF U P
|
December 19, 2014 |
MUKESH SINGH Vs. STATE OF U P
|
May 19, 2014 |
MUKTINATH ALIAS ALGOO SHUKLA Vs. ADDITIONAL DISTRICT JUDGE, GONDA
|
January 2, 2014 |
MUKUL KUMAR SINGH Vs. ASHOK KUMAR AND 4 OTHERS
|
October 13, 2014 |
MUKUNDA AND ORS. Vs. STATE OF U.P.
|
August 26, 2014 |
MUMTAZ ALI Vs. D D C
|
March 31, 2014 |
MUNAWWAR Vs. STATE OF U.P.
|
July 3, 2014 |
MUNICIPAL BOARD Vs. CHAUDHARY SATPAL
|
October 10, 2014 |
MUNICIPAL BOARD FIROZABAD Vs. RAMESH CHANDA BARDWAJ
|
October 17, 2014 |
MUNIM @ MUNNA Vs. STATE OF U P
|
April 4, 2014 |
MUNNA Vs. STATE OF U P
|
January 10, 2014 |
MUNNA Vs. SHABAB AHMAD KHAN
|
November 11, 2014 |
MUNNA AND ORS. Vs. STATE OF U.P.
|
November 28, 2014 |
MUNNA BAKSHI Vs. ZUBAIDA KHATOON
|
January 27, 2014 |
MUNNA KHAN Vs. DEVI PRASAD BAJPAI
|
July 15, 2014 |
MUNNA LAL MITTAL Vs. BOARD OF REVENUE
|
May 8, 2014 |
MUNNA LAL SHARMA Vs. STATE OF U P
|
December 19, 2014 |
MUNNA SEKH Vs. SMT. AFSANA BEGUM
|
December 2, 2014 |
MUNNA SINGH Vs. COLLECTOR, BAHRAICH
|
May 7, 2014 |
MUNNEY KHAN Vs. STATE OF U.P.
|
January 16, 2014 |
MUNNI Vs. STATE OF U P
|
January 10, 2014 |
MUNNI Vs. D D C
|
February 26, 2014 |
MUNNI DEVI Vs. SONA DEVI
|
September 9, 2014 |
MUNNI LAL Vs. DEVI PRASAD
|
March 13, 2014 |
MUNNI LAL Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
MUNNI LAL Vs. STATE OF U.P.
|
March 27, 2014 |
MUNNI PRASAD MISHRA Vs. STATE OF U P
|
September 11, 2014 |
MUNNU SETH Vs. STATE OF U P
|
January 10, 2014 |
MUNSHI YADAV Vs. S D M , AZAMGARH
|
November 27, 2014 |
MUNSRIF Vs. STATE OF U P
|
September 2, 2014 |
MUNUA @ BHARAT NARAIN SINGH Vs. STATE OF U P
|
November 28, 2014 |
MURARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
MURARI LAL SHARMA Vs. STATE OF UP
|
March 14, 2014 |
MURATI DEVI Vs. STATE OF U.P.
|
August 8, 2014 |
MURLI Vs. STATE OF U P
|
August 22, 2014 |
MURTAZA Vs. STATE OF U P
|
September 10, 2014 |
MURTAZA Vs. ADDL. DISTRICT AND SESSION JUDGE COURT NO. 1
|
March 5, 2014 |
MUSHAHID HUSSAIN Vs. STATE OF U P
|
October 10, 2014 |
MUSHARRAF HUSSAIN Vs. STATE OF U P
|
August 26, 2014 |
MUSHTAQ Vs. STATE OF U P
|
August 25, 2014 |
MUSHTAQ ALI Vs. BRITISH INDIA ASSOCIATION AWADH KAISERBAGH LKO
|
November 18, 2014 |
MUSTAQ ULLAH Vs. STATE OF U P
|
February 25, 2014 |
N.P. AGRO (I) INDUSTRIES LTD. Vs. COMMR. OF C. EX., LUCKNOW
|
October 17, 2014 |
NADEEM Vs. STATE OF U.P.
|
November 17, 2014 |
NADEEM Vs. STATE OF U P
|
December 12, 2014 |
NAEAM Vs. STATE
|
October 13, 2014 |
NAFIS Vs. STATE OF U P
|
September 24, 2014 |
NAGAR MAHAPALIKA, ALLAHABAD Vs. STATE OF U.P.
|
April 4, 2014 |
NAGAR NIGAM LUCKNOW Vs. KRISHNA DEVI
|
February 24, 2014 |
NAGAR PALIKA Vs. BABU LAL
|
May 28, 2014 |
NAGAR PALIKA PARISHAD Vs. LABOUR COURT
|
February 14, 2014 |
NAGAR PALIKA PARISHAD Vs. STATE OF U P
|
September 16, 2014 |
NAGAR PALIKA SIYANA Vs. U.P.P.S.TRIBUNAL
|
January 17, 2014 |
NAGAR PANCHAYAT, SAFIPUR Vs. STATE OF U P
|
November 19, 2014 |
NAGENDRA NARAIN MISHRA Vs. STATE OF U P
|
March 5, 2014 |
NAGENDRA NATH TRIPATHI Vs. STATE CANE SERVICE AUTHORITY
|
August 27, 2014 |
NAGENDRA SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
NAGENDRA VERMA Vs. STATE OF U.P.
|
February 14, 2014 |
NAGESHWAR PRASAD MISHRA Vs. STATE OF U.P.
|
May 6, 2014 |
NAGROO RAM S/O RAM DEEN Vs. STATE OF U P
|
December 4, 2014 |
NAIM Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
NAIM KHAN Vs. STATE OF U P & 5 OTHERS
|
December 22, 2014 |
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
|
March 13, 2014 |
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
|
March 12, 2014 |
NAKKCHED Vs. STATE OF U P
|
September 3, 2014 |
NALINI AND ASSOCIATES Vs. STATE OF UP
|
September 19, 2014 |
NAMPA ELECTRICAL Vs. GENERAL MANAGER CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION
|
September 18, 2014 |
NANAK CHAND LAAT Vs. STATE OF U.P.
|
January 10, 2014 |
NAND GOPAL GUPTA @ NANDI Vs. STATE OF U.P.
|
April 21, 2014 |
NAND KISHORE @ SETH PASI Vs. STATE OF U P
|
August 7, 2014 |
NAND KISHORE S/O GANGA RAM R/O VILLAGE JATAUJA P S BHOJIPURA, DISTRICT BAREILLY Vs. STATE OF U P
|
May 29, 2014 |
NAND KISHORE SINGH Vs. STATE OF UP
|
November 5, 2014 |
NAND LAL Vs. STATE OF U P
|
October 17, 2014 |
NAND LAL Vs. D D C
|
February 24, 2014 |
NAND LAL Vs. STATE OF U.P.
|
February 19, 2014 |
NAND LAL SONI Vs. STATE OF U P
|
March 27, 2014 |
NAND LAL YADAV Vs. STATE OF U P
|
June 13, 2014 |
NAND RAM Vs. STATE OF U.P.
|
September 23, 2014 |
NANDINI @ NIKKI Vs. SHANTI WIDOW OF LAXMAN PRASAD
|
November 27, 2014 |
NANDU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
February 19, 2014 |
NANHE Vs. STATE OF U.P.
|
February 11, 2014 |
NANHE LAL Vs. STATE OF U.P.
|
January 16, 2014 |
NANHEY LAL SHARMA Vs. STATE OF U.P.
|
January 21, 2014 |
NANHEY SINGH AND 51 ORS Vs. STATE OF U P AND 3 ORS
|
November 24, 2014 |
NAR SINGH Vs. BOARD OF REVENUE, ALLAHABAD AND 9 OTHERS
|
May 28, 2014 |
NAR SINGH BAHADUR SINGH Vs. STATE OF UP
|
November 5, 2014 |
NAR SINGH BIHARI SRIVASTAVA Vs. STATE OF U P
|
September 26, 2014 |
NARAD & 4 OTHERS Vs. MAYA DEVI & 2 OTHERS
|
October 31, 2014 |
NARAIN Vs. STATE OF U P
|
September 25, 2014 |
NARAYAN DAS SHAH AND ORS. Vs. GULABCHAND SETH AND ORS.
|
December 23, 2014 |
NARAYAN DWIVEDI Vs. STATE OF U P
|
November 10, 2014 |
NARAYAN SINGH Vs. BOARD OF REVENUE, U P MEERUT AND 4 OTHERS
|
November 24, 2014 |
NARENDRA KUMAR MISRA Vs. BUDDHI LAL
|
March 13, 2014 |
NARENDRA KUMAR SAROJ Vs. STATE OF U P
|
September 25, 2014 |
NARENDRA KUMAR SINGH Vs. STATE OF U P
|
August 20, 2014 |
NARENDRA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
NARENDRA PRATAP SINGH Vs. STATE OF U P
|
July 18, 2014 |
NARENDRA PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 3, 2014 |
NARENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT AND 5 OTHERS
|
November 5, 2014 |
NARENDRA SINGH Vs. STATE OF U P
|
August 4, 2014 |
NARENDRA SINGH Vs. STATE OF U P
|
February 18, 2014 |
NARESH & OTHES Vs. STATE
|
December 18, 2014 |
NARESH CHAND TYAGI Vs. DDC
|
April 15, 2014 |
NARESH CHANDRA SHARMA Vs. STATE OF U P AND 2 ORS
|
August 27, 2014 |
NARESH CHANDRA SHARMA Vs. STATE OF U.P.
|
March 11, 2014 |
NARESH GROVER Vs. C B I
|
May 6, 2014 |
NARESH KUMAR Vs. STATE OF U P
|
April 21, 2014 |
NARESH KUMAR & CO. PVT.LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
May 23, 2014 |
NARESH KUMAR PASWAN Vs. STATE OF U P & 6 OTHERS
|
August 8, 2014 |
NARESH KUMAR SHAKYA Vs. STATE OF U.P.
|
May 26, 2014 |
NARGIS BANO Vs. BOARD OF REVENUE
|
April 17, 2014 |
NAROTTAM KUMAR AGARWAL Vs. STATE OF UP
|
September 23, 2014 |
NARVEER SINGH Vs. STATE OF U P
|
September 23, 2014 |
NASEEBUN NISA Vs. BOARD OF REVENUE
|
July 16, 2014 |
NASIR Vs. STATE OF U.P.
|
September 9, 2014 |
NASIR HUSAIN Vs. STATE OF U.P.
|
September 11, 2014 |
NATIK PARTY Vs. UNION OF INDIA
|
March 14, 2014 |
NATIONAL INSUANCE COMPANY LTD Vs. RUKHSANA TABASSUM
|
October 27, 2014 |
NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR
|
April 21, 2014 |
NATIONAL INSURANCE CO LTD Vs. SHIV KUMAR GUPTA
|
April 7, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. SUSHILA DEVI AND OTHER
|
July 4, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. LALA RAM AND ORS.
|
December 3, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. RATIBHAN KEWAT AND ORS.
|
November 20, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT
|
May 2, 2014 |
NATIONAL INSURANCE COMP LTD Vs. VINDHA DEVI
|
April 21, 2014 |
NATIONAL INSURANCE COMP. LTD. Vs. RAM KUMAR
|
December 18, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA PACHAURI
|
October 16, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPA DEVI
|
August 25, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SATYAPAL SINGH
|
September 25, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. LEELA @ VIMLA
|
November 11, 2014 |
NATTHU LAL JAISWAL Vs. SHIV LAL GUPTA
|
September 19, 2014 |
NAUSHABA BEGAM Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
October 31, 2014 |
NAUSHAD AHMAD Vs. STATE OF U P
|
January 3, 2014 |
NAVEEN CHANDRA & OTHERS Vs. IST ADDITIONAL DISTRICT JUDGE COURT NO.1 HARDOI & OTHERS
|
December 8, 2014 |
NAVEEN KUMAR Vs. A.D.J
|
March 13, 2014 |
NAVEEN SHARMA Vs. UNION OF INDIA
|
June 6, 2014 |
NAVIN Vs. STATE OF U P
|
January 10, 2014 |
NAVIN MITTAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE U P
|
April 18, 2014 |
NAWAL KISHORE Vs. STATE OF U.P.
|
March 24, 2014 |
NAWAL SINGH Vs. STATE OF U.P.
|
April 9, 2014 |
NAZAR MOHAMMAD Vs. PUSHPA DEVI
|
March 6, 2014 |
NEEALM PATEL Vs. STATE OF U P
|
June 12, 2014 |
NEEHARIKA BHATT Vs. STATE OF U P
|
November 27, 2014 |
NEEL KANTH Vs. STATE OF U P
|
December 9, 2014 |
NEEL KANTH SWEETS VIVEK KHAND GOMTI NAGAR LKO Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
|
August 1, 2014 |
NEELAM AND ORS. Vs. NAWAB AHAMAD AND ORS.
|
December 4, 2014 |
NEELAM CHAUDHARY Vs. KHAJAN SINGH
|
July 10, 2014 |
NEELAM NUSRAT AND ORS. Vs. GHULAM QADIR AND ORS.
|
December 4, 2014 |
NEELAM RASTOGI Vs. NATIONAL INSURANCECOMPANY LTD., BAHRAICH
|
February 19, 2014 |
NEELAM SHARMA Vs. STATE OF U P
|
September 15, 2014 |
NEELAM SINGH Vs. INDIAN OIL CORPORATION LTD
|
May 21, 2014 |
NEELAM STEELS Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2014 |
NEELIMA SINGH Vs. STATE OF U.P.
|
May 8, 2014 |
NEELU @ NEERAJ PAL Vs. STATE OF U P
|
July 31, 2014 |
NEENA JAIN Vs. STATE OF U P
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April 4, 2014 |
NEERAJ AGARWAL Vs. STATE OF U.P. AND ORS.
|
May 14, 2014 |
NEERAJ JANHITKARI GRAMIN SEWA SANSTHAN Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
NEERAJ KANTA VERMA Vs. UNION OF INDIA
|
September 26, 2014 |
NEERAJ KANTA VERMA Vs. UNION OF INDIA
|
September 25, 2014 |
NEERAJ KUMAR Vs. STATE OF U P
|
November 28, 2014 |
NEERAJ KUMAR AGARWAL Vs. STATE OF U.P.
|
April 24, 2014 |
NEERAJ KUMAR DIXIT Vs. UNION OF INDIA
|
March 14, 2014 |
NEERAJ KUMAR KANAUJIA Vs. STATE OF U.P. AND ORS.
|
October 31, 2014 |
NEERAJ KUMAR SINGH Vs. STATE OF U.P.
|
August 4, 2014 |
NEERAJ KUMARI Vs. CIVIL JUDGE
|
April 29, 2014 |
NEERAJ SINGH Vs. STATE OF U P
|
September 12, 2014 |
NEERQAJ SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 9, 2014 |
NEETU DEVI Vs. STATE OF UP
|
September 19, 2014 |
NEETU RASTOGI Vs. STATE OF U P
|
May 9, 2014 |
NEETU YADAV Vs. STATE OF U P AND 4 OTHERS
|
October 17, 2014 |
NEHA Vs. STATE OF U P
|
October 10, 2014 |
NEHA ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX LKO
|
November 24, 2014 |
NEHA SHARMA Vs. JT. COMMISSIONER INCOME TAX
|
September 2, 2014 |
NEHRU PRASUTIKA ASPATAL SAMITI Vs. COMMISSIONER OF INCOME TAX
|
January 6, 2014 |
NEHRU UNCHCHATTAR MADHYAMIK VIDYALAYA RASDHAN Vs. STATE OF U P
|
March 27, 2014 |
NEMPAL Vs. STATE OF U.P.
|
November 14, 2014 |
NENHEY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
NEPAL SINGH Vs. STATE OF U.P.
|
March 3, 2014 |
NETRA PAL SINGH Vs. STATE OF U P
|
January 27, 2014 |
NETRAPAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS
|
March 27, 2014 |
NETRAPAL SINGH Vs. STATE OF U.P.
|
April 30, 2014 |
NEW ERA BUILDERS GAITAM BUDH NAGAR Vs. STATE OF U P
|
February 14, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. DWARIKA PRASAD
|
April 24, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. SUNHARI LAL UPADHYAY
|
April 4, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. JAGDEAI WIDOW OF LATE RAM ASRE
|
September 25, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. POONAM TRIPATHI
|
December 1, 2014 |
NEW INDIA ASSURANCE CO LTD , ALD Vs. MALTI GOVIL
|
February 20, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAUSHALYA DEVI
|
April 10, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAILASHI
|
May 29, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHER SINGH
|
October 29, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. RIZWANA AND ORS.
|
August 22, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. SARASWATI AND ORS.
|
September 16, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAILU ALIAS NANHAKOU
|
September 25, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHI SHUKLA & 5 ORS
|
December 16, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
|
September 25, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
|
September 26, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SALMA BEGUM
|
February 21, 2014 |
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PIARE LAL
|
March 14, 2014 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGAT RAJ SINGH
|
May 28, 2014 |
NIHAL AHMAD Vs. STATE OF U P
|
January 21, 2014 |
NIHAL AHMED Vs. STATE OF U P
|
August 14, 2014 |
NIJAMUDDIN Vs. STATE OF U.P.
|
December 15, 2014 |
NIKHIL SAXENA Vs. U P JAL NIGAM
|
January 13, 2014 |
NILESH MISRA Vs. STATE OF U P
|
October 31, 2014 |
NIRAJ KUMAR RAI Vs. UNION OF INDIA
|
May 2, 2014 |
NIRANKAR SINGH Vs. STATE OF U P
|
September 2, 2014 |
NIRBHAY SINGH Vs. UNION OF INDIA
|
July 11, 2014 |
NIRMAL SINGH GAREWAL Vs. STATE OF U P
|
April 9, 2014 |
NIRMALA DEVI Vs. STATE OF U P
|
March 5, 2014 |
NIRMALA DEVI Vs. NEELAM DEVI
|
September 9, 2014 |
NIRUPMA MALVIYA Vs. STATE OF U P
|
April 4, 2014 |
NISAR Vs. STATE
|
April 7, 2014 |
NISAR AHMAD Vs. UNION OF INDIA
|
August 27, 2014 |
NISAR AHMAD Vs. STATE OF U P
|
April 18, 2014 |
NISAR AHMAD Vs. STATE OF U P
|
May 19, 2014 |
NISAR AHMAD Vs. STATE OF U P
|
November 12, 2014 |
NISHA Vs. DHARMENDA PRATAP SINGH RATHORE
|
November 12, 2014 |
NISHA KUMARI Vs. STATE OF U.P.
|
May 23, 2014 |
NISHANT KUMAR Vs. STATE OF U.P.
|
November 7, 2014 |
NISHANT TIWARI @ SONU Vs. STATE OF U.P.
|
June 24, 2014 |
NISHAT FATIMA Vs. STATE OF U P
|
May 28, 2014 |
NITESH KUMAR PANDEY Vs. U P POWER CORPORATION LTD LUCKNOW
|
February 26, 2014 |
NITHILESH KUMARI Vs. U P S R T C
|
October 15, 2014 |
NITIN GOEL Vs. ATATE OF UP
|
August 8, 2014 |
NITIN JAIN Vs. STATE OF U P
|
November 28, 2014 |
NIVAS PANDEY Vs. STATE OF U P
|
November 21, 2014 |
NIWAS PANDEY Vs. STATE OF U.P.
|
May 12, 2014 |
NIYAMATULLAH AND ORS. Vs. BADRE ALAM AND ORS.
|
November 12, 2014 |
NIZAMUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
March 31, 2014 |
NIZAMUL HAI ALIAS TITU Vs. U.P. SUNNI CENTRAL WAQF
|
April 9, 2014 |
NOIDA Vs. BAHADUR; NAND KISHORE; MUNSHI; RICHH PAL; T IKA RAM; RAM KISHAN; JAI BHAGWAN
|
November 5, 2014 |
NOOR BANO Vs. UNION OF INDIA
|
February 11, 2014 |
NOOR JAHAN BEGUM AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 11, 2014 |
NOOR JAHAN BEGUM AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 16, 2014 |
NOOR MOHAMMAD Vs. 7TH., ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
|
September 2, 2014 |
NOORIE Vs. STATE OF U P
|
March 11, 2014 |
NOORUL SABA Vs. IVTH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND ORS.
|
December 23, 2014 |
NORTH EASTERN AND EAST CENTRAL RAILWAY EMPLOYEES MULTI STATE PRIMARY CO OPERATIVE BANK LTD Vs. CENTRAL REGISTRAR CO OPERATIVE SOCIETIES DEPARTMENT OF AGRICULTURAL AND CO OPERATION GOVERNMENT OF INDIA
|
February 14, 2014 |
NORTHERN INDIA GLASS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA & ORS
|
February 26, 2014 |
NTPC LTD. Vs. GOVERNMENT OF INDIA AND ORS.
|
July 21, 2014 |
NURUL HUDA Vs. STATE OF U P
|
November 26, 2014 |
NURULLA Vs. STATE OF U.P.
|
May 8, 2014 |
NUTAN THAKUR Vs. ELECTION COMMISSION OF INDIA
|
April 7, 2014 |
NUTAN THAKUR Vs. UNION OF INDIA
|
April 11, 2014 |
NUTAN THAKUR Vs. UNION OF INDIA
|
February 19, 2014 |
O P CHAINS LTD Vs. STATE OF U P
|
May 22, 2014 |
O.P.AGRAWAL Vs. UNION OF INDIA
|
March 5, 2014 |
OLYMPIC PETROPRODUCTS LTD. Vs. COMMISSIONER, TRADE TAX
|
March 11, 2014 |
OM COLD STORAGE AND ORS. Vs. U.P. ELECTRICITY REGULATORY COMMISSION AND ORS.
|
December 9, 2014 |
OM ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
|
August 29, 2014 |
OM PRAKAKASH RAI Vs. STATE OF U.P.
|
March 3, 2014 |
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
April 29, 2014 |
OM PRAKASH Vs. PRABHU DAYAL
|
May 2, 2014 |
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
August 6, 2014 |
OM PRAKASH Vs. STATE OF U P
|
November 21, 2014 |
OM PRAKASH Vs. STATE OF U P
|
July 3, 2014 |
OM PRAKASH Vs. STATE OF U P
|
January 24, 2014 |
OM PRAKASH Vs. ELECTION COMMISSION OF INDIA
|
May 5, 2014 |
OM PRAKASH Vs. SHAIL DEVI
|
November 27, 2014 |
OM PRAKASH Vs. CHAND
|
February 6, 2014 |
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 7, 2014 |
OM PRAKASH Vs. STATE OF U.P.
|
May 13, 2014 |
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
OM PRAKASH DHAMIJA Vs. STATE OF U.P.
|
August 4, 2014 |
OM PRAKASH DWIVEDI Vs. ISTAKHAR AHMAD
|
July 2, 2014 |
OM PRAKASH GAUTAM Vs. D I G OF POLICE C R P F
|
May 8, 2014 |
OM PRAKASH MATHURIA Vs. STATE OF U.P.
|
February 20, 2014 |
OM PRAKASH MISHRA Vs. STATE OF U P
|
September 12, 2014 |
OM PRAKASH MISHRA Vs. STATE OF U P
|
January 21, 2014 |
OM PRAKASH PANDEY Vs. ELECTION COMMISSION OF INDIA
|
March 26, 2014 |
OM PRAKASH RAI Vs. STATE OF U.P.
|
April 3, 2014 |
OM PRAKASH SAGAR Vs. STATE OF U P
|
February 25, 2014 |
OM PRAKASH SINGH Vs. STATE OF U P
|
August 28, 2014 |
OM PRAKASH SINGH Vs. STATE OF U P
|
October 13, 2014 |
OM PRAKASH SINGH Vs. STATE OF U.P.
|
March 7, 2014 |
OM PRAKASH SRIVASTAVA Vs. STATE OF U P
|
February 27, 2014 |
OM PRAKASH VERMA Vs. STATE OF U P
|
May 28, 2014 |
OM PRAKASH VERMA Vs. PHOOL CHAND
|
October 10, 2014 |
OM PRAKASH YADAV Vs. STATE OF U P
|
May 6, 2014 |
OM SHANKAR Vs. UNION OF INDIA
|
April 10, 2014 |
OM SHARAN SARASWAT Vs. STATE OF U P
|
April 28, 2014 |
OMKAR Vs. STATE OF U P
|
July 28, 2014 |
OMKAR LAL Vs. STATE OF UP
|
October 16, 2014 |
OMKAR SINGH Vs. STATE OF U P
|
April 9, 2014 |
OMKAR SINGH YADAV Vs. STATE OF U P
|
September 6, 2014 |
OMVEER SINGH Vs. STATE OF U.P. AND ORS.
|
November 5, 2014 |
OMVIR Vs. STATE OF U.P.
|
February 19, 2014 |
ONKAR NATH TIWARI Vs. STATE OF U P
|
August 13, 2014 |
ORIENTAL DIESEL & ENGINEERING COMPANY PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
February 7, 2014 |
ORIENTAL INSURANCE CO LTD Vs. URMILA SINGH
|
February 20, 2014 |
ORIENTAL INSURANCE CO LTD Vs. SUKH DEVI
|
April 18, 2014 |
ORIENTAL INSURANCE CO LTD Vs. DEEP MALA
|
December 3, 2014 |
ORIENTAL INSURANCE CO LTD Vs. BALLO
|
April 21, 2014 |
ORIENTAL INSURANCE CO LTD Vs. RATANSRI
|
October 16, 2014 |
ORIENTAL INSURANCE CO LTD. Vs. MAINAZ
|
May 2, 2014 |
ORIENTAL INSURANCE CO. LTD Vs. CHANDRA PRAKASH
|
January 10, 2014 |
ORIENTAL INSURANCE CO. LTD Vs. NIRALA SHUKLA
|
April 23, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. SUKH DEVI AND ORS.
|
April 8, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. PHOOL MATI
|
September 19, 2014 |
ORIENTAL INSURANCE COMP LTD Vs. DEV NARAIN UPADHYAY
|
December 4, 2014 |
ORIENTAL INSURANCE COMP LTD Vs. MEENA KANAUJIYA
|
September 25, 2014 |
ORIENTAL INSURANCE COMP LTD Vs. BHAGYA WATI DEVI AND 4 ORS
|
October 29, 2014 |
ORIENTAL INSURANCE COMPANY Vs. SAVITRI DEVI AND ORS.
|
October 16, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. JAGDAMBA PRASAD YADAV
|
December 2, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. NARENDRA KUMAR S/O SHIV RAM
|
December 3, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV KUMAR
|
October 16, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. POONAM DEVI
|
May 9, 2014 |
OSIA BUILDERS PVT. LTD Vs. STATE OF U.P.
|
September 25, 2014 |
OTIS ELEVATORS COMPANY (INDIA) LTD ASHOK MARG LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW
|
August 26, 2014 |
OUDH SUGAR MILL Vs. STATE OF U P
|
November 24, 2014 |
P C CHATURVEDI Vs. U P STATE TEXTILE LTD
|
September 19, 2014 |
P K SRIVASTAVA Vs. MANAGING DIRECTOR, U P STATE SPINNING MILLS
|
May 2, 2014 |
P K TIWARI Vs. STATE OF U P
|
November 17, 2014 |
P N AGARWAL Vs. STATE OF U P
|
May 22, 2014 |
P P BUILDCON PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
April 24, 2014 |
P V JAGANMOHAN Vs. UNION OF INDIA
|
May 30, 2014 |
P.N.C. INFRATECH LTD. Vs. STATE OF U.P.
|
May 19, 2014 |
PADAM CHAND Vs. DDC
|
April 4, 2014 |
PADAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
November 5, 2014 |
PADMAKAR DUBEY Vs. STATE OF U P
|
July 31, 2014 |
PANCHAM LAL Vs. STATE OF U P
|
January 17, 2014 |
PANCHANAND GIRI Vs. STATE OF U.P.
|
February 7, 2014 |
PANCHU Vs. D.D.C.
|
September 6, 2014 |
PANDHARI RAM Vs. STATE OF U P
|
September 18, 2014 |
PANDIT MADAN SWARUP SHOTRI PUBLIC CHARITABLE TRUST Vs. UNION OF INDIA
|
July 3, 2014 |
PANKAJ Vs. STATE OF U P
|
August 22, 2014 |
PANKAJ BHARGAVA Vs. COMMISSIONER OF COMMERCIAL TAX U P COMMERCIAL TAX BHAWAN
|
September 23, 2014 |
PANKAJ HOSPITAL LTD Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
PANKAJ JAIN Vs. STATE OF U.P. AND 2 ORS
|
October 28, 2014 |
PANKAJ KUMAR DUBEY Vs. PUNJAB NATIONAL BANK
|
July 11, 2014 |
PANKAJ SINGH Vs. STATE OF U P
|
October 17, 2014 |
PANKAJ SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 23, 2014 |
PANKAJ TIWARI Vs. STATE OF U P
|
September 22, 2014 |
PANKAJ TRIPATHI Vs. STATE OF U P
|
April 9, 2014 |
PANKAJ TRIPATHI Vs. STATE OF U.P.
|
April 9, 2014 |
PANKI OXYGEN C 13 UDYOGKUNJ PANKI KANPUR Vs. STATE OF U P
|
February 11, 2014 |
PANMATI ALIAS PARVATI DEVI Vs. D D C AZAMGARH
|
November 18, 2014 |
PANNA LAL Vs. COLLECTOR ALLAHABAD
|
October 16, 2014 |
PANNA LAL Vs. STATE OF U.P.
|
August 7, 2014 |
PANNA LAL Vs. STATE OF U.P.
|
January 17, 2014 |
PANNA LAL Vs. ADDL. COLLECTOR/D.D.C. AND ORS.
|
October 28, 2014 |
PANNA LAL AND 4 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
December 23, 2014 |
PANNA LAL AND ORS. Vs. D.D.C. AND ORS.
|
December 18, 2014 |
PANTALOON RETAIL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 20, 2014 |
PAPER & BOARD CONVERTORS Vs. U P STATE MICRO & SMALL ENTERPRISES
|
April 29, 2014 |
PAPLU ALIAS AMIT KUMAR Vs. STATE OF U P
|
November 17, 2014 |
PAPPOO Vs. STATE OF U P
|
August 27, 2014 |
PAPPU Vs. STATE OF U P
|
August 19, 2014 |
PAPPU Vs. STATE OF U.P.
|
February 6, 2014 |
PAPPU Vs. NARAYAN
|
February 20, 2014 |
PARAS JAIN Vs. IZHAR AHMAD
|
September 5, 2014 |
PARAS NATH Vs. RAM JEE
|
July 7, 2014 |
PARAS SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
|
December 8, 2014 |
PARDESHI Vs. JUBAIDA KHATOON
|
July 17, 2014 |
PARESH YADAV Vs. STATE OF U P
|
August 8, 2014 |
PARESH YADAV Vs. STATE OF U P
|
January 31, 2014 |
PARIPURNA NAND TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
PARMARTH MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
|
March 13, 2014 |
PARMATAMA PRASAD Vs. STATE OF U P
|
January 17, 2014 |
PARMESHWAR DUTT SHUKLA Vs. D D C
|
April 16, 2014 |
PARMESHWAR DUTT SHUKLA Vs. D D C AND 5 ORS
|
October 10, 2014 |
PARMI MAURYA Vs. STATE OF U.P.
|
January 31, 2014 |
PARSADI Vs. STATE OF U P
|
January 8, 2014 |
PARSADI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
PARSHU RAM KASHYAP Vs. STATE OF U.P. AND ORS.
|
April 1, 2014 |
PARSHURAM PANDIT Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
PARSU Vs. STATE OF UTTAR PRADESH
|
July 2, 2014 |
PARVEEN BEGUM Vs. ADDITIONAL COLLECTOR (ADMN)/D.D.C.
|
February 10, 2014 |
PARVEZ Vs. STATE OF U P
|
January 31, 2014 |
PARVEZ Vs. STATE OF U.P.
|
January 17, 2014 |
PARWANA BANO W/O JAKIR, D/O MOHD AHMAD Vs. STATE OF U P
|
November 17, 2014 |
PARWATI ARYA KANYA SANSKRIT INTER COLLEGE Vs. STATE OF U P
|
May 15, 2014 |
PARWATI AUTOMOTIVE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2014 |
PARWATI DEVI Vs. KALASH NARAYAN AGNIHOTRI
|
August 27, 2014 |
PASHUPATI PANDEY Vs. DDC
|
April 15, 2014 |
PATALI Vs. STATE OF U.P.
|
February 24, 2014 |
PATWARI ROADWAYS PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
September 8, 2014 |
PAWAN KUMAR Vs. STATE OF U P
|
January 9, 2014 |
PAWAN KUMAR Vs. STATE OF U.P.
|
July 17, 2014 |
PAWAN KUMAR AND ORS. Vs. ADDL. DISTRICT JUDGE-IV AND ORS.
|
December 16, 2014 |
PAWAN KUMAR GUPTA & ANOTHER Vs. MOHD. SHAKIR & ANOTHER
|
November 10, 2014 |
PAWAN KUMAR MISRA Vs. STATE OF U P
|
May 2, 2014 |
PAWAN KUMAR NIGAM 5571 (S/S)1981 Vs. CENTRAL WAREHOUSING CORP
|
December 19, 2014 |
PAWAN KUMAR PANDEY Vs. 42 B N P A C , NAINI, ALLD
|
September 12, 2014 |
PAWAN KUMAR YADAV Vs. STATE OF U P
|
July 15, 2014 |
PAWAN KUMARI Vs. STATE OF U P
|
July 8, 2014 |
PAWAN SINGH Vs. ADDL. COLLECTOR (ADMIN.)/D.D.C. AND ORS.
|
October 27, 2014 |
PAWAN SINGH Vs. PRESIDING OFFICER/S.D.M., KUNDA AND ORS.
|
October 31, 2014 |
PAYAL Vs. STATE OF U P
|
October 9, 2014 |
PAYAL AGARWAL Vs. VINAY KUMAR AGARWAL
|
August 7, 2014 |
PEOPLES FORUM Vs. C.B. YADAV
|
August 21, 2014 |
PHAILU ETC. Vs. DY. DIRECTOR OF CONSOLIDATION SONBHADRA AND ORS.
|
November 11, 2014 |
PHAKHRUDDIN @ BANTI Vs. STATE OF U.P.
|
January 6, 2014 |
PHAYA NATH PANDEY Vs. UNION OF INDIA
|
October 14, 2014 |
PHEKOO RAM S/O GANGA RAM Vs. STATE OF U P
|
February 7, 2014 |
PHOENIX LAMPS INDIA LTD NOIDA U P Vs. COMMISSIONER OF INCOME TAX
|
July 25, 2014 |
PHOENIX OVERSEAS LIMITED Vs. ASSISTANT LABOUR COMMISSIONER U P GAUTAM BUDH NAGAR
|
January 28, 2014 |
PHOOL BADAN Vs. CONSOLIDATION OFFICER
|
April 2, 2014 |
PHOOL CHAND Vs. STATE OF U.P.
|
February 21, 2014 |
PHOOL CHAND AND ORS. Vs. STATE OF U.P.
|
July 7, 2014 |
PHOOL SAHAI Vs. STATE OF U.P.
|
August 27, 2014 |
PHOOL SINGH Vs. STATE OF U P
|
November 24, 2014 |
PHOOLA DEVI Vs. D.D.C.AND OTHERS
|
October 16, 2014 |
PHOOLCHAND YADAV AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
|
December 1, 2014 |
PHOOLMAN YADAV Vs. BHARTIYA SANCHAR NIGAM
|
March 31, 2014 |
PHULA BAI Vs. STATE OF U.P.
|
May 30, 2014 |
PINTOO @ ARUN KUMAR Vs. STATE OF U P
|
September 19, 2014 |
PINTOO SINGH Vs. UNION OF INDIA
|
November 21, 2014 |
PINTU MUSAHAR Vs. STATE OF U P
|
July 2, 2014 |
PITAM SINGH Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
|
December 18, 2014 |
PIYUSH KUMAR SRIVASTAVA Vs. LEPROSY MISSION TRUST INDIA
|
July 24, 2014 |
PODDAR NURSING HOME (P) LTD. Vs. PRESIDING OFFICER
|
July 1, 2014 |
POLYPLEX COP. N. LTD. Vs. UNION OF INDIA
|
April 11, 2014 |
POLYPLEX CORPORATION LTD. Vs. JOINT SECRY
|
April 28, 2014 |
POONAM Vs. STATE OF U P
|
October 10, 2014 |
POONAM Vs. STATE OF U.P.
|
June 18, 2014 |
POONAM GAHLAUT Vs. COL SANDEEP NAIN
|
July 15, 2014 |
POONAM SHARMA Vs. STATE OF U P
|
December 12, 2014 |
POORAN CHAND Vs. GENERAL MANAGER CANARA BANK
|
September 11, 2014 |
POORAN CHAND Vs. OM PRAKASH
|
May 21, 2014 |
POORAN CHAND JOSHI Vs. U.P. CO-OP. INSTITUTIONAL SERVICE BOARD
|
July 28, 2014 |
POORAN SINGH Vs. STATE OF U P
|
September 25, 2014 |
POSHAKI LAL Vs. D D C BAREILLY
|
April 17, 2014 |
PRABANDH SAMITI KISHAN UCHHAATTAR MADHYAMIK Vs. STATE OF U P AND 7 OTHERS
|
September 25, 2014 |
PRABANDHAK U.P. RAJYA SADAK PARIVAHAN NIGAM Vs. RABIA BEGUM
|
March 3, 2014 |
PRABHA CONSTRUCTION JHANSI Vs. BANK OF BARODA KANPUR
|
July 21, 2014 |
PRABHAT CHANDRA TANDON Vs. RADHEY SHYAM JAIN
|
March 7, 2014 |
PRABHAT CHANDRA TRIPATHI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 30, 2014 |
PRABHAT KUMAR SINHA Vs. STATE OF UTTAR PRADESH
|
February 11, 2014 |
PRABHAT PANDEY Vs. DIMPAL YADAV
|
September 3, 2014 |
PRABHAWATI Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
PRABHAWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
PRABHU CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR Vs. STATE OF U P AND ANOTHER
|
May 5, 2014 |
PRACHI GUPTA Vs. STATE OF U P
|
July 24, 2014 |
PRADEED KUMAR SAXENA Vs. STATE OF U P
|
August 25, 2014 |
PRADEEP Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 2014 |
PRADEEP KUMAR Vs. STATE OF U P
|
November 27, 2014 |
PRADEEP KUMAR Vs. STATE OF U.P.
|
May 29, 2014 |
PRADEEP KUMAR DIXIT Vs. STATE OF U P
|
July 11, 2014 |
PRADEEP KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
July 10, 2014 |
PRADEEP KUMAR YADAV Vs. STATE OF U P & ORS
|
May 19, 2014 |
PRADEEP KUMAR YADAV ALIAS PAPPU Vs. UNION OF INDIA
|
July 31, 2014 |
PRADEEP RAWAT AND ORS. Vs. STATE OF U.P.
|
December 22, 2014 |
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 12, 2014 |
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 26, 2014 |
PRAG PRASAD TEWARI Vs. RAM PAL
|
May 23, 2014 |
PRAHLAD DAS AGARWAL Vs. MANNU LAL
|
February 26, 2014 |
PRAKASH AGARWAL Vs. REGISTRAR GENERAL, ALLAHABAD HIGH COURT
|
April 17, 2014 |
PRAKASH AHIRWAR Vs. STATE OF U P
|
June 11, 2014 |
PRAKASH CHAND AGRAWAL Vs. ADDL DISTRICT JUDGE & ORS
|
April 9, 2014 |
PRAKASH CHAND SRIVASTAV Vs. STATE OF U.P.
|
June 5, 2014 |
PRAKASH CHANDRA AGARWAL Vs. STATE OF U P
|
September 17, 2014 |
PRAKASH CHANDRA GUPTA Vs. STATE OF U P
|
February 17, 2014 |
PRAKASH CHANDRA KAPOOR Vs. RITU KAPOOR
|
August 14, 2014 |
PRAKASH GRAMODYOG SAMITI KENDRA & ORS. Vs. UNION OF INDIA & ORS.
|
December 23, 2014 |
PRAKASH KANUDIA Vs. CHAIRPERSON, DRAT
|
September 11, 2014 |
PRAKASH S/O NEKSEY Vs. STATE OF U P
|
December 18, 2014 |
PRAKASH SAHU Vs. STATE OF U.P.
|
May 14, 2014 |
PRAKASH SONKAR Vs. STATE OF U P
|
January 31, 2014 |
PRAMILA AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/SPECIAL JUDGE, ANTI CORRUPTION AND ORS.
|
October 13, 2014 |
PRAMILA DEVI Vs. RAM BALI
|
May 15, 2014 |
PRAMOD BARONIA Vs. STATE OF UP
|
July 31, 2014 |
PRAMOD KISHORE SHARMA Vs. STATE OF U P
|
January 2, 2014 |
PRAMOD KUMAR DIXIT Vs. STATE OF U.P. AND ORS.
|
July 23, 2014 |
PRAMOD KUMAR DUBEY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTE AND LABOUR COURT
|
July 3, 2014 |
PRAMOD KUMAR KANKANE Vs. STATE OF U P
|
November 21, 2014 |
PRAMOD KUMAR PANDEY Vs. U P STATE FOOD & ESSENTIAL COMMODITIES CORP.
|
July 23, 2014 |
PRAMOD KUMAR SHROTRIYA Vs. CHIEF ELECTION COMMISSIONER U.P. STATE COOP. SOCIETY
|
August 1, 2014 |
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 16, 2014 |
PRAMOD KUMAR SINGH Vs. M M U P RAJYA BHANDARAN NIGAM LTD
|
March 27, 2014 |
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE
|
September 1, 2014 |
PRAMOD KUMAR SRIVASTAVA Vs. SUKH DEV PRASAD TRIPATHI
|
December 10, 2014 |
PRAMOD KUMAR TEWARI Vs. STATE OF U P
|
September 6, 2014 |
PRAMOD SHARAN Vs. STATE OF U P
|
July 25, 2014 |
PRAMOD SINGH @ PRAMOD KUMAR SINGH Vs. UNION OF INDIA
|
October 8, 2014 |
PRANAT PAL SINGH Vs. RENT CONTROL & EVICTION OFFICER
|
September 8, 2014 |
PRANAV PANDEY Vs. STATE OF U.P. AND ORS.
|
December 19, 2014 |
PRASHANT CHANDRA Vs. COMMISSIONER OF INCOME TAX 1 LUCKNOW
|
March 27, 2014 |
PRASHANT DUBEY @ LALJI Vs. STATE OF U P
|
November 19, 2014 |
PRASHANT FADNAVIS AND 6 ORS Vs. STATE OF U P
|
August 20, 2014 |
PRASHANT KUMAR NAYAK Vs. STATE OF U P
|
May 26, 2014 |
PRATAP Vs. STATE OF U P
|
September 19, 2014 |
PRATAP NARAIN SINGH Vs. STATE OF U P
|
November 24, 2014 |
PRATEEK PAPERS AND BOARDS PVT. LTD. Vs. STATE OF U.P.
|
April 29, 2014 |
PRATIBHA DHEERAN Vs. STATE OF U P
|
November 5, 2014 |
PRATIBHA MISHRA Vs. STATE OF U.P.
|
May 28, 2014 |
PRATIBHA SINGH Vs. UNION OF INDIA
|
May 20, 2014 |
PRATIBHA SINGH BAGHEL Vs. STATE OF U.P.
|
September 11, 2014 |
PRATIBHA VERMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE, LUCKNOW
|
January 13, 2014 |
PRATIBHA VERMA Vs. XII-ADDITIONAL DISTRICT JUDGE LUCKNOW
|
December 4, 2014 |
PRATIMA MISHRA Vs. STATE OF U P
|
May 22, 2014 |
PRATIMA SINGH Vs. STATE OF U P & ORS
|
September 4, 2014 |
PRAVEEN KUMAR Vs. STATE OF U P
|
August 20, 2014 |
PRAVEEN KUMAR DWIVEDI Vs. STATE OF U P
|
April 11, 2014 |
PRAVEEN KUMAR GARG Vs. MORADABAD VIKAS PRADHIKARAN
|
September 16, 2014 |
PRAVEEN KUMAR GOND Vs. STATE OF U.P. AND ORS.
|
September 6, 2014 |
PRAVEEN KUMAR MISHRA Vs. STATE OF U P THRU SECRY BASIC EDUCATION
|
February 14, 2014 |
PRAVEEN KUMAR SINGH Vs. STATE OF U P
|
February 12, 2014 |
PRAVENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
May 12, 2014 |
PRAVENDRA PRATAP SINGH Vs. STATE OF U P
|
November 11, 2014 |
PRAVIN KUMAR Vs. STATE OF U P
|
March 4, 2014 |
PRAYAG NARAIN DUBEY Vs. U P STATE ROAD TRANSPORT CORPORATION ETAWAH
|
August 28, 2014 |
PREETI Vs. STATE OF U P & ORS
|
February 27, 2014 |
PREETI AGARWAL Vs. VISHWAS MITTAL
|
September 17, 2014 |
PREETI ELHENCE Vs. COMMISSIONER OF INCOME TAX
|
March 11, 2014 |
PREM BABU Vs. D D C
|
March 25, 2014 |
PREM CHANDRA GUPTA Vs. STATE OF U.P.
|
June 30, 2014 |
PREM CHANDRA PATHAK AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2014 |
PREM CHANDRA SHARMA Vs. STATE OF U P
|
April 4, 2014 |
PREM KUMAR UPADHYAYA Vs. STATE OF U P
|
January 13, 2014 |
PREM LATA PANDEY Vs. STATE OF U.P.
|
August 5, 2014 |
PREM NARAYAN Vs. STATE OF U P
|
December 22, 2014 |
PREM PAL Vs. STATE OF U P AND 6 OTHERS
|
October 8, 2014 |
PREM PAL Vs. NEK RAM
|
August 1, 2014 |
PREM PRAKASH PANDEY Vs. STATE OF U P
|
May 9, 2014 |
PREM PRAKASH VERMA Vs. C B I , S T F , GHAZIABAD
|
May 16, 2014 |
PREM SHANKER DIXIT Vs. STATE OF U P
|
September 24, 2014 |
PREM TRADING COMPANY Vs. COURT OF ADDITIONAL DISTRICT JUDGE COURT NO 9 FAIZABAD
|
December 4, 2014 |
PREMA Vs. STATE OF U.P.
|
March 12, 2014 |
PREMA DEVI Vs. RAJA RAM
|
October 8, 2014 |
PREMA DEVI Vs. STATE OF U.P.
|
February 10, 2014 |
PREMANAND DWIVEDI Vs. BOARD OF REVENUE
|
February 25, 2014 |
PREMWATI Vs. STATE OF U.P.
|
January 17, 2014 |
PRINCIPAL KISAN INTER COLLEGE SARAWA BULANDSHAHAR Vs. STATE OF U P
|
April 25, 2014 |
PRINCIPAL OFFICER, L.G. ELECTRONICS INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
|
August 5, 2014 |
PRITI SHARMA Vs. STATE OF U P
|
March 5, 2014 |
PRIYANKA SHUKLA Vs. STATE OF U.P. AND ORS.
|
October 28, 2014 |
PROMOD KUMAR Vs. STATE OF U.P.
|
April 7, 2014 |
PROVINCIAL MEDICAL SERVICES WELFARE ASSOCIATION THROUGH GENE Vs. STATE OF U P
|
May 30, 2014 |
PT BRIJ RAJ TRIPATHI Vs. KM.MALTI DEVI
|
May 9, 2014 |
PT NAWIN SHARMA Vs. UNION OF INDIA
|
June 10, 2014 |
PUBLIC SERVICE COMMISSION,U P. Vs. STATE INFORMATION COMMISSION
|
January 8, 2014 |
PUNEET Vs. STATE OF U P
|
March 27, 2014 |
PUNEET Vs. STATE OF U.P.
|
February 18, 2014 |
PUNEET SINGHAL Vs. STATE OF U P AND 3 OTHERS
|
October 30, 2014 |
PUNJAB AND SIND BANK Vs. PRATUSH JAIN
|
September 5, 2014 |
PURNIMA Vs. ANUBHAV MEHROTRA
|
March 7, 2014 |
PURSHOTTAM DAS AGARWAL Vs. RAJESH
|
February 7, 2014 |
PURSHOTTAM SARAN AGARWAL Vs. BHAGWAT SWARUP (SINCE DECEASED)
|
May 23, 2014 |
PURSHOTTAM SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
PURUSHOTTAM PRAKASH BANSAL Vs. BHAGWATI SOLVENT EXTRACTION PVT. LTD.
|
December 18, 2014 |
PURVOTTAR RAILWAY SRAMIK SANGH Vs. UNION OF INDIA
|
January 13, 2014 |
PUSHPA BUILDERS LIMITED Vs. STATE OF U.P.
|
May 2, 2014 |
PUSHPA DEVI Vs. INDIAN OIL CORPORATION LTD
|
May 21, 2014 |
PUSHPA LODHI Vs. ANUP KANT SINGH
|
January 13, 2014 |
PUSHPENDRA Vs. STATE OF U P
|
July 24, 2014 |
PUSPA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
|
March 27, 2014 |
PUTAN Vs. D.D.C.
|
August 26, 2014 |
PUTTU Vs. STATE OF U P
|
August 11, 2014 |
PYARA W/O BANSILAL Vs. STATE OF U P
|
December 18, 2014 |
PYARE LAL Vs. STATE OF U P
|
April 30, 2014 |
PYARE LAL Vs. STATE OF U P
|
January 9, 2014 |
PYARE LAL SHUKLA Vs. STATE OF U P
|
August 8, 2014 |
PYAREY LAL Vs. STATE OF U P
|
September 15, 2014 |
QUMRUDDIN Vs. HASEENA
|
August 25, 2014 |
R K GUPTA Vs. STATE OF U P
|
July 21, 2014 |
R K SINGH Vs. PHOOLMATI
|
February 6, 2014 |
R K TRADING Vs. COMMERCIAL TRADE TAX, APPELLATE TRIBUNAL
|
October 15, 2014 |
R S ASSOCIATE THRU PROP REETA SINGH Vs. STATE OF U P & 3 OTHERS
|
February 24, 2014 |
R.K. CHADDHA Vs. STATE OF U.P.
|
May 8, 2014 |
R.K. SHARMA Vs. STATE OF U.P.
|
April 25, 2014 |
R.P.MISHRA Vs. STATE OF U.P.
|
February 18, 2014 |
R.S.D. ACADEMY Vs. STATE OF U.P.
|
May 22, 2014 |
RABBAN Vs. STATE OF U.P.
|
July 15, 2014 |
RABBUL HUSAIN Vs. STATE OF U P
|
March 7, 2014 |
RACHNA GUPTA Vs. UNION OF INDIA
|
April 21, 2014 |
RADHA CHARAN Vs. STATE OF U.P.
|
March 14, 2014 |
RADHA DEVI Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
RADHA DEVI Vs. STATE OF U P
|
November 17, 2014 |
RADHA KRISHNA TIWARI Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY
|
January 24, 2014 |
RADHA RAMAN BAJPAI Vs. ASHOK KOHLI
|
October 28, 2014 |
RADHA SRIVASTAVA Vs. STATE OF U P
|
May 29, 2014 |
RADHAPATI SINGH Vs. STATE OF U.P.
|
March 25, 2014 |
RADHASOAMI SATSANG SABHA Vs. JEEWAN ADHAR SINHA
|
January 9, 2014 |
RADHEY LAL VERMA Vs. STATE OF U.P.
|
August 22, 2014 |
RADHEY SARAN Vs. STATE
|
November 26, 2014 |
RADHEY SHAYAM Vs. STATE OF U P
|
July 16, 2014 |
RADHEY SHYAM Vs. STATE OF U.P.
|
August 29, 2014 |
RADHEY SHYAM Vs. STATE OF U P
|
September 18, 2014 |
RADHEY SHYAM Vs. BALRAM
|
March 28, 2014 |
RADHEY SHYAM CHUBEY Vs. C B I ANTI CORRUPTION BRANCH GHAZIABAD
|
February 20, 2014 |
RADHEY SHYAM PARCHA Vs. UNION OF INDIA
|
July 25, 2014 |
RADHEY SHYAM SHARMA Vs. STATE OF U P
|
July 28, 2014 |
RADHEY SHYAM SINGH Vs. STATE OF U P
|
May 30, 2014 |
RADHEY SHYAM YADAV Vs. STATE BANK OF INDIA
|
January 6, 2014 |
RADHEY SHYAM YADAV Vs. UNION OF INDIA
|
August 26, 2014 |
RADHEYSHYAM Vs. BOARD OF REVENUE ALLD
|
November 11, 2014 |
RADHEYSHYAM NISHAD Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
RADHIKA KUSHWAHA Vs. STATE OF U.P.
|
August 27, 2014 |
RADHIKA VISHWAKARMA Vs. STATE OF U P SECY DEPTT OF REVENUE LKO
|
March 21, 2014 |
RAEES ALVI Vs. STATE OF U P
|
September 2, 2014 |
RAFIQ Vs. KHODEJA BIBI
|
August 21, 2014 |
RAFIQ @ MUNDA Vs. STATE OF U P
|
September 23, 2014 |
RAGHAV RAM MISRA Vs. STATE OF U P
|
April 9, 2014 |
RAGHUBAR Vs. STATE OF U.P.
|
May 27, 2014 |
RAGHUNANDAN PRASAD SARRAF Vs. COMMISSIONER, OF INCOME TAX,
|
October 17, 2014 |
RAGHUNATH INTERNATIONAL LTD. Vs. UNION OF INDIA
|
January 17, 2014 |
RAGHURAJ SINGH Vs. STATE OF U P
|
March 4, 2014 |
RAGHURAJI DEVI Vs. STATE OF U P
|
September 16, 2014 |
RAGHUVEER SINGH Vs. STATE OF U P
|
September 1, 2014 |
RAGHUVEER SINGH Vs. STATE OF U P
|
March 11, 2014 |
RAGHVENDRA DATTA RAM PANDEY Vs. GEETA PANDEY
|
February 12, 2014 |
RAGHVENDRA SHARMA @ RAJAN Vs. M A C T / A D J
|
September 4, 2014 |
RAHAMATULLAH Vs. ADDITIONAL COLLECTOR
|
September 23, 2014 |
RAHEES @ BAURA Vs. STATE OF U P
|
June 16, 2014 |
RAHEESH Vs. STATE OF U P
|
April 15, 2014 |
RAHMAN MIAN Vs. RAM CHANDRA SHARMA
|
April 22, 2014 |
RAHUL Vs. STATE OF U P
|
November 5, 2014 |
RAHUL Vs. STATE OF U.P.
|
April 17, 2014 |
RAHUL Vs. STATE OF U P
|
May 12, 2014 |
RAHUL AGRAWAL Vs. STATE OF U P
|
December 9, 2014 |
RAHUL DUBEY Vs. STATE OF U P
|
July 31, 2014 |
RAHUL GUPTA Vs. STATE OF U P
|
January 3, 2014 |
RAHUL SHUKLA Vs. EXECUTIVE OFFICER
|
July 3, 2014 |
RAHUL SINGH Vs. PUNJAB NATIONAL BANK
|
March 31, 2014 |
RAHUL SINGH Vs. STATE OF U P
|
December 19, 2014 |
RAHUL SINGH Vs. STATE OF U P
|
November 17, 2014 |
RAHUL TEWARI Vs. STATE OF U P
|
March 24, 2014 |
RAHUL UPADHYAY Vs. ADDL.SESSIONS JUDGE
|
June 3, 2014 |
RAHUL UPADHYAY Vs. NAFIS
|
May 9, 2014 |
RAIS Vs. STATE OF U P
|
August 27, 2014 |
RAIS AHMAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
July 28, 2014 |
RAIS AHMAD Vs. STATE OF U P
|
September 1, 2014 |
RAIS UDDIN Vs. STATE OF U P
|
December 22, 2014 |
RAJ BABU SINGH Vs. GENERAL MANAGER, N T P C
|
October 8, 2014 |
RAJ BAHADUR Vs. DY. DIRECTOR OF CONSOLIDATION
|
August 13, 2014 |
RAJ BAHADUR Vs. CIVIL JUDGE (J D) MUSAFIRKHANA SULTANPUR
|
November 20, 2014 |
RAJ BAHADUR SINGH Vs. STATE OF U P AND 4 OTHERS
|
November 5, 2014 |
RAJ BAHADUR SINGH Vs. STATE OF U.P.
|
January 10, 2014 |
RAJ BALLABH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 22, 2014 |
RAJ GURU Vs. STATE
|
October 31, 2014 |
RAJ KAMAL GUPTA Vs. STATE OF U P
|
January 9, 2014 |
RAJ KARAN Vs. STATE OF U P & 4 OTHERS
|
November 20, 2014 |
RAJ KARAN Vs. STATE OF U.P.
|
August 1, 2014 |
RAJ KISHORE DUBEY Vs. U P STATE WARE HOUSING CORP LUCKNOW
|
February 27, 2014 |
RAJ KRISHNA Vs. STATE OF U P
|
November 24, 2014 |
RAJ KUMAR Vs. STATE OF U P AND 3 ORS
|
October 31, 2014 |
RAJ KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
|
November 11, 2014 |
RAJ KUMAR Vs. STATE OF U P
|
January 17, 2014 |
RAJ KUMAR Vs. STATE OF U P
|
May 13, 2014 |
RAJ KUMAR Vs. STATE OF U P
|
July 18, 2014 |
RAJ KUMAR Vs. UNION OF INIDA SECY DEPTT OF HOME
|
March 24, 2014 |
RAJ KUMAR Vs. STATE
|
August 1, 2014 |
RAJ KUMAR Vs. STATE OF U.P.
|
December 15, 2014 |
RAJ KUMAR Vs. UNION OF INDIA
|
July 8, 2014 |
RAJ KUMAR Vs. STATE OF U P
|
October 13, 2014 |
RAJ KUMAR Vs. STATE OF U P
|
May 16, 2014 |
RAJ KUMAR Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
RAJ KUMAR ADALKHA Vs. STATE OF U P
|
July 23, 2014 |
RAJ KUMAR AND OTHERS; RAM KUMAR AND ANOTHER Vs. STATE OF U P
|
September 24, 2014 |
RAJ KUMAR BHARDWAJ Vs. COMMISSIONER INCOME TAX
|
September 17, 2014 |
RAJ KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
October 29, 2014 |
RAJ KUMAR JAISWAL Vs. PUNJAB NATIONAL BANK, HEAD OFFICE NEW DELHI THRU MANAGER
|
May 27, 2014 |
RAJ KUMAR SINGH Vs. COMMANDANT
|
January 29, 2014 |
RAJ KUMAR VERMA Vs. STATE OF U P
|
July 3, 2014 |
RAJ KUMARI Vs. CHANDRA PAL
|
December 4, 2014 |
RAJ KUMARI Vs. STATE OF U.P.
|
July 9, 2014 |
RAJ LAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, KAUSHAMBI AND ORS.
|
November 27, 2014 |
RAJ MANI PANDEY Vs. STATE OF U P
|
August 21, 2014 |
RAJ MANI VERMA Vs. STATE OF U P
|
April 15, 2014 |
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND 3 OTHERS
|
March 28, 2014 |
RAJ NARAYAN Vs. STATE OF U P
|
January 8, 2014 |
RAJ NATH DUBEY Vs. DY DIRECTOR OF CONSOLIDATION AND 12 OTHERS
|
January 22, 2014 |
RAJ NATH PRASAD Vs. CENTRAL ADMINISTRATIVE
|
March 25, 2014 |
RAJ PAL Vs. STATE OF U P
|
February 13, 2014 |
RAJ PATI Vs. D D C
|
February 27, 2014 |
RAJ RANI SHARMA AND ANOTHER Vs. SMT. BAIKUNTHI DEVI AND ANOTHER
|
December 8, 2014 |
RAJ RATAN INDUSTRY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2014 |
RAJA ABHUSHAN BRAHMA SHAH Vs. STATE OF U P
|
March 11, 2014 |
RAJA BUX SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 16, 2014 |
RAJA JOHN BUNCH Vs. UNION OF INDIA
|
April 28, 2014 |
RAJA MAHENDRA RIPUDAMAN SINGH Vs. BAJRANG PRASAD
|
August 2, 2014 |
RAJA RAM Vs. ASHOK KUMAR
|
November 10, 2014 |
RAJA RAM AND ORS. Vs. ASHOK KUMAR AND ORS.
|
October 10, 2014 |
RAJA RAM OJHA Vs. CONSOLIDATION COMMISSIONER
|
March 31, 2014 |
RAJARAM Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
RAJARAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR AND ORS.
|
December 1, 2014 |
RAJAT AGRAWAL Vs. SHYAM LAL OM PRAKASH
|
March 21, 2014 |
RAJBETI SANKHAWAR Vs. STATE OF U P
|
March 26, 2014 |
RAJDEEP SARDESAI Vs. STATE OF U.P.
|
July 3, 2014 |
RAJEEV KUMAR Vs. STATE OF U P
|
May 28, 2014 |
RAJEEV KUMAR DIWAKAR Vs. LIFE INSURANCE CORP OF INDIA CHAIRMAN MUMBAI
|
March 5, 2014 |
RAJEEV KUMAR GUPTA Vs. STATE OF U.P.
|
June 5, 2014 |
RAJEEV KUMAR KORI Vs. STATE OF U P
|
November 28, 2014 |
RAJEEV KUMAR TIWARI Vs. STATE OF U P
|
May 23, 2014 |
RAJEEV MISHRA Vs. STATE OF U P
|
August 26, 2014 |
RAJEEV SHARMA Vs. STATE OF U P
|
August 8, 2014 |
RAJENDRA Vs. D.D.C.
|
September 23, 2014 |
RAJENDRA Vs. STATE OF U.P.
|
November 3, 2014 |
RAJENDRA Vs. D D C
|
December 4, 2014 |
RAJENDRA Vs. STATE OF U.P.
|
August 28, 2014 |
RAJENDRA AND FIVE OTHERS Vs. STATE OF U P
|
September 24, 2014 |
RAJENDRA DEVI Vs. SETTLEMENT OFFICER CONSOLIDATION-II
|
August 14, 2014 |
RAJENDRA KATIYAR Vs. STATE OF U P
|
April 3, 2014 |
RAJENDRA KUMAR Vs. STATE OF U P
|
April 25, 2014 |
RAJENDRA KUMAR GAUTAM Vs. UNION OF INDIA
|
July 25, 2014 |
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
|
March 28, 2014 |
RAJENDRA KUMAR MOURYA Vs. STATE OF U P
|
April 28, 2014 |
RAJENDRA KUMAR UPADHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
RAJENDRA KUMAR YADAV Vs. DIRECTOR OF SOCIAL WELFARE U P LUCKNOW
|
January 24, 2014 |
RAJENDRA PAL SINGH Vs. DISTRICT MAGISTRATE
|
February 3, 2014 |
RAJENDRA PASI Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
RAJENDRA PRASAD Vs. D.D.C.
|
May 9, 2014 |
RAJENDRA PRASAD Vs. SHIV PAL YADAV
|
September 16, 2014 |
RAJENDRA PRASAD Vs. SUB DIVISIONAL MAGISTRATE, PHOOLPUR, ALLAHABAD
|
February 14, 2014 |
RAJENDRA PRASAD Vs. CIVIL JUDGE (J.D.) SOUTH ROOM NO. 24 SULTANPUR
|
November 26, 2014 |
RAJENDRA PRASAD BAJPAI Vs. STATE OF U.P.
|
July 21, 2014 |
RAJENDRA PRASAD SHARMA Vs. STATE OF U P
|
July 2, 2014 |
RAJENDRA PRASAD SHUKLA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
February 24, 2014 |
RAJENDRA PRASAD SINGH Vs. STATE OF U.P.
|
February 5, 2014 |
RAJENDRA PRASAD SRIVASTAVA Vs. STATE OF U P
|
September 5, 2014 |
RAJENDRA PRASAD TIWARI Vs. STATE OF U P
|
August 12, 2014 |
RAJENDRA SINGH @ RAJJI CHAUDHARY Vs. STATE OF U P
|
January 2, 2014 |
RAJENDRA SINGH BEDI Vs. KISHAN CHAND AND ORS.
|
December 11, 2014 |
RAJENDRI DEVI Vs. STATE OF U P
|
October 14, 2014 |
RAJENDRI DEVI Vs. VINOD KUMAR BAJAJ
|
July 18, 2014 |
RAJES RAI Vs. D.J. MAU
|
April 24, 2014 |
RAJESH Vs. STATE OF U.P.
|
May 9, 2014 |
RAJESH Vs. STATE OF U P
|
September 4, 2014 |
RAJESH Vs. STATE OF U P
|
April 29, 2014 |
RAJESH Vs. STATE OF U P
|
April 30, 2014 |
RAJESH @ BHURWA Vs. STATE OF U P
|
June 10, 2014 |
RAJESH @ RAJU Vs. STATE OF U P
|
May 13, 2014 |
RAJESH AGARWAL HUF Vs. COMMISSIONER, INCOME TAX, GHAZIABAD
|
September 2, 2014 |
RAJESH AWASTHI Vs. STATE OF U P
|
November 3, 2014 |
RAJESH DWIVEDI Vs. ADDITIONAL PRIN JUDGE FAMILY COURT LKO
|
November 21, 2014 |
RAJESH KUMAR Vs. STATE OF U.P.
|
March 14, 2014 |
RAJESH KUMAR Vs. STATE OF U.P.
|
February 19, 2014 |
RAJESH KUMAR Vs. UNION OF INDIA
|
November 5, 2014 |
RAJESH KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR CANERA BANK
|
December 2, 2014 |
RAJESH KUMAR Vs. DUSHYANT KUMAR
|
November 17, 2014 |
RAJESH KUMAR Vs. STATE OF U P
|
January 31, 2014 |
RAJESH KUMAR AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 29, 2014 |
RAJESH KUMAR JAISWAL Vs. STATE OF U P
|
July 21, 2014 |
RAJESH KUMAR MISHRA Vs. STATE OF UP
|
September 9, 2014 |
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
|
May 27, 2014 |
RAJESH KUMAR SHARMA Vs. STATE OF U P
|
October 31, 2014 |
RAJESH KUMAR SRIVASTAVA Vs. ANIL KUMAR SRIVASTAVA
|
April 29, 2014 |
RAJESH KUMAR TIWARI Vs. BOARD OF REVENUE
|
January 20, 2014 |
RAJESH KUMAR UPADHYAY Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 16, 2014 |
RAJESH PRATAP SINGH Vs. BOARD OF REVENUE U P LUCKNOW
|
January 31, 2014 |
RAJESH SINGH Vs. STATE OF U.P.
|
April 21, 2014 |
RAJESH SINGH Vs. STATE OF U P
|
May 30, 2014 |
RAJESH SINGH Vs. STATE OF U P
|
May 5, 2014 |
RAJESH SINGH Vs. STATE OF U P
|
November 10, 2014 |
RAJESH TALWAR Vs. STATE OF U.P. AND ORS.
|
May 19, 2014 |
RAJESH TIWARI S/O LALLU PRASAD TIWARI Vs. KANCHAN W/O VIJAI KUMAR TIWARI
|
September 10, 2014 |
RAJESH TRIPATHI S/O NAND LAL TIWARI Vs. STATE OF U P
|
October 17, 2014 |
RAJESHWAR MISRA Vs. STATE OF U P
|
April 18, 2014 |
RAJESHWAR PRASAD Vs. D I O S ,GHAZIPUR
|
July 23, 2014 |
RAJESHWAR PRASAD AGRAWAL Vs. STATE OF U.P. AND OTHERS
|
August 26, 2014 |
RAJESHWAR PRASAD SINGH Vs. STATE OF U P
|
August 13, 2014 |
RAJESHWARI Vs. STATE OF U P
|
July 31, 2014 |
RAJESHWARI Vs. STATE OF U.P.
|
March 5, 2014 |
RAJIV Vs. STATE OF MAHARASHTRA AND ORS.
|
November 17, 2014 |
RAJIV S/O KAPILDEV GUPTA Vs. STATE OF UTTAR PRADESH
|
November 17, 2014 |
RAJIV TIWARI Vs. STATE OF U P
|
August 1, 2014 |
RAJIVA SRIVASTAVA Vs. STATE OF U P
|
February 24, 2014 |
RAJJAN Vs. STATE OF U.P.
|
February 13, 2014 |
RAJJU PRASAD Vs. STATE OF U P
|
September 6, 2014 |
RAJKARAN Vs. RAMRAJ AND ORS.
|
December 9, 2014 |
RAJKIYA HOMOEOPATHIC MEDICINE BOARD U.P. Vs. STATE OF U.P.
|
September 11, 2014 |
RAJKUMAR BATRA Vs. STATE OF U.P. AND ORS.
|
September 8, 2014 |
RAJMANI MAURYA Vs. STATE OF U P
|
November 17, 2014 |
RAJNEESH DWIVEDI Vs. STATE OF U.P.
|
March 5, 2014 |
RAJNESH Vs. ADDL COMMISSIONER
|
November 14, 2014 |
RAJNESH SINGH Vs. STATE OF U.P.
|
April 16, 2014 |
RAJNI JAIN Vs. C B I
|
July 31, 2014 |
RAJNISH KUMAR MISHRA Vs. CHANCELLOR SAMPURNA NAND SANSKRIT UNIVERSITY
|
July 18, 2014 |
RAJNISH KUMAR MISHRA Vs. DAYA SHANKAR PANDEY
|
February 3, 2014 |
RAJNISH KUMAR PANDEY Vs. STATE OF U.P.
|
October 8, 2014 |
RAJPAL SHARMA Vs. STATE OF U P
|
May 20, 2014 |
RAJSHEEL SOCIETY Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 17, 2014 |
RAJU Vs. STATE OF U P
|
January 24, 2014 |
RAJU Vs. D D C
|
March 10, 2014 |
RAJU ALIAS MOHD HANEEF Vs. STATE OF U P
|
December 19, 2014 |
RAJU LONIYA Vs. STATE OF U P
|
March 14, 2014 |
RAJVEER Vs. STATE OF U.P.
|
July 25, 2014 |
RAJVEER SINGH Vs. NATIONAL INSURANCE COMPANY
|
April 30, 2014 |
RAJVEER SINGH Vs. STATE OF U P
|
January 28, 2014 |
RAJVINDER SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
April 15, 2014 |
RAJVIR SINGH Vs. STATE OF U.P. AND ORS.
|
October 29, 2014 |
RAJWATI AND OTHERS Vs. SRI NIVAS SHARMA (SINCE DECEASED) AND OTHERS
|
August 12, 2014 |
RAKESH Vs. STATE OF U P
|
September 9, 2014 |
RAKESH Vs. STATE OF U P
|
August 26, 2014 |
RAKESH Vs. STATE OF U P
|
January 9, 2014 |
RAKESH CHANDRA GOYAL Vs. STATE OF U P
|
April 28, 2014 |
RAKESH CHANDRA SAXENA Vs. STATE OF U P
|
August 11, 2014 |
RAKESH KUMAR Vs. COMMISSIONER, MORADABAD DIVISION
|
May 23, 2014 |
RAKESH KUMAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD &ANR
|
September 1, 2014 |
RAKESH KUMAR Vs. RRAMOD KUMAR GUPTA
|
July 11, 2014 |
RAKESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
August 13, 2014 |
RAKESH KUMAR Vs. STATE OF U P
|
November 20, 2014 |
RAKESH KUMAR Vs. CHAIRMAN BOARD OF REVENUE
|
January 21, 2014 |
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
RAKESH KUMAR & 7 OTHERS Vs. STATE OF U P & 4 OTHERS
|
May 19, 2014 |
RAKESH KUMAR AND 2 ORS Vs. D D C AND 5 ORS
|
August 29, 2014 |
RAKESH KUMAR AND ORS. Vs. STATE OF U. P. AND ORS.
|
November 14, 2014 |
RAKESH KUMAR CHATURVEDI Vs. STATE OF U P
|
August 29, 2014 |
RAKESH KUMAR GUPTA Vs. STATE OF U P
|
February 10, 2014 |
RAKESH KUMAR GUPTA Vs. STATE OF U.P.
|
August 6, 2014 |
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
|
May 6, 2014 |
RAKESH KUMAR JAIN Vs. DISCIPLIMNARY AUTHORITY
|
April 21, 2014 |
RAKESH KUMAR NAYAK Vs. STATE OF U.P.
|
August 4, 2014 |
RAKESH KUMAR SINGH Vs. STATE OF U P
|
September 26, 2014 |
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
August 4, 2014 |
RAKESH KUMAR TRIVEDI Vs. STATE OF U.P.
|
January 17, 2014 |
RAKESH KUMAR YADAV Vs. STATE OF U P
|
August 11, 2014 |
RAKESH NATH TIWARI Vs. STATE OF U P
|
August 8, 2014 |
RAKESH PAL Vs. STATE
|
July 28, 2014 |
RAKESH PANDEY Vs. STATE OF U P
|
November 27, 2014 |
RAKESH PRATAP SINGH AND 5 ORS Vs. U P JAL NIGAM
|
December 18, 2014 |
RAKESH SINGH Vs. STATE OF U.P.
|
July 8, 2014 |
RAKESH SRIVASTAVA "NYAYIK" Vs. STATE OF U.P.
|
August 11, 2014 |
RAKESH SRIVASTAVA NYAYIK Vs. STATE OF U P
|
October 15, 2014 |
RAKESH THEATER Vs. V P ADITYA @ VIRENDRA JEET SINGH
|
April 7, 2014 |
RAKESH VERMA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 10, 2014 |
RAKESH YADAV AND ORS. Vs. STATE OF U.P.
|
December 15, 2014 |
RAKHI @ SONI Vs. RAKESH KUMAR HELA
|
February 11, 2014 |
RAKHI BHARATI Vs. STATE OF U P
|
October 10, 2014 |
RAKSHA RAM Vs. STATE OF U P & ORS
|
May 30, 2014 |
RALTRONICS INDIA P. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 18, 2014 |
RAM Vs. STATE OF U P
|
September 17, 2014 |
RAM ACHAL AND ORS. Vs. STATE OF U.P.
|
September 17, 2014 |
RAM ACHAL SINGH Vs. TARSI S. EKKA
|
August 27, 2014 |
RAM ADHAR Vs. BOARD OF REVENUE ALLD
|
November 21, 2014 |
RAM ADHAR SINGH Vs. STATE OF U P SECY & ORS
|
August 1, 2014 |
RAM AKBAAL Vs. D D C
|
August 6, 2014 |
RAM ASRE MAHRA Vs. STATE OF UP
|
November 25, 2014 |
RAM ASREY Vs. DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD
|
April 25, 2014 |
RAM ASREY Vs. STATE OF U P
|
April 28, 2014 |
RAM ASREY KACHHI S/O PREM KISHORE Vs. STATE OF U P
|
December 2, 2014 |
RAM AUTAR Vs. STATE OF U P
|
November 21, 2014 |
RAM AUTAR Vs. STATE
|
July 28, 2014 |
RAM AUTAR Vs. STATE OF U P
|
March 5, 2014 |
RAM AUTAR Vs. D D C
|
March 26, 2014 |
RAM AUTAR Vs. STATE OF UP
|
September 19, 2014 |
RAM AUTAR Vs. UPPER COMMISSIONER BASTI
|
April 25, 2014 |
RAM AUTAR Vs. STATE OF U P
|
November 26, 2014 |
RAM AUTAR SINGH Vs. U P POWER CORPORATION LTD
|
April 25, 2014 |
RAM AUTAR YADAV Vs. BOARD OF REVENUE
|
November 13, 2014 |
RAM AVTAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
|
April 21, 2014 |
RAM AWADH Vs. DISTRICT D D C /COLLECTOR, MAU
|
August 6, 2014 |
RAM AWADH Vs. DISTRICT D D C
|
August 8, 2014 |
RAM AWADH @ MUNAKKA SINGH Vs. STATE OF U P
|
September 26, 2014 |
RAM AWADH YADAV Vs. STATE OF U P
|
May 19, 2014 |
RAM BABU Vs. STATE OF U.P.
|
September 3, 2014 |
RAM BABU GUPTA Vs. STATE OF U P
|
September 4, 2014 |
RAM BABU MAURYA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND 4 OTHERS
|
January 22, 2014 |
RAM BABU YADAV Vs. STATE OF U.P.
|
May 13, 2014 |
RAM BACHAN Vs. STATE
|
September 26, 2014 |
RAM BACHAN Vs. STATE OF U.P.
|
January 17, 2014 |
RAM BACHAN Vs. STATE OF U.P.
|
September 25, 2014 |
RAM BAHADUR Vs. COMMISSIONER
|
April 1, 2014 |
RAM BAHORE Vs. STATE OF U P
|
February 11, 2014 |
RAM BAJPAI VIDALAYA HARDOI THRU MANAGER Vs. STATE OF U P
|
May 29, 2014 |
RAM BAKSH SINGH Vs. STATE OF U P
|
July 18, 2014 |
RAM BHAROSI Vs. STATE OF U.P.
|
November 27, 2014 |
RAM BHAWAN Vs. STATE OF U P
|
April 21, 2014 |
RAM BILAS Vs. STATE OF U P
|
March 11, 2014 |
RAM BILAS Vs. RAJ KUMAR
|
May 16, 2014 |
RAM BILAS S/O MAHENDRA SINGH Vs. STATE OF U P
|
May 29, 2014 |
RAM BILAS VERMA ALIAS ABHILAKH Vs. STATE OF U P
|
December 18, 2014 |
RAM BRIKSH Vs. DY DIRECTOR OF CONSOLIDATION
|
March 25, 2014 |
RAM BRIKSH S/O KALPOO Vs. STATE OF U P
|
August 29, 2014 |
RAM BRIKSHA MISHRA Vs. STATE OF U.P.
|
April 21, 2014 |
RAM BRIKSHA PATEL Vs. STATE OF U P
|
November 17, 2014 |
RAM CHANDRA Vs. STATE OF U P
|
March 25, 2014 |
RAM CHANDRA Vs. CHAIRMAN, U P POWER CORPORATION LKO
|
November 5, 2014 |
RAM CHANDRA Vs. STATE OF U P
|
October 13, 2014 |
RAM CHANDRA Vs. BHADDI LAL
|
August 6, 2014 |
RAM CHANDRA BHATI Vs. STATE OF U.P. AND OTHERS
|
February 13, 2014 |
RAM CHANDRA-II Vs. STATE OF U.P.
|
August 22, 2014 |
RAM CHARAN Vs. STATE OF U.P.
|
August 7, 2014 |
RAM CHARAN Vs. COLLECTOR
|
April 3, 2014 |
RAM CHARAN PANDEY Vs. STATE OF U P
|
August 28, 2014 |
RAM CHET VERMA Vs. STATE OF U P
|
March 31, 2014 |
RAM CHHABILEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 13, 2014 |
RAM DAS Vs. STATE OF U P
|
September 3, 2014 |
RAM DAS GUPTA Vs. STATE OF U P
|
October 10, 2014 |
RAM DASS Vs. JAGAT SINGH
|
October 10, 2014 |
RAM DEO TRIPATHI Vs. MUNNILAL BHARGULATI AND ORS.
|
December 15, 2014 |
RAM DEO TRIPATHI Vs. STATE OF U.P.
|
February 6, 2014 |
RAM DEV Vs. STATE OF U P
|
April 21, 2014 |
RAM DEVI Vs. STATE OF U P
|
November 21, 2014 |
RAM DEVI Vs. A.D.J., COURT NO. 14 KANPUR NAGAR & OTHERS
|
July 28, 2014 |
RAM DEVI Vs. U.P.S.R.T.C.
|
May 12, 2014 |
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 2014 |
RAM GANESH Vs. STATE OF U.P.
|
May 19, 2014 |
RAM GOPAL Vs. STATE OF U P
|
September 3, 2014 |
RAM GOPAL Vs. DY. DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND ORS.
|
December 4, 2014 |
RAM GOPAL Vs. SAHIB SINGH
|
May 13, 2014 |
RAM GOPAL MISHRA AND 2 ORS Vs. STATE OF U P
|
November 21, 2014 |
RAM GOPAL SINGH Vs. STATE OF U.P. AND ORS.
|
November 10, 2014 |
RAM GULAM Vs. STATE
|
July 1, 2014 |
RAM GULAM Vs. STATE OF U P
|
November 12, 2014 |
RAM HET Vs. STATE OF U P
|
October 30, 2014 |
RAM JANAKI MAHAVIDYALAYA Vs. RAM MANOHAR LOHIA AVADH UNIVERSITY
|
October 13, 2014 |
RAM JIT Vs. RAJ KUMARI
|
July 30, 2014 |
RAM KALI Vs. ASISTANT SETTLEMENT OFFICER CONSOLIDATION, GHAZIABAD
|
April 15, 2014 |
RAM KARAN Vs. STATE OF U.P.
|
May 15, 2014 |
RAM KARAN SAHU Vs. STATE OF U P
|
September 23, 2014 |
RAM KESHAN Vs. STATE OF U P
|
August 11, 2014 |
RAM KISAN Vs. D D C
|
February 18, 2014 |
RAM KISHAN Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
RAM KISHAN Vs. STATE OF U.P.
|
July 8, 2014 |
RAM KISHORE Vs. ADDITIONAL SESSION JUDGE
|
September 26, 2014 |
RAM KISHORE @ KISHORE Vs. STATE OF U P
|
November 12, 2014 |
RAM KISHUN PAL Vs. SHAMBHU LAL SAHU
|
July 14, 2014 |
RAM KRIPAL SINGH Vs. STATE OF U P
|
November 12, 2014 |
RAM KRISHNA Vs. RAM MILAN
|
May 23, 2014 |
RAM KRISHNA PARAM HANS VIDHYALAYA Vs. R P F COMMISSIONER, U P
|
May 23, 2014 |
RAM KRISHNA SONI Vs. STATE OF U.P.
|
August 28, 2014 |
RAM KUMAR Vs. STATE OF U.P.
|
May 5, 2014 |
RAM KUMAR Vs. STATE OF U P
|
September 3, 2014 |
RAM KUMAR (STATE) Vs. STATE OF U P
|
August 12, 2014 |
RAM KUMAR MAURYA Vs. STATE OF U P
|
June 19, 2014 |
RAM KUMAR PANDEY SON OF RAM DULAR PANDEY Vs. STATE OF U P
|
October 16, 2014 |
RAM KUMAR S/O PARAM Vs. STATE OF U P
|
November 28, 2014 |
RAM KUMAR SINGH Vs. STATE OF U P
|
August 13, 2014 |
RAM KUMAR SINGH Vs. D.D.C.
|
August 6, 2014 |
RAM KUMAR SINGH Vs. SYNDICATE BANK
|
January 29, 2014 |
RAM KUMAR SISODIA Vs. RAVINDRA NATH JAIN
|
July 8, 2014 |
RAM KUMAR YADAV Vs. STATE OF U P
|
February 13, 2014 |
RAM KUNWAR BHORIYA Vs. STATE OF U.P. AND ORS.
|
December 10, 2014 |
RAM KUSHWAHA Vs. U.P. STATE SUGAR CORPORATION LTD. AND ORS.
|
November 24, 2014 |
RAM KUWAR Vs. D D C AND 2 ORS
|
August 29, 2014 |
RAM LAKHAN Vs. D D C
|
December 4, 2014 |
RAM LAKHAN @ LAKHAN Vs. ADDITIONAL COMISSIONER
|
March 13, 2014 |
RAM LAL Vs. STATE OF U P
|
May 30, 2014 |
RAM LAL GAUTAM Vs. STATE OF U P
|
July 17, 2014 |
RAM LAL YADAV Vs. STATE OF U.P.
|
August 13, 2014 |
RAM LARATE Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
November 12, 2014 |
RAM LAXMAN PATEL Vs. STATE OF U.P.
|
May 29, 2014 |
RAM LEELA COMMITTEE,JAGDISHPUR Vs. STATE OF U P AND 5 OTHERS
|
September 23, 2014 |
RAM MAHESH YADAV Vs. STATE OF U P
|
May 13, 2014 |
RAM MANOHAR Vs. STATE OF U P
|
March 12, 2014 |
RAM MILAN Vs. STATE OF U P
|
December 22, 2014 |
RAM MOHAN Vs. STATE OF U P
|
May 30, 2014 |
RAM MOHAN AGARWAL AND 5 OTHERS Vs. WASIM KHAN @ PAPPU KHAN AND 24 OTHERS
|
October 9, 2014 |
RAM MOHAN TIWARI Vs. STATE OF U.P.
|
April 30, 2014 |
RAM MOHAN TYAGI Vs. STATE OF U.P.
|
October 16, 2014 |
RAM MURAT TRIPATHI Vs. RAM SABHA TIWARI
|
August 1, 2014 |
RAM MUTTI PANDEY Vs. STATE OF U P
|
February 7, 2014 |
RAM NAGINA SINGH Vs. STATE OF U P
|
April 30, 2014 |
RAM NAGINA SMARAK MAHAVIDYALAYA Vs. STATE OF U.P.
|
May 9, 2014 |
RAM NAND Vs. STATE OF U.P. AND ORS.
|
November 26, 2014 |
RAM NARAIN Vs. DY DIRECTOR OF CONSOLIDATION ROBERTSGANJ
|
April 22, 2014 |
RAM NARAYAN @ NARAYAN Vs. STATE OF U.P.
|
May 1, 2014 |
RAM NARAYAN AND 2 ORS Vs. STATE OF U P
|
November 21, 2014 |
RAM NARAYAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 26, 2014 |
RAM NARESH Vs. STATE OF U P
|
May 30, 2014 |
RAM NARESH Vs. STATE OF U P
|
April 15, 2014 |
RAM NARESH Vs. STATE OF U P
|
April 16, 2014 |
RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHINGA & ORS
|
August 13, 2014 |
RAM NARESH Vs. STATE OF U P
|
July 24, 2014 |
RAM NARESH Vs. CIVIL JUDGE, (JUNIOR DIVISION), HAVELI, DISTRICT FAIZABAD AND OTHERS
|
November 26, 2014 |
RAM NARESH ALIAS RAMOO Vs. STATE OF U P
|
January 17, 2014 |
RAM NARESH SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
March 25, 2014 |
RAM NARESH SINGH Vs. ESTATE OF LATE SMT MAIKI
|
December 3, 2014 |
RAM NARESH SINGH Vs. DISTRICT JUDGE SIDDHARTH NAGAR
|
April 30, 2014 |
RAM NARESH SINGH Vs. ADDL. DISTRICT JUDGE COURT NO. 3
|
July 8, 2014 |
RAM NATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 21, 2014 |
RAM NAYAN Vs. STATE OF U P
|
September 3, 2014 |
RAM NEWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
March 4, 2014 |
RAM NIHORE Vs. D D C
|
September 22, 2014 |
RAM NIRANJAN Vs. STATE OF U P
|
August 7, 2014 |
RAM NIWAS Vs. STATE OF U P
|
August 21, 2014 |
RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
|
March 25, 2014 |
RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
|
April 25, 2014 |
RAM PADARATH Vs. CHIRAUNJI DEVI
|
December 19, 2014 |
RAM PAL Vs. STATE OF U.P.
|
May 12, 2014 |
RAM PRAGAT SINGH Vs. DY DIRECTOR OF CONSOLIDATION
|
April 9, 2014 |
RAM PRAKASH Vs. DISTRICT JUDGE, BALLIA
|
October 28, 2014 |
RAM PRAKASH Vs. SUSHMA DEVI
|
September 1, 2014 |
RAM PRAKASH SINGH Vs. STATE OF U.P.
|
October 14, 2014 |
RAM PRAKASH SINGH Vs. D I O S
|
January 7, 2014 |
RAM PRAKASH SUNAR Vs. STATE OF U.P.
|
November 14, 2014 |
RAM PRAKASH YADAV Vs. STATE OF U P
|
January 10, 2014 |
RAM PRASAD Vs. D M
|
March 27, 2014 |
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
|
January 17, 2014 |
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 16, 2014 |
RAM PRASAD SHUKLA Vs. SURAJ LAL
|
April 6, 2014 |
RAM PRATAP Vs. STATE OF U.P.
|
September 15, 2014 |
RAM PRATAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
|
March 28, 2014 |
RAM PRATAP SINGH Vs. STATE OF U P
|
February 18, 2014 |
RAM PRATAP SINGH Vs. SURESH CHANDRA
|
April 24, 2014 |
RAM PRATAP SINGH Vs. STATE OF U P
|
December 22, 2014 |
RAM PRIT Vs. STATE OF U.P.
|
August 1, 2014 |
RAM PUJAN SINGH Vs. STATE OF U.P.
|
July 30, 2014 |
RAM PYARE YADAV Vs. UNION OF INDIA
|
April 7, 2014 |
RAM RAJ Vs. STATE OF U P AND 6 OTHERS
|
October 13, 2014 |
RAM RAJA Vs. STATE OF U.P.
|
April 17, 2014 |
RAM REKHA SINGH Vs. STATE OF U.P.
|
September 6, 2014 |
RAM ROOP Vs. D D C
|
November 11, 2014 |
RAM SAGAR Vs. STATE OF U P
|
August 27, 2014 |
RAM SAGAR Vs. RAJIV
|
April 21, 2014 |
RAM SAHAI GOSWAMI Vs. IIND A D J MAHOBA
|
August 13, 2014 |
RAM SAJEEVAN PATEL Vs. STATE OF U.P.
|
February 21, 2014 |
RAM SAJIVAN Vs. DISTRICT JUDGE RAIBARELI
|
February 25, 2014 |
RAM SAMUJH AND 3 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
November 11, 2014 |
RAM SANEHI AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
December 3, 2014 |
RAM SANWARI SHUKLA Vs. DIRECTOR BAL VIKAS NAD
|
May 12, 2014 |
RAM SARAN Vs. STATE OF U P
|
January 23, 2014 |
RAM SARAN Vs. STATE OF U P
|
April 9, 2014 |
RAM SARAN VERMA @ R S VERMA Vs. C B I , SPECIAL TASK FORE NEW DELHI
|
August 12, 2014 |
RAM SEWAK Vs. D D C
|
May 6, 2014 |
RAM SEWAK Vs. SIYA RAM
|
August 27, 2014 |
RAM SEWAK GIRI Vs. STATE OF U P
|
July 24, 2014 |
RAM SEWAK GUPTA Vs. STATE OF U P
|
December 1, 2014 |
RAM SEWAK SINGH Vs. BOARD OF REVENUE
|
May 5, 2014 |
RAM SEWAK SINGH Vs. STATE OF U P
|
February 20, 2014 |
RAM SHAGAR LAL SRIVASTAVA & ORS Vs. STATE OF U P
|
December 18, 2014 |
RAM SHANKAR TEWARI Vs. STATE OF U P
|
August 14, 2014 |
RAM SHANKER Vs. STATE OF U P
|
May 30, 2014 |
RAM SHANKER Vs. RAM NARAIN
|
April 9, 2014 |
RAM SHANKER GUPTA Vs. STATE OF U P
|
September 12, 2014 |
RAM SHARAN AWASTHI Vs. STATE OF U P
|
August 20, 2014 |
RAM SHIROMANI MISHRA Vs. KAMLA DEVI
|
April 28, 2014 |
RAM SHIROMANI PANDEY Vs. STATE OF U P
|
January 6, 2014 |
RAM SHRI Vs. STATE OF U P
|
May 16, 2014 |
RAM SIJORE Vs. STATE OF UP
|
September 23, 2014 |
RAM SINGAR Vs. BHUNESWAR
|
August 14, 2014 |
RAM SINGH Vs. STATE OF U.P.
|
August 1, 2014 |
RAM SINGH Vs. STATE OF U P
|
April 21, 2014 |
RAM SINGH Vs. STATE OF U P
|
December 10, 2014 |
RAM SINGH Vs. STATE OF U.P.
|
April 28, 2014 |
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY, NAGARIYA GARIBI UNMULAN S R Y
|
May 19, 2014 |
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY
|
September 9, 2014 |
RAM SINGH YADAV Vs. RAJESH SHARMA
|
November 10, 2014 |
RAM SIRANET Vs. ADDL DISTRICT JUDGE ROOM NO 7 PRATAPGARH
|
September 10, 2014 |
RAM SOCH Vs. STATE OF U P
|
September 15, 2014 |
RAM SUKH PAL Vs. STATE OF U P
|
May 23, 2014 |
RAM SUMER Vs. III A D J FAIZABAD
|
January 20, 2014 |
RAM SURAT Vs. D D C AND 6 ORS
|
August 29, 2014 |
RAM SURAT VERMA & ANOTHER Vs. JHINKU & 5 OTHERS
|
October 17, 2014 |
RAM SURESH YADAV Vs. STATE OF U P
|
July 9, 2014 |
RAM SWARE Vs. STATE OF U.P.
|
May 29, 2014 |
RAM SWAROOP [P I L ] Vs. STATE OF U P
|
December 19, 2014 |
RAM SWAROOP NATHHIMAL Vs. CENTRAL BANK OF INDIA
|
September 26, 2014 |
RAM UDIT Vs. D.D.C.
|
September 24, 2014 |
RAM UDIT Vs. RAM SAMUJH
|
January 28, 2014 |
RAM UGRAH NISHAD Vs. STATE OF UP
|
April 7, 2014 |
RAM UJAGAR YADAV Vs. STATE OF U P
|
September 3, 2014 |
RAM VEER PAL Vs. STATE OF U P AND 4 OTHERS
|
August 4, 2014 |
RAM VEER SHARMA Vs. STATE OF U P & 4 ORS
|
September 17, 2014 |
RAM VEER SINGH Vs. STATE OF U.P.
|
January 15, 2014 |
RAM VILAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI
|
February 19, 2014 |
RAM VILAS Vs. NORTH EASTERN RAILWAY, GKP
|
August 14, 2014 |
RAMA BHATTACHARYA Vs. STATE OF U P
|
August 27, 2014 |
RAMA DEVI Vs. FATIMA GAZALA
|
July 18, 2014 |
RAMA DEVI Vs. VIVEK GUPTA
|
July 8, 2014 |
RAMA KANT Vs. STATE OF U.P.
|
April 23, 2014 |
RAMA KANT Vs. STATE OF U.P.
|
April 10, 2014 |
RAMA KANT PATHAK Vs. CIVIL JUDGE,
|
November 26, 2014 |
RAMA KANT SRIVASTAVA Vs. STATE OF U.P.
|
October 16, 2014 |
RAMA KANT YADAV S/O LATE SAMPAT YADAV Vs. STATE OF U P
|
May 29, 2014 |
RAMA SHANKAR @ LALLU Vs. STATE OF U P
|
November 21, 2014 |
RAMA SHANKAR PANDEY Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
RAMA SHANKER Vs. STATE OF U.P.
|
July 17, 2014 |
RAMA SHANKER Vs. D D C
|
February 24, 2014 |
RAMA SHANKER Vs. D D C
|
November 11, 2014 |
RAMA SHANKER SINGH Vs. STATE OF U P
|
October 9, 2014 |
RAMA SHANKER SINGH, U P PRADHAN Vs. D M , MIRZAPUR
|
August 25, 2014 |
RAMA TEWARI W/O LATE OM PRAKASH TEWARI Vs. DIRECTOR OF INTERMEDIATE EDUCATION,LUCKNOW & ORS
|
April 9, 2014 |
RAMAHSRAY YADAV Vs. STATE OF U.P.
|
August 20, 2014 |
RAMAKANT PANDEY Vs. STATE OF U.P.
|
May 16, 2014 |
RAMAKANT PASWAN Vs. INDIAN OIL CORPORATION LTD
|
July 30, 2014 |
RAMANAND Vs. STATE OF U.P.
|
August 1, 2014 |
RAMANAND SHARMA Vs. STATE OF U P
|
March 11, 2014 |
RAMAPATI Vs. D.D.C.
|
September 22, 2014 |
RAMAWATI DEVI Vs. STATE OF U.P.
|
August 5, 2014 |
RAMCO CONFECTIONERY P. LTD Vs. COMMISSIONER, TRADE TAX U.P.
|
March 14, 2014 |
RAMDHAN DANG Vs. STATE OF U P
|
May 8, 2014 |
RAMESH Vs. D D C
|
March 7, 2014 |
RAMESH Vs. STATE OF U.P.
|
September 24, 2014 |
RAMESH Vs. STATE OF U P
|
September 1, 2014 |
RAMESH BHAI JAGA BHAI PATEL Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
|
July 31, 2014 |
RAMESH CHAND Vs. STATE OF U P
|
April 4, 2014 |
RAMESH CHAND GUPTA Vs. STATE OF U.P.
|
January 16, 2014 |
RAMESH CHANDRA Vs. SHYAM JI MISRA
|
July 1, 2014 |
RAMESH CHANDRA Vs. STATE OF U.P.
|
December 11, 2014 |
RAMESH CHANDRA Vs. UNION OF INDIA
|
November 3, 2014 |
RAMESH CHANDRA Vs. STATE OF U P
|
February 19, 2014 |
RAMESH CHANDRA Vs. STATE OF U P
|
July 31, 2014 |
RAMESH CHANDRA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LKO
|
May 2, 2014 |
RAMESH CHANDRA Vs. STATE OF U P
|
October 16, 2014 |
RAMESH CHANDRA Vs. STATE OF U P
|
April 15, 2014 |
RAMESH CHANDRA ALIAS LALLUMAL Vs. RAKESH KUMAR BANSAL
|
August 12, 2014 |
RAMESH CHANDRA SHUKLA Vs. STATE OF U.P.
|
May 6, 2014 |
RAMESH GAUTAM Vs. JAGDAMBA PRASAD & ANOTHER
|
September 8, 2014 |
RAMESH KUMAR Vs. ADDL. DISTRICT JUDGE COURT NO. 2
|
August 1, 2014 |
RAMESH KUMAR Vs. STATE OF U P
|
February 21, 2014 |
RAMESH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 5, 2014 |
RAMESH KUMAR GUPTA Vs. STATE OF U P
|
April 2, 2014 |
RAMESH KUMAR JAISWAL Vs. STATE OF U.P.
|
July 15, 2014 |
RAMESH KUMAR PANDEY Vs. ORIENTAL INSURANCE CO. LTD.
|
May 29, 2014 |
RAMESH NISHAD Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
RAMESH PRASAD MISHRA Vs. STATE OF U.P.
|
March 24, 2014 |
RAMESH SINGH Vs. STATE OF U P
|
July 17, 2014 |
RAMESH TIWARI Vs. STATE OF U P
|
June 11, 2014 |
RAMESH TIWARI Vs. STATE OF U P
|
December 11, 2014 |
RAMESH TIWARI Vs. STATE OF U P
|
February 12, 2014 |
RAMESHWAR Vs. STATE
|
February 13, 2014 |
RAMESHWAR DAS GUPTA Vs. STATE OF U.P.
|
April 24, 2014 |
RAMESHWAR PANDEY Vs. STATE OF U P
|
April 30, 2014 |
RAMESHWAR SINGH Vs. STATE
|
April 3, 2014 |
RAMESHWAR SINGH Vs. UNION OF INDIA
|
December 18, 2014 |
RAMESHWAR SINGH Vs. UNION OF INDIA
|
July 25, 2014 |
RAMHIT Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 16, 2014 |
RAMJAS Vs. SUNDER DEVI
|
May 21, 2014 |
RAMJAS Vs. COLLECTOR / D D C
|
February 24, 2014 |
RAMJEET Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 25, 2014 |
RAMJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 6, 2014 |
RAMJEET Vs. STATE OF U P
|
November 27, 2014 |
RAMJEET Vs. STATE OF U P
|
July 16, 2014 |
RAMJEET VERMA Vs. STATE OF U P
|
May 30, 2014 |
RAMJI Vs. SETTLEMENT OFFICER OF CONSOLIDATION VARANASI
|
April 28, 2014 |
RAMKALI Vs. QAMAR ALAM
|
July 9, 2014 |
RAMOO Vs. STATE OF U.P.
|
August 11, 2014 |
RAMPAL Vs. DDC
|
March 27, 2014 |
RAMPAL Vs. STATE OF U.P.
|
September 15, 2014 |
RAMU Vs. STATE OF U P
|
March 27, 2014 |
RAMU Vs. STATE OF U P
|
August 19, 2014 |
RAMU TIWARI Vs. STATE OF U.P.
|
April 18, 2014 |
RAMVEER SINGH Vs. STATE OF U P
|
September 12, 2014 |
RAMWATI Vs. STATE OF U P
|
May 21, 2014 |
RAMWATI Vs. STATE OF U P
|
October 10, 2014 |
RAMZAN Vs. STATE
|
April 3, 2014 |
RAMZANI Vs. STATE OF U.P.
|
March 3, 2014 |
RAN VIJAY SINGH Vs. UNION OF INDIA
|
March 10, 2014 |
RANA PRATAP PAL Vs. D.D.C.
|
February 24, 2014 |
RANBEER SINGH Vs. STATE OF U.P.
|
February 20, 2014 |
RANDHEER SINGH (SINCE DECEASED) AND 3 OTHERS Vs. KANPUR DEVELOPMENT AUTHORITY AND 3 OTHERS
|
August 13, 2014 |
RANDHIR SINGH TANGAR Vs. STATE OF U P
|
April 3, 2014 |
RANI Vs. STATE
|
May 30, 2014 |
RANI Vs. PAWAN KUMAR YADAV
|
May 8, 2014 |
RANI Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
RANI DEVI Vs. ADDITIONAL COMMISSIONER, LUCKNOW DIVISION
|
February 27, 2014 |
RANI YADAV @ VINEETA YADAV AND ANR. Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 10 LUCKNOW & ANR.
|
December 12, 2014 |
RANJANA TRIPATHI Vs. STATE OF U P
|
July 18, 2014 |
RANJEET Vs. STATE OF U.P.
|
November 28, 2014 |
RANJEET Vs. STATE OF U P
|
November 25, 2014 |
RANJEET RAWAT @ DARSHAN KUMAR Vs. STATE OF U P
|
May 28, 2014 |
RANJEET SINGH Vs. PADMA AGARWAL AND 3 OTHERS
|
October 8, 2014 |
RANJIT SHARMA Vs. GENERAL MANAGER PERSONNEL SERVICES UCO BANK
|
August 13, 2014 |
RANJIT SINGH Vs. STATE OF U P
|
August 8, 2014 |
RANPAL SINGH RATHI Vs. STATE OF U.P.
|
September 1, 2014 |
RANVEER SINGH Vs. STATE OF U.P.
|
May 22, 2014 |
RANVEER SINGH RATHORE Vs. UNION OF INDIA
|
September 17, 2014 |
RANVIJAY NARAYAN SINGH AND 3 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
February 27, 2014 |
RANVIJAY SINGH Vs. RAJA BAI
|
August 20, 2014 |
RAPHIK MOHAMMAD Vs. COMMISSIONER, COMMERCIAL TAX
|
April 17, 2014 |
RAS BIHARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
RASHID Vs. STATE OF U P
|
July 28, 2014 |
RASHIDA Vs. V ADDITIONAL DISTRICT JUDGE, HARDOI
|
January 2, 2014 |
RASHIDA BANO Vs. STATE OF U P
|
April 17, 2014 |
RASHMANI Vs. D D C
|
December 5, 2014 |
RASHTRIYA BHOOMIHEEN KHETIHAR MAJDUR SAHKARI KHETI SAMITI Vs. STATE OF U P
|
February 12, 2014 |
RASHTRIYA KISAN MAZDOOR SANGATHAN Vs. STATE OF U P
|
September 5, 2014 |
RASHTRIYA SHIKSHATMAK AND KALATMAK VIDYALAYA Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
July 28, 2014 |
RASID Vs. STATE OF U.P.
|
September 5, 2014 |
RASID KHAN Vs. ADDITIONAL COMMISSIONER
|
April 15, 2014 |
RASOOL AHMAD Vs. STATE OF U P
|
September 6, 2014 |
RATAN KUMAR RAMRAIKA Vs. NATIONAL INSURANCE COMP LTD
|
September 11, 2014 |
RATAN LAL BAIRAGI Vs. CHAIRMAN/M D BHARAT PETROLEUM CORPORATION LTD
|
January 22, 2014 |
RATAN LAL NOGIA Vs. STATE OF U P
|
November 17, 2014 |
RATAN SINGH Vs. STATE OF U.P.
|
December 17, 2014 |
RATAN SINGH Vs. STATE OF U P
|
August 13, 2014 |
RATENDRA SINGH Vs. STATE OF U P
|
September 25, 2014 |
RATHI INDUSTRIES LTD. Vs. STATE OF U P
|
July 28, 2014 |
RATHI ISPAT LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
|
January 21, 2014 |
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2014 |
RATHI SUPER STEEL LTD Vs. STATE OF U.P.
|
January 13, 2014 |
RATI RAM Vs. STATE OF U P
|
March 6, 2014 |
RATIRAM Vs. RAJ KUMAR AND ORS.
|
September 10, 2014 |
RATIRAM Vs. STATE OF U.P.
|
April 22, 2014 |
RATNA AND 2 ORS Vs. STATE OF U P
|
May 20, 2014 |
RATTI PAL Vs. ADDITIONAL DISTRICT JUDGE
|
May 7, 2014 |
RAUR MURAI S/O JAGANNATH Vs. STATE
|
January 29, 2014 |
RAVENDRA Vs. STATE OF U.P.
|
August 7, 2014 |
RAVI Vs. STATE OF U.P.
|
July 2, 2014 |
RAVI AHMAD Vs. UNION OF INDIA
|
September 25, 2014 |
RAVI GAUTAM Vs. STATE OF U P
|
December 18, 2014 |
RAVI KUMAR Vs. UNION OF INDIA AND ORS.
|
November 13, 2014 |
RAVI KUMAR AGARWAL Vs. STATE OF U P
|
June 18, 2014 |
RAVI KUMAR SHARMA AND 4 ORS Vs. HIGH COURT OF JUDICATURE AT ALLD
|
October 31, 2014 |
RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2014 |
RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2014 |
RAVI VALMIKI Vs. STATE OF U P
|
January 10, 2014 |
RAVINDRA Vs. STATE OF U P
|
March 14, 2014 |
RAVINDRA KUMAR Vs. VINOD KUMAR AGRAWAL AND ORS.
|
October 29, 2014 |
RAVINDRA KUMAR Vs. NAWAB SHER
|
July 3, 2014 |
RAVINDRA KUMAR AGRAWAL AND ANR. Vs. SACHIN AGRAWAL
|
November 7, 2014 |
RAVINDRA KUMAR GUPTA Vs. STATE OF U P
|
October 30, 2014 |
RAVINDRA KUMAR MISHRA AND 2 ORS Vs. STATE OF U P
|
January 3, 2014 |
RAVINDRA KUMAR SINGH Vs. STATE OF UP
|
August 27, 2014 |
RAVINDRA KUMAR SINGH Vs. STATE OF U P
|
July 14, 2014 |
RAVINDRA KUMAR VERMA Vs. STATE OF U.P.
|
May 2, 2014 |
RAVINDRA KUMAR YADAV Vs. MUKHYA ABHIYANTA
|
August 4, 2014 |
RAVINDRA NATH Vs. STATE OF U P
|
September 12, 2014 |
RAVINDRA NATH Vs. DISTRICT INSPECTOR OF SCHOOLS, BASTI
|
October 31, 2014 |
RAVINDRA NATH PANDEY Vs. STATE OF U.P.
|
September 4, 2014 |
RAVINDRA NATH TEWARI Vs. STATE OF U P
|
September 2, 2014 |
RAVINDRA PAL KAUR Vs. PANDIT KEDAR NATH PRABHAKAR
|
August 19, 2014 |
RAVINDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
RAVINDRA SHUKLA Vs. STATE OF U P
|
September 12, 2014 |
RAVINDRA SINGH Vs. STATE OF U P
|
September 1, 2014 |
RAVINDRA SRIVASTAV Vs. STATE OF U P
|
July 15, 2014 |
RAYIS AHMAD Vs. STATE OF U P
|
January 17, 2014 |
RAZEENA BANO AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 4, 2014 |
RAZIA KHATUN Vs. ZARIF AHMAD ANSARI
|
March 6, 2014 |
REED ELSEVIER INDIA PVT. LIMITED Vs. EASTERN BOOK COMPANY
|
April 1, 2014 |
REEMA YADAV Vs. STATE OF U P
|
March 6, 2014 |
REENA TRIPATHI Vs. STATE OF U P
|
July 11, 2014 |
REENA VERMA Vs. STATE OF U.P.
|
September 2, 2014 |
REETA SINGH Vs. CENTRAL GENERAL MANAGER INDIAN OIL CORPORATION LTD.
|
February 19, 2014 |
REETA SRIVASTAVA Vs. DISTRICT MAGISTRATE, LUCKNOW
|
December 17, 2014 |
REGIONAL DIRECTOR, STAFF SELECTION COMMISSION CENTRAL REG Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD
|
April 22, 2014 |
REGIONAL MANAGER U P COOPERATIVE FEDERATIN LTD Vs. ADDTIONAL DISTRICT JUDGE JANSHI
|
September 12, 2014 |
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORP Vs. MUNNI BEGAM
|
December 9, 2014 |
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. SUSHILA DEVI
|
April 3, 2014 |
REHANA Vs. DISTRICT JUDGE, KANPUR NAGAR AND 3 OTHERS
|
August 20, 2014 |
REKHA Vs. CIVIL JUDGE KOL ALIGARH
|
March 11, 2014 |
REKHA Vs. RAM KRISHNA
|
December 19, 2014 |
REKHA Vs. STATE OF U P
|
July 3, 2014 |
REKHA Vs. U.P. ZILADHIKARI (S.D.O.)
|
July 7, 2014 |
REKHA AHIRWAR Vs. STATE OF U P
|
September 23, 2014 |
REKHA MISHRA Vs. SHIV PRASAD SRIVASTAVA
|
September 5, 2014 |
RELIABLE FINHOLD LIMITED Vs. UNION OF INDIA
|
September 15, 2014 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. TRILESH NIBORIYA
|
September 18, 2014 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KADIM
|
July 11, 2014 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR VERMA
|
September 16, 2014 |
RELIANCE INDUSTRIES KARMCHARI SANGH Vs. STATE OF U.P.
|
August 25, 2014 |
RELINCE GENERAL INSURANCE CO LTD Vs. BRAJESH DEVI
|
October 28, 2014 |
RENT CONTROL AND EVICTION OFFICER Vs. MAHAVEER PRASAD KAMALIA
|
November 12, 2014 |
RENU Vs. UNION OF INDIA
|
May 20, 2014 |
RENU Vs. PRINCIPAL JUDGE, FAMILY COURT, JAUNPUR
|
April 30, 2014 |
RENU MAURYA Vs. STATE OF U.P.
|
May 27, 2014 |
RENU MISHRA Vs. UMA TIWARI
|
August 12, 2014 |
RENU TIWARI Vs. PALLAVI PANDEY
|
May 29, 2014 |
RESHAMPAL SINGH Vs. SRI PREM PAL SINGH
|
December 9, 2014 |
RESHMA AFZAL Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 3, 2014 |
RESHMA DEVI Vs. COMMISSIONER, GORAKHPUR DIVISION
|
January 9, 2014 |
RICHA AGARWAL Vs. PAWAN ARYA
|
September 24, 2014 |
RICHA GUPTA Vs. STATE OF U P & ORS
|
September 4, 2014 |
RICHH PAL SINGH Vs. STATE OF U P
|
May 8, 2014 |
RICOH INDIA LIMITED Vs. COMMISSIONER COMMERCIAL TAXES U P VIBHUTI KHAND, GOMTI
|
July 8, 2014 |
RIFCO TRADERS Vs. STATE OF U.P.
|
April 15, 2014 |
RIKHI SINGH Vs. ADDL. COMMISSIONER (JUDICIAL) SAHARANPUR
|
September 9, 2014 |
RINKU Vs. STATE OF U.P.
|
January 6, 2014 |
RINKU @ YASHWANT SINGH Vs. STATE OF U.P.
|
January 16, 2014 |
RIPUDAMAN SINGH Vs. VICE CHANCELLOR OF CHANDRA SHEKHAR AZAD AGRICULTURE
|
April 30, 2014 |
RISHI PAL Vs. STATE
|
May 30, 2014 |
RITA ARORA Vs. TANYA AUTOMOBILES PVT LTD
|
September 25, 2014 |
RITESH Vs. STATE OF U P
|
January 15, 2014 |
RITESH KUMAR Vs. STATE OF U P
|
July 14, 2014 |
RITESH PANDEY AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 16, 2014 |
RITIKA SINGH Vs. INDIAN OIL CORPORATION
|
February 18, 2014 |
RITU S/O DHARAM SINGH RESIDENT OF VILLAGE BHUNI P S SAROORPUR DISTRICT MEERUT Vs. STATE OF U P
|
May 6, 2014 |
RIZWAN Vs. UNION OF INDIA
|
July 10, 2014 |
RIZWAN Vs. STATE OF UP
|
August 14, 2014 |
RIZWAN @ BABWA Vs. STATE OF U P
|
October 17, 2014 |
RIZWANA BEGUM @ PAPPOO Vs. NOOR AHMAD
|
March 8, 2014 |
ROHA INFRASTRUTURE DEVELOPERS PVT LIMITED Vs. STATE OF UTTAR PRADESH
|
March 11, 2014 |
ROHILKHAND EDUCATIONAL CHARITABLE TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 17, 2014 |
ROHIT KUMAR Vs. UNION OF INDIA
|
July 21, 2014 |
ROHIT STATIONERY CENTRE (P) LTD Vs. STATE OF U P
|
December 23, 2014 |
ROMAN CATHOLIC DIOCESE PRIVATE LIMITED Vs. ADDL. DISTRICT JUDGE ROOM NO. 13
|
July 4, 2014 |
ROOMALI DEVI Vs. RAM SAKAL
|
August 13, 2014 |
ROOP KISHOR Vs. STATE OF U.P.
|
January 31, 2014 |
ROOP LAL Vs. DY. DIRECTOR OF CONSOLIDATION
|
February 19, 2014 |
ROOP NARAIN RASTOGI Vs. ADDITIONAL DISTRICT JUDGE COURT NO.9 SITAPUR AND ORS.
|
September 26, 2014 |
ROOP RAM Vs. STATE OF U.P.
|
December 18, 2014 |
ROOP RAM KHAYALI RAM & SONS Vs. STATE OF U P
|
February 24, 2014 |
ROOP SINGH Vs. STATE OF U P
|
November 28, 2014 |
ROOP SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHAR
|
May 21, 2014 |
ROOPA GUPTA Vs. STATE OF U P
|
November 17, 2014 |
ROOPWATI Vs. STATE OF U P
|
March 24, 2014 |
ROSHAN LAL Vs. DDC
|
April 2, 2014 |
ROSHAN LAL AZAD & 7 ORS Vs. STATE OF U P
|
September 23, 2014 |
ROSHAN SINGH Vs. STATE OF U P
|
August 14, 2014 |
ROYAL BANK OF SCOTLAND N.V. Vs. COMMISSIONER OF CUS. AND C. EX.
|
April 28, 2014 |
RT REV MORRIS EDGAR DAN BISHOP OF LUCKNOW Vs. STATE OF U P
|
January 21, 2014 |
RUBBY KESHARWANI Vs. BOARD OF REVENUE
|
July 9, 2014 |
RUBI PANWAR Vs. STATE OF U.P.
|
October 29, 2014 |
RUBY SINGH Vs. STATE OF U.P.
|
January 6, 2014 |
RUCHIKA SRIVASTAVA Vs. STATE OF U P AND 4 OTHERS
|
November 28, 2014 |
RUKHSANA JAFAR Vs. D D C
|
August 8, 2014 |
RUPAK GUPTA Vs. BIRENDRA KUMAR
|
May 30, 2014 |
RUPALI SARAN Vs. AMIT SARAN
|
July 22, 2014 |
S B CONSTRUCTION COMPANY Vs. U P RAJYA VIDYUT UTPADAN NIGAM LTD AND 4 OTHERS
|
November 12, 2014 |
S K VERMA @ AJAY KUMAR VERMAN Vs. STATE OF U P
|
March 28, 2014 |
S.K. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX. AND SERVICE TAX
|
April 29, 2014 |
S.K. GUPTA Vs. VINAY SINGHAL
|
July 8, 2014 |
S.P. RAM Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
|
February 27, 2014 |
S.T. CONSTRUCTION PVT. LTD. Vs. VIJAY CONSTRUCTION CO.
|
May 14, 2014 |
SABDAR HUSAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 22, 2014 |
SABHA SHANKAR Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
SABHAJEET @ KARIYA Vs. STATE OF U.P.
|
April 22, 2014 |
SABIR KHAN Vs. STATE OF U P
|
September 12, 2014 |
SABUDDIN Vs. STATE OF U P
|
July 2, 2014 |
SACHCHIDANAND DUBEY Vs. CBI ACB GHAZIABAD
|
November 17, 2014 |
SACHCHIDANAND GUPTA Vs. UNION OF INDIA
|
January 31, 2014 |
SACHIN CHEMICAL AGENCY Vs. UNION OF INDIA
|
September 25, 2014 |
SADA NAND SHARMA Vs. STATE OF U P
|
March 26, 2014 |
SADBHAV ENGINEERING LTD Vs. STATE OF U P
|
August 25, 2014 |
SADHIR KUMAR MAURYA Vs. STATE OF U.P. AND ORS.
|
August 26, 2014 |
SADHNA DEVI Vs. STATE OF U P
|
April 29, 2014 |
SAEED Vs. MUNNA KHAN (D.) AND ORS.
|
April 24, 2014 |
SAEED AHMAD KHAN Vs. STATE OF U.P.
|
March 7, 2014 |
SAEEDUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
SAFAT HUSAIN Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD.
|
October 10, 2014 |
SAFAT HUSAIN @ CHHANGOO Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD
|
September 19, 2014 |
SAGER SINGH KUSHWAHA Vs. STATE OF U.P. AND ORS.
|
April 9, 2014 |
SAGWA SINGH TYAGI Vs. ADDITIONAL DISTRICT JUDGE, AND 6 OTHERS
|
November 11, 2014 |
SAHABUDDIN Vs. STATE OF U.P.
|
December 12, 2014 |
SAHAJ RAM Vs. STATE OF U P
|
February 13, 2014 |
SAHARA CREDIT COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX I LUCKNOW
|
April 25, 2014 |
SAHAYAK CHHETRIYA PRABANDHAK Vs. MEERA AND ORS.
|
November 25, 2014 |
SAHEED Vs. DY. DIRECTOR OF CONSOLIDATION
|
April 18, 2014 |
SAI CONSTRUCTION Vs. STATE OF U P
|
July 11, 2014 |
SAIFFUL HASAN Vs. STATE OF U P & 6 ORS
|
April 18, 2014 |
SAJID MIYAN Vs. STATE
|
July 3, 2014 |
SAJJAN Vs. BOARD OF REVENUE
|
November 5, 2014 |
SAKHA HUSAIN Vs. STATE OF U.P.
|
October 15, 2014 |
SAKHI CHAND Vs. DDC
|
April 15, 2014 |
SAKHI GOPAL Vs. ZILADHIKARI/D D C
|
January 9, 2014 |
SAKSHAM FOUNDATION CHARITABLE SOCIETY Vs. UNION OF INDIA
|
April 25, 2014 |
SAKSHI AGRAWAL Vs. AKSHAT AGRAWAL
|
January 9, 2014 |
SAKSHI ENTERPRISES Vs. ORIENTAL BANK OF COMMERCE
|
April 15, 2014 |
SALAHUDDIN KHAN Vs. STATE OF U.P.
|
December 15, 2014 |
SALAMU Vs. STATE
|
September 8, 2014 |
SALAUDDIN Vs. STATE OF U P
|
September 5, 2014 |
SALEEM Vs. STATE OF U P
|
April 18, 2014 |
SALEEM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
December 19, 2014 |
SALEKH CHAND Vs. STATE OF U P
|
March 12, 2014 |
SALIG RAM GUPTA Vs. U P COOPERATIVE DAIRY FEDERATION AND MILK UNION CENTRALIZED SERVICES
|
May 28, 2014 |
SALIK RAM Vs. STATE OF U P
|
July 21, 2014 |
SALIK RAM TIWARI Vs. STATE OF U P
|
August 1, 2014 |
SALIM Vs. STATE OF U P
|
August 7, 2014 |
SALIM Vs. STATE OF U.P.
|
March 14, 2014 |
SALIM ASGAR Vs. STATE OF U.P.
|
February 18, 2014 |
SALKHAN LIME WORKS ROBERTSGANJ SONBHADRA Vs. STATE OF U P
|
May 2, 2014 |
SALMA Vs. DISTRICT JUDGE LUCKNOW
|
March 28, 2014 |
SALMA Vs. DDC
|
April 15, 2014 |
SALORA INTERNATIONAL LTD. Vs. PRESCRIBED AUTHORITY
|
September 3, 2014 |
SAMARJEET SINGH Vs. STATE OF U P
|
May 12, 2014 |
SAMAY SINGH Vs. STATE OF U P & 7 OTHERS
|
August 28, 2014 |
SAMEER ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2014 |
SAMEER KUMAR Vs. STATE OF U.P.
|
September 12, 2014 |
SAMIM Vs. STATE OF U.P.
|
April 28, 2014 |
SAMTEL COLOR LIMITED Vs. STATE OF U P
|
September 16, 2014 |
SANAD KUMAR Vs. STATE OF U P
|
December 17, 2014 |
SANDEEP AGRAHARI @ RAKESH KUMAR Vs. STATE OF U.P.
|
February 19, 2014 |
SANDEEP ALIAS KOTHARI UPADHYAY Vs. STATE OF U.P.
|
February 13, 2014 |
SANDEEP BULK CARRIERS Vs. STATE OF U P
|
December 19, 2014 |
SANDEEP CHAUDHARY Vs. STATE OF U.P.
|
September 1, 2014 |
SANDEEP KESARWANI Vs. STATE OF U P
|
February 11, 2014 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
January 21, 2014 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
September 17, 2014 |
SANDEEP KUMAR Vs. STATE OF U P
|
March 7, 2014 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
November 25, 2014 |
SANDEEP KUMAR VERMA Vs. ADDL DISTRICT JUDGE,COURT NO 4, AMBEDKAR NAGAR
|
July 14, 2014 |
SANDEEP MISHRA Vs. STATE OF U P SECY
|
August 4, 2014 |
SANDEEP PANDEY Vs. STATE OF U.P.
|
September 12, 2014 |
SANDEEP PATEL Vs. STATE OF U P
|
April 3, 2014 |
SANDHATA Vs. STATE OF U P AND 4 OTHERS
|
August 28, 2014 |
SANDHYA VERMA Vs. STATE OF U P
|
May 5, 2014 |
SANDIP ACADEMY OF ENGINEERING, MUMBAI Vs. VICE-CHANCELLO, M.J.P. ROHILKHAND UNIVERSITY
|
April 11, 2014 |
SANGAM DAS GAUTAM Vs. STATE OF U.P.
|
April 4, 2014 |
SANGAM INVESTMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 3, 2014 |
SANGAM LAL GUPTA AND 3 OTHERS Vs. VIJAY KUMAR TIWARI
|
January 15, 2014 |
SANGAM LAL MISHRA Vs. STATE OF U P
|
August 29, 2014 |
SANGAM TRANSPORT Vs. STATE INFORMATION COMMISSION
|
August 28, 2014 |
SANGEETA Vs. ADDL COMMISSIONER (ADMINISTRATION) LKO DIVISION
|
December 22, 2014 |
SANGEETA VISHWAKARMA Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
SANJA Vs. STATE OF U P
|
November 24, 2014 |
SANJAY AGARWAL Vs. CANTONMENT BOARD
|
April 23, 2014 |
SANJAY ARORA Vs. UNION OF INDIA
|
April 10, 2014 |
SANJAY BHARDWAJ Vs. STATE OF U.P. AND ORS.
|
October 27, 2014 |
SANJAY JAIN @ SANJAY KUMAR JAIN Vs. ANIL KUMAR SHARMA
|
July 17, 2014 |
SANJAY KUMAR Vs. STATE OF U.P.
|
March 24, 2014 |
SANJAY KUMAR Vs. STATE OF U P
|
February 3, 2014 |
SANJAY KUMAR Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
|
December 23, 2014 |
SANJAY KUMAR DWIVEDI Vs. HONBLE HIGH COURT THROUGH REGISTRAR GENERAL AND 3 OTHERS
|
August 19, 2014 |
SANJAY KUMAR GAUTAM Vs. STATE OF U P
|
December 19, 2014 |
SANJAY KUMAR GUPTA Vs. STATE OF U P
|
August 22, 2014 |
SANJAY KUMAR SHARMA Vs. UNION OF INDIA AND 2 ORS
|
December 2, 2014 |
SANJAY MAURYA Vs. STATE OF U P
|
December 18, 2014 |
SANJAY MAURYA Vs. STATE OF U.P.
|
December 15, 2014 |
SANJAY NATH TIWARI Vs. STATE OF U P
|
August 12, 2014 |
SANJAY PARMAR Vs. STATE OF U P
|
December 19, 2014 |
SANJAY SHARMA Vs. STATE OF U P
|
May 14, 2014 |
SANJAY SHUKLA Vs. STATE OF U P
|
May 28, 2014 |
SANJAY SINGH Vs. UNION OF INDIA
|
August 6, 2014 |
SANJAY SINGH Vs. STATE OF U P
|
July 7, 2014 |
SANJAY SRIVASTAVA Vs. STATE OF U.P.
|
June 4, 2014 |
SANJAY SRIVASTAVA Vs. STATE OF U P
|
August 8, 2014 |
SANJAY VERMA Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
December 3, 2014 |
SANJEET KUMAR BIND Vs. PRESCRIBED AUTHORITY/CHIEF JUDICIAL MAGISTRATE & 4 OTHERS
|
December 19, 2014 |
SANJEEV GOYAL Vs. UNION OF INDIA
|
March 27, 2014 |
SANJEEV GUPTA Vs. STATE OF U.P. AND ORS.
|
October 14, 2014 |
SANJEEV KUMAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION, LUCKNOW
|
December 23, 2014 |
SANJEEV KUMAR Vs. STATE OF U P
|
October 31, 2014 |
SANJEEV KUMAR Vs. STATE OF U.P.
|
August 1, 2014 |
SANJEEV KUMAR AGARWAL Vs. RASHMI AGARWAL
|
May 9, 2014 |
SANJEEV KUMAR CHAUHAN Vs. STATE OF U P
|
February 12, 2014 |
SANJEEV KUMAR DALELA Vs. REGISTRAR GENERAL HONBLE HIGH COURT ALLAHABAD
|
November 27, 2014 |
SANJEEV KUMAR RAI Vs. STATE OF U P
|
May 2, 2014 |
SANJEEV KUMAR S/O SRI A.R. SRIVASTAVA ASSISTANT ENGINEER Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECRETARY RURAL DEVELOPMENT, GOVERNMENT OF U.P.
|
August 8, 2014 |
SANJEEV KUMAR SINGH Vs. STATE OF U P
|
March 12, 2014 |
SANJEEV KUMAR SINGH Vs. PRASHANT KUMAR, D I G (PERSONAL) P H Q
|
July 18, 2014 |
SANJEEV KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
December 18, 2014 |
SANJEEV PATHAK Vs. STATE OF U.P.
|
September 25, 2014 |
SANJEEV PATHAK Vs. STATE OF U P
|
September 26, 2014 |
SANJEEV SINGHAL Vs. UNION OF INDIA
|
April 29, 2014 |
SANJEEV TYAGI Vs. KAMLESH KUMAR AND ANOTHER
|
December 1, 2014 |
SANJEEV YADAV Vs. STATE OF U P
|
May 23, 2014 |
SANJEEWAN LAL YADAV Vs. STATE OF U P
|
January 13, 2014 |
SANJIVA KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION, SC-II, NEW DELHI
|
May 2, 2014 |
SANKATHA PRASAD MISHRA Vs. DIRECTOR OF EDUCATION
|
January 10, 2014 |
SANNU @ SHAHNAWAZ Vs. STATE OF U P
|
October 16, 2014 |
SANT KUMAR & ORS Vs. STATE OF U P
|
December 23, 2014 |
SANT KUMAR PATHAK Vs. STATE OF U P
|
November 11, 2014 |
SANT LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
August 8, 2014 |
SANT RAM Vs. STATE OF U P
|
February 3, 2014 |
SANT RAM Vs. STATE OF U P & ORS
|
April 18, 2014 |
SANTLAL Vs. RAMKEWAL
|
September 9, 2014 |
SANTOSH Vs. STATE OF U P
|
April 29, 2014 |
SANTOSH Vs. STATE OF U.P.
|
February 21, 2014 |
SANTOSH BAGHEL Vs. UNION OF INDIA
|
March 7, 2014 |
SANTOSH BIND Vs. STATE OF U.P.
|
July 24, 2014 |
SANTOSH DEVI Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
September 18, 2014 |
SANTOSH KUMAR Vs. STATE OF U.P.
|
February 20, 2014 |
SANTOSH KUMAR Vs. STATE OF U P
|
April 4, 2014 |
SANTOSH KUMAR Vs. STATE OF U P
|
August 1, 2014 |
SANTOSH KUMAR DWIVEDI Vs. STATE OF U P & ORS
|
August 26, 2014 |
SANTOSH KUMAR MISHRA Vs. D J & ORS
|
January 6, 2014 |
SANTOSH KUMAR SAXENA Vs. D D C
|
January 10, 2014 |
SANTOSH KUMAR SHUKLA Vs. SYNDICATE BANK
|
June 4, 2014 |
SANTOSH KUMAR SHUKLA Vs. STATE OF U.P.
|
January 27, 2014 |
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 1, 2014 |
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 21, 2014 |
SANTOSH KUMAR TRIPATHI Vs. STATE OF U.P.
|
February 6, 2014 |
SANTOSH SHEETGRAH PVT LTD Vs. SYNDICATE BANK
|
January 17, 2014 |
SANTOSH SHUKLA Vs. STATE OF U P
|
November 21, 2014 |
SARDA MAHESH PRASAD SINGH Vs. STATE OF U P
|
March 13, 2014 |
SARDAR DALJIT SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BAREILLY
|
January 16, 2014 |
SARDAR GURTAHAL SINGH Vs. ANAND SINGH JAGDHARI
|
November 11, 2014 |
SARDAR JASPAL SINGH Vs. MANOJ KUMAR AGARWAL
|
March 5, 2014 |
SARDAR SARAN SINGH Vs. BOARD OF REVENUE
|
July 2, 2014 |
SARDAR SINGH Vs. STATE OF U P
|
April 30, 2014 |
SARDAR SURJEET SINGH Vs. SURESH CHANDRA PORWAL
|
March 6, 2014 |
SARDAR SWARN JEET SINGH GANDHI Vs. SARDAR SARV JEET SINGH GANDHI AND 2 OTHERS
|
December 1, 2014 |
SARIKA Vs. SURENDRA
|
April 7, 2014 |
SARIN & SARIN Vs. COMMISSIONER OF TRADE TAX
|
April 25, 2014 |
SARITA Vs. UP ZILADHIKARI
|
May 5, 2014 |
SARITA RANJAN Vs. SPECIAL JUDGE
|
July 8, 2014 |
SARNAM SINGH Vs. STATE OF U.P.
|
April 18, 2014 |
SARNAM SINGH Vs. STATE OF U P
|
January 6, 2014 |
SAROJ KUMAR Vs. STATE OF U P
|
July 24, 2014 |
SAROJ KUMAR DUBEY Vs. STATE OF U P
|
March 14, 2014 |
SAROJ SHARMA Vs. STATE OF U.P.
|
July 14, 2014 |
SAROJLATA SRIVASTAVA Vs. STATE OF U.P.
|
July 17, 2014 |
SARVESH KUMAR Vs. ROHTASH
|
November 5, 2014 |
SARVESH KUMAR SHUKLA Vs. CHAIRMAN, U P STATE ROAD TRANSPORT CORP H Q LKO
|
September 26, 2014 |
SARVESHWARI SAMOOH SANTHAN DEVSTHAN JOKAHI Vs. BOARD OF REVENUE
|
May 16, 2014 |
SARVODAY BABU UDDESHIYA VIKAS SAMITI Vs. COMMISSIONER, KANPUR DIVISION
|
January 8, 2014 |
SARWARI Vs. STATE OF U P
|
February 21, 2014 |
SARYU PRASAD VARMA Vs. ADDLL DISTT JUDGE COURT NO 1 LAKHIMPUR KHERI
|
November 25, 2014 |
SAT ENDRA KUMAR SINGH Vs. MANAGING COMMITT EE JANTA I COLLEGE MAU
|
October 31, 2014 |
SATBEER SINGH Vs. ADDL. COMMISSIONER
|
April 22, 2014 |
SATENDRA KUMAR Vs. STATE OF U P
|
August 22, 2014 |
SATENDRA KUMAR SINGH & 22 ORS Vs. STATE OF U P
|
September 15, 2014 |
SATENDRA SINGH Vs. VINOD KUMAR BHALOTIA
|
August 20, 2014 |
SATIHS CHANDRA @ RAM CHANDRA Vs. STATE OF U P
|
September 5, 2014 |
SATISH CHAND BHOLA Vs. RAJEEV SHARMA
|
November 3, 2014 |
SATISH CHANDRA SHUKLA Vs. STATE CADRE AUTHORITY
|
May 29, 2014 |
SATISH DUBEY Vs. STATE OF U P
|
February 10, 2014 |
SATISH KOHLI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
SATISH KUMAR Vs. STATE OF U P
|
January 17, 2014 |
SATISH KUMAR GUPTA Vs. STATE OF U P
|
September 2, 2014 |
SATISH KUMAR PUNJABI Vs. PRESCRIBED AUTHORITY
|
April 25, 2014 |
SATISH KUMAR SHARMA Vs. STATE OF U P
|
March 5, 2014 |
SATISH KUMAR SINGH Vs. UNION OF INDIA
|
October 15, 2014 |
SATISH KUMAR SINGH Vs. STATE OF U P
|
July 18, 2014 |
SATNAM KAUR Vs. SATYENDRA PAL SINGH AND ORS.
|
August 5, 2014 |
SATNAM SINGH Vs. STATE OF U.P.
|
May 28, 2014 |
SATSEN Vs. STATE OF U P
|
January 2, 2014 |
SATYA DEO Vs. STATE OF U.P.
|
April 3, 2014 |
SATYA DEO MISRA Vs. STATE OF U P
|
October 29, 2014 |
SATYA DEV-SHAKUNTLA DEVI EDUCATIONAL TRUST Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE
|
April 9, 2014 |
SATYA KUMARI SINGH Vs. STATE OF U P PRIN SECY IRRIGATION DEPTT & ORS
|
March 21, 2014 |
SATYA NARAIN DUBEY Vs. UNION OF INDIA
|
March 21, 2014 |
SATYA NARAIN DUBEY Vs. UNION OF INDIA
|
March 31, 2014 |
SATYA NARAIN GIRI Vs. BOARD OF REVENUE
|
May 1, 2014 |
SATYA NARAIN SINGH Vs. STATE OF U P
|
February 11, 2014 |
SATYA NARAYAN Vs. DEPUTY COMMISSIONER (FOODS) DEVI PATAN MANDAL GONDA
|
August 22, 2014 |
SATYA NARAYAN RAO Vs. UNION OF INDIA
|
February 18, 2014 |
SATYA PAL Vs. STATE OF U.P.
|
September 17, 2014 |
SATYA PAL SINGH Vs. STATE OF U.P.
|
September 26, 2014 |
SATYA PAL SINGH LODHE Vs. STATE OF U.P.
|
January 6, 2014 |
SATYA PAL TOMAR Vs. STATE OF U.P.
|
September 12, 2014 |
SATYA PRABHA Vs. STATE OF U P
|
February 3, 2014 |
SATYA PRAKASH Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
SATYA PRAKASH Vs. STATE OF U P
|
January 3, 2014 |
SATYA PRAKASH Vs. U.P. RAJYA VIDYUT UTPADAN NIGAM LIMITED
|
July 1, 2014 |
SATYA PRAKASH CHAUDHARY Vs. STATE OF U P
|
November 10, 2014 |
SATYA PRAKASH SINGH Vs. DINESH PRAKASH SINGH
|
November 17, 2014 |
SATYA PRAKASH SONI Vs. CHAIRMAN/M.D., N.T.P.C. AND ORS.
|
November 11, 2014 |
SATYA PRASAD SONI Vs. CHAIRMAN/M.D.N.T.P.C. LTD.
|
April 21, 2014 |
SATYA RAM Vs. RAM HARAKH
|
April 22, 2014 |
SATYA SHANTI EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2014 |
SATYABHAMA Vs. REGIONAL DY DIRECTOR OF EDU. (SECONDARY)
|
November 12, 2014 |
SATYABHAMA DUBEY Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION (SECONDARY) AND ORS.
|
October 12, 2014 |
SATYABRAT RAI Vs. STATE OF U.P.
|
May 23, 2014 |
SATYADEO Vs. RAM CHANDAR
|
July 24, 2014 |
SATYANARAIN KESHAVRAM PVT LTD LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW
|
August 20, 2014 |
SATYAPAL Vs. STATE OF U P
|
August 22, 2014 |
SATYAVIR Vs. STATE
|
March 7, 2014 |
SATYAVIR Vs. STATE OF U P
|
September 11, 2014 |
SATYENDRA KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAH
|
May 16, 2014 |
SAURABH GARG Vs. ABBAS SHABBIR
|
November 21, 2014 |
SAURABH GUPTA Vs. D.D.C., LALITPUR AND ORS.
|
December 22, 2014 |
SAURABH GUPTA Vs. D D C LALITPUR
|
July 31, 2014 |
SAURABH SHARMA Vs. STATE OF U.P.
|
January 3, 2014 |
SAURABH SONI Vs. S & P INFRASTRUCTURE DEVELOPMENT P LTD
|
August 12, 2014 |
SAURABH SRIVASTAVA, S/O RAJ KUMAR LAL SRIVASTAVA Vs. STATE OF U P
|
May 30, 2014 |
SAVITA MALHOTRA Vs. SHANTI MALHOTRA
|
October 16, 2014 |
SAVITA VERMA Vs. STATE OF U.P.
|
September 3, 2014 |
SAVITRI DEVI Vs. STATE OF U P
|
September 10, 2014 |
SAVITRI DEVI Vs. STATE OF U.P.
|
January 29, 2014 |
SAVITRI DEVI Vs. STATE OF U.P.
|
November 12, 2014 |
SAVITRI DEVI {OBJECTION FILED} Vs. DISTRICT JUDGE UNNAO
|
September 25, 2014 |
SAVITRI DEVI DIDWANIA Vs. ALLIED PHARMACEUTICAL
|
November 21, 2014 |
SAVITRI SINGH Vs. STATE OF U P
|
July 15, 2014 |
SAYED MOHAMMAD ARIF Vs. STATE OF U P
|
March 27, 2014 |
SAYEED Vs. STATE OF U P
|
November 17, 2014 |
SAYEED Vs. STATE OF UP
|
February 26, 2014 |
SBEC SUGAR LIMITED Vs. STATE OF U.P.
|
November 12, 2014 |
SCHLUMBERGER MEASUREMENT AND SYSTEMS INDIA LTD Vs. STATE OF U P
|
May 20, 2014 |
SECRETARY Vs. CHARAN DAS
|
April 21, 2014 |
SEEMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
SEEMA DEVI Vs. STATE OF U P
|
September 5, 2014 |
SEEMA MANSOOR Vs. U P POWER CORPORATION LTD., LUCKNOW
|
May 26, 2014 |
SEEMA SRIVASTAVA Vs. PUNJAB NATIONAL BANK CHAIRMAN/M D AND 3 OTHERS
|
March 31, 2014 |
SEEMA SRIVASTAVA Vs. STATE OF U P
|
September 11, 2014 |
SEETA RAM Vs. A D M/ D D C
|
January 7, 2014 |
SELF FINANCE COLLEGES WELFARE ASSOCIATION Vs. STATE OF U P
|
November 13, 2014 |
SENA BANEERJEE Vs. STATE OF U P
|
July 15, 2014 |
SEPOY 134456A RFN/GD SATISH KUMAR SHUKLA Vs. UNION OF INDIA
|
March 12, 2014 |
SHABANA KHATOON Vs. STATE OF U P
|
September 10, 2014 |
SHABBIR Vs. STATE OF U.P. AND ORS.
|
August 19, 2014 |
SHABBIR MOHD Vs. SYED EJAZ AHMAD
|
April 22, 2014 |
SHABNAM Vs. STATE OF U.P.
|
May 14, 2014 |
SHACHINDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 26, 2014 |
SHAFIQ AHMAD Vs. STATE OF U P
|
January 3, 2014 |
SHAFIQ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
|
January 8, 2014 |
SHAFIQ MIRZA Vs. ADDL. DISTRICT JUDGE
|
July 8, 2014 |
SHAH MOHAMD Vs. UNION OF INDIA
|
March 25, 2014 |
SHAHAJAD Vs. STATE OF U P
|
July 25, 2014 |
SHAHEEDUL NISAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR
|
November 25, 2014 |
SHAHEEN HASAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 10, 2014 |
SHAHID Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
SHAHID Vs. VEERPAL SINGH
|
May 1, 2014 |
SHAHID Vs. STATE OF U P
|
September 8, 2014 |
SHAHID CAPTAIN VIJAI PRATAP SINGH MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 21, 2014 |
SHAHID HUSAIN Vs. STATE OF UTTAR PRADESH
|
January 28, 2014 |
SHAHJADE Vs. CHAIRMAN, RAJYA KRISHI UTPADAN MANDI PARISHAD
|
January 22, 2014 |
SHAHZAD Vs. STATE OF U P
|
November 17, 2014 |
SHAIF KHAN S/O ZAHID ALI KHAN Vs. STATE OF U P
|
December 11, 2014 |
SHAILENDRA KUMAR YADAV Vs. STATE OF U P
|
September 5, 2014 |
SHAILENDRA RAI Vs. STATE OF U.P. AND ORS.
|
August 11, 2014 |
SHAILENDRA SINGH Vs. STATE OF U P
|
August 27, 2014 |
SHAILENDRA SINGH Vs. STATE OF U P
|
November 13, 2014 |
SHAILESH KUMAR PRAJAPATI Vs. UNION GOVERNMENT OF INDIA
|
April 9, 2014 |
SHAKEEL AHMAD Vs. CIVIL JUDGE MALIHABAD (SENIOR DIVISION), LUCKNOW
|
August 27, 2014 |
SHAKEEL AHMAD Vs. STATE OF U.P.
|
September 24, 2014 |
SHAKEEL AHMAD Vs. SHAMSHER ALI
|
September 25, 2014 |
SHAKEEL AHMAD Vs. STATE OF U P
|
November 11, 2014 |
SHAKEEL AHMAD @ MUNNA Vs. MANORANJAN AGRAWAL
|
October 30, 2014 |
SHAKEEL AHMAD, ESMAILY TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
|
September 5, 2014 |
SHAKILA KHATOON Vs. STATE OF U.P.
|
September 2, 2014 |
SHAKTI MOHAN VARSHNEY Vs. INDIAN OIL CORPORATION LTD
|
January 22, 2014 |
SHAKUNTALA DEVI GUPTA Vs. STATE OF U.P.
|
July 1, 2014 |
SHAKUR AHMAD Vs. ADDL COMMISSIONER
|
July 3, 2014 |
SHALABH YADAV Vs. STATE OF U P
|
September 6, 2014 |
SHALIMAR PAINTS LTD. Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U P LTD.
|
August 7, 2014 |
SHALINI JAISWAL Vs. INDERJEET SINGH
|
July 11, 2014 |
SHAMA BEGUM Vs. STATE OF U P
|
March 12, 2014 |
SHAMBHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
November 27, 2014 |
SHAMBHOO NARAIN YADAV Vs. STATE OF U.P.
|
April 2, 2014 |
SHAMBHOO NATH Vs. IIIRD ADDL. DISTRICT JUDGE
|
January 13, 2014 |
SHAMMI Vs. REGIONAL MANAGER U P S R T C
|
September 26, 2014 |
SHAMMI Vs. REGIONAL MANAGER, U.P.S.R.T.C.
|
September 25, 2014 |
SHAMSHAD ALI Vs. STATE OF U P
|
October 27, 2014 |
SHANA Vs. STATE OF U.P.
|
July 18, 2014 |
SHANAZ BEGUM Vs. DDC
|
March 28, 2014 |
SHANISH KUMAR MISRA Vs. STATE OF U.P.
|
October 30, 2014 |
SHANKAR LAL Vs. BALVEER SINGH & OTHERS
|
August 11, 2014 |
SHANKAR LAL SHARMA Vs. BABULAL
|
January 22, 2014 |
SHANKAR SINGH Vs. STATE OF U P
|
August 19, 2014 |
SHANKER LAL SHARMA Vs. STATE OF U P
|
July 15, 2014 |
SHANKER PRATAP SINGH Vs. STATE OF U P
|
October 30, 2014 |
SHANNO Vs. STATE OF U P
|
September 11, 2014 |
SHANTI DEVI Vs. SPECIAL JUDGE ESSENTIAL COMMODITIES ACT GONDA
|
January 2, 2014 |
SHANTI DEVI @ PHULJHARA & ORS Vs. STATE OF U P
|
May 7, 2014 |
SHANTI SWAROOP MAKKAR Vs. DINESH KUMAR JAIN
|
October 8, 2014 |
SHANTOSH KUMAR GAUR Vs. STATE OF U P PRIN SECY HOME
|
April 11, 2014 |
SHARAD CHANDRA GARG Vs. STATE OF U P
|
July 24, 2014 |
SHARAD CHANDRA TEWARI Vs. RAM KUMAR TIWARI & 12 OTHERS
|
August 1, 2014 |
SHARAD GAUTAM Vs. STATE OF U P
|
July 8, 2014 |
SHARAD GUPTA Vs. STATE OF U P
|
August 6, 2014 |
SHARAD THADANI Vs. U P STATE HANDLOOM COPORATION LTD MANAING DIRECTOR
|
May 28, 2014 |
SHARDA PRASAD Vs. DISTRICT COLLECTOR
|
February 6, 2014 |
SHARDA SINGH Vs. STATE OF U P
|
October 30, 2014 |
SHAREEF AHMAD Vs. STATE OF U.P.
|
April 3, 2014 |
SHARWAN KUMAR Vs. STATE OF U P
|
January 29, 2014 |
SHASHI BHUSHAN ANAND Vs. RAM DEVI
|
August 5, 2014 |
SHASHI KANT CHAURASIYA Vs. STATE OF U.P.
|
October 15, 2014 |
SHASHI KANT KANOJIA Vs. D I O S HARDOI
|
November 27, 2014 |
SHASHI KANT PANDEY Vs. MITHILESH KUMAR @ GANGA DEVI
|
January 20, 2014 |
SHASHI LATA JAISWAL Vs. STATE OF U P
|
November 25, 2014 |
SHASHI PAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
December 9, 2014 |
SHASHI PRABHA SINGH Vs. STATE OF U P
|
December 18, 2014 |
SHASHI SHARMA Vs. STATE OF U P
|
February 17, 2014 |
SHASHI SINGH Vs. UNION OF INDIA
|
September 3, 2014 |
SHASHIKANT GUPTA Vs. RAVI PRAKASH CHAURASIA
|
September 9, 2014 |
SHASHIKANT VISHWAKARMA Vs. STATE OF U.P.
|
June 18, 2014 |
SHASHWAT VIKRAM GUPTA Vs. STATE OF U.P.
|
February 13, 2014 |
SHAUKAT SAIFI Vs. STATE OF UTTAR PRADESH
|
February 13, 2014 |
SHAYAMA CHARAN TRIPATHI Vs. STATE OF U.P.
|
January 3, 2014 |
SHAYAMDEYEE Vs. D D C
|
January 20, 2014 |
SHAZMIN FATIMA @ SHIVANI Vs. STATE OF U P
|
May 29, 2014 |
SHEEL CHAND JAIN Vs. ARUN KUMAR TADAIY
|
January 2, 2014 |
SHEELA DEVI Vs. STATE OF U P
|
January 10, 2014 |
SHEELA PANDEY W/O LATE SURENDRA KUMAR PANDEY & 4 ORS Vs. NEW INDIA INSURNCE CO LTD BENA GHABAR BRANCH
|
December 10, 2014 |
SHEELA SHARMA Vs. STATE OF U P
|
July 28, 2014 |
SHEELU AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
SHEETLA AGARWAL Vs. PRESIDING OFFICER CIVIL JUDGE
|
April 28, 2014 |
SHEETLA PRASAD Vs. CIVIL JUDGE
|
September 11, 2014 |
SHEHJAHAN Vs. STATE OF U P & ORS
|
May 6, 2014 |
SHEKHAR TEWARI Vs. STATE OF U P
|
February 23, 2014 |
SHEO DEO SINGH Vs. STATE OF U P
|
January 22, 2014 |
SHEO NARAIN NAGAR Vs. STATE OF U P
|
August 14, 2014 |
SHEO POOJAN PRASAD TEWARI Vs. STATE OF U.P.
|
October 27, 2014 |
SHEO PRASAD GUPTA Vs. RADHEY LAL GOSWAMI
|
September 25, 2014 |
SHEO SHANKAR Vs. STATE
|
August 29, 2014 |
SHERA Vs. STATE OF U P
|
July 10, 2014 |
SHESHPATI AND ORS. Vs. RAM KRISHNA
|
October 31, 2014 |
SHIKHA STEEL CO Vs. STATE OF U P
|
January 9, 2014 |
SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
December 15, 2014 |
SHIKSHA SAMITI MOTI MAHAL Vs. D.D.C.
|
August 14, 2014 |
SHILA DEVI Vs. STATE OF U P
|
May 22, 2014 |
SHILPI SRIVASTAVA Vs. PRASHANT SWAROOP SRIVASTAVA
|
May 22, 2014 |
SHISHU KUMAR Vs. GANESH NARAIN AND ORS.
|
December 23, 2014 |
SHISHUPAL SINGH AND ORS. Vs. STATE OF U.P.
|
December 12, 2014 |
SHITLA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 22, 2014 |
SHITLA PRASAD CHAURASIA Vs. ADDITIONAL COMMISSIONER VARANASI DIVISION
|
September 22, 2014 |
SHIV BHAWAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
December 17, 2014 |
SHIV CHAND NIGAM Vs. STATE OF U P
|
September 1, 2014 |
SHIV CHANDRA TIWARI Vs. STATE OF U P
|
August 25, 2014 |
SHIV CHARAN LAL GAUTAM Vs. STATE OF U.P.
|
May 28, 2014 |
SHIV DHYAN SINGH Vs. KALLOO SINGH
|
October 28, 2014 |
SHIV DULARI Vs. STATE OF U.P.
|
August 13, 2014 |
SHIV DULARI Vs. STATE OF U P
|
August 26, 2014 |
SHIV KUMAR Vs. UP ZAILADHIKARI, CHAKIYA, DISTT, CHANDAULI
|
August 20, 2014 |
SHIV KUMAR Vs. 1ST. ADDL. DISTRICT JUDGE
|
January 20, 2014 |
SHIV KUMAR DUBEY Vs. STATE OF U P
|
February 6, 2014 |
SHIV KUMAR KHARE Vs. STATE OF U.P. AND ORS.
|
November 25, 2014 |
SHIV KUMAR SINGH Vs. MANDIR VA BAGICHI SHRI SOMESHWAR MAHADEV
|
August 27, 2014 |
SHIV KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
July 18, 2014 |
SHIV KUMAR TIWARI Vs. UNION OF INDIA
|
April 15, 2014 |
SHIV LAL Vs. STATE OF U P
|
October 10, 2014 |
SHIV LAL SONKER Vs. STATE OF U.P.
|
August 26, 2014 |
SHIV MANGAL Vs. D.D.C.
|
August 22, 2014 |
SHIV MANGAL PRASAD UPADHYAY Vs. STATE OF U.P.
|
July 9, 2014 |
SHIV MURAT Vs. STATE OF U.P.
|
May 5, 2014 |
SHIV MURTI SINGH Vs. NAWAB KHAN
|
April 3, 2014 |
SHIV MURTI YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 19, 2014 |
SHIV NARAYAN Vs. STATE OF U P
|
July 30, 2014 |
SHIV NATH Vs. STATE OF U P
|
March 11, 2014 |
SHIV NATH SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
SHIV PRAKASH Vs. RAJENDRA SINGH
|
April 16, 2014 |
SHIV PRASAD Vs. CONSOLIDATION OFFICER
|
July 15, 2014 |
SHIV PRASAD CHAURASIYA Vs. DAYARAM CHAURASIYA
|
November 19, 2014 |
SHIV PRASAD II Vs. STATE OF U P
|
March 14, 2014 |
SHIV PUJAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 13, 2014 |
SHIV RAJ SINGH Vs. STATE
|
March 5, 2014 |
SHIV RAJ SINGH Vs. STATE OF U.P.
|
February 13, 2014 |
SHIV RAM YADAV Vs. STATE OF U.P.
|
February 18, 2014 |
SHIV SAGAR Vs. STATE OF U P
|
September 11, 2014 |
SHIV SAGAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
September 9, 2014 |
SHIV SHANKAR Vs. BOARD OF REVENUE
|
July 17, 2014 |
SHIV SHANKAR VAJPAYEE Vs. STATE OF U P
|
November 21, 2014 |
SHIV SHANKER RAM Vs. STATE OF U P
|
December 19, 2014 |
SHIV SHANKER SINGH Vs. CHAIRMAN, K.G.S.G. BANK AND ORS.
|
September 10, 2014 |
SHIV SHANKER YADAV Vs. STATE OF U.P.
|
August 25, 2014 |
SHIV SHANKER YADAV Vs. STATE OF U P
|
July 10, 2014 |
SHIVA KANT AWASTHY Vs. JAGDISH PRASAD AWASTHY
|
December 15, 2014 |
SHIVA KANT PANDEY Vs. STATE OF U P
|
July 7, 2014 |
SHIVA NAND GUPTA Vs. STATE OF U.P.
|
May 26, 2014 |
SHIVA NATH Vs. DDC VARANSI
|
March 28, 2014 |
SHIVANAND AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
SHIVANGI Vs. STATE OF U.P.
|
April 17, 2014 |
SHIVANI Vs. STATE OF UP
|
November 3, 2014 |
SHIVANI REMEDIES (P) LTD Vs. U P FINANCIAL CORPORATION & ORS
|
September 18, 2014 |
SHIVAY HOTEL PVT. LTD. Vs. AMAR NATH SINGH AND ORS.
|
November 3, 2014 |
SHIVBARAN LAL Vs. STATE OF U.P.
|
July 10, 2014 |
SHIVKALI DEVI Vs. COMMISSIONER LUCKNOW DIVISION
|
July 14, 2014 |
SHIVRAJ SINGH BAGDAWAL Vs. STATE OF U P
|
December 19, 2014 |
SHOBH NATH Vs. STATE OF U P
|
December 4, 2014 |
SHOBHA RAM SHARMA Vs. STATE OF U.P.
|
July 21, 2014 |
SHOBHAI RAM Vs. STATE OF U P
|
May 21, 2014 |
SHOBHIT INDUSTRIES AND ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX, U.P.
|
January 9, 2014 |
SHOBHIT KUMAR MALLIK Vs. STATE OF U P
|
September 15, 2014 |
SHOBHIT MISHRA Vs. GIRISH KUMAR SONKAR
|
August 27, 2014 |
SHOKUMBHARI PULP Vs. U P POWERS CORPORATION LIMITED
|
April 1, 2014 |
SHRAVAN KUMAR Vs. STATE OF U P
|
May 13, 2014 |
SHRAVAN KUMAR Vs. UNION OF INDIA
|
August 29, 2014 |
SHRAVAN YADAV Vs. STATE OF U P
|
August 25, 2014 |
SHRAWAN KUMAR GIRI Vs. STATE OF U P
|
January 22, 2014 |
SHREE BALAJI AROMATICS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 24, 2014 |
SHREE BALAJI FREIGHT CARRIERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 23, 2014 |
SHREE JAGDISH CEMENT PVT LTD Vs. CHAIRMAN, COMPANY LAW BOARD
|
May 22, 2014 |
SHREE SAI COLLEGE OF EDUCATION & TECHNOLOGY Vs. STATE OF U P
|
September 11, 2014 |
SHRI GURU SINGH SABHA Vs. JASPAL SINGH DUDEJA
|
November 27, 2014 |
SHRI KANT TRIVEDI Vs. VIJAY RANI TANDON AND ANR.
|
December 8, 2014 |
SHRICHAND Vs. CHANDRA PRAKASH
|
October 31, 2014 |
SHRIKRISHNA Vs. SURENDRA SINGH
|
March 25, 2014 |
SHRIPATI YADAV Vs. STATE OF U P
|
August 22, 2014 |
SHUBHRA MAHESHWARI Vs. G M , INDIAN OIL CORPORATION LTD
|
August 7, 2014 |
SHUKH DEV Vs. STATE OF U P
|
August 22, 2014 |
SHUKLA & BROTHERS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
December 4, 2014 |
SHUSHILA DEVI Vs. SPECIAL JUDGE E.C.ACT/ ADDITIONAL SESSION JUDGE LKO.
|
January 27, 2014 |
SHUSHILA DEVI Vs. UNION OF INDIA
|
May 21, 2014 |
SHUSHMA SHRIVASTAVA Vs. STATE OF U P
|
October 16, 2014 |
SHUSILA DEVI Vs. STATE OF UTTARPRADESH
|
February 20, 2014 |
SHWETA KASHYP Vs. STATE OF U P
|
October 10, 2014 |
SHYAM BABU Vs. STATE OF U P
|
September 16, 2014 |
SHYAM BAPU GUPTA Vs. OM PRAKASH SHUKLA
|
December 11, 2014 |
SHYAM BEHARI SINGH Vs. STATE OF U.P.
|
December 18, 2014 |
SHYAM BIDI WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
SHYAM DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 SULTANPUR
|
May 5, 2014 |
SHYAM KISHORE TIWARI Vs. STATE OF U P
|
January 27, 2014 |
SHYAM LAL Vs. ADITYA PRASAD JALLAN
|
March 3, 2014 |
SHYAM LAL Vs. STATE OF U P
|
March 21, 2014 |
SHYAM LAL Vs. STATE OF U P
|
March 26, 2014 |
SHYAM LAL Vs. STATE OF U.P.
|
June 3, 2014 |
SHYAM MANOHAR TEWARI Vs. STATE OF U.P.
|
October 9, 2014 |
SHYAM NARAYAN Vs. UNION OF INDIA
|
November 27, 2014 |
SHYAM OM KINKER Vs. STATE OF U.P.
|
July 25, 2014 |
SHYAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 13, 2014 |
SHYAM SINGH AND 6 OTHERS Vs. STATE OF U P
|
August 5, 2014 |
SHYAM SUNDAR Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE AND 11 ORS
|
December 8, 2014 |
SHYAM SUNDER BAJPAI Vs. STATE OF U P
|
September 6, 2014 |
SHYAM SUNDER BATRA Vs. BRAHAMVEER
|
April 17, 2014 |
SHYAM SUNDER KUSHWAHA Vs. STATE OF U P
|
April 11, 2014 |
SHYAMA DEVI Vs. CONSOLIDATION OFFICER AND ORS.
|
November 11, 2014 |
SHYAMA NATH TRIPATHI Vs. STATE OF U P
|
February 19, 2014 |
SHYAMA RAM Vs. R S MISHRA, ARUN KUMAR
|
July 28, 2014 |
SHYAMA RANI Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
September 4, 2014 |
SHYAMACHARAN Vs. RAJPATI
|
April 30, 2014 |
SHYAMJI MISHRA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 23, 2014 |
SHYAMU Vs. RAM PRASAD
|
September 18, 2014 |
SHYAMU @ SHYAM SINGH Vs. STATE
|
December 5, 2014 |
SHYAMU SINGH Vs. STATE OF U P
|
August 1, 2014 |
SHYODAYAL SINGH Vs. STATE OF U P
|
August 11, 2014 |
SIDDHANT CHEMICALS Vs. UNION OF INDIA
|
April 9, 2014 |
SIDDHANT CHEMICALS Vs. UNION OF INDIA
|
April 24, 2014 |
SIDDHARTH UPADHYAY Vs. STATE OF U.P.
|
May 14, 2014 |
SIDHARI Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
December 4, 2014 |
SIDHARTH Vs. STATE OF U.P.
|
January 10, 2014 |
SIKTA MAHOOGARH SADHAN SAHKARI SAMITI LTD Vs. PRESCRIBED AUTHORITY
|
September 17, 2014 |
SIMPKINS SCHOOL Vs. DIRECTOR GENERAL OF INCOME TAX
|
August 4, 2014 |
SINGH TIMBER TRADER AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 23, 2014 |
SINGHASAN Vs. STATE OF U.P.
|
August 1, 2014 |
SINTECH PRECISION PRODUCTS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 28, 2014 |
SIPTTAR Vs. STATE OF U.P.
|
May 14, 2014 |
SIRAJ KHAN Vs. SUPERINTENDENT OF POLICE
|
February 7, 2014 |
SIRAJ NASREEN Vs. BEGUM JANI AND ORS.
|
October 28, 2014 |
SIRAJ UDDIN KHAN Vs. UNITED INDIA INSURANCE CO LTD CHENNAI
|
May 9, 2014 |
SIRAJU Vs. STATE OF U.P.
|
May 20, 2014 |
SIRAJUDDIN Vs. STATE OF U P
|
January 2, 2014 |
SIRATAJ Vs. BOARD OF REVENUE, LKO
|
October 28, 2014 |
SIROMAN SINGH Vs. D D C
|
September 5, 2014 |
SITA RAM Vs. STATE OF U P
|
September 6, 2014 |
SITA RAM Vs. ADDL. DISTRICT JUDGE IV BARABANKI
|
January 29, 2014 |
SITA RAM Vs. GAON SABHA
|
December 5, 2014 |
SITA RAM Vs. SHAMBHU DAYAL
|
July 14, 2014 |
SITA RAM CHAUBEY Vs. STATE OF U P
|
January 7, 2014 |
SITA RAM SETH Vs. STATE OF U.P.
|
March 11, 2014 |
SITARA DEVI Vs. STATE OF U P
|
October 9, 2014 |
SITARAM SINGH Vs. STATE OF U P
|
May 29, 2014 |
SITARAM SUGAR COMPANY LTD, BITALPUR Vs. COMMISSIONER GORAKHPUR DIVI
|
December 4, 2014 |
SIYA RAM S/O LATE MANGRE Vs. STATE OF U P
|
August 25, 2014 |
SIYA RAM S/O NARAIN Vs. STATE
|
August 14, 2014 |
SIYA SHARAN YADAV Vs. D D C
|
September 22, 2014 |
SIYARAM Vs. STATE OF U P
|
June 16, 2014 |
SKYNET DIGITAL SERVICES PVT LTD THRU DIRECTOR PAWAN PANDEY Vs. UNION OF INDIA
|
May 29, 2014 |
SMITA KANAUJIA Vs. STATE OF U.P.
|
January 31, 2014 |
SMT. ANITA SHARMA AND 2 ORS. Vs. OM PRAKASH BATRA AND ANOTHER
|
December 3, 2014 |
SMT. BELA DEVI Vs. A.D.J., ALLAHABAD
|
November 26, 2014 |
SMT. GEETA Vs. STATE OF U.P. AND ANOTHER
|
April 1, 2014 |
SMT. ISHARAT AND ANOTHER Vs. STATE OF U.P. THRU SECRY. AND 3 OTHERS
|
December 2, 2014 |
SMT. KAMLA DEVI Vs. THE CIVIL JUDGE MOHANLALGANJ (S.D.) LUCKNOW
|
July 31, 2014 |
SMT. KESH KUMARI VERMA & ANOTHER Vs. OM NARAIN SHUKLA & ANOTHER
|
March 4, 2014 |
SMT. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY AND ORS. Vs. PUNJAB AND SIND BANK AND ORS.
|
December 8, 2014 |
SMT. SHANKAR DEVI & 2 OTHERS Vs. ADDL. CHIEF JUDICIAL (J.D.) & 2 OTHERS
|
May 22, 2014 |
SMT. SWATI CHAUDHARY Vs. MAJOR SUMIT BANA
|
April 21, 2014 |
SMT. USHA SHUKLA Vs. ADDL. DISTRICT JUDGE, ROOM NO.
|
November 25, 2014 |
SMT. VINDA DEVI Vs. RAM DHANI & 5 OTHERS
|
August 22, 2014 |
SNEHLATA AGARWAL Vs. STATE OF U P
|
August 29, 2014 |
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. UNION OF INDIA
|
May 26, 2014 |
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. STATE OF U P
|
October 30, 2014 |
SOHAN Vs. STATE OF U P
|
May 30, 2014 |
SOHAN LAL Vs. STATE OF U P
|
September 1, 2014 |
SOHAN LAL Vs. STATE OF U P
|
March 13, 2014 |
SOHAN VEER Vs. STATE
|
October 17, 2014 |
SOHIL KHAN Vs. STATE OF U P
|
November 20, 2014 |
SOM NATH SEHGAL Vs. ARVIND KUMAR SETHI
|
September 17, 2014 |
SOMMA Vs. STATE OF U P
|
April 18, 2014 |
SONA DEVI Vs. STATE OF U P
|
July 28, 2014 |
SONA MILK PRODUCTS PVT LTD Vs. STATE OF U P
|
July 17, 2014 |
SONAL JAIN Vs. KHAN FAROGH AZAM
|
December 16, 2014 |
SONIYA Vs. STATE OF U P
|
December 19, 2014 |
SONU Vs. STATE OF U P
|
July 22, 2014 |
SONU KUMAR Vs. STATE OF U P
|
November 7, 2014 |
SONU PALIWAL Vs. STATE OF U P AND 2 ORS
|
November 25, 2014 |
SONY INDIA PVT LTD Vs. STATE OF U P
|
April 29, 2014 |
SOORAJ PAL Vs. STATE OF UP
|
August 12, 2014 |
SOVARAN SINGH Vs. STATE OF U P
|
August 25, 2014 |
SPORTS AND LEISURE APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2014 |
SRI KESHAN Vs. STATE OF U.P.
|
December 18, 2014 |
SRI NATH Vs. STATE OF U P
|
May 29, 2014 |
SRI PAL Vs. STATE OF UP
|
October 31, 2014 |
SRI SUKURU LAL HIGHER SECONDARY SCHOOL Vs. STATE OF U.P.
|
February 21, 2014 |
SRINARAYAN Vs. STATE OF U.P.
|
March 31, 2014 |
SRIPRAKASH Vs. UNION OF INDIA
|
January 15, 2014 |
ST. JOSEPHS COLLEGE Vs. STATE OF U.P.
|
August 20, 2014 |
STANDARD CHARTERED BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
November 21, 2014 |
STAR PAPER MILLS LIMITED Vs. STATE OF U.P.
|
January 7, 2014 |
STAR TRADING COMPANY Vs. COSMOS TECHNOLOGIES
|
October 28, 2014 |
STATE Vs. RAM MOHAN @ PUJARI
|
May 5, 2014 |
STATE Vs. MUNNA LAL
|
March 27, 2014 |
STATE Vs. JANARDAN, S/O JEEWAN
|
August 14, 2014 |
STATE Vs. MOHAN LAL
|
May 13, 2014 |
STATE Vs. DINESH SHANKAR S/O BHIM SHANKER
|
January 29, 2014 |
STATE Vs. RADHEY SHYAM
|
May 19, 2014 |
STATE Vs. SRI PAL
|
February 5, 2014 |
STATE Vs. DIDAR SINGH
|
February 21, 2014 |
STATE Vs. NAUSHAD
|
March 25, 2014 |
STATE BANK OF INDIA Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND SERVICE TAX DIVISION-II
|
August 7, 2014 |
STATE BANK OF INDIA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
September 8, 2014 |
STATE BANK OF INDIA, MUMBAI AND ORS. Vs. RAJESH KUMAR AND ORS.
|
December 4, 2014 |
STATE OF U P Vs. PARSHOO RAM
|
February 12, 2014 |
STATE OF U P Vs. IRSHAD ALI
|
February 12, 2014 |
STATE OF U P Vs. HEMANT SINGH
|
March 28, 2014 |
STATE OF U P Vs. BABU RAM
|
March 13, 2014 |
STATE OF U P Vs. AKHIL BHUWAN PRAKASH KAPIL
|
April 11, 2014 |
STATE OF U P Vs. RAJNATH
|
March 31, 2014 |
STATE OF U P Vs. SHYAM BIHARI
|
May 6, 2014 |
STATE OF U P Vs. RANVEER SINGH
|
November 21, 2014 |
STATE OF U P Vs. HARI PAL
|
April 29, 2014 |
STATE OF U P Vs. 1ST A D J
|
July 24, 2014 |
STATE OF U P Vs. PUSHPA DEVI
|
July 17, 2014 |
STATE OF U P Vs. BADAR
|
May 30, 2014 |
STATE OF U P Vs. NAWAB
|
April 1, 2014 |
STATE OF U P Vs. NALANDA SERV INFRAVENTURE PVT LTD
|
January 2, 2014 |
STATE OF U P Vs. SUDHIR KUMAR
|
January 10, 2014 |
STATE OF U P Vs. MAHIPAT SINGH
|
January 15, 2014 |
STATE OF U P Vs. SHIV KUMAR
|
February 18, 2014 |
STATE OF U P Vs. MOHD BASHIR KHAN
|
February 24, 2014 |
STATE OF U P Vs. SHAHNAWAZ ALAM
|
February 10, 2014 |
STATE OF U P Vs. VIJAY YADAV
|
December 23, 2014 |
STATE OF U P Vs. RAKESH
|
October 28, 2014 |
STATE OF U P Vs. MAHIPAL SINGH
|
October 17, 2014 |
STATE OF U P Vs. RAMESHWAR PRASAD SINGH
|
September 9, 2014 |
STATE OF U P Vs. SUSHEELA SINGH
|
September 9, 2014 |
STATE OF U P Vs. BHUPENDRA MOHAN SHARMA
|
August 4, 2014 |
STATE OF U P Vs. MAHENDRA SINGH AND 4 OTHERS
|
August 4, 2014 |
STATE OF U P Vs. VED PRAKASH @ NEETU
|
October 8, 2014 |
STATE OF U P Vs. IBNEY AHMAD
|
May 13, 2014 |
STATE OF U P Vs. KHINWA PASI
|
May 13, 2014 |
STATE OF U P Vs. MOHD ISMAIL ALIAS MIAN
|
May 30, 2014 |
STATE OF U P Vs. ANITA VERMA
|
February 12, 2014 |
STATE OF U P Vs. SHEO SAHAI
|
August 25, 2014 |
STATE OF U P Vs. TILAK RAJ MAURYA
|
September 17, 2014 |
STATE OF U P Vs. RAM SUMIRAN
|
May 30, 2014 |
STATE OF U P Vs. ISHTEKHAR
|
July 28, 2014 |
STATE OF U P Vs. SRI DHAR & ORS
|
September 18, 2014 |
STATE OF U P Vs. ISHWAR DAYAL
|
October 15, 2014 |
STATE OF U P Vs. INDRABHUSHAN PANDEY
|
August 4, 2014 |
STATE OF U P Vs. VIKAS
|
August 4, 2014 |
STATE OF U P Vs. SHIV RAM
|
January 10, 2014 |
STATE OF U P Vs. SHYAMLAL
|
January 17, 2014 |
STATE OF U P Vs. LALA RAM
|
August 8, 2014 |
STATE OF U P Vs. VIJAI BAHADUR SINGH
|
May 30, 2014 |
STATE OF U P Vs. RAM SHANKER YADAV
|
September 19, 2014 |
STATE OF U P Vs. KALLOO SINGH AND 3 OTHERS
|
May 19, 2014 |
STATE OF U P Vs. DEV RAJ SINGH
|
April 24, 2014 |
STATE OF U P Vs. GHANSHYAM SINGH
|
May 6, 2014 |
STATE OF U P Vs. PRASIDH PRASAD
|
March 28, 2014 |
STATE OF U P Vs. JAGDISH SINGH
|
March 25, 2014 |
STATE OF U P Vs. AWADHESH KUMAR MAURYA
|
September 19, 2014 |
STATE OF U P Vs. SUDHAKAR PANDEY
|
July 30, 2014 |
STATE OF U P Vs. HARVIR SINGH
|
April 29, 2014 |
STATE OF U P Vs. DINESH ALIAS BHUTTU
|
August 4, 2014 |
STATE OF U P Vs. FIRST ADDITIONAL DISTRICT JUDGE, HARDOI & ORS
|
August 25, 2014 |
STATE OF U P Vs. JAI SINGH
|
April 30, 2014 |
STATE OF U P Vs. A K MUKHERJEE
|
September 25, 2014 |
STATE OF U P Vs. JAHAR SINGH
|
May 29, 2014 |
STATE OF U P Vs. RAM CHANDRA
|
February 24, 2014 |
STATE OF U P Vs. RAMESH CHATURVEDI
|
September 25, 2014 |
STATE OF U P Vs. INTZAR
|
May 22, 2014 |
STATE OF U P Vs. ANIL KUMAR & ORS
|
July 8, 2014 |
STATE OF U P Vs. MANJEET SINGH
|
May 23, 2014 |
STATE OF U P Vs. SANJU
|
August 8, 2014 |
STATE OF U P Vs. MAHENDRA
|
May 13, 2014 |
STATE OF U P Vs. SITA RAM
|
February 20, 2014 |
STATE OF U P Vs. VIDYARTHI
|
January 29, 2014 |
STATE OF U P Vs. CHANDAN SINGH
|
February 13, 2014 |
STATE OF U P Vs. ASRAR KHAN
|
February 6, 2014 |
STATE OF U P Vs. NAUBAT
|
February 11, 2014 |
STATE OF U P Vs. DAMODAR SINGH
|
December 19, 2014 |
STATE OF U P Vs. SHIV RAJ SHARMA
|
October 27, 2014 |
STATE OF U P Vs. SHARIF @ SUHAIL @ SHAJID @ ALI @ ANWARE @ S BARANWAL
|
October 13, 2014 |
STATE OF U P Vs. MOHD IDRISH
|
July 18, 2014 |
STATE OF U P Vs. NARENDRA PAL SINGH
|
November 24, 2014 |
STATE OF U P Vs. INDRA PAL SINGH
|
March 21, 2014 |
STATE OF U P Vs. KARTAR SINGH
|
March 21, 2014 |
STATE OF U P Vs. GULAB YADAV
|
February 20, 2014 |
STATE OF U P Vs. RAJENDRA
|
April 10, 2014 |
STATE OF U P Vs. I HUSAIN
|
March 10, 2014 |
STATE OF U P Vs. MURLI DHAR PATHAK
|
January 16, 2014 |
STATE OF U P Vs. RAJ KUMAR
|
March 21, 2014 |
STATE OF U P Vs. RAKESH
|
April 7, 2014 |
STATE OF U P Vs. BAIJU TIWARI
|
March 20, 2014 |
STATE OF U P Vs. PARMATMA SARAN MATHUR
|
March 20, 2014 |
STATE OF U P Vs. SHISHUPAL SINGH
|
March 28, 2014 |
STATE OF U P Vs. BUDH SINGH
|
March 28, 2014 |
STATE OF U P Vs. RAM ASHREY
|
March 20, 2014 |
STATE OF U P Vs. BHUDEO
|
October 8, 2014 |
STATE OF U P Vs. OM VEER
|
July 17, 2014 |
STATE OF U P Vs. RAM PYARI
|
July 22, 2014 |
STATE OF U P Vs. VIRENDRA
|
November 20, 2014 |
STATE OF U P AND 3 ORS Vs. BAL KRISHNA TEWARI
|
May 8, 2014 |
STATE OF U P AND 3 ORS Vs. FAINI SINGH
|
April 25, 2014 |
STATE OF U P AND 3 OTHERS Vs. BHAGIRATH SINGH
|
September 1, 2014 |
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. PREM SHANKER TRIVEDI
|
November 26, 2014 |
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. SEEMA DEVI W/O DAYA RAM & ORS
|
November 26, 2014 |
STATE OF U. P. Vs. CHANDRIKA
|
February 20, 2014 |
STATE OF U.P. Vs. SURESH YADAV
|
April 28, 2014 |
STATE OF U.P. Vs. BHADAI
|
July 4, 2014 |
STATE OF U.P. Vs. PRABHAT
|
August 4, 2014 |
STATE OF U.P. Vs. AJEET SINGH AND ORS.
|
October 8, 2014 |
STATE OF U.P. Vs. BHEEM AND ORS.
|
October 13, 2014 |
STATE OF U.P. Vs. AZAD AND ORS.
|
December 2, 2014 |
STATE OF U.P. Vs. SATYA PRAKASH
|
December 2, 2014 |
STATE OF U.P. Vs. MUNNA LAL AND ORS.
|
December 2, 2014 |
STATE OF U.P. Vs. BIR SINGH AND ORS.
|
July 21, 2014 |
STATE OF U.P. Vs. RAJJO AND ORS.
|
October 8, 2014 |
STATE OF U.P. Vs. SHANKER AND ORS.
|
October 9, 2014 |
STATE OF U.P. Vs. RAGHUBAR AND ORS.
|
October 7, 2014 |
STATE OF U.P. Vs. RAJ KUMAR AND ORS.
|
November 21, 2014 |
STATE OF U.P. Vs. ARSHAD
|
April 22, 2014 |
STATE OF U.P. Vs. JUGNU TIWARI
|
April 22, 2014 |
STATE OF U.P. Vs. SHIV SHANKER
|
February 21, 2014 |
STATE OF U.P. Vs. DEVI SINGH
|
February 21, 2014 |
STATE OF U.P. Vs. RAMESH CHANDRA GUPTA
|
August 28, 2014 |
STATE OF U.P. Vs. ZILA SINGH
|
December 15, 2014 |
STATE OF U.P. Vs. PREM SINGH
|
December 19, 2014 |
STATE OF U.P. Vs. RAM SEWAK
|
May 27, 2014 |
STATE OF U.P. Vs. MAHENDRA
|
March 21, 2014 |
STATE OF U.P. Vs. HAR PAL SINGH
|
April 2, 2014 |
STATE OF U.P. Vs. SOTAN
|
January 29, 2014 |
STATE OF U.P. Vs. HUBB LAL
|
March 25, 2014 |
STATE OF U.P. Vs. UMA PATI PANDEY
|
January 21, 2014 |
STATE OF U.P. Vs. KHACHERU
|
January 17, 2014 |
STATE OF U.P. Vs. HARISHCHANDRA GUPTA
|
January 16, 2014 |
STATE OF U.P. Vs. YOGENDRA
|
March 13, 2014 |
STATE OF U.P. Vs. VISHRAM SINGH
|
January 17, 2014 |
STATE OF U.P. Vs. RAM KRISHNA MISHRA
|
January 31, 2014 |
STATE OF U.P. Vs. CHANDRA BOSE
|
January 29, 2014 |
STATE OF U.P. Vs. HITENDRA RAI AND ORS.
|
November 20, 2014 |
STATE OF U.P. Vs. OMVIR AND ORS.
|
December 22, 2014 |
STATE OF U.P. Vs. SHIV AUTAR AND ORS.
|
December 10, 2014 |
STATE OF U.P. Vs. BRAHMJEET AND ORS.
|
December 12, 2014 |
STATE OF U.P. Vs. HANIFA KHURSHEED
|
April 30, 2014 |
STATE OF U.P. Vs. CHIRAUNJI LAL
|
April 30, 2014 |
STATE OF U.P. Vs. LAKHAN SINGH
|
April 30, 2014 |
STATE OF U.P. Vs. SATISH CHANDRA
|
April 24, 2014 |
STATE OF U.P. Vs. KATHULE
|
April 30, 2014 |
STATE OF U.P. Vs. SUDHIR GUPTA
|
May 27, 2014 |
STATE OF U.P. Vs. UDAIRAJ
|
May 20, 2014 |
STATE OF U.P. Vs. RAJVIR
|
February 24, 2014 |
STATE OF U.P. Vs. AVANISH KUMAR
|
July 28, 2014 |
STATE OF U.P. Vs. PARVEZ
|
July 28, 2014 |
STATE OF U.P. Vs. KAMLESH MAURYA ALIAS KAMLESH KUMAR MAURYA
|
July 28, 2014 |
STATE OF U.P. Vs. VIDYA RAM
|
March 26, 2014 |
STATE OF U.P. Vs. ASHOK KUMAR
|
August 6, 2014 |
STATE OF U.P. Vs. VIRENDRA SINGH YADAV
|
August 5, 2014 |
STATE OF U.P. Vs. PADAM SINGH
|
May 1, 2014 |
STATE OF U.P. Vs. GULZAR
|
July 18, 2014 |
STATE OF U.P. Vs. YAMUNA PRASAD AND ORS.
|
August 21, 2014 |
STATE OF U.P. Vs. RAJBIR AND ORS.
|
December 10, 2014 |
STATE OF U.P. Vs. ASHISH
|
December 19, 2014 |
STATE OF U.P. Vs. SANJEEV KUMAR JAIN
|
September 24, 2014 |
STATE OF U.P. Vs. BHOLA SAROJ
|
September 19, 2014 |
STATE OF U.P. Vs. GANESH PRASAD PANDEY
|
September 26, 2014 |
STATE OF U.P. Vs. VINDHYAVASINI TIWARI
|
April 25, 2014 |
STATE OF U.P. Vs. RAJA RAM
|
May 20, 2014 |
STATE OF U.P. Vs. RAJENDRA PRASAD DWIVEDI AND ORS.
|
February 13, 2014 |
STATE OF U.P. Vs. BUDHU SINGH
|
March 20, 2014 |
STATE OF U.P. Vs. DHARMENDRA SINGH
|
November 10, 2014 |
STATE OF U.P. Vs. RESHMANI
|
July 11, 2014 |
STATE OF U.P. Vs. SUSHIL
|
April 17, 2014 |
STATE OF U.P. Vs. S.K. GARG
|
May 28, 2014 |
STATE OF U.P. Vs. CHANDRA BHUSHAN
|
January 23, 2014 |
STATE OF U.P. Vs. DHARA
|
January 21, 2014 |
STATE OF U.P. Vs. GIRISH CHANDRA UPADHYAY
|
May 6, 2014 |
STATE OF U.P. Vs. RAJESH KUMAR YADAV
|
May 30, 2014 |
STATE OF U.P. Vs. MANISH PRATAP SINGH
|
October 27, 2014 |
STATE OF U.P. Vs. KAMRUDDIN
|
April 28, 2014 |
STATE OF U.P. AND ORS. Vs. NATIONAL HUMAN RIGHTS COMMISSION, NEW DELHI AND ORS.
|
December 9, 2014 |
STATE OF U.P. AND ORS. Vs. RAMAYAN SINGH AND ORS.
|
July 23, 2014 |
STATE OF U.P. AND ORS. Vs. RAJ NARAYAN AND ORS.
|
July 23, 2014 |
STATE OF UP Vs. COMMITTEE MANAGEMENT
|
September 11, 2014 |
STATE OF UP Vs. BISAI ALIAS VISHWANATH BHAR
|
August 26, 2014 |
STATE OF UP Vs. KENCHU
|
July 1, 2014 |
STATE OF UTTAR PRADESH Vs. DHARAMVIR
|
March 3, 2014 |
STATE OF UTTAR PRADESH Vs. NAIMUDDIN
|
January 15, 2014 |
STRONG CONSTRUCTION Vs. STATE OF U P
|
January 8, 2014 |
SUBAS YADAV Vs. STATE OF U P
|
January 13, 2014 |
SUBASH Vs. STATE OF U.P.
|
December 9, 2014 |
SUBEDAR Vs. STATE OF U P
|
May 26, 2014 |
SUBEDAR YADAV Vs. STATE OF U P
|
September 8, 2014 |
SUBHAN KHAN Vs. LADDAN KHAN
|
March 26, 2014 |
SUBHASH Vs. ADDL COMMISSIONER
|
September 5, 2014 |
SUBHASH CHAND Vs. STATE OF U P
|
April 24, 2014 |
SUBHASH CHAND GOYAL Vs. OFFICIAL LIQUIDATOR ALLAHABAD
|
August 11, 2014 |
SUBHASH CHAND PRAJAPATI Vs. STATE OF U.P.
|
July 1, 2014 |
SUBHASH CHAND SHARMA Vs. RAJNI TYAGI
|
July 10, 2014 |
SUBHASH CHANDRA Vs. STATE OF U P
|
September 2, 2014 |
SUBHASH CHANDRA JAIN Vs. BOARD OF REVENUE, ALLAHABAD
|
July 28, 2014 |
SUBHASH CHANDRA PANDEY AND ORS. Vs. ISVARDIN AND ORS.
|
December 23, 2014 |
SUBHASH CHANDRA VERMA Vs. STATE OF U P
|
May 8, 2014 |
SUBHASH KUMAR SAROJ Vs. INDIAN OIL CORPORATION
|
January 3, 2014 |
SUBHASH KUMAR YADAV Vs. STATE OF U P
|
August 8, 2014 |
SUBHASH SAHNI Vs. STATE OF U P
|
October 17, 2014 |
SUBHASH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH AT ALLAHABAD
|
September 5, 2014 |
SUBHASH SINGH Vs. VIJAY KUMAR GARG
|
July 31, 2014 |
SUBODH KUMAR AGARWAL Vs. MAHARANI
|
August 20, 2014 |
SUCHI ENTERPRISES Vs. UNION OF INDIA AND ORS.
|
August 27, 2014 |
SUDAMA DEVI Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
SUDARSHAN PANDEY Vs. STATE OF U P
|
May 16, 2014 |
SUDARSHAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE BANK OF INDIA
|
November 20, 2014 |
SUDDHU Vs. SENIOR REGIONAL MANAGER F CI VARANASI
|
May 20, 2014 |
SUDEEP GUPTA S/O CHOTTEY LAL GUPTA Vs. AMAR SINGH S/O TRIBHUVAN SINGH
|
September 25, 2014 |
SUDHA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE
|
October 9, 2014 |
SUDHA DEVI Vs. STATE OF U P
|
November 19, 2014 |
SUDHA DEVI Vs. STATE OF U P
|
April 2, 2014 |
SUDHAKAR ALIAS TINNE Vs. STATE OF U P
|
July 30, 2014 |
SUDHAKAR MISHAR Vs. STATE OF U P
|
January 2, 2014 |
SUDHARANI PANDEY Vs. D D C BARABANKI
|
September 18, 2014 |
SUDHIR Vs. STATE
|
August 28, 2014 |
SUDHIR KUMAR Vs. STATE OF U.P.
|
September 24, 2014 |
SUDHIR KUMAR AGRAWAL Vs. SHYAM BABU
|
April 9, 2014 |
SUDHIR KUMAR PANDEY Vs. STATE OF U P
|
January 9, 2014 |
SUDHIR KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
April 29, 2014 |
SUDHIR SHUKLA Vs. STATE OF U P
|
April 28, 2014 |
SUDHIR SINGH Vs. SURESH SINGH
|
July 10, 2014 |
SUDHISH KUMARI BAJPAI Vs. DISTRICT & SESSION JUDGE
|
January 21, 2014 |
SUFI FASAHAT HASAN SHAH Vs. SUFI LIAQA HUSAIN
|
January 10, 2014 |
SUGANDHI DEVI Vs. STATE OF U P
|
February 18, 2014 |
SUGANDHIKA INFRA DEVELOPERS PVT LTD Vs. STATE OF U P
|
July 10, 2014 |
SUHIL Vs. STATE OF UTTAR PRADESH
|
May 28, 2014 |
SUJIT KUMAR MISHRA Vs. STATE OF U P
|
July 17, 2014 |
SUKHAN SINGH Vs. STATE OF U P
|
September 12, 2014 |
SUKHBEER SINGH Vs. COMMISSIONER MEERUT
|
May 8, 2014 |
SUKHDEO SINGH Vs. D D C
|
December 4, 2014 |
SUKHDEV Vs. RAM SAMUJH
|
December 4, 2014 |
SUKHENDRA PAL Vs. STATE OF U P
|
September 26, 2014 |
SUKHLAL Vs. STATE OF U.P.
|
September 11, 2014 |
SUKHLAL Vs. STATE OF U.P.
|
May 30, 2014 |
SUKHLAL Vs. STATE OF U P
|
May 29, 2014 |
SUKHRAM Vs. D.D.C.
|
August 27, 2014 |
SULEMAN @ SHAITAM Vs. STATE OF U P
|
August 8, 2014 |
SULEMAN SIDDIQUI Vs. STATE OF U.P.
|
April 18, 2014 |
SUMAN Vs. STATE OF U P
|
May 13, 2014 |
SUMAN BAI NIRMALA Vs. 1ST ADDITIONAL DISTRICT JUDGE VARANASI
|
January 23, 2014 |
SUMAN DEVI Vs. STATE OF U P
|
March 21, 2014 |
SUMAN DEVI Vs. STATE OF U.P. AND ORS.
|
April 30, 2014 |
SUMAN DEVI Vs. STATE OF U P & 4 OTHERS
|
October 10, 2014 |
SUMAN DEVI Vs. STATE OF U.P.
|
May 13, 2014 |
SUMAN SRIVASTAVA Vs. STATE OF U.P.
|
February 17, 2014 |
SUMER SINGH Vs. STATE OF U P SACHIVALAYA PRASHASHAN PRIN SCY
|
August 20, 2014 |
SUMIT KUMAR SHARMA Vs. STATE OF U P
|
September 12, 2014 |
SUMIT SINGH Vs. STATE OF U P
|
May 1, 2014 |
SUMITA GHAI Vs. ADDITIONAL DISTRICT JUDGE
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July 1, 2014 |
SUN SECURITY SERVICES Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY
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December 19, 2014 |
SUNAHARI LAL S/O GANGA RAM Vs. ATAR SINGH S/O SUNAHARI LAL
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May 23, 2014 |
SUNAINA Vs. REGISTRAR GENERAL, HIGH COURT ALLAHABAD AND 2 ORS
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December 18, 2014 |
SUNAINA MEHROTRA Vs. VIJAY MEHROTRA
|
August 14, 2014 |
SUNBEAM ACADEMY EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
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May 21, 2014 |
SUNDAR LAL Vs. STATE OF U P
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November 19, 2014 |
SUNDARI DEVI AND ORS. Vs. UNION OF INDIA
|
December 10, 2014 |
SUNDER Vs. STATE OF U.P.
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May 13, 2014 |
SUNDER DEVI Vs. MEERA BHATNAGAR AND OTHERS
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August 11, 2014 |
SUNDER LAL Vs. D.D.C.
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September 6, 2014 |
SUNDER SINGH Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
SUNEEL AHUJA Vs. MAHIPAL SINGH
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May 30, 2014 |
SUNEEL KUMAR Vs. STATE OF U P
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September 25, 2014 |
SUNEET SINGHAL Vs. C B I , EOU IV/EO-II, NEW DELHI
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May 6, 2014 |
SUNEETA DEVI Vs. STATE OF U P
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October 8, 2014 |
SUNEHRI LAL Vs. PREMWATI
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December 10, 2014 |
SUNHARI LAL BAL MUKUND INTER COLLEGE Vs. REGIONAL COMMITTEE
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November 17, 2014 |
SUNIL AGRAHARI Vs. STATE OF U.P
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June 16, 2014 |
SUNIL KUMAR Vs. STATE OF U P
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June 10, 2014 |
SUNIL KUMAR Vs. STATE OF U P
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September 4, 2014 |
SUNIL KUMAR Vs. CHAITANYA PRAKASH
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September 18, 2014 |
SUNIL KUMAR Vs. DDC
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April 2, 2014 |
SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
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November 7, 2014 |
SUNIL KUMAR BHATIA AND ORS. Vs. RAM LAL ARORA
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November 7, 2014 |
SUNIL KUMAR JAIN Vs. STATE OF U P
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January 9, 2014 |
SUNIL KUMAR MISHRA Vs. STATE OF U P
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August 13, 2014 |
SUNIL KUMAR PANDEY Vs. STATE OF UP
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October 16, 2014 |
SUNIL KUMAR TRIPATHI Vs. UNION OF INDIA
|
October 9, 2014 |
SUNIL KUMAR YADAV Vs. STATE OF U.P.
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November 27, 2014 |
SUNIL SAHAI Vs. STATE OF U.P. AND ORS.
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December 8, 2014 |
SUNITA Vs. STATE OF U P
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January 2, 2014 |
SUNITA DEVI Vs. RAM KRIPAL
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August 22, 2014 |
SUNITA SHARMA Vs. DY. REGISTRAR CHITS FUNDS SOCIETY
|
May 14, 2014 |
SUNITA SHARMA Vs. STATE OF U P
|
August 4, 2014 |
SUNNY WILFRED PRASAD Vs. STATE OF U P
|
October 13, 2014 |
SUPER COIR INDIA Vs. U.P. FINANCIAL CORPORATION LTD.
|
December 12, 2014 |
SUPER COMPUTER AND NETWORK PROP SURAJ KUMAR TASERA Vs. STATE OF U.P. AND ORS.
|
August 29, 2014 |
SUPER FASHION FASTERNERS PVT LTD MEERUT Vs. COMMISSIONER OF TRADE TAX, U P
|
July 4, 2014 |
SUPERINTENDENT OF POST OFFICED BANDA Vs. MOHD ZAKIR HUSSAIN
|
July 4, 2014 |
SUPERINTENDENT OF POST OFFICES SHAHJAHANPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
April 1, 2014 |
SUPHER RAM Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2014 |
SURAJ BHAN Vs. STATE OF U P
|
December 15, 2014 |
SURAJ KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
|
September 24, 2014 |
SURAJ PAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
July 18, 2014 |
SURAJ PRAKASH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2014 |
SURAJ PRASAD Vs. CHIEF GENERAL MANAGER, TELECOM(EAST) U P ,B S N L & 4 ORS
|
February 3, 2014 |
SURAJ SINGH Vs. RAKESH
|
December 8, 2014 |
SURASARI PRASAD MISHRA Vs. STATE OF UP
|
January 29, 2014 |
SUREKA INTERNATIONAL Vs. UNION OF INDIA
|
April 15, 2014 |
SURENDRA Vs. STATE OF U.P.
|
August 25, 2014 |
SURENDRA Vs. STATE OF U.P.
|
September 25, 2014 |
SURENDRA Vs. DDC
|
March 24, 2014 |
SURENDRA Vs. STATE OF U P
|
September 26, 2014 |
SURENDRA & TOHERS Vs. STATE OF U P
|
July 4, 2014 |
SURENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
SURENDRA KUMAR Vs. STATE OF U P
|
October 7, 2014 |
SURENDRA KUMAR Vs. STATE OF U.P.
|
March 26, 2014 |
SURENDRA KUMAR RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
SURENDRA KUMAR SETIA Vs. CIVIL JUDGE SENIOR DIVISION, LUCKNOW
|
January 2, 2014 |
SURENDRA NATH BAJPAI Vs. STATE OF U P
|
September 3, 2014 |
SURENDRA NATH MISRA Vs. JUDGE SMALL CAUSE COURT/MUNSIF SOUTH
|
January 13, 2014 |
SURENDRA NATH VERMA Vs. STATE OF U.P.
|
January 10, 2014 |
SURENDRA PAL SINGH Vs. ADDL DIRECTOR CONSOLIDATION JUDICIAL
|
December 4, 2014 |
SURENDRA PAL SINGH Vs. MILK COMMISSIONER, U P LUCKNOW
|
May 1, 2014 |
SURENDRA PRASAD GUPTA Vs. DISTRICT JUDGE LUCKNOW AND ORS.
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July 31, 2014 |
SURENDRA SINGH Vs. STATE OF U P
|
November 14, 2014 |
SURENDRA SINGH Vs. MUKESH
|
April 30, 2014 |
SURENDRA SINGH Vs. SPECIAL JUDGE SC/ST ACT & ANOTHER
|
April 23, 2014 |
SURENDRA SINGH YADAV Vs. STATE OF U P
|
September 10, 2014 |
SURENDRA VERMA Vs. STATE OF U P
|
August 26, 2014 |
SURESH Vs. RAM BHAROSEY LAL GUPTA
|
October 27, 2014 |
SURESH Vs. D D C
|
September 4, 2014 |
SURESH Vs. STATE OF U.P.
|
May 2, 2014 |
SURESH AND ORS. Vs. STATE OF U.P.
|
August 8, 2014 |
SURESH CHAND ARORA Vs. STATE OF U.P.
|
September 23, 2014 |
SURESH CHAND BANSAL Vs. ELECTRICITY OMBUDSMAN, VIBHUTI KHAND GOMTI NAGAR
|
August 22, 2014 |
SURESH CHANDRA Vs. STATE OF U P
|
February 6, 2014 |
SURESH CHANDRA Vs. STATE OF U.P.
|
May 12, 2014 |
SURESH CHANDRA Vs. STATE OF U P
|
July 7, 2014 |
SURESH CHANDRA AGARIYA Vs. STATE OF U P
|
August 5, 2014 |
SURESH CHANDRA MANI Vs. DHANANJAI
|
August 6, 2014 |
SURESH CHANDRA SINGH Vs. STATE AND 7 OTHERS
|
September 26, 2014 |
SURESH CHANDRA TIWARI Vs. CHANDRA BHAN PALIWAL
|
January 6, 2014 |
SURESH KUMAR Vs. STATE OF U.P.
|
March 31, 2014 |
SURESH KUMAR GUPTA Vs. JAI KUMAR MISHRA AND 4 OTHERS
|
November 14, 2014 |
SURESH KUMAR MITTAL Vs. STATE OF U P
|
December 11, 2014 |
SURESH KUMAR SINGH AND ORS. Vs. UNION OF INDIA
|
October 16, 2014 |
SURESH KUMAR YADAV Vs. STATE OF U P
|
January 30, 2014 |
SURESH KUSHWAHA Vs. STATE OF U P
|
September 25, 2014 |
SURESH PAL SINGH Vs. STATE OF U P
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August 29, 2014 |
SURESH PRASAD SINGH Vs. STATE OF U.P. AND ORS.
|
October 30, 2014 |
SURESH RAIDAS Vs. STATE OF U P
|
December 19, 2014 |
SURESH SINGH Vs. STATE OF U.P. AND OTHERS
|
August 25, 2014 |
SURESH SINGH Vs. BOARD OF REVENUE
|
April 2, 2014 |
SURJEET SRIVASTAVA Vs. REGISTRAR STATE NODAL OFFICER BUNDELKHAND UNIVERSITY
|
October 17, 2014 |
SURSARI TARANG MISRA Vs. U P SAINIK SCHOOL SOCIETY LUCKNOW
|
January 13, 2014 |
SURYA BHAN YADAV Vs. STATE OF U P
|
April 24, 2014 |
SURYA BUX SINGH Vs. STATE OF U P
|
July 18, 2014 |
SURYA KANT PANDEY AND 4 OTHERS Vs. STATE OF U P
|
September 10, 2014 |
SURYA MANI AND ANR. Vs. THE STATE OF U.P. AND ANR.
|
May 23, 2014 |
SURYA NARAIN Vs. STATE OF U.P.
|
March 27, 2014 |
SURYA NARAYAN TIWARI Vs. STATE OF U P
|
March 14, 2014 |
SURYA PRAKASH MISHRA Vs. GURUBACHAN SINGH SALUJA
|
January 20, 2014 |
SURYA PRAKASH PANDEY Vs. STATE OF U P
|
August 7, 2014 |
SURYA PRAKASH TRIPATHI Vs. STATE OF U.P.
|
June 24, 2014 |
SURYAPATTA Vs. A D C
|
August 29, 2014 |
SURYODAYA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF U.P.
|
April 24, 2014 |
SUSHANT GUPTA S/O RAJESH CHANDRA GUPTA Vs. UNION OF INDIA
|
July 21, 2014 |
SUSHEEL KUMAR GUPTA Vs. STATE OF U P
|
July 28, 2014 |
SUSHEEL KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 17, 2014 |
SUSHEELA DEVI Vs. STATE OF U P
|
July 25, 2014 |
SUSHEELA SINGH Vs. STATE OF U P
|
January 8, 2014 |
SUSHIL CHANDRA PANDEY Vs. STATE OF U P
|
February 25, 2014 |
SUSHIL CHANDRA TIWARI Vs. STATE OF U.P.
|
July 22, 2014 |
SUSHIL KUMAR Vs. PARASHURAM
|
December 12, 2014 |
SUSHIL KUMAR Vs. STATE OF U.P.
|
September 12, 2014 |
SUSHIL KUMAR GARG Vs. STATE OF U P
|
August 13, 2014 |
SUSHIL KUMAR MISHRA Vs. UNION OF INDIA
|
August 14, 2014 |
SUSHIL KUMAR OJHA Vs. SHESH NARAYAN TIPATHI
|
April 9, 2014 |
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
April 7, 2014 |
SUSHILA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 26, 2014 |
SUSHILA DEVI Vs. NAVAL KISHORE
|
March 3, 2014 |
SUSHILA DEVI Vs. DIRECTOR BAL VIKAS SEVA EVAM PUSHTAHAR LKO
|
September 6, 2014 |
SUSHILA DEVI Vs. NAHAR SINGH
|
August 14, 2014 |
SUSHILA DEVI Vs. RADHA KRISHNA & 2 OTHERS
|
July 4, 2014 |
SUSHILA DEVI CHHABIL DASS CHARITABLE TRUST Vs. STATE OF U P
|
September 8, 2014 |
SUSHILA SINGH Vs. D.D. OF COUNSOLIDATION, FAIZABAD
|
March 31, 2014 |
SUSHILA STEELS Vs. UNION BANK OF INDIA
|
April 23, 2014 |
SUSHMA SRIVASTAVA Vs. STATE OF U P
|
August 20, 2014 |
SUSHMITA PANDEY Vs. STATE OF U P
|
October 9, 2014 |
SUSHRUT INSTITUTE OF PLASTIC SURGERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 2, 2014 |
SWADESH PREMI Vs. STATE OF U.P.
|
December 4, 2014 |
SWAMI BRHAMANAND SARASWATI CHARITABLE TRUST Vs. STATE OF U P
|
September 11, 2014 |
SWAMI DAYAL GUPTA Vs. STATE OF U P
|
August 25, 2014 |
SWAMI VIVEKANAND LAW COLLEGE BAKSHI KA TALAB Vs. STATE OF U.P. AND ORS.
|
July 3, 2014 |
SWAMIDEEN Vs. DEVIDEEN AND 2 OTEHRS
|
August 26, 2014 |
SWAROOP CHAND SINGH Vs. STATE OF U P
|
May 29, 2014 |
SWATANTRA KUMAR Vs. CIVIL JUDGE JUNIOR DIVISION SOUTH/PRESCRIBED AUTHORITY & ORS
|
April 21, 2014 |
SWATANTRA KUMAR GUPTA Vs. STATE OF U P
|
May 16, 2014 |
SWETA PANDEY Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
SYED AMJAD AHSAN RIZVI Vs. CIVIL JUDGE (S.D.) LUCKNOW & ANOTHER
|
December 23, 2014 |
SYED M M RIZVI Vs. SUBHASH SINGH
|
April 16, 2014 |
SYED MAHFOOZUL HASNAIN Vs. SHAHJAHAN
|
August 8, 2014 |
SYED MOHD. FAZAL Vs. UNION OF INDIA
|
April 18, 2014 |
SYED MOHD. FAZLE HAIDER ZAIDI Vs. STATE OF U.P.
|
January 22, 2014 |
SYED MOHD. KHALID Vs. BANK OF INDIA AND ORS.
|
August 12, 2014 |
SYED RASHAD HASAN Vs. STATE OF U P
|
January 28, 2014 |
SYED RAZA ABBAS RIZVI Vs. STATE OF U P
|
January 9, 2014 |
SYED SAFAT HUSAIN RIAZVI Vs. STATE OF U P
|
August 21, 2014 |
SYED WASIF HAIDER Vs. STATE OF U P
|
November 28, 2014 |
SYED ZAHEER ANWAR Vs. GRAM SABHA THRU GRAM PRADHAN & 12 OTHERS
|
May 22, 2014 |
SYED ZAMIN ABBAS Vs. STATE OF U P
|
January 29, 2014 |
SYNDICATE BANK Vs. L.I.C. OF INDIA LTD.
|
July 25, 2014 |
TABASSUM Vs. STATE OF U P
|
October 9, 2014 |
TABASSUM GHAZALA Vs. RAVI BALA GARG
|
May 20, 2014 |
TAHIR KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
TAHIRA BEGUM Vs. XTH A.D.J.
|
July 17, 2014 |
TAJPUR KRISHI UTPAD VIPRAN SAHKARI SAMITI LTD. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
TANSEER AHMAD Vs. STATE OF U.P.
|
January 29, 2014 |
TANZEEM FATIMA Vs. ALIGARH MUSLIM UNIVERSITY
|
May 9, 2014 |
TANZEEMUL MAKATIB Vs. SYED EHSAN ABBAS
|
May 29, 2014 |
TARA CHAND SHARMA Vs. UNION OF INDIA THRU PRINCIPAL SECY. & 3 OTHERS
|
March 4, 2014 |
TARAMATI DEVI Vs. STATE OF U.P.
|
May 2, 2014 |
TARANNUM NASEEM Vs. UNION OF INDIA
|
July 25, 2014 |
TARIQ MAQBOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
TARKESHWAR NATH RAI Vs. PRESIDING OFFICER LABOUR COURT
|
January 29, 2014 |
TARUN KUMAR Vs. C/M DISTT COOPERATIVE BANK LTD
|
September 1, 2014 |
TARUN KUMAR AGRAWAL Vs. EXECUTIVE ENGINEER, U P AWAS EVAM VIKAS PARISHAD
|
March 28, 2014 |
TARUN KUMAR SINGHAL AND 3 ORS Vs. HIGH COURT OF JUDICATURE AT ALLD
|
October 31, 2014 |
TASABBUR Vs. STATE OF U.P.
|
April 15, 2014 |
TASLEEM Vs. STATE OF U P
|
May 12, 2014 |
TASNEEM FATIMA Vs. STATE OF U P
|
November 27, 2014 |
TASSAVAR Vs. STATE OF U.P.
|
June 5, 2014 |
TATA A I G INSURANCE COMPANY LTD Vs. MEHRUNNISHA
|
December 4, 2014 |
TATA MOTORS LIMITED Vs. COMMISSIONER COMMERCIAL TAXES
|
May 7, 2014 |
TATA TELESERVICES LTD Vs. UNION OF INDIA
|
November 11, 2014 |
TAULE RAM Vs. STATE OF U P
|
August 11, 2014 |
TAULESHWAR PRASAD Vs. INDIAN OIL CORPORATION LIMITED
|
August 13, 2014 |
TAVISHI SRIVASTAVA AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 1, 2014 |
TAX LAWYERS ASSOCIATION LUCKNOW Vs. STATE OF U P
|
August 20, 2014 |
TAYYAB Vs. STATE OF U P
|
May 12, 2014 |
TAYYAB Vs. STATE OF U.P.
|
August 29, 2014 |
TECHNICAL GLASS INDUSTRIES Vs. STATE OF U P
|
July 4, 2014 |
TEERATH Vs. LALJI
|
May 15, 2014 |
TEJ PAL MAURYA @ SHER SINGH Vs. STATE OF U P
|
October 9, 2014 |
TEJ PAL SINGH Vs. PREMWATI
|
May 8, 2014 |
TEJ SINGH S/O MEHARBAN SINGH Vs. STATE OF U P
|
October 17, 2014 |
TEJENDRA SINGH NEGI Vs. STATE OF U.P. AND ORS.
|
April 7, 2014 |
TEJPAL SINGH Vs. STATE OF U.P.
|
June 2, 2014 |
TEK CHANDRA Vs. STATE OF U.P.
|
January 3, 2014 |
TERSI RAM KANAUJIYA Vs. STATE OF U P AND 4 ORS
|
December 19, 2014 |
THAKUR DIN MISHRA Vs. STATE OF U P
|
August 20, 2014 |
THAKUR GOVIND DEV JI MAHARAJ Vs. THAKUR RANG JI MAHARAJ VIRAJMAN MANDIR VRINDAVAN
|
May 21, 2014 |
THAKUR RAM JANKI VIRAJMAN MANDIR SANKADIK ASHRAM Vs. KANHAIYA DAS DISCIPLE RAM UDAAR SANKADIK ASHRAM
|
October 28, 2014 |
THAKURJI JUGAL SARKAR SRI RADHA KRISHNA Vs. SURAJ PRASAD
|
July 11, 2014 |
THAMMAN SINGH Vs. STATE OF U P
|
April 15, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. COMPUTER SCIENCES CORPORATION INDIA PVT. LTD.
|
October 16, 2014 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUDHIR KUMAR GUPTA AND ORS.
|
April 4, 2014 |
THOMSON REUTERS SOUTH ASIA PVT LTD NEW DELHI Vs. EASTERN BOOK COMPANY, A REGD PARTNERSHIP FIRM, LUCKNOW & ORS
|
March 4, 2014 |
THREADS (INDIA) LTD Vs. TEXTILES COMMITTEE
|
April 23, 2014 |
TIKAAN LAL KHATRI & SONS Vs. COMMISSIONER OF C. EX. & SERVICE TAX
|
December 4, 2014 |
TIRATHRAJ TIWARI Vs. STATE OF U.P.
|
March 28, 2014 |
TIRTH PRATAP MISHRA S/O LATE MAHADEV PRASAD MISHRA Vs. STATE OF U P D M , BARABANKI & ORS
|
March 14, 2014 |
TORAN SINGH Vs. STATE OF U.P.
|
October 13, 2014 |
TOURAIDS (I) TRAVEL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2014 |
TRABUDDIN Vs. CHIEF SECY U P SHASAN SECRETARIATE
|
September 17, 2014 |
TRIBHUWAN SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
TRILOK Vs. D D C
|
April 22, 2014 |
TRILOKI NATH SINGH Vs. STATE OF U P
|
August 4, 2014 |
TRILOKI NATH SINGH Vs. MANAGING DIRECTOR, U P SAHKARI GRAM VIKAS BANK LTD
|
March 3, 2014 |
TRILOKI PRASAD SONKAR Vs. STATE OF U.P.
|
September 25, 2014 |
TRILOKY PRASAD Vs. STATE OF U P
|
March 12, 2014 |
TRIMURTI TRADERS Vs. STATE OF UP
|
March 3, 2014 |
TRIPTI TRIVEDI Vs. STATE OF U P
|
May 5, 2014 |
TRISHANA @ TABSSUM Vs. STATE OF U P
|
October 9, 2014 |
TRIVENI Vs. STATE OF U P
|
July 25, 2014 |
TRIVENI @ BENI Vs. STATE OF U P
|
February 7, 2014 |
TRIVENI ENGINEERING & INDUSTRIES LTD Vs. COMMISSIONER, TRADE TAX
|
January 15, 2014 |
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. STATE OF U.P.
|
May 21, 2014 |
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
|
July 21, 2014 |
TRIVENI PRASAD Vs. STATE OF U P AND 3 OTHERS
|
September 3, 2014 |
TRIVENI PRASAD Vs. STATE OF U P
|
May 30, 2014 |
TRIVENI PRASAD DIXIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 9, 2014 |
TUDOR INDIA LIMITED Vs. STATE OF U.P.
|
July 18, 2014 |
TULA RAM AND ORS. Vs. STATE OF U.P.
|
August 29, 2014 |
TULLU MOTORS Vs. ADDITIONAL DISTRICT JUDGE
|
March 10, 2014 |
TULSI RAM Vs. STATE OF U P
|
November 26, 2014 |
TULSI RAM BHAGWAN DAS MANDI GHANSHYAMGANJ Vs. COMMISSINER OF INCOME TAX
|
September 10, 2014 |
TULSIANI CONSTRUCTION & DEVELOPERS LTD Vs. STATE OF U P
|
July 9, 2014 |
TUNGNATH CHAUBEY Vs. UNION OF INDIA
|
November 21, 2014 |
TUNTUN PASI Vs. STATE OF U P
|
September 3, 2014 |
TUSHAR KNA NAG Vs. KALPANA NAG
|
May 29, 2014 |
U P AVAS EVAM VIKAS PARISHAD LKO Vs. MOHD NASIR RAZA KHAN
|
March 6, 2014 |
U P CARBON AND CHEMICALS LTD., VARANSI Vs. TAX RECOVERY OFFICER-VI, KANPUR
|
July 23, 2014 |
U P COOPERATIVE UNION LTD Vs. PRESIDING OFFICER
|
March 10, 2014 |
U P FINANCIAL CORPORATION Vs. VIKRAM SINGH
|
March 5, 2014 |
U P GRAMIN EVAM KHETHIHAR MAZDOOR INION Vs. STATE OF U P
|
July 10, 2014 |
U P JAL NIGAM Vs. ANUJ CONSTRUCTION PVT LTD.
|
August 8, 2014 |
U P KOSHAGAR KARMCHARI UPSANGH COLLECTORATE Vs. STATE OF U P
|
August 20, 2014 |
U P POWER CORPORATION LTD THRU CHAIRMAN Vs. HANSA RAM & 4 ORS
|
November 27, 2014 |
U P PROJECT CORP LTD Vs. PRESIDING OFFICER, LABOUR COURT-I
|
November 20, 2014 |
U P RAJYA SADAK PARIVAHAN NIGAM LKO IT S R M Vs. MASOOM ALI KHAN
|
November 3, 2014 |
U P RAJYA SADAK PARIVAHAN NIGAM SAPRU MARG LKO Vs. LEELAWATI DEVI
|
December 2, 2014 |
U P S R T C Vs. MADHURI
|
April 3, 2014 |
U P S R T C Vs. KAMLESH KUMAR SRIVASTAVA
|
March 10, 2014 |
U P S R T C Vs. MOHD AKBER
|
January 27, 2014 |
U P S R T C FAIZABAD Vs. KULDEEP NARAIN SINGH
|
September 25, 2014 |
U P SAINIK SCHOOL SOCIETY SAROJINI NAGAR Vs. DR SURSARI TARANG MISHRA
|
February 17, 2014 |
U P STATE BRIDGE CORPORATION LIMITED Vs. STATE MINORITIES
|
April 4, 2014 |
U P STATE BRIDGE CORPORATION LTD Vs. VIJAY SHANKER SRIVASTAVA
|
February 3, 2014 |
U P STATE ELECTRICITY BOARD Vs. DEPUTY DIRECTOR CONSOLIDATION HARDOI
|
December 23, 2014 |
U P STATE ELECTRICITY BOARD Vs. U P BIJALI KARMACHARI SANGH
|
November 25, 2014 |
U P STATE HANDLOOM CORPORATION LTD Vs. U P RAKIYA HATHKARGA NIGAM LTD
|
July 30, 2014 |
U P STATE ROAD TRANSPORT CORP Vs. RAJESHWARI
|
August 13, 2014 |
U P VYAPAR KAR (COMMERCIAL TAX) Vs. STATE OF U P
|
August 8, 2014 |
U.B. ENGINEERING LTD. Vs. STATE OF U.P. AND ORS.
|
August 27, 2014 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. KALANDRI NARAIN
|
September 22, 2014 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
U.P. CHALCHITRA NIGAM LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2014 |
U.P. DESIGNERS & DECORATORS Vs. BENGAL CHEMICALS AND PHARMACEUTICSLS LTD.
|
May 20, 2014 |
U.P. JAL NIGAM Vs. RAJENDRA
|
May 28, 2014 |
U.P. POLLUTION Vs. TULSIPUR SUGAR CO. LTD.
|
February 14, 2014 |
U.P. POWER CORPORATION LIMITED & ANOTHER Vs. AJEET KUMAR JAIN
|
July 21, 2014 |
U.P. STOCK EXCHANGE BROKERS' ASSOCIATION Vs. SECURITY AND EXCHANGE BOARD OF INDIA
|
May 23, 2014 |
U.P.KHADI & VILL. INDUSTRIES BOARD LKO. AND ANOTHER Vs. AJAY KUMAR PANDEY
|
August 21, 2014 |
UDAI BHAN PRATAP SHUKLA AND ORS. Vs. ADDL. DISTRICT MAGISTRATE (F&R) AND ORS.
|
December 22, 2014 |
UDAI BIR SINGH Vs. ADDITIONAL COMMISSIONER
|
May 13, 2014 |
UDAI LAL Vs. STATE OF U P
|
July 24, 2014 |
UDAI PAL Vs. STATE OF U.P.
|
January 15, 2014 |
UDAI PRATAP SINGH Vs. STATE OF U P
|
July 28, 2014 |
UDAI PRATAP SINGH @ SUKHDEO Vs. STATE OF U.P.
|
January 15, 2014 |
UDAI SINGH Vs. STATE OF U.P.
|
May 6, 2014 |
UDAI VEER SINGH Vs. STATE OF U.P.
|
May 15, 2014 |
UDAL Vs. STATE
|
September 17, 2014 |
UDIT NARAIN SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
UGRASEN Vs. PARMESHWARI DEVI
|
April 21, 2014 |
UMA DEVI Vs. RENT CONTROL & EVICTION OFFICER
|
October 30, 2014 |
UMA DEVI Vs. STATE OF U P
|
July 24, 2014 |
UMA DUTT CHATURVEDI AND ORS. Vs. HINDU INTER COLLEGE, ATARRA
|
July 11, 2014 |
UMA KANT MISHRA Vs. CHAIRMAN U P STATE BRIDGE CORP LTD
|
February 14, 2014 |
UMA SHANKAR Vs. NUTTAN VIJAI
|
May 30, 2014 |
UMA SHANKAR BHARTI Vs. STATE OF UP
|
October 31, 2014 |
UMA SHANKER Vs. STATE OF U P
|
May 29, 2014 |
UMAKANT Vs. UNION OF INDIA
|
March 28, 2014 |
UMAKANT DEV @ LALLU Vs. STATE OF U P
|
April 24, 2014 |
UMAKANT GUPTA Vs. UNION OF INDIA AND 3 ORS
|
August 5, 2014 |
UMAKANT SINGH Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD
|
February 20, 2014 |
UMAR DARAZ AHMAD Vs. STATE OF U P
|
September 5, 2014 |
UMARDEEN Vs. STATE OF U P
|
April 7, 2014 |
UMAWER DUTT SHUKLA Vs. CITY MAGISTRATE/R.C. OFFICER AND ORS.
|
December 16, 2014 |
UMESH KUMAR Vs. UNION OF INDIA
|
March 4, 2014 |
UMESH RAI Vs. STATE OF U P
|
March 14, 2014 |
UMRAO Vs. STATE OF U.P.
|
June 9, 2014 |
UNION BANK OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL AND 2 ORS
|
April 15, 2014 |
UNION OF INDIA Vs. RAJ ENTERPRISES GOMTI NAGAR LKO
|
August 20, 2014 |
UNION OF INDIA Vs. C A T
|
May 12, 2014 |
UNION OF INDIA Vs. ANS CONSTRUCTIONS LTD MATHURA ROAD N DELHI
|
September 8, 2014 |
UNION OF INDIA Vs. MAHIPAL SHORAWALA
|
May 27, 2014 |
UNION OF INDIA Vs. CHATTAR SINGH
|
August 8, 2014 |
UNION OF INDIA Vs. DISTRICT JUDGE LUCKNOW
|
May 29, 2014 |
UNION OF INDIA Vs. RAJESH KUMAR SINGH
|
March 31, 2014 |
UNION OF INDIA Vs. SHYAM KISHORE TIWARI
|
September 8, 2014 |
UNION OF INDIA Vs. SHYAM KISHORE TRIPATHI
|
September 25, 2014 |
UNION OF INDIA Vs. SAMEER KUMAR
|
September 22, 2014 |
UNION OF INDIA Vs. CHANDRA SWAROOP SRIVASTAV
|
August 6, 2014 |
UNION OF INDIA Vs. HARBHAJAN KAUR AND ORS.
|
October 16, 2014 |
UNION OF INDIA Vs. RAJ KUMAR PATHAK
|
March 25, 2014 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
March 13, 2014 |
UNION OF INDIA Vs. MASZOOD ALI
|
May 14, 2014 |
UNION OF INDIA Vs. KALPANA CHATURVEDI
|
November 11, 2014 |
UNION OF INDIA Vs. ANIL KUMAR SINGH
|
November 12, 2014 |
UNION OF INDIA Vs. XIII A.D.J.
|
July 7, 2014 |
UNION OF INDIA Vs. KAMLESH KUMAR
|
February 24, 2014 |
UNION OF INDIA Vs. RAMAKANT
|
March 5, 2014 |
UNION OF INDIA Vs. MUNSHI PRASAD
|
March 13, 2014 |
UNION OF INDIA Vs. SAROJ KUMAR
|
February 27, 2014 |
UNION OF INDIA Vs. SHYAM KISHORE TRIPATHI
|
September 26, 2014 |
UNION OF INDIA Vs. RAMESHWAR PRASAD SHARMA
|
December 23, 2014 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 18, 2014 |
UNION OF INDIA Vs. RAM RANI AND ORS.
|
November 25, 2014 |
UNION OF INDIA AND 3 ORS Vs. SHAMBHU NATH DWIVEDI AND 16 ORS
|
December 4, 2014 |
UNION OF INDIA AND GENERAL MANAGER NORT HERN RAILWAY Vs. NAND LAL GHALEY
|
November 3, 2014 |
UNION OF INDIA AND ORS. Vs. JALALUDEEN KHAN
|
December 9, 2014 |
UNION OF INDIA; KALI DIN Vs. MAJID KHAN
|
July 23, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. SUDHA & ORS
|
April 3, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. AUDYOGIC OXYGEN PVT LTD
|
November 17, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. RAM NIHOR SON OF BHAIRAV PRASAD
|
September 18, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. ARIF
|
November 5, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. CHHAMTA GUPTA
|
May 27, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. USHA
|
May 8, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. HIMGIRI INDUSTRIES
|
April 7, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAMESH
|
May 23, 2014 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAJENDRA PRATAP SINGH
|
May 29, 2014 |
UNITED INDIA INSURANCE COMAPNY LTD Vs. MEERA DIWEDI
|
November 25, 2014 |
UNITED INDIA INSURANCE COMP LTD Vs. ANITA MISHRA
|
September 25, 2014 |
UNITED INDIA INSURANCE COMP LTD Vs. DAL BAHADUR SINGH
|
May 29, 2014 |
UNITED INDIA INSURANCE COMPANY Vs. MEERA DEVI
|
October 17, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHASHI SINGH AND ORS.
|
December 10, 2014 |
UNITED TRADE AGENCY CONTRACTOR Vs. DISTRICT JUDGE
|
September 26, 2014 |
UPENDRA PRASAD SINGH Vs. ADDL. DISTRICT MAGISTRATE
|
January 27, 2014 |
UPENDRA SINGH Vs. STATE OF U P
|
September 6, 2014 |
UPSRTC Vs. GOPAL SINGH
|
April 1, 2014 |
UPSRTC, ALIGARH Vs. HAKIM SINGH
|
August 1, 2014 |
URMIL TULI Vs. PRAKASH BHELOTIA
|
July 9, 2014 |
URMILA Vs. STATE OF U.P.
|
August 14, 2014 |
URMILA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
URMILA AND ORS. Vs. IVTH A.D.J., KANPUR DEHAT AND ORS.
|
August 29, 2014 |
URMILA DEVI Vs. NAIPAL SINGH AND 3 OTHERS
|
July 28, 2014 |
URMILA GUPTA Vs. STATE OF U P
|
March 24, 2014 |
URMILA SINGH Vs. COMMISSIONER CHITRAKOOT DHAM BANDA
|
January 7, 2014 |
USHA BAJAJ Vs. STATE OF U P
|
April 21, 2014 |
USHA DEVI Vs. STATE OF UP
|
August 2, 2014 |
USHA DEVI Vs. STATE OF U.P.
|
September 2, 2014 |
USHA DIXIT AND ORS. Vs. JAVED
|
November 13, 2014 |
USHA RAI Vs. STATE BANK OF INDIA, VARANASI
|
November 7, 2014 |
USHA SINGH Vs. GYAN PERKASH
|
July 23, 2014 |
UTTAM CHAND BARANWAL Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
UTTAM SINGH Vs. STATE OF U P
|
September 16, 2014 |
UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SHAILENDRA KUMAR
|
October 7, 2014 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
|
September 4, 2014 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHOBHA PANDEY
|
September 24, 2014 |
V NATH Vs. D D C
|
November 11, 2014 |
V. PRABHA Vs. ADDITIONAL DISTRICT JUDGE COURT NO.4 SITAPUR AND ORS.
|
September 16, 2014 |
V.K. GUPTA Vs. UNION OF INDIA
|
August 29, 2014 |
VACHASPATI Vs. STATE OF U.P.
|
February 7, 2014 |
VAH AUTO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 27, 2014 |
VAKEEL AHMAD Vs. RASHID KHAN
|
January 31, 2014 |
VANDANA SHUKLA Vs. STATE OF U P
|
January 27, 2014 |
VANDANA SRIVASTAVA Vs. STATE OF U.P.
|
May 21, 2014 |
VANDANA TRAVELS & TOURS Vs. COMMISSIONER (APPEALS),CENTRAL EXCISE & SERVICE TAX
|
December 23, 2014 |
VANDANA VARMA Vs. STATE OF UP
|
August 29, 2014 |
VARUN GOYAL Vs. STATE OF U.P. AND ORS.
|
December 23, 2014 |
VARUN SINGH Vs. ARVIND KUMAR SINGH
|
May 29, 2014 |
VARURENDRA RAI Vs. STATE OF U P
|
October 8, 2014 |
VEDANT PANDEY Vs. STATE OF U P
|
February 19, 2014 |
VEDVYAS @ SATYAM YADAV Vs. STATE OF U P
|
September 15, 2014 |
VEENA KUREEL Vs. UNION OF INDIA & ORS
|
April 18, 2014 |
VEENA VERMA Vs. DEBT RECOVERY TRIBUNAL
|
January 2, 2014 |
VEER BHAN SINGH Vs. STATE OF UP
|
August 20, 2014 |
VEER PAL SINGH CHAUHAN Vs. LUCKNOW PRODUCERS CO-OPERATIVE MILK UNION
|
February 3, 2014 |
VEER SINGH Vs. D I G POLICE, CRPF RAMPUR
|
April 1, 2014 |
VEER SINGH Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
April 11, 2014 |
VEERA WATI Vs. DISTT RAGISTRAR
|
August 29, 2014 |
VEERPAL Vs. STATE OF U P
|
January 3, 2014 |
VEERU AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
VEERU RAIDAS Vs. STATE OF U.P.
|
January 7, 2014 |
VEERWATI Vs. STATE OF U.P.
|
July 21, 2014 |
VICHITRAVEER @ SRIPAL Vs. STATE OF U P
|
October 31, 2014 |
VICTORIA MANUFACTURING AND PACKAGING CO. Vs. STATE OF U.P. AND ANOTHER
|
July 10, 2014 |
VIDHYA DEVI Vs. ORIENTAL INSURANCE CO LTD REGIONAL OFFICE
|
March 28, 2014 |
VIDHYAWATI Vs. JIA LAL
|
May 29, 2014 |
VIDYA DEVI Vs. DHIRAJ KUMAR VERMA
|
August 1, 2014 |
VIDYA ERECTORS AND ENGINEERS PVT LTD AND ORS Vs. STATE OF U P AND ORS
|
February 18, 2014 |
VIDYA SINGH Vs. STATE OF U.P.
|
June 20, 2014 |
VIDYA WATI Vs. STATE OF U.P.
|
July 7, 2014 |
VIJAI Vs. STATE
|
May 30, 2014 |
VIJAI KUMAR PANDEY Vs. D I O S JAUNPUR
|
July 4, 2014 |
VIJAI KUMAR SRIVASTAVA Vs. AWADHESH KUMAR SRIVASTAVA
|
November 10, 2014 |
VIJAI KUMAR TIWARI Vs. STATE OF U P
|
September 1, 2014 |
VIJAI NARAIN TIWARI Vs. STATE OF U P
|
October 10, 2014 |
VIJAI PAL Vs. STATE OF U.P.
|
February 18, 2014 |
VIJAI PAL Vs. STATE OF U P
|
March 11, 2014 |
VIJAI PAL SINGH Vs. D I O S
|
January 20, 2014 |
VIJAI PRATAP SINGH Vs. STATE OF U P
|
February 25, 2014 |
VIJAY Vs. STATE OF U.P.
|
April 17, 2014 |
VIJAY BAHADUR GAUR Vs. STATE OF U.P.
|
February 10, 2014 |
VIJAY BAHADUR SINGH Vs. MUNNE KHAN
|
July 2, 2014 |
VIJAY BAHADUR VERMA & 16 OTHERS Vs. LABOUR COURT FAIZABAD
|
October 16, 2014 |
VIJAY DEEP SINGH Vs. STATE OF U P
|
March 14, 2014 |
VIJAY KRISHNA BHARTI Vs. UPPER ZILA EVAM SATRA NYAYADHISH LUCKNOW
|
January 23, 2014 |
VIJAY KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, SULTANPUR
|
July 31, 2014 |
VIJAY KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 27, 2014 |
VIJAY KUMAR Vs. D.J.,FAIZABAD
|
January 21, 2014 |
VIJAY KUMAR Vs. DISTRICT MAGISTRATE, SIDDHARTH NAGAR AND ORS.
|
August 2, 2014 |
VIJAY KUMAR SINGH Vs. STATE OF U.P.
|
April 9, 2014 |
VIJAY PAL Vs. STATE OF U P
|
October 17, 2014 |
VIJAY PAL SINGH @ BRIJ RAJ SINGH Vs. D.D.C.
|
February 10, 2014 |
VIJAY PRAKASH Vs. STATE OF U P
|
July 18, 2014 |
VIJAY PRAKASH PANDEY Vs. INSPECTOR GENERAL OF POLICE, U.P. POLICE HEAD QUARTER, ALLAHABAD
|
March 6, 2014 |
VIJAY PRAKASH SWARNKAR Vs. STATE OF U.P.
|
September 17, 2014 |
VIJAY PRATAP MAURYA Vs. STATE OF U P
|
July 17, 2014 |
VIJAY PRATAP SINGH Vs. COLLECTOR/ DISTRICT MAGISTRATE, RAIBERELI & ORS
|
April 25, 2014 |
VIJAY PRATAP SINGH Vs. TRIVENI STRUCTURALS LIMITED
|
March 13, 2014 |
VIJAY PRATAP SINGH Vs. UNION OF INDIA
|
January 22, 2014 |
VIJAY RANDHAR Vs. STATE OF U.P.
|
July 31, 2014 |
VIJAY SHANKAR JAISWAL Vs. PRADIP KUMAR SRIVASTAVA AND ANOTHER
|
August 26, 2014 |
VIJAY SHANKAR PANDEY Vs. UNION OF INDIA
|
April 3, 2014 |
VIJAY SHANKAR PATHAK Vs. STATE OF U P
|
February 14, 2014 |
VIJAY SHANKAR YADAV Vs. STATE OF U P
|
January 28, 2014 |
VIJAY SHANKER RAI Vs. SARVJEET RAI
|
October 17, 2014 |
VIJENDRA Vs. G.M.
|
September 25, 2014 |
VIJENDRA KUMAR YADAV Vs. G.M., PERSONNEL ADMINISTRATION DIVISION, P.N.B.
|
July 11, 2014 |
VIJENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
VIJENDRA SINGH Vs. STATE OF U P
|
January 13, 2014 |
VIKAS @ VIKAS AGARWAL Vs. STATE OF U P
|
March 7, 2014 |
VIKAS GUPTA Vs. RAM MAHADEV PRASAD
|
September 5, 2014 |
VIKAS MADHYAMIK VIDYALAY TINDOLA Vs. STATE OF U P
|
November 24, 2014 |
VIKAS MALL Vs. STATE OF U.P.
|
November 7, 2014 |
VIKAS RASTOGEE Vs. STATE OF U.P.
|
January 17, 2014 |
VIKAS TRADERS Vs. STATE OF U P AND 3 ORS
|
July 24, 2014 |
VIKAS VERMA @ KARAN VERMA Vs. STATE OF U P PRIN SECY HOME CIVIL SECTT
|
March 26, 2014 |
VIKASH KANT PANDEY Vs. MANJEET KUMAR
|
November 25, 2014 |
VIKASH RAI Vs. STATE OF U P
|
March 25, 2014 |
VIKRAM Vs. STATE OF U P
|
September 8, 2014 |
VIKRAM BHARDWAJ Vs. STATE OF U.P.
|
February 10, 2014 |
VIKRAM RAJ SAXENA Vs. STATE OF U P SECY APPOINTMENT
|
February 10, 2014 |
VIKRAM SINGH Vs. STATE OF U P
|
May 6, 2014 |
VIMAL KUMAR Vs. STATE OF U P
|
October 16, 2014 |
VIMAL KUMAR GUPTA Vs. STATE OF UP
|
November 5, 2014 |
VIMAL MEHRA Vs. STATE OF U P
|
July 17, 2014 |
VIMLA DEVI Vs. STATE OF U.P.
|
February 21, 2014 |
VIMLAWATI Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
VINAY KANT YADAV Vs. STATE OF U P
|
August 1, 2014 |
VINAY KUMAR Vs. STATE OF U P
|
May 13, 2014 |
VINAY KUMAR Vs. STATE OF U.P.
|
May 30, 2014 |
VINAY KUMAR Vs. DY DIRECTOR OF CONSOLIDATION
|
March 14, 2014 |
VINAY KUMAR AND 5 OTHERS Vs. STATE OF U P
|
August 8, 2014 |
VINAY KUMAR DWIVEDI Vs. SPECIAL JUDGE ANTI CORRUPTION/ADDL.DISTRICT AND SESSION & ORS.
|
December 3, 2014 |
VINAY KUMAR GOYAL Vs. CHAIRMAN AND MANAGING DIRECTOR, H P C LTD
|
September 12, 2014 |
VINAY KUMAR MALL Vs. STATE OF U.P.
|
September 2, 2014 |
VINAY KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD
|
March 21, 2014 |
VINAY KUMAR SINGH Vs. DR. VIJAY LAXMI SAXENA AND ORS.
|
August 4, 2014 |
VINAY KUMAR YADAV Vs. GAUTAM BUDDH TECHNICAL UNIVERSITY
|
May 20, 2014 |
VINAY SINGH Vs. UNION OF INDIA
|
January 6, 2014 |
VINAY WIRE AND POLY PRODUCT P. LTD. Vs. DIR. GENERAL OF CENTRAL EXCISE
|
May 12, 2014 |
VINAY YADAV Vs. STATE OF U P
|
July 8, 2014 |
VINAYAK INT UDYOG KATHA BAGHPAT Vs. COMMISSIONER COMMERCIAL TAX U P LKO
|
July 31, 2014 |
VINEET AGNIHOTRI Vs. STATE OF U.P.
|
April 25, 2014 |
VINEET ASHEESH PANDEY Vs. BANARAS HINDU UNIVERSITY
|
August 22, 2014 |
VINEET KAUSHIK Vs. STATE OF U.P.
|
August 8, 2014 |
VINEET KUMAR Vs. STATE OF U.P.
|
October 30, 2014 |
VINEET KUMAR RAGAV Vs. UNION OF INDIA
|
April 4, 2014 |
VINOD Vs. DY DIRECTOR OF CONSOLIDATION
|
November 11, 2014 |
VINOD Vs. STATE OF U P
|
January 8, 2014 |
VINOD KUMAR Vs. STATE OF U P
|
August 19, 2014 |
VINOD KUMAR Vs. STATE OF U.P.
|
November 28, 2014 |
VINOD KUMAR Vs. STATE OF U P
|
April 21, 2014 |
VINOD KUMAR Vs. STATE OF U P AND 5 OTHERS
|
October 8, 2014 |
VINOD KUMAR Vs. STATE OF U P
|
October 13, 2014 |
VINOD KUMAR AND ORS. Vs. D.D.C., VARANASI AND ORS.
|
December 2, 2014 |
VINOD KUMAR GUPTA Vs. STATE OF U P
|
September 18, 2014 |
VINOD KUMAR GUPTA Vs. STATE OF U.P.
|
July 24, 2014 |
VINOD KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
March 27, 2014 |
VINOD KUMAR III Vs. STATE OF U P
|
April 2, 2014 |
VINOD KUMAR SAHU Vs. STATE OF U P
|
February 20, 2014 |
VINOD KUMAR SHARMA Vs. STATE OF U.P.
|
February 20, 2014 |
VINOD KUMAR SHARMA Vs. U.P.S.E.B.
|
May 2, 2014 |
VINOD KUMAR VERMA Vs. COMMITTEE OF MANAGEMENT
|
January 31, 2014 |
VINOD KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
VINOD KUMAR-III Vs. STATE OF U P , THRU SECY AND 7 OTHERS
|
August 26, 2014 |
VINOD RAI Vs. UNION OF INDIA
|
July 31, 2014 |
VINOD SINGH Vs. STATE OF U P
|
March 5, 2014 |
VIPIN KUMAR SHARMA Vs. MAMTA TIWARI AND ORS.
|
December 11, 2014 |
VIR SINGH Vs. STATE OF U.P.
|
April 17, 2014 |
VIRENDRA Vs. STATE OF U P
|
April 30, 2014 |
VIRENDRA Vs. STATE OF U.P.
|
December 15, 2014 |
VIRENDRA Vs. STATE OF U.P.
|
July 8, 2014 |
VIRENDRA BADHAI Vs. STATE OF U.P.
|
November 27, 2014 |
VIRENDRA ENGINEERING & CHEMICAL PVT LTD AND ANTHER Vs. DY DIRECTOR OF CONSOLIDATION
|
January 20, 2014 |
VIRENDRA KUMAR Vs. STATE OF U P
|
September 5, 2014 |
VIRENDRA KUMAR Vs. STATE OF U P
|
March 27, 2014 |
VIRENDRA KUMAR DIXIT Vs. STATE OF U.P.
|
October 15, 2014 |
VIRENDRA KUMAR GUPTA @ BIRENDRA Vs. DISTRICT REGISTRAR/A D M (F & R)
|
January 3, 2014 |
VIRENDRA KUMAR MISHRA Vs. STATE OF U P
|
September 25, 2014 |
VIRENDRA KUMAR SURI Vs. STATE OF U P
|
May 20, 2014 |
VIRENDRA KUMAR, DIRECTOR, VIKRAM LABORATORIES PVT Vs. STATE OF U P
|
May 30, 2014 |
VIRENDRA NATH SINGH Vs. D D C
|
May 5, 2014 |
VIRENDRA PAL KAPOOR Vs. UNION OF INDIA
|
May 29, 2014 |
VIRENDRA PRASAD Vs. D.D.C./ADM (F&R)
|
September 1, 2014 |
VIRENDRA PRATAP GIRI Vs. STATE OF UP
|
October 31, 2014 |
VIRENDRA PRATAP SINGH Vs. STATE OF U P
|
February 25, 2014 |
VIRENDRA SINGH Vs. BOARD OF REVENUE, U P AT LUCKNOW
|
May 28, 2014 |
VIRENDRA SINGH Vs. STATE OF U P
|
May 23, 2014 |
VIRENDRA SINGH Vs. STATE OF U.P.
|
September 23, 2014 |
VIRENDRA SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
July 9, 2014 |
VIRENDRA SINGH Vs. STATE OF U P
|
March 28, 2014 |
VIRENDRA SINGH Vs. STATE OF U.P.
|
April 7, 2014 |
VIRENDRA SINGH (CONSTABLE NO 940740224) AND 2 ORS Vs. STATE OF U P AND 4 ORS
|
September 2, 2014 |
VISHAL Vs. STATE OF U P AND 5 OTHERS
|
May 22, 2014 |
VISHAL @ SATYA PRAKASH @ CHHOTU Vs. STATE OF U P
|
April 28, 2014 |
VISHAL KUMAR PAL Vs. STATE OF U P
|
July 17, 2014 |
VISHAL RETAIL PVT LTD Vs. STATE OF U P
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September 9, 2014 |
VISHALESHWAR PANDEY Vs. STATE OF U P
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May 30, 2014 |
VISHESH NARAYAN MISHRA Vs. STATE OF U.P.
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January 27, 2014 |
VISHNU BANSAL Vs. STATE OF U P
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December 5, 2014 |
VISHNU DUTT Vs. ADDITONAL DISTRICT JUDGE COURT NO 6 LAKHIMPUR KHERI
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November 20, 2014 |
VISHRAM Vs. STATE OF U P AND 3 OTHERS
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September 22, 2014 |
VISHRAM Vs. STATE OF U.P.
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January 16, 2014 |
VISHRAM SINGH Vs. STATE OF U P
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April 1, 2014 |
VISHWA NATH PANDEY Vs. STATE OF U P
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December 9, 2014 |
VISHWA RAJ SINGH Vs. STATE OF U.P.
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October 10, 2014 |
VISHWAMBHER PRASAD MISHRA Vs. STATE OF U P
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July 11, 2014 |
VISHWANATH Vs. STATE OF UP
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August 28, 2014 |
VISHWANATH Vs. STATE OF U.P. AND ORS.
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August 26, 2014 |
VISHWANATH PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
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May 20, 2014 |
VISHWANATH SHUKLA Vs. STATE OF U P
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January 10, 2014 |
VISHWESHWAR PATHAK Vs. STATE OF U.P. AND ORS.
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December 16, 2014 |
VISION MINERALS & ENERGY Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
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August 4, 2014 |
VIVEK AGRAWAL Vs. STATE OF U P
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January 23, 2014 |
VIVEKA NAND MISHRA Vs. BANK OF BARODA THRO CHAIRMAN & M D
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August 4, 2014 |
WAFFERS WOODS WORKS PARTNER AKEEL AHMED Vs. STATE OF U P SECY (FOREST) CIVIL SECTT LUCKNOW
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April 11, 2014 |
WAHID HUSSAIN Vs. INDIAN OIL CORPORATION LTD.
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March 4, 2014 |
WALI HASAN AND ORS. Vs. SADHO SINGH AND ORS.
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December 5, 2014 |
WAQF NO 62/248, HAZI AQEEL AHMAD Vs. STATE OF U P & 4 OTHERS
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August 5, 2014 |
WASEEM Vs. STATE OF U P
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February 20, 2014 |
WASIM Vs. STATE OF U P
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March 31, 2014 |
WASIM RAZA KHAN Vs. BOARD OF REVENUE
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March 11, 2014 |
WILLIAM @ BILLU PASI Vs. STATE OF U P
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May 28, 2014 |
WING CDR SURENDRA NATH AGNIHOTRI Vs. NEW OLKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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March 11, 2014 |
YAKOOB SON OF NAWAB Vs. STATE OF U P
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May 28, 2014 |
YAMAHA MOTORS INDIA PVT. LTD. Vs. STATE OF U.P.
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May 14, 2014 |
YASEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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February 17, 2014 |
YASEEN AHMAD Vs. STATE OF U P & ORS
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May 23, 2014 |
YASH PAL Vs. STATE OF U P
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November 26, 2014 |
YASHODA Vs. COLLECTOR
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February 14, 2014 |
YASHPAL SINGH Vs. STATE OF U.P. AND ORS.
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September 23, 2014 |
YASHPAL SINGH Vs. PRESCRIBED AUTHORITY, U P URBAN BUILDING AND ANOTH
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September 9, 2014 |
YASHPAL SINGH Vs. STATE OF U P
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September 24, 2014 |
YASHWANT Vs. BHUMI PRABANDHAK SAMITI
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May 5, 2014 |
YASIN Vs. STATE OF U.P.
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April 9, 2014 |
YATENDRA KUMAR Vs. STATE OF U P
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August 5, 2014 |
YOGENDRA GIRI Vs. U P PROCESSING @ CONSTRUCTION COOPERATIVE FEDERATION
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July 4, 2014 |
YOGENDRA KUMAR SAINI Vs. MAHESH KUMAR TAYAL
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October 17, 2014 |
YOGENDRA SINGH Vs. STATE OF U.P.
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March 3, 2014 |
YOGENDRA SINGH Vs. STATE OF U P
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March 3, 2014 |
YOGENDRA SINGH @ SONU Vs. STATE OF U P
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August 25, 2014 |
YOGESH AGARWAL Vs. RAJENDRA GOYEL
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July 10, 2014 |
YOGESH AND 4 ORS Vs. STATE OF U P
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January 3, 2014 |
YOGESH KUMAR Vs. STATE OF UTTAR PRADESH
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February 19, 2014 |
YOGESH KUMAR MISHRA Vs. ADDL COMMISSIONER
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March 7, 2014 |
YOGESH KUMAR MISHRA Vs. STATE OF U P
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July 15, 2014 |
YOGESH KUMAR PANDEY Vs. UNION OF INDIA THRU SECY & 2 OTHERS
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December 2, 2014 |
YOGESH KUMAR SHARMA Vs. STATE OF U.P.
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July 11, 2014 |
YOGESH MITTAL Vs. STATE OF U P
|
November 5, 2014 |
YOGESH SHARMA Vs. STATE OF U P
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May 22, 2014 |
YUGAL KISHORE SRIVASTAVA Vs. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS
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February 3, 2014 |
YUGAM DUTT SHARMA Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
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December 18, 2014 |
YUNDAI ENGINEERING & CONSTRUCTION CO LTD Vs. COMMISSIONER TRADE TAX, U P
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November 24, 2014 |
YUNUS Vs. STATE OF U P
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June 16, 2014 |
Z U ANSARI Vs. STATE OF U P
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February 3, 2014 |
ZAFAR ULLAH KHAN Vs. STATE OF U P
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August 25, 2014 |
ZAHIR Vs. SHIMBHOO
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July 28, 2014 |
ZAKI GHOURI Vs. BOARD OF REVENUE
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July 15, 2014 |
ZARIF AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
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December 22, 2014 |
ZAZ AND ZAZ PVT. LTD Vs. UNION OF INDIA
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March 13, 2014 |
ZEBA HASEEB AND ORS. Vs. STATE OF U.P. AND ORS.
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November 21, 2014 |
ZILA PANCHAYAT Vs. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
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August 25, 2014 |
ZILA PANCHAYAT GONDA Vs. STATE OF U P
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September 25, 2014 |
ZOYA JUNAID Vs. STATE OF U P
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May 16, 2014 |
ZULFIKAR ALI Vs. STATE OF U P
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September 15, 2014 |
ZUNED AHMAD Vs. STATE OF U P
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September 25, 2014 |