REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
24 ORANGES LAB LLP Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	October 11, 2013
A K CHATURVEDI Vs. SECRETARY SUGAR INDUSTRIES & CANE DEVELOPMENT DEPARTMENT	January 17, 2013
A K MISHRA FERTILIZER MAHARAJGANJ Vs. STATE OF U P	September 26, 2013
A P YADAV AND OTHERS Vs. GOVERNMENT OF INDIA, MINISTRY OF LABOUR & EMPLOYEMENT & ORS	August 6, 2013
A.C.L. EDUCATION CENTRE (P) LTD. Vs. UNION OF INDIA	December 19, 2013
A.K. PANDEY AND ANR. (COMPLAINT CASE) Vs. THE STATE OF U.P. AND ANR.	January 24, 2013
A.P. JEET SINGH (CONSTABLE) Vs. STATE OF U.P. AND OTHERS	September 25, 2013
A.V.R. ENTERPRISES Vs. UNION OF INDIA	July 23, 2013
AALAM ALI KHAN Vs. ANJUL	September 26, 2013
AALHA PRASAD NIRANJAN Vs. STATE OF U.P. AND OTHERS	January 11, 2013
AAMIR KHURSHEED MALIK Vs. THE PRESCRIBED AUTHORITY AND OTHERS	January 31, 2013
AAS MOHAMMAD AND ANOTHER Vs. STATE OF U P AND 3 OTHERS	August 5, 2013
ABBAS ALI Vs. STATE OF U.P.	September 18, 2013
ABDUL Vs. THE STATE OF U.P. AND ANOTHER	April 17, 2013
ABDUL GAFFAR KHAN Vs. JAGDISH PRASAD	August 1, 2013
ABDUL KAYYUM Vs. STATE OF U P	May 27, 2013
ABDUL RAHEEM @ BHAIYA AND 4 OTHERS Vs. VIJAY RANI AND 5 OTHERS	September 2, 2013
ABDUL RAHMAN ANSARI Vs. STATE OF U.P. AND OTHERS	October 8, 2013
ABDUL SATTAR Vs. MUSTARI	January 9, 2013
ABDUL WAHAB Vs. TEJ SINGH AND OTHERS	January 28, 2013
ABDUL WAHEED Vs. STATE OF U.P. AND ANOTHER	December 9, 2013
ABDUL WAID AND 5 ORS. Vs. STATE OF U.P. AND ANOTHER	November 14, 2013
ABHA GUPTA Vs. STATE OF U.P.	October 29, 2013
ABHA RANI Vs. REGIONAL INSPECTRESS	February 4, 2013
ABHA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOL	January 30, 2013
ABHAY KUMAR MISHRA Vs. STATE OF U.P.	September 3, 2013
ABHILAKH SINGH S/O MAHENDRA SINGH Vs. STATE OF U.P.	April 12, 2013
ABHINANDAN PRASAD JAIN Vs. DHARAM PAL	September 25, 2013
ABHIRAJI Vs. D D C & OTHERS	May 3, 2013
ABHISHEK Vs. DDC	January 7, 2013
ABHISHEK AGARWAL Vs. STATE OF U P	April 4, 2013
ABHISHEK AGARWAL Vs. STATE OF U P	April 1, 2013
ABHISHEK PRABHAKAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED	December 4, 2013
ABHISHEK SINGH Vs. UNION OF INDIA & ORS	October 10, 2013
ABHISHEK SINGH Vs. STATE OF U P	February 6, 2013
ABHISHEK SINGH @ SONU Vs. STATE OF U.P.	July 2, 2013
ABHISHEK SINGH @ SONU Vs. UNION OF INDIA	April 24, 2013
ABID HUSAIN Vs. FAZLUR RAHMAN KHAN SHERWANI	May 2, 2013
ABRAR AHMAD Vs. RENT CONTROL AND EVICTION OFFICER	May 30, 2013
ABRAR AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
ACHAL SHARMA Vs. VIMLA RANI AND 9 OTHERS	October 9, 2013
ADARSH BHARTIY SHISHU MANDIR Vs. STATE OF U.P.	November 13, 2013
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FATEH CHAND CHARITABLE TRUST	March 5, 2013
ADESH KUMAR Vs. STATE OF U.P.	July 15, 2013
ADHYA PRASAD MISRA & OTHERS Vs. STATE OF U P & OTHERS	November 8, 2013
ADITYA KUMAR Vs. STATE OF U P	April 2, 2013
AFSHAN BI Vs. UNION OF INDIA	January 7, 2013
AFTAB & OTHERS; FARMOOD Vs. STATE OF U P	September 24, 2013
AFTAB AHMAD Vs. U P POWER CORPORATION LTD	July 5, 2013
AFZAL Vs. CANTONMENT BOARD, MEERUT	December 19, 2013
AFZAL Vs. UNION OF INDIA	February 14, 2013
AFZAL AHMAD Vs. STATE OF U.P. AND ANR.	July 2, 2013
AFZAL KHAN AND OTHERS Vs. STATE OF U P AND OTHERS	April 23, 2013
AGRAGAMI KSHETRA VIKAS AGENCY Vs. PRESIDING OFFICER	April 26, 2013
AGRICULTURAL INSTITUTE Vs. STATE OF U.P.	March 7, 2013
AHMAD HASAN KHAN Vs. CHIF DEVELOPMENT FAIZABAD	February 21, 2013
AHMAD ULLAH Vs. STATE OF U P	September 19, 2013
AINUL HAQUE Vs. D D C & OTHERS	July 5, 2013
AIRPORTS AUTHORITY OF INDIA Vs. HARIYALI	March 13, 2013
AJAB SINGH Vs. STATE	July 22, 2013
AJAI KUMAR Vs. STATE OF U P	March 18, 2013
AJAI KUMAR SINGH Vs. SHAUKAT ALI	October 4, 2013
AJAI NIGAM Vs. KANPUR DEVELOPMENT AUTHORITY THRU. SEC. AND 8 OTHERS	May 16, 2013
AJAI PAL Vs. STATE OF U.P. AND OTHERS	January 11, 2013
AJAI PAL Vs. STATE OF U.P.	April 22, 2013
AJAI PAL & OTHERS Vs. STATE OF U.P. & ANR.	April 5, 2013
AJAJ COAL DEPOT Vs. STATE OF U.P.	January 16, 2013
AJAY BABU; GHANSHYAM BABU Vs. BELA DEVI	March 14, 2013
AJAY CHATURVEDI Vs. STATE OF U P	May 22, 2013
AJAY KATARA Vs. STATE OF U P	September 23, 2013
AJAY KUMAR Vs. STATE OF U.P.	August 7, 2013
AJAY KUMAR Vs. MAHMOOD ALI AND OTHERS	July 8, 2013
AJAY KUMAR DWIVEDI Vs. S.B.I.	May 27, 2013
AJAY KUMAR GUPTA Vs. UNION OF INDIA	December 18, 2013
AJAY KUMAR PANDEY Vs. STATE OF U P	November 6, 2013
AJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS	January 10, 2013
AJAY KUMAR SONKAR Vs. STATE OF U P	February 5, 2013
AJAY KUMAR SRIVASTAVA Vs. COMMISSIONER,ALLAHABAD DIVISON	May 9, 2013
AJAY NARAYAN RAM Vs. STATE OF U P	November 13, 2013
AJAY SHARDA Vs. STATE OF U P	February 8, 2013
AJAY TIWARI Vs. STATE OF U P	March 18, 2013
AJAY TIWARI Vs. STATE OF U.P. THRU SECY	February 12, 2013
AJAZ CARPETS Vs. BIRLA INTERNATIONAL PVT.LTD.	April 16, 2013
AJEET KUMAR SINGH Vs. STATE OF U P	January 11, 2013
AJIT KUMAR Vs. STATE OF U P	April 17, 2013
AJIT PRASAD AND (2) ORS. Vs. STATE OF U.P. & ANOTHER	January 18, 2013
AKASH AND ANOTHER Vs. STATE OF U.P.	January 2, 2013
AKBAL Vs. ADDLITIONAL DISTRICT MAGISTRATE	December 11, 2013
AKBAL BAHADUR TIWARI Vs. STATE OF U.P.	September 13, 2013
AKHAND PRATAP SINGH Vs. STATE OF U P	December 5, 2013
AKHAND PRATAP TIWARI Vs. KASHI NATH	May 1, 2013
AKHILESH BAHADUR SINGH @ SAKTI SINGH Vs. STATE OF U.P.	January 15, 2013
AKHILESH KUMAR SINGH Vs. STATE OF U P	January 18, 2013
AKHILESH KUMAR YADAV Vs. STATE OF U P	January 2, 2013
AKHILESH TRIPATHI Vs. STATE OF U.P.	January 16, 2013
AKHLAKH Vs. ADDITIONAL DISTRICT JUDGE MUZAFFER NAGAR AND ANR.	April 24, 2013
AKSHAIBAR NATH DWIVEDI Vs. CHIF ELECTION COMMISSION OF INDIA	November 14, 2013
AKSHAIWAR PANDEY Vs. STATE OF U P	January 3, 2013
AL-HABIB FOOD PROCESSING Vs. PUNJAB NATIONAL BANK	March 19, 2013
ALAUDDIN Vs. STATE OF U.P. AND OTHERS	May 9, 2013
ALBERT DAVID LTD. Vs. COMMISSIONER, CENTRAL EXCISE	July 29, 2013
ALI KABEER KHAN Vs. STATE OF U.P.	May 10, 2013
ALI MOHD Vs. STATE OF U.P	May 3, 2013
ALIGARH UNANI & AYURVEDIC MEDICAL COLLEGE Vs. UNION OF INDIA	October 8, 2013
ALIMAN BEGUM Vs. SALIM @ SALIM UDDIN	December 5, 2013
ALL INDIA LOCAL TELEVISION CHANNEL OWNERS WELFARE TRUST Vs. STATE OF U.P.	April 17, 2013
ALLAHDIN Vs. GRISH CHANDRA AGRWAL	August 12, 2013
ALLAHNOOR Vs. STATE OF U.P.	December 13, 2013
ALOK DUBEY Vs. ANAND KISHORE	July 15, 2013
ALOK GARG Vs. ANJU KHURANA	December 11, 2013
ALOK KUMAR SHUKLA Vs. STATE OF U P AND ANOTHER	November 26, 2013
ALOK KUMAR YADAV AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS	November 8, 2013
ALOK SAINI Vs. REMOTE SENSING APPLICATIONS CENTRE, U P	December 13, 2013
ALTAF HUSSAIN Vs. VI-A.D.J., SAHARANPUR	May 31, 2013
AMAN TANNERS Vs. DIRECTOR (LEATHER) INDUSTRIAL POLICY & PROMOTION	February 12, 2013
AMANUR RASHID KHAN AND ANOTHER Vs. FARZANA SULTAN	February 12, 2013
AMAR CHAND Vs. STATE OF U P	April 2, 2013
AMAR NANDAN PRASAD Vs. STATE OF U P AND ORS	November 19, 2013
AMAR NATH Vs. STATE	September 12, 2013
AMAR NATH CHAUBEY Vs. STATE OF U P	May 7, 2013
AMAR NATH VERMA Vs. SANJAY KUMAR AND ANOTHER	January 16, 2013
AMAR NATH(SINCE DECASED) Vs. RAM MURTI DEVI	April 8, 2013
AMAR PAL Vs. STATE OF U P	May 27, 2013
AMAR SINGH Vs. STATE OF U.P. AND OTHERS	January 28, 2013
AMAR SINGH Vs. STATE OF U P AND ANOTHER	October 22, 2013
AMAR SINGH AND ANOTHER Vs. STATE OF U P	October 30, 2013
AMARESH KUMAR AND ANR Vs. STATE OF U P & 2 ORS	October 9, 2013
AMARJEET SINGH Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
AMARJIT SINGH SHAHI Vs. STATE OF U P	April 15, 2013
AMARNATH PANDEY Vs. BOARD OF REVENUE AND ORS	July 8, 2013
AMBIKA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 21, 2013
AMBIKA PRASAD Vs. VITH A.D.J., KANPUR NAGAR AND OTHERS	January 16, 2013
AMBUJ SHARMA Vs. UNION OF INDIA & ANR	August 6, 2013
AMEER HAIDER Vs. STATE OF U.P	March 22, 2013
AMIR CHAND PATEL Vs. STATE OF U P	September 4, 2013
AMIT GOSWAMI Vs. BHAGWATI PRASAD	March 13, 2013
AMIT KUMAR Vs. UNION OF INDIA	July 16, 2013
AMIT KUMAR SINGH Vs. UNION OF INDIA	December 2, 2013
AMIT KUMAR SINGH Vs. STATE OF UTTAR PRADESH	February 18, 2013
AMIT KUMAR SINGH Vs. STATE OF U.P.	April 17, 2013
AMIT KUMAR SINGH AND OTHERS Vs. DHARMENDRA SHARMA AND OTHERS	April 11, 2013
AMIT MOHAN MITTAL Vs. ATUL KUMAR GUPTA	April 29, 2013
AMOL SINGH Vs. HEERA SINGH	October 10, 2013
AMRAT LAL Vs. STATE OF U.P. AND OTHERS	August 7, 2013
AMRENDRA NARAYAN SINGH Vs. REMOTE SENSING APPLICATION CENTRE LKO.THROUGH ITS PRESIDENT	September 6, 2013
AMRESH DUTT AND OTHERS Vs. KISHAN SINGH ATORIYA, PRINCIPAL SECRY , REVENUE	March 11, 2013
AMRESH SHUKLA Vs. DEBT RECOVERY TRIBUNAL LKO.THROU ITS REGISTRAR	May 31, 2013
AMRIK SINGH Vs. BALA JI RICE MILLS	April 5, 2013
AMRISH KUMAR Vs. ADDL COMMISSIONER, MEERUT DIVISION, MEERUT & OTHER	October 1, 2013
AMRIT LAL Vs. SANTOSH KUMAR	November 20, 2013
ANAMIKA YADAV Vs. CHAIRMAN AND M.D., UNION BANK OF INDIA	October 31, 2013
ANAND CHANDRA TEWARI Vs. STATE OF U.P.	December 2, 2013
ANAND GOPAL PRADHAN Vs. STATE OF U.P.	January 30, 2013
ANAND KAR CHAUBEY Vs. U P BASIC EDUCATION BOARD, ALLAHABAD	July 26, 2013
ANAND KUMAR Vs. STATE OF U P	May 17, 2013
ANAND KUMAR MISHRA Vs. VIKRAM PANDEY @ VIKRAM MISHRA	October 22, 2013
ANAND KUMAR SHARMA Vs. STATE OF U.P.	May 28, 2013
ANAND MOTORS AGENCIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAX	March 13, 2013
ANAND NARAIN Vs. D.D.C.	August 19, 2013
ANAND NATH MISHRA Vs. STATE OF U P	February 22, 2013
ANAND PASI Vs. STATE OF U. P.	September 13, 2013
ANAND VARDHAN MISHRA Vs. STATE OF U P	January 21, 2013
ANANDI RAM Vs. STATE OF U P & ANOTHER	October 25, 2013
ANANT RAM GUPTA Vs. STATE OF U P	March 1, 2013
ANARO DEVI Vs. STATE OF U.P.	October 9, 2013
ANAVESH SINGH Vs. STATE OF U P & OTHERS	October 22, 2013
ANCHAN @ RAVI SHANKER Vs. STATE OF U P	September 5, 2013
ANGAN LAL VERMA & ANOTHER Vs. STATE OF U P & OTHERS	July 10, 2013
ANIL GIRI Vs. STATE OF U P	July 25, 2013
ANIL KUMAR Vs. STATE OF U P	September 19, 2013
ANIL KUMAR Vs. STATE OF U P	March 18, 2013
ANIL KUMAR Vs. SRI LAL	October 4, 2013
ANIL KUMAR Vs. STATE OF U P	February 18, 2013
ANIL KUMAR Vs. STATE OF U P	October 1, 2013
ANIL KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION	November 8, 2013
ANIL KUMAR AGARWAL Vs. AGRA DEVELOPMENT AUTHORITY	May 30, 2013
ANIL KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
ANIL KUMAR GAMI AND ANOTHER Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	July 4, 2013
ANIL KUMAR JAIN Vs. KAMLA DEVI	February 18, 2013
ANIL KUMAR SHARMA Vs. STATE OF U P	February 5, 2013
ANIL KUMAR SHARMA Vs. STATE OF U P	May 24, 2013
ANIL KUMAR SHUKLA Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY	February 20, 2013
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P	January 2, 2013
ANIL KUMAR WADHERA Vs. DEBT RECOVERY APPELLATE TRIBUNAL, ALLAHABAD	October 1, 2013
ANIL MAHAJAN Vs. UNION OF INDIA	August 22, 2013
ANIL MAHAJAN Vs. ESTATE OFFICER AND 2 OTHERS	September 30, 2013
ANIL MATLAL RAWAT Vs. STATE OF U P	February 8, 2013
ANIL PRATAP SINGH Vs. STATE OF U P	April 4, 2013
ANIMESH KUMAR OJHA Vs. STATE OF UTTAR PRADESH	February 8, 2013
ANIS Vs. STATE OF U.P. AND ORS.	September 12, 2013
ANITA Vs. STATE OF U P	February 5, 2013
ANITA Vs. STATE OF U.P.	October 7, 2013
ANITA AND ANR Vs. STATE OF U P AND ORS	September 11, 2013
ANITA SIDDHARTH Vs. STATE OF U P AND OTHERS	November 7, 2013
ANITA TOMAR Vs. REGIONAL ASSISTANT DIRECTOR	July 31, 2013
ANJALI KAUL Vs. NARENDRA KRISHNA ZUTSHI	February 26, 2013
ANJALI SAHKARI AVAS SAMITI LTD Vs. STATE OF U P	December 9, 2013
ANJANA PARMAR Vs. STATE OF U P	April 10, 2013
ANJANI KUMAR Vs. STATE OF U P	March 1, 2013
ANJANI KUMAR DUBEY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	January 4, 2013
ANJANI KUMAR SHUKLA Vs. D K GUPTA & 3 ORS	February 14, 2013
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI Vs. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD	April 9, 2013
ANJU Vs. VIKRAM KAUR	April 22, 2013
ANJU DEVI Vs. JANAK DULARI	December 13, 2013
ANJU PANDEY Vs. STATE OF U.P.	August 26, 2013
ANKITA Vs. PRINCIPAL JUDGE, FAMILY COURT	May 7, 2013
ANKITA SRIVASTAVA Vs. STATE OF U.P.	April 11, 2013
ANKUR JAISWAL Vs. STATE OF U P	July 10, 2013
ANNANT PRASAD Vs. D D C AND 3 OTHERS	August 6, 2013
ANNU @ VIKRAM Vs. STATE OF U P	March 21, 2013
ANOKHEY SINGH Vs. D D C, BADAUN	October 4, 2013
ANOOP Vs. STATE OF U.P. AND ANOTHER	January 7, 2013
ANOOP KUMAR JAISWAL Vs. STATE OF U.P.	May 29, 2013
ANOOP MISHRA Vs. STATE OF U.P.	December 20, 2013
ANSHU CHAUHAN; VANSHIKA SINGH Vs. STATE OF U P	October 8, 2013
ANSHU KUMAR Vs. UNION OF INDIA	February 4, 2013
ANTRAM @ ANANTRAM Vs. ADDITIONAL DISTRICT JUDGE AND 3 OTHERS	November 14, 2013
ANUJ DHAMA Vs. STATE OF U P	July 29, 2013
ANUJ KUMAR Vs. STATE OF UTTAR PRADESH	May 6, 2013
ANUJ KUMAR DUBEY Vs. STATE OF U P AND OTHERS	November 13, 2013
ANUPAM TRIPATHI Vs. UNION OF INDIA	December 20, 2013
ANURADHA TRIAPTHI Vs. STATE OF U P & ORS	November 27, 2013
ANURAG BAJPAI Vs. INDIRA BAJPAI	September 2, 2013
ANURAG KUMAR Vs. UNION OF INDIA	April 5, 2013
ANURAG KUMAR AND OTHERS Vs. THE STATE OF U.P. AND OTHERS	March 19, 2013
ANURAG PANDEY Vs. STATE OF U.P.	January 18, 2013
ANURAG SHARMA Vs. STATE OF U P	March 4, 2013
ANURUDH SINGH Vs. ADDITIONAL DISTRICT JUDGE-VI AND OTHERS	January 29, 2013
ANWAR Vs. NIWAS	August 8, 2013
ANWARULHAQ Vs. DY. DIRECTOR OF CONSOLIDATION	November 6, 2013
APOLLO TRADING COMPANY Vs. STATE OF U P AND OTHERS	October 30, 2013
APPOLO METALEX PVT. LTD Vs. STATE OF UP	May 31, 2013
AQEEL AHMAD Vs. MOHD. MOIN	August 26, 2013
ARATI YADAV Vs. STATE OF U P AND OTHERS	October 4, 2013
ARBI ALI Vs. STATE OF U.P.	September 13, 2013
ARIDAMAN KUMAR JAIN Vs. STATE OF U P	July 18, 2013
ARIMARDAN Vs. STATE OF UP	February 7, 2013
ARJUN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA	February 12, 2013
ARJUN SINGH Vs. STATE OF U.P. AND OTHERS	July 23, 2013
ARJUN SINGH Vs. STATE OF U.P.	July 12, 2013
AROMA CHEMICALS Vs. UNION OF INDIA	April 26, 2013
ARSHAD Vs. STATE OF U.P	April 26, 2013
ARUN ARYA @ ARUN Vs. STATE OF U P	September 2, 2013
ARUN KUMAR Vs. STATE OF U.P.	October 9, 2013
ARUN KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL	February 5, 2013
ARUN KUMAR Vs. STATE OF U.P AND ANOTHER	April 4, 2013
ARUN KUMAR CHATURVEDI Vs. STATE OF U P	April 30, 2013
ARUN KUMAR CHOWDHARY Vs. STATE OF U.P.	January 24, 2013
ARUN KUMAR JOSEPH Vs. VICTOR SAMUEL MATHEWS	July 30, 2013
ARUN KUMAR KAUSHIK Vs. STATE OF U.P	March 15, 2013
ARVIND @ PATTU Vs. STATE OF U P	July 5, 2013
ARVIND KUMAR Vs. STATE OF U.P.	January 11, 2013
ARVIND KUMAR Vs. STATE OF U.P. AND OTHERS	March 7, 2013
ARVIND KUMAR SHUKLA Vs. STATE OF U.P.THRU PRINCIPAL SECRETARY	February 12, 2013
ARVIND KUMAR TIWARI Vs. IST A.D.J.HARDOI	July 10, 2013
ARVIND KUMAR YADAV Vs. STATE OF U P	September 12, 2013
ARVIND MEHROTRA Vs. SHERVANI INDUSTRIAL SYNDICATE	May 20, 2013
ARVIND NATH SETH Vs. STATE OF U.P.	December 20, 2013
ARVIND SINGH Vs. STATE OF U.P.	August 7, 2013
ASH MOHAMMAD Vs. STATE OF U P	November 26, 2013
ASH MOHAMMAD Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
ASHA DEVI Vs. STATE OF U P	March 13, 2013
ASHA DEVI SAXENA Vs. D B S A	March 19, 2013
ASHA SIROHI Vs. STATE OF U P	November 29, 2013
ASHA TRIPATHI Vs. STATE OF U.P. AND OTHERS	January 11, 2013
ASHA VERMA Vs. STATE OF U.P.	April 18, 2013
ASHARFI Vs. STATE OF U P	January 29, 2013
ASHARFI LAL Vs. FIFTH ADDI DISTT JUDGE LUCKNOW	January 31, 2013
ASHARFI LAL KUSHWAHA Vs. RAJ BAHADUR AND OTHERS	January 28, 2013
ASHIQ ALI Vs. DY DEPUTY DIRECTOR OF CONSOLIDATION, GONDA	May 24, 2013
ASHISH KUMAR CHAURASIA Vs. STATE OF U.P.	October 11, 2013
ASHISH KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS	January 11, 2013
ASHISH MANI TRIPATHI Vs. STATE OF U P AND ANOTHER	September 5, 2013
ASHISH MISHRA Vs. STATE OF U.P.	January 16, 2013
ASHISH RAI Vs. UNION OF INDIA AND OTHERS	January 22, 2013
ASHMA AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR AND OTHERS	September 4, 2013
ASHOK Vs. STATE OF U.P.	March 5, 2013
ASHOK Vs. STATE OF U.P.	November 28, 2013
ASHOK Vs. BOARD OF REVENUE	February 5, 2013
ASHOK KUMAR Vs. CHIEF CONTROLLING	February 28, 2013
ASHOK KUMAR Vs. ADDL. DISTRICT JUDGE GONDA	September 11, 2013
ASHOK KUMAR Vs. STATE OF U P	November 7, 2013
ASHOK KUMAR Vs. STATE OF U P	March 3, 2013
ASHOK KUMAR Vs. STATE OF U P	May 15, 2013
ASHOK KUMAR Vs. STATE OF U P	May 17, 2013
ASHOK KUMAR Vs. STATE OF U.P.	August 20, 2013
ASHOK KUMAR Vs. STATE OF U P	September 26, 2013
ASHOK KUMAR Vs. STATE OF U P	August 30, 2013
ASHOK KUMAR Vs. D D C AND OTHERS	December 2, 2013
ASHOK KUMAR Vs. STATE OF U P AND OTHERS	November 14, 2013
ASHOK KUMAR ASTHANA Vs. STATE OF U.P.	April 23, 2013
ASHOK KUMAR GARG Vs. STATE OF U.P.	October 8, 2013
ASHOK KUMAR GUPTA Vs. STATE OF U P AND OTHERS	July 5, 2013
ASHOK KUMAR MISHRA Vs. S.D.M. MOHAN LAL GANJ	October 1, 2013
ASHOK KUMAR MISRA Vs. STATE OF U.P.	February 14, 2013
ASHOK KUMAR SHARMA AILAS GUDDU Vs. STATE OF U P	February 6, 2013
ASHOK KUMAR SINGH Vs. AHILYA SINGH	October 29, 2013
ASHOK KUMAR TIWARI Vs. D.I.O.S.	November 27, 2013
ASHOK KUMARI Vs. DILIP KUMAR YADAV	August 27, 2013
ASHOK PANDE Vs. UNION OF INDIA THROUGH CABINET SECRETARY	August 23, 2013
ASHOK RAWAT Vs. MAMTA RAWAT @ MAMTA ROHETLA	March 22, 2013
ASHOK VERMA Vs. STATE OF U P	September 18, 2013
ASHOKA CONSTRUCTION CO. Vs. DISTRICT JUDGE	September 20, 2013
ASHUTOSH PRAJAPATI Vs. STATE OF U P	October 1, 2013
ASHWANI DHINGRA Vs. ADDL COMMISSIONER OF INCOME TAX AND ANOTHER	December 13, 2013
ASHWANI KUMA DIXIT Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS	January 2, 2013
ASHWANI KUMAR CHAURASIYA Vs. STATE OF U P AND OTHERS	August 30, 2013
ASHWANI KUMAR SINGH Vs. ADDITIONAL DISTRICT JUDGE	February 5, 2013
ASHWARYA AWASTHY Vs. UNION OF INDIA AND ORS	June 21, 2013
ASIATIC OVERSEAS, PROP IMRAN KHAN Vs. BRANCH MANAGER, STATE BANK OF PATIYALA, FIROZABAD	October 22, 2013
ASIF RAZA Vs. THE STATE OF U.P. AND ANOTHER	May 7, 2013
ASLAM AND OTHERS Vs. STATE OF U P AND OTHERS	September 30, 2013
ASMA KHATOON Vs. BOARD OF REVENUE	August 5, 2013
ASRAF HUSSAIN Vs. DDC	May 17, 2013
ASSTT. CIT Vs. P.N. SANYAL	December 9, 2013
ASTHA GUPTA AND ORS Vs. UNION OF INDIA & OTHERS	July 9, 2013
ASVAR ALI Vs. UNION OF INDIA	August 2, 2013
ATHAR KHAN Vs. NASEEM JAHAN	February 27, 2013
ATUL SHARMA Vs. STATE OF U.P.	October 7, 2013
AUTOMARK INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	March 4, 2013
AVADH NARAIN NISHED Vs. P.D.FAIZABAD	September 12, 2013
AVADH TRANSFORMERS (P.) LTD Vs. UNION OF INDIA	March 20, 2013
AVADHA RAJ SINGH Vs. A.D.J., GORAKHPUR	August 12, 2013
AVANEESH Vs. STATE OF U.P	May 17, 2013
AVASHESH KUMAR Vs. STATE OF U P	May 30, 2013
AVINASH CHANDRA Vs. U P PUBLIC SERVICES COMMISSION	July 12, 2013
AVINASH KUMAR AND ANOTHER Vs. STATE OF U P AND OTHERS	September 17, 2013
AVINASH KUMAR GUPTA Vs. STATE OF U P	September 16, 2013
AVINASH KUMAR SHUKLA Vs. STATE OF U.P. THRU PRIN.SECY.CHIKITSA VIBHAG U.P.	February 28, 2013
AVINASH SHARMA Vs. VIMLA RANI	September 3, 2013
AVININDRA KUMAR SINGH Vs. STATE OF U P	April 2, 2013
AVNEESH MISHRA Vs. STATE OF U.P.	November 8, 2013
AVNISH KUMAR GARG Vs. STATE OF U P	August 30, 2013
AWADESH KUMAR @ AVDHESH KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 5, 2013
AWADH BIHARI CHATURVEDI AND ORS Vs. STATE OF U P AND ORS	October 11, 2013
AWADH NARAIN Vs. D D C AND OTHERS	August 19, 2013
AWADH NARESH JAISWAL Vs. UNION OF INDIA	August 2, 2013
AWADH NARESH PANDEY & 4 OTHERS Vs. STATE OF U P & ANOTHER	November 19, 2013
AWADH NATH CHATURVEDI (DECEASED) AND 6 OTHERS Vs. RAM GOPAL SINGH AND ANOTHER	July 23, 2013
AWADHESH KUMAR Vs. DY.DIRECTOR OF CONSOLIDATION	December 13, 2013
AWADHESH KUMAR Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SD) AND ANR	September 13, 2013
AWADHESH KUMAR SINGH Vs. THE STATE OF U.P. AND ANR.	June 27, 2013
AWADHESH NARAIN MISHRA Vs. STATE OF U P	December 11, 2013
AWADHESH NARAIN SINGH Vs. COMMITTEE OF MANAGEMENT, DISTRICT CO-OPERATIVE BA	December 13, 2013
AWADHESH NARAIN SINGH Vs. STATE OF U.P.	December 13, 2013
AWADHRAJ SINGH Vs. IST ADDITIONAL DISTRICT JUDGE	August 12, 2013
AYAL DAS Vs. ANOOP KISHORE AND ANR.	July 10, 2013
AYURVEDA SEWASHRAM KALYAN SAMITI Vs. UNION OF INDIA	November 29, 2013
AZAD AHMAD Vs. CIVIL JUDGE (J.D.)	May 9, 2013
AZAM ALI Vs. STATE OF U.P.	May 9, 2013
AZAM KHAN Vs. MOHD KHALID	March 19, 2013
AZEEMULLAH Vs. SALEEMULLAH & OTHERS	October 31, 2013
AZIT KUMAR Vs. UNION OF INDIA	January 28, 2013
AZMAT ULLAH Vs. WARIS ALI KHAN	January 15, 2013
AZRA KHATOON Vs. STATE OF U P	March 19, 2013
B S A CORPORATION Vs. COMMISSIONER OF TRADE TAX, U P LUCKNOW	November 28, 2013
B S CHAUHAN Vs. STATE OF U P	December 17, 2013
B.R.K. FINANCE AND INV. COMPANY LTD. Vs. INCOME TAX OFFICER	October 4, 2013
BABLOO Vs. STATE OF U P	May 29, 2013
BABLOO @ MOTEY Vs. STATE OF U.P.	December 11, 2013
BABLU Vs. STATE OF U.P.	September 4, 2013
BABOO LAL Vs. NATHI LAL	March 12, 2013
BABOO MUKESH Vs. STATE OF U.P.	May 21, 2013
BABU Vs. STATE OF U.P.	January 31, 2013
BABU Vs. KHUDIAL QAYUM	March 5, 2013
BABU AND OTHERS Vs. LAL SINGH	August 29, 2013
BABU LAL Vs. HAZARI LAL KISHORI LAL BARTANWALEY AND OTHERS	October 11, 2013
BABU LAL Vs. STATE OF U P	February 26, 2013
BABU LAL Vs. STATE	April 12, 2013
BABU LAL @ BABU RAM Vs. STATE OF U P	November 25, 2013
BABU LAL AND ANOTHER Vs. SUNEET KUMAR AND 2 OTHERS	July 2, 2013
BABU RAM Vs. PREM PAL AND OTHERS	August 12, 2013
BABU SINGH AND ANOTHER Vs. STATE OF U P	December 2, 2013
BABY KAVYA AWASTHI Vs. STATE OF U P	March 22, 2013
BACHCHU Vs. STATE OF U.P.	January 22, 2013
BADAN SINGH & OTHERS Vs. STATE	July 18, 2013
BADAN SINGH @ BADDO Vs. SUPERINTENDENT,DISTRICT JAIL, BALRAMPUR AND OTHERS	September 20, 2013
BADLOO RAM Vs. MISHREE LAL @ RAM TEJ	September 24, 2013
BADRI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	December 12, 2013
BADRI VISHAL Vs. RAJ NARAIN	May 7, 2013
BAGSON Vs. LABPUR COURT	May 9, 2013
BAHADUR Vs. STATE OF U P	September 23, 2013
BAIJ NATH Vs. UNION OF INDIA AND OTHERS	October 4, 2013
BAIJ NATH Vs. RENT CONTROL & EVICTION OFFICER, ETAWAH AND OTHERS	January 7, 2013
BAIJ NATH SINGH Vs. STATE OF U.P.	April 26, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SADDIK AND ANOTHER	May 20, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ARVIND KUMAR YADAV AND ANOTHER	April 24, 2013
BAJAJ HINDUSTHAN LTD Vs. UNION OF INDIA	March 8, 2013
BAJAJ HINDUSTHAN LTD. Vs. UNION OF INDIA	August 30, 2013
BAJRANG GLASS EMPORIUM Vs. COMMISSIONER OF INCOME TAX	January 9, 2013
BAJRANG PRASAD Vs. MADHU GOEL	October 25, 2013
BAL BHADRA Vs. D D C AND OTHERS	July 25, 2013
BAL BHARTI NURSERY SCHOOL Vs. CHIEF COMMISSIONER OF INCOME TAX, ALLAHABAD	November 7, 2013
BAL GOVIND JOSHI Vs. STATE OF U P	February 13, 2013
BAL KISHAN Vs. STATE OF U P	May 13, 2013
BAL KRISHNA SHARMA Vs. STATE OF U P AND OTHERS	May 30, 2013
BAL MUKUND Vs. DY. DIRECTOR OF CONSOLIDATION	November 7, 2013
BALA DEVI Vs. D D C	December 19, 2013
BALADIN Vs. LALLU MAL JAIN	May 9, 2013
BALAJI FOODS Vs. STATE OF UP	July 10, 2013
BALI RAJ Vs. STATE OF U.P.	September 26, 2013
BALI RAM Vs. COMMISSIONER	January 8, 2013
BALIKA VIDYALAYA SOCIETY Vs. STATE OF U P THRU SECY	February 22, 2013
BALJOR Vs. STATE OF U.P. & ANR.	July 2, 2013
BALJORA Vs. STATE OF U.P.	January 11, 2013
BALLAN Vs. STATE OF U.P.	March 4, 2013
BALRAJ SINGH BHADAURIA Vs. STATE OF U P	October 24, 2013
BALVEER SINGH Vs. STATE OF U P AND ORS	August 1, 2013
BANGALI PRASAD VERMA Vs. CHAIRMAN-CUM-SECRETARY, U P FINANCIAL CORP & OTHER	September 30, 2013
BANK SAHYOG SAHKARI AWAS SAMITI LTD Vs. STATE OF U P	November 14, 2013
BANKEY BIHARI AGARWAL Vs. STATE OF U.P.	February 19, 2013
BANKEY LAL Vs. DEPUTY DIRECTOR	February 1, 2013
BANO BEGUM Vs. STATE OF U P	March 5, 2013
BANSH BAHADUR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION	November 6, 2013
BANSH GOPAL KAPOOR Vs. REGIONAL FOOD CONTROLLER	July 23, 2013
BANTI AND ORS. Vs. STATE OF U.P. AND ANOTHER	December 19, 2013
BANTU @ VIJAY KUMAR Vs. STATE OF U P	September 4, 2013
BANWARI Vs. D D C AND OTHERS	November 27, 2013
BANWARI AND OTHERS Vs. AHMAD SYED AND OTHERS	February 13, 2013
BARE LAL SINGH Vs. STATE OF U.P.	February 28, 2013
BARFI LAL Vs. STATE	March 15, 2013
BASANT LAL AGRAWAL Vs. VTH ADDITIONAL DISTRICT JUDGE	April 18, 2013
BASANT LAL VERMA Vs. STATE OF U P	April 26, 2013
BASHIRAN Vs. A.D.J., JHANSI	January 30, 2013
BASIC SHIKSHA ADHIKARI Vs. RAM SHANKAR	May 28, 2013
BASIC SHIKSHA ADHIKARI AGRA Vs. STATE PUBLIC SERVICE TRIBUNAL	July 19, 2013
BASIC SHIKSHA PARISHAD U.P. ALLHABAD Vs. ADITYA LISHORE AND PRABHAT KUMAR	February 1, 2013
BATTERY PACE,3 Vs. P.K.SINGH	January 9, 2013
BECHNA Vs. DY. DIRECTOR OF CONSOLIDATION	October 10, 2013
BEENA RANI Vs. SUSHMA TYAGI	January 7, 2013
BEKARU Vs. COLLECTOR	December 20, 2013
BEST ROADWAYS LTD Vs. KUNTI DEVI	April 5, 2013
BHADIYA Vs. DEPUTY DIRECTOR	January 28, 2013
BHAGAUTI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 21, 2013
BHAGELOO SINGH Vs. A D C & OTHERS	May 10, 2013
BHAGHIRATHI Vs. BOARD OF REVENUE	October 1, 2013
BHAGIRATHI ARYA KANYA INTER COLLEGE Vs. STATE OF U P & ORS	July 12, 2013
BHAGWAN SAHAI Vs. LATIF KHAN	March 4, 2013
BHAGWAN SARAN Vs. VIDYA DEVI	October 25, 2013
BHAGWAN SINGH BAGHEL Vs. STATE OF U.P.	July 19, 2013
BHAGWANDAS SHARMA Vs. KSHITIJKANT KESARI	August 26, 2013
BHAGWANI ALIAS BHANWATI Vs. STATE OF U P	September 12, 2013
BHAGWANTA Vs. BOARD OF REVENUE,U.P.	April 2, 2013
BHAGWAT SARAN Vs. STATE OF U P	August 26, 2013
BHAGWATI Vs. ADDITIONAL COMMISSIONER	July 19, 2013
BHAGWATI PRASAD Vs. TANVEER JAHAN	May 21, 2013
BHAGWATI SECURITY SERVICES Vs. UNION OF INDIA	January 16, 2013
BHAIRO PRASAD TRIPATHI Vs. STATE OF U P	April 3, 2013
BHAJAN LAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	January 18, 2013
BHAJAN SINGH Vs. STATE OF U P AND ANOTHER	April 16, 2013
BHAL CHANDRA INSTITUTE OF EDU.& MANAGEMENT HARDOI ROAD LKO. Vs. STATE OF U.P.	May 27, 2013
BHAN MATI DEVI Vs. STATE OF U P	February 19, 2013
BHANU PRATAP SINGH Vs. STATE OF U.P	April 9, 2013
BHANU PRATAP SINGH SHISHODIA Vs. DISTRICT INSPECTOR OF SCHOOLS	May 7, 2013
BHARAT BALMIKI Vs. STATE OF U P	December 12, 2013
BHARAT BHUSAN DHAWAN Vs. COMMISSIONER, WORKMEN COMPENSATION AND DEPUTY LABOUR COMMISSIONER	April 25, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. INDIRA PANDEY	April 15, 2013
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF U P	April 15, 2013
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 6, 2013
BHARTI AGARWAL Vs. VIKAS AGARWAL	August 26, 2013
BHARTIYA UCHHATAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. JOINT DIRECTOR OF EDUCATION AND OTHERS	September 5, 2013
BHAU PRATAP SINGH Vs. BOARD OF REVENUE	September 4, 2013
BHAVINI MISHRA Vs. DISTRICT MAGISTRATE/CHAIRMAN, DISTRICT LEVEL EDUCATION COMMITTEE	February 25, 2013
BHISMA PAL SINGH Vs. STATE OF U P	January 7, 2013
BHOLA AND OTHERS Vs. D D C AND OTHERS	December 9, 2013
BHOLA NATH Vs. DY DIRECTOR OF CONSOLIDATION	November 28, 2013
BHOOLEY Vs. ANJEET	October 3, 2013
BHOOPENDRA KUMAR Vs. STATE OF U.P.	April 10, 2013
BHOPAL SINGH Vs. STATE OF U.P.	January 11, 2013
BHULAN Vs. STATE OF U.P.	May 27, 2013
BHULEY Vs. DIRECTOR OF CONSOLIDATION	December 9, 2013
BHUNESHWAR PRASAD KUREEL Vs. STATE OF U.P.	May 21, 2013
BHUPENDRA SINGH Vs. STATE OF U P AND OTHERS	September 20, 2013
BHUPENDRA SINGH Vs. STATE OF U.P.	January 24, 2013
BHURI DEVI Vs. STATE OF U P	February 5, 2013
BHURI DEVI Vs. STATE OF U P	March 18, 2013
BHUSAN LAL Vs. STATE	September 2, 2013
BIJENDRA KUMAR Vs. STATE OF U.P.	February 27, 2013
BILAL SAHKARI AVAS SAMITI LTD Vs. VIII ADDL DISTRICT JUDGE, LUCKNOW	January 31, 2013
BIMAL KUMAR BARUA Vs. RAYBAN SUN OPTICS INDIA LTD.	May 28, 2013
BINDA DEVI Vs. STATE OF U P	December 17, 2013
BINDESHWARI PRASAD Vs. STATE OF U P	November 22, 2013
BINDHYACHAL KUMAR SINGH Vs. UNION OF INDIA	October 29, 2013
BINDU KUMAR AGARWAL Vs. STATE OF U.P.	November 27, 2013
BINNU SINGH Vs. STATE OF U P	May 31, 2013
BIRENDRA BAHADUR SINGH Vs. STATE OF U.P	March 4, 2013
BIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS	February 18, 2013
BISHAMBHAR SINGH Vs. STATE OF U P	January 17, 2013
BISHAMBHAR SINGH Vs. STATE OF U P	January 15, 2013
BOARD OF DIRECTOR, ALLAHABAD AGRICULTURE INSTITUTE Vs. STATE OF U.P.	February 21, 2013
BODDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 1, 2013
BRAHMA DEO SINGH Vs. SHIV PUJAN SINGH	August 1, 2013
BRAHMDEO Vs. STATE OF U P	October 29, 2013
BRAHMPAL Vs. BOARD OF REVENUE	May 14, 2013
BRAJ BHUSHAN AND OTHERS Vs. PRAVEEN AND OTHERS	October 5, 2013
BRAJ KUMARI RAI Vs. SENIOR RESEARCH OFFICER	February 5, 2013
BRAJENDRA PRATAP SINGH Vs. STATE OF U P	February 28, 2013
BRAJENDRA SINGH RAWAT Vs. STATE OF U P	February 19, 2013
BRAMHA PRASAD AND OTHERS Vs. D D C AND OTHERS	May 23, 2013
BRAMHARSHI RAM KRISHNA HIGHER SEC SCHOOL, MAU AND Vs. STATE OF U P & 4 OTHERS	November 8, 2013
BRIGHT ELECTRIC CO. Vs. ASST. COMMISSIONER	April 5, 2013
BRIGHT LAND SCHOOL Vs. STATE OF U P D M AND 2 OTHERS	October 8, 2013
BRIJ BHUSHAN BADAL Vs. SHASHI BADAL	November 27, 2013
BRIJ KISHORE TRIPATHI Vs. CIVIL JUDGE (J.D.) AND 2 OTHERS	May 31, 2013
BRIJ KUMAR Vs. STATE OF U.P.	June 14, 2013
BRIJ MOHAN FILLING STATION Vs. STATE OF U.P.THR.SECY.DEPTT.OF CIVIL SUPPLIES	February 22, 2013
BRIJ MOHAN MISHRA Vs. STATE OF U P	February 4, 2013
BRIJ MOHAN SINGH Vs. STATE OF U P	July 16, 2013
BRIJ MOHAN; RAM NAYAN Vs. STATE OF U P	November 29, 2013
BRIJENDRA NATH MISHRA Vs. STATE OF U P	November 29, 2013
BRIJENDRA SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
BRIJESH CHANDRA Vs. STATE OF U.P.	September 25, 2013
BRIJESH TRIPATHI Vs. STATE OF U.P.	November 29, 2013
BRIJLAL AND 6 ORS. Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
BRIJMAWATI SINGH Vs. KRISHNA TULSYAN	November 28, 2013
BRINDA PRASAD DIXIT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 14, 2013
BRINDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 27, 2013
BUDDHAN & OTHERS Vs. D D C & OTHERS	July 19, 2013
BUDDHI MEW AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
C M P DEGREE COLLEGE Vs. UNION OF INDIA	May 10, 2013
C.C. AND C.E., GHAZIABAD Vs. KAY PAN MASALA (P.) LTD.	August 29, 2013
C.I.T. Vs. M/S. DEY'S MEDICAL STORES MANUFACTURING PVT. LTD	May 9, 2013
C/M AGRAWAL SIKSHA MANDAL,MATHURA Vs. STATE OF U P	October 8, 2013
C/M DISTRICT CO-OPERATIVE BANK LIMITED THRU. ITS DIRECTOR Vs. UNION OF INDIA THRU. SECRY. FINANCE AND OTHER	January 18, 2013
C/M RASHTRIYA KRISHAK INTER COLLEGE; RAM SANEHI Vs. STATE OF U P & OTHERS	March 19, 2013
C/M. SAMAJ KALYAN PRIMARY PATHSHALA SAMOGAR, DEORIA Vs. STATE OF U.P. AND ANOTHER	April 26, 2013
CAMBRIDGE SCHOOL Vs. STATE OF U.P.	April 16, 2013
CEMENT LTD. Vs. STATE OF U.P.	May 24, 2013
CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH Vs. STATE OF U.P.	August 26, 2013
CENTRAL EXCISE Vs. MOON BEVERAGES LTD	October 25, 2013
CHAIRMAN, TOWN AREA Vs. STATE OF U.P.	September 13, 2013
CHAMAN AND IRSHAD Vs. STATE OF U.P.	September 27, 2013
CHAMAN LAL Vs. STATE OF U.P. AND ANOTHER	May 21, 2013
CHAMAN SINGH Vs. STATE OF U P	July 4, 2013
CHANAKYAPURI COOP. HOUSING SOCIETY Vs. K.D.A. THRU' ITS VICE CHAIRMAN	September 27, 2013
CHANDAN Vs. STATE OF U P	April 3, 2013
CHANDAN SINGH Vs. STATE OF U P	March 12, 2013
CHANDAR BHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA	March 15, 2013
CHANDRA BHAN SINGH Vs. STATE OF U P AND ORS	May 30, 2013
CHANDRA BOSS Vs. STATE OF U.P.	December 17, 2013
CHANDRA DEV RAM YADAV Vs. STATE OF U.P.	August 29, 2013
CHANDRA DEVI Vs. ADDITIONAL COLLECTOR	November 20, 2013
CHANDRA KALI Vs. INDRAWATI	May 17, 2013
CHANDRA LAL MAURYA Vs. HAMZA	October 21, 2013
CHANDRA LAL MAURYA Vs. HAMZA (MINOR)	November 21, 2013
CHANDRA NARAIN TRIPATHI Vs. KAPIL MUNI KARWARIYA	December 20, 2013
CHANDRA PAL Vs. STATE OF U P	July 25, 2013
CHANDRA PAL SINGH Vs. STATE OF U P	November 25, 2013
CHANDRA PAL SINGH Vs. STATE OF U P	December 19, 2013
CHANDRA PRAKASH Vs. STATE OF U P AND OTHERS	October 25, 2013
CHANDRA PRAKASH Vs. STATE OF U P	January 11, 2013
CHANDRA SHEKHAR AZAD KRISHI Vs. PRESIDING OFFICER, L COURT AND ANOTHER	May 16, 2013
CHANDRA SHEKHAR TRIPATHI Vs. STATE OF U.P.	December 13, 2013
CHANDRABHAN AWASTHI Vs. STATE OF U P	April 29, 2013
CHANDRABHAN SRIVASTAVA Vs. STATE OF U P	October 25, 2013
CHANDRADEV RAM YADAV Vs. LOKAYUKTA U P 14 B MALL AVENUE LAL BAHADUR SHASTRI MARG	March 12, 2013
CHANDRAMA PRASAD PANDEY Vs. STATE OF U P AND OTHERS	September 20, 2013
CHANDRAMA PRASAD TIWARI Vs. STATE OF U P	February 28, 2013
CHANDRAPAL Vs. STATE OF U P	December 4, 2013
CHANDRARAJ TRIPATHI Vs. STATE OF U P	December 10, 2013
CHANDRAWATI Vs. RAM SEWAK	April 10, 2013
CHANDRAWATI DEVI Vs. STATE OF U.P. THRU D.M. AND 5 OTHERS	April 9, 2013
CHANDRESH YADAV S I CIVIL POLICE Vs. STATE OF U P AND OTHERS	July 9, 2013
CHANDRIKA Vs. STATE OF U.P. AND OTHERS	January 8, 2013
CHANDRIKA Vs. COLLECTOR/ D D C	October 4, 2013
CHANDRIKA YADAV Vs. STATE OF UTTAR PRADESH	September 5, 2013
CHARAN SINGH Vs. RADHEY SHYAM ARORA	September 18, 2013
CHARAN SINGH @ PAPPU Vs. UNION OF INDIA	November 19, 2013
CHATURBHUJ TIWARI Vs. D D C	December 10, 2013
CHAUDHARY CHARAN SINGH Vs. PRESIDING OFFICER	February 21, 2013
CHEEKU BADLA Vs. SUPERINTENDENT DISTRICT JAIL	September 20, 2013
CHHABBO AND OTHERS Vs. D D C AND OTHERS	May 17, 2013
CHHAIL BEHARI Vs. STATE OF U.P	April 9, 2013
CHHANGU LAL @ CHHANGUR Vs. STATE OF U.P.	May 27, 2013
CHHIDDI SINGH Vs. SUKKHI SINGH	January 8, 2013
CHHOTE LAL JAISWAL Vs. BHARAT PETROLEUM CORPORATION LTD	July 19, 2013
CHHOTEY LAL JAISWAL Vs. RENT CONTROL & E. OFF. AND OTHERS	February 1, 2013
CHHOTEY LAL LODH AND ANR. Vs. THE STATE OF U.P. THRU PRINCIPAL SECY. AND ORS.	January 31, 2013
CHHOTU ALIAS AJAY Vs. STATE	April 18, 2013
CHHOTU; POORAN; DEVI SINGH; BABU LAL; RAM KISHAN Vs. STATE OF U P	May 3, 2013
CHIEF TREASURY OFFICER Vs. UNION OF INDIA	March 22, 2013
CHIRAGUDDIN Vs. STATE OF U.P.	October 1, 2013
CHITRAVEER SINGH Vs. NAGAR PANCHYAT JEWAR	January 9, 2013
CHOB SINGH AND ANOTHER Vs. CIVIL JUDGE (J.D.) AND OTHERS	January 29, 2013
CHOTTEY LAL Vs. STATE	May 13, 2013
CHUNNOO Vs. A.D.C.	May 24, 2013
CHUNNU LAL @ LALMAN Vs. MUSTAQ KHAN	May 23, 2013
CHUTTAN Vs. STATE OF U P	October 1, 2013
CIT Vs. ARYA AUTO FINANCERS	March 21, 2013
CIT Vs. SADHANA JAIN	December 13, 2013
CIT Vs. FERTILIZER TRADERS	December 13, 2013
CIT Vs. RAM CHAND TILLI WORKS	January 9, 2013
CIT Vs. ASHISH GUPTA	March 5, 2013
CIT Vs. KAISER CONSTRUCTION & ENGINEERS	August 29, 2013
CIT Vs. RAGHURAJI AGRO INDUSTRIES (P.) LTD.	September 30, 2013
CIT GORAKHPUR Vs. BALDEV PLAZA, GOLGHA	October 10, 2013
CIT, LUCKNOW Vs. KISAN SAHKARI CHINI MILLS LTD	September 9, 2013
CIVIL AVIATION TRAINING COLLEGE BAMRAULI Vs. STATE OF U.P	March 6, 2013
CLASSIC INDUSTRIES & ORS Vs. U P POWER CORPORATION LTD & ORS	December 4, 2013
COLLECTOR Vs. MUNSHI LAL	May 7, 2013
COMMERCIAL MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 9, 2013
COMMISISONER OF INCOME TAX (CENTRAL) KANPUR Vs. FERTILIZER TRADERS, GORAKHPUR	December 13, 2013
COMMISSIONER INCOME TAX Vs. GOPAL DAS SARAB DAYAL SONS	July 12, 2013
COMMISSIONER INCOME TAX Vs. KISAN ENGINEERING WORKS LTD.	March 6, 2013
COMMISSIONER INCOME TAX Vs. SRI VINOD KUMAR	July 9, 2013
COMMISSIONER INCOME TAX Vs. MUZAFAR NAGAR DEVELOPMENT AUTHORITY	August 5, 2013
COMMISSIONER INCOME TAX Vs. SIDH NATH GOEL	September 10, 2013
COMMISSIONER INCOME TAX AND ANOTHER Vs. RADICO KHAITAN LTD.	September 4, 2013
COMMISSIONER OF C. EX. Vs. KISAN SAHAKARI CHINI MILLS LTD	October 28, 2013
COMMISSIONER OF C. EX. Vs. ASWAD STEELS ALLOYS PVT. LTD.	November 12, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD NIWAR MILLS	April 5, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. GOVIND MILLS LTD	February 26, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. DSCL SUGAR	September 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CHUNAR CEMENT FACTORY	October 21, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. R.S.P.L. LTD.	September 13, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. K.P. PAN PRODUCTS (P.) LTD.	August 13, 2013
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. NARENDRA PRODUCTS	July 4, 2013
COMMISSIONER OF CUS. Vs. D.P. GARG	November 8, 2013
COMMISSIONER OF CUS. & C. EX. Vs. BALAJI TIRUPATI ENTERPRISES	April 9, 2013
COMMISSIONER OF CUS. AND C. EX. Vs. J.P. TRANSFORMERS	October 8, 2013
COMMISSIONER OF CUSTOMS Vs. KRISHNA SINGH GARBYAL	December 18, 2013
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, U.P. Vs. JINDAL POLYESTER	July 29, 2013
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. SANTOSH SINGH	February 7, 2013
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD	January 10, 2013
COMMISSIONER OF GIFT TAX Vs. M/S SAHARA INDIA	August 27, 2013
COMMISSIONER OF INCOME TAX Vs. AGGARWAL TUBES (P) LTD	March 4, 2013
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY	August 27, 2013
COMMISSIONER OF INCOME TAX Vs. M/S GAIL (INDIA)LTD	August 19, 2013
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR GUPTA MIRZAPUR	April 10, 2013
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR GOEL	October 9, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. FOREST CORPORATION	August 30, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. SWETA KALYAN SAMITI	August 29, 2013
COMMISSIONER OF INCOME TAX Vs. ALISON SINGH	March 18, 2013
COMMISSIONER OF INCOME TAX Vs. O.P. SRIVASTAVA	May 30, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. RAJYA VIDYUT UTPADAN NIGAM LTD	August 7, 2013
COMMISSIONER OF INCOME TAX Vs. RAMA RANI KALIA	August 7, 2013
COMMISSIONER OF INCOME TAX Vs. FOUNDATION FOR SOCIAL CARE	August 23, 2013
COMMISSIONER OF INCOME TAX Vs. MALTI MISHRA	August 23, 2013
COMMISSIONER OF INCOME TAX Vs. SHIV KUMAR JAISWAL	August 26, 2013
COMMISSIONER OF INCOME TAX Vs. CHANDRA NARAIN CHAUDHRI	August 29, 2013
COMMISSIONER OF INCOME TAX Vs. I.T.C. LIMITED	September 4, 2013
COMMISSIONER OF INCOME TAX Vs. PARIGYA BENEFICIARY TRUST	September 5, 2013
COMMISSIONER OF INCOME TAX Vs. MODEL EXIMS KANPUR	September 10, 2013
COMMISSIONER OF INCOME TAX Vs. NAJOO DARA DEBOO	September 16, 2013
COMMISSIONER OF INCOME TAX Vs. LUCKNOW DEVELOPMENT AUTHORITY	September 16, 2013
COMMISSIONER OF INCOME TAX Vs. SIDDHARTHA CONSTRUCTION CO. (P) LTD	September 19, 2013
COMMISSIONER OF INCOME TAX Vs. SUSHILA MALLICK	July 31, 2013
COMMISSIONER OF INCOME TAX Vs. NORTHERN ELECTRONICS SYSTEM (P) LTD	July 31, 2013
COMMISSIONER OF INCOME TAX Vs. BHARAT SEWA SANSTHAN	July 31, 2013
COMMISSIONER OF INCOME TAX Vs. PREMVATI SINGHAL	March 7, 2013
COMMISSIONER OF INCOME TAX Vs. GAGAN EDUCATION SOCIETY	March 7, 2013
COMMISSIONER OF INCOME TAX Vs. SHRI JORA SINGH	March 8, 2013
COMMISSIONER OF INCOME TAX Vs. MOTI LAL PADAMPAT UDYOG LTD	March 12, 2013
COMMISSIONER OF INCOME TAX Vs. SANT ATULANAND CONVENT SCHOOL	March 15, 2013
COMMISSIONER OF INCOME TAX Vs. MENTHA & ALLIED PRODUCTS LTD.	March 15, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. HOTELS (P) LTD.	March 18, 2013
COMMISSIONER OF INCOME TAX Vs. KANPUR PLASTIC PACK LTD	March 5, 2013
COMMISSIONER OF INCOME TAX Vs. SHIVALIK MEDICARE (P) LTD	April 1, 2013
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR LALWANI	April 1, 2013
COMMISSIONER OF INCOME TAX Vs. SUDEEP GOENKA	January 3, 2013
COMMISSIONER OF INCOME TAX Vs. ELGIN MILL CO. LTD.	January 3, 2013
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL AGARWAL	January 4, 2013
COMMISSIONER OF INCOME TAX Vs. ANIRUDH NARAYAN AGRAWAL	January 16, 2013
COMMISSIONER OF INCOME TAX Vs. SAHU ENTERPRISE (P) LTD	February 20, 2013
COMMISSIONER OF INCOME TAX Vs. SHYAM COLD STORAGE	February 21, 2013
COMMISSIONER OF INCOME TAX Vs. HALWASIYA PROPERTIES PVT. LTD.	February 28, 2013
COMMISSIONER OF INCOME TAX Vs. HUKUM CHAND AGARWAL	July 12, 2013
COMMISSIONER OF INCOME TAX Vs. KANPUR SUBHASH SHIKSHA SAMITI	July 16, 2013
COMMISSIONER OF INCOME TAX Vs. SUNBEAM ENGLISH SCHOOL	July 17, 2013
COMMISSIONER OF INCOME TAX Vs. VECTOR SHIPPING SERVICES(P)	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. STATE WAREHOUSING CORP.	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. STATE URBAN DEVELOPMENT AGENCY (SUDA)	July 19, 2013
COMMISSIONER OF INCOME TAX Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORP.U.P.(PICUP )	July 23, 2013
COMMISSIONER OF INCOME TAX Vs. G.S. TIWARI	May 30, 2013
COMMISSIONER OF INCOME TAX Vs. SANSPAREILS GREENLANDS PVT. LTD.	July 3, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. RAJKIYA NIRMAN NIGAM LTD.	July 4, 2013
COMMISSIONER OF INCOME TAX Vs. RAJ JEWELLERS	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. ASBESTOS LTD.	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. CLASSIC ENTERPRISES CANTT ROAD LUCKNOW	April 17, 2013
COMMISSIONER OF INCOME TAX Vs. VIKRAM M. KOTHARI	April 17, 2013
COMMISSIONER OF INCOME TAX Vs. NARESH BABU SURESH CHAND ORAI	April 25, 2013
COMMISSIONER OF INCOME TAX Vs. SAHYOG JAN KALYAN SAMITI	April 30, 2013
COMMISSIONER OF INCOME TAX Vs. U.P. STATE ELECTRICITY BOARD	May 7, 2013
COMMISSIONER OF INCOME TAX Vs. MOTILAL MEMORIAL SOCIETY	May 14, 2013
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR SHUKLA	May 27, 2013
COMMISSIONER OF INCOME TAX Vs. RATAN KUMAR SINGH	May 29, 2013
COMMISSIONER OF INCOME TAX Vs. A.K. BANSAL (INDIVIDUAL)	April 5, 2013
COMMISSIONER OF INCOME TAX Vs. DEEPAK AGARWAL	May 30, 2013
COMMISSIONER OF INCOME TAX Vs. UTTARANCHAL WELFARE SOCIETY	August 8, 2013
COMMISSIONER OF INCOME TAX Vs. SAHU CONSTRUCTION P. LTD.	October 8, 2013
COMMISSIONER OF INCOME TAX Vs. ALLIED EXIMS	November 13, 2013
COMMISSIONER OF INCOME TAX Vs. EXECUTIVE ENGINEER (ELECTRICITY STORES) DISTRIBUTION DIVISION	May 21, 2013
COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD TEWARI	September 30, 2013
COMMISSIONER OF INCOME TAX Vs. DRS. X-RAY AND PATHOLOGY INSTITUTE PVT. LTD.	September 5, 2013
COMMISSIONER OF INCOME TAX Vs. DEEPAK GUPTA	August 5, 2013
COMMISSIONER OF INCOME TAX Vs. K.P. SINGH	December 9, 2013
COMMISSIONER OF INCOME TAX Vs. MOTI RAM GOPI CHAND CHARITABLE TRUST	December 9, 2013
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.	September 18, 2013
COMMISSIONER OF INCOME TAX Vs. ROHTAS PROJECTS LTD	December 13, 2013
COMMISSIONER OF INCOME TAX Vs. REENA ARORA	July 24, 2013
COMMISSIONER OF INCOME TAX Vs. SAURABH ENTERPRISES	December 11, 2013
COMMISSIONER OF INCOME TAX Vs. INTEZAR ALI	July 26, 2013
COMMISSIONER OF INCOME TAX Vs. KISAN COOPERATIVE SUGAR FACTORY LTD.	September 3, 2013
COMMISSIONER OF INCOME TAX Vs. SHASHI NURSING HOME LTD	January 2, 2013
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SAHARA INDIA SAVINGS & INVESTMENT CORP. LTD.	July 31, 2013
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SAHARA INDIA SAVINGS AND INVESTMENT CORPN. LTD.	September 16, 2013
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SUBHASH CHANDRA GUPTA, KANPUR	December 13, 2013
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. KRISHI UTPADAN MANDI SAMITI	July 24, 2013
COMMISSIONER OF INCOME TAX (TDS) Vs. SAHARA INDIA FINANCIAL CORPORATION LTD	July 19, 2013
COMMISSIONER OF INCOME TAX , KANPUR Vs. SAHARA INDIA FINANCIAL CORPORATION LTD , LUCKNOW	November 29, 2013
COMMISSIONER OF INCOME TAX - I, LUCKNOW Vs. U.P. COOPERATIVE SUGAR FACTORIES	August 2, 2013
COMMISSIONER OF INCOME TAX MEERUT & ANOTHER Vs. MODI XEROX LIMITED NEW DELHI	July 30, 2013
COMMISSIONER OF INCOME TAX, ALIGARH Vs. SUNIL KUMAR AGRAWAL	August 29, 2013
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. C D SINGH CHANDAIPUR, BATHUA, MIRZAPUR	December 13, 2013
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. M/S TRIVENI SHEETS GLASS WORKS LTD, ALLAHABAD	December 13, 2013
COMMISSIONER OF INCOME TAX, KANPUR Vs. SAHARA INDIA MUTUL BENEFIT CO LTD., LUCKNOW	October 9, 2013
COMMISSIONER OF INCOME TAX, LUCKNOW Vs. U.P. STATE ELECTRICITY BOARD	October 25, 2013
COMMISSIONER OF INCOME TAX, MEERUT Vs. M/S MODI OLIVETTI LTD	August 19, 2013
COMMISSIONER OF INCOME TAX, MORADABAD AND ANOTHER Vs. RUDRA BILAS SAHKARI CHINI MILLS LTD	August 29, 2013
COMMISSIONER OF INCOME TAX-1, LUCKNOW Vs. M/S KHATTRI PERFUMERS [P] LTD	August 20, 2013
COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. BABU BANARSI DAS EDUCATIONAL SOCIETY	November 28, 2013
COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. SHALIMAR BUILDWELL PVT. LTD.	October 25, 2013
COMMISSIONER OF INCOME TAX-II Vs. PREM LATA SETHI	October 25, 2013
COMMISSIONER OF INCOME TAX-II Vs. AMBICA SHEET GRAH (P) LTD	January 2, 2013
COMMISSIONER OF INCOME TAX-II AGRA AND ANOTHER Vs. P N C CONSTRUCTION CO LTD AGRA	April 4, 2013
COMMISSIONER OF INCOME TAX-II KANPUR Vs. COMMERCIAL MOTORS FINANCE LTD KANPUR	December 13, 2013
COMMISSIONER OF INCOME TAX-II KANPUR Vs. M/S COMMERCIAL MOTORS FINANCE LTD. KANPUR	December 13, 2013
COMMISSIONER OF INCOME-TAX, GORAKHPUR Vs. M/S ALL INDIA CHILDREN CARE & EDUCATIONAL DEVELOPMENT SOCIETY, AZAMGARH	May 30, 2013
COMMISSIONER OF TRADE TAX U P , LUCKNOW Vs. SPARK ELECTRODES PVT LTD	September 24, 2013
COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. HARIHAR PLASTIC	September 10, 2013
COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. SPARK ELECTRODES PVT LTD	September 11, 2013
COMMISSIONER TRADE TAX, U P LUCKNOW Vs. GUDEX CLASS INDUSTRIES PVT LTD	October 7, 2013
COMMISSIONER, COMMERCIAL TAX Vs. HOTEL AGRA ASHOK	September 10, 2013
COMMISSIONER, COMMERCIAL TAX Vs. U.P. PETROCHEMICALS COMPLEX/GAIL (INDIA) LTD.	March 4, 2013
COMMISSIONER, COMMERCIAL TAX U P Vs. HARSH TRADERS	September 11, 2013
COMMISSIONER, COMMERCIAL TAX U P LKO Vs. S/S SOUTH EASTERN ROADWAYS, GHAZIABAD	September 24, 2013
COMMISSIONER, COMMERCIAL TAX, U P , LUCKNOW Vs. KISHAN LAL ASHOK KUMAR AND ORS	September 25, 2013
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. HINDALCO INDUSTRIES LTD.	July 23, 2013
COMMISSIONER, CUSTOMS, CENTRAL EXCISE & SERVICE TAX Vs. DEVSON STEELS	October 21, 2013
COMMISSIONER, INCOME TAX MEERUT Vs. M/S JINDAL POLYESTER AND STEEL LIMITED	November 14, 2013
COMMISSIONER, SALES TAX, U P LUCKNOW Vs. SWADESHI POLYTEX LIMITED, GHAZIABAD	August 7, 2013
COMMISSIONER, TRADE TAX LUCKNOW Vs. INOD-ASIAN LUMBERS MORADABAD	September 10, 2013
COMMITEE OF MANAGEMENT, JANTA INTER COLLEGE Vs. STATE OF U P	December 16, 2013
COMMITTEE OF MANAGEMENAT, LALLU SINGH ADARSH JANTA VIDDYALAYA Vs. STATE OF U P	December 6, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	February 19, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	May 6, 2013
COMMITTEE OF MANAGEMENT Vs. COMMISSIONER	March 20, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	May 13, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.	April 23, 2013
COMMITTEE OF MANAGEMENT Vs. YOGENDRA SINGH	September 30, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.	October 3, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	January 15, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	March 19, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	April 2, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	February 22, 2013
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	March 22, 2013
COMMITTEE OF MANAGEMENT Vs. DIRECTOR OF EDUCATION	March 19, 2013
COMMITTEE OF MANAGEMENT ADARSH JUNIOR HIGH SCHOOL PAIRARSHAHPUR Vs. STATE OF U P	October 30, 2013
COMMITTEE OF MANAGEMENT DISTRICT CO-OPERATIVE BANK LIMITED Vs. UNION OF INDIA	January 18, 2013
COMMITTEE OF MANAGEMENT DUGDHESHWAR NATH VIDYALAYA SOCIETY Vs. STATE OF U PHERI	January 9, 2013
COMMITTEE OF MANAGEMENT MAHARANA PRATAP VIDYALAYA PRABANDH SMITI BHADWARA KANPUR Vs. STATE OF U.P.	November 8, 2013
COMMITTEE OF MANAGEMENT RAJENDRA PRASAD POST GRADUATE COLLEGE Vs. STATE OF U.P.	February 6, 2013
COMMITTEE OF MANAGEMENT S.G.M.INTER COLLEGE KHAIRGHARH DISTRICT FIROZABAD Vs. STATE OF UTTAR PRADESH	September 16, 2013
COMMITTEE OF MANAGEMENT SHIKSHA PARISHAD NAWA DISTRICT BALLIA Vs. STATE OF U.P.	May 7, 2013
COMMITTEE OF MANAGEMENT VAIDIK KANYA INTER COLLEGE Vs. STATE OF U.P.	May 10, 2013
COMMITTEE OF MANAGEMENT, ANJUMAN KHERUL ALMIN ALLAHGANJ Vs. STATE OF U P	December 18, 2013
COMMITTEE OF MANAGEMENT, AZAD HIND INTER COLLEGE Vs. STATE OF U.P.	September 3, 2013
COMMITTEE OF MANAGEMENT, BISHAMBHER NATH JANTA INTER COLLEGE Vs. STATE OF U P	October 31, 2013
COMMITTEE OF MANAGEMENT, G.D.BINANI POST GRADUATE COLLEGE Vs. STATE OF U.P.	February 21, 2013
COMMITTEE OF MANAGEMENT, J.S.S. INTER COLLEGE ADHUPUR Vs. STATE OF U.P.	April 22, 2013
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS	May 23, 2013
COMMITTEE OF MANAGEMENT, KESHAV PRASAD RALHI MAHAVIDYALAYA Vs. STATE OF U.P.	January 7, 2013
COMMITTEE OF MANAGEMENT, KISHAN INTER COLLEGE Vs. REGIONAL LEVEL COMMITTEE/JOINT DIRECTOR OF EDUCATION	March 5, 2013
COMMITTEE OF MANAGEMENT, MATESHWARI POORVA MADHYAMIK VIDHYALAYA TRIMUHANI Vs. STATE OF UTTAR PRADESH	October 11, 2013
COMMITTEE OF MANAGEMENT, SAHAKARI GANNA VIKAS SAMITI Vs. REGISTRAR, CANE CO-OPERATIVE	March 20, 2013
COMMITTEE OF MANAGEMENT, SHIV CHARAN DAS KANHAIYA LAL INTER COLLEGE Vs. STATE OF U.P.	May 1, 2013
COMMITTEE OF MANAGEMENT, SHIVDEI BALIKA JUNIOR HIGH SCHOOL, BISALPUR, PILIBHIT, AND ANR Vs. STATE OF U P AND ORS	August 27, 2013
COMMITTEE OF MANAGEMENT, SHRI GIRJA SHANKAR TIWARI INTER COLLEGE Vs. STATE OF U P	March 7, 2013
COMMITTEE OF MANAGEMENT, SRI SARSWATI SHIKSHA PRASAR SAMITI Vs. STATE OF U.P.	February 21, 2013
COMMITTEE OF MANAGEMENT,DUGDHESHWAR NATH VIDYALAYA SOCIETY,DEORIA Vs. STATE OF U P	August 13, 2013
COMMR. OF CUS., C. EX. & S. TAX Vs. PETAL PHARMA PVT. LTD.	November 14, 2013
COMMR. OF CUS., C. EX. AND SERVICE TAX Vs. DHARAMPAL SATYAPAL LTD.	August 8, 2013
CONS. 464 SUNIL KUMAR Vs. STATE OF U.P. AND OTHERS	January 11, 2013
CONSOLIDATION COMMITTEE AND ORS. Vs. STATE OF U.P. AND ORS.	July 15, 2013
CONSTABLE A.P. JEET SINGH Vs. STATE OF U.P.	September 25, 2013
CONSTABLE ASGHAR MEHDI Vs. STATE OF U P	August 2, 2013
CONSTABLE NO 55 BHUKHAN RAM Vs. STATE OF U P	April 16, 2013
CONSTABLE NO 77 CP JAGDISH SINGH Vs. STATE OF U P & OTHERS	August 16, 2013
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS Vs. SATISH CHAND JAIN	July 16, 2013
D J COLLEGE OF DENTAL SCIENCES Vs. UNION OF INDIA	July 23, 2013
D S SINGH Vs. STATE OF U P	January 11, 2013
D. K .RUATAGI Vs. STATE OF U P	February 28, 2013
DALDAPAT BAHADUR SINGH Vs. STATE OF U P	November 20, 2013
DALIP Vs. D D C AND OTHERS	August 19, 2013
DALIT SHOSHIT SAMAJ SANGHARSH SAMITI Vs. UNION OF INDIA	October 25, 2013
DALVEER SHAH SHISHODIYA Vs. U.P. STATE WAREHOUSING CORPORATION, LUCKNOW	July 3, 2013
DAMODAR Vs. DY.DIRECTOR OF CONSOLIDATION	December 6, 2013
DAMODAR DAS UPADHAYAY Vs. STATE OF U.P.	March 7, 2013
DAMODAR SINGH Vs. D D C & OTHERS	July 30, 2013
DANISH Vs. SYED SHAHENSHAH HUSAIN ALIAS SYED SILAS	April 22, 2013
DARSHAN ACADEMY Vs. KANAK LATA GARG	April 9, 2013
DARSHAN SINGH Vs. STATE OF U.P.	July 4, 2013
DARUL ULOOM WARSIYA SOCIETY Vs. STATE OF U P	February 19, 2013
DASAI RAM Vs. D D C GHAZIPUR & OTHERS	July 10, 2013
DAU DAYAL Vs. STATE OF U.P.	April 4, 2013
DAU DAYAL MAHILA (P.G.) COLLEGE Vs. STATE OF U.P.	July 26, 2013
DAULAT RAM Vs. RENT CONTROL	April 30, 2013
DAV INTER COLLEGE Vs. STATE OF U.P. THRU SECY.	March 22, 2013
DAVESH VATS Vs. STATE OF U.P.	February 12, 2013
DAYA RAM Vs. STATE OF U P	February 5, 2013
DAYA RAM Vs. STATE OF U P	May 30, 2013
DAYA RAM AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	October 24, 2013
DAYA RAM MAURYA Vs. STATE OF U P AND ANOTHER	September 4, 2013
DCM SHRIRAM INDUSTRIES LIMITED Vs. STATE OF U P	July 29, 2013
DCM SHRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER	August 16, 2013
DCM SRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER	January 31, 2013
DCM SRIRAM INDUSTRIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT-II, U.P. MEERUT AND ANOTHER	March 31, 2013
DEBOBROTO DUTTA Vs. MADHURI GHOSH	July 5, 2013
DEDAUR INTER COLLEGE DEDAUR RAEBARELI Vs. ADDL. COLLECTOR [ADMN.] RAEBARELI	March 14, 2013
DEEN DAYAL Vs. STATE OF U P	November 13, 2013
DEEN DAYAL SHARMA Vs. STATE OF U.P.	July 24, 2013
DEEP BAPAI Vs. VIVEK BAJPAI	May 24, 2013
DEEP CHAND Vs. STATE OF U P	February 7, 2013
DEEP CHANDRA CHAURASIYA Vs. STATE OF U P	October 9, 2013
DEEPAK GOEL Vs. STATE OF U P	May 14, 2013
DEEPAK KUMAR Vs. STATE OF U.P.	April 2, 2013
DEEPAK VERMA Vs. RAM DHARI	January 21, 2013
DEEPIKA Vs. STATE OF U.P.	November 11, 2013
DELTA ERECTORS PVT. LTD. Vs. UNION OF INDIA	January 17, 2013
DEO DUTT SHARMA Vs. STATE OF U P	May 16, 2013
DEO NARAIN Vs. STATE OF U.P.	August 6, 2013
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANA GIRDERS LTD.	March 5, 2013
DEPUTY COMMISSIONER OF INCOME TAX Vs. HANUMAN SUGAR (KHANDSARI) MILLS PVT. LTD	September 4, 2013
DEPUTY COMMISSIONER, COMMERCIAL TAX Vs. RAKESH RANJAN AGRAWAL	May 27, 2013
DEPUTY DIRECTOR (ADMIN )RAJYA KRISHI U M P & ANOTH Vs. PRESIDING OFFICER LABOUR COURT & ANOTHER	October 8, 2013
DEPUTY NARCOTICS COMMISSIONER Vs. TRADE TAX TRIBUNAL BENCH-III	January 8, 2013
DESH RAJ Vs. STATE OF U P	May 27, 2013
DESHA Vs. DWIJENDRA SINGH	May 30, 2013
DESHRAJ Vs. D D C	December 19, 2013
DESRAJ Vs. STATE OF U.P.	January 4, 2013
DEV NARAYAN Vs. UNION OF INDIA	October 23, 2013
DEV NARAYAN MISHRA Vs. STATE OF U.P. AND ANOTHER	November 14, 2013
DEV PRAKASH Vs. STATE OF U.P. AND OTHERS	April 15, 2013
DEV RAJ SHARMA Vs. STATE OF U P AND OTHERS	December 16, 2013
DEVENDRA Vs. STATE OF U P AND ANOTHER	September 20, 2013
DEVENDRA @ TINKU AND 5 ORS. Vs. STATE OF U.P. AND ANOTHER	December 9, 2013
DEVENDRA DEV PANDEY Vs. STATE OF U.P.	August 7, 2013
DEVENDRA KUMAR JAIN Vs. ADDL.DIST.JUDGE AND 3 OTHERS.	April 17, 2013
DEVENDRA KUMAR MIDDHA Vs. STATE OF U P & ANOTHER	August 16, 2013
DEVENDRA MOHAN Vs. C.B.I/ NEW DELHI	February 19, 2013
DEVENDRA SINGH Vs. DY.DIRECTOR OF CONSOLIDATION	November 28, 2013
DEVENDRA SINGH Vs. C B I , A C B , GHAZIABAD	November 20, 2013
DEVENDRA SINGH AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
DEVENDRA SINGH BAGHEL Vs. STATE OF U P	March 6, 2013
DEVESH KUMAR Vs. RAM DEVI	January 31, 2013
DEVI DEEN SINGH Vs. STATE OF U P	July 22, 2013
DEVI PRASAD Vs. SPECIAL JUDGE	January 11, 2013
DEVIDEEN SINGH AND ORS Vs. STATE OF U P AND ORS	September 5, 2013
DEVO MAHESHA COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF U.P.	May 22, 2013
DEWAN SUGAR MILLS Vs. UNION OF INDIA AND OTHERS	August 27, 2013
DHAMPUR SUGAR MILLS LTD Vs. STATE OF U P	May 9, 2013
DHAMRAPAL SINGH Vs. DY.DIRECTOR OF CONSOLIDATION	December 9, 2013
DHANAI Vs. STATE OF U.P. AND ANOTHER	January 24, 2013
DHANANJAY SINGH Vs. STATE OF U P	October 24, 2013
DHANI RAM Vs. CHIEF ENGINEER	May 22, 2013
DHANPAL Vs. STATE OF U P	October 9, 2013
DHARM RAJ SHARMA Vs. STATE OF U.P.	September 16, 2013
DHARMENDRA KUMAR Vs. STATE OF U P	August 7, 2013
DHARMENDRA KUMAR MISHRA Vs. SMT. PRIYA	September 2, 2013
DHARMENDRA KUMAR SAXENA Vs. STATE OF U P	July 12, 2013
DHARMENDRA KUMAR VARSHNEY Vs. COMMISSIONER OF INCOME TAX	December 9, 2013
DHARMENDRA SINGH Vs. S.P. SINGH, CHIEF SUPTT., SWAROOPRANI NEHRU CHIKITSALAYA	January 3, 2013
DHARMESH KUMAR SHARMA Vs. DIRECTOR OF EDUCATION	February 5, 2013
DHARMPAL & OTHERS Vs. STATE OF U P & ANOTHER	April 22, 2013
DHARMRAJ Vs. STATE OF U P	May 3, 2013
DHARNI DHAR Vs. STATE OF U P	April 12, 2013
DHEERAJ KUMAR Vs. STATE OF U P	June 5, 2013
DHIRAJ JINDAL Vs. STATE OF U.P.	November 12, 2013
DHIRENDRA KUMAR AND 5 OTHERS Vs. NAWAL PRASAD	September 4, 2013
DHIRENDRA KUMAR CHAUDHARI Vs. STATE OF U P & 3 OTHERS	September 23, 2013
DHIRENDRA PAL SINGH Vs. ADDL. COMMISSIONER	October 1, 2013
DHIRENDRA PRATAP SINGH Vs. STATE OF U P	October 23, 2013
DHIRENDRA SINGH Vs. DIOS AND OTHERS	May 31, 2013
DHIRENDRA SINGH BHADAURIA Vs. STATE OF U.P.	April 10, 2013
DHRAMPAL SINGH SESODIYA Vs. STATE OF U P	October 3, 2013
DIGAMBER JAIN MANDIR, SITAPUR THRU PRESIDENT D.K. JAIN Vs. SHABBIR ALI AND ANOTHER.	April 10, 2013
DIGVIJAY NATH MISHRA Vs. STATE OF U.P.	March 12, 2013
DIGVIJAY SINGH Vs. STATE OF U P	April 4, 2013
DILEEP SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
DILIP Vs. DISTRICT SOLDIERS	April 12, 2013
DILIP KUMAR MISHRA Vs. STATE OF U.P.	January 3, 2013
DILIP SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
DILIP VERMA Vs. STATE OF U P	January 28, 2013
DINESH AND ORS Vs. STATE OF U P	July 3, 2013
DINESH CHANDRA Vs. KRISHNA KUMAR GOEL	May 27, 2013
DINESH CHANDRA AWASTHI Vs. IIIRD ADDITIONAL DISTRICT JUDGE, SITAPUR AND ANOTHER	February 1, 2013
DINESH CHANDRA SHUKLA AND OTHERS Vs. STATE OF U P	December 16, 2013
DINESH CHAURASIA Vs. BHAGWAN CHAURASIA & OTHERS	November 29, 2013
DINESH KUMAR GUPTA Vs. STATE OF U.P.	January 16, 2013
DINESH KUMAR GUPTA Vs. STATE OF U.P. AND ANOTHER	January 6, 2013
DINESH KUMAR SAHNI Vs. STATE OF U P	February 2, 2013
DINESH KUMAR SAHNI @ DINESH SAHNI Vs. STATE OF U.P.	February 1, 2013
DINESH KUMAR SHARMA Vs. STATE OF U P AND ORS	November 22, 2013
DINESH KUMAR SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	May 9, 2013
DINESH KUMAR SRIVASTAVA Vs. DISTRICT JUDGE	September 12, 2013
DINESH KUMAR SRIVASTAVA Vs. DISTRICT JUDGE, ALLAHABAD	November 12, 2013
DINESH PAL SINGH Vs. D I O S & OTHERS	September 5, 2013
DINESH SINGH SENGAR Vs. INSPECTOR GENERAL	March 15, 2013
DINESH YADAV AND ORS Vs. STATE OF U P AND ORS	December 16, 2013
DINESHWAR PRATAP SINGH Vs. DEPUTY DIRECTOR OR CONSOLIDATION	November 22, 2013
DIRECTOR OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	April 5, 2013
DIRGAJ Vs. COMMISSIONER, LUCKNOW DIVISION	September 2, 2013
DISTRICT BASIC EDU.OFFICER BAHRAICH Vs. MAMTA	February 26, 2013
DISTRICT BASIC EDUCATION Vs. ASHA PANDEY	March 6, 2013
DISTRICT BASIC EDUCATION OFFICER Vs. CHANDRA KANT TRIPATHI	July 15, 2013
DISTRICT COMMITTEE OF U P Vs. IXTH ADJ	April 26, 2013
DISTRICT MAGISTRATE Vs. MAJID	July 23, 2013
DIVISIONAL RAILWAY MANAGER N.R. Vs. SALIG RAM MANDAL	November 21, 2013
DIWAKAR SINGH Vs. STATE OF U.P.	February 8, 2013
DIWAN SINGH Vs. STATE OF U P & OTHERS	August 2, 2013
DOCTOR PRASAD YADAV Vs. STATE OF U P	July 30, 2013
DORI LAL Vs. STATE OF U P	March 18, 2013
DR SHIV SINGH Vs. STATE OF U P	October 24, 2013
DR. A.P. BAJPAI Vs. STATE OF U.P. AND ORS.	December 13, 2013
DR. HRIDAY RAM YADAV Vs. STATE OF U P	April 18, 2013
DR. RAJ VEER SINGH Vs. STATE OF U.P. & OTHERS	April 17, 2013
DR. SHAILESH KUMAR SINGH Vs. STATE OF U.P. THROUGH ITS MEDICAL DEPARTMENT AND OTHERS	February 14, 2013
DR.ARVIND KUMAR SINGH Vs. STATE OF U.P.	March 6, 2013
DRAWING & DISBURSEMENT OFFICER, LIC OF INDIA & ORS. Vs. ASST. COMMISSIONER OF INCOME TAX & ORS.	December 17, 2013
DRIGPAL SINGH Vs. STATE OF U.P.	April 18, 2013
DSCL SUGAR LONI, A DIV OF DCM SHRIRAM CONSOLI Vs. UNION OF INDIA MINISTRY OF FINANCE DEPTT OF REVENUE & ORS	May 8, 2013
DULAR Vs. STATE OF U P	November 26, 2013
DULAR ALIAS RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 17, 2013
DULHEY KHAN Vs. STATE	February 27, 2013
DURGA NAGPAL Vs. C/M PATRONAGE INSTITUTE OF MANAGEMENT STUDIES	July 31, 2013
DURGA P.D AND OTHERS Vs. SPL. A.D.J. AND OTHERS	August 27, 2013
DURGA PRASAD AND ANOTHER Vs. SMT. REETA MISHRA AND ANOTHER	May 29, 2013
DUSHYANT KUMAR Vs. SATYA PRAKASH	January 15, 2013
DWARIKA NATH RAI Vs. STATE OF U P	March 4, 2013
DWARIKA PRASAD Vs. STATE OF U.P.	May 17, 2013
EK RAM Vs. STATE OF U P	December 11, 2013
EKTA SINGH Vs. STATE OF U P AND OTHERS	September 9, 2013
ELDECO INFRASTRUCTURE & PROPERTIES LTD Vs. STATE OF U P AND OTHERS	July 25, 2013
ELDER COMMITTEE CENTRAL BAR ASSOCIATION Vs. STATE OF U P	April 26, 2013
ELMECH ENGINEERS Vs. STATE OF UP	April 26, 2013
ESIC Vs. SIDHA NATH	July 5, 2013
ETAWAH REGION, ETAWAH Vs. STATE OF U P	February 12, 2013
EUGENE NURSERY AND PRIMARY SCHOOL Vs. BHAGWATI PRASAD	July 22, 2013
EVON CARTER ALIAS CHARAN Vs. STATE OF U P	May 21, 2013
EX CONSTABLE/MALI RAM BACHAN RAM Vs. UNION OF INDIA & OTHERS	May 8, 2013
EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURCH Vs. COMMISSIONER, AGRA	September 19, 2013
EXECUTIVE ENGINEER Vs. MAHIPAL	May 23, 2013
EXECUTIVE ENGINEER Vs. SUKHPAL KAUR	February 21, 2013
EXECUTIVE ENGINEER, BAN SAGAR NAHAR NIRMAN KHAND-9 Vs. ACHCHAY LAL SINGH	January 9, 2013
FAHMEED RAJA Vs. STATE OF U.P.THROUGH COLLECTOR	January 30, 2013
FAHMEED RAJA AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 25, 2013
FAISAL AND ORS. Vs. STATE OF U.P. AND ANR.	July 2, 2013
FAISAL KHWAJA Vs. SHEIKH YUNUS ALI	March 12, 2013
FAIZ-E-AAM MODERN DEGREE COLLEGE AND ANR Vs. STATE OF U P AND 2 ORS	September 10, 2013
FAIZAN WARIS Vs. ANDAZ SHAH WARSI	May 13, 2013
FAKIRA Vs. STATE OF U.P. AND ORS.	August 29, 2013
FARHATULLAH KHAN Vs. STATE OF U.P.	February 7, 2013
FARID AHAMD KHAN Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE	April 16, 2013
FARID AHMAD AND OTHERS Vs. D D C & OTHERS	August 5, 2013
FARMANUL HAQ Vs. SHAGUFTA JAMAL	February 6, 2013
FARMOODI Vs. ADDITIONAL DISTRICT JUDGE	July 11, 2013
FAROOQ AGENCIES Vs. COMMISSIONER, COMMERCIAL TAX	July 16, 2013
FATEH CHAND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	May 27, 2013
FATIMA Vs. ZAKER HUSAIN	April 4, 2013
FATMA KHATOON Vs. STATE OF U P	May 8, 2013
FAUJDAR BIND Vs. STATE OF U P	July 9, 2013
FAZALURREHMAN Vs. MOHD. HAROON	July 10, 2013
FAZLURRAHMAN Vs. STATE OF U P	May 9, 2013
FEROLITE HIGHLIGHT Vs. REGISTRAR TRADE UNION	April 15, 2013
FIRDAUS FATMA Vs. STATE OF U.P. THRU SECY	January 7, 2013
FIROZ JAHAN Vs. NAZIM HUSAIN	July 10, 2013
FLOWMORE LIMITED Vs. STATE OF UP	May 7, 2013
FOOD CORPORATION OF INDIA Vs. J.S. SIROHI	March 22, 2013
FOOD CORPORATION OF INDIA Vs. KAILASH CHAND	December 12, 2013
FORCE-7 SECURITIES PVT. LTD. Vs. COMMR. OF C. EX. & S.T.	October 24, 2013
FRONTIER SPRINGS LIMITED Vs. COMMISSIONER OF TRADE TAX U.P.	October 4, 2013
FURKAN AND ANOTHER Vs. STATE OF U.P.	January 31, 2013
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. MABOON	September 16, 2013
G. K. GUPTA Vs. STATE OF U.P.	August 30, 2013
GABBAR SINGH Vs. STATE OF U.P.	May 23, 2013
GAFOOR AHMED Vs. CHAND BABU AND 5 OTHERS	December 12, 2013
GAJRAJ SINGH Vs. ATUL KUMAR AND 3 OTHERS	July 25, 2013
GALAXY MERCANTILES LTD. Vs. COMMISSIONER OF CUSTOMS, EXCISE & SERVICE TAX	September 5, 2013
GAMBHIR SINGH Vs. D.I.O.S	March 15, 2013
GANDHI INTER COLLEGE, ORAI AT JALAUN Vs. STATE OF U.P.	March 22, 2013
GANESH GUPTA Vs. STATE OF U.P. AND ANOTHER	January 24, 2013
GANGA POLLUTION Vs. STATE OF U P	September 23, 2013
GANGA PRASAD DUBEY Vs. SHIV GOPAL AND 19 OTHERS	October 7, 2013
GANGA PRASAD RAWAT Vs. M/S.SHIVHARE PHARMACY	January 13, 2013
GANGA PRASAD SINGH Vs. DHEERAJ SAHU, CHAIRMAN & M.D., U.P. RAJYA VIDYUT UDPADAN & ANR.	January 17, 2013
GANGA RAM Vs. CONSOLIDATION COMMISSIONER	October 3, 2013
GANGA RAM Vs. LABOUR COURT	February 6, 2013
GANGA SAGAR RAKESH KUMAR Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (JD) & ANR	July 9, 2013
GANGESH CEMENT PVT. LTD. Vs. STATE OF U.P.	September 26, 2013
GANPAT PRASAD Vs. STATE OF U P	May 27, 2013
GAON SABHA Vs. STATE OF U P	October 7, 2013
GARAHAN RAM Vs. STATE OF U.P.	February 27, 2013
GAURAV Vs. STATE OF UP	May 3, 2013
GAURAV AGARWAL AND TWO OTHERS Vs. STATE OF U P AND OTHERS	August 5, 2013
GAURAV ARYA Vs. CIVIL JUDGE	October 4, 2013
GAURAV ASEEM AVTEJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY	January 4, 2013
GAURAV KUMAR YADAV Vs. STATE OF U P	May 7, 2013
GAURAV SINGH Vs. UNION OF INDIA & 2 ORS	November 20, 2013
GAURAV SINGH RAGHAV Vs. STATE OF U P	August 29, 2013
GAURI SHANKAR GUPTA Vs. STATE OF U P	May 31, 2013
GAURI SHANKAR MISRA Vs. D D E & OTHERS	October 25, 2013
GAURI SHANKER Vs. COMMISSIONER, GORAKHPUR	October 8, 2013
GAYA DEEN KAILASH CHAND Vs. STATE OF U.P. AND OTHERS	March 6, 2013
GAYA PRASAD Vs. STATE OF U.P. AND OTHERS	January 2, 2013
GAYA PRASAD SHARMA Vs. NIMITA AGRAWAL	July 31, 2013
GE MONEY FINANCIAL SERVICES LTD., NEW DELHI Vs. MOHD. AZAZ	August 2, 2013
GEETA Vs. DIPAK KUMAR GUPTA	March 13, 2013
GENERAL MANAGER, M/S. U.P. STATE SUGAR CORPORATION Vs. STATE OF U.P.	May 14, 2013
GENERAL MANAGER, N.E. RAILWAY, GORAKHPUR Vs. DY. BABOUR COMMISSIONER	March 12, 2013
GENERAL TRADERS Vs. GAIL INDIA LIMITED	July 12, 2013
GHAN SHYAM SINGH Vs. STATE OF U P	December 10, 2013
GHANSHYAM BAJPAYEE Vs. STATE OF U P	August 14, 2013
GHANSHYAM BANSAL Vs. STATE OF U P	December 13, 2013
GHANSHYAM KANAUJIA Vs. STATE OF U.P.	May 29, 2013
GHANSHYAM MISHRA Vs. STATE OF U P & 3 ORS	May 23, 2013
GHANSHYAM PRASAD Vs. STATE OF U.P.	October 9, 2013
GHASITU Vs. ASSTT CUSTODIAN ENEMY PROPERTY MUZAFFARNAGAR	July 2, 2013
GHAYAS AHMAD KHAN Vs. PRESIDING OFFICER, LABOUR COURT	April 22, 2013
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAJ KUMAR TYAGI	May 27, 2013
GHAZIABAD DEVELOPMENT AUTHORITY Vs. WING COMMANDER , P D WALI	December 13, 2013
GHINAHUN Vs. D D C & OTHERS	July 31, 2013
GHURFEKAN AND 13 OTHERS Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
GIRAJA SHANKER Vs. STATE OF U.P.	October 10, 2013
GIRDHARI LAL SWARNKAR Vs. STATE OF U P	November 27, 2013
GIRIJA SHANKAR Vs. D D C, JAUNPUR	October 4, 2013
GIRIRAJ ENTERPRISES Vs. STATE OF U P AND OTHERS	December 9, 2013
GIRIRAJ RAI Vs. STATE OF U P	December 10, 2013
GIRISH Vs. STATE OF U P	May 13, 2013
GIRISH CHAND GAUTAM Vs. STATE OF U P AND OTHERS	December 3, 2013
GIRISH CHANDRA Vs. STATE OF U.P.	May 23, 2013
GIRISH CHANDRA Vs. SHEO NATH	May 22, 2013
GIRISH CHOPRA Vs. DISTRICT JUDGE LUCKNOW AND OTHERS	May 23, 2013
GIRJA KISHORE Vs. STATE OF U. P.	September 12, 2013
GIRRAJ Vs. STATE OF U P	September 5, 2013
GIRWAR SINGH AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
GLOBE PRIVATE DETECTIVE BUREAU Vs. COMMR. OF C. EX. & S.T., LUCKNOW	October 3, 2013
GOBARDHAN SINGH Vs. STATE OF U.P.	September 25, 2013
GODREJ & BOYCE MANUFACTURING COMPANY LIMITED Vs. SECUR INDUSTRIES LIMITED	January 24, 2013
GODWIN CONSTRUCTION PVT LTD Vs. COMMISSIONER MEERUT DIVI	January 22, 2013
GOGRAS INDIAN FEEDS Vs. STATE OF U.P	April 5, 2013
GOPAL CHANDRA Vs. KUNDAN LAL GULATI	February 12, 2013
GOPAL CHANDRA AGARWAL Vs. STATE OF U P	April 15, 2013
GOPAL DAS (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIRS) Vs. THE CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER AND ORS.	January 23, 2013
GOPAL JAISWAL Vs. VTH A.D.J.,BAREILLY	January 29, 2013
GOPAL JI GUPTA Vs. DEBTS RECOVERY APPELLATE	July 9, 2013
GOPAL KISHAN SOTI Vs. UNION OF INDIA	May 8, 2013
GOPAL KRISHNA TILHARI Vs. THE DISTRICT JUDGE LUCKNOW AND OTHERS	January 30, 2013
GOPALJI GUPTA Vs. ADDITIONAL DISTRICT JUDGE	October 29, 2013
GOPESH CHANDRA SAXENA Vs. STATE OF U.P.	July 30, 2013
GOPI ALIAS GOPI CHANDRA Vs. STATE OF U.P.	January 2, 2013
GOPI KRISHNA AND ANOTHER; ZAMIL AHMAD Vs. STATE OF U P	July 3, 2013
GORAKH YADAV Vs. STATE OF U.P.	May 16, 2013
GORAKHPUR KSHTRIYA GRAMIN BANK & ANR. Vs. IV ADDL. DIST JUDGE & OTHERS	January 10, 2013
GORE SINGH Vs. STATE	March 14, 2013
GOVIND Vs. STATE OF U P	October 30, 2013
GOVIND DAS Vs. ADDL DISTREICT JUDGE/SPECIAL JUDGE	February 12, 2013
GOVIND RAM AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 11, 2013
GRAM SABHA AND OTHERS Vs. STATE OF U P AND ORS	July 5, 2013
GRAM SABHA, GOSWA DONGA Vs. DEPUTY COLECTOR, SANDILA	July 19, 2013
GRAMIN MAHILA VIKAS PARISHAD Vs. STATE OF U P AND OTHERS	July 8, 2013
GRAN SURJIT CINEPLEX Vs. STATE OF U P	July 8, 2013
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SURENDRA KUMAR	October 29, 2013
GUDDU ALIAS ZAINUL ABDIN Vs. DISTRICT JUDGE, SHRAWASTI	November 21, 2013
GUDDU SINGH Vs. STATE OF U P	September 4, 2013
GUDIA AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 11, 2013
GUDIYA Vs. STATE OF U.P. THROUGH ITS CHIEF SECRETARY HOME DEPARTMENT U.P.	December 11, 2013
GULAB Vs. OM PRAKASH	May 13, 2013
GULAB PATEL AND 3 ORS. Vs. STATE OF U.P. AND ANOTHER	November 19, 2013
GULAM ALI @ INSAN ALI Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS	January 4, 2013
GULAM ZILANI Vs. ABDUL RAHMAN AND ANOTHER	April 23, 2013
GULARIA CHINI MILLS, GULARIA Vs. UNION OF INDIA	July 4, 2013
GULMINDER KAUR MAHAL Vs. INDRAJ SINGH	January 9, 2013
GULSHAN KUMAR Vs. STATE OF U P	May 24, 2013
GULZAR KHAN Vs. VIJAY LAXMI	April 5, 2013
GUR BAKSH SINGH AND 2 OTHERS Vs. TARANJEET KAUR AND 6 OTHERS	August 1, 2013
GURCHARAN KAUR Vs. C B I , A C B GHAZIABAD	May 8, 2013
GURDEO SAHAI Vs. SWARJANIK PUSTKALAYA	May 20, 2013
GURJEET SINGH AND 4 ORS. Vs. STATE OF U.P. AND ANOTHER	October 24, 2013
GURJEET SINGH CHADDHA Vs. STATE OF U P	September 9, 2013
GURJEET SINGH CHADDHA Vs. STATE OF U.P.	September 23, 2013
GURMALA Vs. MOHD. ISHAQ	May 31, 2013
GURU PRASAD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 1 BARABANKI	February 22, 2013
GURUKUL NISHULK MAHAVIDYALAY SAMITI AND ANOTHER; SHARM MITRA AND OTHERS Vs. MISRI LAL GUPTA	July 22, 2013
GYAN BABU YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER	July 3, 2013
GYAN CHAND Vs. CENTRAL BUREAU OF INVESTIGATION, GHAZIABAD	November 18, 2013
GYAN CHAND JAIN Vs. A.D.J. XIII,LUCKNOW	April 12, 2013
GYAN SWAROOP Vs. ADDITIONAL DISTRICT JUDGE	January 8, 2013
GYAN WATI Vs. STATE OF U.P.	August 26, 2013
GYANENDRA KUMAR RAWAT Vs. STATE OF U.P.	May 30, 2013
GYANENDRA KUMAR SINGH Vs. STATE OF U P	February 8, 2013
GYANMATI Vs. STATE OF UTTAR PRADESH	November 13, 2013
H D F C ERGO GENERAL INSURANCE CO LTD Vs. VIRENDRA GOND	March 7, 2013
H M F CARPETS PVT LTD Vs. STATE OF U P	January 9, 2013
H.C. SANJAY KUMAR SINGH Vs. STATE OF U.P. AND 3 OTHERS	October 9, 2013
H.D.F.C. ERGO GENERAL INSURANCE CO. LTD Vs. KESHAV DAS	March 13, 2013
H.D.F.C. ERGO GENERAL INSURANCE COMPANY LIMITED Vs. MANOJ KUMAR & OTHERS	April 2, 2013
HABIB Vs. STATE OF U P	July 26, 2013
HADIS Vs. DOKA	May 2, 2013
HAJI ABDUL HAKIM Vs. STATE OF U.P.	May 20, 2013
HAJI CHHIDDU Vs. COMMISSIONER	January 17, 2013
HAJI MOHAMMAD USMAN Vs. RAM SWAROOP	April 22, 2013
HAJI MUQEET ALI QURESHI Vs. STATE OF U.P.	November 18, 2013
HAKIM SINGH AND ORS. Vs. THE STATE OF U.P AND ANR.	January 22, 2013
HAMDARD ( WAQF) LABORATORIES & CENTRE Vs. STATE OF U.P.	October 30, 2013
HAMDARD (WAQF) LABORATORIES Vs. STATE OF U.P.	April 23, 2013
HAMID AHMAD @ JHINKAN AND (3) ORS. Vs. STATE OF U.P.& ANOTHER	January 17, 2013
HAMID ALI Vs. STATE OF U.P. AND OTHERS	July 30, 2013
HAMID ALI Vs. STATE OF U.P.	January 28, 2013
HAMID KHAN Vs. STATE OF U.P. & OTHERS	January 15, 2013
HAMID RAZA KHAN Vs. STATE OF U P & ORS	December 6, 2013
HANS NATH RAM (CONSTABLE) AND ANOTHER Vs. LIFE INSURANCE CORPORATION HOUSING FINANCE LTD & A	July 18, 2013
HANSRAJ SINGH Vs. STATE OF U P	August 7, 2013
HANUMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 15, 2013
HANUMAN PRASAD SINGH Vs. STATE OF U P	January 29, 2013
HAPPY @ ARUN AND OTHERS Vs. STATE OF U P	July 19, 2013
HAR GOVIND CHAUHAN Vs. STATE OF U P	November 19, 2013
HARDAUL SINGH Vs. STAFF SELECTION COMMISSION	January 16, 2013
HARDAYAL CHARITABLE & EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX-II, AGRA	March 15, 2013
HARDWAR Vs. KULWANTA	April 3, 2013
HARDWARI LAL VASHISTHA Vs. STATE OF U.P. THROUGH SECRETARY FOOD & CIVIL SUPPLIES	December 18, 2013
HARENDRA Vs. STATE OF U P	February 27, 2013
HARENDRA KUMAR Vs. STATE OF U.P.	November 12, 2013
HARENDRA PANDEY Vs. STATE OF U P	February 13, 2013
HAREY KRISHNA AGRAWAL Vs. JAIRAJ KRISHNA	May 30, 2013
HARI BABU GUPTA Vs. STATE OF U.P.	January 9, 2013
HARI BHAGWAN AGARWAL Vs. KASIM ALI KHAN	January 24, 2013
HARI HAR DUTT LAL Vs. WARIS ALI	May 8, 2013
HARI KRISHAN OJHA Vs. STATE BANK OF BIKANER	January 11, 2013
HARI KRISHNA OJHA Vs. LEELAWATI	September 27, 2013
HARI NARAIN SHUKLA Vs. ADDITIONAL COMMISSIONER	December 2, 2013
HARI OM Vs. STATE OF U P	May 3, 2013
HARI OM YADAV Vs. STATE OF U.P.	July 8, 2013
HARI PRAKASH Vs. STATE OF U P	July 29, 2013
HARI PRASAD SINGH Vs. STATE OF U.P.	December 17, 2013
HARI RAM Vs. STATE OF U P & OTHERS	November 29, 2013
HARI RAM SINGH AND OTHERS Vs. D D C & OTHERS	May 15, 2013
HARI SEWAK ALIAS BHAGAT PURWAR Vs. JAHANGIR	September 19, 2013
HARI SHANKAR PRASAD Vs. STATE OF U.P.	December 3, 2013
HARI SHANKER Vs. FATEH BAHADUR AND OTHERS	January 24, 2013
HARI SHANKER CHAK Vs. STATE OF U.P.	November 19, 2013
HARI SHANKER JIJAURIYA Vs. SRI PRADEEP JAIN	March 8, 2013
HARI SHYAM Vs. STATE OF U P & ANOTHER	June 4, 2013
HARI SINGH Vs. STATE OF U.P.	January 3, 2013
HARIHAR PRASAD PATHAK Vs. STATE OF U P	March 22, 2013
HARINATH AND OTHERS Vs. SHIV BACHCHAN AND OTHERS	September 11, 2013
HARIOM Vs. STATE OF U.P. AND OTHERS	May 21, 2013
HARIOM Vs. STATE OF U.P.;	March 18, 2013
HARISH CHANDRA Vs. STATE	November 22, 2013
HARISH CHANDRA Vs. STATE OF U P & 4 ORS	August 16, 2013
HARISH CHANDRA (DECEASED) AND ANOTHER Vs. RAGHUBIR PRASAD (DECEASED) AND OTHERS	May 14, 2013
HARISH CHANDRA SONI Vs. AFTAB ALI	April 9, 2013
HARISH KHURANA Vs. RENT CONTROL & EVICTION OFFICER, ALLD	March 1, 2013
HARISH KUMAR Vs. STATE OF U.P.	November 14, 2013
HARISH TANDON Vs. STATE OF U.P. AND OTHERS	January 15, 2013
HARISHANKAR DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS, MATHURA	August 7, 2013
HARMAN KAUR Vs. BOARD OF REVENUE LKO AND OTHERS	July 25, 2013
HASEEN SIDDIQUI @ JAHANGIR Vs. STATE OF U P	December 2, 2013
HASEENA Vs. STATE OF U P	May 1, 2013
HASHMATULLAH Vs. STATE OF U P	February 21, 2013
HAUSHILA PRASAD MISHRA Vs. STATE OF U.P.	July 17, 2013
HAUSILA PRASAD Vs. RAM CHANDER YADAV	September 24, 2013
HAUSILA PRASAD Vs. STATE OF U P & ANOTHER	November 11, 2013
HAUSILA SINGH Vs. DIRECTOR OF CENTRAL INSTITUTE OF HIGHER	March 6, 2013
HAWKINS COOKERS MAZDOR UNION Vs. CONCILIATION OFFICER	March 19, 2013
HC 11 AP MISHRI LAL Vs. STATE OF U P AND ORS	February 26, 2013
HCIL-HCLL (JV) Vs. UNION OF INDIA	October 24, 2013
HEERA LAL Vs. DY DIRECTOR OF CONSOLIDATION AND OTHERS	November 11, 2013
HEERA LAL CHIPPI AND OTHERS Vs. PT. HUBBLAL AND OTHERS	January 28, 2013
HEERA NAND CHHABRA AND 2 OTHERS Vs. PAWAN KUMAR GARG	July 17, 2013
HEM CHANDRA Vs. ADDITIONAL DISTRICT	September 30, 2013
HEMA PATHAK Vs. STATE OF U P	January 16, 2013
HEMANT SINGH SHISHODIA Vs. STATE OF U P	February 6, 2013
HENA TASNIM AND 3 ORS Vs. STATE OF U P & ANOTHER	October 9, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. ASHISH SINGH	August 20, 2013
HIMANI Vs. STATE OF U P	July 12, 2013
HIMMAT SINGH Vs. SAKTU RAM BHATNAGAR	May 13, 2013
HIND CLOTH HOUSE THRU PARTNER (M/S.) AND 2 OTHERS Vs. NARESH CHANDAR AGARWAL AND 2 OTHERS	July 30, 2013
HINDALCO INDUSTRIES LIMITED Vs. STATE OF U P	August 7, 2013
HINDU PERSONAL LAW BOARD Vs. UNION OF INDIA	November 7, 2013
HINDU PERSONAL LAW BOARD Vs. UNION OF INDIA	December 4, 2013
HINDUSTAN AERONASUTICS LIMITED Vs. STATE OF U P	July 2, 2013
HINDUSTAN AERONAUTICS LIMITED Vs. UNION OF INDIA	April 22, 2013
HINDUSTAN COCA-COLA BEVERAGES PRIVATE LIMITED Vs. STATE OF U.P.	April 17, 2013
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. Vs. UNION OF INDIA	March 22, 2013
HINDUSTAN TEXKNIT PVT LTD Vs. STATE UF U.P.	November 25, 2013
HIRA LAL Vs. STATE OF U P AND OTHERS	November 19, 2013
HIRAN TOBACCO FACTORY Vs. UNION OF INDIA	May 13, 2013
HOMERA TANNING INDUSTRIES PVT LTD & OTHERS Vs. UNION OF INDIA & OTHERS	September 18, 2013
HORILAL Vs. TRIBHUWAN	May 2, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. DISTRICT CONSUMER DISPUTES REDRESSAL	April 26, 2013
HRIDAY RAM YADAV Vs. STATE OF U P AND ANOTHER	April 18, 2013
HRIDAYRAM AND ANOTHER. Vs. RAM DAS AND ANOTHER.	January 28, 2013
HUB LAL SINGH Vs. SHEO BALAK SINGH	April 25, 2013
HYUNDAI ENGINEERING AND CONSTRUCTION CO LTD Vs. STATE OF U P	October 10, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD Vs. ANOOP KUMAR SINGH @ ANOOP SINGH	March 19, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHEETAL	February 26, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. SUSHILA DEVI	September 24, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. SITARAM AND OTHERS	April 1, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY Vs. UDAY PRATAP SINGH	March 20, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SIRAJUDDIN	July 19, 2013
ICICI LOMBARD GENERAL INSURANCE COMP LTD Vs. SURENDRA KUMAR GAUTAM	February 4, 2013
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD Vs. SANTOSH VERMA @ SANTOSH SONI	October 25, 2013
IDRIS Vs. D D C & OTHERS	December 20, 2013
IDRIS ALI Vs. RAM CHANDRA	October 29, 2013
IFP PETRO PRODUCTS (P.) LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX	September 10, 2013
IL JIN ELECTRONICS PVT LTD Vs. STATE OF U P	May 6, 2013
ILAM CHAND Vs. STATE OF U P	February 1, 2013
IMRAN Vs. STATE OF U P	January 22, 2013
IN RE Vs. SACHIN KUMAR DIXIT	January 29, 2013
IN RE:INACTION OF POLICE IN LODING FIR'S IN OFFENCES AGAINST WOMEN Vs. STATE OF U.P.	September 16, 2013
IN RE:REGULARIZATION OF CLASS IV EMPLOYEES Vs. STATE	September 18, 2013
IN THE MATTER OF INMATES OF WOMEN PROTECTION HOME VNS Vs. STATE	April 5, 2013
INDIA WASTE ENERGY DEVELOPMENT LIMITED Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	January 23, 2013
INDIA WASTE ENERGY DEVELOPMENT LTD. Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	January 25, 2013
INDIAN COUNCIL OF AGRI RESEARCH Vs. UNION OF INDIA AND OTHERS	January 30, 2013
INDIAN OIL CORPORATION Vs. RAM SWAROOP BAJAJ	May 23, 2013
INDIAN OIL CORPORATION LTD. Vs. PRESIDING OFFICER AND ANOTHER	July 29, 2013
INDIAN TELEPHONE INDUSTRIES LTD Vs. ASHA RANI PANDEY	August 5, 2013
INDIRA DEVI Vs. STATE OF U.P.	September 4, 2013
INDIRA NIGAM Vs. STATE OF U.P.	October 5, 2013
INDRA ALIAS SUHANI Vs. STATE OF U P	May 20, 2013
INDRA JEET VERMA Vs. STATE OF U P & OTHERS	July 12, 2013
INDRA SEN Vs. STATE OF U.P.	August 6, 2013
INDRAPAL SINGH Vs. STATE OF U.P.	December 9, 2013
INDRAWATI DEVI Vs. D.D.C., GORAKHPUR	December 3, 2013
INDU DEVI Vs. LALBRAT	August 5, 2013
INDU MAURYA Vs. STATE OF U P	May 2, 2013
INDU SINGH Vs. SANYUKTA NIDESHAK	February 1, 2013
INTERNATIONAL RECREATION PARKS PVT LTD Vs. STATE OF U P	September 12, 2013
INTEZAR HUSSAIN Vs. STATE OF UTTARAKHAND	May 13, 2013
IQBAL Vs. STATE OF U P	January 10, 2013
IQBAL AHMAD Vs. STATE OF U P	April 30, 2013
IQBAL HUSAIN KHAN Vs. WAQF ARAB ALI KHAN	December 19, 2013
IRCON INTERNATIONAL LTD Vs. PRESIDING OFFICER	April 11, 2013
IRFAN Vs. STATE OF U.P.	July 9, 2013
IRFAN AMHAD Vs. STATE OF U.P.	February 7, 2013
IRFAN, SON OF ISLAM Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY FOREST, CIVIL SECRETARIAT	April 2, 2013
IRSHAD Vs. STATE OF U.P.	March 5, 2013
IRSHAD AHMAD Vs. STATE OF U.P	April 24, 2013
IRSHAD ALAM Vs. ISMA ALAM	May 9, 2013
IRSHAD KHAN Vs. STATE OF U P	January 23, 2013
IRSHAD KHAN Vs. STATE OF U.P.	August 2, 2013
ISHAQ KHAN Vs. STATE OF U.P.	October 22, 2013
ISHARAR HUSSAIN KHAN Vs. STATE OF U.P.	April 22, 2013
ISHARAT JAHAN Vs. STATE OF U P	October 28, 2013
ISHRAT JAHAN Vs. STATE OF U.P.	October 10, 2013
ISHRAT JAHAN Vs. STATE OF U P & ANOTHER	April 8, 2013
ISHWAR KUMAR LAL Vs. STATE OF U.P.	February 20, 2013
ISLAM Vs. STATE OF U P AND OTHERS	June 24, 2013
ISLAM Vs. STATE OF U.P.	February 6, 2013
ISLAM Vs. ADDITIONAL COMMISSIONER, MEERUT	August 12, 2013
ISLAM Vs. STATE OF U P	January 18, 2013
ISLAM Vs. SAURABH SINGH	November 19, 2013
ISRAR AHMAD Vs. DISTRICT DIRECTOR OF CONSOLIDATION, BARABANKI	December 13, 2013
IZHARUL Vs. DY. DIRECTOR OF CONSOLIDATION	November 6, 2013
J K INDUSTRIES LTD Vs. STATE OF U P	April 15, 2013
J N SMARAK P G COLLEGE Vs. STATE OF U P	December 11, 2013
J.C.LOHINI Vs. STATE OF U.P.	January 3, 2013
J.K. SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX	January 29, 2013
JAG PAL SINGH Vs. STATE OF U P & ORS	July 10, 2013
JAGADGURU KRIPALU PARISHAT Vs. STATE OF U.P	March 1, 2013
JAGAT NARAIN Vs. STATE OF U P	October 1, 2013
JAGBIR SINGH Vs. STATE OF U P	October 10, 2013
JAGDAMBA AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	November 12, 2013
JAGDAMBA PRASAD TEWARI Vs. XTH UPPER ZILA NYAYADHISH LUCKNOW	August 1, 2013
JAGDISH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 7, 2013
JAGDISH Vs. STATE OF U.P.	October 22, 2013
JAGDISH @ GANGA CHARAN DWIVEDI Vs. STATE OF U.P.	July 12, 2013
JAGDISH KUMAR PATEL Vs. STATE OF U P	October 31, 2013
JAGDISH PANDEY Vs. STATE OF U P	July 5, 2013
JAGDISH PRASAD Vs. IIIRD. A.D.J.	August 22, 2013
JAGDISH PRASAD Vs. PITAMBARA GUPTA	January 3, 2013
JAGDISH PRASAD AGARWAL Vs. SUSHIL KUMAR RAITANI	July 22, 2013
JAGDISH PRASAD GUPTA Vs. STATE OF U.P.	January 18, 2013
JAGDISH PRASAD MISHRA Vs. STATE OF U.P.THROUGH COLLECTOR SITAPUR	July 10, 2013
JAGDISH PRASAD SHARMA AND ANOTHER Vs. DISTRICT MAGISTRATE, AGRA AND 4 OTHERS	September 19, 2013
JAGDISH SINGH Vs. STATE OF U.P.	January 22, 2013
JAGGU @ LALITT Vs. STATE OF U P	September 12, 2013
JAGJEET KAUR Vs. CHARAN SINGH	May 21, 2013
JAGJEET SINGH Vs. D D C SAHARANPUR AND OTHERS	May 31, 2013
JAGMOHAN Vs. STATE OF U P AND 3 OTHERS	June 4, 2013
JAGMOHAN AND ANOTHER Vs. VIJAY SHANKER TIWARI AND ANOTHER	July 23, 2013
JAGMOHAN SINGH Vs. V ADDITIONAL DISTRICT JUDGE	February 27, 2013
JAGVEER SINGH Vs. D L C	January 16, 2013
JAGVIR SINGH Vs. STATE OF U P & 5 ORS	September 3, 2013
JAHAJ PAL Vs. DISTRICT INSPECTOR OF SCHOOLS	February 1, 2013
JAHAJ PAL Vs. DIOS	May 31, 2013
JAHID KHAN Vs. SURESH CHAND JAIN	July 2, 2013
JAI AMBE TRADING COMPANY AND ORS Vs. COMMISSIONER OF TRADE TAX, U P LKO AND ORS	September 27, 2013
JAI BABA OIL CARRIER Vs. INDIAN OIL CORPORATION LTD	July 19, 2013
JAI GURU JEWELERS Vs. UOI	July 16, 2013
JAI GURUDEV DHAARM Vs. STATE OF U P	August 23, 2013
JAI KUMAR MISHRA Vs. SWETA MALHOTRA	January 11, 2013
JAI NARAIN GUPTA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 13 LUCKNOW AND OTHERS	July 3, 2013
JAI NARAIN SINGH Vs. BAL KRISHNA MISHRA	May 30, 2013
JAI PAL Vs. REGIONAL MANAGER	March 12, 2013
JAI PRAKASH Vs. STATE OF U P	February 1, 2013
JAI PRAKASH GAUR Vs. BUDHA DEVI	April 22, 2013
JAI PRAKASH SAINI Vs. STATE OF U.P.	April 23, 2013
JAI PRAKASH SHARMA Vs. STATE OF U P AND OTHERS	July 2, 2013
JAI RAM Vs. STATE OF U.P	May 10, 2013
JAI RAM DAS DEEPAK KUMAR Vs. STATE OF U.P.	April 29, 2013
JAI RAM PATEL Vs. STATE OF U P	March 12, 2013
JAI RAM VERMA Vs. HABIB AHMAD	May 2, 2013
JAI SHREE DEVI YADAVA Vs. STATE OF U.P.	September 12, 2013
JAI SINGH Vs. STATE OF U P	February 1, 2013
JAI SINGH Vs. STATE OF U P	July 26, 2013
JAI VEER Vs. STATE OF U P	February 28, 2013
JAIS LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR	October 23, 2013
JAISHRI DEVI Vs. RAJWATI	February 21, 2013
JAIVEER SINGH RATHI Vs. STATE OF U.P. AND OTHERS	January 18, 2013
JAL PAL VIBHAG Vs. STATE OF U P	April 26, 2013
JALALUDDIN Vs. STATE OF U P	August 8, 2013
JALALUDDIN ANSARI Vs. STATE OF U.P.	May 9, 2013
JALDHARI Vs. DY. DIRECTOR OF CONSOLIDATION	October 10, 2013
JALPAC INDIA LTD Vs. COMMISSIONER, COMMERCIAL TAXES	July 24, 2013
JAMADAR SINGH Vs. DISTRICT CO-OPERATIVE BANK LTD. MAINPURI	March 6, 2013
JAMATE Vs. STATE OF U.P.	October 7, 2013
JAMIL AHMAD Vs. STATE OF U P	July 22, 2013
JAMIL AHMAD Vs. STATE OF U P	July 26, 2013
JAMIL ANJUM Vs. INTEKHAB ALAM	May 3, 2013
JANAK DULARI Vs. XTH A.D.J., LUCKNOW	November 19, 2013
JANAK SINGH Vs. STATE OF U.P.	July 22, 2013
JANAK SINGH Vs. D D C	October 10, 2013
JANARDAN RAI Vs. STATE OF U P	November 7, 2013
JANARDAN SINGH PARIHAR Vs. STATE OF U.P.	March 19, 2013
JANARDAN SWARUP AGARWAL Vs. STATE OF U P	August 6, 2013
JANARDAN YADAV Vs. STATE OF U.P.	November 6, 2013
JANHIT SEVA SAMITI (REGD.) AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 17, 2013
JANKI PRASAD Vs. D.J., SHRAWASTI AND 3 OTHERS.	April 10, 2013
JANKI PRASAD VERMA Vs. DISTRICT MAGISTRATE	March 15, 2013
JANTA DEVI Vs. RAMESH CHANDRA GUPTA	September 5, 2013
JASBIR SINGH Vs. IV ADDITIONAL DISTRICT JUDGE UNNAO	February 21, 2013
JASWANT @ RAMESH CHANDRA Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
JASWANT SAINI Vs. BASIC SHIKSHA ADHIKARI	May 29, 2013
JAVED Vs. STATE OF U P	March 15, 2013
JAVED AHMAD KHAN Vs. STATE OF U.P.	August 29, 2013
JAVED ALI Vs. AHMAD UROOZ	November 19, 2013
JAVED USMANI THE CHIEF SECY GOVERNMENT OF U P Vs. SARVESH KUMAR UPADHYAY	December 10, 2013
JAWAHAR Vs. STATE OF U.P.	November 12, 2013
JAWAHAR LAL Vs. CHANDRA MUKHI DEVI	January 7, 2013
JAWAHAR LAL ROHATGI MEMORIAL EYE HOSPITAL Vs. STATE OF U P	February 8, 2013
JAWAHAR LAL SADH Vs. SPECIAL JUDGE, E.C. ACT	March 6, 2013
JAWAHAR SINGH Vs. STATE OF U P	February 28, 2013
JAY RAM Vs. STATE OF U P	August 12, 2013
JAY RAM SINGH Vs. PREETA GARG	February 21, 2013
JAYVEER SINGH Vs. STATE OF U P	November 28, 2013
JEET SINGH Vs. STATE OF U P	July 12, 2013
JEEVAN BAHADUR SAMADDAR Vs. GOVIND CHARAN SAMADDAR	May 30, 2013
JEEVAN RAM INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND ORS	December 18, 2013
JHANDU Vs. DY. DIRECTOR OF CONSOLIDATION	December 3, 2013
JHINKI Vs. BABLU @ RAM SINGH	March 13, 2013
JHURAI Vs. RAM BALI	May 27, 2013
JISHNU KANT Vs. STATE OF U.P.	December 13, 2013
JITENDRA KESHRI Vs. SHIV KUMAR AND OTHERS	January 22, 2013
JITENDRA KR PATHAK Vs. STATE OF U P AND OTHERS	May 22, 2013
JITENDRA KUMAR Vs. STATE OF U.P.	July 26, 2013
JITENDRA KUMAR CHAUDHARY Vs. STATE OF U.P	March 14, 2013
JITENDRA KUMAR GOEL Vs. STATE OF U P	July 5, 2013
JITENDRA KUMAR GOYAL Vs. STATE OF U.P.	July 1, 2013
JITENDRA MOHAN MATHUR Vs. SARLA DEVI	February 28, 2013
JITENDRA PAL SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY.	October 25, 2013
JITENDRA SAKSENA Vs. MALLIKA SAXENA	October 25, 2013
JITENDRA SINGH Vs. STATE OF U P	July 4, 2013
JITENDRA SINGH TOMAR Vs. STATE OF U.P.THRU PRINCIPAL SECRETARY	November 22, 2013
JIUT BANDHAN TIWARI Vs. STATE OF U P AND ORS	April 16, 2013
JOHNY ALIAS VINEET Vs. STATE OF UTTAR PRADESH & OTHERS	September 20, 2013
JOKHAN PRASAD & ANOTHER Vs. D D C AND OTHERS	July 15, 2013
JOKHU Vs. STATE OF U.P.	September 25, 2013
JONI Vs. STATE OF U.P. AND ANR.	November 20, 2013
JOR SINGH Vs. PRABAL PRATAP SINGH	February 19, 2013
JOTA DEVI Vs. D.D.C.	February 7, 2013
JOYCE CYNTHIA PRABHAKAR Vs. A S K SIRCAR	May 31, 2013
JUBILANT LIFE SCIENCES LIMITED Vs. COMMISSIONER	May 6, 2013
JUGAL KISHORE Vs. IXTH A.D.J., MUZAFFARNAGAR AND OTHERS	July 9, 2013
JULEKHA KHATOON & OTHERS Vs. STATE OF U P & OTHERS	November 27, 2013
JUNAID AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
JYOTI Vs. SOM NATH OBERAI	May 13, 2013
JYOTI AGARWAL Vs. UNION OF INDIA	December 4, 2013
JYOTI AND ANOTHER Vs. STATE OF U P AND OTHERS	April 12, 2013
JYOTI BELUR Vs. CENTRAL BUREAU OF INVESTIGATION	July 9, 2013
JYOTI EXTRACTION PVT LTD Vs. STATE OF UP	August 6, 2013
JYOTI SINGH Vs. STATE OF U P	March 6, 2013
JYOTSANA PANDEY Vs. STATE OF U.P.	September 25, 2013
K M AGRAWAL Vs. STATE OF UTTAR PRADESH	April 8, 2013
K. ANAND CATERERS Vs. UNION OF INDIA	September 16, 2013
K. SAHAKARI CH. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	April 2, 2013
K.K.KANJLIA Vs. UNION OF INDIA	January 31, 2013
K.K.KHOSLA Vs. ADDL. DISTRICT JUDGE XIV LUCKNOW	February 20, 2013
KADAM ADVERTISING AND MARKETING PVT. LTD. Vs. CESTAT	February 6, 2013
KAILASH CHAND AGARWAL Vs. THAKUR KISHORI RAMANJI MAHARAJ & OTHERS	January 16, 2013
KAILASH CHANDRA Vs. ADDL DISTRICT JUDGE	July 3, 2013
KAILASH CHANDRA VERMA Vs. STATE OF U P	November 18, 2013
KAILASH KUMARI Vs. HANUMANJI MAHARAJ VIRAJMAN	July 23, 2013
KAILASH NARAIN Vs. STATE OF U P	February 20, 2013
KAILASH NARAYAN SHUKLA Vs. STATE OF U.P.	October 26, 2013
KAILASH NATH Vs. XTH ADDITIONAL DISTRICT JUDGE	January 9, 2013
KAILASH NATH Vs. STATE OF U.P. AND ORS.	July 25, 2013
KAILASH NATH GUPTA Vs. UPPAR MUKHYA NAGAR ADHIKARI	January 8, 2013
KAILASH SINGH Vs. STATE OF U.P.	December 19, 2013
KAILASH TIWARI Vs. STATE OF U P	September 10, 2013
KAIPTAN SINGH Vs. STATE OF U.P. AND ANOTHER	January 18, 2013
KAKA CARPETS Vs. CESTAT	May 17, 2013
KALAWATI DEVI Vs. STATE OF U P	February 13, 2013
KALEY SINGH Vs. STATE OF U.P.	March 6, 2013
KALI CHARAN AND OTHERS Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & OTHERS	January 29, 2013
KALI DEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	December 11, 2013
KALI RAM Vs. NANAK CHAND AND OTHERS	July 3, 2013
KALKA EDUCATIONAL SOCIETY Vs. UNION OF INDIA	February 7, 2013
KALLU Vs. STATE OF U P	November 19, 2013
KALLU Vs. STATE OF U P	May 28, 2013
KALPANA GUPTA Vs. STATE OF U.P.	July 4, 2013
KALYAN SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 18, 2013
KAMAL AHMAD Vs. ADDL. DISTRICT JUDGE, COURT NO. 1, FAIZABAD	September 16, 2013
KAMAL AHMAD AND ANR Vs. SUKHANAND GUPTA AND ORS	August 2, 2013
KAMAL AHMAD SIDDIQUE Vs. DEPUTY LABOUR COMMISSIONER	January 17, 2013
KAMAL KISHORE GUPTA Vs. VIVEK KUMAR GUPTA	February 4, 2013
KAMAL KISHORE SHARMA Vs. GIRISH CHOPRA AND OTHERS	June 18, 2013
KAMAL KUMAR Vs. STATE OF U P & 3 ORS	July 11, 2013
KAMAL KUMARI Vs. STATE OF U.P.	November 6, 2013
KAMAL SHARMA Vs. STATE OF U P AND OTHERS	October 5, 2013
KAMALA PRASAD GAURH Vs. SHANTA PRATAK	March 20, 2013
KAMESHWAR PRASAD GUPTA Vs. STATE OF U.P. AND OTHERS	August 7, 2013
KAMESHWARI PRASAD YADAV Vs. STATE OF U.P.	May 14, 2013
KAMINI VERMA Vs. CANARA BANK	July 10, 2013
KAMLA BISHNOI Vs. ROHAN SAXENA	March 6, 2013
KAMLA DEVI Vs. STATE OF U P	January 4, 2013
KAMLA DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 1 BARABANKI AND ANOTHER	May 23, 2013
KAMLA DEVI Vs. NAGAR NIGAM	May 14, 2013
KAMLA KANT Vs. III ADDITIONAL DISTRICT JUDGE	April 2, 2013
KAMLA KANT DWIVEDI Vs. SURENDRA KUMAR BHATIA	February 22, 2013
KAMLA PRASAD Vs. D.D.C.	August 14, 2013
KAMLA PRASAD SINGH Vs. INDU PRAKASH SINGH (SINCE DECEASED) & ORS	September 23, 2013
KAMLA SHANKER TRIPATHI Vs. STATE OF U P	April 1, 2013
KAMLAPAT SONI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
KAMLESH Vs. STATE OF U P	July 9, 2013
KAMLESH Vs. PRESCRIBED AUTHORITY	October 29, 2013
KAMLESH KUMAR & OTHERS Vs. STATE OF U P & OTHERS	October 7, 2013
KAMLESH KUMAR GUPTA Vs. STATE OF U.P.	October 31, 2013
KAMLESH SINGH Vs. STATE OF U.P	March 6, 2013
KAMMO Vs. CHANDRA SHEKHAR GUPTA	September 11, 2013
KAMRAN DUTT AND OTHERS Vs. STATE OF U P AND ANOTHER	September 18, 2013
KAMTA Vs. STATE OF U.P.	August 14, 2013
KAMTA PRASAD DUBEY Vs. STATE OF U.P.	May 17, 2013
KANAK GARG Vs. U P AVAS EVAM VIKAS PARISHAD	January 21, 2013
KANAN DAS GUPTA Vs. VICE CONCELLOR ALLAHABAD	January 31, 2013
KANHAI Vs. PRAFULL KUMAR	September 17, 2013
KANHAIYA LAL CHAURASIA Vs. HANUMAN BUX GOSWAMI TRUST	May 31, 2013
KANHAIYA PRASAD TRIPATHI Vs. D D C & OTHERS	July 15, 2013
KANHAYA LAL AND OTHERS Vs. MANOHAR LAL GERA	July 8, 2013
KANPUR CIGARETTES LTD Vs. UNION OF INDIA	January 15, 2013
KANPUR DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX	May 17, 2013
KANPUR DEVELOPMENT AUTHORITY Vs. SHIPRA BUILDERS PVT. LTD.	October 7, 2013
KANPUR ELECTRICITY SUPPLY CO. LTD. Vs. DEEPAK SIKRORIA	December 19, 2013
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. SHANKAR LAL GAUR	September 26, 2013
KANTA ALIAS RAMAKANT Vs. STATE OF U.P.	May 15, 2013
KANTA MALHOTRA WIDOW OF RAMESH KUMAR MALHOTRA Vs. LAJPAT RAI SETHI AND ANOTHER	March 14, 2013
KANTESHWARI TIWARI Vs. BADRI PRASAD	February 27, 2013
KANWAL SARUP KHURANA Vs. KUNWAR HARENDRA PRATAP SAHI	February 20, 2013
KAPIL DEV TIWARI Vs. STATE OF U.P.	July 2, 2013
KAPIL DEV YADAV Vs. STATE OF U.P.	May 16, 2013
KAPIL KAUSHIK Vs. STATE OF U.P. AND OTHERS	January 11, 2013
KAPOOR CHAND Vs. RAM KRIT	January 8, 2013
KAPOOR CHAND JAIN (SINCE DECEASED AND SUBSTITUTED BY HIS LEGAL HEIR) Vs. RENT CONTROL AND EVICTION OFFICER, MATHURA AND OTHERS	January 7, 2013
KARMAVEER SINGH Vs. STATE OF U.P.	December 6, 2013
KASHI TAPS & COCKS MANUFACTURING CO. Vs. PRESIDING OFFICER LABOUR COURT	January 4, 2013
KASMUN NISAN Vs. STATE OF U P	May 8, 2013
KAVISHA MOTORS AGRA PVT LTD. AND 3 OTHERS Vs. RAM PRAKASH AGARWAL.	August 12, 2013
KEDAR Vs. GOBARI	August 16, 2013
KEDAR NATH Vs. PRESIDING OFFICER	February 21, 2013
KEDAR NATH IIND Vs. PRESIDING OFFICER, LABOUR COURT, BAREILLY AND ORS.	February 21, 2013
KEDAR NATH MAURYA Vs. STATE OF U P	February 28, 2013
KEDAR NATH RAI Vs. D D C	July 10, 2013
KESCO Vs. P O LABOUR COURT	March 20, 2013
KESHAV DAS MUKUND LAL GOTE WALE Vs. SHYAM JI AGARWAL	December 19, 2013
KESHAV PRASAD SINGH Vs. STATE OF U P	September 12, 2013
KESHMANI SINGH Vs. STATE OF U P	February 14, 2013
KEWAL KRISHNA KHOSLA Vs. ADDITIONAL DISTRICT JUDGE XIVTH	February 20, 2013
KEWLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 4, 2013
KHADESHWARI BABA LAGHU MADHYAMIK VIDYALAYA AND 2 ORS Vs. STATE OF U P AND 3 ORS	December 17, 2013
KHAGENDRA SINGH Vs. D D C & OTHERS	May 3, 2013
KHATEMA FIBRES LTD Vs. COMMR. OF CUS. & CENTRAL EXCISE	March 15, 2013
KHATTAR & COMPANY PVT. LTD. Vs. UNION OF INDIA	January 17, 2013
KHAYAT SINGH Vs. STATE OF U.P.	February 8, 2013
KHELAWAN AND OTHERS Vs. DISTRICT JUDGE, BAHRAICH AND OTHERS	July 17, 2013
KHUDAWAND HAIYUL QAIYUM Vs. STATE OF U P AND OTHERS	July 1, 2013
KHURKHUR Vs. UNION OF INDIA	March 14, 2013
KHURSHEED Vs. STATE OF U P	November 6, 2013
KHURSHEED Vs. SILLU	March 14, 2013
KHURSHEED AHMAD Vs. STATE OF U P	July 18, 2013
KHURSHEED AHMAD Vs. STATE OF UTTAR PRADESH AND OTHERS	January 23, 2013
KHUSHAL SINGH Vs. STATE OF U.P	May 3, 2013
KHUSNUMA KHATOON Vs. STATE OF U.P.	February 5, 2013
KILKOTI Vs. STATE OF U P	July 17, 2013
KING @ MAHENDRA PAL Vs. STATE OF U P	July 4, 2013
KIRAN AGRAWAL Vs. ASHOK KUMAR AGRAWAL	August 2, 2013
KIRAN CHAUDHARY Vs. JAY PRAKASH CHAUDHARY	January 23, 2013
KIRAN DEVI Vs. STATE OF U P	March 18, 2013
KIRAN DEVI Vs. SALIM	March 18, 2013
KIRAN SINGH Vs. STATE OF U.P.	October 30, 2013
KIRAN SINGH Vs. SHIV KUMAR	November 26, 2013
KIRAN YADAV Vs. COMMISSIONER	May 16, 2013
KIRIT SAHAI Vs. STATE OF U P	December 10, 2013
KISHAN INSTITUTE OF TEACHERS EDUCATION Vs. STATE OF U P	August 5, 2013
KISHAN LAL Vs. STATE OF U P	May 20, 2013
KISHAN LAL SINGHANIA Vs. INDIA CITY PROPERTIES LTD.	November 22, 2013
KISHAN PAL SINGH AND OTHERS Vs. D D C, AND OTHERS	October 28, 2013
KISHAN SINGH Vs. STATE OF U P	August 6, 2013
KISHAN SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
KISHOR KAPOOR Vs. LAXMI NARAIN GOEL	May 20, 2013
KISHORE Vs. GRAM PANCHAYAT	May 2, 2013
KISHORE TRADING CO Vs. INCOME TAX OFFICER, WARD 2 (1) KANPUR	November 18, 2013
KISHORI LAL Vs. STATE OF U.P. AND ANOTHER	August 6, 2013
KM SHRUTIKA MANUJA Vs. STATE OF U P & ORS	December 6, 2013
KM. GYANTI Vs. STATE OF U.P. AND OTHERS	January 18, 2013
KM. NOOTAN SHUKLA AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 25, 2013
KM. RACHANA GOSWAMI Vs. STATE OF U.P.	August 23, 2013
KM. SHEHNAJ BEGUM Vs. STATE OF U.P	May 1, 2013
KOHINOOR BISCUITS PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE	May 10, 2013
KOMAL RAM Vs. APPELLLATE AUTHORITY/B O D OF K G S GRAMIN BANK AN	May 1, 2013
KOMAL SINGH Vs. STATE OF U P	October 31, 2013
KOTAK MAHINDRA BANK LTD Vs. STATE OF U P	September 20, 2013
KOTHARI FERMENTATION AND BIOCHEM LTD Vs. STATE OF U.P.	July 2, 2013
KRASHNA DEV Vs. DY. DIRECTOR OF CONSOLIDATION	April 12, 2013
KRIBHCO SHYAM FERTILIZERS LIMITED Vs. STATE OF U.P.	April 26, 2013
KRIPA RAM Vs. RAJDAYEE	July 3, 2013
KRIPAL CLOTH HOUSE Vs. M/S HARNAM SINGH KARTAR SINGH	July 10, 2013
KRISHAN CHANDRA HASANI Vs. PURAN SINGH	October 1, 2013
KRISHANPURI GOSWAMI Vs. STATE OF U P	August 8, 2013
KRISHI DISCS (P) LTD. INDUSTRIAL AREA Vs. COMMISSIONER OF INCOME TAX	March 11, 2013
KRISHN KANT PATHAK Vs. STATE OF U.P.	October 11, 2013
KRISHNA BIHARI MISHRA Vs. ADDL DISTRICT AND SESSIONS JUDGE	July 2, 2013
KRISHNA CHANDRA Vs. ROHILKHAND UNIVERSITY AND ANOTHER	May 3, 2013
KRISHNA DEV SHUKLA Vs. STATE OF U.P	March 14, 2013
KRISHNA DEVI AND OTHERS Vs. STATE OF U.P. THR. ITS LAW SECRETARY, CIVIL SECTT. LUCKNOW AND ANOTHER.	August 16, 2013
KRISHNA GOPAL LAWANIA Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	November 25, 2013
KRISHNA GOPAL S/O SHIV SHANKER LAL Vs. STATE OF U P THR.PRIN.SECY.REVENUE	October 4, 2013
KRISHNA KISHOR BAJPAI Vs. STATE OF U.P.	July 11, 2013
KRISHNA KISHORE Vs. DISTRICT JUDGE, FATEHPUR	October 28, 2013
KRISHNA KUMAR GUPTA Vs. SUBHASH CHAND SURANA	March 7, 2013
KRISHNA KUMAR MISRA Vs. STATE OF U.P.	March 22, 2013
KRISHNA KUMAR PANDEY, S.I. Vs. STATE OF U.P.	December 19, 2013
KRISHNA KUMAR SACHAN Vs. U. P. LOKAYUKTA	November 13, 2013
KRISHNA MURARI Vs. LAXMI SHANKAR PANDEY	May 10, 2013
KRISHNA MURARI Vs. PRESCRIBED AUTHORITY S D M MIRZAPUR	August 14, 2013
KRISHNA PAL SINGH Vs. STATE OF U P & OTHERS	November 6, 2013
KRISHNA PAL SINGH Vs. D D C AND 3 OTHERS	August 19, 2013
KRISHNA PRATAP KAUSHIK Vs. STATE OF U.P. AND OTHERS	July 4, 2013
KRISHNA SINGH BANAFAR Vs. STATE OF U P	February 1, 2013
KRISHNA STEEL WORKS Vs. COMMISSIONER	May 28, 2013
KRISHNAKANT SINGH Vs. ANANT KUMAR BAHUDAR	July 8, 2013
KRISHNAPAL SINGH AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION MEERUT AND OTHERS	May 31, 2013
KSHETRIYA SRI GANDHI ASHRAM Vs. PRESIDING OFFICER	May 9, 2013
KSUM KESI Vs. STATE OF U P	July 4, 2013
KUDAUWA Vs. STATE OF U P	March 15, 2013
KUL BHUSHAN Vs. A.D.J. AND OTHERS	December 18, 2013
KULDEEP GUPTA Vs. STATE OF U P	October 7, 2013
KULDEEP KUMAR GUPTA Vs. STATE OF U.P.	November 14, 2013
KULDEEP SHARMA AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
KULDEEP SINGH Vs. STATE OF U P	October 4, 2013
KULDEEP SINGH CHAHAL Vs. STATE OF U.P. AND OTHERS	January 17, 2013
KULDEEP SINGH TOMAR Vs. STATE OF U P	April 25, 2013
KULLU KUMAR SONKAR Vs. STATE OF U.P.	March 7, 2013
KULWANT SINGH Vs. DY. DIRECTOR OF CONSOLIDATION RAMPUR	October 28, 2013
KUMAR ENGINEERING WORKS Vs. U P FINANCIAL CORP AND OTHERS	September 30, 2013
KUMAR KARTIKEYA SHARMA Vs. ADDITIONAL DISTRICT JUDGE COURT NO.IX, LUCKNOW	October 1, 2013
KUMAR RICE MILL PVT. LTD Vs. STATE OF UP	November 25, 2013
KUMARI RANJANA YADAV Vs. STATE OF U P	February 27, 2013
KUMARI SAVITA TRIVEDI Vs. UNITED INDIA INSURANCE COMPANY LTD	May 10, 2013
KUMARI UDYAN BALIKA INTER COLLEGE, KANPUR Vs. D.I.O.S., KANPUR NAGAR	March 8, 2013
KUNJ BIHARI Vs. GANGA SAHAI PANDEY	July 3, 2013
KUNWAR PAL SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS	February 27, 2013
KUSHTHA SEWA ASHRAM Vs. STATE OF U.P.	April 23, 2013
KUSUM DEVI Vs. STATE OF U.P.	January 16, 2013
KUTBUDDIN ANSARI Vs. STATE OF U.P.	May 9, 2013
KUWAR SINGH Vs. STATE OF U P AND OTHERS	November 22, 2013
L K TRIPATHI Vs. STATE OF U P	May 10, 2013
L R INDUSTRIES GHAZIABAD Vs. STATE OF U P	September 26, 2013
L.D. KAUSHIK Vs. DEVENDRA KUMAR MODI	January 11, 2013
L.J.BHATTHI Vs. STATE OF U.P.	December 3, 2013
L.K.JAIN Vs. P.N.B.	December 18, 2013
LACHCHOO Vs. STATE OF U.P.	January 7, 2013
LAHUREERAM Vs. STATE OF U.P. AND ANOTHER	January 18, 2013
LAIKAN Vs. GARRISON ENGINEER	March 13, 2013
LAILA BANO Vs. STATE OF U P & 5 ORS	July 31, 2013
LAJJA RAM Vs. D D C ETAWAH & OTHERS	July 23, 2013
LAKHAN Vs. STATE OF U.P.	August 1, 2013
LAKHAN LAL GUPTA Vs. STATE OF U.P.	February 27, 2013
LAKHAN LAL MISHRA Vs. STATE OF U P	February 22, 2013
LAKHAN SINGH Vs. STATE OF UTTAR PRADESH	March 18, 2013
LAKHAPATIYA Vs. STATE OF U.P.	December 2, 2013
LAKHI CHAND RAM KUMAR Vs. STATE OF U.P.	January 4, 2013
LAKPAT AND ORS. Vs. STATE OF U.P.	August 8, 2013
LAKSHMI DEVI Vs. INDIAN OIL CORPORATION LTD AND 3 OTHERS	December 4, 2013
LAL BAHADUR Vs. STATE OF U.P. AND OTHERS	July 11, 2013
LAL BAHADUR Vs. STATE OF U.P. AND OTHERS	January 11, 2013
LAL BAHADUR Vs. STATE OF U.P.	August 6, 2013
LAL BAHADUR GUPTA AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
LAL BAHADUR SINGH Vs. STATE OF U P	March 8, 2013
LAL JI PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD	February 7, 2013
LAL SINGH Vs. STATE OF U.P.	July 22, 2013
LAL SINGH Vs. STATE OF U P	July 8, 2013
LALA RAM YADAV Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
LALIT AGARWAL Vs. STATE OF U P AND ANOTHER	October 30, 2013
LALIT KUMAR AGRAWAL Vs. STATE OF U P	February 21, 2013
LALIT MOHAN LAL Vs. STATE OF U.P.	October 21, 2013
LALITA BOSE Vs. STATE OF U.P.	January 31, 2013
LALITPUR POWER GENERATION CO. LTD. Vs. COMMISSIONER	July 4, 2013
LALLAN LAL Vs. DY. DIRECTOR OF CONSOLIDATION KUSHINAGAR	September 17, 2013
LALLU RAM Vs. BOARD OF REVENUE	October 7, 2013
LALTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 30, 2013
LALTA PRASAD Vs. STATE OF U.P	May 23, 2013
LALTESH KUMAR Vs. STATE OF U.P.	September 23, 2013
LALVARTI PRASAD YADAV Vs. STATE OF U.P.	July 18, 2013
LATA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL VITH ADJ FAIZABAD	July 31, 2013
LATA KUMARI Vs. STATE OF U.P.	July 18, 2013
LATEEF @ JARJAN Vs. STATE OF U.P.	July 22, 2013
LATORI Vs. STATE	April 18, 2013
LAXMAN SINGH YADAV Vs. STATE OF U.P.	September 20, 2013
LAXMI Vs. STATE OF U P	March 19, 2013
LAXMI DEVI AND ORS Vs. D D C & OTHERS	October 10, 2013
LAXMI NARAIN SAHU Vs. A.D.J.	September 4, 2013
LAXMI PRASAD Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE(E.C.) ACT AND OTHERS	July 16, 2013
LAXMI RATTAN COTTON MILLS Vs. P O LABOUR COURT	January 7, 2013
LAXMINA DEVI Vs. UNION BANK OF INDIA	March 12, 2013
LEE KUN HEE Vs. STATE OF U.P.	May 30, 2013
LEELA DEVI SHAH Vs. STATE OF U.P	May 2, 2013
LEKHRAJ Vs. STATE OF U.P.	January 2, 2013
LOCKNOW DEVELOPMENT AUTHORITY Vs. RAVINDRA NATH SINGH	October 11, 2013
LOK NYAYARTH SANTHA Vs. STATE OF U P	November 21, 2013
LOKENDRA Vs. STATE OF U P	May 6, 2013
LOKENDRA KUMAR SONI Vs. DISTRICT JUDGE, JHANSI AND OTHERS	January 23, 2013
LOKESH CHANDRA Vs. MUNICIPAL BOARD	April 2, 2013
LOKESH KUMAR RASTOGI Vs. RAVI KUMAR	October 7, 2013
LOKESH SINGH Vs. STATE OF U.P.	August 26, 2013
LOKNATH Vs. STATE OF U.P.	January 24, 2013
LORD KRISHNA TEXTILE MILLS Vs. LABOUR COURT	January 8, 2013
LORIK Vs. HANUMAN PRASAD	March 4, 2013
M K ENTERPRISES Vs. STATE OF U P	July 10, 2013
M S RANA Vs. UNION OF INDIA THRU ITS SECY	September 30, 2013
M. K. GUPTA Vs. C.B.I., GHAZIABAD	September 27, 2013
M.D. OVERSEAS LTD. Vs. DIRECTOR GENERAL OF INCOME TAX	December 9, 2013
M.D. OVERSEAS LTD. Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) AND ORS.	July 31, 2013
M/S ALLAHABAD CANNING COMPANY Vs. REGIONAL DIRECTOR, ESIC	August 29, 2013
M/S GANGOTRI SAHKARI AVAS SAMITI LTD Vs. M/S PUSHPA SAHKARI AVAS SAMITI LTD	August 12, 2013
M/S J.R. ORGANICS LTD. BARABANKI THR. ITS DIRECTOR Vs. M/S BALRAMPUR CHINI MILLS LTD. AND ORS.	January 4, 2013
M/S KAY PAN PRODUCTS LIMITED Vs. STATE OF U.P.	May 31, 2013
M/S LAXMI PALACE Vs. PRESCRIBED AUTHORITY	May 3, 2013
M/S PANTALOON RETAIL (INDIA) LTD Vs. ADDITIONAL COMMISSIONER	March 4, 2013
M/S PRAMOD TELECOM PVT LTD Vs. STATE OF U.P.	August 26, 2013
M/S PREMIUM SUITING PVT. LIMITED Vs. UNION OF INDIA	March 6, 2013
M/S R.P.G. LIFE SCIENCES LTD., MUMBAI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	July 2, 2013
M/S RADHEY SHYAM VINOD KUMAR Vs. EXECUTIVE DIRECTOR, RETAIL & APPELLATE AUTHORITY	May 24, 2013
M/S RAJPUTANA FERTILIZERS LIMITED Vs. BHARAT KUMAR GUPTA	May 1, 2013
M/S S.B. INTERNATIONAL GULARBHOJ Vs. COMMISSIONER COMMERCIAL TAX LKO	August 8, 2013
M/S SHIVJI PALACE HOTEL & CLUB (P) LTD Vs. CIT	August 20, 2013
M/S SHRI HARI TRADING COMPANY Vs. STATE OF U.P	April 15, 2013
M/S SWADESHI POLYTEX LTD Vs. STATE OF U P	January 29, 2013
M/S THE KAMRUP INDUSTRIAL GASES LIMITE Vs. IV ADDITIONAL DISTRICT JUDGE	May 30, 2013
M/S ZAZ FASHION Vs. M/S UT WORLDWIDE (INDIA) PVT. LTD	November 22, 2013
M/S. AGRAWAL TRADING AGENCY Vs. STATE OF U.P.	May 14, 2013
M/S. AKASH CONSTRUCTIONS COMPANY THROUGH ITS PROPRIETOR Vs. STATE OF U.P.	January 18, 2013
M/S. DESIGNARCH INFRASTRUCTURE PVT. LTD. AND ANOTHER Vs. VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY AND OTHERS	November 14, 2013
M/S. HAMEED LEATHER FINISHERS Vs. M/S. ASSOCIATED CHEMICAL INDUSTRIES KANPUR PVT. LTD.	October 11, 2013
M/S. KOHINOOR JEWELLERS Vs. STATE OF U.P.	April 29, 2013
M/S. KROWN AGRO FOODS PRIVATE LIMITED Vs. STATE OF U.P.	September 26, 2013
M/S. MAWANA SUGARS LTD Vs. DEPUTY COMMISSIONER, COMMERCIAL TAX	May 27, 2013
M/S. MAYUR SHEET GRAH (P) LTD. Vs. COMMISSIONER OF INCOME TAX	July 30, 2013
M/S. PARSVANATH DEVELOPERS LTD. Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER	January 11, 2013
M/S. RAMESHWAR RAM GOPAL Vs. XTH ADDITION DISTRICT JUDGE, KANOUR NAGAR	January 11, 2013
M/S. SOMYA ESTATES PRIVATE LIMITED Vs. STATE OF U.P.	September 9, 2013
M/S. TATA AIG GENERAL INSURNACE CO. LTD Vs. MURARI LAL	February 20, 2013
M/S. TOWERS & TRANSFORMERS PVT. LTD. Vs. STATE OF U.P.	October 21, 2013
M/S. ZINDAL PIPES LTD. Vs. CESS APPELLATE COMMITTEE (U.P.P.C.B.) AND ANOTHER	November 20, 2013
M/S.EMGEE PROJECTSINDIA PVT LTD Vs. STATE OF U P	January 15, 2013
M/S.MARKANDEY OIL TRADER Vs. UNION OF INDIA	April 30, 2013
M/S.SAHAKARI SANGH LTD. Vs. PRESIDING OFFICER, LABOUR COURT	January 29, 2013
MAAN SINGH Vs. HARI RAM	January 15, 2013
MADAN Vs. STATE OF U P	March 5, 2013
MADAN CHANDRA SACHAN Vs. STATE OF U P AND 4 OTHERS	November 11, 2013
MADAN KUMAR Vs. DISTRICT MAGISTRATE	March 13, 2013
MADAN KUMAR BANSAL Vs. UNION OF INDIA	July 4, 2013
MADAN MADHAV FERTILIZER & CHEMICALS P. LTD Vs. JOINT COMMISSIONER OF INCOME TAX	April 1, 2013
MADAN MOHAN MALVIYA ENGINEERING COLLEGE Vs. SRISHTI AGARWAL	December 17, 2013
MADAN PAL SHARMA Vs. STATE OF U P	July 16, 2013
MADARSI DEVI Vs. STATE OF U P	April 15, 2013
MADHU GUPTA Vs. MANOJ KAUSHIK AND ANR.	August 8, 2013
MADHU KUMARI Vs. SHEKHAR BHADAURIA	December 20, 2013
MADHU SAXENA Vs. SMT. SARVESH PAL AND ANOTHER	May 7, 2013
MADHUBALA GUPTA Vs. ASSTT GENERAL MANAGER REGION-III (DISC AUTH ) & OT	July 16, 2013
MADHULIKA SINGH Vs. STATE OF U P	May 22, 2013
MADHULIKA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS	August 12, 2013
MADHURI DEVI Vs. RISHI KESH BHASKAR "YASHOD", D.M.	January 3, 2013
MADHURI DEVI Vs. STATE	September 27, 2013
MADHURIMA DIXIT W/O MUKESH DIXIT Vs. STATE OF U.P.	April 11, 2013
MADHYAMIK VIDHYALAYA PRABHANDHAN SAMITI Vs. STATE OF U P	December 11, 2013
MAGNUM VENTURES LIMITED Vs. STATE OF UTTAR PRADESH	September 27, 2013
MAHABIR Vs. STATE OF U.P.	January 21, 2013
MAHABIR PRASAD MISHRA Vs. SHYAMA DEVI	September 13, 2013
MAHADEO Vs. J D C & OTHERS	July 3, 2013
MAHADEO PRASAD Vs. SARVAR JAHAN	August 23, 2013
MAHAK SINGH Vs. COMMISSIONER OF INCOME TAX	August 12, 2013
MAHARAJ SINGH Vs. J D C & OTHERS	August 6, 2013
MAHARAJ SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
MAHARAJI KUNWAR Vs. SHEO SHANKER	April 10, 2013
MAHARSHI DAYANAND BAL MANDIR Vs. DY. DIRECTOR OF CONSOLIDATION	November 18, 2013
MAHASHAKTI COLD STORAGE Vs. STATE OF U P	July 5, 2013
MAHATAM; RAMJI SINGH; KUSH PAL & ANOTHER Vs. D D C & OTHERS	July 29, 2013
MAHATMA GANDHI KASHI VIDYAPEETH Vs. STATE OF U P	April 2, 2013
MAHAVAR COLD STORAGE & ICE FACTORY Vs. BOARD OF REVENUE	January 9, 2013
MAHAVEER PRASAD VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 17, 2013
MAHAVIR Vs. PHOOLWATI DEVI	October 29, 2013
MAHAVIR SINGH AND ANOTHER Vs. STATE OF U.P.	April 24, 2013
MAHBOOB ALAM Vs. STATE OF U.P.	April 26, 2013
MAHBOOB HASAN Vs. BADRUDDIN	September 30, 2013
MAHENDRA Vs. M.J. MASSEY (DECEASED) & OTHERS.	January 3, 2013
MAHENDRA Vs. STATE OF U.P.	December 4, 2013
MAHENDRA DUTT DUBEY Vs. HIGH COURT OF JUDICATURE	March 5, 2013
MAHENDRA KUMAR SHUKLA Vs. STATE OF U P	March 13, 2013
MAHENDRA KUMAR YADAV Vs. STATE OF U P	April 12, 2013
MAHENDRA KUMAR YADAV Vs. STATE OF U.P.	January 9, 2013
MAHENDRA PRAKASH SRIVASTAVA Vs. DISTRICT JUDGE	July 15, 2013
MAHENDRA PRATAP HARIJAN Vs. STATE OF U P AND OTHERS	November 12, 2013
MAHENDRA PRATAP SINGH Vs. DISTRICT MAGISTRATE, RAIBARELI AND ANOTHER	April 25, 2013
MAHENDRA PRATAP SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER	May 20, 2013
MAHENDRA SINGH Vs. STATE OF U P	April 4, 2013
MAHENDRA SINGH Vs. STATE OF U.P.	December 5, 2013
MAHENDRA SINGH Vs. STATE OF U.P.	December 18, 2013
MAHENDRA SINGH Vs. STATE OF U P	December 13, 2013
MAHENDRA SINGH (DEAD) AND ANOTHER Vs. KUBRA BEGUM AND ANOTHER	January 29, 2013
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND AND ORS.	September 4, 2013
MAHESH CHAND Vs. BASANTI DEVI	July 16, 2013
MAHESH CHAND Vs. STATE OF U.P.	October 31, 2013
MAHESH CHANDRA Vs. ASHWANI KUMAR	January 10, 2013
MAHESH CHANDRA AGARWAL Vs. STATE OF U P	August 7, 2013
MAHESH CHANDRA RAIKWAR Vs. RAVI KANKANE	August 12, 2013
MAHESH CHANDRA SHARMA Vs. STATE OF U P AND ANOTHER	July 11, 2013
MAHESH CHANDRA SHARMA Vs. STATE OF U.P.	July 4, 2013
MAHESH KUMAR Vs. STATE OF U P	September 26, 2013
MAHESH KUMAR Vs. STATE OF U.P.	September 29, 2013
MAHESH KUMAR Vs. PRADEEP KUMAR JAISWAL	September 23, 2013
MAHESH KUMAR AGRAWAL Vs. STATE OF U P	June 18, 2013
MAHESH KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX	April 17, 2013
MAHESH MANI PANDEY Vs. STATE OF U P & ANOTHER	July 5, 2013
MAHESH PAL SINGH Vs. STATE OF U P	February 6, 2013
MAHESH SINGH Vs. STATE OF U.P. AND OTHERS	January 28, 2013
MAHESH UPADHYAY Vs. STATE OF U P	May 27, 2013
MAHFUZZUR RAHMAN Vs. ADDITIONAL COMMISSIONER FAIZABAD DIVISION, FAIZABAD	May 2, 2013
MAHILA VIDYALAYA Vs. CHANCELLOR LUCKNOW	July 30, 2013
MAHIP NARAYAN SINGH Vs. STATE OF U P	March 8, 2013
MAHIPAL SINGH Vs. STATE OF U P	October 22, 2013
MAHIPAT SINGH Vs. STATE OF U P	December 11, 2013
MAHRAJWA Vs. STATE OF U P	January 9, 2013
MAHTAB SINGH Vs. ADDL DISTRICT JUDGE	March 30, 2013
MAHYCO SEEDS LTD (NARMDA VALLY HYBRID SEEDS LTD ) Vs. COMMISSIONER TRADE TAX LTD AND ORS	September 27, 2013
MAINA DEVI Vs. STATE OF U.P.	September 27, 2013
MAIYA DIN SINGH Vs. COMMITTEE OF MANAGEMENT, CAPTAIN BADRI PRASAD INTER COLLEGE	February 19, 2013
MAKHTYAR AHMAD Vs. STATE OF U P	July 18, 2013
MAKKHAN Vs. STATE OF U.P.	July 22, 2013
MALA SHUKAL Vs. VIJAY KUMAR	July 19, 2013
MALKHAN AND 4 OTHERS Vs. D D C AND 4 OTHERS	August 1, 2013
MAMTA DEVI Vs. STATE OF U.P.	April 3, 2013
MAMTA DEVI Vs. SANJAY SINGH YADAV	May 20, 2013
MAN PAL SINGH Vs. COMMISSIONER	May 27, 2013
MAN SINGH Vs. RAM KUMARI	July 26, 2013
MAN SINGH Vs. STATE OF U.P.	May 14, 2013
MAN SINGH Vs. COLLECTOR ,BAREILLY & ANOTHER	September 5, 2013
MANAGING COMMITTEE SHIBLI NATIONAL PG COLLEGE Vs. STATE OF U P & 5 ORS	September 30, 2013
MANAGING COMMITTII RAM DEI DEVI KANYA Vs. BAHOMA DEVI	March 14, 2013
MANAS GOSWAMI Vs. GIRDHARI LAL JAISWAL	March 22, 2013
MANGALAYATAN UNIVERSITY Vs. UNION OF INDIA & OTHERS	May 24, 2013
MANGARI Vs. KAFIYA KHATOON	May 2, 2013
MANGLA & OTHERS Vs. D D C & OTHERS	July 5, 2013
MANGLI PRASAD Vs. PARVATI @ CHIDANA	April 9, 2013
MANIRAM Vs. DIRECTOR OF CONSOLIDATION, AND 14 OTHERS	September 9, 2013
MANISH KUMAR Vs. SUBHASH	August 5, 2013
MANISH KUMAR Vs. LAKSHMI NARAYAN	July 29, 2013
MANISH NIGAM Vs. UNION OF INDIA AND OTHERS	December 13, 2013
MANISHA Vs. STATE OF U P	May 6, 2013
MANJESH Vs. STATE OF U P	July 4, 2013
MANJU Vs. STATE OF U.P.	October 1, 2013
MANJU Vs. BADRI PRASAD	May 7, 2013
MANJU SINGH Vs. DISTRICT MAGISTRATE	November 8, 2013
MANJU TOMAR Vs. UNION OF INDIA AND OTHERS	July 8, 2013
MANMOHAN Vs. DEPUTY DIRECTOR	January 9, 2013
MANOHAR AND 5 OTHERS Vs. CHANDRA PRAKASH SONI AND ANOTHER	July 25, 2013
MANOHAR LAL Vs. SANTOSH KAPOOR	May 10, 2013
MANOJ Vs. STATE OF U P	March 6, 2013
MANOJ ALIAS MANOJ GURJAR Vs. STATE OF U.P.	September 9, 2013
MANOJ AND ORS. Vs. STATE OF U.P. & ANR.	July 2, 2013
MANOJ KUMAR Vs. STATE OF U P	January 15, 2013
MANOJ KUMAR Vs. STATE OF U P	January 7, 2013
MANOJ KUMAR Vs. STATE OF U P AND ORS	February 27, 2013
MANOJ KUMAR Vs. STATE OF U.P.	January 8, 2013
MANOJ KUMAR Vs. STATE OF U.P.	September 16, 2013
MANOJ KUMAR Vs. ADDL. DISTRICT JUDGE, COURT NO. 11	October 30, 2013
MANOJ KUMAR CHAUDHARY Vs. STATE OF U.P.	October 1, 2013
MANOJ KUMAR SHARMA Vs. STATE OF U P	May 17, 2013
MANOJ MISHRA Vs. UNION OF INDIA	July 19, 2013
MANORAMA Vs. STATE OF U.P.	March 18, 2013
MANPHOOLA Vs. STATE OF U.P.	October 30, 2013
MANUWAR KHAN Vs. UNION OF INDIA AND OTHERS	May 9, 2013
MAQBOOL AHMAD KHAN Vs. BHAMA DEVI	May 16, 2013
MAQSUDUL HASAN Vs. SPECIAL JUDGE E.C.ACT/ADDL. DISTRICT JUDGE	July 10, 2013
MARKANDE Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
MAROOF RANA Vs. STATE OF U P	July 12, 2013
MASOOD AHMAD Vs. SARDAR JASWANT SINGH BATRA	August 7, 2013
MASQOOR KHAN Vs. ZEENAT PARVEEN	September 3, 2013
MASTAN SHAH Vs. STATE OF U.P.	September 16, 2013
MATA PRASAD Vs. D D C AND OTHERS	May 24, 2013
MATHURA PRASAD SINGH Vs. STATE OF U P	November 19, 2013
MATHURI Vs. SHYAM LAL AND OTHERS	March 22, 2013
MATIVAR SINGH Vs. SECRETARY (AGRICULTURE)	November 21, 2013
MATTER OF THE GOODS OF LATE SARDAR JOGENDRA SINGH Vs. STATE	December 10, 2013
MAULANA AINUL HAQUE KASMI Vs. ADDITIONAL DISTRICT JUDGE COURT NO. IV SULTANPUR AND 2 OTHERS	July 30, 2013
MAYA DEVI PANDEY Vs. SUMIT MATHUR	July 3, 2013
MAYA DEVI YADAV Vs. STATE OF U.P.	August 14, 2013
MEENA SINGH Vs. A D M ( F & R) AND OTHERS	March 15, 2013
MEENA SINGH AND OTHERS Vs. JANG BAHADUR AND OTHERS	May 21, 2013
MEENAL SAHAKAR AVAS SAMITI Vs. COMMISSIONER	October 28, 2013
MEENU THROUGH RAM AUTAR Vs. STATE OF U.P.	July 11, 2013
MEENU TYAGI Vs. STATE OF U P	October 5, 2013
MEERA DEVI Vs. STATE OF UP	February 8, 2013
MEERA DEVI Vs. KIRAN MEHROTRA AND OTHERS	May 22, 2013
MEERA DEVI AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 20, 2013
MEERA PANDEY Vs. STATE OF U P	January 16, 2013
MEERA SAHKARI AVAS SAMITI LTD Vs. STATE OF U P	May 17, 2013
MEERA TANDON (SMT.) Vs. SHIV SHANKER LAL GUPTA AND OTHERS	January 4, 2013
MEERUT DEVELOPMENT AUTHORITY Vs. J.D. SINGHAL	July 5, 2013
MEERUT DEVELOPMENT AUTHORITY THRU' ITS SECRETARY Vs. BASHESHWAR DAYAL	August 1, 2013
MEERUT ROLLER FLOUR MILLS OVT LTD Vs. COMMISSIONER OF INCOME TAX	May 24, 2013
MEESAM AMMAR RIZVI Vs. DISTRICT ASSISTANT REGISTRAR	March 15, 2013
MEGH SINGH Vs. STATE OF U.P	May 30, 2013
MEGHNATH & ANOTHER Vs. ADDL COMMISSIONER BASIT & OTHERS	December 4, 2013
MEGHRAJ Vs. STATE OF U P	November 27, 2013
MEHADI HASAN; SANDEEP SINGH; RAM JI SAVIT AND ORS Vs. STATE OF U P & OTHERS	August 22, 2013
MEHRA TENT & LIGHT HOUSE LUCKNOW AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 12 LUCKNOW AND OTHERS	May 30, 2013
MEHTAB Vs. VIIITH A.D.J.	May 30, 2013
MEHTAB ALAM Vs. STATE OF U.P.	May 27, 2013
MEHTAB KHAN Vs. STATE OF U.P.	September 13, 2013
MEHTAB SINGH Vs. VIITH ADDITIONAL DISTRICT	May 30, 2013
MENTHA AND ALLIED PRODUCTS LTD Vs. UNION OF INDIA	November 7, 2013
MERAJ AHMAD Vs. STATE OF U.P.	May 14, 2013
MERRY LAL TAN TLUANG Vs. NARCOTICS CONTROL BUREAU, NEW DELHI	October 10, 2013
MEVA LAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 20, 2013
MEWA RAM AND 3 OTHERS Vs. STATE OF U P	December 5, 2013
MIDI EXTRUSIONS LIMITED Vs. U.P. POWER CORPORATION LIMITED	April 22, 2013
MILAP SINGH @ LILLA Vs. STATE OF U P & ANOTHER	May 24, 2013
MINAKSHI FINANCE COMP Vs. MOHD. SHAMIM	January 18, 2013
MIRZAPUR ELECTRICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 5, 2013
MISHRI LAL Vs. STATE OF U P	July 2, 2013
MISHRI PRASAD Vs. STATE OF U.P. & OTHERS	January 15, 2013
MITHAI AND ANOTHER Vs. IV ADJ	January 28, 2013
MITHAIYA Vs. RAMJIT	May 3, 2013
MITHLESH KISHORI MISHRA Vs. AJABUDDIN ANSARI [J.E.] PAS GAWAN KHERI	July 29, 2013
MITHLESH KUMARI AGRAWAL Vs. VITH ADDITIONAL DISTRICT JUDGE	February 1, 2013
MITRANATH Vs. BABU LAL	February 6, 2013
MITTHAN LAL & ANR Vs. ABDUL HAMEED MANIHAR & ORS	November 20, 2013
MKHTYAR AHMAD Vs. STATE OF U P	July 18, 2013
MNNI Vs. STATE OF U P	April 12, 2013
MODI SAGAR MILLS Vs. PRESCIBED AUTHORITY	February 13, 2013
MODI VANASPATI MANUFACTURING CO Vs. STATE OF U.P.	February 21, 2013
MOHAMMAD ALI AL GITAR Vs. STATE OF U.P.	September 13, 2013
MOHAMMAD ANWAR Vs. SHABBIR AHMAD	April 9, 2013
MOHAMMAD ASIF SIDDIQUI Vs. SOFIA BANO	January 21, 2013
MOHAMMAD AZAM Vs. DISTRICT JUDGE	May 22, 2013
MOHAMMAD GUFRAN AND 3 OTHERS Vs. ASAD BANO AND 11 OTHERS	July 15, 2013
MOHAMMAD HANIF Vs. STATE OF U.P.	April 29, 2013
MOHAMMAD HANIF KHAN Vs. STATE OF U P	March 12, 2013
MOHAMMAD IKHLAS Vs. SUB DIVISIONAL MAGITRATE	November 13, 2013
MOHAMMAD IMRAN Vs. STATE OF U.P. AND OTHERS	March 13, 2013
MOHAMMAD ISHAQ AND OTHERS Vs. D D C AND OTHERS	July 11, 2013
MOHAMMAD ISLAM Vs. STATE OF U P	October 31, 2013
MOHAMMAD ISMAIEL @ KALLU Vs. BOARD OF REVENUE U.P.	January 29, 2013
MOHAMMAD ISTIAQUE ANSARI Vs. STATE OF U P	September 23, 2013
MOHAMMAD KALIM Vs. NEW INDIA ASSURANCE COMPANY LTD	May 24, 2013
MOHAMMAD MUKHTAR RAINI Vs. STATE OF U P	July 31, 2013
MOHAMMAD QASIM Vs. UNION OF INDIA	May 23, 2013
MOHAMMAD RASHID Vs. DY DIRECTOR OF CONSOLIDATION	October 3, 2013
MOHAMMAD SALEEM AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
MOHAMMAD SHABBIR Vs. STATE OF U P	December 18, 2013
MOHAMMAD YUSUF AND OTHERS Vs. ORIENTAL INSURANCE CO. LTD. AND OTHERS	April 3, 2013
MOHAN Vs. BOARD OF REVENUE	August 16, 2013
MOHAN Vs. STATE OF U P	March 13, 2013
MOHAN Vs. STATE OF U.P.	March 12, 2013
MOHAN Vs. DY. DIRECTOR OF CONSOLIDATION	October 28, 2013
MOHAN AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 18, 2013
MOHAN CHANDRA TIWARI Vs. AZAD	February 8, 2013
MOHAN KUMAR KANODIA Vs. RAJ KISHORE KANODIA	December 4, 2013
MOHAN LAL Vs. STATE OF U.P.	May 14, 2013
MOHAN LAL @ MALLU AND ANOTHER Vs. HANUMAN	May 8, 2013
MOHAN PAL Vs. STATE OF U P	October 31, 2013
MOHAN SINGH Vs. STATE OF U.P.	October 8, 2013
MOHAN SINGH Vs. STATE OF U P	May 31, 2013
MOHD AHMAD @ ACCHEY Vs. STATE OF U P	January 21, 2013
MOHD AKRAM SIDDEEQUE Vs. STATE OF U P	December 13, 2013
MOHD ANWAR Vs. STATE OF U P	May 8, 2013
MOHD ASLAM Vs. STATE OF U P	July 22, 2013
MOHD AZMAL Vs. ANITA JAIN AND 2 OTHERS	October 10, 2013
MOHD FAIZAN Vs. STATE OF U P	April 12, 2013
MOHD IKRAM Vs. DEPUTY LABOUR COMMISSIONER	May 7, 2013
MOHD JAMIL AHMAD KHAN Vs. 4TH ADJ	January 31, 2013
MOHD MAHMUDUL HAQ Vs. RAM RATI	February 4, 2013
MOHD MOIN @ LATA & ANOTHER Vs. STATE OF U P	September 23, 2013
MOHD MUSTAQ Vs. DISTRICT JUDGE	July 22, 2013
MOHD NAIEEM Vs. MANOJ KUMAR AND ORS	September 12, 2013
MOHD NAIM AND OTHERS Vs. A D J (X-CADRE),ALLAHABAD AND OTHERS	July 2, 2013
MOHD RAFEEQ Vs. MOHD HAFEEZ @ ABDUL HAFEEZ	February 13, 2013
MOHD SARWAR Vs. STATE OF U P	May 24, 2013
MOHD SAYEED Vs. STTAE OF U P	May 7, 2013
MOHD SHAHID & ORS Vs. MOHD SAHIFIQ & ORS	September 23, 2013
MOHD TAUFIQ AND ANOTHER Vs. STATE OF U P	October 30, 2013
MOHD YUNUS Vs. JAI KUMAR VERMA & ANOTHER	December 9, 2013
MOHD, UNUS Vs. STATE INFORMATION COMMISSIONER	February 21, 2013
MOHD. AKRAM Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
MOHD. ANIS Vs. DIST. JUDGE	February 21, 2013
MOHD. ANWAR Vs. STATE OF U.P. THROUGH COLLECTOR AND OTHERS	January 8, 2013
MOHD. ASLAM KHAN Vs. STATE OF U.P.	August 8, 2013
MOHD. CHAND KHAN Vs. D.D.C.	December 4, 2013
MOHD. FAZALUR RESHMAN KHAN Vs. DHANANJAI SINGH AND ANOTHER	January 3, 2013
MOHD. HASAN ALVI Vs. THE STATE OF U.P. AND ANR.	January 24, 2013
MOHD. HASHIM Vs. JYOTSANA PURWAR	January 17, 2013
MOHD. IBRAHIM Vs. STATE OF U.P.	January 8, 2013
MOHD. IDRIS Vs. PRESIDING OFFICER, INDUSTRIAL DISPUTES TRIBUNAL	December 19, 2013
MOHD. INAM Vs. HIMANSHU SHARMA	July 22, 2013
MOHD. IQBAL AND OTHERS Vs. SANTOSH DUTT KAUSHIK AND ANOTHER	January 24, 2013
MOHD. IRFAN AND ANOTHER Vs. A.D.J./SPECIAL JUDGE, JALAUN AND OTHERS	January 4, 2013
MOHD. ISMAIL NAQVI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU' REGISTRAR	May 23, 2013
MOHD. JAVED HAZI SHAFEEKURREHMAN Vs. MOHD. ASIF	April 12, 2013
MOHD. MASROOR Vs. STATE OF U.P.	October 4, 2013
MOHD. MUSTAFA KHAN AND OTHERS Vs. MOHD. ZAKI & ORS. YSOLIDATION FAIZABAD/A. NAGAR AND ANOTHER	July 8, 2013
MOHD. NASEEM Vs. ADDL. DISTRICT JUDGE (T.C.E.P.VII) LUCKNOW AND OTHERS	August 30, 2013
MOHD. NEZAM HASSAN Vs. STATE OF U.P	April 26, 2013
MOHD. RAIS Vs. STATE OF UP	January 3, 2013
MOHD. SARIF Vs. TAJAMMUL HASAN	September 30, 2013
MOHD. SHAFI Vs. STATE OF U.P.	September 23, 2013
MOHD. SHAFIQUE Vs. ADDITIONAL DISTRICT JUDGE, COURT NO2, JAUNPUR	August 12, 2013
MOHD. SHAMEEM Vs. PRADEEP KUMAR	March 19, 2013
MOHD. SHARIF KHAN Vs. STATE OF U.P. AND OTHERS	May 31, 2013
MOHD. SHARIF SAIF Vs. STATE OF U.P.	April 5, 2013
MOHD. YASEEN HASHMI Vs. SECRETARY, BASIC SHIKSHA PARISHAD U.P.	August 13, 2013
MOHD.ASLAM Vs. STATE OF U.P.	January 3, 2013
MOHD.EHSAN ALI KHAN Vs. DY.DIRECTOR OF CONSOLIDATION	December 13, 2013
MOHD.MUSTAFA Vs. RAM NIWAS GUPTA AND 2 OTHERS.	April 16, 2013
MOHD.WALI JAN Vs. STATE OF U.P	January 4, 2013
MOHIT S/O VIDYA RAM YADAV Vs. STATE OF U.P.	August 7, 2013
MOHKAM Vs. STATE OF U P	October 9, 2013
MOHTILAL @ MURARI LAL Vs. STATE OF U.P.	April 3, 2013
MONISHWAR DHAM GRAMODYOG SANSTHAN Vs. STATE OF U P	April 12, 2013
MONU @ NADEEM AND OTHERS Vs. STATE OF U P AND ANOTHER	September 4, 2013
MONU AND ANOTHER Vs. STATE OF U P AND ANOTHER	November 27, 2013
MOOL CHANDRA Vs. REETA AGARWAL	March 14, 2013
MOOLCHAND SAINI Vs. STATE OF U.P. THROUGH SECRETARY, POWER CORPORATION AND OTHERS	January 21, 2013
MOTI LAL Vs. STATE OF U.P.	August 30, 2013
MOTI LAL Vs. STATE OF U.P	March 14, 2013
MOTI LAL Vs. INCHARGE DISTRICT JUDGE/ADDITIONAL DISTRICT JUDGE	October 25, 2013
MOTI LAL Vs. TRUST SRI THAKUR KISHORI RAMAN JI MAHARAJ	January 24, 2013
MOTI LAL YADAV (P.I.L.) Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISN. OF INDIA & ORS.	July 11, 2013
MOTI RAM Vs. STATE OF U P	May 21, 2013
MOTIRAM Vs. OM PRAKASH BHARADWAJ	May 31, 2013
MRITUNJAY KUMAR TIWARI Vs. STATE OF U P AND OTHERS	July 23, 2013
MS. SONIA GOBIND GIDWANI Vs. STATE OF U.P.	May 31, 2013
MUDASSIR ILLAH KHAN Vs. STATE OF U P	January 28, 2013
MUJASIN Vs. STATE OF U P AND ANOTHER	February 19, 2013
MUKESH (SMT.) AND OTHERS Vs. MAHIPAL AND ANOTHER	July 1, 2013
MUKESH KUMAR Vs. STATE OF U P	November 18, 2013
MUKESH KUMAR Vs. STATE OF U. P.	September 27, 2013
MUKH LAL Vs. RAMESH CHANDRA DIXIT AND ANOTHER	April 8, 2013
MUKHTAR AHMAD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 3 KANPUR NAGAR	December 13, 2013
MUKHTAR BEGUM & ORS. Vs. ADDL. DISTRICT JUDGE AND ANR.	May 6, 2013
MUKHTAR HASAN Vs. HORI LAL	July 31, 2013
MUKTI NATH DIXIT Vs. BINDU DEVI	May 22, 2013
MUKUND RAM MISHRA Vs. STATE OF U.P. THRU SECY. BASIC EDUCATION U.P. GOVT.	June 28, 2013
MUKUNDA Vs. DIRECTOR OF CONSOLIDATION, MAHOBA AND OTHERS	October 28, 2013
MUKUNDI LAL Vs. OM PRAKASH AND ANR	July 4, 2013
MUKUT BIHARI TIWARI Vs. ALLAHABAD BANK	February 8, 2013
MULAYAM SINGH ANDORS. Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
MULK RAJ Vs. UNION OF INDIA	February 14, 2013
MUMTAZ Vs. D D C AZAMGARH AND 4 ORS	July 22, 2013
MUNAVVAR ALI Vs. STATE OF U.P.	September 13, 2013
MUNENDRA KUMAR VERMA Vs. STATE OF U.P. AND OTHERS	March 8, 2013
MUNESH DEVI Vs. STATE OF U P	September 20, 2013
MUNESHRA DEVI Vs. CHANDRAWATI DEVI @ CHANDRA DEVI	September 4, 2013
MUNIR ALAM AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 20, 2013
MUNNA Vs. SURENDRA KUMAR JAISWAL AND OTHERS	March 14, 2013
MUNNA BIND Vs. STATE OF U.P.	January 2, 2013
MUNNA LAL Vs. STATE OF U P	November 20, 2013
MUNNA LAL (D) THROUGH HIS L.RS. Vs. AYUKTA KHADYA TATHA RASAD VIBHAG AND OTHERS	May 7, 2013
MUNNEY Vs. JAMUNA DEVI AND 3 OTHERS	April 10, 2013
MUNNI DEVI Vs. RAM DULAREY	July 23, 2013
MUNNI DEVI Vs. STATE OF U.P. AND ANOTHER	December 20, 2013
MUNNI DEVI Vs. STATE OF U.P.	December 19, 2013
MUNNI DEVI Vs. CHIEF CONTROLLING REVENUE	July 19, 2013
MUNNI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	May 24, 2013
MUNNI LAL Vs. BOARD OF REVENUE U.P.LKO	February 6, 2013
MUNSHI LAL Vs. GOPAL SAO	February 1, 2013
MUNTAZIM ALI Vs. ZONAL MANAGER (APPELLATE AUTHORITY), LIFE INSURANCE CORPORATION OF INDIA	December 3, 2013
MURLIDHAR AGARWAL Vs. MAHENDRA PRATAP KAKKAN	January 9, 2013
MUSAMMATI RAM DEI Vs. STATE OF U P AND OTHERS	December 10, 2013
MUSHARRAT Vs. COLLECTOR AND OTHERS	July 5, 2013
MUSK TOBACOO (INDIA) (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX	March 12, 2013
N.K. GANGULY Vs. C.B.I., NEW DELHI	May 27, 2013
NABI BUX & OTHERS Vs. D D C & OTHERS	August 8, 2013
NABILA KHATOON Vs. STATE OF U P & ORS	December 6, 2013
NAEEMUDDIN Vs. DEPUTY DIRECTOR CONSOLIDATION, PRATAPGRAH	November 7, 2013
NAFEES AHMAD Vs. CESTAT	July 29, 2013
NAFIS AHMAD AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS	January 2, 2013
NAGAR AYUKT NAGAR Vs. PRESIDING OFFICER	May 16, 2013
NAGAR AYUKT NAGAR NIGAM Vs. PRESIDING OFFICER	May 14, 2013
NAGAR NIGAM Vs. STATE OF U P	February 28, 2013
NAGAR NIGAM KANPUR Vs. PRESIDING OFFICER	January 7, 2013
NAGAR NIGAM,KANPUR NAGAR,THRU MUKHYA NAGAR ADHIKARI Vs. STATE OF U.P.	November 26, 2013
NAGAR PALIKA PARISHAD Vs. STATE OF U P	March 6, 2013
NAGAR PANCHAYAT Vs. STATE OF U P	October 4, 2013
NAGENDRA NATH TIWARI Vs. BHANU PRATAP SINHA	April 29, 2013
NAGENDRA NATH TRIPATHI Vs. STATE CANE SERVICE AUTHORITY	July 22, 2013
NAGENDRA PAL SINGH Vs. BHADRAPAL SINGH	July 5, 2013
NAGENDRA SINGH AND OTHERS Vs. MEERUT DEVELOPMENT AUTHORITY AND OTHERS	January 31, 2013
NAIMUDDIN KHAN Vs. STATE OF U.P. AND ORS.	September 24, 2013
NAINI OXYGEN AND ACETYLENE GAS LTD AND OTHERS Vs. REGISTRAR OF COMPANIES, U P , KANPUR	July 24, 2013
NAITIK PARTY, LUCKNOW Vs. STATE OF U P	December 3, 2013
NAJEER KHAN Vs. ASHIA BEGUM	March 19, 2013
NAJEER KHAN URF MALLA Vs. ASHIA BEGUM	March 14, 2013
NAMRATA MARKETING PVT. LTD Vs. COMPETITION COMMISSION OF INDIA	December 4, 2013
NANAK CHAND Vs. STATE OF U P	April 4, 2013
NANAK; VIJAY PAL; JWALA; HARIVANS @ GURJAR Vs. STATE OF U P	August 19, 2013
NAND KISHORE Vs. STATE OF U.P.THRU SECY	February 7, 2013
NAND KISHORE GUPTA Vs. DURGA SHANKER AWASTHI AND 3 OTHERS	June 6, 2013
NAND KISHORE GUPTA AND ANOTHER Vs. ONKARI AND OTHERS	November 18, 2013
NAND KISHORE SETH Vs. ADDL. COMMISSIONER BAREILY MANDAL BAREILLY	May 15, 2013
NAND LAL Vs. STATE OF U P AND OTHERS	September 4, 2013
NAND LAL Vs. STATE OF U.P.THR.PRIN.SECY.HOME	October 30, 2013
NAND LAL Vs. CHIEF REVENUE OFFICER	November 14, 2013
NAND MOHAN SINGH Vs. STATE OF U.P. AND ANOTHER	November 12, 2013
NAND RAM Vs. STATE OF U P	September 24, 2013
NANDGANJ SIHORI SUGAR COMPANY LTD Vs. PRESIDING OFFICER	August 1, 2013
NANDINI Vs. STATE OF U.P.	January 7, 2013
NANDU SINGH Vs. ASSTT MANAGER FCI	September 5, 2013
NANHA Vs. STATE OF UTTAR	March 8, 2013
NANHEY RAM Vs. RAM DHAR	October 28, 2013
NANHEY SINGH Vs. STATE OF U P	July 22, 2013
NANHI DEVI Vs. ADDL. COLLECTOR	January 22, 2013
NANKAI LAL Vs. STATE OF U P AND OTHERS	May 20, 2013
NAR NARAIN MISHRA Vs. STATE OF U.P.	January 29, 2013
NARAIN PROPERTIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	April 2, 2013
NARAIN SINGH MAHER Vs. U P SRTC	January 9, 2013
NARAYAN DASS AGARWAL Vs. SITA RAM	January 7, 2013
NARAYAN SHARMA Vs. DEVENDRA KUMAR SHARMA	September 5, 2013
NARAYAN SINGH BISHT AND ANOTHER Vs. STATE OF U P AND 2 OTHERS	November 25, 2013
NARENDRA BAHADUR Vs. DY DIRECTOR OF CONSOLIDATION, AND OTHERS	October 28, 2013
NARENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	July 31, 2013
NARENDRA KUMAR CHATURVEDI Vs. STATE OF U.P. AND OTHERS	January 29, 2013
NARENDRA KUMAR KASHYAP Vs. STATE OF U P	January 23, 2013
NARENDRA KUMAR SINGH Vs. STATE OF U P	October 5, 2013
NARENDRA NATH TRIPATHI Vs. STATE OF U P	September 19, 2013
NARENDRA PAL SINGH Vs. STATE OF U P	August 2, 2013
NARENDRA PAL SINGH Vs. STATE OF U.P.	November 8, 2013
NARENDRA SINGH Vs. STATE OF U P	July 16, 2013
NARENDRA SINGH Vs. STATE OF U P AND OTHERS	December 18, 2013
NARENDRA SINGH Vs. SRI SURAJ PRASAD GUPTA AND ANOTHER	January 30, 2013
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH	April 18, 2013
NARENDRA SINGH ALIAS NANGA Vs. STATE OF U.P.	September 13, 2013
NARESH @ RAM NARESH Vs. STATE OF U.P.	August 16, 2013
NARESH CHAND AGARWAL Vs. COMMISSIONER OF INCOME TAX	May 30, 2013
NARESH CHAND AGARWAL Vs. UNION OF INDIA	September 30, 2013
NARESH KUMAR Vs. STATE OF U.P.	March 13, 2013
NARESH KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 11, 2013
NARESH PAL SINGH Vs. STATE OF U.P.	October 24, 2013
NARESH SINGH Vs. STATE OF U.P.	January 3, 2013
NAROTTAM SINGH AND ANOTHER Vs. STATE OF U.P.	January 15, 2013
NASIR AHMAD Vs. BOARD OF REVENUE	October 3, 2013
NASREEN Vs. U.P. STATE ROAD TRANSPORT CORPORATION	April 22, 2013
NASRUDDIN SHAH Vs. UNION OF INDIA	April 24, 2013
NATH PANDEY Vs. STATE OF U.P.	October 7, 2013
NATHI RAM Vs. LABOUR COURT	August 1, 2013
NATHU KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 23, 2013
NATHU RAM Vs. ANOOP NATH MISHRA	September 16, 2013
NATHULI Vs. ADDITIONAL COLLECTOR	November 25, 2013
NATIONAL CHAMBER OF INDUSTRIES AND COMMERCE U P Vs. GAIL INDIA LTD	July 12, 2013
NATIONAL FEDERATION OF INSURANCE FIELD WORKERS OF INDIA Vs. UNION OF INDIA THRU SECRETARY	September 12, 2013
NATIONAL FEDERATION OF THE BILND Vs. STATE OF U P	July 17, 2013
NATIONAL INSURANCE CO LTD Vs. RAM RATI	July 5, 2013
NATIONAL INSURANCE CO LTD Vs. YASHODHARA DEVI	February 26, 2013
NATIONAL INSURANCE CO LTD Vs. ADDITIONAL DISTRICT COURT NO 8, ETAWAH	January 17, 2013
NATIONAL INSURANCE CO LTD Vs. MOHD ANEES	January 29, 2013
NATIONAL INSURANCE CO. LIMITED Vs. SAHIDUL NISHA	January 29, 2013
NATIONAL INSURANCE CO. LTD Vs. NAFEESUN NISHA	January 16, 2013
NATIONAL INSURANCE CO. LTD Vs. TRIBHUWAN MAURYA	April 5, 2013
NATIONAL INSURANCE CO. LTD Vs. BADRUL HASAN @ HAJI BUNDU	February 26, 2013
NATIONAL INSURANCE CO. LTD. Vs. SABA PARVEEN	July 2, 2013
NATIONAL INSURANCE CO. LTD. Vs. NOOR FATIMA	September 20, 2013
NATIONAL INSURANCE CO. LTD. Vs. RAM CHARITRA	August 19, 2013
NATIONAL INSURANCE CO. LTD. Vs. SMT. SADHNA MISHRA AND OTHERS	July 25, 2013
NATIONAL INSURANCE CO. LTD. Vs. AMARJEET KUMAR ALIAS DABLOO	May 28, 2013
NATIONAL INSURANCE CO. LTD. Vs. SHANTA KESARAWANI	August 8, 2013
NATIONAL INSURANCE CO. LTD. Vs. SMT. ALKA AND OTHERS	January 4, 2013
NATIONAL INSURANCE CO. LTD. LUCKNOW THR. MANAGER Vs. MANI RAM	August 7, 2013
NATIONAL INSURANCE COMP. LTD. Vs. RAJ KALI	August 26, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. KUDESIA HASHMI	September 24, 2013
NATIONAL INSURANCE COMPANY LTD Vs. BASANTI & OTHERS	March 22, 2013
NATIONAL INSURANCE COMPANY LTD Vs. AVAN KUMAR SINGH SOMVANSHI AND OTHERS	February 20, 2013
NATIONAL INSURANCE COMPANY LTD Vs. AWADH RANI AND OTHERS	May 10, 2013
NATIONAL INSURANCE COMPANY LTD Vs. URMILA SINGH	December 11, 2013
NATIONAL INSURANCE COMPANY LTD Vs. ABDUL KARIM	April 12, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. CHAMAN SULTAN AND OTHERS	March 7, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. MADHUMATI	May 22, 2013
NATTHU Vs. STATE OF U.P.	July 12, 2013
NAUSHAD Vs. STATE	September 4, 2013
NAVAL BIHARI SINGH AND ANR Vs. STATE OF U P	March 7, 2013
NAVAL SAINI Vs. STATE OF U.P.	October 28, 2013
NAVIN TYAGI Vs. UNION OF INDIA	November 8, 2013
NAVIULLAH Vs. STATE OF U P	July 4, 2013
NAVNISH KUMAR MAURYA Vs. STATE OF U.P.	August 20, 2013
NAWAB Vs. STATE OF U P	May 15, 2013
NAWAB HAIDER Vs. URBAN COOPERATIVE BANK LTD	July 19, 2013
NAWAB S.KAZIM ALI KHAN Vs. STATE OF U.P.	November 8, 2013
NAZAR MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 12, 2013
NAZEER AHMAD Vs. STATE OF U P AND ANOTHER	May 8, 2013
NBK TRADE LINKER PVT LTD Vs. RAILWAYS BOARD	May 6, 2013
NEELAM MISHRA Vs. URMILA YADAV	April 3, 2013
NEELAM SINGH AND OTHERS Vs. RAM SINGH AND ANOTHER	April 16, 2013
NEELAM SRIVASTAVA AND OTHERS Vs. DISTRICT JUDGE LUCKNOW AND OTHERS	August 20, 2013
NEELU CHAURASIA Vs. STATE OF U P	April 22, 2013
NEERAJ Vs. STATE OF U P	April 4, 2013
NEERAJ Vs. STATE OF U P & ANOTHER	June 4, 2013
NEERAJ GOSWAMI Vs. STATE OF U.P.	January 24, 2013
NEERAJ JANHITKARI GRAMIN SEWA SANSTHAN Vs. CHIEF COMMISSIONER OF INCOME TAX	July 4, 2013
NEERAJ KUMAR Vs. STATE OF U P AND 2 OTHERS	October 5, 2013
NEERAJ KUMAR AND ANOTHER Vs. KAMLESH SINGH	May 23, 2013
NEERAJ KUMAR SINGH AND OTHERS Vs. STATE OF U.P.	January 15, 2013
NEERAJ KUMARI Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY	October 4, 2013
NEERAJ SINGH Vs. STATE OF U.P. AND OTHERS	April 2, 2013
NEERMATI Vs. STATE OF U P AND OTHERS	February 14, 2013
NEETA SRIVASTAVA Vs. STATE OF U P & OTHERS	December 13, 2013
NEETU Vs. STATE OF UTTAR PRADESH	September 23, 2013
NEETU SOOD Vs. STATE TRANSPORT	August 14, 2013
NEHA SAINI Vs. STATE OF U P	February 12, 2013
NEHRU AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
NEM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 25, 2013
NEM SINGH @ MULA Vs. STATE OF U.P.	July 9, 2013
NEW INDIA ASSURANCE CO LTD Vs. RAMESH CHANDRA	January 2, 2013
NEW INDIA ASSURANCE CO LTD Vs. SUNITA	April 9, 2013
NEW INDIA ASSURANCE CO LTD Vs. PRABHAWATI DEVI	February 14, 2013
NEW INDIA ASSURANCE CO LTD Vs. YOGENDRA SINGH	March 22, 2013
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI	March 21, 2013
NEW INDIA ASSURANCE CO. LTD Vs. RANI	February 12, 2013
NEW INDIA ASSURANCE CO. LTD Vs. YOGENDRA SINGH	March 14, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SHASHI BALA DEVI	April 8, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. RAMESH KUMAR JAISWAL	July 30, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. SOBHA DEVI	October 21, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. SOMWATI	May 23, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. UDAIBIR SINGH AND OTHERS	February 4, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. VIRENDRA KUMAR SHARMA AND OTHERS	April 4, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. M/S CHANDRA AGRO PVT. LTD.	April 2, 2013
NEW INDIA ASSURANCE CO. LTD. THRU B.M., SITAPUR Vs. PAWAN KUMAR & ANR.	August 27, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUSUMA	March 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MONIKA OBERAI	April 16, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AKHLAKH AHMAD	March 6, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. BIJENDRA JHA	March 6, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMVATI	September 25, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. RADHIKA CHATURVEDI	September 29, 2013
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ASSISTANT MANAGER Vs. RADHIKA CHATURVEDI	September 20, 2013
NEW INDIA ASSURNCE COMPANY LTD Vs. DURGESH KUMARI	March 20, 2013
NEW LIBAS Vs. PRESCRIBED AUTHORITY, ADDL. JUDGE, SMALL CAUSES	September 11, 2013
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARMCHARI SAHKARI GRIH NIRMAN SAMITI LTD	November 19, 2013
NIHAL Vs. STATE OF U.P.	April 10, 2013
NIHAL Vs. STATE OF U P	January 16, 2013
NILKAMAL PLASTICS LIMITED Vs. DIVISIONAL LEVEL INDUSTRIAL DEVELOPMENT AUTHORITY	May 22, 2013
NIPUN BUILDERS AND DEVELOPERS PVT LTD Vs. COLLECTOR	December 11, 2013
NIRAHU Vs. KAILASHPATI	January 2, 2013
NIRDESH KUMAR Vs. STATE OF U.P.	April 5, 2013
NIRDOSH KUMAR Vs. STATE OF U.P.	February 1, 2013
NIRMALA SAHU Vs. CIT	December 19, 2013
NISHA INDUSTRIES Vs. STATE OF U P AND OTHERS	December 19, 2013
NISHANT ENTERPRISES Vs. UNION OF INDIA	December 2, 2013
NISHAR AHMAD Vs. STATE OF U.P. & OTHERS	December 12, 2013
NISHITH RANJAN TIWARI Vs. STATE OF U.P.	December 6, 2013
NISSAR BANU @ BIBBI (SMT.) AND OTHERS Vs. VLTH ADDL. DISTRICT JUDGE, HARDOI AND OTHERS	July 9, 2013
NITESH KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	June 4, 2013
NITIN AGRAWAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
NITYA ENGINEERS AND CONSTRUCTORS Vs. STATE OF U.P.	March 5, 2013
NIWAS Vs. REGISTRAR FIRM, SOCIETIES AND CHITS	November 7, 2013
NIWAS MANI TRIPATHI Vs. NEW INDIA ASSURANCE COMPANY LTD	March 8, 2013
NIWASH Vs. SHAYAMVEER SINGH TOMAR	March 13, 2013
NIYAZ AHMAD ANSARI Vs. STATE OF U P	January 3, 2013
NIZAMUDDIN Vs. BUSHARA KHATOON	January 30, 2013
NOIDA POWER COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	July 1, 2013
NOOR JAHAN (SMT.) AND ORS. Vs. FARHAT ALI	January 17, 2013
NOOR MOHAMMAD Vs. STATE	March 8, 2013
NOOR MOHAMMAD S/O LATE HUSAINI Vs. STATE OF U.P	March 12, 2013
NOOR MOHD Vs. MOHD SAFI	October 31, 2013
NOORJAHAN Vs. ZAIBUN NISA	May 28, 2013
NOOTAN SHUKLA Vs. STATE OF U.P.	February 11, 2013
NORTHERN COAL FIELDS LIMITED Vs. STATE OF U.P.	January 16, 2013
NORTHERN COALFIELDS LTD Vs. ALUMINIUM INDUSTRIES LTD	May 13, 2013
NUPUR VERMA D/O MADAN SINGH VERMA Vs. CENTRAL WARE HOUSING CORPORATION THROUGH MANAGING DIRECTOR	April 15, 2013
NURUDEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 4, 2013
NUSRAT IFTIKHAR AHMAD Vs. ADDL. DISTRICT JUDGE	November 28, 2013
NUTAN THAKUR Vs. STATE OF U.P	February 14, 2013
OAISER ANSARI Vs. STATE OF U P	February 5, 2013
OLYMPIA EXPORT PVT LTD Vs. LABOUR COURT	March 5, 2013
OM KAILASH Vs. STATE OF U P	September 4, 2013
OM NARIAN SAHU Vs. U.P.POWER COPR.SHAKTI BHAWAN	January 3, 2013
OM PAL SINGH Vs. STATE OF U.P. THRU EXECUTIVE ENGINEER	April 22, 2013
OM PRAKASH Vs. DAYA RAM	August 19, 2013
OM PRAKASH Vs. BAIJNATH SINGH	February 6, 2013
OM PRAKASH Vs. VINOD KUMAR AND ANOTHER	January 31, 2013
OM PRAKASH Vs. MISRI LAL	March 22, 2013
OM PRAKASH Vs. STATE OF U P AND ANR	July 4, 2013
OM PRAKASH DWIVEDI Vs. STATE OF U P	December 12, 2013
OM PRAKASH MISHRA Vs. STATE OF U P	December 19, 2013
OM PRAKASH MISHRA Vs. STATE OF U.P. & OTHERS	January 11, 2013
OM PRAKASH MUNJAL Vs. CHAIRMAN NEW OKHLA INDUSTRIAL DEVELOPMENT	May 17, 2013
OM PRAKASH SHARMA Vs. STATE OF U.P.	February 21, 2013
OM PRAKASH SINGH Vs. STATE OF U.P.	December 3, 2013
OM PRAKASH SINGH Vs. REGIONAL MANAGER	January 11, 2013
OM PRAKASH TIWARI Vs. SEFALI CHATTERJEE	July 10, 2013
OM PRAKASH TRIPATHI Vs. RAMESH KUMAR HEMRAJANI	April 18, 2013
OM PRAKASH UMAR Vs. STATE OF U.P.	May 10, 2013
OM PRAKASH YADAV Vs. STATE OF U.P.	August 5, 2013
OM PRAKASH YADAV Vs. UNION OF INDIA & OTHERS	July 17, 2013
OMBIR Vs. DY DIRECTOR OF CONSOLIDATION	December 20, 2013
OMKAR Vs. STATE OF U P	December 17, 2013
OMKAR NATH Vs. DISTRICT JUDGE, KANPUR NAGAR	September 24, 2013
OMKAR SINGH TYAGI Vs. ALOKJAIN	February 22, 2013
OMWATI Vs. JUDGE, SMALL CAUSE COURT/ADDL. DIST. JUDGE AND ORS.	March 4, 2013
ONKAR SINGH Vs. STATE OF U P	May 7, 2013
ORIENTAL BANK OF COMMERCE, BRANCH BULANDSHAHAR ROAD, HAPUR Vs. M/S MITTAL COMPLEX, AND 3 OTHERS	September 6, 2013
ORIENTAL INSURANCE CO LTD Vs. NEETU	April 15, 2013
ORIENTAL INSURANCE CO LTD Vs. NALINI AGRAWAL AND OTHERS	March 14, 2013
ORIENTAL INSURANCE CO LTD Vs. MANJU	January 4, 2013
ORIENTAL INSURANCE CO. LTD Vs. SHASHI BALA JAIN	April 15, 2013
ORIENTAL INSURANCE CO. LTD Vs. RAMJANI	March 19, 2013
ORIENTAL INSURANCE CO. LTD Vs. NOOR BANOO	January 29, 2013
ORIENTAL INSURANCE CO. LTD. Vs. DEVKI @ SHIV DEVI BAJPAI	July 23, 2013
ORIENTAL INSURANCE CO. LTD. Vs. MITHILESH	April 3, 2013
ORIENTAL INSURANCE CO. LTD. Vs. SUNIL JAIN AND OTHERS	April 9, 2013
ORIENTAL INSURANCE CO. LTD. Vs. MOHD. SALEEM	November 11, 2013
ORIENTAL INSURANCE CO. LTD. AND ANOTHER Vs. SMT. ASHA BATRA AND OTHERS	January 11, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. VIDYAWATI	January 29, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. PANKAJ	February 6, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. RAJENDRA KUMAR JAIN	May 7, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. JAGDISH	September 25, 2013
PADAM GUPTA Vs. STATE OF U.P.	September 27, 2013
PADAM PRAKASH GUPTA Vs. CHOTEY LAL	May 21, 2013
PADAN KUMAR AGRAWAL Vs. INSPECTOR GENERAL	April 2, 2013
PADMA AGARWAL Vs. DEEPAK KUMAR YADAV	December 18, 2013
PAKHANDI Vs. STATE OF U P	November 19, 2013
PALTU Vs. A D C AND OTHERS	May 17, 2013
PANCH LAL Vs. STATE OF U.P.	September 26, 2013
PANCHU Vs. STATE OF U.P.	July 17, 2013
PANKAJ Vs. STATE OF U.P.	February 7, 2013
PANKAJ @ MILAP SINGH & 2 OTHERS Vs. STATE OF U P & ANOTHER	June 3, 2013
PANKAJ SINGH Vs. STATE OF U P	August 12, 2013
PANNA DEVI (SMT.) AND OTHERS Vs. KRISTO DAYAL	January 2, 2013
PANTALOON RETAIL INDIA LTD Vs. ADDL COLLECTOR	March 4, 2013
PAPPU YADAV @ BHOO PRAKASH YADAV Vs. STATE OF U.P.	December 18, 2013
PARAG BHATI Vs. STATE OF U P & ANOTHER	May 24, 2013
PARAMJEET Vs. STATE OF U P	October 1, 2013
PARAS Vs. DY. DIRECTOR OF CONSOLIDATION	October 28, 2013
PARASHU RAM SINGH Vs. STATE OF U.P.	July 26, 2013
PARASHURAM PAL Vs. RAM LAKHAN RAJAWAT	April 12, 2013
PARASNATH Vs. STATE OF U P	September 25, 2013
PARASU RAM SINGH Vs. STATE OF U P	May 7, 2013
PARITOSH KUMAR Vs. UNION OF INDIA THROUGH C.B.I.	October 10, 2013
PARITOSH KUMAR AND ETC. ETC. Vs. UNION OF INDIA AND ORS.	September 18, 2013
PARMARTH IRON (P.) LTD. Vs. UNION OF INDIA	October 9, 2013
PARMARTH STEEL AND ALLOYS PVT. LTD. Vs. STATE OF U.P.	May 8, 2013
PARMATMA PRASAD Vs. STATE CANE SERIVCE AUTHORITY	February 19, 2013
PARMATMA SAHAI Vs. STATE OF U P	July 23, 2013
PARMESHWAR DUTT SHUKLA Vs. D D C AND OTHERS	November 28, 2013
PARMSHWAR QUALITY RICE MILL Vs. COMMISSIONER OF TRADE TAX	January 18, 2013
PARSADI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 23, 2013
PARSHURAM YADAV Vs. UNION OF INDIA	October 31, 2013
PARVATI HOSPITAL PVT LTD Vs. REGISTRAR OF COMPANIES U P AND ANR	July 5, 2013
PARVEEN BEGUM Vs. JARAR HUSSAIN	April 22, 2013
PARVEJ KHAN Vs. STATE OF U.P. & 2 ORS.	May 21, 2013
PAWAN Vs. ADDITIONAL COMMISSIONER	January 18, 2013
PAWAN KUMAR Vs. HOUSEING COMMISSIONER/REGISTRAR U.P.AWAS EVAM VIKAS LKO	February 19, 2013
PAWAN KUMAR Vs. STATE OF U.P.	September 16, 2013
PAWAN KUMAR Vs. STATE OF U.P.	March 13, 2013
PAWAN KUMAR Vs. STATE OF U P	February 20, 2013
PAWAN KUMAR Vs. STATE OF U P	February 6, 2013
PAWAN KUMAR YADAV Vs. STATE OF U P	August 23, 2013
PAWAN SINGH Vs. RAMESHWAR PRASAD SHIVHARE	September 9, 2013
PHEKU SETH Vs. OM PRAKASH AND 3 OTHERS	September 19, 2013
PHHLPATTI DEVI Vs. HINDUSTAN ALUMINIUM CORPORATION LTD	January 7, 2013
PHOOL CHAND Vs. MOTI LAL	February 6, 2013
PHOOLWATI Vs. STATE OF U P	January 7, 2013
PHULESHAR AND OTHERS Vs. ALI HUSSAIN AND OTHERS	May 17, 2013
PHULGEN Vs. VINAY KUMAR TIWARI	July 2, 2013
PHULJEET SINGH Vs. COMMISSIONER MORADABAD DIV AND 2 OTHERS	October 31, 2013
PHULJHARIYA Vs. JAGANNATH	January 8, 2013
PINTOO @ RAKESH Vs. STATE OF U P	September 25, 2013
PIRTHI Vs. STATE OF U.P.	February 18, 2013
PITAMBER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	December 3, 2013
PIYUSH KUMAR GARG Vs. STATE OF U.P. & ANOTHER	May 1, 2013
POOJA Vs. STATE OF U P	April 12, 2013
POONAM GOUR Vs. STATE OF U P	December 19, 2013
POONAM RANI Vs. STATE OF U P & OTHERS	August 12, 2013
POONAM SAXENA TENANT Vs. SHAMBHU DAYAL PLAINTIFF	May 31, 2013
POORAN CHAND GUPTA Vs. DISTRICT JUDGE/A.D.J. CT. NO. 8 AND OTHERS	March 22, 2013
PRABHA AWASTHI Vs. STATE OF U P	February 6, 2013
PRABHA RANI Vs. ALIGARH SARRAFA COMMITTEE SARRAFA BAZAAR AND ANOTHER	January 17, 2013
PRABHA RANI AGRAWAL Vs. INCOME TAX OFFICER MIRZAPUR	January 24, 2013
PRABHA SHANKAR PANDEY Vs. STATE OF U.P.	November 27, 2013
PRABHAKAR Vs. DIRECTOR, STAFF SELECTION COMMISSION	March 15, 2013
PRABHAKAR SINGH Vs. STATE OF U.P.	January 16, 2013
PRABHAT Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
PRABHAT CHATURVEDI Vs. STATE OF U.P.	August 29, 2013
PRABHAWATI SINGH Vs. MANORMA THAKUR	July 4, 2013
PRABHU DAYAL Vs. STATE OF U.P. AND OTHERS	July 12, 2013
PRADEEP CHANDRA JAIN Vs. STATE OF U P	May 8, 2013
PRADEEP KUMAR Vs. MASSA RAM VERMA	October 25, 2013
PRADEEP KUMAR Vs. DY DIRECTOR OF CONSOLIDATION AND OTHERS	May 10, 2013
PRADEEP KUMAR BHARGAVA Vs. IIIRD A.D.J.	February 26, 2013
PRADEEP KUMAR SONKER Vs. DISTRICT JUDGE FAIZABAD	February 8, 2013
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS	June 14, 2013
PRADEEP KUMAR TRIVEDI Vs. STATE OF U P	October 28, 2013
PRADEEP SHUKLA Vs. C B I , EOU IV/EO-II, NEW DELHI	October 31, 2013
PRADEEP SHUKLA Vs. C.B.I	February 19, 2013
PRADEEP SINGH @ PINKOO Vs. STATE OF U P	November 8, 2013
PRAG DEVI Vs. UNION OF INDIA	May 14, 2013
PRAGATI ENGINEERING CORPORATION Vs. INCOME TAX OFFICER	April 5, 2013
PRAHLAD GOND Vs. RAMANAND AND OTHERS	January 22, 2013
PRAHLAD KUMAR SAHU Vs. SHIV PRASAD	December 9, 2013
PRAHLAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 14, 2013
PRAKASH BHALOTIA Vs. INDRA CHANDRA GOYAL	January 31, 2013
PRAKASH CHANDRA AND OTHERS Vs. XIIND A.D.J. AND ANOTHER	January 3, 2013
PRAKASH CHANDRA DIXIT Vs. SANJAY SINGH	May 16, 2013
PRAKASH PARCEL SERVICE LIMITED Vs. STATE OF U.P.	May 31, 2013
PRAKASH SRIVASTAVA Vs. STATE OF U.P.	October 25, 2013
PRAKASH TRANSPORT CORPORATION Vs. COMMISSIONER	October 25, 2013
PRAKASHI Vs. LATE AJAB SINGH	July 22, 2013
PRAMOD CHARAN DWIVEDI Vs. STATE OF U.P. AND OTHERS	January 11, 2013
PRAMOD KUMAR Vs. STATE OF U.P.	September 10, 2013
PRAMOD KUMAR SINGH Vs. INDIAN OIL CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR AND OTHERS	January 10, 2013
PRAMOD KUMAR YADAV Vs. STATE OF U P	January 31, 2013
PRAMODH KUMAR SINGH Vs. STATE OF U P	July 5, 2013
PRAN SUKH Vs. RAM PRASAD	November 22, 2013
PRANAV KUMAR Vs. STATE OF U.P.	August 2, 2013
PRASHANT KUMAR JAUHARI Vs. UNION OF INDIA	October 3, 2013
PRASIDDHA NATH PANDEY Vs. STATE OF U.P. AND ANOTHER	January 18, 2013
PRATAP NARAIN SRIVASTAVA Vs. STATE OF U.P.	December 18, 2013
PRATHI SINGH Vs. DY DIRECTOR OF CONSOLIDATION AND 3 OTHERS	September 2, 2013
PRATIBHA GARG Vs. COMMISSIONER OF INCOME TAX	December 13, 2013
PRATIMA YADAV Vs. VINOD KUMAR YADAV	April 30, 2013
PRAVEEN BHARTI Vs. STATE OF U P & 4 OTHERS	December 18, 2013
PRAVEEN DUMAR SARAOGI Vs. UNION OF INDIA	May 9, 2013
PRAVEEN KUMAR Vs. STATE OF U P	December 16, 2013
PRAVEEN KUMAR Vs. STATE OF U.P. & OTHERS	January 24, 2013
PRAVEEN KUMAR Vs. STATE OF U.P. AND ANOTHER	January 7, 2013
PRAVEEN KUMAR AND 2 OTHERS Vs. MANIK CHAND AND ANOTHER	May 27, 2013
PRAVESH KUMAR Vs. STATE OF U P	January 8, 2013
PRAVESH KUMAR Vs. STATE OF U.P.THR.SECY.DEPTT.OF GEOLOGY & MINES,LUCKNOW	April 17, 2013
PREETAM SINGH Vs. STATE OF U.P.	April 16, 2013
PREETAM SINGH Vs. HAR GULAL AND 5 OTHERS	September 30, 2013
PREETAM SINGH & ANOTHER Vs. STATE OF U P & ANOTHER	June 3, 2013
PREETI SRIVASTAVA Vs. STATE OF U.P.	November 26, 2013
PREM CHAND Vs. ADITYA KUMAR	May 17, 2013
PREM CHANDRA SRIVASTAVA Vs. STATE OF U P	May 24, 2013
PREM CHANDRA TIWARI Vs. SUB-DIVISIONAL OFFICER	October 9, 2013
PREM KUMAR Vs. UNION OF INDIA & ORS	September 5, 2013
PREM KUMAR MISRA Vs. MADHU MISRA @ GUDIA	March 4, 2013
PREM NARAIN Vs. DISTRICT JUDGE JHANSI AND OTHERS	August 8, 2013
PREM NARAIN Vs. BOARD OF REVENUE	November 19, 2013
PREM NARAIN RICHHARIYA Vs. PRABHU DAYAL DIXIT AND ORS	May 21, 2013
PREM NATH MEHROTRA Vs. ADDL. DISTRICT JUDGE	July 26, 2013
PREM NATH PANDAY Vs. MANAGING DIRECTOR, GRAMYA VIKAS BANK LTD. AND 2 OTHERS	April 26, 2013
PREM NATH SINGH Vs. STATE OF U P	May 21, 2013
PREM PRAKASH VERMA AND ORS Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS	May 24, 2013
PREM RAJ Vs. STATE OF U.P.	February 1, 2013
PREM SINGH Vs. STATE OF U P	February 8, 2013
PREM SINGH Vs. S K SOLOMON	May 17, 2013
PREM SINGH & ANOTHER Vs. STATE	July 5, 2013
PREM SINGH VERMA Vs. STATE OF U P	July 30, 2013
PREM SUNDARI (DEAD) THROUGH LR Vs. COMMISSIONER INCOME TAX LKO.	May 31, 2013
PREMA DEVI Vs. STATE OF U P	August 22, 2013
PREMA DEVI Vs. FATEH BAHADUR SINGH	October 22, 2013
PREMCHANDRA SHARMA Vs. STATE OF U P	January 18, 2013
PREMIER CAR SALES LTD Vs. DIRECTOR GENERAL OF INCOME TAX	October 9, 2013
PREMIUM SUITING P. LTD. Vs. UNION OF INDIA AND OTHERS	March 6, 2013
PREMVATI Vs. STATE OF U.P.	July 16, 2013
PREMWATI Vs. STATE OF U P	December 13, 2013
PRINCIPAL, BAPPA SRI NARAIN VOCATIONAL DEGREE COLLEGE Vs. STATE OF U.P. AND OTHERS	February 12, 2013
PRINCIPAL/EXECUTIVE DIRECTOR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL	January 15, 2013
PRITHVI PAL SINGH Vs. STATE OF U P	April 29, 2013
PRITISH KUMAR VARADWAJ Vs. UNION OF INDIA	July 16, 2013
PRITYUSH KUMAR Vs. INDIAN OIL CORPORATION LTD.	November 27, 2013
PRIYA SINGH Vs. STATE OF U.P.	October 23, 2013
PRIYANKA PANDEY AND ANR. Vs. STATE OF U.P. AND ORS.	February 26, 2013
PRSHANT KUMAR Vs. STATE OF U.P.	October 11, 2013
PUNEET KUMAR MISHRA Vs. STATE OF U P	February 21, 2013
PUNJAB NATIONAL BANK Vs. RAM DUTT SHARMA	May 28, 2013
PUNJAB NATIONAL BANK Vs. BALDEO JI MAHARAJ TRUST	January 31, 2013
PURAN LAL GANGWAR Vs. U P BASIC EDUCATION BOARD	February 6, 2013
PURUSHOTTAM NARESH DWIVEDI Vs. STATE OF U P	February 20, 2013
PURVANCHAL SEWA SAMITI Vs. STATE OF U.P.	April 17, 2013
PUSHP LATA NIGAM Vs. STATE OF U P	October 8, 2013
PUSHPA Vs. STATE OF U P	December 4, 2013
PUSHPA Vs. ANSHU CHAUDHARY	April 10, 2013
PUSHPA DEVI GUPTA Vs. DISTRICT JUDGE	December 3, 2013
PUSPA DEVI Vs. DY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR & OTHER	August 1, 2013
PUSPENDRA SINGH AND 3 ORS. Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
PUTTI LAL Vs. DIRECTOR OF EDUCATION (HIGHER EDUCATION) & OTHERS	September 19, 2013
PYARE LAL VERMA Vs. STATE OF U.P	March 8, 2013
QAISAR ALI Vs. COLLECTOR/DISTRICT MAGISTRATE AND OTHERS	May 13, 2013
QAISER ANSARI & OTHERS Vs. STATE OF U P & ANOTHER	February 5, 2013
QAMAR ASHRAF Vs. ADDL. DISTRICT JUDGE COURT-1 LUCKNOW	April 18, 2013
QAMARUDDIN Vs. STATE	May 22, 2013
QUANTUM COLONIZERS PRIVATE LTD. Vs. STATE OF U.P. AND ORS.	October 7, 2013
R BISHUL RAI Vs. STATE	July 5, 2013
R P ASPAL Vs. NATIONAL TEXTILE CORPORATION (UP) LTD AND OTHERS	August 26, 2013
R P G LIFE SCIENCES LTD Vs. PRESIDING OFFICER	July 2, 2013
R T SINGH Vs. STATE OF U P & OTHERS	August 2, 2013
R.C. JEWELLERS Vs. CIT	December 6, 2013
R.D.LODHI Vs. CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY	February 20, 2013
R.K. SAXENA Vs. PADAM PRAKASH AGARWAL AND ANR.	July 16, 2013
R.S. DWIVEDI Vs. STATE OF U.P.	May 1, 2013
R.U.RINKI RENU Vs. PRADEEP KUMAR	December 16, 2013
RABAB ZAHRA Vs. STATE OF U.P. THRU SECY	January 30, 2013
RACHNA KESARWANI Vs. STATE OF U.P.	May 15, 2013
RADHA Vs. IVTH ADDL. CIVIL JUDGE	September 12, 2013
RADHA Vs. STATE OF U.P.	September 26, 2013
RADHA DEVI MISHRA Vs. STATE OF U.P.	February 8, 2013
RADHA KRISHANJI MAHARAJ VIRAJMAN MANDIR THAKUR DWARA TRUST Vs. RAMANAND	May 23, 2013
RADHA KRISHNA Vs. STATE OF U P	May 6, 2013
RADHA SOAMI SATSANG BEAS Vs. UNION OF INDIA	September 30, 2013
RADHEY RAMAN PANDEY Vs. STATE OF U P AND OTHERS	August 23, 2013
RADHEY SHYAM Vs. A D J	October 25, 2013
RADHEY SHYAM Vs. SHYAM DEVI	January 31, 2013
RADHEY SHYAM Vs. STATE OF U P	May 22, 2013
RADHEY SHYAM Vs. STATE	April 3, 2013
RADHEY SHYAM AND ANOTHER Vs. STATE OF U P & ANOTHER	October 1, 2013
RADHEY SHYAM GUPTA Vs. U.P. STATE AGRO INDUSTRIAL CORP	April 9, 2013
RADHEY SHYAM SINGH Vs. STATE OF U P AND OTHERS	October 30, 2013
RADHEYSHYAM Vs. STATE OF U P	February 6, 2013
RADHIKA KHANDELWAL Vs. STATE OF U.P.	September 20, 2013
RAFI UDDIN Vs. ALLAH TALA MALIK	May 30, 2013
RAFIQUDDIN SON OF RAISUL ZAMA Vs. KISHWAR JEHAN	April 2, 2013
RAFIULLAH & ORS Vs. STATE OF U P & ORS	July 11, 2013
RAGHAV PRASAD Vs. STATE OF U.P.	July 4, 2013
RAGHU NANDAN PRASAD SHARMA Vs. RAMESHWAR PRASAD	September 2, 2013
RAGHUNATH TALIWAL Vs. STATE OF U P AND ANOTHER	July 2, 2013
RAGHURAJ SINGH Vs. ADDITIONAL DISTRICT JUDGE	January 7, 2013
RAGHUVEER SHARAN SHARMA Vs. STATE OF U P	July 19, 2013
RAGHUVIR Vs. ADDITIONAL COLLECTOR (F & R) SAHARANPUR AND OTHERS	May 21, 2013
RAGHVENDRA Vs. STATE OF U P	March 12, 2013
RAGHVENDRA @ RAGHU Vs. STATE OF U P	October 31, 2013
RAGHVENDRA SINGH SHISHODIYA Vs. STATE OF U P & OTHERS	September 25, 2013
RAGINI SINGH Vs. STATE OF U P AND ANOTHER	September 4, 2013
RAGVENDRA PRASAD PANDEY Vs. STATE OF U P AND OTHERS	August 5, 2013
RAHAT INDUSTRIES AND ANOTHER Vs. UNION OF INDIA AND OTHERS	February 28, 2013
RAHEES Vs. STATE OF U P	June 18, 2013
RAHMAT ALI AND ORS Vs. STATE OF U P	August 7, 2013
RAHMATULLAH Vs. STATE OF U P	September 5, 2013
RAHUL KESERWANI AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 18, 2013
RAHUL NAI Vs. STATE OF U P	July 17, 2013
RAHUL SHARMA Vs. LAXITA SHARMA	August 5, 2013
RAHUL SINGH Vs. STATE OF U.P	August 1, 2013
RAI SINGH Vs. STATE OF U.P.	January 22, 2013
RAIS AHMAD Vs. SATPAL SINGH CHHABRA	September 12, 2013
RAIS AHMAD Vs. AIZAZ HAKIK USMANI	December 4, 2013
RAISA KHATOON Vs. YOUNUS (SINCE DEAD) AND OTHERS	January 10, 2013
RAIZUL HASAN Vs. JAGDISH CHANDRA	July 5, 2013
RAJ DEV Vs. D D C & OTHERS	July 17, 2013
RAJ GOPAL SHARMA Vs. KRISHNA GOPAL SHARMA	March 14, 2013
RAJ KARAN Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR	April 4, 2013
RAJ KISHORE Vs. STATE OF U.P.	March 20, 2013
RAJ KUMAI CHAURASIA Vs. NEW INDIA ASSURANCE CO.LTD.	January 21, 2013
RAJ KUMAR Vs. SANJEEV KUMAR KALRA	July 4, 2013
RAJ KUMAR Vs. ADDITIONAL COMMISSIONER GONDA	January 7, 2013
RAJ KUMAR Vs. CIVIL JUDGE (S.D.) VARANASI	January 15, 2013
RAJ KUMAR GUPTA Vs. COMMISSIONER CENTRAL EXCISE & SERVICE TAX	October 10, 2013
RAJ KUMAR PANDEY Vs. STATE OF U P	September 12, 2013
RAJ KUMAR SINGH Vs. STATE OF UTTAR PRADESH	October 4, 2013
RAJ KUMARI Vs. DDC	September 3, 2013
RAJ KUMARI Vs. STATE OF U.P	March 12, 2013
RAJ KUMARI Vs. STATE OF U P	August 2, 2013
RAJ KUMARI Vs. DY. DIRECTOR OF CONSOLIDATION, DISTRICT	May 20, 2013
RAJ KUMARI Vs. IVTH ADDITIONAL DISTRICT JUDGE AZAMGARH	October 31, 2013
RAJ NARAYAN Vs. STATE OF U P	October 9, 2013
RAJ NATH DUBEY Vs. DY. DIRECTOR OF CONSOLIDATION	November 8, 2013
RAJ PAL Vs. DISTRICT INSPECTOR OF SCHOOLS	February 12, 2013
RAJ PAL SINGH Vs. STATE OF U.P.	January 17, 2013
RAJ RANI SHRIVASTAV Vs. STATE OF U P	September 26, 2013
RAJ SINGH Vs. UNION OF INDIA	October 3, 2013
RAJ SINGH Vs. STATE OF U P	April 25, 2013
RAJ VEER SINGH Vs. STATE OF U P AND ORS	April 17, 2013
RAJ VEER SINGH AND OTHERS Vs. COLLECTOR, BULANDSHAHR AND OTHERS	September 5, 2013
RAJA CHANDRA VIJAY SINGH Vs. AKSHAY PARWAL AND ANOTHER	October 4, 2013
RAJA RAM Vs. STATE OF U.P.	November 19, 2013
RAJA RAM PRASAD Vs. STATE OF U P AND ANOTHER	October 24, 2013
RAJAN YADAV Vs. STATE OF U.P.	March 8, 2013
RAJBAHADUR Vs. MUKHYA RAJASVA ADHIKARI BASTI	September 27, 2013
RAJBIR Vs. STATE OF U P	January 10, 2013
RAJEEV AND COMPANY Vs. STATE OF U P	May 13, 2013
RAJEEV GAMBHIR Vs. JINDAL POLY FILMS LTD	May 13, 2013
RAJEEV KUMAR Vs. STATE OF UP	February 28, 2013
RAJEEV KUMAR Vs. STATE OF U.P. AND OTHERS	September 5, 2013
RAJEEV KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER	September 4, 2013
RAJEEV LOCHAN Vs. STATE OF U.P.	August 5, 2013
RAJEEV MEHROTRA Vs. UNION OF INDIA AND ORS.	October 7, 2013
RAJENDRA Vs. CIVIL JUDGE	May 9, 2013
RAJENDRA @ KUKKU Vs. RAM KISHAN AND ANOTHER	October 30, 2013
RAJENDRA BAHADUR SINGH Vs. CIVIL JUDGE SENIOR DIVISION GONDA, DISTT. GONDA AND OTHERS	February 27, 2013
RAJENDRA BAN Vs. MOTOR ACCIDENT CLAIM TRIBUNAL	December 2, 2013
RAJENDRA GUPTA Vs. CHIEF CONTROLLING REVENUE AUTHORITY	May 30, 2013
RAJENDRA KUMAR Vs. OM PRAKASH	February 14, 2013
RAJENDRA KUMAR AGARWAL Vs. VI ADDL. & SESSIONS JUDGE, LUCKNOW	December 2, 2013
RAJENDRA KUMAR SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND OTHERS	January 23, 2013
RAJENDRA NISHAD Vs. STATE OF U.P	March 11, 2013
RAJENDRA PRASAD & 2 OTHERS Vs. DISTRICT MAGISTRTE GHAZIPUR & 3 OTHERS	December 19, 2013
RAJENDRA PRASAD GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS	January 4, 2013
RAJENDRA PRASAD GUPTA Vs. STATE OF U P	April 25, 2013
RAJENDRA PRASAD NARENDRA KUMAR Vs. ADDITIONAL COMMISSIONER	January 17, 2013
RAJENDRA PRASAD TIWARI Vs. KRISHNA KUMAR DIXIT	January 22, 2013
RAJENDRA PRASAD YADAV Vs. RAVINDRA NATH SINGH	December 20, 2013
RAJENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.	October 23, 2013
RAJENDRA SINGH Vs. STATE OF U.P. THRU SECY.	October 11, 2013
RAJENDRA SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
RAJENDRA SINGH AND OTHERS Vs. COMMISSIONER/C C R A AGRA DIVISINO, AGRA AND OTHER	May 23, 2013
RAJENDRA SINGH GAHLAUT AND ANOTHER Vs. REGISTAR COOPERATIVE SOCIETIES, U.P LUCKNOW	January 31, 2013
RAJENDRA SINGH YADAV Vs. RAJA RAM PAL	April 10, 2013
RAJESH KUMAR Vs. STATE OF U P	March 14, 2013
RAJESH KUMAR GUPTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SR.DIV.)COURT NO.10 AND OTHERS.	February 1, 2013
RAJESH KUMAR SAXENA AND ANOTHER Vs. RISHIPAL SINGH AND ANOTHER	April 5, 2013
RAJESH KUMAR SHARMA Vs. STATE OF U P AND ANR	December 12, 2013
RAJESH KUMAR SHARMA Vs. STATE OF U.P.	October 30, 2013
RAJESH KUMAR SHARMA Vs. UNION OF INDIA	March 8, 2013
RAJESH KUMAR SINGH Vs. STATE OF U P AND ORS	May 30, 2013
RAJESH KUMAR SINGH Vs. STATE OF U P	March 19, 2013
RAJESH KUMAR SINGH @ LALLU SINGH AND ANOTHER Vs. STATE OF U.P.	January 17, 2013
RAJESH KUMAR YADAV Vs. NAGENDRA KUMAR BARGOTRI, S H O AND OTHERS	July 8, 2013
RAJESH MAHAJAN Vs. STATE OF U P	December 18, 2013
RAJESH PANDEY Vs. STATE OF U.P.	February 8, 2013
RAJESH PRAKASH AWASTHI AND ORS Vs. STATE OF U P AND ORS	February 19, 2013
RAJESH RASTOGI Vs. ADDITIONAL DISTRICT JUDGE	July 8, 2013
RAJESH SINGH Vs. BOARD OF REVENUE	August 5, 2013
RAJESH TALWAR Vs. CENTRAL BUREAU OF INVESTIGATION	January 24, 2013
RAJESH TALWAR Vs. CB I	May 21, 2013
RAJESH TALWAR Vs. CENTRAL BUREAU OF INVESTIGATION THRU ITS DIRECTOR	July 19, 2013
RAJESH UPADHYAY Vs. STATE OF U P	February 5, 2013
RAJESH YADAV Vs. STATE OF U.P.	August 14, 2013
RAJESHWAR PRASAD SINGH Vs. STATE OF U P	February 27, 2013
RAJESHWARI Vs. CHAIRMAN BOARD OF REVENUE U P., LUCKNOW	September 5, 2013
RAJESHWARI DEVI Vs. STATE OF U.P.	May 6, 2013
RAJIV ASTHANA AND ORS Vs. KRISHNA KUMAR GUPTA AND ORS	July 4, 2013
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY Vs. PUNJ LLOYD LTD.	August 5, 2013
RAJIV KUMAR Vs. CAT, ALLAHABAD & OTHERS	September 11, 2013
RAJIV KUMAR SHAHI Vs. STATE OF U.P.	October 11, 2013
RAJIV KUMAR TIWARI Vs. STATE OF U.P.	November 19, 2013
RAJIV SHARMA Vs. STATE OF U P	December 16, 2013
RAJIV SHARMA Vs. STATE OF U.P.	July 9, 2013
RAJKALI Vs. IRSHAD ALI	May 28, 2013
RAJKUMAR Vs. SUBDIVISIONAL MAGISTRATE	May 16, 2013
RAJMANI MAURYA Vs. ASSISTANT REGISTRAR	May 21, 2013
RAJNI JAIN Vs. CENTRAL BUREAU OF INVESTIGATION	May 31, 2013
RAJNI SINGH Vs. STATE OF U.P.	September 24, 2013
RAJU AND SEVEN Vs. HARAGUN ALIAS HUKMA	April 17, 2013
RAJU KHAN ALIAS TYAGI Vs. STATE OF UTTAR PRADESH	January 9, 2013
RAJU YADAV Vs. STATE OF U P	May 1, 2013
RAJVEER SINGH Vs. STATE OF U P AND ORS	May 28, 2013
RAKESH Vs. STATE OF U P	July 2, 2013
RAKESH Vs. STATE OF U.P. AND OTHERS	January 29, 2013
RAKESH AGARWAL Vs. STATE BANK OF INDIA	January 11, 2013
RAKESH ALIAS MUNSHI AND OTHERS Vs. GOPINATH AND OTHERS	October 29, 2013
RAKESH CHANDRA GUPTA AND (2) ORS. Vs. STATE OF U.P. AND (2) ORS.	January 17, 2013
RAKESH DHAR TRIPATHI Vs. STATE OF U.P	May 8, 2013
RAKESH KUMAR Vs. STATE OF U.P. AND OTHERS	September 9, 2013
RAKESH KUMAR Vs. JAMUNA PRASAD AND OTHERS	May 30, 2013
RAKESH KUMAR Vs. DEPUTY COMMISSIONER STAMP	May 9, 2013
RAKESH KUMAR Vs. STATE OF U P & ANOTHER	October 31, 2013
RAKESH KUMAR Vs. DISTRICT MAGISTRATE	May 22, 2013
RAKESH KUMAR Vs. STATE OF U.P.	December 18, 2013
RAKESH KUMAR Vs. D D C, SULTANPUR	October 22, 2013
RAKESH KUMAR GUPTA Vs. STATE OF U P AND OTHERS	December 19, 2013
RAKESH KUMAR PANDEY Vs. UNION OF INDIA	October 22, 2013
RAKESH KUMAR YADAV Vs. STATE OF U.P. AND OTHERS	February 22, 2013
RAKESH MISHRA Vs. STATE OF U P	October 1, 2013
RAKESH SHUKLA AND (4) ORS. Vs. STATE OF U.P. AND (2) ORS.	January 18, 2013
RAKESH SRIVASTAVA Vs. STATE OF U.P.	November 20, 2013
RAKHI RAVI Vs. RAM MANOHAR LOHIA, AWADH UNIVERSITY AND OTHERS	March 13, 2013
RAM AASHISH Vs. STATE OF U P AND OTHERS	July 24, 2013
RAM ACHHAIBAR Vs. STATE OF U P	October 10, 2013
RAM ADHAR & OTHERS Vs. D D C & OTHERS	July 25, 2013
RAM AKBAL YADAV Vs. STATE OF U P AND OTHERS	July 25, 2013
RAM ASHISH GAUR Vs. STATE OF U.P.	July 8, 2013
RAM ASHISH YADAV Vs. UNION OF INDIA AND ANR	November 8, 2013
RAM ASHRAY LAL Vs. KHALEEL AHMAD	May 30, 2013
RAM ASREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 10, 2013
RAM ASREY Vs. ADDITIONAL CITY MAGISTRATE/RENT CONTROL & EVICTION LKO. AND OTHERS	July 22, 2013
RAM ASREY CHAURASIA Vs. STATE OF U P	May 13, 2013
RAM AUTAR Vs. STATE OF U.P., LAZAR AND RAJENDRA	October 24, 2013
RAM AUTAR & ORS. Vs. ADDITIONAL DISTT. JUDGE & ORS.	July 29, 2013
RAM AUTAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS,GHAZIABAD	February 21, 2013
RAM AUTAR SHUKLA Vs. STATE OF U.P. AND OTHERS	May 20, 2013
RAM AUTAR SINGH Vs. UNION OF INDIA & 2 ORS	October 9, 2013
RAM AWADH Vs. BOARD OF REVENUE	April 10, 2013
RAM AWATAR MISHRA Vs. U P BASIC SHIKSHA PARISHAD	September 4, 2013
RAM AWTAR Vs. STATE OF U.P.	October 31, 2013
RAM BABU MISHRA Vs. POONAM @ GUDIYA	October 10, 2013
RAM BACHAN AND ANR Vs. STATE OF U P AND ANR	December 4, 2013
RAM BACHAN YADAV Vs. DISTRICT MAGISTRATE GORAKHPUR AND ANR	July 8, 2013
RAM BADAN ALIAS BADAN Vs. STATE OF U P AND OTHERS	July 5, 2013
RAM BALI Vs. DIRECTOR OF CONSOLIDATION	December 2, 2013
RAM BALI MISHRA Vs. SIYA DEVI @ VAKILIN	January 7, 2013
RAM BALI SINGH Vs. STATE OF U.P.	October 9, 2013
RAM BALI VERMA Vs. STATE OF U.P.	September 25, 2013
RAM BARAN Vs. CIVIL JUDGE (J.D.), JAUNPUR AND OTHERS	May 3, 2013
RAM BHAROSEY Vs. STATE OF U P	February 20, 2013
RAM BHOOL Vs. BHUDEV PRASAD	July 24, 2013
RAM BISARJAN SINGH Vs. DY.DIRECTOR OF CONSOLIDATION	November 21, 2013
RAM BRICHH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 20, 2013
RAM BRIKSHA Vs. DY. DIRECTOR OF CONSOLIDATION	October 29, 2013
RAM BRIKSHA Vs. D.D.C.	March 20, 2013
RAM CHANDAR YADAV AND 4 ORS. Vs. STATE OF U.P. AND ANOTHER	December 12, 2013
RAM CHANDRA Vs. BOARD OF REVENUE U P AT LUCKNOW	January 30, 2013
RAM CHANDRA Vs. STATE OF U.P.THRU SECY	September 20, 2013
RAM CHANDRA Vs. D D C	October 8, 2013
RAM CHANDRA Vs. UNION OF INDIA	October 30, 2013
RAM CHANDRA Vs. NARENDRA KUMAR	April 22, 2013
RAM CHANDRA AGARWAL Vs. STATE OF U P	January 24, 2013
RAM CHANDRA AGARWAL Vs. STATE OF U P	January 21, 2013
RAM CHANDRA AGRAWAL Vs. ADDL. DISTRICT JUDGE/APPELLATE AUTH. AND ORS.	January 22, 2013
RAM CHANDRA ASTHANA Vs. SECRETARY, U.P. LEGISLATIVE ASSEMBLY	April 4, 2013
RAM CHANDRA JAISWAL Vs. STATE OF U.P.	January 1, 2013
RAM CHANDRA YADAV Vs. STATE OF U.P.	January 16, 2013
RAM CHARAN & OTHERS Vs. STATE OF U P & ANOTHER	November 8, 2013
RAM DAS Vs. RADHA PIYARI	August 29, 2013
RAM DAS PRASAD Vs. STATE OF U.P. AND OTHERS	August 5, 2013
RAM DAS SINGH Vs. DULI CHAND	April 17, 2013
RAM DEEN Vs. COMMISSIONER	November 12, 2013
RAM DEV VERMA Vs. SHRI SADA KANT PRINCIPAL SECY. SOCIAL WELFARE DEPTT. & ANR.	January 4, 2013
RAM DHANI Vs. DISTRICT JUDGE GORAKHPUR	January 16, 2013
RAM DHANI Vs. DY DIRECTOR OF CONSOLIDATION	December 2, 2013
RAM DHANI AND ANOTHER Vs. D D C AND OTHERS	July 5, 2013
RAM DHANI BAUDH Vs. STATE OF U P	December 13, 2013
RAM DUTT Vs. U.P. BOARD OF REVENUE ALLAHABAD	October 1, 2013
RAM GOPAL Vs. STATE OF U.P.	October 1, 2013
RAM GOPAL Vs. BOARD OF REVENUE U P LUCKNOW	April 14, 2013
RAM GOPAL RATHAUR Vs. RAVINDRA NATH DUBEY	August 8, 2013
RAM JEE SINGH AND ANOTHER Vs. U P BASIC EDUCATION, BOARD ALLAHABAD	July 26, 2013
RAM JEET Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR	May 31, 2013
RAM JIYAWAN Vs. ADDITIONAL DISTRICT JUDGE	May 17, 2013
RAM KATHIN Vs. D D C & OTHERS	May 3, 2013
RAM KESH Vs. STATE OF U P	October 22, 2013
RAM KHELAWAN Vs. SHANKAR LAL AND ANOTHER	May 16, 2013
RAM KHELAWAN & OTHERS Vs. D D C & OTHERS	July 5, 2013
RAM KHELAWAN AND 14 OTHERS Vs. STATE OF U.P. AND ANOTHER	November 20, 2013
RAM KISHAN Vs. D.D.C.	May 27, 2013
RAM KISHAN VERMA Vs. STATE OF U.P. AND OTHERS	January 11, 2013
RAM KISHOR Vs. A.D.J.	September 23, 2013
RAM KISHORE Vs. STATE OF U P	May 28, 2013
RAM KISHORE Vs. D D C AND OTHERS	October 28, 2013
RAM KISHORE Vs. PRESIDING OFFICER	September 9, 2013
RAM KISHORE Vs. STATE OF U.P.THROUGH ITS SECY.	April 11, 2013
RAM KISHORE NIRANJAN Vs. STATE OF U.P.	January 10, 2013
RAM KISHUN Vs. STATE OF U P	April 12, 2013
RAM KISHUN SINGH @ RAM KRISHNA SINGH Vs. STATE OF U P	December 3, 2013
RAM KISHUN YADAV Vs. STATE OF U.P	March 6, 2013
RAM KRIPAL Vs. D D C & OTHERS	May 8, 2013
RAM KRIPAL TRIPATHI Vs. REGISTRAR GENERAL	October 10, 2013
RAM KRISHNA ADVAITA ASHRAM Vs. BHAGWATI PRASAD	July 11, 2013
RAM KRISHNA POKHARIYAL Vs. UNION OF INDIA	May 30, 2013
RAM KUMAR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	July 30, 2013
RAM KUMAR Vs. GIRJA PRASAD (NOW DEAD) THRU. RAJ KUMARI AND OTHERS	October 29, 2013
RAM KUMAR AWASTHI Vs. VIMLA RANI CHAURASIYA	May 23, 2013
RAM KUMAR JAIN Vs. IIIRD ADDL. DISTRICT JUDGE, PRATAPGARH	April 10, 2013
RAM KUMAR SAXENA Vs. RAJESHWARI PRASAD AND ANOTHER	January 15, 2013
RAM LAKHAN Vs. SUSHILA DEVI	January 15, 2013
RAM LAKHAN ALIAS RAM LAKSHAN AND 4 ORS Vs. DEPUTY DIR CONSOLIDATION FAIZABAD AND ORS	February 13, 2013
RAM LAKHAN AND OTHERS Vs. D D C BANDA AND OTHERS	May 17, 2013
RAM LALIT Vs. STATE OF U.P. AND ANR.	July 2, 2013
RAM MANI PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, BASTI	May 16, 2013
RAM MANOHAR Vs. DY. DIRECTOR OF CONSOLIDATION	November 18, 2013
RAM MILAN Vs. JAGDISH	April 25, 2013
RAM MILAN ALIAS CHANDU MILAN Vs. ADDL. CITY MAGISTRATE (V)/RENT CONTROL & EVICTION OFFICER AND ANOTHER	May 30, 2013
RAM MOHAN Vs. STATE OF U P AND ANR	July 4, 2013
RAM MURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 13, 2013
RAM MURTI Vs. STATE OF U.P.	October 10, 2013
RAM NAKSHATRA Vs. STATE OF U.P. THRU SECY. AND OTHERS	February 1, 2013
RAM NAKSHTRA SHARMA Vs. STATE OF U P	July 19, 2013
RAM NANDAN Vs. BOARD OF REVENUE	October 9, 2013
RAM NARAIN Vs. STATE OF U.P.	December 16, 2013
RAM NARAIN BHASKAR Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
RAM NARAIN SHARMA Vs. J D C ETAH AND OTHERS	July 15, 2013
RAM NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 22, 2013
RAM NARAYAN Vs. STATE OF U.P.	May 10, 2013
RAM NARESH Vs. STATE OF U.P.	October 4, 2013
RAM NARESH Vs. STATE OF U.P.	October 25, 2013
RAM NARESH @ YADURAJ Vs. RAM DULARE	May 22, 2013
RAM NARESH CHAUDHARY AND OTHERS Vs. STATE OF U P AND OTHERS	September 12, 2013
RAM NARESH SINGH Vs. RAM PAL SINGH	February 26, 2013
RAM NARESH SINGH Vs. DY. DIRECTOR OF CONSOLIDATION	October 28, 2013
RAM NARESH SINGH AND 7 ORS. Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
RAM NARESH TRIPATHI EX-MANAGER Vs. RAJDEV YADAV, EX-PRESIDENT AND 4 OTHERS	October 8, 2013
RAM NATH Vs. IST A.D.J.	December 11, 2013
RAM NIWAS GUPTA Vs. M M ZAIDI AND ANOTHER	March 8, 2013
RAM PAL Vs. STATE OF U.P. & ORS.	May 24, 2013
RAM PAL Vs. STATE OF U P	February 21, 2013
RAM PAL SINGH Vs. BOARD OF REVENUE	October 1, 2013
RAM PAT Vs. D D C	October 5, 2013
RAM PHER SINGH Vs. ADDL. COLLECTOR GONDA	November 26, 2013
RAM PHERE Vs. STATE OF U.P.	July 24, 2013
RAM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE	February 25, 2013
RAM PRAKASH Vs. BOARD OF REVENUE	July 3, 2013
RAM PRASAD AND 4 ORS. Vs. STATE OF U.P. AND ANOTHER	November 12, 2013
RAM PRATAP Vs. DEPUTY DIRECTOR	January 24, 2013
RAM PRATAP AND ORS. Vs. GULAB	July 25, 2013
RAM PRATAP DUBEY Vs. STATE OF U P	May 31, 2013
RAM PRATAP PANDEY Vs. STATE OF U P	April 9, 2013
RAM PRATAP TIWARI Vs. STATE OF U.P.THROUGH SECRETARY REVENUE	April 17, 2013
RAM PUJAN SINGH Vs. STATE OF U P AND OTHERS	May 10, 2013
RAM PYARI Vs. STATE OF U P	May 14, 2013
RAM RAKSHA @ RAKSHA RAM Vs. STATE OF U.P.	November 22, 2013
RAM RATAN AND OTHERS Vs. D D C AZAMGARH AND OTHERS	May 24, 2013
RAM ROOP PARASAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 10, 2013
RAM SAGAR Vs. STATE OF U.P.	July 11, 2013
RAM SAGAR CHAUDHARY Vs. STATE OF U P	October 8, 2013
RAM SAGAR TIWARI Vs. RAM LAKHAN YADAV	April 24, 2013
RAM SAHAI & ANR. Vs. PROPRIETOR MAHESH AUTO FINANCE, LUCKNOW & 4 ORS.	August 20, 2013
RAM SAJAN VERMA Vs. STATE OF U.P	May 31, 2013
RAM SAJEEWAN Vs. STATE OF U P	January 8, 2013
RAM SAJIWAN Vs. U.P. COOPERATIVE INSTITUTIONAL SERVICE	March 7, 2013
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 13, 2013
RAM SAMUJH MAURYA Vs. DIRECTOR GENERAL	October 9, 2013
RAM SARAN PRASAD Vs. UNION OF INDIA	October 25, 2013
RAM SAWARE Vs. SURJA DEVI AND ANR	October 29, 2013
RAM SEWAK SINGH Vs. RAM ABHILAKH SINGH	July 10, 2013
RAM SHABD RAM Vs. DISTRICT MAGISTRATE, AZAMGARH	December 10, 2013
RAM SHABD RAM Vs. DISTRICT MAGISTRATE	December 12, 2013
RAM SHANKAR MISHRA Vs. STATE OF U.P.	July 25, 2013
RAM SHANKER RAI Vs. ADMINISTRATIVE COMMITTEE COOPERATIVE BANK	July 15, 2013
RAM SHANKER VERMA Vs. STATE OF U.P.	May 30, 2013
RAM SHANKER VERMA Vs. STATE OF U.P. THRU. PRIN. SECY.	September 26, 2013
RAM SHIROMANI SHUKLA Vs. STATE OF U.P. AND OTHERS	April 15, 2013
RAM SINGH Vs. STATE OF U.P.	May 22, 2013
RAM SINGH Vs. STATE OF U P	May 20, 2013
RAM SINGH Vs. STATE	May 6, 2013
RAM SINGH Vs. STATE OF U P	July 22, 2013
RAM SINGH @ DHARMBIR SINGH @ BALYOGI JI SIDDH Vs. STATE OF U.P	May 14, 2013
RAM SINGH AND OTHERS Vs. STATE OF U P	December 20, 2013
RAM SUBHAG Vs. STATE OF U.P. AND ANOTHER	October 24, 2013
RAM SUMER AND ORS. (COMPLAINT CASE) Vs. THE STATE OF U.P. AND ANR.	January 24, 2013
RAM SURAT MISHRA Vs. STATE OF U P	July 19, 2013
RAM SURAT YADAV Vs. STATE OF U P	December 19, 2013
RAM SURESH, D.S.P. C.B.CID, MEERUT Vs. STATE OF U.P.	September 4, 2013
RAM SURSH Vs. STATE OF U.P	May 2, 2013
RAM SWAROOP Vs. STATE OF U P	December 12, 2013
RAM SWAROOP TYAGI Vs. STATE OF U P	April 26, 2013
RAM UJAGIR AND ORS Vs. BOARD OF REVENUE AND ORS	July 5, 2013
RAM YASH Vs. STATE OF U P	August 19, 2013
RAMA GANGWAR Vs. SHANKER LAL	February 13, 2013
RAMA KANT VERMA Vs. STATE OF U.P	April 30, 2013
RAMA KANTH @ CHINTAMANI MISRA Vs. STATE OF U.P.	August 14, 2013
RAMA NAND OJHA Vs. STATE OF U P	January 11, 2013
RAMA RAM Vs. STATE OF U P	May 3, 2013
RAMA SANKAR Vs. OM PRAKASH LIKKDHARI	April 5, 2013
RAMA SHANKAR Vs. D D C AND OTHERS	May 24, 2013
RAMA SHANKAR PANDEY Vs. STATE OF U.P.	July 31, 2013
RAMA SHANKER SINGH Vs. COMMISSIONER & ANOTHER	March 7, 2013
RAMA SHANKER SINGH S/O SHEO PRASAD SINGH Vs. RATNESH JAISWAL AND ANR	July 10, 2013
RAMADHAR Vs. ADDL COMMISSIONER, VARANASI	December 10, 2013
RAMADHAR YADAV Vs. DY. DIRECTOR OF CONSOLIDATION	November 19, 2013
RAMAKANT DUBEY Vs. STATE OF U.P.	September 5, 2013
RAMAN BHARTI Vs. YOGESH KUMAR RATHORE AND ANOTHER	January 30, 2013
RAMANAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD	March 20, 2013
RAMANAND Vs. STATE OF U.P.	December 2, 2013
RAMANAND Vs. STATE OF U.P.	September 26, 2013
RAMAPATI MISHRA Vs. STATE OF U.P.	December 17, 2013
RAMASHRAYA Vs. D D C	December 20, 2013
RAMAWATI AND OTHERS Vs. D D C AZAMGARH & OTHERS	May 6, 2013
RAMBABU KUSWAH Vs. STATE OF U P	December 6, 2013
RAMDEV Vs. STATE OF U.P.	July 25, 2013
RAMDHEER SINGH Vs. STATE OF U.P. AND OTHERS	January 11, 2013
RAMESH Vs. COLLECTOR	February 14, 2013
RAMESH ACHHRA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
RAMESH ALIAS KUNHA SHUKLA Vs. STATE	September 19, 2013
RAMESH BABOO BHADORIYA Vs. JANARDAN SHAKYA, AND 3 OTHERS	October 30, 2013
RAMESH CHANDRA Vs. STATE OF U P AND OTHERS	October 25, 2013
RAMESH CHANDRA Vs. CHIEF INSPECTOR AND ANOTHER	October 4, 2013
RAMESH CHANDRA Vs. STATE OF U P AND ORS	August 1, 2013
RAMESH CHANDRA Vs. STATE OF UTTAR PRADESH	July 5, 2013
RAMESH CHANDRA Vs. STATE OF U.P. AND ANR.	May 27, 2013
RAMESH CHANDRA Vs. REGIONAL MANAGER AND OTHERS	April 11, 2013
RAMESH CHANDRA GUPTA Vs. PRESCRIBED AUTHORITY (IST. ADDL. JUDGE SMALL CAUSES CT.) AND OTHERS	July 24, 2013
RAMESH CHANDRA GUPTA Vs. MURLIDHAR GUPTA AND ANOTHER	September 24, 2013
RAMESH CHANDRA GUPTA Vs. STATE OF U.P.	August 14, 2013
RAMESH CHANDRA GUPTA Vs. BOARD OF REVENUE	September 5, 2013
RAMESH CHANDRA GUPTA Vs. BOARD OF REVENUE U P	July 2, 2013
RAMESH CHANDRA GUPTA AND OTHERS Vs. BOARD OF REVENUE U.P./CHIEF CONTROLLING REVENUE AUTHORITY, U.P. ALLAHABAD AND OTHERS	July 7, 2013
RAMESH CHANDRA JAIN Vs. STATE OF U P	April 4, 2013
RAMESH CHANDRA MAURYA Vs. STATE OF U.P. AND ORS.	March 4, 2013
RAMESH CHANDRA VERMA Vs. U.P. POWER CORPORATION LTD. AND OTHERS	July 4, 2013
RAMESH KUMAR PANDEY Vs. STATE OF U P	February 7, 2013
RAMESH PRASAD NIGAM Vs. STATE BANK OF INDIA HAZRATGANJ LKO.THROU ITS CHIEF G.M.	April 11, 2013
RAMESH SON OF SRI RAJARAM Vs. STATE OF U.P.	May 15, 2013
RAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 3, 2013
RAMESHWAR PRASAD VERMA Vs. SITAMANI DEVI KUSHWAHA	May 31, 2013
RAMESHWAR S/O BANTE LAL Vs. STATE OF U.P.	January 16, 2013
RAMESHWAR SINGH Vs. STATE OF U P AND ORS	November 13, 2013
RAMESHWAR VARMA Vs. STATE OF U P AND OTHERS	July 16, 2013
RAMESHWARI PRASAD SRIVASTAVA AND OTHERS Vs. CHIEF MANAGER, S.B.I. AND ANOTHER	April 30, 2013
RAMHIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS	November 20, 2013
RAMJI LAL Vs. STATE OF U P	October 22, 2013
RAMJI MAURYA Vs. BHAGWAN DAS KHANEJA	January 7, 2013
RAMJI SINGH PROPERTIES AND HOTELS PVT. LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	February 18, 2013
RAMNANDAN SINGH YADAV Vs. STTAE OF U P	July 3, 2013
RAMPAL Vs. COURT OF IIIRD ADDITIONAL CIVIL JUDGE (S.D.) AND OTHERS	January 22, 2013
RAMPATI Vs. ZAHID ALI	October 22, 2013
RAMPHAL Vs. LATE HARBUX SINGH AND 10 ORS	August 16, 2013
RAMPHAL Vs. STATE OF U P	September 6, 2013
RAMRAO SINGH Vs. USHA SINGH	November 25, 2013
RAMU Vs. STATE OF U.P.	February 4, 2013
RAMU BAJPAI Vs. INDIAN OIL CORPORATION LTD. THROUGH ITS CHAIRMAN	May 17, 2013
RAMUJAGIR VERMA Vs. STATE OF U.P.THORUGH ITS SECY.	April 5, 2013
RAMVIJAI YADAV Vs. STATE OF U.P.THRU SECY	April 2, 2013
RAMWATI Vs. DHARAMDAS	May 22, 2013
RAMWATI Vs. SHAKUNTALA	October 29, 2013
RANDHEER SINGH Vs. STATE OF U P	October 9, 2013
RANGPAL Vs. STATE OF U P	July 2, 2013
RANI DEVI Vs. STATE OF U P AND ORS	November 22, 2013
RANI DIXIT Vs. STATE OF U.P.	September 12, 2013
RANI GULATI Vs. STATE OF U.P.	March 22, 2013
RANI LUXMIBAI KSHETRIYA GRAMIN BANK, JHANSI AND ANOTHER Vs. SANTOSH KUMR NUNA AND OTHERS	January 4, 2013
RANITA DEVI Vs. STATE OF U.P.	January 4, 2013
RANJAN GUPTA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	August 12, 2013
RANJANA AGNIHOTRI Vs. UNION OF INDIA	December 12, 2013
RANJANA TANDON Vs. BHEL EDUCATIONAL SOCIETY	February 14, 2013
RANJEET KUMAR GUPTA Vs. STATE OF U P	December 18, 2013
RANJEET KUMAR GUPTA Vs. STATE OF U P	December 13, 2013
RANJEET SINGH Vs. STATE OF U P	September 12, 2013
RANJEET, FRUIT & VEGETABLES COMPANY Vs. STATE OF U.P.	November 19, 2013
RANJIT SINGH Vs. STATE OF U P	March 4, 2013
RANJIT SINGH SINGHER Vs. U. P. S. R. T. C.	July 24, 2013
RANU NIGAM @ ASHISH NIGAM Vs. STATE OF U P	October 3, 2013
RANVEER Vs. STATE OF U.P.	January 3, 2013
RANVIJAY SINGH Vs. STATE OF UP.	May 8, 2013
RANVIR SINGH Vs. STATE OF U P	January 15, 2013
RASHID UMAR S/O BADRUDDIN AHMAD Vs. CHAIRMAN LDA	December 4, 2013
RATAN CHANDRA Vs. STATE OF U.P.	July 19, 2013
RATAN KUMAR Vs. STATE BANK OF INDIA	March 5, 2013
RATAN LAL Vs. STATE OF U P	December 16, 2013
RATAN SINGH Vs. STATE OF U.P.	November 19, 2013
RATI RAM Vs. STATE OF U.P.	February 28, 2013
RATNA MISRA Vs. NEW INDIA ASSURANCE CO.	January 22, 2013
RATNA SHARMA Vs. PRADEEP KUMAR SHARMA	December 9, 2013
RATNESH Vs. RAMESH CHANDRA	November 11, 2013
RATNESH JAISWAL Vs. STATE OF U.P.	October 1, 2013
RAVENDRA SINGH Vs. STATE OF U P	August 23, 2013
RAVI Vs. STATE OF U P AND OTHERS	May 22, 2013
RAVI ALIAS RAVVA Vs. STATE OF U P	July 15, 2013
RAVI KUMAR @ RAVEE KUMAR Vs. STATE OF U P	January 22, 2013
RAVI KUND SINGH Vs. STATE OF U P	January 24, 2013
RAVI MOHAN Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION, GOVT. OF U.P. LKO.	January 22, 2013
RAVI SHANKAR PANDEY Vs. STATE OF U P	February 26, 2013
RAVI SHANKAR TIWARI Vs. STATE OF U.P.	October 25, 2013
RAVINDER KUMAR Vs. COMMITTEE OF MANAGEMENT	September 27, 2013
RAVINDRA @ LADDOO RAJPOOT Vs. STATE OF U P	July 5, 2013
RAVINDRA DUTT RAI Vs. STATE OF U.P.	January 7, 2013
RAVINDRA KUMAR Vs. STATE OF U.P.	October 11, 2013
RAVINDRA KUMAR Vs. COMMITTEE OF MANAGEMENT	November 8, 2013
RAVINDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER/A.CITY MAGISTRATE III & OTHERS	January 4, 2013
RAVINDRA KUMAR AGRAWAL Vs. STATE OF U P	February 12, 2013
RAVINDRA KUMAR GUPTA Vs. RAKESH KUMAR GUPTA	October 5, 2013
RAVINDRA NATH Vs. STATE OF U P	August 27, 2013
RAVINDRA NATH DUBEY Vs. STATE OF U P AND OTHERS	September 17, 2013
RAVINDRA NATH GUPTA Vs. KISHNA AGARWAL	July 18, 2013
RAVINDRA SINGH SON OF BALESHWAR SINGH Vs. STATE OF U.P. THROUGH ELECTION COMMISSIONER, GOVT. OF U.P. AND ORS.	November 13, 2013
RAZIA AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 23, 2013
REENA Vs. STATE OF U.P	March 14, 2013
REENA DEVI Vs. STATE OF U P	December 9, 2013
REENA SINGH Vs. STATE OF U P	September 11, 2013
REETA SINGH Vs. STATE OF U P	March 18, 2013
REGIONAL MANAGER BANK OF INDIA Vs. CENTRAL GOVERNMENT	April 10, 2013
REGIONAL MANAGER U P STATE ROAD TRANSPORT Vs. STATE OF U P	February 12, 2013
REGIONAL MANAGER U P STATE ROAD TRANSPORT Vs. PRESIDENT OFFICER	February 12, 2013
REGITOFLEX DYNAMICS PVT LTD AND ANOTHER Vs. AUTHORITY PAYMENT OF WAGES ACT AND OTHERS	September 12, 2013
REHMAT ULLAH KHAN Vs. BUNDELKHAND UNIVERSITY	February 14, 2013
REKHA Vs. STATE OF U P AND OTHERS	December 19, 2013
REKHA Vs. STATE OF U P	January 17, 2013
REKHA BARNAWAL Vs. STATE OF U.P.	February 4, 2013
REKHA CHATURVEDI Vs. CHIEF CONTROLLING RVENUE	April 18, 2013
REKHA RANI Vs. STATE OF U P	December 12, 2013
REKHA RANI Vs. STATE OF U.P.	August 14, 2013
REKHA SAHU Vs. UCO BANK	August 20, 2013
REKHA SINGH Vs. ANIL KUMAR GUPTA	July 29, 2013
REKHA TIWARI Vs. SUHAIL AHMAD	November 28, 2013
RELIANCE GENERAL INS CO LTD Vs. SAFEDI	March 22, 2013
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SURENDRA PAL @ SURENDRA PAL KAPOOR	October 23, 2013
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. GAYATRI DEVI AND OTHERS	July 3, 2013
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAVINDRA SINGH	March 5, 2013
RELIANCE GENERAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER Vs. AFJAL AND OTHERS	May 23, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. AABID	May 23, 2013
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. GAYATRI SINGH AND OTHERS	August 2, 2013
RENU AGGARWAL Vs. INCOME-TAX OFFICER	September 2, 2013
RINKU @ OMKAR Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
RINKU KUSHWAHA Vs. STATE OF U.P.	September 27, 2013
RISHI NARAYAN Vs. SETTLEMENT OFFICER CONSOLIDATION, AND ANOTHER	August 13, 2013
RITA RAI Vs. STATE OF U.P.	September 24, 2013
RITESH RAI Vs. STATE OF U.P. AND ANOTHER	December 18, 2013
RIZWANA BEGUM @ PAPPOO Vs. NOOR AHMAD	March 8, 2013
ROBIN SINGH Vs. NAND KISHORE	September 10, 2013
ROHIT Vs. STATE OF U P	July 4, 2013
ROHIT SURFACTANTS PRIVATE LIMITED Vs. MANODIA SALT COMPANY PRIVATE LIMITED	August 12, 2013
ROHTASH Vs. STATE OF U P	February 8, 2013
ROMAN CATHOLIC DIOCESE Vs. RAJENDRA SINGH	February 4, 2013
ROMI MUSTKIB Vs. STATE OF U.P. AND ANR.	December 9, 2013
ROOP RAM & OTHERS Vs. ADDL COMMISSIONER (FINANCE) BAREILLY & OTHERS	July 17, 2013
ROOP RANI Vs. STATE OF U P	February 21, 2013
ROSHAN LAL Vs. STATE OF U.P.	November 18, 2013
ROSHAN LAL Vs. ADDL COMMISSIONER (ADMN ) AND ORS	May 2, 2013
RT REV MORRIS EDGAR DAN BISHOP DIOCESE OF LKO Vs. STATE OF U P & OTHERS	July 5, 2013
RUCHIKA NARAYAN Vs. STATE OF U.P. AND ANR.	July 2, 2013
RUCHITA SRIVASTAVA Vs. VIVEK SWAROOP	May 31, 2013
RUKHSANA PARVEEN Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND 3 OTHERS	April 10, 2013
RUKMANI DEVI Vs. DISTRICT COOPERATIVE BANK LTD AND OTHERS	July 8, 2013
RUKMINI Vs. DY DIRECTOR OF CONSOLIDATION	March 1, 2013
RUMA KUMARI GUPTA Vs. STATE OF U.P.	February 21, 2013
RUPA Vs. STATE OF U.P.	August 29, 2013
RUPAI Vs. D.D.C.	December 20, 2013
RUPENDRA SINGH Vs. STATE OF U.P. AND OTHERS	February 7, 2013
S B INTERNATIONAL GULARBHOJ Vs. COMMISSIONER COMMERCIAL TAX LKO	August 8, 2013
S K AGARWAL Vs. UNION OF INDIA	April 5, 2013
S K TRADERS Vs. STATE OF UP	April 29, 2013
S N MAHESHWARI Vs. GENERAL MANAGER	February 22, 2013
S P SHUKLA Vs. STATE OF U P	October 21, 2013
S P TIWARI Vs. STATE OF U P	March 21, 2013
S. N. A. RIZVI Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD	March 22, 2013
S.D.M., UNITED INDIA INSURANCE CO. LTD. Vs. RITESH RAI AND OTHERS	July 4, 2013
S.G.S. CONSTRUCTION & DEVELOPERS PVT. LTD Vs. U.P. AVAS EVAM VIKAS PARISHAD	September 25, 2013
S.K. RAI Vs. STATE OF U.P. AND OTHERS	January 11, 2013
S.M. HAQ Vs. COMMISSIONER OF INCOME TAX	January 10, 2013
S.P. GUPTA Vs. PUNJAB NATIONAL BANK	July 30, 2013
S.P.A EEIT UDYOG TARUN FAIZABAD THRU PROP Vs. STATE OF U.P.	April 17, 2013
S.P.RAM Vs. CENTRAL BUREAU OF INVESTIGATION	August 7, 2013
S/S GAYA DEEN KAILASH CHAND Vs. STATE OF U.P	March 6, 2013
SAAYAD ZAHOOR MEHNDI ZAIDI AND 2 ORS Vs. STATE OF U P AND ANOTHER	November 8, 2013
SABARUNNISHA Vs. TAHIRA	September 20, 2013
SABINA BISMIL AND ANR Vs. STATE OF U P AND OTHERS	September 26, 2013
SACHIN GUPTA Vs. STATE OF U P AND ANOTHER	August 30, 2013
SACHIN JAIN Vs. STATE OF U.P. AND ANR.	July 2, 2013
SACHIN SAHNI AND ANOTHER Vs. RAM CHANDRA GOEL (DEAD) VIJAY KUMAR GOEL	April 25, 2013
SACHIN SHARMA Vs. STATE OF U P AND ORS	May 14, 2013
SADANA ELECTRIC STORES Vs. COMMISSIONER OF INCOME TAX	July 9, 2013
SADANAND Vs. DISTRICT JUDGE	March 5, 2013
SADANAND MISHRA Vs. REGIONAL CONCILIATION OFFICER & ORS.	April 4, 2013
SADHAN SAHKARI SAMITI LIMITED Vs. PRESIDING OFFICER LABOUR COURT	March 19, 2013
SAFIQ AHMAD Vs. STATE	July 9, 2013
SAGHIR AHAMD Vs. SHAKOOR	August 29, 2013
SAHARA INDIA Vs. LABOUR COURT, U.P.	May 8, 2013
SAHARA INDIA Vs. UNION OF INDIA	December 19, 2013
SAHAZAVIN Vs. ADDL. DISTRICT JUDGE	January 7, 2013
SAHEED Vs. RAFIQ	March 13, 2013
SAHNAZ PARVEEN Vs. ADDITIONAL DISTRICT JUDGE	October 23, 2013
SAHWAN Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
SAJAL KUMAR SINGH Vs. SURYA BALI SINGH	September 18, 2013
SAJID Vs. STATE OF U P	February 12, 2013
SALEEM Vs. STATE OF U.P	April 26, 2013
SALEEM Vs. STATE OF U.P.	January 22, 2013
SALESH AND ANR Vs. STATE OF U P AND OTHERS	July 12, 2013
SALIK Vs. REGIONAL P F COMMISSIONER	April 30, 2013
SALIK RAM Vs. D D C & OTHERS	July 15, 2013
SALIM ASGAR @ ASGAR HUSSAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 11, 2013
SALIMA BEGUM Vs. SAEEDA BEGUM AND OTHERS	April 4, 2013
SALLU BAJ Vs. STATE OF U.P	March 6, 2013
SALTNAT BAHADUR POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U P	May 6, 2013
SAMAJ SEWA UTHAN SAMITI Vs. STATE OF U P	February 27, 2013
SAMEER AHMAD Vs. NAGAR PALIKA PARISHAD & OTHERS	November 19, 2013
SAMEER ISPAT Vs. U.P. FINANCIAL CORPORATION	September 30, 2013
SAMEER SINGH Vs. STATE OF U P	July 8, 2013
SAMIULLAH & OTHERS Vs. IST ADDL DISTRICT JUDGE & OTHERS	December 18, 2013
SAMPURNANAND SANSKRIT VISHWAVIDYALAYA Vs. DHARM CHANDRA JAIN	March 1, 2013
SAMRA Vs. MITTAL LANDSCAPE DEVELOPMENT PVT LTD AND 2 OTHERS	September 23, 2013
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. COMMISSIONER OF COMMERCIAL	April 25, 2013
SAMTEL COLOR LTD Vs. STATE OF U P	March 20, 2013
SAMYA CHAUDHARY Vs. UNION OF INDIA	August 5, 2013
SANAULLAH Vs. STATE OF U.P.	February 5, 2013
SANDEEP Vs. STATE OF U P	June 17, 2013
SANDEEP KUMAR VERMA Vs. STATE OF U P AND OTHERS	August 7, 2013
SANDHYA SINGH Vs. STATE OF U.P.	August 8, 2013
SANDIP KUMAR MUKHOPADHYAY Vs. STATE OF U.P.	September 27, 2013
SANGAM LAL PANDEY (PIL) CIVIL Vs. STATE OF U.P.	December 2, 2013
SANGAM STRUCTURALS LTD Vs. COMMISSIONER, TRADE TAX	May 16, 2013
SANGEETA Vs. STATE OF U.P.	November 19, 2013
SANJAY Vs. DY DIRECTOR OF CONSOLIDATION	October 10, 2013
SANJAY Vs. STATE OF U.P	May 10, 2013
SANJAY COAL COMPANY Vs. UNION OF INDIA AND OTHERS	January 4, 2013
SANJAY HARIJAN S/O LATE MEWA LAL Vs. STATE OF U.P.	January 11, 2013
SANJAY JHUNJHUNWALA Vs. SAVITRI SINGH	February 12, 2013
SANJAY KUMAR Vs. SENIOR REGIONAL MANAGER F.C.I.	November 14, 2013
SANJAY KUMAR Vs. STATE OF U P	January 22, 2013
SANJAY KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 26, 2013
SANJAY KUMAR GUPTA Vs. STATE OF U P	April 25, 2013
SANJAY KUMAR PANDEY AND ANOTHER; BAIJNATH SINGH Vs. STATE OF U P AND 3 OTHERS	August 23, 2013
SANJAY KUMAR SINGH Vs. STATE BANK OF INDIA	December 17, 2013
SANJAY PRATAP SINGH Vs. STATE OF U P AND ORS	December 19, 2013
SANJAY SINGH Vs. RUBY GOYAL	April 8, 2013
SANJAY SINGH Vs. BOARD OF REVENUE	October 29, 2013
SANJAY SINGH Vs. STATE OF U.P.	February 14, 2013
SANJAY SINGH CHAUHAN Vs. ORIENTAL INSRUCANE COMPANY LIMITED	May 14, 2013
SANJAY TYAGI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 30, 2013
SANJAY VISHWAKARMA Vs. STATE OF U P	August 7, 2013
SANJEEV GARG Vs. STATE OF U.P.	April 10, 2013
SANJEEV JAIN S/O Vs. STATE OF U.P.	May 24, 2013
SANJEEV KUMAR Vs. STATE OF U P	May 3, 2013
SANJEEV KUMAR Vs. STATE OF U P	August 1, 2013
SANJEEV RAWAL Vs. STATE OF U P	August 16, 2013
SANJU AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
SANJU DEVI Vs. STATE OF U P	February 20, 2013
SANKATHA PRASAD AND ORS. Vs. THAKUR PRASAD PANDEY TRUST AND ORS.	December 5, 2013
SANKATHA SHUKLA Vs. UNION OF INDIA	May 9, 2013
SANNO DEVI Vs. D.D.C.	December 11, 2013
SANT LAL Vs. STATE OF U.P.	October 28, 2013
SANT LAL Vs. STATE OF U P & ANOTHER	October 25, 2013
SANT LAL Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	July 1, 2013
SANT RAM PANDEY Vs. STATE OF U.P.	September 30, 2013
SANTKRIPA TRADING CO. Vs. BANK OF BARODA	September 11, 2013
SANTOSH KUMAR Vs. ADDL CIVIL JUDGE	April 26, 2013
SANTOSH KUMAR Vs. EKTA SINGH AND 3 OTHERS	October 28, 2013
SANTOSH KUMAR Vs. STATE OF U P	January 7, 2013
SANTOSH KUMAR PATEL & ANOTHER Vs. STATE OF U.P. & ANOTHER	June 28, 2013
SANTOSH KUMAR SAXENA Vs. STATE	December 11, 2013
SANTOSH KUMAR SINGH Vs. STATE OF U P & 4 ORS	May 14, 2013
SANTOSH KUMAR SINGH Vs. STATE OF U.P.	August 8, 2013
SANTOSH KUMARI Vs. RAJIV KUMAR	September 5, 2013
SANTRAM SINGH Vs. WORKSHOP MANAGER	March 18, 2013
SANTU KUSHWAHA Vs. STATE OF U P	October 31, 2013
SARASWATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION & OTHERS	December 9, 2013
SARASWATI DEVI Vs. TABASSUSUM GAZALA	May 30, 2013
SARDAR BALDEV SINGH UPPAL Vs. VISHAL CHAND JAIN	July 26, 2013
SARDAR IQBAL SINGH Vs. KM. SARSWATI DEVI VARSHANEY	January 7, 2013
SARDAR JASBIR SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE	February 21, 2013
SARDAR KESAR SINGH Vs. ASSTT. COMMISSIONER, STAMPS, UNNAO AND ORS.	March 6, 2013
SARDAR KULWANT SINGH Vs. STATE OF U.P.	March 15, 2013
SARDAR MALKEET SINGH GILL Vs. HARKEERAT SINGH DHILLON	October 22, 2013
SARDAR MANJEET SINGH Vs. A.D.J., MAINPURI & OTHERS	January 16, 2013
SARIK AHMAD Vs. STATE OF U P	September 20, 2013
SARITA Vs. UP ZILADHIKARI	March 15, 2013
SARITA DUBEY Vs. U.P. AVAS VIKAS PARISHAD THRU. AUYUNKTA AND OTHERS	October 7, 2013
SARITA GOYAL Vs. STATE OF U P	September 27, 2013
SARITA YADAV Vs. UNION OF INDIA	October 25, 2013
SARJOO SAHKARI CHLNI MILLS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P.	January 3, 2013
SARJU PRASAD Vs. HANSH KUMAR SONKAR	July 9, 2013
SARNAM SINGH Vs. STATE OF U P	January 6, 2013
SAROJ Vs. STATE OF U P	September 24, 2013
SAROJ Vs. P.O. MACT	April 18, 2013
SAROJ DEVI Vs. STATE OF U.P.	February 22, 2013
SAROJ DEVI Vs. STATE OF U P	February 7, 2013
SAROJ DEVI AND OTHERS Vs. STATE OF U.P. THROUGH ITS SECRETARY HOME AND OTHERS	May 13, 2013
SAROJ TYAGI Vs. GURMEET SINGH	January 18, 2013
SARSWATI SHIKSHA PRASAR SAMITI AND ANOTHER Vs. STATE OF U P AND OTHERS	February 21, 2013
SARVESH KUMAR Vs. STATE OF U P	July 12, 2013
SARVESH KUMAR SHUKLA AND ANOTHER Vs. DISTT. & SESSIONS JUDGE KANPUR AND OTHERS.	January 17, 2013
SARVESH KUMAR TIWARI Vs. STATE OF U P	January 22, 2013
SARVJEET Vs. STATE OF U P	May 28, 2013
SARWAR @ BHUREY Vs. STATE OF U P & ANOTHER	October 23, 2013
SARWARI BEGUM Vs. MOHD. ASHFAQ	November 27, 2013
SATENDRA KUMAR & OTHERS Vs. DY DIRECTOR OF CONSOLIDATION & ANOTHER	August 19, 2013
SATENDRA KUMAR JAIN Vs. VEER DIGAMBAR JAIN DHARMSHALA	July 30, 2013
SATENDRA PAL SINGH BHADORIA Vs. STATE OF U.P.	January 11, 2013
SATENDRA PAL SINGH SARNA AND ANOTHER Vs. DEVENDRA PAL SINGH AND OTHERS	February 25, 2013
SATENDRA SINGH Vs. STATE OF UTTAR PRADESH	October 10, 2013
SATGUR DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE KHERI	February 21, 2013
SATISH CHANDRA Vs. DEVI	February 22, 2013
SATISH CHANDRA Vs. PRESIDING OFFICER C G I T C LABOUR COURT	December 6, 2013
SATISH CHANDRA Vs. STATE OF U P	August 19, 2013
SATISH CHANDRA TIWARI Vs. STATE OF U.P.	February 5, 2013
SATISH CHAUHAN Vs. STATE OF U P AND ANOTHER	November 6, 2013
SATISH KUMAR Vs. STATE OF U.P.	July 9, 2013
SATISH KUMAR SHARMA Vs. STATE OF U.P. AND ORS.	December 18, 2013
SATPAL VERMA AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER	December 13, 2013
SATYA BHAMA MISHRA Vs. KAMLAPATI DEVI	March 13, 2013
SATYA DEO SHAKYA Vs. AJAY KUMAR GUTPA	October 5, 2013
SATYA NARAIN GIRI Vs. STATE OF U P	October 10, 2013
SATYA NARAYAN Vs. U.P.POWER CORPORATION LTD	May 22, 2013
SATYA PAL SINGH Vs. STATE OF U P	April 12, 2013
SATYA PAL SINGH Vs. STATE OF U P	October 5, 2013
SATYA PRAKASH MITTAL (DR.) AND ANOTHER Vs. HEERA LAL & SONS, AND ANOTHER	September 13, 2013
SATYA PRAKASH TEWARI AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 9, 2013
SATYA PRAKASH VERMA Vs. COMMISSIONER, AGRA DIVISION	January 10, 2013
SATYA PRAKASHY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 26, 2013
SATYABHAN SINGH Vs. SURESH CHANDRA	January 30, 2013
SATYABRAT BANERJEE Vs. XTH. A.D.J., LUCKNOW AND ANOTHER	July 4, 2013
SATYADEV Vs. STATE OF U.P.	November 11, 2013
SATYAM KUMAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS	August 5, 2013
SATYENDRA BAHADUR SINGH & ANOTHER Vs. D I O S & OTHERS; STATE OF U P AND ORS	August 12, 2013
SATYENDRA BAJPAI Vs. ADDL JUDGE. SMALL CAUSES	December 2, 2013
SATYENDRA CHATURVEDI Vs. SMALL SCALE INDUSTRIES RESEARCH AND DEVELOPMENT ORGANIZATION	April 23, 2013
SATYENDRA GOYAL Vs. STATE OF U.P. AND ANOTHER	October 24, 2013
SATYENDRA KUMAR SINGH Vs. STATE OF U.P.	June 14, 2013
SATYENDRA SINGH Vs. STATE OF U P	May 22, 2013
SATYENDRA SINGH Vs. STATE OF U P	September 20, 2013
SAUMYA CO OPERATIVE HOUSING SOCIETY Vs. STATE OF U P	November 28, 2013
SAUMYA SRIVASTAVA (MINOR) Vs. STATE OF U P	August 7, 2013
SAURABH INDUSTRIAL FINANCING LTD Vs. INCOME-TAX OFFICER`	April 2, 2013
SAURABH JAIN Vs. CENTRAL BUREAU OF INVESTIGATION	July 24, 2013
SAURABH KUMAR MISHRA Vs. THE STATE OF U.P. AND ANR.	June 27, 2013
SAURABH SONKAR @ SUBHAM Vs. STATE OF U P	December 16, 2013
SAURANG Vs. STATE OF U.P.	October 10, 2013
SAVITA DEVI Vs. STATE OF U.P.	July 4, 2013
SAVITA SHARMA Vs. UNION OF INDIA	September 17, 2013
SAVITA SHARMA Vs. UNION OF INDIA	December 3, 2013
SAVITRI DEVI Vs. D D C	December 18, 2013
SAVITRI DEVI Vs. STATE OF U.P. THROUGH SECRETARY AND OTHERS	January 28, 2013
SAVITRI DEVI Vs. STATE OF U.P.	October 4, 2013
SAYED MOHAMMAD RASHID Vs. STATE OF U P	August 2, 2013
SAYED MOHAMMAD SAEED AND 5 OTHERS Vs. D D C AND 6 OTHERS	August 1, 2013
SAYEED AHMAD ALIAS MAUSAM AND OTHERS Vs. AJAY KUMAR SINGH AND ANOTHER	February 1, 2013
SAYEED MASOOD KAMAL @ MUSHTAFA AND ANR Vs. SUKHANAND AND ORS	August 2, 2013
SAYRA BANO Vs. STATE OF U.P.	July 31, 2013
SECURIPAX INDIA PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 2, 2013
SEEMA Vs. ASHOK KUMAR VEDI	October 23, 2013
SEEMA DEVI Vs. STATE OF U.P.	April 2, 2013
SEEMA SRIVASTAVA Vs. U P POWER COR LTD	September 16, 2013
SEEMA TIWARI Vs. STATE OF U P	August 27, 2013
SENIOR DIVISIONAL MANAGER Vs. VAKIL YADAV	March 1, 2013
SHABHAKANT Vs. STATE OF U.P.	October 10, 2013
SHAFIQ AHMAD KHAN Vs. ALLAHABAD DEVELOPMENT AUTHORITY	December 6, 2013
SHAFIQ KHAN Vs. DISTRICT MAGISTRATE	September 13, 2013
SHAHDEEN Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
SHAHID ALI Vs. COMMISSIONER,BAREILY DIVISION	April 3, 2013
SHAHID ALI BEG Vs. STATE OF U.P.	February 19, 2013
SHAHJAD ALI Vs. PAWAN KUMAR SINGH	September 18, 2013
SHAHNEEL FATIMA Vs. SHABEENA SIDDIQUI	April 2, 2013
SHAIFULLAH Vs. STATE OF U P	July 23, 2013
SHAILENDRA GUPTA Vs. STATE OF U P AND ORS	September 30, 2013
SHAILENDRA KUMAR MAURYA Vs. STATE OF U P AND OTHERS	March 19, 2013
SHAILENDRA KUMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOL	February 14, 2013
SHAILENDRA PANDEY Vs. STATE OF U.P.THR.PRIN.SECY.NAGAR	February 18, 2013
SHAILENDRA SINGH Vs. UTPAL RAI AND 6 ORS.	November 25, 2013
SHAILENDRA SINGH PAL Vs. STATE OF U.P.	February 6, 2013
SHAILENDRA TEWARI Vs. 1ST ADDITIONAL DISTRICT JUDGE	February 20, 2013
SHAILESH ALIAS DINESH TRIPATHI Vs. STATE OF U P	May 3, 2013
SHAILESH KUMAR Vs. STATE OF U P	November 25, 2013
SHAILESH KUMAR Vs. MAHENDRA PRATAP AGARWAL	April 5, 2013
SHAKALDHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA	January 2, 2013
SHAKEEL AHMAD Vs. STATE OF U.P.	July 12, 2013
SHAKEEL AHMAD @ SAOOD Vs. SUKHANAND GUPTA AND ORS	August 2, 2013
SHAKEEL AKHTAR KHAN Vs. STATE OF U P	May 16, 2013
SHAKEEL KHAN @ SHAFEEL KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LAKHIMPUR KHERI & ORS.	January 4, 2013
SHAKIL AHAMAD Vs. MOHD IZZATULLAH KHAN	May 3, 2013
SHAKIL AHMAD Vs. MOH. IZZATULLAH	May 30, 2013
SHAKILA Vs. STATE OF U.P.	March 19, 2013
SHAKIR ALI Vs. STATE OF U.P. AND ANOTHER	February 18, 2013
SHAKUMBARI SUGAR AND ALLIED INDUSTRIAL LTD Vs. DY LABOUR COMISSIONER	May 30, 2013
SHAKUNTALA DEVI AND ANR. Vs. SHREE RAM GENERAL INSURANCE CO. LTD. AND ORS.	August 20, 2013
SHAKUNTLA DEVI Vs. STATE OF U P	October 1, 2013
SHALABH SRIVASTAVA Vs. UNION OF INDIA	January 21, 2013
SHALINI ASHA CHOPRA AND ORS. Vs. STATE BANK OF INDIA AND ORS.	November 8, 2013
SHALU KUMAR RASTOGI S/O SURAJ PAL RASTOGI Vs. STATE OF U.P	March 14, 2013
SHALU MISHRA Vs. STATE OF U.P.THROU.ITS PRIN.SECY.	July 5, 2013
SHAMBHOO NATH Vs. ADIITIONAL DISTRICT MAGISTRATE	October 30, 2013
SHAMBHU Vs. DY.DIRECTOR OF CONSOLIDATION	December 13, 2013
SHAMBHU NATH TIWARI Vs. KAPIL DEO PANDEY	August 23, 2013
SHAMBHU NATH YADAV Vs. STATE OF U.P.	October 3, 2013
SHAMIM @ NASEEM @ NAIMULLAH Vs. STATE OF U P AND OTHERS	August 12, 2013
SHAMIM AHMAD Vs. SHIV NATH KHANDELWAL	October 28, 2013
SHAMIM AHMAD Vs. STATE OF U P	March 14, 2013
SHAMIM FATIMA Vs. MAHMOOD FATIMA	September 5, 2013
SHAMIM FATIMA Vs. MAHMOOD FATIMA	July 5, 2013
SHAMMI Vs. STATE OF U P	May 23, 2013
SHAMSHAD Vs. SHAFIQUE AHMAD AND OTHERS	July 31, 2013
SHAMSHER SINGH Vs. STATE OF U P	November 19, 2013
SHAMSHIR JAHAN Vs. STATE OF U.P.	July 11, 2013
SHAMSHUDDI Vs. STATE OF U.P.	September 3, 2013
SHANKAR Vs. D D C	September 23, 2013
SHANTI Vs. BOARD OF REVENUE LKO	May 30, 2013
SHANTI BHUSHAN Vs. STATE OF U P	January 23, 2013
SHANTI DEVI Vs. SUBODH KUMAR AND ANOTHER	October 22, 2013
SHANTI DEVI Vs. RAMDEO AND OTHERS	November 26, 2013
SHANTI DEVI Vs. STATE OF U P	January 11, 2013
SHANTI DEVI Vs. RAM NIWAS	January 16, 2013
SHANTI DEVI Vs. SHYAM NATH NAGAR	July 8, 2013
SHANTI DHAM SCHOOL KARWI ROAD Vs. STATE OF U P	December 10, 2013
SHARAD CHANDRA TIWARI & ORS. Vs. STATE OF U.P. AND ORS.	November 11, 2013
SHARAD SRIVASTAVA Vs. STATE OF U P & OTHERS	September 27, 2013
SHARAD TRIPATHI Vs. STATE OF U.P.	October 4, 2013
SHARAD YADAV @ GAPPU Vs. STATE OF U.P.	July 4, 2013
SHARAFAT AND ANOTHER Vs. STATE OF U P	December 20, 2013
SHARDA ALIAS BIPAT Vs. D D C AND OTHERS	May 24, 2013
SHARDA PRASAD Vs. UNION OF INDIA	January 10, 2013
SHARDA PRASAD MISHRA Vs. STATE OF U.P. AND OTHERS	October 10, 2013
SHAREEF AHMED Vs. SURJO	May 15, 2013
SHARIF AHMAD Vs. STATE OF U.P.	April 4, 2013
SHARIFAN Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
SHASHI Vs. OM PRAKASH JAISWAL	October 31, 2013
SHASHI MISHRA Vs. NAVIN KUMAR PANDEY	September 13, 2013
SHASHI PRABHA SHARMA Vs. KAMLA DEVI	October 1, 2013
SHASHIKANT PRASAD Vs. STATE	July 29, 2013
SHATRUGHAN KHETAN ALIAS SHATRUGHAN KUMAR AGARWAL Vs. STATE OF U.P.	September 30, 2013
SHAUDAN Vs. STATE OF U.P.	December 11, 2013
SHAUKAT Vs. STATE OF U P	July 9, 2013
SHAUKAT ALI Vs. STATE OF U. P.	September 13, 2013
SHAUKAT ALI Vs. DISTRICT MAGISTRATE AND OTHERS	October 3, 2013
SHAUKAT ALI Vs. ALI AHMAD	March 8, 2013
SHEEL KUMAR GUPTA Vs. STATE OF U.P. AND 3 OTHERS	September 30, 2013
SHEEL KUMAR MISRA Vs. ADDL CITY MAGISTRATE/RENT CONTROL EVICTION OFFICER	January 8, 2013
SHEELA ALIAS FATIMA BEGUM Vs. STATE OF U.P. THRU SECY	October 21, 2013
SHEELA DUBEY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	October 29, 2013
SHEELA DUBEY Vs. STATE OF U P	September 23, 2013
SHEELU Vs. STATE OF U P AND ANR	July 4, 2013
SHEESHPAL Vs. ADDL COMMISSIONER	January 30, 2013
SHEKHAR KHANDELWAL Vs. AJAY KUMAR JAISWAL	April 22, 2013
SHEO CHAND Vs. D.D.C.	May 30, 2013
SHEO MOORAT YADAV Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, ALLAHABAD	December 16, 2013
SHEO NANDAN Vs. STATE OF U P & ANOTHER	July 5, 2013
SHEO RAM Vs. LACHHNMAN	February 4, 2013
SHER ALI Vs. STATE OF U P	August 2, 2013
SHER KHAN Vs. STATE OF U P	May 7, 2013
SHESH NARAINPANDEY Vs. RAJ KISHORI	January 28, 2013
SHESHNATH YADAV Vs. STATE OF U P	October 29, 2013
SHIA CENTRAL BOARD OF WAQFS Vs. VIITH A.D.J. MEERUT	November 8, 2013
SHIAM BIHARI LAL Vs. STATE OF U.P.	November 19, 2013
SHIAM SINGH Vs. D D C & OTHERS	July 5, 2013
SHIKSHA PARISHAD NAWA DISTRICT BALLIA AND OTHERS Vs. STATE OF U P AND OTHERS	May 7, 2013
SHILENDRA KUMAR SINGH Vs. UNION OF INDIA & OTHERS	September 5, 2013
SHISHU PAL SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2, FIROZABAD	January 8, 2013
SHISHUPAL PARIHAR Vs. STATE OF U P	May 23, 2013
SHITLA PRASAD Vs. BANWARI	October 30, 2013
SHIV BALAK SINGH Vs. ADDITIONAL DISTRICT JUDGE	July 10, 2013
SHIV CHAND Vs. STATE OF U P	April 16, 2013
SHIV CHARAN DAS Vs. CHARAN LAL	August 29, 2013
SHIV HARI Vs. D.M/COLLECTOR, GAUTAMBUDH NAGAR	January 7, 2013
SHIV KAILASH DIXIT Vs. STATE OF U.P. THROUGH S.H.O., P.S., MITAULI. LAKHIMPUR-KHERI	January 17, 2013
SHIV KANT TRIPATHI Vs. STATE OF U P	August 1, 2013
SHIV KARAN SINGH Vs. STATE OF U P AND OTHERS	May 28, 2013
SHIV KUMAR Vs. ADDL. COMMISSIONER (ADMIN.) DEVI PATAN MANDAL, GONDA	November 21, 2013
SHIV KUMAR Vs. STATE OF U P AND ANOTHER	September 24, 2013
SHIV KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS	May 10, 2013
SHIV KUMAR PATHAK Vs. STATE OF U P	November 20, 2013
SHIV KUMAR SHARMA Vs. STATE OF U.P.	May 31, 2013
SHIV KUMAR YADAV Vs. STATE OF U.P.	April 25, 2013
SHIV LAL YADAV; RANJEET KUMAR; VINAY KUMAR Vs. STATE OF U P & ORS	July 22, 2013
SHIV NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH	October 11, 2013
SHIV NARAIN AGARWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 12 LUCKNOW AND OTHERS	May 31, 2013
SHIV NARAIN CHAUBEY Vs. STATE OF U.P.	December 20, 2013
SHIV NARAYAN AND ANOTHER Vs. RAMKESH AND OTHERS	March 22, 2013
SHIV NATH ARORA Vs. STATE OF U.P.	September 25, 2013
SHIV NATH PRASAD VISHWAKARMA Vs. GANGA	March 1, 2013
SHIV PATTA Vs. STATE OF U P	December 9, 2013
SHIV POOJAN AND ANR. Vs. THE STATE OF U.P. AND ANR.	January 24, 2013
SHIV PRAKASH KESARWANI Vs. ELECTRICITY OMBUDSMAN AND OTHERS	January 24, 2013
SHIV PRAKASH MISRA Vs. STATE OF U.P.	May 14, 2013
SHIV PRATAP SINGH Vs. STATE	March 25, 2013
SHIV RAM Vs. LAKSHMAN	February 4, 2013
SHIV RAM VERMA Vs. U.P. CO-OPERATIVE UNION LTD. AND OTHERS	April 23, 2013
SHIV RATAN PAL Vs. PRESIDING OFFICER	September 9, 2013
SHIV SAHAY SINGH Vs. STATE OF U.P.	August 20, 2013
SHIV SEVAK RAM DWIVEDI Vs. STATE OF U P	July 5, 2013
SHIV SHANKAR LAL Vs. CIVIL JUDGE (S.D.) AND OTHERS	January 9, 2013
SHIV SHANKER SINGH Vs. MAHRAJI KUNWAR	April 10, 2013
SHIV SHANKER YADAV Vs. STATE OF U.P.	December 20, 2013
SHIV SWAROOP TRIVEDI Vs. STATE OF U P	February 20, 2013
SHIVA ENTERPRISES Vs. STATE OF U.P.	May 30, 2013
SHIVANI DHIMAN AND ANOTHER Vs. STATE OF U P	September 24, 2013
SHIVKESH Vs. STATE OF U P & ANOTHER	May 22, 2013
SHIVRAJ GUPTA Vs. ADDITIONAL DISTRICT JUDGE	January 18, 2013
SHIVRAJ SINGH Vs. STATE OF U.P.	October 1, 2013
SHIVRAM Vs. RAJENDRA KUMAR	May 30, 2013
SHIVSWAROOP Vs. STATE OF U P	July 26, 2013
SHJANTI DEVI Vs. GOMTI DEVI	May 30, 2013
SHOBHA GOVIL Vs. ADDITIONAL COMMISSIONER, INCOME TAX	May 16, 2013
SHOBHAN PAL SINGH Vs. APPELLATE AUTHORITY	July 17, 2013
SHOBHIT GUPTA Vs. COMMISSIONER, MORADABAD DIVISION	January 8, 2013
SHORABH @ SAURABH Vs. STATE OF U P	July 5, 2013
SHRAVAN KUMAR YADAV Vs. UNION OF INDIA	January 4, 2013
SHRAWAN KUAMR SONKAR Vs. AUTHORIZED OFFICER/CHIEF MANAGER, BANK OF BARODA A	August 29, 2013
SHRAWAN KUMAR Vs. RAJAT VERMA	March 18, 2013
SHREE NARAYAN SINGH Vs. STATE OF U P	October 8, 2013
SHREE RAM Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
SHREE TRIPAL SINGH Vs. COMMISSIONER OF INCOME TAX	May 10, 2013
SHRI KRISHNA KANT PANDEY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL II	May 23, 2013
SHRI PARASNATH ALLOYS (PVT.) LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD	April 17, 2013
SHRI SHIV MANDIR EVAM DHARMSHALA TRUST Vs. STATE OF U P	November 25, 2013
SHRIKANT GUPTA Vs. CIVIL JUDGE (SENIOR DIVISION) DISTT. KANPUR NAGAR AND OTHERS	January 7, 2013
SHRIMATI SHARDA GUPTA AND ANOTHER Vs. RAKESH AND OTHERS.	May 27, 2013
SHRIRAM Vs. SMT. RADHA KHAREY AND OTHERS	May 30, 2013
SHRIRAM Vs. DEPUTY DIRECTOR OFCONSOLIDATION	January 21, 2013
SHRIRAM GENERAL INSURANCE CO. Vs. VIPAN DEVI	April 3, 2013
SHSHJAD RAO Vs. DISTRICT MAGISTRATE, MUZAFFAR NAGAR	April 22, 2013
SHUBAM ELECTRONICS (P.) LTD. Vs. STATE OF U.P.	November 26, 2013
SHUSHILA DEVI Vs. BANSHILAL	August 26, 2013
SHYAM BABU Vs. STATE OF U.P.	September 5, 2013
SHYAM BABU MISHRA @ JITENDRA KUMAR MISHRA Vs. NEERAJ KELA	March 12, 2013
SHYAM BEHARI KAHAR Vs. IVTH A.D.J. AND OTHERS	April 30, 2013
SHYAM BIHARI Vs. PRESIDING OFFICER, LABOUR COURT	February 26, 2013
SHYAM BIHARI Vs. STATE OF U P	January 3, 2013
SHYAM BIHARI LAL Vs. STATE OF U P	November 19, 2013
SHYAM BIRI WORKS LTD Vs. STATE OF U.P.THRU JOINT SECY.INSTITUTION FINANCE	September 2, 2013
SHYAM DAL INDUSTRIES Vs. STATE OF U P	April 2, 2013
SHYAM DEV Vs. STATE OF U P	January 15, 2013
SHYAM FEEROUS LTD. Vs. ADDL. COMMISSIONER OF CENTRAL EXCISE	February 21, 2013
SHYAM KRISHNA DUBEY Vs. COLLECTOR AND OTHERS	November 27, 2013
SHYAM LAL AND 7 ORS. Vs. STATE OF U.P. AND ANOTHER	November 25, 2013
SHYAM NARAIN DWIVEDI Vs. STATE OF U P	September 2, 2013
SHYAM NARAIN PANDEY Vs. STATE OF U.P.	August 7, 2013
SHYAM NARAYAN DUBEY Vs. STATE OF U P AND ORS	September 13, 2013
SHYAM NATH CHAUBEY Vs. STATE OF U.P. THRU ITS PRIN.SECY.DEPTT.OF HOME	April 17, 2013
SHYAM RAJI Vs. DDC	September 10, 2013
SHYAM SHANKAR Vs. ISRAJI	October 8, 2013
SHYAM SINGH AND ANR. Vs. STATE OF U.P. AND OTHERS	January 11, 2013
SHYAM SUNDER Vs. D D C AND OTHERS	May 15, 2013
SHYAM SUNDER SINGH Vs. COMMISSIONER OF CUSTOMS	September 23, 2013
SHYAM WATI Vs. STATE OF U P	April 23, 2013
SHYAMA NAND SARASWATI (NAGA BABA) Vs. STATE OF U P	February 26, 2013
SHYAMU RAWAT Vs. PANMATI	September 24, 2013
SHYORAJ SINGH Vs. ZAHIR AHMAD	April 30, 2013
SIBTEY HASSAN AND OTHERS Vs. STATE OF U P AND ANOTHER	October 24, 2013
SIDDHA NATH Vs. D D C AND OTHERS	May 24, 2013
SIDHARTH CONSTRUCTION CO. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX	September 5, 2013
SIGMA CASTINGS LIMITED Vs. PURVANCHAL VIDUT VITRAN NIGAM LIMITED	September 12, 2013
SIKANDER ALI Vs. ZOHRA HUSSAIN	November 18, 2013
SIKTA INCORPORATION Vs. MAHINDRA HOLIDAYS & RESORTS (P) LTD	March 8, 2013
SIMPLAST INDIA PVT LTD Vs. STATE OF U P	September 6, 2013
SINGH & COMPANY Vs. STATE OF U.P. THRU SECY & ORS.	March 12, 2013
SINGHAL ENTERPRISES Vs. STATE OF U.P.	January 22, 2013
SISTER MEERA Vs. STATE OF UTTAR PRADESH	August 23, 2013
SITA RAM Vs. STATE OF U P	November 11, 2013
SITA RAM AGARWAL Vs. STATE OF U P	May 16, 2013
SITA RAM AND ORS. Vs. UNION OF INDIA	November 18, 2013
SIVA ELECTRONICA (INDIA) PVT. LTD Vs. STATE OF UP	March 1, 2013
SIYA RAM Vs. STATE OF U P	November 28, 2013
SIYA RAM Vs. STATE OF U P	February 12, 2013
SIYARAM Vs. STATE OF U P AND OTHERS	July 26, 2013
SMT. ANJU GUPTA Vs. VIPUL PRAKASH GUPTA	January 15, 2013
SMT. ASHA DEVI Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME	March 13, 2013
SMT. CHETNA GUPTA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE (EX-CADRE) 27 AND OTHERS	January 17, 2013
SMT. CHUNNI DEVI (D) THROUGH ITS LEGAL HEIRS REPRESENTATIVE Vs. IIIRD ADDITIONAL CIVIL JUDGE (SENIOR DIVISION), KANPUR NAGAR AND ORS.	February 26, 2013
SMT. GAUTAM DEVI Vs. STATE OF U.P. AND ANOTHER	May 9, 2013
SMT. GEETA SINGH Vs. RAKESH BAHADUR SINGH	May 6, 2013
SMT. GYANMATI Vs. STATE OF U.P. AND OTHERS	September 30, 2013
SMT. KALLI & OTHERS Vs. STATE OF U.P. & ANOTHER	January 11, 2013
SMT. KARMAITA Vs. THE TEHSILDAR AND ANOTHER	March 22, 2013
SMT. KHURSHEEDA AND OTHERS Vs. HARIHAR PRASAD TIWARI AND ANOTHER	July 4, 2013
SMT. LAXMINA DEVI Vs. IST CIVIL JUDGE (J.D.) AND ANOTHER	January 22, 2013
SMT. MAHENDRA KAUR Vs. STATE OF U.P. AND OTHERS	January 28, 2013
SMT. MALA DEVI Vs. STATE OF U.P. AND ANOTHER	November 21, 2013
SMT. NASREEN AND ANR. Vs. STATE OF U.P. AND OTHERS	January 11, 2013
SMT. OMWATI AND OTHERS Vs. JITENDRA KUMAR AGARWAL AND ANOTHER	April 11, 2013
SMT. PUSHPA DEVI Vs. STATE OF U.P. AND OTHERS	March 20, 2013
SMT. RAJANI Vs. MAHESH KUMAR DIXIT AND 3 OTHERS	July 1, 2013
SMT. RAJNI @ ACHCHU Vs. STATE OF U.P. AND OTHERS	May 8, 2013
SMT. REENA DEVI Vs. STATE OF U.P. AND OTHERS	March 8, 2013
SMT. SARALA DEVI Vs. U.P. POWER CORPORATION AND OTHERS	March 22, 2013
SMT. SARITA MISHRA Vs. SHASHI DHAR MISHRA	May 24, 2013
SMT. SATYAWATI DEVI & ORS. Vs. 1ST. A.D.J. AND ORS.	November 19, 2013
SMT. SHAKUNTALA DEVI Vs. RAJVEER	January 7, 2013
SMT. SHALINI AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 11, 2013
SMT. SHASHI Vs. STATE OF U.P. AND OTHERS	May 22, 2013
SMT. SHERUNISHA @ BULBUL Vs. CIVIL JUDGE (S.D.) AND OTHERS	January 15, 2013
SMT. SHOBHA SINGH AND ANOTHER Vs. MANDAL PRABANDHAK, THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER	May 7, 2013
SMT. SONAM Vs. STATE OF U.P. AND ANR.	March 13, 2013
SMT. SONTARA Vs. STATE OF U.P. AND ANOTHER	September 11, 2013
SMT. UMA SANYAL Vs. SRI RAVINDRA & OTHERS	January 3, 2013
SMT. VIRA DEVI Vs. STATE OF U.P. AND ANR.	December 9, 2013
SMT.MEENA SINGH Vs. JANG BAHADUR	May 21, 2013
SOBHA MISRA Vs. GURU DAYAL PATSARIYA	July 8, 2013
SOBHARAM Vs. U.P. ZILA ADHIKARI	October 22, 2013
SOBHNATH SINGH Vs. PITAMBAR SINGH	December 19, 2013
SOCHAN PRASAD YADAV Vs. STATE OF U.P.	May 30, 2013
SOHAN LAL Vs. RAJ KUMAR	May 24, 2013
SOHAN LAL Vs. U P CO OPERATIVE FEDERATION LTD	January 11, 2013
SOHAN LAL HINDU DHARMSHALA Vs. JYOTISHANAND SHUKLA	April 2, 2013
SOHAN PAL Vs. STATE OF U P	November 11, 2013
SOHAN SINGH Vs. RAM KUMAR	January 9, 2013
SOHRAB ALI Vs. STATE OF U P	February 7, 2013
SOM PAL Vs. STATE OF U.P.	September 17, 2013
SOM PRAKASH GUPTA Vs. SHIA CENTRAL BOARD OF WAQF AND OTHERS	April 30, 2013
SONI DEVI Vs. KAMLA YADAV	March 20, 2013
SONI JAISWAL Vs. STATE OF U P & OTHERS	August 12, 2013
SONIYA Vs. STATE OF U.P.	January 15, 2013
SONIYA Vs. STATE OF U.P.	May 24, 2013
SONPAL SINGH Vs. STATE OF U.P.	November 12, 2013
SONU @ SUNIL Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
SONU AND ORS Vs. STATE OF U P AND ORS	September 3, 2013
SONU KUMAR RAUNIYAR Vs. UNION OF INDIA	April 2, 2013
SONU TIWARI Vs. UNION OF INDIA	February 20, 2013
SONU VERMA Vs. STATE OF U.P.	August 30, 2013
SOORAJ KIRANA COMPANY` Vs. COMMISSIONER	October 28, 2013
SOORYAMAN Vs. STATE OF U P	July 10, 2013
SOOVAS Vs. STATE OF U.P.	September 11, 2013
SORAJ KUMAR Vs. D.I.O.S. MUZAFFARNAGAR AND OTHERS	May 14, 2013
SOVRAN PRASAD Vs. STATE OF U.P.	March 15, 2013
SPECTOR @ SIPATTAR & ANOTHER Vs. STATE OF U P	December 5, 2013
SRI PAL Vs. D D C & OTHERS	July 18, 2013
SRI RAJENDRA SINGH ALIAS RAJJU Vs. STATE OF U.P. AND OTHERS	January 11, 2013
SRI RAUF HUSSAIN AND OTHERS Vs. DR. ASIF MASOOD AND OTHERS	September 2, 2013
SRI SHARDA PRASAD TIWARI Vs. SACHCHIDANAND SHAHI	May 13, 2013
SRI VISHNU KUMAR Vs. JUDGE SMALL CAUSES COURT/ADDITIONAL CIVIL JUDGE, JHANSI	May 31, 2013
SRIRAM GUPTA Vs. SHAFIQUIRRAHMAN AND OTHERS	July 2, 2013
ST JOSHEPH CONVENT SCHOOL Vs. PRESIDING OFFICER	April 17, 2013
STARCOM RESOURCES INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 11, 2013
STATE Vs. SURAJ PAL SINGH	September 12, 2013
STATE Vs. RESIDENT WELFARE AND CULTURAL SOCIETY AND OTHERS	October 28, 2013
STATE BANK OF BIKANER & JAIPUR Vs. APPELLATE AUTHORITY	March 8, 2013
STATE BANK OF PATIALA Vs. ZILA ADHIKARI	November 20, 2013
STATE ELECTION COMMISSION U.P.LKO.THRO. STATE ELECTION Vs. BRIJ KUMAR	August 20, 2013
STATE INNOVATIONS IN FAMILY PLANNING SERVICES PROJECT AGENCY Vs. UNION OF INDIA	September 4, 2013
STATE OF U P Vs. SURYA LAKHAN	September 23, 2013
STATE OF U P Vs. ANIL KUMAR SINGH YADAV	April 26, 2013
STATE OF U P Vs. BRIJENDRA KUMAR GUPTA	February 5, 2013
STATE OF U P Vs. RAHMULLA	July 23, 2013
STATE OF U P Vs. RAM PRASAD	July 15, 2013
STATE OF U P Vs. OM PRAKASH	July 22, 2013
STATE OF U P Vs. MATLOOB	June 11, 2013
STATE OF U P Vs. JAGANNATH KUSHWAHA AND 4 OTHERS	December 17, 2013
STATE OF U P Vs. SURENDRA KUMAR	October 29, 2013
STATE OF U P Vs. RAM PRAKASH SINGH AND OTHERS	September 30, 2013
STATE OF U P Vs. RAKESH KUMAR	September 25, 2013
STATE OF U P Vs. SHANTI DEVI	April 4, 2013
STATE OF U P Vs. MATLOOB AND OTHERS	July 11, 2013
STATE OF U P Vs. RAM SARAN GIRI AND OTHERS	May 31, 2013
STATE OF U P Vs. LABOUR COURT	February 21, 2013
STATE OF U P Vs. PANKAJ SRIVASTAVA	December 3, 2013
STATE OF U P Vs. MUNENDRA SINGH	December 3, 2013
STATE OF U P Vs. DALJEET SINGH	December 4, 2013
STATE OF U P Vs. RAKESH KUMAR AND BABLU @ RAM SUMER YADAV	January 31, 2013
STATE OF U P Vs. FAZAL ILAHI	May 13, 2013
STATE OF U P Vs. MAHAVIR SINGH	April 24, 2013
STATE OF U P Vs. BONI	April 29, 2013
STATE OF U P Vs. SHANTESHWAR PANDEY	April 25, 2013
STATE OF U P Vs. SHIV RAM	February 6, 2013
STATE OF U P Vs. AFZAL	February 26, 2013
STATE OF U P Vs. BRIJ MOHAN SHARMA	May 2, 2013
STATE OF U P Vs. ATVIR SINGH	May 9, 2013
STATE OF U P Vs. PRESIDING OFFICER	February 12, 2013
STATE OF U P Vs. KANHAIYA LAL	April 5, 2013
STATE OF U P Vs. TRIVENI	November 28, 2013
STATE OF U P Vs. KUNJ LAL	November 22, 2013
STATE OF U P Vs. MAHIPAL @ MADU	October 25, 2013
STATE OF U P Vs. RAGHUBIR SINGH	September 19, 2013
STATE OF U P Vs. JAI PRAKASH	December 17, 2013
STATE OF U P Vs. RAM GOPAL	December 13, 2013
STATE OF U P Vs. REENA KUMARI	December 17, 2013
STATE OF U P & OTHERS Vs. SHARDA MAHESHWARI	August 12, 2013
STATE OF U P AND ANOTHER Vs. AJAY AND OTHERS	October 5, 2013
STATE OF U P AND OTHERS Vs. RAM VISHAL PANDEY	October 5, 2013
STATE OF U. P. Vs. TANTIA CONSTRUCTIONS COMPANY LIMITED	March 1, 2013
STATE OF U.P. Vs. GULREJ AHMAD	February 5, 2013
STATE OF U.P. Vs. SHYAMA MISHRA	February 21, 2013
STATE OF U.P. Vs. BHEEM SEN	July 11, 2013
STATE OF U.P. Vs. IRFAN	September 2, 2013
STATE OF U.P. Vs. SATYAWATI DEVI	May 8, 2013
STATE OF U.P. Vs. SOHAN LAL	April 16, 2013
STATE OF U.P. Vs. BHARAT RATNA ASHOK	July 10, 2013
STATE OF U.P. Vs. NARENDRA KUMAR MISHRA	November 26, 2013
STATE OF U.P. Vs. DEENANATH PANDEY	November 29, 2013
STATE OF U.P. Vs. SHAHID AHMAD	July 3, 2013
STATE OF U.P. Vs. RAJA MOHAN SINGH	August 19, 2013
STATE OF U.P. Vs. RAM LAL	May 27, 2013
STATE OF U.P. Vs. RAM DASS	May 27, 2013
STATE OF U.P. Vs. DHAMPUR SUGAR MILLS LTD.	March 12, 2013
STATE OF U.P. Vs. 1ST ADDITIONAL DISTRICT JUDGE, LUCKNOW	February 21, 2013
STATE OF U.P. Vs. NANHEY	February 8, 2013
STATE OF U.P. Vs. BAIJNATH	December 16, 2013
STATE OF U.P. Vs. BAL CHAND CHAURASIA	December 10, 2013
STATE OF U.P. Vs. RAM BABU YADAV	May 20, 2013
STATE OF U.P. Vs. BHARAT	July 12, 2013
STATE OF U.P. Vs. BEENA BHARGAVA	May 17, 2013
STATE OF U.P. Vs. RAM BABU KATIYAR	October 4, 2013
STATE OF U.P. Vs. RADHEY SHYAM AND ORS.	September 9, 2013
STATE OF U.P. Vs. VISWAMBHAR SINGH	January 16, 2013
STATE OF U.P. Vs. AWADHESH KUMAR SRIVASTAVA	July 5, 2013
STATE OF U.P. Vs. M/S. THE COROMANDAL ENGINEERING CO. LTD.	February 1, 2013
STATE OF U.P. Vs. NARENDRA	February 8, 2013
STATE OF U.P. Vs. SHARDA MAHESHWARI	January 29, 2013
STATE OF U.P. Vs. ANIL KUMAR RATHORE	January 30, 2013
STATE OF U.P. Vs. MALOOKA	July 23, 2013
STATE OF U.P. Vs. RADHEY SHYAM	September 3, 2013
STATE OF U.P. Vs. JAI PRAKASH GUPTA	December 3, 2013
STATE OF U.P. Vs. ABDUL SALAM	November 29, 2013
STATE OF U.P. Vs. PRAMOD KUMAR	February 26, 2013
STATE OF U.P. Vs. HARI PRAKASH SHUKLA	February 4, 2013
STATE OF U.P. & ORS. Vs. PREM CHANDRA AND ORS. 8577 (S/S) 2010	May 13, 2013
STATE OF U.P. AND ORS. Vs. PRAVEEN TYAGI	November 28, 2013
STATE OF U.P. AND OTHERS Vs. ILAM CHAND VERMA AND ORS	April 23, 2013
STATE OF U.P. THROUGH D.M. AND ANOTHER Vs. SHIV SHANKAR AGARWAL AND OTHERS	January 7, 2013
STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY Vs. STATE BACKWARD COMMISSION U.P.	March 19, 2013
STATE OF U.P. THRU SECY. LUCKNOW Vs. JAGDISH CHANDRA	August 19, 2013
STATE OF UTTAR PRADESH Vs. DINESH KUMAR	February 8, 2013
STEPHEN VERGHESE Vs. STATE OF U.P.	May 10, 2013
SUBE SINGH Vs. CONSOLIDATION COMMISSIONER	December 18, 2013
SUBEDAR Vs. DY DIRECOR OF CONSOLIDATION AND 4 OTHERS	August 19, 2013
SUBEDAR PRASAD Vs. STATE OF U P & OTHERS	August 7, 2013
SUBHASH Vs. D D C & OTHERS	July 22, 2013
SUBHASH Vs. STATE OF U.P. AND ANOTHER	November 20, 2013
SUBHASH Vs. STATE OF U.P.	March 22, 2013
SUBHASH CHAND AND ANR Vs. RAM PRATAP SINGH	July 26, 2013
SUBHASH CHAND TYAGI Vs. AJAY KUMAR MISHRA	May 27, 2013
SUBHASH CHANDRA GOYAL Vs. OFFICIAL LIQUIDATOR	April 8, 2013
SUBHASH CHANDRA SHARMA Vs. NARESH CHND JINDAL	July 16, 2013
SUBHASH CHANDRA SHARMA Vs. XIIITH ADJ AND OTHERS	February 5, 2013
SUBHASH KEJRIWAL Vs. STATE OF U.P.	August 8, 2013
SUBHASH MAINI Vs. ACTING/OFFICIATING DISTRICT JUDGE,MUZAFFARNAGAR	October 31, 2013
SUBHASH RAI; CHANDAN BADAI; PRAMOD GAUR Vs. STATE OF U P	September 20, 2013
SUBODH CHANDEL AND ANOTHER Vs. PRESIDENT DISTT CONSUMERS DISPUTES REDRESSAL FORUM	May 28, 2013
SUBODH MOHAN VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI	December 10, 2013
SUDAMA Vs. RAKSHPAL SINGH	May 13, 2013
SUDAMA DEVI Vs. KARIM ULLAH	May 8, 2013
SUDARSHAN Vs. STATE OF U P AND OTHERS	July 5, 2013
SUDARSHAN SINGH Vs. VIJAY BAHADUR	May 30, 2013
SUDEEP KUMAR Vs. STATE OF U.P.	September 4, 2013
SUDESH JAIN Vs. COMMISSIONER OF INCOME TAX-I AGRA	January 17, 2013
SUDESH PAL Vs. STATE OF U P	May 2, 2013
SUDHA JAISWAR Vs. STATE OF U P AND ANOTHER	May 3, 2013
SUDHA RANI UPADHYAY Vs. STATE OF U P AND OTHERS	May 28, 2013
SUDHA SINGH Vs. STATE OF U.P.	September 18, 2013
SUDHA SINGH Vs. STATE OF U.P.	July 12, 2013
SUDHAKAR PANDEY Vs. STATE OF U.P	May 14, 2013
SUDHAKAR TEWARI Vs. DEPUTY DIRECTOR OF EDUCATION	March 3, 2013
SUDHAKAR VERMA Vs. MAHENDRA KUMAR	July 10, 2013
SUDHAKR TIWARI Vs. DEPUTY DIRECTOR OF EDUCATION	March 6, 2013
SUDHIR KUMAR Vs. UNION OF INDIA	October 11, 2013
SUDHIR KUMAR SAXENA Vs. STATE OF U.P.	March 5, 2013
SUGGI DEVI Vs. STATE OF U.P.	August 12, 2013
SUGHAR DULAIYA Vs. D D C & OTHERS	July 22, 2013
SUGHAR SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
SUGHAR SINGH Vs. STATE OF U.P.	April 17, 2013
SUGREEV KUMAR Vs. STATE OF U P & ANOTHER	August 16, 2013
SUHAIL AKHTAR Vs. STATE OF U.P. AND ANOTHER	November 14, 2013
SUJEET KUMAR SINGH Vs. STATE OF U.P	March 14, 2013
SUKALP AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE	July 19, 2013
SUKHDEO Vs. STATE OF U P & OTHERS	October 1, 2013
SUKHMATA DEVI Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD.	November 11, 2013
SUKHPAL SINGH Vs. MANOJ & 6 OTHERS	October 23, 2013
SULEMAN Vs. STATE OF U P	September 30, 2013
SULEMAN Vs. STATE OF U.P.	February 4, 2013
SULTANA BEGUM Vs. SAMRUN NISA & ORS.	February 18, 2013
SUMAN Vs. STATE OF U P	September 6, 2013
SUMAN KALYAN Vs. STATE OF U P AND OTHERS	July 30, 2013
SUMIT KUMAR GUPTA Vs. DEBTS RECOVERY	September 25, 2013
SUMIT KUMAR SHUKLA Vs. STATE OF U P	October 3, 2013
SUMITRA JAGGA AND OTHERS Vs. U P FINANCIAL CORPORATION & ORS	December 13, 2013
SUMITRA NURSING Vs. EMPLOYEES PROVIDENT FUND	July 3, 2013
SUMITRA VERMA Vs. UNION OF INDIA	February 25, 2013
SUNAHARI LAL Vs. PREMWATI	December 20, 2013
SUNDAR LAL Vs. D.D.C.	December 9, 2013
SUNDER AND ORS Vs. STATE OF U P AND ORS	September 27, 2013
SUNDER LAL BHATIA Vs. ONKAR NATH SAXENA	March 18, 2013
SUNDER LAL TIWARI Vs. PRAMOD KUMAR DIXIT	January 15, 2013
SUNDER SINGH Vs. STATE OF U.P.	February 12, 2013
SUNEEL KUMAR MEHTA Vs. STATE OF U. P.	October 4, 2013
SUNIL GIRI Vs. STATE OF U.P.	March 18, 2013
SUNIL KUMAR Vs. THE STATE OF U.P. & ANR.	March 6, 2013
SUNIL KUMAR Vs. STATE OF U.P. & ORS.	May 28, 2013
SUNIL KUMAR Vs. DISTRICT & SESSIONS JUDGE, BALRAMPUR	October 23, 2013
SUNIL KUMAR KATARIA Vs. SURAKSHA DEVI	October 11, 2013
SUNIL KUMAR SHARMA Vs. STATE OF U P	August 16, 2013
SUNIL KUMAR SINGH Vs. STATE OF U P AND OTHERS	October 25, 2013
SUNIL KUMAR SINGH Vs. SMT. RENU RAO, THE PRESCRIBED AUTHORITY/JUDGE, S.C.C.	January 3, 2013
SUNIL KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY, VARANASI	March 22, 2013
SUNIL KUMAR SINOL Vs. STATE OF U P	October 10, 2013
SUNIL PASI Vs. STATE OF U.P	May 3, 2013
SUNIL PURI Vs. STATE OF U P	February 1, 2013
SUNITA @ KHUDDI DEVI Vs. STATE OF U.P. AND ANOTHER	January 7, 2013
SUNITA DEVI Vs. STATE OF U P AND 4 OTHERS	June 6, 2013
SUNITA DEVI Vs. VIMAL DWIVEDI	May 28, 2013
SUNITA ISPAT PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 9, 2013
SUNITA MISHRA Vs. STATE OF U.P.	December 13, 2013
SUNRISE PUBLIC SCHOOL AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 22, 2013
SUPER FINE PROCESSORS PVT. LTD Vs. SUPER FINE PROCESSORS PVT. LTD	January 10, 2013
SUPER SPEED ROADLINES(INDIN) Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW	March 15, 2013
SUPERINTENDENT OF POST OFFICES AND OTHERS Vs. HANUMAN GIRI	July 19, 2013
SURAJ BHAN Vs. ASST D D C & OTHERS	May 13, 2013
SURENDRA Vs. STATE OF U.P.	September 2, 2013
SURENDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	July 9, 2013
SURENDRA KUMAR SINGH Vs. STATE OF U.P.	September 23, 2013
SURENDRA NATH RAI Vs. ARJUN KUKREJA	January 11, 2013
SURENDRA PRASAD RAI Vs. ADDL COMMISSIONER	May 2, 2013
SURENDRA PRATAP SINGH (BANK OFFICER) Vs. CHAIRMAN/DISCIPLINARY OFFICER & OTHERS	December 18, 2013
SURENDRA SINGH Vs. STATE OF U P	May 15, 2013
SURENDRA SINGH Vs. STATE OF U P	April 24, 2013
SURENDRA SINGH GURJAR Vs. STATE OF U.P.	September 24, 2013
SURENDRA SINGH THAKUR Vs. STATE OF U P	October 30, 2013
SURESH Vs. STATE OF U P	July 3, 2013
SURESH AGARWAL Vs. SRI SANGAM LAL CHAURASIYA AND ANOTHER	January 29, 2013
SURESH AGARWAL Vs. SRI SANGAM LAL CHAURASIYA AND ANOTHER	February 1, 2013
SURESH CHAND Vs. SECRETARY/GENERAL MANAGER, DISTRICT CO-OPERATIVE BANK LTD.	January 28, 2013
SURESH CHAND AGARWAL Vs. MAHESH KUMAR	March 6, 2013
SURESH CHAND AND OTHERS Vs. STATE OF U P	May 20, 2013
SURESH CHAND GUPTA Vs. STATE OF U.P.	September 25, 2013
SURESH CHAND SHARAM Vs. NAND KUMAR KAMAL	January 30, 2013
SURESH CHAND SHARMA Vs. STATE OF U P	March 18, 2013
SURESH CHANDRA Vs. STATE OF U P AND OTHERS	September 16, 2013
SURESH CHANDRA DIXIT Vs. STATE OF UTTAR PRADESH AND OTHERS	July 26, 2013
SURESH GANGWAR Vs. STATE OF U.P.	January 16, 2013
SURESH KUMAR Vs. STATE OF U P	February 1, 2013
SURESH KUMAR Vs. KANTI	July 1, 2013
SURESH KUMAR MISRA Vs. ARUN KUMAR RAI	April 15, 2013
SURESH KUMAR PANDEY Vs. STATE OF U.P. THRU PRIN.SECY.DEPTT.OF HIGHER EDUCATION	March 1, 2013
SURESH PAL SINGH AND OTHERS Vs. STATE OF U P AND ANR	September 26, 2013
SURESH PRASAD Vs. UNION OF INDIA	February 1, 2013
SURESH PUBLIC SCHOOL Vs. STATE OF U P	February 22, 2013
SURESH VERMA Vs. STATE OF U P AND ANR	March 12, 2013
SURESH YADAV Vs. STATE OF U P & ANOTHER	October 25, 2013
SURJEET Vs. STATE OF U.P.	May 29, 2013
SURJEET @ JITTE Vs. STATE OF U.P.	September 4, 2013
SURJEET SINGH Vs. STATE OF U P	September 3, 2013
SURYA PRAKASH Vs. UNION OF INDIA	May 24, 2013
SURYA PRAKASH TEWARI Vs. STATE OF U.P.	April 9, 2013
SURYA PRASAD Vs. STATE OF U.P.	August 16, 2013
SUSHEEL KUMAR MISRA Vs. STATE OF U.P.	February 7, 2013
SUSHIL KUMAR Vs. STATE OF U.P.	April 2, 2013
SUSHIL KUMAR Vs. NAYAK SINGH	September 11, 2013
SUSHIL KUMAR AND ORS. Vs. SRI JOHRI MALL (DECEASED) AND OTHERS	January 16, 2013
SUSHIL KUMAR RAI Vs. STATE OF U P AND OTHERS	May 29, 2013
SUSHIL KUMAR SAROJ AND 4 ORS. Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
SUSHIL KUMAR SAXENA Vs. ADDITIONAL DISTRICT JUDGE II, HARDOI AND OTHERS	May 27, 2013
SUSHIL KUMAR SHARMA Vs. STATE OF U P	July 16, 2013
SUSHIL PRAKASH Vs. SACHINDRA SHEKHAR	January 24, 2013
SUSHILA DEVI Vs. DURGA PRASAD RAWAT	November 14, 2013
SUSHMA DEVI & OTHERS Vs. STATE OF U P & ANOTHER	July 24, 2013
SUTIKSHANKUMAR SINGH Vs. PUSHPAKUMAR GARG	March 6, 2013
SWADESHI COTTON MILL Vs. DY.LABOUR COMMISSIONER	July 25, 2013
SWADESHI POLYTEX LIMITED Vs. UNION OF INDIA	July 29, 2013
SWADESHI POLYTEX LTD Vs. STATE OF U.P.	January 29, 2013
SWAMI NATH Vs. DISTRICT JUDGE BALRAMPUR U.P. AND OTHERS	February 27, 2013
SWAMI SADGURU SHARNANAND JI MAHRAJ Vs. HARI KUMAR	May 28, 2013
SWARAJ BHUSHAN TRIPATHI Vs. STATE OF U P	February 1, 2013
SWAROOP CHAND SINGH Vs. STATE OF U P	July 5, 2013
SWATANTRA PRAKASH VERMA Vs. RAMESH CHAND	March 22, 2013
SWETA BHARDWAJ Vs. ANKUR BHARDWAJ	May 23, 2013
SYED ABRAR ALI Vs. STATE OF U.P.	July 5, 2013
SYED ANJUM SAHAR Vs. STATE OF U.P.	January 10, 2013
SYED HUSAIN ANSARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	November 11, 2013
T.N.MISRA Vs. STATE OF U.P.	April 16, 2013
TAJ AHMAD Vs. STATE OF U.P.	March 4, 2013
TAJEMUL NISHA Vs. DEPUTY DIRECTOR CONSOLIDATION	December 13, 2013
TAJJAMMUL HUSAIN Vs. STATE OF U.P.	January 21, 2013
TANDON STATIONERY MART Vs. STATE OF U.P.	May 3, 2013
TAPESARI DUBEY Vs. SANGITA DEVI	February 6, 2013
TAPOBRATA LAHIRI Vs. UNION OF INDIA	April 17, 2013
TARA CHAND Vs. STATE OF U.P.	October 11, 2013
TARA CHAND AND ANOTHER Vs. RENT CONTROL & EVICTION OFFICER, AGRA AND OTHERS	April 8, 2013
TARA CHAND NAND LAL Vs. STATE OF U.P.	November 25, 2013
TARA DEVI Vs. STATE OF U P	May 6, 2013
TARAS PAL Vs. WORKMAN COMPENSATION COMMISSIONER	April 18, 2013
TARUN KUMAR AGRAWAL Vs. EXECUTIVE ENGINEER UPAEVP THRU' HARENDRA SINGH NARESH	July 12, 2013
TASLEEM KHAN AND 3 ORS. Vs. STATE OF U.P. AND ANOTHER	October 10, 2013
TAUFIQUE Vs. UNION OF INDIA	July 30, 2013
TAUSIF Vs. STATE OF U P	July 26, 2013
TEJ NARAIN SINGH Vs. MAHENDRA CHAUBEY	May 21, 2013
TEJ PAL SINGH Vs. STATE OF U.P.	November 21, 2013
TEJ SHOE FACTORY Vs. PRESIDING OFFICER	February 12, 2013
TEJ SINGH Vs. RAM SHARAN	August 5, 2013
TELHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 22, 2013
TEN MATAN HELIA THROUGH ITS SOLE PROPRIETOR Vs. MERCURY LABORATORIES LIMITED	March 22, 2013
TENT HOUSE ASSOCIATION Vs. STATE OF U.P.	May 6, 2013
THAKUR DAS Vs. STATE OF U.P. AND ANOTHER	January 21, 2013
THAKUR DAS; RAM GOPAL @ GULU; SATYA PAL Vs. STATE	May 3, 2013
THAKUR LAL Vs. COMMISSIONER	August 5, 2013
THE COMMISSIONER Vs. S/S K.L. RATHI LTD.	March 18, 2013
THE COMMISSIONER OF INCOME TAX Vs. M/S. SHRI NATHJI EDUCATION & CULTURAL TRUST	January 15, 2013
THE COMMISSIONER OF INCOME TAX Vs. M/S. RUBICS ROSTRAM COACHING INSTITUTE (P) LTD.	August 20, 2013
THE NEW INDIA ASSURANCE COMPANY LTD Vs. JYOTI YADAV	March 19, 2013
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. RADHIKA CHATURVEDI	September 20, 2013
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. REENA & OTHERS	April 2, 2013
THE PIONEER URBAN COOPERATIVE BANK LTD., THRU. ITS CHAIRMAN Vs. ISHWAR NATH KAPOOR AND ANR.	August 1, 2013
TIHULI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 10, 2013
TIKA RAM Vs. DAULAT RAM	April 4, 2013
TILAK DHARI SINGH Vs. STATE OF U P	July 11, 2013
TIRATH RAM Vs. STATE OF U.P.	January 9, 2013
TIRUPATI CIGARETTES LTD Vs. UNION OF INDIA	January 15, 2013
TIRUPATI ENTERPRISES Vs. STATE OF UP	May 9, 2013
TORRENT POWER LTD Vs. STATE OF U P	December 4, 2013
TRIBHUVAN SINGH @ T N SINGH AND OTHERS Vs. STATE OF U P AND OTHERS	February 14, 2013
TRILOKI GOND Vs. STATE OF U P	October 25, 2013
TRIPAL SINGH Vs. COMMISSIONER OF INCOME TAX, MUZZAFFAR NAGAR AND OT	May 10, 2013
TRISTAR FARMS Vs. ADDITIONAL COMMISSIONER	May 3, 2013
TRIVENI ENGINEERING & INDUSTRIERS LTD Vs. STATE OF U P	December 19, 2013
TRIVENI ENGINEERING AND INDUSTRIAL LIMITED Vs. STATE OF U P	March 22, 2013
TRIVENI ENGINEERING AND INDUSTRIAL LTD Vs. STATE OF U P	January 31, 2013
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P	January 30, 2013
TRIVENI ENGINEERING WORKS SUGAR UNIT, MUZAFFARNAGAR Vs. PRESIDING OFFICER	October 23, 2013
TRIVENI GLASS LTD Vs. GENERAL MANAGER DISTRIBUTION COR LTD AND OTHERS	July 10, 2013
TRIVENI STRUCTURALS LTD Vs. COMMISSIONER OF TRADE TAX	October 22, 2013
TUBEWELL OPERATOR WELFARE ASSOCIATION Vs. STATE OF U.P.	October 5, 2013
TUFANI SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION U.P.	January 23, 2013
TULA RAM SHUKLA Vs. STATE OF U.P	March 11, 2013
U P AVAS EVAM VIKAS PARISHAD Vs. RAKESH KUMAR JAIN	May 8, 2013
U P COOPERATIVE FEDERATION LIMITED Vs. K S M BASHIR MOHAMMAD & SONS	January 8, 2013
U P ORGANICS LTD Vs. U P TRADE TAX TRIBUNAL	January 31, 2013
U P POWER TRANSMISSION CORPORATION LTD Vs. JAGDISH NARAIN RAWAT	May 30, 2013
U P RAJYA KARMCHARI KALYAN NIGAM Vs. DISTRICT JUDGE	January 3, 2013
U P RAJYA VIDYUT UTPADAN NIGAM LTD Vs. BHAGWATI PRASAD GUPTA	January 16, 2013
U P S I C POTTERY LTD., BULANDSHAHR Vs. PRESIDING OFFICER LABOUR COURT, U P GHAZIABAD	December 9, 2013
U P S R T C Vs. SHEELA DEVI AND OTHERS	February 27, 2013
U P S R T C Vs. RAM SEWAK SONKAR & ANOTHER	December 3, 2013
U P S R T CORPORATION, AGRA Vs. MOHAN SINGH	May 17, 2013
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. MAHESH CHANDRA GUPTA	April 24, 2013
U P STATE OF ROAD TRANSPORT CORPORATION Vs. MAHAR SINGH	January 7, 2013
U P STATE ROAD TRANSPORT CORPORATION Vs. P D DWIVEDI	January 7, 2013
U P STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL LABOUR	February 12, 2013
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM CHET CHAUHAN	January 30, 2013
U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAR SINGH	March 1, 2013
U P STATE WAREHOUSING CORPORATION Vs. PRESIDING OFFICER	May 15, 2013
U.C. ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX	July 8, 2013
U.C.MISHRA Vs. STATE OF U.P	February 6, 2013
U.P. COOPERATIVE FEDERATION LTD. Vs. INCOME TAX APPELLATE TRIBUNAL	December 18, 2013
U.P. GANDHI SMARAK NIDHI Vs. AZIZ MIAN	February 8, 2013
U.P. PROJECTS CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	April 22, 2013
U.P. RAJYA HATHKARGHA NIGAM LTD Vs. UNION OF INDIA	April 5, 2013
U.P. SAMAJ KALYAN NIRMAN NIGAM LTD Vs. COMMISSIONER OF INCOME TAX-II, LUCKNOW	May 1, 2013
U.P. STATE BRIDGE CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT (IV), KANPUR AND ANOTHER	January 15, 2013
U.P. STATE FOOD & ESSENTIAL COMMODITIES CORPN. LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX	February 19, 2013
U.P. STATE HANDLOOM CORPN. LTD. Vs. COMMISSIONER INCOME TAX	July 15, 2013
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AMIT KUMAR RASTOGI	May 24, 2013
U.P. STATE ROAD TRANSPORT CORPORATION Vs. RAM RATI	September 9, 2013
U.P. STATE ROAD TRANSPORT CORPORATION, AZAMGARH Vs. PUSHPA DEVI AND OTHERS	March 5, 2013
U.P.S.R.T.C Vs. ANITA SRIVASTAVA	March 14, 2013
U.P.S.R.T.C. Vs. BABU LAL	March 14, 2013
U.P.S.R.T.C. Vs. ROADWAYS KARAMCHARI SANYUKT PARISHAD	May 28, 2013
U.P.S.R.T.C. THROUGH REGIONAL MANAGER Vs. KRISHNA MURARI AND ANOTHER	March 5, 2013
U.P.STATE ELECTRICITY BOARD Vs. DEEPAK SIKRORIA	December 19, 2013
U.P.STATE WAREHOUSING CORPORATION Vs. SUNIL KUMAR SRIVASTAVA	March 20, 2013
UDAI NARAIN MISHRA Vs. UNION OF INDIA	January 7, 2013
UDAI VIR SINGH Vs. STATE OF U P AND OTHERS	September 20, 2013
UDAIBHAN SINGH Vs. ANIL	September 10, 2013
UDAIBHAN SINGH Vs. ADDITIONAL DISTRICT	March 7, 2013
UDAY PRATAP Vs. DIGAMBER SINGH	October 3, 2013
UDDESHYA Vs. STATE OF U P	November 22, 2013
UJAGAR Vs. DY DIRECTOR OF CONSOLIDATION	November 27, 2013
UMA Vs. DY. DIRECTOR OF CONSOLIDATION BALLIA	May 22, 2013
UMA DEVI Vs. STATE OF U.P. AND ANOTHER	November 13, 2013
UMA PATI MISHRA Vs. STATE OF U.P. AND ORS.	November 8, 2013
UMA RAM @ OM PRAKASH Vs. STATE OF U P	October 9, 2013
UMA SHANKAR Vs. STATE OF U P & ANOTHER	December 11, 2013
UMA SHANKAR AND OTHERS Vs. ADDL COLLECTOR AND OTHERS	May 16, 2013
UMA SHANKAR YADAV Vs. STATE OF U.P.	October 12, 2013
UMESH CHANDRA Vs. STATE OF U P	May 2, 2013
UMESH CHANDRA GUPTA Vs. SURYA PRAKASH GUPTA	August 26, 2013
UMESH CHANDRA PANDEY Vs. STATE OF U.P.	November 13, 2013
UMESH CHANDRA SAHU Vs. STATE OF U.P.	November 11, 2013
UMESH KUMAR AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR, AND OTHERS	December 13, 2013
UMESH KUMAR GUPTA Vs. SHREE GIRRAJ FOOD PRODUCTS	January 16, 2013
UMESH KUMAR RASTOGI Vs. DISTT. & SESSION JUDGE, MEERUT AND OTHERS	January 22, 2013
UMESH SINGH Vs. STATE OF U.P. AND OTHERS	January 11, 2013
UMESH YADAV Vs. STATE OF U.P.	September 3, 2013
UMLESH YADAV Vs. ELECTION COMMISSION OF INDIA	May 3, 2013
UNION OF INDIA Vs. R A PANDEY	March 4, 2013
UNION OF INDIA Vs. RAM ADHAR PRASAD	April 17, 2013
UNION OF INDIA Vs. ARUN KUMAR SINGH	October 29, 2013
UNION OF INDIA Vs. SURENDRA NATH SHARMA	February 28, 2013
UNION OF INDIA Vs. RAMESH PRASAD	May 27, 2013
UNION OF INDIA Vs. ABHILESH KUMAR SINGH	May 30, 2013
UNION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	July 23, 2013
UNION OF INDIA Vs. NAGENDRA KUMAR	November 25, 2013
UNION OF INDIA Vs. DAYANAND GUPTA	April 16, 2013
UNION OF INDIA Vs. MADNANI CONSTRUCTION	May 31, 2013
UNION OF INDIA Vs. INDIAN OIL CORPORATION	February 11, 2013
UNION OF INDIA Vs. MOHD YASIN ANSARI	May 22, 2013
UNION OF INDIA Vs. CHAKRADHAR MANI	May 24, 2013
UNION OF INDIA Vs. RAM KUMAR MEHTA	August 1, 2013
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 18, 2013
UNION OF INDIA Vs. R.K. TRADERS	July 5, 2013
UNION OF INDIA Vs. INDIAN OIL CORPORATION	February 14, 2013
UNION OF INDIA Vs. SHAKUNTALA DEVI & OTHERS	December 3, 2013
UNION OF INDIA Vs. CHANDRA SWAROOP SRIVASTAV	August 6, 2013
UNION OF INDIA Vs. ANUPAM RANI & ANOTHER	August 20, 2013
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS	July 19, 2013
UNION OF INDIA Vs. DASHRATH	September 30, 2013
UNION OF INDIA Vs. O P SARAN	July 30, 2013
UNION OF INDIA Vs. NARENDRA KUMAR GUPTA	September 17, 2013
UNION OF INDIA Vs. JAGDEV	April 22, 2013
UNION OF INDIA Vs. KALYANPUR CEMENT LTD	February 26, 2013
UNION OF INDIA Vs. MOHD. ISRAR	January 8, 2013
UNION OF INDIA & ANOTHER Vs. PREM CHAND JAISWAL & OTHERS	December 5, 2013
UNION OF INDIA & OTHERS Vs. RAM SURAT PANDEY AND OTHERS	August 7, 2013
UNION OF INDIA AND ANOTHER Vs. SHAKUNTALA DEVI AND OTHERS	November 3, 2013
UNION OF INDIA AND OTHERS Vs. YOGENDRA KUMAR AND ANOTHER	October 25, 2013
UNION OF INDIA THRU GENERAL MANAGER NORTH EASTERN RAILWAY Vs. SHIV NATH SINGH S/O LATE HARAK SINGH	October 23, 2013
UNION OF INDIA THRU' GENERAL MANAGER Vs. ADDITIONAL DISTRIT JUDGE COURT NO.1	January 8, 2013
UNITED COMMERCIAL COOPERATIVE BANK LTD Vs. UNION OF INDIA	August 7, 2013
UNITED INDIA INSURANCE CO LTD Vs. SUMAN	March 6, 2013
UNITED INDIA INSURANCE CO LTD Vs. PITAMBAR SHARMA	January 15, 2013
UNITED INDIA INSURANCE CO LTD Vs. ILIYAS KHAN	March 21, 2013
UNITED INDIA INSURANCE CO LTD Vs. MOHD KUMAR AZAM SIDDIQUI	May 9, 2013
UNITED INDIA INSURANCE CO. LTD Vs. VARUN KUMAR	April 8, 2013
UNITED INDIA INSURANCE CO. LTD Vs. POONAM MISRA	February 20, 2013
UNITED INDIA INSURANCE CO. LTD Vs. KAILASH PRASAD RASTOGI	April 4, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. BABU KHAN	September 24, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. PRABHAVATI DEVI	March 7, 2013
UNITED INDIA INSURANCE CO.LTD. Vs. REETA SRIVASTAVA	May 29, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. VINAY KUMAR & ANOTHER	March 14, 2013
UNIVERSAL GLASS Vs. PRESIDING OFFICER LABOUR COURT	December 17, 2013
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. BRIJ LAL AND OTHERS	February 4, 2013
UPENDRA NATH BHATT Vs. ADDL. DISTT. & SESSIONS JUDGE COURT NO. 12 AND OTHERS	January 8, 2013
UPKAR SAHKARI AVAS SAMITI LTD Vs. BHAGWAN GOYAL	January 11, 2013
URMILA DEVI Vs. STATE OF U P	July 11, 2013
URMILA DEVI AND OTHERS Vs. VISHNU KUMAR GUPTA AND OTHERS	April 2, 2013
URMILA GAUR Vs. KHADI AVAM GRAMODYOG AYOG	October 5, 2013
URMILA GUPTA Vs. LAKHU(DERD)THROUGH LRS	February 5, 2013
URMILA JAISWAL Vs. STATE OF U P	March 4, 2013
URMILA ND Vs. WORKMEN'S COMPENSATION COMMISSIONER	January 21, 2013
URMILA SRIVASTAVA Vs. STATE OF U.P.	November 13, 2013
USHA BHARTI Vs. STATE OF U P	July 4, 2013
USHA DEVI Vs. CIVIL JUDGE	April 26, 2013
USHA POLITEX LTD Vs. INCOME-TAX OFFICER	April 2, 2013
USHA POLYTEX LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX	March 4, 2013
UTMA DEVI Vs. STATE OF U P	December 18, 2013
UTTAM CHAND GUPTA Vs. NEW INDIA ASSURANCE CO LTD	May 23, 2013
UTTAM MODERN RICE AND OIL MILL Vs. UNION OF INDIA	January 10, 2013
UTTAR PARDESH STATE ROAD TRANSPORT CORPORATION Vs. NAHAR SING	January 7, 2013
UTTAR PRADESH STATE BRIDGE CORPORATION LTD Vs. PRESIDING OFFICER, LABOUR COURT	January 15, 2013
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAM GOPAL SINGH	September 27, 2013
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. AMARDEEP MISHRA	March 13, 2013
UTTARAKHAND STATE ROAD TRANSPORT CORPORATION Vs. ABDUL QAYUM	July 4, 2013
UTTARANCHAL TRANSPORT CORPORATION Vs. PRABHA DEVI	March 14, 2013
VAIDIK KANYA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS	May 10, 2013
VAKIL Vs. STATE OF U P	December 10, 2013
VANDANA GULATI Vs. GURMEET SINGH ALIAS MANGAL SINGH	January 8, 2013
VANDHANA SINGH Vs. JAVED USMANI	July 9, 2013
VARUN KUMAR GOEL Vs. MITTHAN LAL JAYANT	May 22, 2013
VASIL & ANOTHER Vs. STATE OF U P & OTHERS	August 20, 2013
VED PRAKASH Vs. DY. DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR	October 8, 2013
VED PRAKASH MISHRA Vs. STATE OF U P	November 21, 2013
VED PRAKASH PANDEY Vs. STATE OF U.P. AND ORS.	March 21, 2013
VED PRAKASH SHRIVASTAVA Vs. STATE OF U P	April 30, 2013
VEDMANI MISHRA Vs. STATE OF U.P.	May 31, 2013
VEENU GANGAWAR Vs. STATE OF U P	August 6, 2013
VEER PAL SINGH & ORS Vs. STATE OF U P & ORS	August 6, 2013
VEER SINGH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P	September 30, 2013
VEERI SINGH Vs. STATE OF U.P.	August 7, 2013
VEERPAL Vs. STATE OF U P	May 21, 2013
VIDHICHAND Vs. STATE OF U P	December 9, 2013
VIDHYAWATI VERMA Vs. AMITA SRIVASTAVA	May 1, 2013
VIDYA DEVI Vs. BOARD OF REVENUE	August 12, 2013
VIDYA DEVI SRIVASTAVA Vs. STATE OF U.P. THROUGH SEYC. EDUCAITON BASIC U.P.GOVT. SECTT	October 11, 2013
VIDYA RAI Vs. STATE OF U P AND 4 ORS	December 17, 2013
VIDYA SHANKER TIWARI Vs. SURYA KANT TIWARI	August 2, 2013
VIDYARTHI POST GRADUATE COLLEGE & ANOTHER Vs. STATE OF U P & OTHERS	September 19, 2013
VIDYAWATI Vs. RAJ DEI AND OTHERS	May 21, 2013
VIJAI KUMARI Vs. STATE OF U.P.	February 4, 2013
VIJAI LAXMI AND ANOTHER Vs. PINGAL PRASAD AND ORS	May 8, 2013
VIJAI PRAKASH RAI Vs. STATE OF U.P.	March 18, 2013
VIJAI SHEKHAR Vs. CHIEF REVENUE OFFICER BASTI	October 25, 2013
VIJAY BAHADUR SINGH Vs. STATE OF U.P.	October 11, 2013
VIJAY DEEP SINGH Vs. STATE OF U P	September 11, 2013
VIJAY DEVI Vs. STATE OF U.P.	August 7, 2013
VIJAY GOPAL Vs. U.P.AWAS EVAM VIKAS PARISHAD	July 4, 2013
VIJAY KUMAR Vs. BUNDELKHAND UNIVERSITY	October 23, 2013
VIJAY KUMAR RAI Vs. CIVIL JUDGE	April 25, 2013
VIJAY KUMAR TIWARI Vs. COMPANY LAW BOARD	September 9, 2013
VIJAY MALHOTRA @ NAGRAJ @ NAGA @ KARAN Vs. STATE OF U.P.	November 13, 2013
VIJAY NARAYAN MISRA Vs. STATE OF U.P.	August 2, 2013
VIJAY PRAKASH AGRAWAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL)	April 17, 2013
VIJAY PRAKASH TIWARI Vs. STATE OF U.P.	July 23, 2013
VIJAY PRATAP SINGH Vs. UNION OF INDIA	January 2, 2013
VIJAY SHANKAR RASTOGI Vs. STATE OF U.P.	May 9, 2013
VIJAY SHARMA Vs. DHRUV CHAND	May 30, 2013
VIJAY SINGH Vs. STATE OF U.P. AND ANR.	July 2, 2013
VIJENDRA CHATURVEDI AND ANOTHER Vs. STATE OF U P	May 21, 2013
VIJENDRA SINGH TYAGI Vs. STATE OF U P	March 7, 2013
VIJNESH KUMAR Vs. DISTRICT MAGISTRATE BANDA	September 2, 2013
VIKAS Vs. STATE OF U.P.	August 14, 2013
VIKAS BAHADUR Vs. STATE OF U P	April 16, 2013
VIKAS BANSAL AND OTHERS Vs. STATE OF U P AND ANOTHER	March 8, 2013
VIKAS KUMAR Vs. STATE OF U.P. AND ORS.	August 1, 2013
VIKAS RASTOGEE Vs. STATE OF U.P.	January 17, 2013
VIKAS TRIVEDI Vs. STATE OF U P	April 23, 2013
VIKRAM SINGH Vs. SMT. HEMANT KUMARI	January 15, 2013
VIKRAMA Vs. STATE	January 8, 2013
VIMAL GUPTA Vs. PIYUSH KHANNA	October 8, 2013
VIMAL KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	January 15, 2013
VIMLA DEVI Vs. STATE OF U P	December 3, 2013
VINAI BHARTI Vs. STATE OF U P AND OTHERS	December 18, 2013
VINAY KUMAR Vs. STATE OF U.P.	July 5, 2013
VINAY KUMAR DIXI Vs. RENU	February 12, 2013
VINAY KUMAR UPADHYAY Vs. STATE OF U P & OTHERS	January 15, 2013
VINAY TIWARI Vs. STATE OF U P	October 10, 2013
VINAYAK GRAMODYOG SEWA SANSTHAN & ANOTHER Vs. DIRECTOR (BANK FINANCE/MMS) KHADI & OTHERS	October 3, 2013
VINAYMAN SINGH Vs. ADDITIONAL DISTRICT JUDGE	July 22, 2013
VINDHYAVASINI TIWARI Vs. STATE OF U.P.	December 9, 2013
VINDU KISHORE SHARMA Vs. CHANCELLOR CHAUDHARY CHARAN SINGH UNIV.	December 12, 2013
VINEET ASHEESH PANDEY Vs. BANARAS HINDU UNIVERSITY (BHU), VARANASI & ORS ,	December 6, 2013
VINEET KUMAR Vs. SATYA VEER SINGH	May 9, 2013
VINEETA AGARWAL Vs. ADDL. COMMISSIONER	May 1, 2013
VINESH CHANDRA TRIVEDI Vs. VIITH ADDL. RAE BARELI	November 29, 2013
VINESH KUMAR Vs. STATE OF U.P.	February 20, 2013
VINITA Vs. STATE OF U P	February 22, 2013
VINOD KUMAR Vs. STATE OF U.P.	April 12, 2013
VINOD KUMAR Vs. BANK OF INDIA	September 18, 2013
VINOD KUMAR Vs. STATE OF U P AND OTHERS	September 16, 2013
VINOD KUMAR Vs. NIRMALA DEVI AND ANOTHER	September 17, 2013
VINOD KUMAR Vs. STATE OF U P	November 20, 2013
VINOD KUMAR AGRAWAL Vs. XVIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	January 24, 2013
VINOD KUMAR JAISWAL Vs. STATE OF U.P.	October 30, 2013
VINOD KUMAR KAPOOR Vs. SUNIL KUMAR KAPOOR	April 22, 2013
VINOD KUMAR MISHRA Vs. GHANSHYAM DAS MAHESHWARI	January 15, 2013
VINOD KUMAR SINGH Vs. LAL SAHEB SINGH AND ANOTHER	March 22, 2013
VINOD KUMAR SINGH Vs. STATE OF U.P.	January 24, 2013
VINOD KUMAR UPADHYAY Vs. STATE OF U P AND OTHERS	July 15, 2013
VINOD KUMAR VERMA Vs. REGISTRAR GENERAL HIGH COURT JUDICATURE	November 27, 2013
VINOD PAL SINGH JADAUN Vs. STATE OF U.P.	January 16, 2013
VINOD SHARMA Vs. U.P. POWER CORPORATION LTD. ,SHAKTI BHAWAN	February 4, 2013
VINOD SINGH Vs. STATE OF U P AND OTHERS	July 26, 2013
VINOD TIWARI Vs. RAJ KUMAR MAURYA	March 18, 2013
VIPIN Vs. STATE OF U P	May 31, 2013
VIPIN KUMAR Vs. STATE OF U.P.	May 27, 2013
VIPIN KUMAR VISHNOI Vs. STATE OF U.P.	November 6, 2013
VIPIN SAHNI Vs. CENTRAL BUREAU OF INVESTIGATION	February 14, 2013
VIRENDRA Vs. STATE OF U P	May 28, 2013
VIRENDRA KUMAR Vs. ADDL. DISTRICT JUDGE COURT NO. 1	March 23, 2013
VIRENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	April 22, 2013
VIRENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE, KANNAUJ	May 23, 2013
VIRENDRA KUMAR DWIVEDI Vs. DISTRICT MAGISTRATE, JALAUN	January 16, 2013
VIRENDRA KUMAR VERMA Vs. D I O S & ANOTHER	December 6, 2013
VIRENDRA PAL SINGH Vs. STATE OF U.P.	September 11, 2013
VIRENDRA PRASAD SRIVASTAVA Vs. RADHA RANI	October 1, 2013
VIRENDRA PRATAP SINGH Vs. STATE OF U P AND OTHERS	April 25, 2013
VIRENDRA PRATAP SINGH AND ANOTHER Vs. CIVIL JUDGE, MALIHABAD (S.D.) LUCKNOW AND OTHERS	April 2, 2013
VIRENDRA SINGH Vs. STATE OF U.P.	February 19, 2013
VIRENDRA SINGH Vs. STATE OF U P	July 23, 2013
VIRENDRA SINGH Vs. DIRECTOR OF CONSOLIDATION	November 25, 2013
VIRENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION AND 3 OTHERS	November 26, 2013
VIRENDRA SINGH AND ETC. Vs. STATE OF UTTAR PRADESH AND ORS.	February 20, 2013
VIRENDRA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS	March 22, 2013
VIRENDRA SINGH S/O SRI KAMAL SINGH THAKUR Vs. STATE OF U.P.	January 28, 2013
VIRENDRA SWARUP MEMORIAL TRUST Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA)	October 10, 2013
VIRESH KUMAR TIWARI Vs. ADDITIONAL DISTRICT JUDGE	December 17, 2013
VIRESH SINGH Vs. MAHESH CHANDAR GUPTA	October 23, 2013
VISHAL GULATI Vs. SARDAR MOHINDRA SINGH	March 20, 2013
VISHAL KHANNA PUBLIC CHARITABLE TRUST Vs. UNION OF INDIA	May 3, 2013
VISHAL KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.	May 7, 2013
VISHAL RAJPOOT Vs. STATE OF U P	July 17, 2013
VISHAL SRIVASTAVA Vs. STATE OF U.P.	October 29, 2013
VISHAMBHAR NATH TIWARI Vs. STATE OF U P	January 16, 2013
VISHANBHAR NATH TIWARI Vs. STATE OF U.P.	January 21, 2013
VISHNU KANT JHA Vs. STATE OF U.P	October 31, 2013
VISHNU KUMAR Vs. GOPAL PRASAD	May 6, 2013
VISHNU KUMAR Vs. JUDGE SMALL CAUSES COURT/ADDITIONAL CIVIL JUDGE AND OTHERS	May 31, 2013
VISHNU SAHAI SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD	December 3, 2013
VISHWA HINDU PARISHAD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	February 5, 2013
VISHWANATH Vs. RAJMANI	February 20, 2013
VISHWANATH SINGH Vs. BORARD OF REVENUE	March 22, 2013
VISHWANATH VERMA Vs. STATE OF U P	December 11, 2013
VISHWNATH Vs. BABU RAM	September 16, 2013
VIVEK CHANDRA BHASKAR Vs. STATE OF U P	April 25, 2013
VIVEK GUPTA Vs. VIJAY PRAKASH GUPTA AND 3 OTHERS	May 17, 2013
VIVEK SINGH Vs. STATE OF U.P	February 13, 2013
VIVEK SINGH Vs. STATE OF U.P.	May 10, 2013
VIVEKA NAND SRIVASTAVA Vs. STATE OF U.P.	July 30, 2013
WAHAB KHAN Vs. STATE OF U P	January 10, 2013
WAHID HUSSAIN Vs. STATE OF U P	September 26, 2013
WAQF NAWAB MOHD.AZMAT ALI KHAN Vs. BRIJ BHUSHAN TYAGI	February 19, 2013
WARISH ALI Vs. STATE OF U P AND ANOTHER	November 18, 2013
WASEEM Vs. STATE OF U P AND ANOTHER	October 31, 2013
WASEEM Vs. STATE OF U P	May 7, 2013
WASSEM AHMED AND 2 OTHERS Vs. A M U	August 16, 2013
WELSPUN RETAIL LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ANOTHER	December 9, 2013
WEST WATCH COMPANY Vs. ADDL. DISTRICT JUDGE	May 15, 2013
WING COMMANDER P.D.BALI Vs. STATE OF U.P.	December 13, 2013
WOCKHARDT LTD Vs. PRESIDING OFFICER	March 5, 2013
YADRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 10, 2013
YAGYA SHANKER TRIVEDI Vs. STATE OF U.P.	August 13, 2013
YAJUVENDRA SINGH CHANDDEL Vs. STATE OF U P	January 16, 2013
YAQOOB Vs. RAKESH GUPTA	November 28, 2013
YAQOOB ANSARI Vs. STATE OF U.P.	July 17, 2013
YASHODA NAND SINGH Vs. STATE OF U P	October 31, 2013
YASHWANT SINGH Vs. UNION OF INDIA	November 8, 2013
YASHWANT YADAV Vs. UNION OF INDIA & OTHERS	October 3, 2013
YASIN Vs. STATE OF U P	May 30, 2013
YASVEER SINGH Vs. STATE OF U.P.	May 15, 2013
YOGENDRA Vs. STATE OF U.P.	September 5, 2013
YOGENDRA KUMAR Vs. UNION OF INDIA	October 29, 2013
YOGENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	September 13, 2013
YOGENDRA NARAIN SHARMA Vs. STATE OF U.P.	May 14, 2013
YOGENDRA NATH DUBEY Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE	February 20, 2013
YOGENDRA PAL SINGH Vs. ASHISH AGARWAL	September 18, 2013
YOGENDRA PARTAP SINGH Vs. STATE OF U.P.	May 9, 2013
YOGENDRA RAM CHAURASIA Vs. STATE OF U P	May 8, 2013
YOGENDRA RAM TRIPATHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 4, 2013
YOGENDRE KUMAR SRIVASTAVA @ JOGENDRA AND ANOTHER Vs. RAJENDRE SINGH AND ANOTHER	May 7, 2013
YOGESH KUMAR Vs. STATE OF U P	June 14, 2013
YOGESH KUMAR GUPTA Vs. BHARAT HEAVY ELECTRICALS LTD	October 9, 2013
YOGESH MISHRA Vs. STATE OF U.P.	January 24, 2013
YOGESH TIWARI Vs. STATE OF U.P.	March 20, 2013
YOGI @ YOGESH Vs. STATE OF U.P.	January 15, 2013
YUNUS Vs. STATE OF U.P.	September 10, 2013
YUSUF Vs. STATE	May 21, 2013
YUSUF SALAM Vs. STATE OF U P	July 31, 2013
ZAFA AHMAD AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 10, 2013
ZAFARUDDIN @ ZAFAR QURESHI Vs. SUSHIL SINGH	January 11, 2013
ZAFIR @ ZAKIR Vs. STATE OF U P	November 19, 2013
ZAHEER UDDIN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 18, 2013
ZAHID HUSAIN Vs. ADDITIONAL DISTT. JUDGE	March 21, 2013
ZAKIR ALI Vs. MEHAR TILAT	July 10, 2013
ZAMEER AHMAD Vs. STATE OF U P	February 5, 2013
ZAREENA HAIDER Vs. SPECIAL JUDGE E.C.ACT. A.D.J LKO	September 4, 2013
ZARINA BEGUM Vs. STATE OF U.P	March 8, 2013
ZILA PANCHAYAT ABHIYANTRAN SANGH Vs. STATE OF U P	September 4, 2013
ZILA PANCHAYAT ABHIYANTRAN SANGH Vs. STATE OF U.P.	September 5, 2013

Year 2013 of HIGH COURT OF ALLAHABAD

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