(MST.) GUNJAN DEVI Vs. DISTRICT/DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
|
May 18, 2005 |
(MST.) KISMAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 1, 2005 |
(SMT.) AISHA BEGAM Vs. IIND A.D.J., BANDA AND ANOTHER
|
July 28, 2005 |
(SMT.) ASHA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 9, 2005 |
(SMT.) DURGA DEVI MAHESHWARI Vs. STATE OF U.P. AND OTHERS
|
January 5, 2005 |
(SMT.) HARJEET KAUR Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
October 21, 2005 |
(SMT.) NIRMALA Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE AND OTHERS
|
March 10, 2005 |
(SMT.) PRAKASH RANI @ PRAKASHWATI Vs. VITH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
November 16, 2005 |
(SMT.) PRITAM KAUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS
|
May 3, 2005 |
(SMT.) RAJJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
May 17, 2005 |
(SMT.) RAM SANWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
|
February 18, 2005 |
(SMT.) SHANTA KUMARI Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS
|
April 13, 2005 |
(SMT.) TAHMINA HABIB Vs. ADDITIONAL DISTRICT JUDGE AND SPECIAL JUDGE (E.C. ACT), BANDA AND OTHERS
|
May 13, 2005 |
A BAINES Vs. MANAGER ADARSH KANYA PATHSHALA NAINAGARH NAGRA JHANSI
|
August 23, 2005 |
A H S PROJECTS PVT LTD Vs. STATE OF U P
|
July 18, 2005 |
A H WHEELER Vs. UNION OF INDIA
|
March 23, 2005 |
A K SINGH Vs. STATE OF U P
|
January 27, 2005 |
A N KHARE Vs. CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW
|
September 6, 2005 |
A SHANKAR SHUKLA Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD RANGE ALLAHABAD
|
May 18, 2005 |
AAFTAB AHMAD Vs. MOHD SOYEB
|
July 11, 2005 |
AAR BEE ENTERPRISES PROPRIETOR AAR BEE CONTAINERS PVT LTD Vs. GYAN SECURITY PRESS LIMITED A COMPANY INCORPORATED AND REGISTERED
|
October 26, 2005 |
ABDUL AZIZ Vs. A.D.J.
|
August 4, 2005 |
ABDUL GAFFAR Vs. STATE OF U P
|
May 27, 2005 |
ABDUL GAFOOR Vs. U P S R T C
|
November 24, 2005 |
ABDUL GHANI Vs. ABDUL MALIK
|
December 22, 2005 |
ABDUL HAMID @ IDDOO Vs. XTH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
December 22, 2005 |
ABDUL HUSAIN ALIAS SONI Vs. STATE OF U P
|
May 24, 2005 |
ABDUL JABBAR Vs. ADDL. COMMISSIONER (ADMN.), MEERUT AND OTHERS
|
February 16, 2005 |
ABDUL MAJID Vs. COMMISSIONER OF INCOME TAX
|
May 10, 2005 |
ABDUL MALIK Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
|
March 10, 2005 |
ABDUL RAHIM Vs. XIITH ADDL DISTT JUDGE ALLAHABAD
|
July 28, 2005 |
ABDUL RAHMAN Vs. 5TH ADDITIONAL DISTRICT JUDGE FATEHPUR
|
October 21, 2005 |
ABDUL RAHMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
January 17, 2005 |
ABDUL RASHID Vs. PYARI DEVI
|
May 19, 2005 |
Abdul Rehman Vs. Vth Addl. Distt.Judge,Fatehpur & Ors.
|
October 21, 2005 |
ABDUL SALAM Vs. MOHD YASEAN
|
May 30, 2005 |
ABDUL SALAM Vs. 1ST A.D.J.
|
May 12, 2005 |
ABDUL SHAKOOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 18, 2005 |
ABHAI PAL SINGH Vs. STATE OF U P
|
March 4, 2005 |
ABHAI RAJ SINGH Vs. BANK OF BARODA
|
January 27, 2005 |
ABHAY NANDAN TRIPATHI LATE RAM BUJHARAT TRIPATHI Vs. STATE OF U P
|
April 19, 2005 |
ABHEY PAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 4, 2005 |
ABHILAKH SINGH Vs. STATE OF U P
|
December 15, 2005 |
ABHINAV CHATURVEDI SHRI ASHOK CHATURVEDI Vs. MANGALIK CHEMICALS
|
August 17, 2005 |
ABHISHEK JAIN Vs. STATE OF U P
|
May 11, 2005 |
ACHARYA NARAD MUNI TRIGUNAYAT PANDIT NAND RAM PRINCIPAL Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 22, 2005 |
ACHCHHEY LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
December 12, 2005 |
ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
December 15, 2005 |
Achhar Prasad Vs. Mangali
|
September 16, 2005 |
ACHHEY LAL Vs. STATE OF U P
|
January 27, 2005 |
ACHIN SINGHAL Vs. STATE OF U P
|
September 13, 2005 |
ADARE MADARSA ZIAUL-UL-UM A REGISTERED SOCIETY UNDER THE SOCIETIES REGISTRATION Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AZAMGARH REGION AND MOHD ILTAF
|
February 4, 2005 |
ADARSH KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH
|
August 5, 2005 |
ADHUNIK SHIKSHA AND WELFARE SOCIETY Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS SHRI SANTOSH KUMAR GOEL
|
March 23, 2005 |
ADITYA DEV SINGH Vs. REGISTRAR CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
|
April 4, 2005 |
AFZAL ALI Vs. STATE OF U P
|
March 23, 2005 |
AHMAD Vs. IIIRD A D J SHAHJAHANPUR
|
October 21, 2005 |
AHMAD ASHRAF ZILANI Vs. PRINCIPAL SECRETARY NAGAR VIKAS LUCKNOW
|
September 30, 2005 |
AHMAD BHARTI Vs. CIVIL JUDGE JUNIOR DIVISION ROORKEE DISTRICT-HARIDWAR
|
December 13, 2005 |
AHMAD NATTHOO SUBEDAR SUMER Vs. III ADDL DISTRICT JUDGE JUDGE SMALL CAUSE COURT MUNSIF AND SHANTI DEVI
|
October 21, 2005 |
AHSAN Vs. MOHAMMED HUSAIN
|
March 10, 2005 |
AINUDDIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
January 28, 2005 |
AJAB NARAIN Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
October 17, 2005 |
AJAI KUMAR Vs. OFFICER IN CHARGE SAMYUKTA KARYALAYA DISTRICT MAGISTRATE AND STATE OF U P
|
April 8, 2005 |
AJAI KUMAR Vs. MUNNA LAL
|
May 26, 2005 |
AJAI KUMAR AND OTHERS Vs. A.D.J., LALITPUR AND ANOTHER
|
July 25, 2005 |
AJAI KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 7, 2005 |
AJAI KUMAR TEWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE EST ALLAHABAD
|
July 21, 2005 |
AJAI PAL SINGH CHANDEL Vs. STATE OF UTTAR PRADESH
|
May 27, 2005 |
AJAI PASI AND OTHERS Vs. STATE OF U.P AND OTHERS
|
December 6, 2005 |
AJANTA TUBES LTD. Vs. BOARD OF REVENUE AT ALLAHABAD AND OTHERS
|
February 22, 2005 |
AJANTA UDYOG MANDAL VIDYALAY Vs. STATE OF U P
|
January 28, 2005 |
AJAY KUMAR LATE JHOONA LAL Vs. CHIEF MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED
|
November 17, 2005 |
AJAY KUMAR MISHRA Vs. JAI KUMAR MISHRA AND OTHERS
|
May 3, 2005 |
AJAY KUMAR SHUKLA Vs. STATE OF U P
|
January 11, 2005 |
Ajay Kumar Sonkar Vs. Uttar Pradesh Public Service Commission, Allahabad and others
|
November 9, 2005 |
AJAY KUMAR TRIPATHI Vs. HINDUSTAN AERONAUTICS LTD
|
November 21, 2005 |
AJAY PRATAP SINGH SRI LAL MAHENDRA SINGH Vs. SHRI A P VERMA CHIEF SECRETARY GOVERNMENT OF U P
|
February 23, 2005 |
AJEET KUMAR RAJPUT Vs. STATE OF U P
|
May 11, 2005 |
AJIT MEHROTRA Vs. SHYAM NARAIN MEHROTRA
|
November 24, 2005 |
AJIT RAM Vs. DISTRICT INSPECTOR OF SCHOOLS JOINT DIRECTOR OF EDUCATION AZAMGARH REGION STATE
|
October 17, 2005 |
AJIT SINGH Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE DEPUTY INSPECTOR GENERAL
|
September 8, 2005 |
AKASH CHATURVEDI S O SHRI RADHE SHYAM CHATURVEDI Vs. STATE OF U P
|
December 19, 2005 |
AKBARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHERS
|
April 1, 2005 |
AKHIL KUMAR Vs. IST A.D.J., RAMPUR AND OTHERS
|
October 3, 2005 |
AKHILESH KUMAR CHAUBEY Vs. STATE OF U P
|
July 4, 2005 |
AKHLAQ Vs. STATE OF U P
|
October 7, 2005 |
AKHTAR Vs. DISTRICT JUDGE
|
November 23, 2005 |
AKHTAR Vs. STATE OF U P AND G L VERMA
|
April 26, 2005 |
AKINCHAN SHARMA Vs. STATE OF U P
|
September 5, 2005 |
ALAKH PRAKASH Vs. RAM KUMAR AND OTHERS
|
April 21, 2005 |
ALAM Vs. STATE OF U P
|
September 28, 2005 |
ALEY HAIDER SHABBIR ALI Vs. DEPUTY COMMISSIONER CUSTOMS ICD UNION OF INDIA UOI
|
September 15, 2005 |
ALI HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 25, 2005 |
ALI JABED Vs. UNION OF INDIA
|
February 4, 2005 |
ALI SHER Vs. MOHD INAM
|
December 20, 2005 |
ALIM Vs. STATE OF U P
|
September 9, 2005 |
ALIMUDDIN Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
March 31, 2005 |
ALKA SINGH SHRI R K SINGH Vs. MADHU TANDON PRINCIPAL AIR FORCE SCHOOL P SHUBHPRIYA FLIGHT LIEUTINANT
|
February 9, 2005 |
ALL INDIA RESEARCH & DEVELOPMENT ORGANISATION OF ELECTRO HOMEOPATHY SYSTEM AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
November 21, 2005 |
ALL INDIA TRADE UNION CONGRESS UNIT HOTEL Vs. DIRECTOR GENERAL E S I CORPORATION
|
May 6, 2005 |
ALLAH RAKHA AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
|
September 22, 2005 |
ALLAH TAALA Vs. MAYA DEVI
|
July 19, 2005 |
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT CONSUMER PROTECTION FORUM
|
November 28, 2005 |
ALLAHABAD DEVLOPMENT AUTHORITY Vs. DISTRICT COUNSUMER PROTECTION FORUM
|
September 28, 2005 |
ALLAHABAD WIRE DRAWING INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT 7 TRADE TAX DEPUTY COMMISSIONER
|
April 29, 2005 |
ALOK AWASTHI Vs. STATE OF U P
|
November 22, 2005 |
ALTAF Vs. STATE OF U.P.
|
May 23, 2005 |
AMAN ALIAS PAPPU Vs. STATE OF U.P.
|
October 4, 2005 |
AMAN SINGH Vs. STATE OF U P
|
May 9, 2005 |
AMAN SINGH Vs. STATE OF U P
|
May 12, 2005 |
AMAR JYOTI INDUSTRIES
Vs. COMMISSIONER OF SALES TAX
|
October 28, 2005 |
AMAR NATH GUPTA Vs. STATE OF U P
|
July 8, 2005 |
AMAR SINGH SHRI RAM BHAROSEY LAL Vs. DISTRICT JUDGE
|
May 25, 2005 |
AMARUNISA Vs. MOHAMMAD ASLAM
|
October 5, 2005 |
AMARWATI Vs. XITH A D J MORADABAD
|
May 26, 2005 |
AMBESH BALWAPURI Vs. CONTINENTAL CARBON INDIA LTD
|
October 28, 2005 |
AMIN ULLAH SOCHAN SHEIKH EJAJ AHMAD SOCHAN SHEIKH Vs. DIRECTOR AYURVEDIC AND UNANI SERVICES REGIONAL AYURVEDIC EVAM UNANI OFFICER
|
April 6, 2005 |
AMIR AHMAD Vs. STATE OF U P
|
October 4, 2005 |
AMIT Vs. RAM MOHAN SAHGAL AND OTHERS
|
July 20, 2005 |
AMIT KUMAR Vs. STATE OF U P
|
February 4, 2005 |
AMIT MISRA Vs. STATE OF U P
|
January 3, 2005 |
AMIT SINGH Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
|
September 30, 2005 |
AMITY BUSINESS SCHOOL AND ANOTHER Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
December 23, 2005 |
AMJAD HUSAIN ANSARI Vs. FIRST ADDITIONAL JUDGE (S.C.C), KANPUR NAGAR AND OTHERS
|
October 28, 2005 |
AMNA BEGUM (SMT) AND OTHERS Vs. SMT. SHAMINIA KHATOON AND OTHERS
|
August 5, 2005 |
AMOD PRAKASH GUPTA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA
|
March 21, 2005 |
AMRENDRA SINGH Vs. STATE OF U P
|
October 21, 2005 |
AMRISH ALIAS CHHUNNU Vs. STATE OF U P
|
July 7, 2005 |
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF TRADE TAX
|
October 21, 2005 |
AMRITRAJ S PUNAMIYA, HUF Vs. ITO, WARD 24(15)
|
May 3, 2005 |
ANAND GRAMODYOG SAMITI Vs. COMMISSIONER OF TRADE TAX
|
May 25, 2005 |
ANEES S O KALLOO KHAN Vs. STATE OF U P
|
October 5, 2005 |
Angreiz Singh Vs. Gaon Sabha
|
April 25, 2005 |
ANGREJ SINGH Vs. STATE OF U P
|
May 13, 2005 |
ANIL ARORA Vs. ARORA ALUMINIUM AND ALLIED WORKS P LTD
|
August 30, 2005 |
ANIL KUMAR Vs. KUSUM KANAUJIYA
|
June 12, 2005 |
ANIL KUMAR Vs. STATE OF U P
|
April 1, 2005 |
ANIL KUMAR Vs. STATE OF U P
|
March 16, 2005 |
ANIL KUMAR Vs. STATE OF U P
|
February 4, 2005 |
ANIL KUMAR Vs. STATE OF U P
|
December 24, 2005 |
ANIL KUMAR Vs. KUSUM KANAUJIYA
|
December 6, 2005 |
ANIL KUMAR AND OTHERS Vs. BOARD OF REVENUE, U.P. AT MEERUT AND OTHERS
|
August 8, 2005 |
ANIL KUMAR DIXIT Vs. MAYA TRIPATHI
|
December 5, 2005 |
ANIL KUMAR GUPTA Vs. STATE OF U P
|
January 20, 2005 |
ANIL KUMAR PATHAK Vs. STATE OF U P
|
September 26, 2005 |
ANIL KUMAR SINGH ANIL SINGH RUDRA PRATAP SINGH Vs. STATE OF U P
|
April 21, 2005 |
ANIL KUMAR SRIVASTAVA SRI SOHARAT LAL SRIVASTAVA Vs. ADDITIONAL DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE CHIEF MEDICAL OFFICER
|
April 25, 2005 |
ANIL KUMAR TARA CHAND IN JAIL Vs. STATE OF U P
|
November 24, 2005 |
ANIL KUMAR VERMA Vs. VINAY LAXMI AND ANOTHER
|
December 19, 2005 |
ANIL MALIK Vs. INFRASTRUCTURE DEVELOPMENT FINANCE CO
|
January 17, 2005 |
ANIL RICE MILL Vs. THE COMMISSIONER OF INCOME TAX
|
July 11, 2005 |
ANISUN NISA AZMI SHRI ABDUL AHAD AZMI Vs. DISTRICT INSPECTOR OF SCHOOLS ZONAL HIGHER EDUCATION OFFICER STATE OF U P
|
March 21, 2005 |
ANJU NAGAR Vs. CHAIRMAN COUNSELLING BOARD C P M T 2004
|
June 13, 2005 |
ANKUR INDUSTRIAL GASES P LTD Vs. COMMISSIONER OF TRADE TAX
|
January 7, 2005 |
ANOOP KUMAR Vs. STATE OF U P
|
January 10, 2005 |
ANOOP SINGH Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE
|
November 22, 2005 |
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF U P
|
December 21, 2005 |
ANSUIYA DULARE Vs. STATE OF UTTAR PRADESH
|
May 25, 2005 |
ANUBHAV CHAK ALIAS LALLA Vs. STATE OF U P
|
August 31, 2005 |
ANUGRAH NARAIN SINGH Vs. STATE OF U P MINISTRY OF NAGAR VIKAS ANUBHAG 4
|
December 22, 2005 |
ANUPAM DIKSHIT SRI LAXMI KANT DIXIT READER DEPARTMENT OF BOTANY Vs. REGISTRAR ALLAHABAD UNIVERSITY AND VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
September 21, 2005 |
ANUPAM SAHKARI AVAS SAMITI LTD. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4, LUCKNOW AND ANOTHER
|
March 11, 2005 |
ANURAG BOARD AND MILLS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER MEERUT
|
January 5, 2005 |
ANURAG ROADLINES Vs. COMMISSIONER OF TRADE TAX
|
January 5, 2005 |
ANURAG TRIPATHI Vs. STATE OF U P
|
April 25, 2005 |
APMANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
March 17, 2005 |
ARCHANA GOEL Vs. DISTRICT JUDGE ALLAHABAD
|
August 4, 2005 |
ARCHANA GUPTA Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
January 27, 2005 |
ARCHANA MISHRA Vs. STATE OF U P
|
March 17, 2005 |
ARCHANA SRIVASTAVA Vs. STATE OF U P
|
February 9, 2005 |
ARSHAD JAMIL Vs. STATE OF UTTARANCHAL
|
December 23, 2005 |
ART PRESS AND STATIONERY MART JHANSI Vs. BRIJ MOHAN LAL ARORA
|
May 2, 2005 |
ARUN KUMAR Vs. INDIRA
|
February 9, 2005 |
ARUN KUMAR Vs. INDIRA
|
September 2, 2005 |
ARUN KUMAR Vs. STATE OF U P
|
December 4, 2005 |
ARUN KUMAR JAIN H U F Vs. SRI HARI WIRE
|
May 10, 2005 |
ARUN KUMAR MAKKHAN LAL Vs. STATE OF UTTAR PRADESH
|
April 12, 2005 |
ARUN KUMAR SHARMA Vs. STATE OF U P AND REENA DAUGHTER OF SHRI SATVEER SINGH WIFE OF ARUN KUMAR
|
May 20, 2005 |
ARUN KUMAR SINGH Vs. STATE OF U P
|
July 8, 2005 |
ARUN KUMAR SINGH Vs. STATE OF U P
|
October 19, 2005 |
ARUN KUMAR SINGH Vs. STATE OF U.P.AND ANOTHER
|
April 7, 2005 |
ARUN KUMAR SRIVASTAVA Vs. UNION OF INDIA UOI
|
August 9, 2005 |
ARUN KUMAR SRIVASTAVA Vs. R.C. AND E.O.-I
|
May 17, 2005 |
ARUN MAINI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
May 10, 2005 |
ARUN PRAKASH Vs. CHAIRMAN RAILWAY BOARD
|
May 4, 2005 |
ARUNA PATEL Vs. STATE OF U P
|
September 3, 2005 |
ARVIND KUMAR DUBE Vs. STATE OF U P
|
March 17, 2005 |
ARVIND KUMAR SINGH RAMANAND SINGH Vs. STATE OF UTTAR PRADESH
|
November 28, 2005 |
ARVIND SINGH Vs. VITH A D J GHAZIPUR
|
November 16, 2005 |
ARVIND SINGH LATE HARIDWAR SINGH PROPRIETOR OF PUJA TENT HOUSE Vs. STATE OF U P
|
March 18, 2005 |
ARYA MAHILA HITKARINI MAHA PARISAD Vs. REGISTAR BANNARAS HINDU UNIVERSITY
|
September 21, 2005 |
ASADULLA Vs. STATE OF U P
|
December 23, 2005 |
ASHA DEVI Vs. STATE OF U P
|
November 14, 2005 |
ASHA WIDOW OF LATE HARPAL SINGH Vs. U P STATE SUGAR CORPORATION LTD
|
December 2, 2005 |
ASHAGAR ALI Vs. ADMINISTRATOR NAGAR MAHA PALIKA MUKHYA NAGAR ADHIKARI NAGAR MAHA PALIKA
|
November 10, 2005 |
ASHARFI CHAUDHARI Vs. VISHWANATH ALIAS VISHRAM RAJIT GANGARAM MAHABAL
|
February 23, 2005 |
ASHEESH KUMAR Vs. STATE OF U P
|
August 9, 2005 |
ASHFAQ AHMAD Vs. STATE OF U.P. AND OTHERS
|
April 27, 2005 |
ASHISH KUMAR SHAH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 14, VARANASI AND OTHERS
|
October 27, 2005 |
ASHOK KUMAR Vs. D I G C R P F GROUP CENTRE
|
December 6, 2005 |
ASHOK KUMAR AGARWAL Vs. STATE OF U P
|
December 21, 2005 |
ASHOK KUMAR ALIAS MAKHAN Vs. JUGAL KISHORE
|
August 16, 2005 |
ASHOK KUMAR CHATURVEDI Vs. UNION OF INDIA
|
October 26, 2005 |
ASHOK KUMAR GUPTA LATE VINDHYACHAL PRASAD GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT OF SATASI INTER
|
September 29, 2005 |
ASHOK KUMAR PANDEY Vs. STATE OF U P
|
August 3, 2005 |
ASHOK KUMAR PRADUMAN KUMAR ASHOK KUMAR Vs. TRADE TAX OFFICER
|
September 9, 2005 |
ASHOK KUMAR RAI Vs. SRI PRADEEP KUMAR AT PRESENT POSTED AS DISTRICT INSPECTOR OF SCHOOLS
|
September 6, 2005 |
ASHOK KUMAR RAM MURAT Vs. D I G C R P F
|
December 16, 2005 |
ASHOK KUMAR S O SHRI RAM NARESH Vs. STATE OF U P
|
May 25, 2005 |
ASHOK KUMAR SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
February 1, 2005 |
Ashok Kumar Singh Vs. State of U.P. and others Opposite parties
|
September 5, 2005 |
ASHOK KUMAR SINGH AND OTHERS Vs. DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
April 13, 2005 |
ASHOK KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICES TRIBUNAL STATE OF U P
|
November 18, 2005 |
ASHOK KUMAR YADAV Vs. STATE OF U P
|
October 20, 2005 |
ASHOK RAM PRAKASH AGNIHOTRI Vs. STATE OF U P
|
May 20, 2005 |
ASHOK SINGH Vs. NIZAMUL ISLAM ALIAS MUSA
|
February 25, 2005 |
ASHOK SINGH Vs. STATE OF U P
|
December 1, 2005 |
ASHOK SINGHAL Vs. STATE OF U P
|
February 1, 2005 |
ASHOK SINGHAL Vs. STATE OF U P
|
January 2, 2005 |
ASHOK YADAV SHRI JALI PRASAD YADAV Vs. STATE OF U P
|
September 29, 2005 |
ASHUTOSH DWIVEDI HARIBANSH DWIVEDI Vs. STATE OF U P
|
September 9, 2005 |
ASHUTOSH SHARMA Vs. STATE OF U.P. AND OTHERS
|
September 14, 2005 |
ASHWANI KUMAR JAIN Vs. CESTAT
|
November 9, 2005 |
ASHWANI KUMAR SHUKLA Vs. HONBLE KULADHAPATI, NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
June 27, 2005 |
ASHWANI KUMAR TRIPATHI Vs. STATE OF U P
|
May 25, 2005 |
ASHWINI KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
|
November 7, 2005 |
ASIBARAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
|
December 7, 2005 |
Asif Mohd.Khan Vs. State of U.P.
|
November 4, 2005 |
ASIQUN NABI Vs. XTH ADDITIONAL DISTRICT JUDGE
|
May 18, 2005 |
ASMA BANO ALIAS BANDANA Vs. STATE OF U P
|
January 6, 2005 |
ASRAR AHMAD Vs. STATE OF U P
|
August 9, 2005 |
ASSOCIATE CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 30, 2005 |
ATEE MOHAMMAD MUNSHI AKHTAR SAMEEDA HUKUM CHANDRA Vs. STATE OF U P
|
August 4, 2005 |
ATEEQ AHMAD Vs. VTH A D J
|
July 8, 2005 |
ATIF ALI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 12, 2005 |
ATIQ Vs. STATE OF U P
|
August 9, 2005 |
ATMA RAM Vs. DISTRICT MAGISTRATE HARIDWAR
|
September 23, 2005 |
ATUL AWASTHI MASTER Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
August 25, 2005 |
ATUL KRISHNA GOEL Vs. SPECIAL JUDGE MATHURA
|
May 27, 2005 |
ATUL TRADERS
Vs. INCOME TAX OFFICER
|
July 14, 2005 |
AUTO CENTRE Vs. STATE OF UTTAR PRADESH
|
May 12, 2005 |
AUTO TRADING COMPANY THROUGH ITS PARTNER DHARAMVIR Vs. COMMISSIONER OF TRADE TAX
|
October 17, 2005 |
AVNEET SINGH Vs. STATE OF U P
|
August 22, 2005 |
AWADH RAJ Vs. GULAB SINGH
|
January 4, 2005 |
AWADHESH Vs. STATE
|
July 27, 2005 |
AWADHESH KUMAR TEWARI Vs. STATE OF U P
|
December 6, 2005 |
AWADHOO (DEAD) THROUGH LRS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHARAJGANJ AND OTHERS
|
February 23, 2005 |
AYASHA KHATOON Vs. STATE OF U P
|
January 9, 2005 |
AYASHA KHATUN Vs. STATE OF U P
|
September 1, 2005 |
AYODHYA PRASAD Vs. STATE OF U P
|
May 27, 2005 |
AYODHYA PRASAD GUPTA
Vs. PRATAP CHANDRA MEHRA
|
May 23, 2005 |
AYODHYA SINGH Vs. ORIENTAL BANK OF COMMERCE NEW DELHI
|
July 12, 2005 |
AYUB Vs. STATE OF U P
|
May 27, 2005 |
AYUB AHMAD ZAHOOR AHMAD Vs. STATE OF U P
|
September 22, 2005 |
AZIZ ULLAH LATE SIDDIQULLAH Vs. STATE OF U P
|
April 25, 2005 |
AZIZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 1, 2005 |
AZIZUR RAHMAN Vs. SECRETARY U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
|
October 7, 2005 |
B C SHARMA Vs. M L BHALLA
|
March 11, 2005 |
B D AGARWAL AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
August 29, 2005 |
B K JAIN Vs. STATE OF U P
|
December 22, 2005 |
B M VYAS S O MAHENDER BHAI VYAS MANAGING DIRECTOR GUJARAT Vs. STATE OF U P CHIEF JUDICIAL MAGISTRATE ADDITIONAL SESSION JUDGE ASHOK
|
May 13, 2005 |
BABA JODHPURI ALIAS JYOTI SWARUP ANAND Vs. STATE
|
September 15, 2005 |
BABLOO Vs. STATE OF U P
|
September 13, 2005 |
BABLOO ALIAS DORI LAL Vs. STATE OF U P
|
November 8, 2005 |
BABOO LAL Vs. SHIV KUMARI
|
February 25, 2005 |
BABU Vs. UNION OF INDIA
|
January 28, 2005 |
BABU Vs. IXTH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
October 7, 2005 |
BABU LAL Vs. DIRECTOR OF INCOME-TAX
|
March 9, 2005 |
BABU LAL SINGH Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATION LTD
|
February 15, 2005 |
BABU LAL THAKUR Vs. STATE OF U P
|
September 12, 2005 |
BABU RAM Vs. STATE OF U P
|
February 25, 2005 |
BABU RAM Vs. VTH ADDITIONAL DISTRICT JUDGE
|
May 3, 2005 |
BABU RAM Vs. UNION OF INDIA AND ORS.
|
October 25, 2005 |
BABU SINGH Vs. STATE OF U P
|
December 7, 2005 |
BABU SINGH Vs. STATE
|
November 24, 2005 |
BABURAM AND ANOTHER Vs. XLTH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
December 19, 2005 |
BACHAN SINGH Vs. STATE OF U.P.
|
February 9, 2005 |
BACHANU YADAV Vs. STATE OF U P
|
January 18, 2005 |
BADAN SINGH Vs. STATE OF U P
|
May 17, 2005 |
BADLOO RAM SWAROOP AND RAM SINGH ALL SONS OF PRASHAD IN JAIL Vs. STATE OF U P
|
February 4, 2005 |
BADRI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
May 6, 2005 |
BADRI NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 11, 2005 |
BADRI NARAIN Vs. D D C JAUNPUR
|
November 3, 2005 |
BADRI PRASAD KEDAR NATH SARRAF Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2005 |
BADRI PRASAD KEDAR NATH SARRAF Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2005 |
BAHADUR SINGH Vs. STATE OF U P
|
February 28, 2005 |
BAHADUR SINGH Vs. P K DOBHAL
|
January 3, 2005 |
BAITULLAH PRADHAN Vs. STATE OF U P
|
July 15, 2005 |
BAL GOVIND Vs. STATE ELECTION COMMISSIONER PANCHAYAT U P LUCKNOW
|
August 11, 2005 |
Bal Krishna Vs. Suraj Pal
|
January 3, 2005 |
BALAK RAM AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
February 23, 2005 |
BALBHADRA PANDEY Vs. GENERAL MANAGER N INDIAN TELEPHONE INDUSTRIES
|
February 18, 2005 |
BALBIR SINGH Vs. CHIEF OF THE ARMY STAFF THROUGH OIC LEGAL CELL, ALLAHABAD AND OTHERS
|
May 4, 2005 |
BALDEO SINGH Vs. R.C AND E.O. KANPUR AND OTHERS
|
December 13, 2005 |
BALDEV RAJ Vs. RAKESH KUMAR MITTAL
|
July 7, 2005 |
BALDEV SINGH Vs. STATE OF U P
|
December 22, 2005 |
BALESHWAR NATH BHARGAVA Vs. DISTRICT JUDGE AND OTHERS
|
December 7, 2005 |
BALESHWAR NATH BHARGAVA Vs. DISTT JUDGE SAHARANPUR
|
July 12, 2005 |
BALVEER SINGH YADAV Vs. STATE OF U P
|
May 11, 2005 |
BALWANT Vs. STATE OF U P
|
May 14, 2005 |
BALWANT Vs. STATE OF U P
|
September 1, 2005 |
BALWANT CHANDRA PAL BOTH NEM CHAND Vs. STATE OF U P
|
May 4, 2005 |
Balwant Singh Vs. Ram Singh
|
March 17, 2005 |
BALWANT VIDYAPEETH RURAL INSTITUTE Vs. SHRI DEVRAJ SINGH S O SHRI LEKHPAL SINGH
|
September 7, 2005 |
BANARASI Vs. SAVITRI UPADHYAY
|
March 16, 2005 |
BANK LTD Vs. ASHISH SAXENA
|
November 9, 2005 |
BANK OF BARODA Vs. STATE OF U P
|
March 21, 2005 |
BANSAL SHAREVESTS SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX-II
|
April 7, 2005 |
BANSHI LAL CHADDHA Vs. ANIL PRAKASH NIGAM
|
February 2, 2005 |
BANSHIDHAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
|
October 24, 2005 |
BANSI LAL Vs. MANAGER, MODERN METAL INDUSTRIES
|
March 7, 2005 |
BANWARI LAL SRI MOHAN Vs. PRESCRIBED OFFICER LABOUR COURT AND G E C ALSTOM LTD
|
June 10, 2005 |
BAPU LAL MANSUKH LAL THAKKAR MANSUKH LAL THAKKAR CENTRAL Vs. ADDITIONAL DISTRICT JUDGE
|
July 6, 2005 |
BASANT KUMAR JOSHI AND OTHERS Vs. KRISHNA DEVI AND OTHERS
|
August 4, 2005 |
BASANT LAL Vs. SPECIAL JUDGE-CUM-ADDITIONAL DISTRICT AND SESSIONS JUDGE, MATHURA AND OTHERS
|
January 11, 2005 |
BASHIR AHMAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 31, 2005 |
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
|
March 7, 2005 |
BASUDEO PRASAD Vs. PRESCRIBED AUTHORITY
|
May 12, 2005 |
BATULAN Vs. STATE OF U P
|
May 16, 2005 |
BAURA Vs. STATE OF U P
|
February 25, 2005 |
BECHAN LAL AGARWAL Vs. DISTRICT JUDGE AZAMGARH
|
August 16, 2005 |
Beena Pandey Vs. State of U.P. and others
|
December 9, 2005 |
BEGUM Vs. STATE OF U P
|
July 15, 2005 |
BEGUM SHANTI TUFAIL AHMAD KHAN Vs. STATE
|
June 12, 2005 |
BEGUM SHANTI TUFAIL AHMAD KHAN Vs. JALAUDDIN S O BADRUDDIN
|
December 6, 2005 |
BHABHUTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
April 5, 2005 |
Bhagani Devi Vs. State
|
May 30, 2005 |
BHAGAT SINGH Vs. STATE OF U P
|
October 5, 2005 |
BHAGWAN DEEN VERMA Vs. STATE OF U P
|
July 6, 2005 |
BHAGWAN LAL KISHAN RATHORE Vs. STATE OF U P
|
August 31, 2005 |
BHAGWAN PARASNATH DIGAMBAR JAIN TEMPLE SITAPUR Vs. STATE OF U P
|
December 19, 2005 |
BHAGWAN PRASAD AGARWAL Vs. COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER
|
December 14, 2005 |
BHAGWANA SINGH Vs. STATE OF U P
|
November 4, 2005 |
BHAGWANA SINGH AND NAURANG BOTH SONS OF KALLU SINGH Vs. STATE OF U P
|
April 11, 2005 |
BHAGWATI PRASAD RAM CHARAN MOTI RAM NARPAT SINGH Vs. BOARD OF REVENUE
|
July 28, 2005 |
BHAI LAL Vs. BHAIYA RAM AND OTHERS
|
December 20, 2005 |
BHAIRONJI SUGAR INDUSTRIES Vs. CHIEF COMMISSIONER OF INCOME TAX
|
February 9, 2005 |
BHAIYALAL SHYAM BEHARI Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2005 |
BHAN PRAKASH Vs. IVTH ADDL D J
|
September 6, 2005 |
BHANU PRATAP SINGH ABINASH CHANDRA SINGH CHANDEL Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL
|
April 19, 2005 |
BHANWAR PAL SINGH SRI GENDA LAL SINGH Vs. STATE OF U P
|
July 18, 2005 |
BHARAT AUTO CENTER Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2005 |
BHARAT LAL Vs. STATE OF U P
|
September 3, 2005 |
BHARAT LAL LATE BAHRAICH EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. STATE OF U P
|
March 9, 2005 |
BHARAT RICE MILLS
Vs. COMMISSIONER OF INCOME TAX
|
May 9, 2005 |
BHARAT SINGH ALIAS BABOO SHRI MATADEEN Vs. D D C
|
January 25, 2005 |
BHASHENDRA Vs. STATE OF U P
|
January 25, 2005 |
BHASKAR PARASHARI Vs. BOARD OF DIRECTORS ALIGARH GRAMIN BANK ALIGARH
|
January 3, 2005 |
BHASKAR PARASHARI S O SRI DEO NARAIN PARASHARI Vs. BOARD OF DIRECTORS ALIGARH GRAMIN BANK AND CHAIRMAN ALIGARH GRAMIN BANK
|
March 1, 2005 |
BHEEM RAO AMBEDKAR DEGREE COLLEGE Vs. STATE OF UTTAR PRADESH
|
February 25, 2005 |
BHIKAM SINGH
Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 31, 2005 |
BHIMRAO AMBEDKAR SHIKSHA SAMITI Vs. STATE OF UTTAR PRADESH
|
September 5, 2005 |
BHISHAMBHAR DAYAL GUPTA Vs. VISITOR PRESIDENT OF INDIA ALIGARH MUSLIM UNIVERSITY
|
August 16, 2005 |
BHOLA AND ANOTHER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
October 3, 2005 |
BHOLA AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
July 4, 2005 |
BHOLA HARI BANSH RAM Vs. DISTRICT INSPECTOR OF SCHOOLS PRABANDH SANCHALAK TULSI DAS INTER COLLEGE
|
September 6, 2005 |
BHRIGU NATH Vs. STATE OF U P
|
September 20, 2005 |
BHUDEO GUPTA Vs. ADDL DISTRICT JUDGE
|
August 12, 2005 |
Bhup Ram (Dead)/Ram Kumar Vs. Laxman Prasad & Ors.
|
July 27, 2005 |
BHUPAL SINGH JAIN Vs. RENT CONTROL & EVICTION OFFICER, MATHURA AND OTHERS
|
September 22, 2005 |
BHUPENDRA KUMAR MISRA L P MISRA Vs. MANAGING DIRECTOR UTTAR PRADESH FINANCIAL CORPORATION AND ASSISTANT GENERAL
|
December 6, 2005 |
BHUPESH CHANDRA JOSHI Vs. MUKHTAR ALAM ALIAS GUDDU
|
October 29, 2005 |
BHUREY Vs. STATE
|
May 27, 2005 |
BHURI SINGH RAMJI LAL KASHYAP Vs. GENERAL MANAGER APPELLATE AUTHORITY KANARA BANK DEPUTY GENERAL MANAGER
|
November 16, 2005 |
BHUVENDRA KUMAR GHASI RAM Vs. STATE OF U P
|
August 8, 2005 |
BHUWNESH Vs. STATE OF U P
|
December 2, 2005 |
BIHARI NATTHU Vs. STATE OF UTTAR PRADESH
|
July 14, 2005 |
BIHASU YADAV Vs. POST MASTER MAU NATH BHANJAN
|
April 12, 2005 |
BIHASU YADAV Vs. POST MASTER MAU NATH BHANJAN
|
December 4, 2005 |
BIJENDRA Vs. CONSOLIDATION OFFICER, SAHARANPUR AND OTHERS
|
February 2, 2005 |
BIJENDRA TIWARI Vs. STATE OF U P
|
September 9, 2005 |
BIJLI COTTON MILLS Vs. COMMISSIONER OF TRADE TAX
|
September 30, 2005 |
BILASH CHAND JAIN Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
July 22, 2005 |
BILLAR BADRI PRASAD Vs. STATE OF U P
|
November 25, 2005 |
BIMAL KISHORE PALIWAL Vs. IV ADDL DISTT AND SESSIONS JUDGE MUZAFFAR NAGAR
|
February 18, 2005 |
BINA PANDEY DAUGHTER OF LATE GIRISH NATH PANDEY
Vs. STATE OF U P
|
December 9, 2005 |
BINDESHWARI AND ANOTHER Vs. UP
|
July 28, 2005 |
BINDU DEVI MAHENDRA PRASAD AND SONU MINOR Vs. IST ADDITIONAL DISTRICT JUDGE MAHENDRA PRASAD MOTI LAL
|
September 12, 2005 |
BIPIN PRAKASH Vs. HIGH COURT OF JUDICATURE
|
November 21, 2005 |
BIR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
September 13, 2005 |
BIRENDRA NATH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT J M R INTER
|
November 9, 2005 |
BISHAMBHAR DAYAL GUPTA Vs. VISITOR PRESIDENT OF INDIA
|
August 18, 2005 |
BISHAN CHANDRA AGRAWAL Vs. STATE OF UTTAR PRADESH
|
March 18, 2005 |
BISHAN CHANDRA GUPTA SRI SALIG RAM GUPTA Vs. CANARA BANK A GOVERNMENT OF INDIA
|
October 6, 2005 |
BISHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 28, 2005 |
BISHUN DAYAL Vs. STATE OF U P
|
December 23, 2005 |
BITHAL DAS MODI Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2005 |
BITOLA DEVI Vs. DIST. JUDGE, MIRZAPUR
|
October 24, 2005 |
BOARD OF DIRECTORS ALLAHABAD AGRICULTURAL INSTITUTE A SOCIETY REGISTERED UNDER Vs. INDUSTRIAL TRIBUNAL SECRETARY GOVERNMENT OF UTTAR PRADESH LABOUR
|
August 18, 2005 |
BOARD OF REVENUE Vs. PRASIDH NARAIN UPADHYAY MAHESH UPADHAYA
|
December 2, 2005 |
BOPATI Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
May 12, 2005 |
BRAHAM KUMAR AND OTHERS Vs. RAJA RAM AND OTHERS
|
November 24, 2005 |
BRAHAM PAL SINGH Vs. DISCIPLINARY AUTHORITY SENIOR MANAGER P UNION BANK OF INDIA JALLANDHAR
|
September 7, 2005 |
BRAHM DUTT TRIPATHI Vs. STATE OF U P
|
June 3, 2005 |
BRAHMA DEO Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
January 17, 2005 |
BRAHMA DEO PATHAK AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 11, 2005 |
BRAHMA DEVI Vs. KALI CHARAN GUPTA
|
July 25, 2005 |
BRAHMPAL SINGH Vs. JOINT DIRECTOR CONSOLIDATION, DEHRADUN, SAHARANPUR, CAMP MEERUT AND OTHERS
|
May 19, 2005 |
BRAMH LAL Vs. STATE OF U P
|
September 1, 2005 |
BRAMHA DEVI ALIAS BIRMA DEVI Vs. IXTH ADDITIONAL DISTT JUDGE BULANDSHAHR
|
May 17, 2005 |
BRIJ BHUSHAN SHARMA Vs. STATE OF U P
|
September 9, 2005 |
BRIJ BHUSHAN SINGH Vs. REGIONAL HIGHER EDUCATION OFFICER DISTRICT INSPECTOR OF SCHOOLS ACCOUNTS
|
May 5, 2005 |
BRIJ LAL YADAV SRI CHANDRABALI YADAV Vs. INDIAN OIL CORPORATION LTD
|
November 22, 2005 |
BRIJ MOHAN AGGARWAL Vs. STATE OF U P
|
February 16, 2005 |
BRIJ PAL SHARMA Vs. SUKARMA DEVLOPERS PVT LTD
|
May 27, 2005 |
BRIJENDRA SINGH Vs. IIIRD A D J AGRA
|
April 1, 2005 |
BRIJESH KUMAR TRIPATHI Vs. STATE OF U P
|
November 21, 2005 |
BRIJESH SINGH Vs. STATE OF U P
|
September 2, 2005 |
BRIJPAL SINGH BARGOTI MISAL SINGH Vs. STATE OF U P
|
March 15, 2005 |
BRITISH INDIA CORPORATION LTD Vs. SRI D R DOGRA
|
November 22, 2005 |
BUDDHU Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 1, 2005 |
BUDHAEE Vs. COLLECTOR FATEHPUR
|
April 19, 2005 |
BUDHI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
December 23, 2005 |
BUDHWA Vs. STATE OF U P
|
May 26, 2005 |
BUDHWA Vs. STATE OF U P
|
November 23, 2005 |
BULAKI Vs. STATE OF U P
|
March 14, 2005 |
BULK EXPLOSIVES LIMITED Vs. BHARAT EXPLOSIVES LIMITED A PUBLIC LIMITED COMPANY
|
December 21, 2005 |
C B TRIPATHI Vs. STATE OF U P
|
September 7, 2005 |
CANTONMENT BOARD Vs. MADHO PRASAD YADAV
|
April 5, 2005 |
CARBON CRAFTS PVT. LTD Vs. STATE OF U P
|
December 13, 2005 |
CATTLE FEED PLANT PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED Vs. COMMISSIONER TRADE TAX
|
May 4, 2005 |
CEEKAY ASSOCIATES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 23, 2005 |
CHABI NATH Vs. STATE OF U P
|
March 17, 2005 |
CHAIRMAN U P STATE ROAD TRANSPORT CORPORATION AND THE REGIONAL MANAGER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE N D P S ACT
|
July 20, 2005 |
CHAIRMAN UTTAR PRADESH JAL NIGAM AND EXECUTIVE ENGINEER TRITIYA SHAKHA U P Vs. STATE OF U P
|
May 10, 2005 |
CHAIRMAN-CUM-MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LIMITED Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
|
May 26, 2005 |
CHAMAN LAL JAIN Vs. STATE OF UTTAR PRADESH
|
July 5, 2005 |
CHAMELI AND ANOTHER Vs. RAM PAL SINGH
|
March 30, 2005 |
CHAMPA Vs. 3RD ADDL. DIST.
|
December 13, 2005 |
CHAMPAT RAMANPAL PALI IN JAIL Vs. STATE OF U P
|
September 9, 2005 |
Chanda Devi Vs. Chanda Devi
|
May 30, 2005 |
CHANDESWAR PRASAD S O SHRI JAI SRI EX-HC RPSF 2ND BN Vs. UNION OF INDIA UOI
|
May 19, 2005 |
CHANDRA BHAN AND PARASHU RAM, BOTH SONS OF PALKI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 13, 2005 |
CHANDRA KISHORE DIKSHIT Vs. SUKH SWARUPANAND DIKSHIT
|
November 30, 2005 |
CHANDRA KISHORE DIKSHIT Vs. LATE SHRI SHAMBHU DAYAL SHASTRI
|
November 30, 2005 |
CHANDRA MASIH Vs. PRESCRIBED AUTHORITY AND ANOTHER
|
August 10, 2005 |
CHANDRA MOHAN Vs. ADDI DISTRICT JUDGE MEERUT
|
July 13, 2005 |
CHANDRA PAL Vs. STATE OF U P
|
November 18, 2005 |
CHANDRA PAL KUSHWAHA Vs. STATE OF U P
|
October 5, 2005 |
CHANDRA PAL SINGH Vs. STATE OF U P
|
April 6, 2005 |
CHANDRA PRAKASH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 8, 2005 |
CHANDRA PRAKASH GUPTA PRABHU PRAKASH GUPTA Vs. NIDESHAK KSHETRIYA GRAMIN BANK BHARAT SARKAR NIDESHAK MANDAL ADHYAKSH
|
December 16, 2005 |
CHANDRA SHEKHAR Vs. J P RAJPOOT
|
December 2, 2005 |
CHANDRA SHEKHAR SHIVHARE Vs. STATE OF U P
|
August 11, 2005 |
CHANDRA SHEKHAR SHRI JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
|
October 20, 2005 |
CHANDRABALI Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
March 15, 2005 |
CHANDRAPAL SINGH KHANDARI SINGH Vs. XIITH ADDITIONAL DISTRICT JUDGE THE PRESCRIBED AUTHORITY PANCHAYAT SUB
|
March 11, 2005 |
Chandrika Prasad @ Siddhpal Vs. Gram Panchayat
|
December 12, 2005 |
CHANDULAL KESHWANI Vs. BALWANT SINGH
|
October 5, 2005 |
CHARAN SINGH Vs. MODI RUBBERLTD
|
January 25, 2005 |
CHARAN SINGH Vs. STATE OF U P
|
May 5, 2005 |
CHATURBHUJ PANDEY Vs. VI A.D.J.
|
July 19, 2005 |
CHATURGUN Vs. STATE OF U P
|
January 5, 2005 |
CHAUDHARY CHANDAN SINGH Vs. STATE OF U P
|
July 5, 2005 |
CHAWLA TECHNO CONSTRUCTION LTD Vs. STATE OF U P
|
September 15, 2005 |
CHEAP CYCLE STORES Vs. COMMISSIONER OF INCOME TAX
|
March 15, 2005 |
CHHAKKO DEVI WIFE OF BHARAT LAL Vs. DIRECTOR GENERAL MEDICAL HEALTH AND FAMILY WELFARE CHIEF MEDICAL OFFICER
|
July 7, 2005 |
CHHATA SUGAR COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 17, 2005 |
CHHEDI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 22, 2005 |
CHHIDDA Vs. STATE OF U P
|
September 7, 2005 |
CHHITARIYA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND ANOTHER
|
July 22, 2005 |
CHHOTEY BADRI PRASAD Vs. STATE OF U P
|
November 16, 2005 |
CHHOTEY LAL Vs. IIND ADDL DISTT SESSIONS JUDGE
|
May 2, 2005 |
CHHOTEY LAL Vs. DISTRICT JUDGE, BANDA AND OTHERS
|
December 5, 2005 |
CHHOTEY LAL ARYA Vs. STATE OF U P
|
August 16, 2005 |
CHHOTEY LAL DIXIT Vs. IST A D J
|
December 20, 2005 |
CHIEF COMMISSIONER OF INCOME TAX Vs. GANESH DAS AND SONS P LTD
|
January 7, 2005 |
CHIEF COMMISSIONER OF INCOME TAX (ADMN.) Vs. ROHELKHAND FOODS (P) LTD.
|
January 31, 2005 |
CHINTA MANI Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY
|
April 13, 2005 |
CHIRANJI LAL BHANG DEALER
Vs. COMMISSIONER OF SALES TAX
|
August 3, 2005 |
CHOKHEY LAL SHEETALA PRASAD Vs. BOARD OF REVENUE
|
July 21, 2005 |
CHOON CHOON PAHALWAN GHULAM JAFER MOHD JAFER MAQSOOD Vs. STATE OF U P
|
September 27, 2005 |
CHOTEY LAL Vs. STATE OF U P
|
January 28, 2005 |
CHRISTIAN INTER COLLEGE MAINPURI Vs. STATE OF U P
|
February 10, 2005 |
CHUNNILAL Vs. LAXMI DEVI
|
August 25, 2005 |
CHURCH CITY JUNIOR HIGH SCHOOL SHIKSHA SAMITI Vs. MAHENDRA KUMAR JAIN
|
September 5, 2005 |
CIT Vs. H.M. COLD STORAGE
|
March 23, 2005 |
CIT Vs. RAKESH MOHAN
|
March 11, 2005 |
CIT Vs. RAMPUR DISTILLERY & CHEMICALS CO. LTD
|
March 1, 2005 |
CIT Vs. DHARMENDRA KUMAR
|
March 11, 2005 |
CIT Vs. CHAMPARAN SUGAR CO. LTD
|
March 9, 2005 |
CIT Vs. GANESHI LAL RAM KRISHNA
|
February 7, 2005 |
CIT Vs. OM PRAKASH
|
February 7, 2005 |
CIT Vs. AJMANI INDUSTRIES
|
February 25, 2005 |
CIT Vs. PRATIBHA CHHABIGRIH
|
March 9, 2005 |
CIT Vs. J. BATTE
|
April 27, 2005 |
CIT Vs. S.UPJEET SINGH KUMAR
|
March 24, 2005 |
CIT Vs. J.K. COTTON SPG. & WVG. MILLS LTD
|
March 17, 2005 |
CIT Vs. ISHWAR SARAN GUPTA
|
February 15, 2005 |
CIT Vs. BITHAL DAS MODI
|
April 12, 2005 |
CIT Vs. COMMERCIAL AUTO SALES (P.) LTD
|
March 15, 2005 |
CIT Vs. UTTAR PRADESH FINANCIAL CORPN
|
April 29, 2005 |
CIT Vs. AGRA BEVERAGES CORPN. (P) LTD
|
January 5, 2005 |
CIT Vs. K.N. AGARWAL
|
January 5, 2005 |
CIT Vs. SWADESHI MINING & MFG. CO. LTD
|
January 19, 2005 |
CIT Vs. LAXMI DAL MILLS
|
January 7, 2005 |
CIT Vs. U.P. FOREST CORPORATION
|
February 1, 2005 |
CIT Vs. ALLIED CONSTRUCTIONS CO
|
February 2, 2005 |
CIT Vs. S. KAMALJEET SINGH
|
January 28, 2005 |
CIT Vs. VIDYA SAGAR DEWAN & SONS
|
February 1, 2005 |
CIT Vs. RATAN LAL AGRAWAL
|
March 29, 2005 |
CIT Vs. ELECTRA INDIA LTD
|
January 10, 2005 |
CIT Vs. SWADESHI MINNING & MFG. CO. LTD
|
January 6, 2005 |
CIT Vs. LAXMI CHAND
|
February 9, 2005 |
CIT Vs. U.P. RAJKIYA NIRMAN NIGAM LTD
|
January 19, 2005 |
CIT Vs. CEEKAY ASSOCIATES (P) LTD
|
February 9, 2005 |
CIT Vs. BHARAT SUGAR INDUSTRIES
|
March 30, 2005 |
CIT Vs. DHAMPUR SUGAR MILLS LTD
|
February 22, 2005 |
CIT Vs. U.P. FOREST CORPN.
|
February 23, 2005 |
CIT Vs. ASHA FAMILY TRUST
|
April 27, 2005 |
CIT Vs. SWADESHI MINING & MFG. CO. (P) LTD
|
February 3, 2005 |
CIT Vs. MOTOR & GENERAL SALES LTD
|
March 23, 2005 |
CIT Vs. H.C. VERMA
|
April 26, 2005 |
CIT Vs. MANMOHAN GOEL
|
April 25, 2005 |
CIT Vs. MAHESH SHOE FACTORY
|
April 8, 2005 |
CIT Vs. CHAMPARAN SUGAR CO. LTD
|
April 1, 2005 |
CIT Vs. JAGAT RICE MILLS
|
March 23, 2005 |
CIT Vs. CHAUHAN BROS.
|
April 1, 2005 |
CIT Vs. HARBHAJAN SARABJEET & ASSOCIATES
|
November 11, 2005 |
CIT Vs. EGGRO PAPER MOULDS LTD
|
March 29, 2005 |
CIT Vs. KAMLA JAIN
|
April 4, 2005 |
CIT Vs. MOHAN SHRAMIC UDYOG LTD
|
February 14, 2005 |
CIT Vs. SURENDRA KUMAR PANKAJ KUMAR
|
March 30, 2005 |
CIT Vs. SEWA RAM
|
January 31, 2005 |
CIT Vs. AMRIT LAL
|
February 14, 2005 |
CIT Vs. RAM SINGH
|
February 22, 2005 |
CIT Vs. SANJEEDA BEGUM
|
February 25, 2005 |
CIT Vs. M.R. SOAP (P) LTD
|
March 10, 2005 |
CIT Vs. PRINT PACK INDUSTRIES
|
March 29, 2005 |
CIT Vs. RAM SANEHIGHAT CONTRACTOR
|
April 26, 2005 |
CIT Vs. FRIENDS SUGAR WORKS
|
March 2, 2005 |
CIT Vs. RAJ RICE MILLS
|
April 25, 2005 |
CIT Vs. MITHAN LAL PURAN MAL
|
April 26, 2005 |
CIT Vs. RADLA MACHINERY EXPORTS
|
October 28, 2005 |
CIT Vs. CHHOTEY LAL
|
October 28, 2005 |
CIT Vs. DISTRICT CO-OPERATIVE FEDERATION LTD
|
February 1, 2005 |
CIT Vs. RAMPUR DISTILLERY & CHEMICALS CO. LTD
|
February 22, 2005 |
CIT Vs. GOENKA POLYPACK (P) LTD
|
March 15, 2005 |
CIT Vs. ADARSH SHEET GRIH
|
March 3, 2005 |
CIT Vs. I.B. NIGAM
|
March 11, 2005 |
CIT Vs. FRIENDS BRIQUETTES INDUSTRIES
|
April 15, 2005 |
CIT Vs. PREMIER FUELS PRODUCTS
|
April 26, 2005 |
CIT Vs. CHITTARMAL RAM DAYAL
|
January 13, 2005 |
CIT Vs. JUGGILAL KAMLAPAT BANKERS
|
January 19, 2005 |
CIT Vs. S.N. ANAND
|
February 23, 2005 |
CIT Vs. JAI PRAKASH ASSOCIATES (P) LTD
|
March 18, 2005 |
CIT Vs. RAZA BULAND SUGAR CO.
|
January 13, 2005 |
CIT Vs. PRIME PRODUCTS LTD
|
April 29, 2005 |
CIT, MEERUT Vs. ELECTRA (INDIA) LTD
|
February 14, 2005 |
CLUB ORIENT RESORTS A UNIT OF ORIENT ORCHARDS P LTD Vs. STATE OF U P
|
December 6, 2005 |
COL. MANBEER CHAUDHARY (RETD.) JEWELS HOTEL KARNAL (HARYANA) AND ALSO AT THE REGISTERED OFFICE AT 406/75 Vs. CIVIL JUDGE (SENIOR DIVISION), LUCKNOW AND OTHERS
|
October 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE
Vs. SALORA INTERNATIONAL
|
September 13, 2005 |
COMMISSIONER OF INCOME TAX
Vs. RAJ VIJAY CORPORATION
|
March 23, 2005 |
COMMISSIONER OF INCOME TAX
Vs. MEHRA TRUST
|
March 23, 2005 |
COMMISSIONER OF INCOME TAX
Vs. SHEKHAR CHAND JAIN AND SONS
|
March 24, 2005 |
COMMISSIONER OF INCOME TAX
Vs. AMRIT BANASPATI CO LTD
|
May 5, 2005 |
COMMISSIONER OF INCOME TAX
Vs. KISAN SAHKARI CHINI MILLS LTD
|
April 28, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LTD
|
April 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SHARMA
|
April 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM GUPTA
|
April 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. PREM HEAVY ENGINEERING WORKS P LTD
|
April 25, 2005 |
COMMISSIONER OF INCOME TAX Vs. WESTERN COMPANY OF NORTH AMERICA
|
April 25, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH SALES SERVICE LTD
|
April 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN GOEL
|
April 21, 2005 |
COMMISSIONER OF INCOME TAX Vs. MEERUT CEMENT CO P LTD
|
April 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHIV OIL AND DAL MILL
|
May 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. BASHIR AHMAD BAZAZ
|
May 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. MAHESH CHAND GUPTA
|
May 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. ADARSH COLD STORAGE
|
May 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH CO OPERATIVE CANE UNION FEDERATION LTD
|
May 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR KALI CHARAN
|
May 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. HASEEBA KHATOON
|
May 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. KAMAL BHAI ISMILJI
|
April 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. ROHIT ORGANICSP LTD
|
April 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. EASTERN NOVELTIES CORPORATION
|
April 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. ELITOS S P A
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. GOLD WHEELS
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. D PLAYFORD
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. BROWN AND ROOT INT INC
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. RATTAN LAL
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. E HAMMET
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. KAY KAY FAMILY TRUST
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. SWARUP VEGETABLE PRODUCTS
|
April 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI JAIN
|
April 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD
|
April 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. MEERA PREM SUNDER HUF
|
April 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA AGARWAL
|
April 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR AND CO
|
April 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL SINGH HUF
|
April 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJ NARAIN PRATAP NARAIN
|
March 30, 2005 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA CUTLERY WORKS
|
July 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL EDUCATION PROMOTION SOCIETY
|
May 26, 2005 |
COMMISSIONER OF INCOME TAX Vs. MOHAKAMPUR ICE AND COLD STORAGE
|
May 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. VALI BROTHERS
|
May 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN
|
May 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO LTD
|
May 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. ACCOUNTS OFFICER
|
May 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAMALA SAHKARI CHINI MILLS LTD
|
March 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. BRIGADIER PARMANAND
|
March 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. KANPUR CIGARETTES P LTD
|
March 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHANDA RADIO
|
March 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAZA TEXTILES
|
March 16, 2005 |
COMMISSIONER OF INCOME TAX Vs. GANESH DASS AND SONS P LTD
|
March 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. M S BAGGA
|
March 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES P LTD
|
March 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR
|
March 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
|
March 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUPTA COLD STORAGE
|
March 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH KIRANA CO
|
February 18, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHIV OM KUTIR UDYOG
|
February 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS CO LTD
|
February 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH CO OPERATIVE FEDERATION LTD
|
February 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. GURDASS RAM AND CO
|
February 28, 2005 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
|
March 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO LTD
|
March 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJ KUMARI VIMLA DEVI
|
February 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHAMPARAN SUGAR CO LTD
|
February 14, 2005 |
COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD COLD STORAGE P LTD
|
February 18, 2005 |
COMMISSIONER OF INCOME TAX Vs. ASHOK CONSTRUCTION CO
|
January 28, 2005 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA COLD STORAGE AND IRON INDUSTRIES
|
January 31, 2005 |
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOTTLING CO
|
January 31, 2005 |
COMMISSIONER OF INCOME TAX Vs. MUSTAFA KHAN
|
February 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. H K ANAND
|
February 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPG MILLS CO LTD
|
February 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. DE MARCHE ENRICO
|
February 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH ELECTRONIC CORPORATION LTD
|
February 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. RUDRA BILAS KISAN SAHKARI CHINI MILLS
|
February 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. HARISH SUGAR CO P LTD
|
February 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. AMRIT FOODS P LTD
|
January 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. JITENDRA KUMAR
|
January 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. J C BHATIA
|
January 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. GIRIRAJ UDYOG P LTD
|
January 12, 2005 |
COMMISSIONER OF INCOME TAX Vs. BRIJ BALA
|
January 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. NEW KASHMIR ORIENTAL TRANSPORT CO P LTD
|
January 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. KHAN AND SIROHI STEEL ROLLING MILLS
|
January 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. BRAJ BHUSHAN COLD STORAGE
|
January 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. KISHORE SHARMA
|
January 28, 2005 |
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING WEAVING MILLS CO LTD
|
January 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. ELECTRA JAIPUR P LTD
|
July 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. SINGHAL INDUSTRIAL CORPORATION
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR BHARTI VIJAY KUMAR GOEL
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. DAS INDUSTRIES
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. PATESHWARI ELECTRICAL AND ASSOCIATED INDUSTRIES P LTD
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. HANDLOOM EMPORIUM
|
July 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. BAJPUR CO OP SUGAR FACTORY LTD
|
July 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. MORADABAD GENERAL ART METAL MILLS
|
July 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. ZAM ZAM TANNERS
|
July 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. MENTHA ALLIED PRODUCTS P LTD
|
August 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH ELECTRONICS CORPORATION LTD
|
July 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHARAN DASS HUF
|
August 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. YATINDRA AND CO
|
August 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. PREM HEAVY ENGG WORKS PVT LIMITED
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. VELVET CARPET AND CO
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJNI KANT DAVE
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. JANSONS AND CO
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. LUCKY LABORATORIES LTD
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. INDO GULF FERTILIZER AND CHEMICAL CORPORATION LTD
|
August 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. KAMLA TOWN TRUST
|
August 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPN PICUP U P LTD
|
August 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. AJI PRASAD
|
August 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. DALJEET TYRES
|
September 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. RADLA MACHINERY EXPORT
|
September 30, 2005 |
COMMISSIONER OF INCOME TAX Vs. R M MALHOTRA PRO MALHOTRA NURSING AND MATERNITY HOME
|
September 30, 2005 |
COMMISSIONER OF INCOME TAX Vs. BAJRANG DAL MILLS
|
September 30, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHANDRA KANTA ROHATGI
|
October 21, 2005 |
COMMISSIONER OF INCOME TAX Vs. MOTOR SALES LTD
|
October 28, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHAHIDA SULTANA
|
February 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
|
April 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRATAPGARH AUTO STORES
|
May 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. SRIDHAR RAM DAS
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. R.K. JAIN
|
March 30, 2005 |
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL & SONS
|
February 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. U.P. RAJKIYA NIRMAN NIGAM LTD.
|
March 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHYAM MEDICAL AGENCIES
|
March 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. S.M. ARIF
|
March 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. D.N. BHARGAVA
|
January 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. LATE RAM GUPTA
|
May 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. HARBHAJAN SARVJEET ASSOCIATES
|
January 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. P.C. INDUSTRIES
|
February 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CANE CRUSHING FACTORY
|
February 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHYAM AUTO SERVICE
|
April 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. PREM SHANKER
|
May 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. SUN GLASS WORKS (P) LTD.
|
April 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. SHANTA PRASAD RESHAM SINGH
|
July 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRIME PRODUCTS LTD.
|
April 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. BRIG. KAPIL MOHAN
|
April 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. KAMAL ENTERPRISES
|
April 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. DILBAGH SHAH & SONS
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA MOHAN TRUSEE
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. DEOTA DEEN BACHAI LAL
|
April 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. ROMSONS JUNIOR INDIA
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD AUTOMOBILES (P) LTD.
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK MATCH SALES CORPN.
|
February 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. HARBANS LAL & SONS
|
February 14, 2005 |
COMMISSIONER OF INCOME TAX Vs. W.F. BOGARDS
|
March 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAM BAI GUPTA
|
March 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. GOPAL RAI SHRI RAM
|
March 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. TEJ SHOE FACTORY
|
March 17, 2005 |
COMMISSIONER OF INCOME TAX Vs. BENARA UDYOG (P) LTD.
|
February 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. SAHARA AIRLINES LTD
|
December 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. UPTRON POWERTRONICS LTD
|
April 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHANAN LAL JAI RAM DASS
|
May 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAM GUPTA
|
May 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAMAN IRON FOUNDRY AND STEEL ROLLING MILLS
|
January 18, 2005 |
COMMISSIONER OF INCOME TAX Vs. MAHESH CHAND AGRAWAL
|
May 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. JAUHARIMAL GOEL
|
April 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAJ PAL SINGH RAM AVTAR
|
March 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. GYAN CHAND
|
March 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. SAGAR MAL SHAMBHOO NATH
|
December 16, 2005 |
COMMISSIONER OF INCOME TAX Vs. B L GARG
|
December 16, 2005 |
COMMISSIONER OF INCOME TAX Vs. VIJAY AGRICULTURAL INDUSTRIES
|
February 21, 2005 |
COMMISSIONER OF INCOME TAX Vs. HARI OM ASHOK KUMAR SUGAR WORKS
|
February 14, 2005 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. PADAMPAT SINGHANIA
|
December 1, 2005 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. J K JUTE MILLS CO LTD
|
July 28, 2005 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. RAJ MOTORS
|
September 9, 2005 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. SANJAY KUMAR GUPTA
|
February 14, 2005 |
COMMISSIONER OF INCOME-TAX Vs. EMKAY GLASS WORKS
|
March 15, 2005 |
COMMISSIONER OF INCOME-TAX Vs. FAIZAN
|
January 31, 2005 |
COMMISSIONER OF INCOME-TAX Vs. J.K. SYNTHETICS LTD
|
December 7, 2005 |
COMMISSIONER OF INCOME-TAX Vs. EMA INDIA LTD
|
July 20, 2005 |
COMMISSIONER OF INCOME-TAX Vs. RAZA TEXTILES LTD.
|
May 9, 2005 |
COMMISSIONER OF TRADE TAX Vs. NERVY LOCK COMPANY
|
July 4, 2005 |
COMMISSIONER OF TRADE TAX Vs. DEEWAN RESINS P LTD
|
February 22, 2005 |
COMMISSIONER OF TRADE TAX Vs. SAGIR KHAN AND ZAHIR KHAN
|
September 2, 2005 |
COMMISSIONER OF TRADE TAX Vs. SADI RAM GANGA PRASAD
|
July 15, 2005 |
COMMISSIONER OF WEALTH TAX Vs. SHIAM LAL JITEMNDRA KUMAR
|
January 5, 2005 |
COMMISSIONER OF WEALTH TAX Vs. SIDH GOPAL KAPOOR
|
January 10, 2005 |
COMMISSIONER OF WEALTH TAX Vs. MEERUT RACE CLUB
|
January 7, 2005 |
COMMISSIONER OF WEALTH TAX Vs. MEERUT RACE CLUB
|
February 2, 2005 |
COMMISSIONER OF WEALTH TAX Vs. MOHAN DAS
|
March 1, 2005 |
COMMISSIONER OF WEALTH TAX Vs. RAJA Y D DUBEY
|
January 25, 2005 |
COMMISSIONER OF WEALTH TAX Vs. C M GHOSH TRUST
|
May 5, 2005 |
COMMISSIONER OF WEALTH TAX Vs. SOMESHWAR SARAN KOTHIWAL
|
September 30, 2005 |
COMMISSIONER OF WEALTH TAX Vs. G.P. KANODIA
|
August 9, 2005 |
COMMISSIONER OF WEALTH-TAX Vs. BANKEY LAL
|
October 21, 2005 |
COMMISSIONER OF WEALTH-TAX Vs. RAKESH MOHAN
|
January 17, 2005 |
COMMISSIONER OF WEALTH-TAX Vs. NIDHIPATI SINGHANIA
|
July 6, 2005 |
COMMISSIONER OF WEALTH-TAX Vs. KIRAN DEVI
|
January 17, 2005 |
COMMISSIONER SALES TAX Vs. SATNA CEMENT WORKS
|
January 20, 2005 |
COMMISSIONER SALES TAX Vs. KAMLA ELECTRICALS INDUSTRIES
|
May 20, 2005 |
COMMISSIONER SALES TAX Vs. JAGANNATH DUDADHAR
|
April 19, 2005 |
COMMISSIONER SALES TAX Vs. AREASE AGROVATE INDUSTRIES PVT LTD
|
September 30, 2005 |
COMMISSIONER SALES TAX Vs. SHIVALIK MOTORS AND TRACTORS
|
July 21, 2005 |
COMMISSIONER SALES TAX Vs. TRUTUF SAFETY GLASS INDUSTRIES
|
July 21, 2005 |
COMMISSIONER SALES TAX Vs. S S MODI INDUSTRIES LTD
|
December 16, 2005 |
COMMISSIONER TRADE TAX Vs. SATYA NARAIN SINGH AND CO
|
December 16, 2005 |
COMMISSIONER TRADE TAX Vs. COOPERATIVE CO LTD
|
December 16, 2005 |
COMMISSIONER TRADE TAX Vs. KHURJA TIN FACTORY
|
September 12, 2005 |
COMMISSIONER TRADE TAX Vs. KRISHNA TRADING COMPANY
|
September 2, 2005 |
COMMISSIONER TRADE TAX Vs. SATYA NARAYAN ANIL KUMAR
|
September 2, 2005 |
COMMISSIONER TRADE TAX Vs. SHARMA TOURIST TRANSPORT BUS SERVICE
|
August 24, 2005 |
COMMISSIONER TRADE TAX Vs. JAMUNA PRAKASH JAISWAL
|
August 30, 2005 |
COMMISSIONER TRADE TAX Vs. VISHAL SCRAP TRADERS
|
August 12, 2005 |
COMMISSIONER TRADE TAX Vs. S K GLASS TRADERS PVT LTD
|
August 12, 2005 |
COMMISSIONER TRADE TAX Vs. MAKKHAN LAL HAR PRASAD ARAHTI
|
August 12, 2005 |
COMMISSIONER TRADE TAX Vs. INDUSTRIAL GAS COMPANY
|
August 12, 2005 |
COMMISSIONER TRADE TAX Vs. JAI VIJAI METAL UDYOG PVT LTD
|
August 12, 2005 |
COMMISSIONER TRADE TAX Vs. SHADI RAM GANGA PRASAD PVT LTD
|
October 21, 2005 |
COMMISSIONER TRADE TAX Vs. SHAIWAL CHEMICALS
|
October 19, 2005 |
COMMISSIONER TRADE TAX Vs. DEVA METAL POWDER PVT LTD
|
October 20, 2005 |
COMMISSIONER TRADE TAX Vs. SARSHADI LAL ENTERPRISES P LTD
|
October 7, 2005 |
COMMISSIONER TRADE TAX Vs. DURGA FORM PRODUCT LTD
|
September 23, 2005 |
COMMISSIONER TRADE TAX Vs. VINOD TRADING CO
|
September 24, 2005 |
COMMISSIONER TRADE TAX Vs. S S AGARWAL OIL REFINERY CORPORATION
|
September 13, 2005 |
COMMISSIONER TRADE TAX Vs. OFFICE AIDS
|
October 28, 2005 |
COMMISSIONER TRADE TAX Vs. SINGHAL BROTHERS
|
October 28, 2005 |
COMMISSIONER TRADE TAX Vs. MITTER SEN INDUSTRIES
|
October 28, 2005 |
COMMISSIONER TRADE TAX Vs. ORAI OIL CAME PVT LTD
|
October 24, 2005 |
COMMISSIONER TRADE TAX Vs. JAGDAMBA AGENCIES
|
November 14, 2005 |
COMMISSIONER TRADE TAX Vs. S S SHYAM BABU GUPTA
|
November 10, 2005 |
COMMISSIONER TRADE TAX Vs. ELMECH ENGINEERS
|
May 4, 2005 |
COMMISSIONER TRADE TAX Vs. S S SIRAJ FOOD PRODUCTS
|
May 4, 2005 |
COMMISSIONER TRADE TAX Vs. LUCKNOW BANDA TRANSPORT CO
|
April 25, 2005 |
COMMISSIONER TRADE TAX Vs. M P UDYOG LIMITED
|
April 25, 2005 |
COMMISSIONER TRADE TAX Vs. S S KAMAL YARN INDUSTRIES
|
April 25, 2005 |
COMMISSIONER TRADE TAX Vs. GUJRAT CO OPERATIVE MILK MARKETING FEDERATION LTD
|
April 25, 2005 |
COMMISSIONER TRADE TAX Vs. RASTRIYA ADYOGIK SANSTHAN
|
May 20, 2005 |
COMMISSIONER TRADE TAX Vs. RAJENDRA AND COMPANY
|
May 20, 2005 |
COMMISSIONER TRADE TAX Vs. ASHOK GRIH UDYOG KENDRA PVT LTD
|
May 20, 2005 |
COMMISSIONER TRADE TAX Vs. UMA EXPORT INDUSTRIAL ESTATE
|
July 4, 2005 |
COMMISSIONER TRADE TAX Vs. MODERN PLASTIC PACKING PRODUCT
|
January 24, 2005 |
COMMISSIONER TRADE TAX Vs. JYOTI RUBBER WORKS
|
January 24, 2005 |
COMMISSIONER TRADE TAX Vs. JWALA PRASAD SURAJBHAN
|
January 28, 2005 |
COMMISSIONER TRADE TAX Vs. ELGIN MILLS CO LTD
|
January 25, 2005 |
COMMISSIONER TRADE TAX Vs. SHAMBHU DAYAL AGRAWAL
|
January 6, 2005 |
COMMISSIONER TRADE TAX Vs. S S MADHU STEEL
|
February 17, 2005 |
COMMISSIONER TRADE TAX Vs. AJUDHYA DISTILLERY
|
February 18, 2005 |
COMMISSIONER TRADE TAX Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
|
February 9, 2005 |
COMMISSIONER TRADE TAX Vs. CROSS BREEDING PROJECT
|
February 22, 2005 |
COMMISSIONER TRADE TAX Vs. MITTAR SEN INDUSTRIES
|
March 16, 2005 |
COMMISSIONER TRADE TAX Vs. VISHAL TRADERS
|
March 18, 2005 |
COMMISSIONER TRADE TAX Vs. ANKIT GLASS INDUSTRIES PVT LTD
|
March 18, 2005 |
COMMISSIONER, TRADE TAX Vs. DHARAMPAL SATYAPAL LIMITED
|
October 28, 2005 |
COMMISSIONER, TRADE TAX Vs. PADAM GRAMODYOG SAMITI
|
January 24, 2005 |
COMMISSIONER, TRADE TAX Vs. RAGHUBAR (INDIA) LTD
|
March 3, 2005 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
December 14, 2005 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
November 25, 2005 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
September 28, 2005 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
August 1, 2005 |
COMMITTEE OF MANAGEMENT A S DEGREE COLLEGE ASSOCIATION Vs. VICE CHANCELLOR CHOUDHARY CHARAN SINGH UNIVERSITY
|
March 9, 2005 |
COMMITTEE OF MANAGEMENT ABDUL KARIM KHAN INTER COLLEGE Vs. STATE OF UTTAR PRADESH
|
August 24, 2005 |
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AND HARI SHANKER SHUKLA ACTING PRINCIPAL UNDER
|
February 11, 2005 |
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE HANDIA MITTOOPUR AZAMGARH Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
|
February 23, 2005 |
COMMITTEE OF MANAGEMENT ADARSH INTERMEDIATE COLLEGE Vs. STATE OF U P
|
April 28, 2005 |
COMMITTEE OF MANAGEMENT BABA VISHWA SWAROOP MADHYAMIK VIDYALAYA Vs. STATE OF UTTAR PRADESH
|
August 11, 2005 |
COMMITTEE OF MANAGEMENT BAHU DHANDHI INTER COLLEGE Vs. STATE OF U P
|
February 9, 2005 |
COMMITTEE OF MANAGEMENT BAL SHIKSHA MANDIR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 23, 2005 |
COMMITTEE OF MANAGEMENT BENI SINGH VAIDIC VIDYAWATI INTER COLLEGE Vs. STATE OF UTTAR PRADESH
|
September 7, 2005 |
COMMITTEE OF MANAGEMENT BHARTIYA ADARSH INTER COLLEGE GAUTAM BUDH NAGAR Vs. STATE OF U P
|
February 2, 2005 |
COMMITTEE OF MANAGEMENT C O D SALARY EARNERS CO OPERATIVE SOCIETYLTD Vs. S D M SADAR KANPUR
|
November 10, 2005 |
COMMITTEE OF MANAGEMENT C O D SALARY EARNERS CO-OPERATIVE SOCIETY LTD Vs. S D M SADAR KANPUR
|
October 11, 2005 |
COMMITTEE OF MANAGEMENT DISTRICT CO-OPERATIVE BANK LIMITED
Vs. STATE OF UP
|
March 17, 2005 |
COMMITTEE OF MANAGEMENT HAFIZ MOHD IBRAHIM INTER COLLEGE BIJNOR Vs. STATE OF U P
|
April 27, 2005 |
COMMITTEE OF MANAGEMENT JAMIA ARABIA MATLAUL ULOOM Vs. STATE OF U P
|
November 11, 2005 |
COMMITTEE OF MANAGEMENT JANKI INTERMEDIATE COLLEGE FATEHPUR Vs. LALA RADHEY LAL
|
May 19, 2005 |
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE J P NAGAR Vs. STATE OF U P
|
March 14, 2005 |
COMMITTEE OF MANAGEMENT JANTA SHIKSHA SANSTHAN Vs. STATE OF U P
|
March 23, 2005 |
COMMITTEE OF MANAGEMENT JANTA SHIKSHA SANSTHAN GHATAMPUR KANPUR NAGAR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR
|
March 23, 2005 |
COMMITTEE OF MANAGEMENT KISAN DEGREE COLLEGE Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
|
February 16, 2005 |
COMMITTEE OF MANAGEMENT MAHARAJA HARISH CHANDRA POST GRADUATE COLLEGE MORADABAD Vs. M J P ROHILKHAND UNIVERSITY
|
March 15, 2005 |
COMMITTEE OF MANAGEMENT MUBARAKPUR INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY AZAMGARH REGION
|
November 22, 2005 |
COMMITTEE OF MANAGEMENT NAVYUG SHIKSHAN SANSTHAN Vs. STATE OF U P
|
February 21, 2005 |
COMMITTEE OF MANAGEMENT NITYANAND VED MAHAVIDYALAYA Vs. VICE CHANCELLOR SAMPURNANAD SANSKRIT UNIVERSITY
|
February 1, 2005 |
COMMITTEE OF MANAGEMENT NITYANAND VED MAHAVIDYALAYA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY VARANASI
|
January 2, 2005 |
COMMITTEE OF MANAGEMENT OF BAHUDHANDHI INTER COLLEGE Vs. STATE OF U P
|
March 11, 2005 |
COMMITTEE OF MANAGEMENT OF BIJNOR INTER COLLEGE Vs. DIRECTOR OF EDUCATION MADHYAMIK
|
November 29, 2005 |
COMMITTEE OF MANAGEMENT OF JANTA INTER COLLEGE Vs. STATE OF UTTAR PRADESH
|
December 2, 2005 |
COMMITTEE OF MANAGEMENT OF JANTA PURVA MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION SCIENCE
|
January 7, 2005 |
COMMITTEE OF MANAGEMENT OF PHILANTHROPIC EDUCATION SOCIETY GAUMAT ALIGARH Vs. STATE OF U P
|
March 23, 2005 |
COMMITTEE OF MANAGEMENT OF RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI REGION
|
August 11, 2005 |
Committee of Management of Vishva Nath Vidyalaya, Mundera, Allahabad through its Manager Vs. State of U.P. and another
|
May 24, 2005 |
COMMITTEE OF MANAGEMENT PANCHAYAT INTER COLLEGE Vs. BECHU SINGH SHRI DUBARI SINGH
|
September 23, 2005 |
COMMITTEE OF MANAGEMENT PHOOLWATI DEVI KANYA INTER COLLEGE Vs. STATE OF U P
|
January 27, 2005 |
COMMITTEE OF MANAGEMENT RAHMANIA GIRLS INTER COLLEGE CHANDPUR BIJNOR Vs. STATE OF U P
|
February 10, 2005 |
COMMITTEE OF MANAGEMENT RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY BABHANIYAON JAUNPUR Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI REGION
|
August 11, 2005 |
COMMITTEE OF MANAGEMENT SARSWATI LAGHU MADHYAMIK VIDYALAYA AND SARSWATI
Vs. YADURAJ SINGH S O LATE BENI MADHAV SINGH
|
July 26, 2005 |
COMMITTEE OF MANAGEMENT SHRI CHAMELI DEVI KHANDELWAL GIRLS INTER COLLEGE Vs. STATE OF U P
|
January 24, 2005 |
COMMITTEE OF MANAGEMENT SRI KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION VINDHYACHAL REGION DISTRICT INSPECTOR OF SCHOOLS JAI
|
March 23, 2005 |
COMMITTEE OF MANAGEMENT SRI YADAVESH INTER COLLEGE JAUNPUR Vs. STATE OF U P
|
March 9, 2005 |
COMMITTEE OF MANAGEMENT UCHCHATAR MADHYAMIC VIDYALAYA Vs. STATE OF U P
|
April 20, 2005 |
COMMITTEE OF MANAGEMENT UDIT NARAIN POST GRADUATE COLLEGE Vs. REGIONAL HIGHER EDUCATION OFFICER
|
March 24, 2005 |
COMMITTEE OF MANAGEMENT VIDYAWATI HIGHER SECONDARY SCHOOL Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
|
January 7, 2005 |
COMMITTEE OF MANAGEMENT YADAVESH INTER COLLEGE JAUNPUR Vs. STATE OF U P
|
September 3, 2005 |
Committee of Management, Manav Shiksha Samiti, Prakash Nagar, Sangipur, Soraon, District Allahabad Vs. Joint Director of Education, Allahabad Region, Allahabad and others
|
February 15, 2005 |
COMMITTEE OF MANAGEMENT, SHRI BAPU INTERMEDIATE COLLEGE Vs. STATE OF U.P. AND OTHERS
|
November 16, 2005 |
COMMR OF C E, ALLAHABAD Vs. BALRAMPUR CHINI MILLS LTD
|
July 13, 2005 |
COMMR. OF C. EX. Vs. VIJAY SILK HOUSE
|
July 25, 2005 |
COMPANIES ACT 1956 UNDER SECTION 391 READ WITH SECTION 394 OF COMPANIES ACT 1956 Vs. IN THE MATTER OF: SCHEME OF ARRANGEMENT RESTRUCTURING OF DEBTS THE SIMBHAOLI SUGAR MILLS LTD
|
November 22, 2005 |
CONSERVATOR OF FOREST AND REGIONAL DIRECTOR CHIEF CONSERVATOR OF FOREST PRINCIPAL Vs. PANKAJ KUMAR SRIVASTAVA OF SRI MAHENDRA NATH SRIVASTAVA
|
February 17, 2005 |
CONSTABLE - 2051 C P JAGANNATH PRASAD SHARMA Vs. STATE OF U P
|
February 10, 2005 |
CONSTABLE 1518 CIVIL POLICE Vs. INSPECTOR GENERAL OF POLICE DEPUTY INSPECTOR GENERAL OF POLICE
|
May 18, 2005 |
CONSTABLE CP NO 111 KANSHI RAM AND CONSTABLE CP NO 2136 FEROZE KHAN Vs. STATE OF U P
|
May 11, 2005 |
CONTINENTAL CEMENT CO Vs. COMMISIONER TRADE TAX
|
October 28, 2005 |
CONTROLLER OF ESTATE DUTY Vs. SHAKUNTLA AGRAWAL
|
February 14, 2005 |
CONTROLLER OF ESTATE DUTY Vs. COMILLA MOHAN
|
January 20, 2005 |
CWT Vs. PREM NARAIN AGARWAL
|
March 18, 2005 |
CWT Vs. SHRI BHAGWAN AGARWAL
|
March 22, 2005 |
CWT Vs. RAJA Y.D. DUBEY
|
January 25, 2005 |
CWT Vs. MAHABIR PRASAD JAIN
|
January 4, 2005 |
CWT Vs. MASOOD HALIM
|
January 10, 2005 |
CWT Vs. GAJU
|
March 10, 2005 |
CWT Vs. SHAND DEVI AGARWAL
|
March 18, 2005 |
CWT Vs. JITENDRA KUMAR
|
January 7, 2005 |
D K SHUKLA Vs. STATE OF U P
|
June 22, 2005 |
D NATHENIAL Vs. DISTRICT JUDGE KANPUR NAGAR
|
October 3, 2005 |
D S M E P P SURLON INDIA LTD Vs. U P STATE
|
April 12, 2005 |
DANISH Vs. STATE OF U P
|
August 11, 2005 |
DAROGA Vs. GOVERNMENT APPEAL NO 744 OF 1982
|
September 16, 2005 |
DAROGA SINGH ALIAS SHRI KRISHNA SINGH RAJESHWAR UPADHYAY AND PREM SINGH ALIAS PREM BAHADUR SINGH PINTOO SINGH Vs. STATE OF U P
|
January 28, 2005 |
Darsan and Ors. Vs. Satpal & Ors.
|
November 24, 2005 |
DARSHAN DEVI Vs. MANGAT
|
January 6, 2005 |
DARSHAN LAL Vs. A D J FAST TRACK COURT
|
September 15, 2005 |
DARSHAN SINGH Vs. STATE OF U P
|
October 24, 2005 |
DASS FRIENDS BUILDERS PVT LTD Vs. DEPUTY COMMISSIONER INCOME TAX
|
August 9, 2005 |
DATA RAM BHODHI SINGH Vs. STATE OF U P
|
March 16, 2005 |
DATARAM RISHIPAL GANGA PRASAD SONPAL Vs. STATE
|
September 15, 2005 |
DAULAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 25, 2005 |
DAULI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS
|
April 7, 2005 |
DAVENDRA SINGH Vs. SUKHRANI
|
November 14, 2005 |
DAYA RAM Vs. U P ZILA ADHIKARI BASTI
|
November 6, 2005 |
DAYA RAM RAM DEEN UPADHAYA Vs. UP ZILA ADHIKARI
|
October 6, 2005 |
DAYA RAM SRI RAM SONS OF LALJI NISHAD ARVIND ALIAS GUDDU AND RITESH ALIAS Vs. STATE OF U P
|
December 2, 2005 |
DAYA SHANKAR UMA SHANKAR HARI SHANKAR SHRIDHAR Vs. ADDITIONAL DISTRICT JUDGE
|
September 14, 2005 |
Daya Shanker Vs. Ram Jeevan
|
January 25, 2005 |
DAYAL SINGH OWNER Vs. JANKI DEVI
|
December 2, 2005 |
DCM SHRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT II AND JASVEER SINGH RATHI SUKHVIR SINGH
|
November 8, 2005 |
DCM SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
|
March 23, 2005 |
DEBASHISH GHOSH AND ANR. Vs. BANK OF BARODA AND ORS.
|
October 19, 2005 |
DEEN DAYAL (DECEASED) AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS
|
March 11, 2005 |
DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY GORAKHPUR Vs. URMILLA SINGH
|
July 11, 2005 |
DEENA NATH ARORA Vs. STATE OF U P
|
July 11, 2005 |
DEEP NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
January 13, 2005 |
DEEPAK KUMAR Vs. STATE OF U P
|
September 6, 2005 |
DEEPAK KUMAR GUPTA Vs. UPANDRA NATH BHATT
|
May 2, 2005 |
DEEPAK KUMAR SHRI ASHOK KUMAR Vs. STATE OF U P
|
November 22, 2005 |
DEEPAK KUMAR SHUKLA Vs. STATE OF U P
|
July 22, 2005 |
DEEPAK SHARMA Vs. STATE OF U P
|
October 4, 2005 |
DEO NANDAN SINGH Vs. KEDAR SINGH AND OTHERS
|
October 21, 2005 |
DEO NARAIN GUPTA Vs. MOHAMMAD AHMAD SALEEM EXECUTIVE ENGINEER
|
November 28, 2005 |
DEO NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
May 20, 2005 |
DEO RAJ Vs. STATE OF U P
|
March 3, 2005 |
DEO SUNDER SHARMA Vs. IIND ADDITIONAL CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER
|
April 11, 2005 |
DESH RAJ Vs. DHARAM VEER SINGH
|
September 8, 2005 |
DEV RAJ SINGH Vs. FATEHPUR DISTRICT CO OPERATIVE BANK LTD
|
July 5, 2005 |
DEV VERMA Vs. STATE OF U P
|
September 29, 2005 |
DEVDUTT SINGH SHRI SHIVNATH SINGH Vs. LABOUR COURT THE EXECUTIVE ENGINEER III MAINTENANCE U P JAL NIGAM
|
November 22, 2005 |
DEVENDRA KUMAR Vs. STATE OF U P
|
September 2, 2005 |
DEVENDRA KUMAR ARORA MOHAN LAL SHEELA DEVI MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE PRAKASH NATTHU SINGH ATARO DEVI
|
February 16, 2005 |
DEVENDRA KUMAR BAJPAI Vs. SUPERINTENDENT JAIL BIJNORE AND U P STATE
|
June 9, 2005 |
DEVENDRA KUMAR MISHRA Vs. RAMENDRA KUMAR
|
August 29, 2005 |
Devendra Kumar Mishra Vs. Ramendra Kumar
|
May 29, 2005 |
DEVENDRA KUMAR SINGH Vs. STATE OF U P
|
October 4, 2005 |
DEVESH SINGH ALOK PRATAP SINGH AND SHIV MOHAN SINGH SONS OF SRI ARIMARDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASSISTANT SETTLEMENT OFFICER OF CONSOLIDATION
|
February 3, 2005 |
DEVI PATAN KSHETRIYA GRAMIN BANK, GONDA Vs. UNION OF INDIA AND OTHERS
|
December 6, 2005 |
DEVI PRASAD MISHRA Vs. STATE OF U.P. AND OTHERS
|
December 1, 2005 |
DEVYANI BEVERAGES LTD Vs. LABOUR COURT II DEPUTY LABOUR COMMISSIONER AND DEVENDRA SINGH
|
September 14, 2005 |
DEWAN SUGAR LTD., MEERUT Vs. COMMISSIONER (APPEALS) CENTRAL EXCISE. MEERUT
|
December 7, 2005 |
DHAJA RAM RAM PERSAD Vs. VITH ADDITIONAL DISTRICT JUDGE
|
October 24, 2005 |
DHAN SINGH SAMRATH Vs. STATE OF U P
|
May 2, 2005 |
DHANANJAI SINGH SHIV NATH SINGH Vs. MUKHYA SURAKSHA AYUKT
|
April 21, 2005 |
DHANI DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 14, 2005 |
DHANNA ALIAS DHARMENDRA AND BITTU ALIAS SUDHIR BOTH MAHIPAL IN JAIL Vs. STATE OF U P
|
September 30, 2005 |
DHANPAL Vs. STATE OF U P
|
September 28, 2005 |
Dhanua Vs. Baldua (deceased) though Lrs.
|
November 23, 2005 |
DHARAM BIRI Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
January 3, 2005 |
DHARAM DEO YADAV Vs. STATE OF U P
|
September 30, 2005 |
DHARAM VIR SINGH GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE AND SESSIONS JUDGE, BADAUN AND OTHERS
|
August 1, 2005 |
DHARAMPAL SINGH Vs. STATE OF U P
|
September 9, 2005 |
Dharamvir and Ors. Vs. Additional Collector (Fin.& Rev.)
|
August 12, 2005 |
DHARM NATH SINGH Vs. STATE OF U P
|
September 21, 2005 |
DHARMENDRA ALIAS PAPPU S O SRI SHANKER LAL Vs. STATE OF U P
|
February 23, 2005 |
DHARMENDRA SINGH Vs. STATE OF U P
|
April 27, 2005 |
DHARMENDRA SINGH Vs. STATE OF U P
|
April 15, 2005 |
DHARMENDRA SINGH Vs. STATE OF U P
|
December 8, 2005 |
DHEERAJ KUMAR DUBEY Vs. STATE OF U P
|
May 6, 2005 |
DHIRENDRA Vs. STATE OF U P
|
August 11, 2005 |
DHIRENDRA Vs. DHIRENDRA
|
October 11, 2005 |
DIDO RAM Vs. IST A D J
|
July 21, 2005 |
DIGBOI PETROLIUM LIMITED Vs. COMMISSIONER TRADE TAX
|
March 18, 2005 |
DIGVIJAY SINGH Vs. U P SAHKARI SANSTHAGAT SEWA MANDAL
|
November 30, 2005 |
DILIP KUMAR Vs. RAKESH KUMAR
|
May 19, 2005 |
DILIP KUMAR SINGH SRI HARI SHANKER SINGH Vs. BHARAT SANCHAR NIGAM LTD
|
November 22, 2005 |
DILIP OIL CO Vs. STATE OF U P
|
June 13, 2005 |
DILSHAD Vs. STATE OF U P
|
September 12, 2005 |
DINA NATH CHATURVEDI Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
May 25, 2005 |
DINA NATH RAI Vs. STATE OF UTTAR PRADESH
|
September 12, 2005 |
DINAI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
March 21, 2005 |
DINESH BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
May 6, 2005 |
DINESH CHAND JAIN PRAKASH CHAND JAIN ASHOK ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 9, 2005 |
DINESH CHANDRA JAIN Vs. CIVIL JUDGE JUNIOR DIVISION
|
February 16, 2005 |
DINESH CHANDRA KHANNA Vs. U P SAINIK KALYAN EVAM PUNARVAS
|
October 27, 2005 |
DINESH KUMAR Vs. STATE OF U P
|
February 7, 2005 |
DINESH KUMAR Vs. SANJAI KUMAR JAIN
|
October 20, 2005 |
DINESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
November 8, 2005 |
DINESH KUMAR VERMA Vs. SUMAN VERMA
|
November 11, 2005 |
DINESH PRATAP SINGH Vs. STATE OF U P
|
October 21, 2005 |
DINESH SHARMA Vs. ZAKIR HUSSAIN COLLEGE OF ENGINEERING AND TECHNOLOGY FACULTY OF ENGINEERING
|
December 1, 2005 |
DIPTEE SINGH Vs. IIND ADDL DISTRICT JUDGE SRI DHRUVA KUMAR
|
November 29, 2005 |
DIRECTOR EXPERIMENTAL SUGAR FACTORY NATIONAL SUGAR INSTITUTE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
November 10, 2005 |
DIRPALI SAHJOO GHARIBA DIRPALI Vs. STATE OF U P
|
January 25, 2005 |
DISTRICT BASIC EDUCATION OFFICER ETAWAH Vs. DHANANJAI KUMAR
|
December 5, 2005 |
DISTRICT CO OP FEDERATION LTD Vs. STATE OF U P
|
July 4, 2005 |
DISTRICT COMMITTEE CENTRA OF INDIAN TRADE UNIONS Vs. INDUSTRIAL TRIBUNAL
|
April 27, 2005 |
DISTRICT JUDGE BAGHPAT Vs. ANURAG KUMAR
|
May 31, 2005 |
DISTRICT SESSIONS JUDGE Vs. RATNESH KUMAR SRIVASTAVA
|
January 20, 2005 |
DIVISIONAL, RAILWAY MANAGER AND ANOTHER Vs. ABHISHANKAR ADHIKARI
|
July 21, 2005 |
DIWAKAR RAI GORAKH RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 22, 2005 |
DIWAN SINGH HUF Vs. COMMISSIONER OF INCOME TAX
|
January 6, 2005 |
DONITA Vs. STATE OF UTTARANCHAL
|
July 12, 2005 |
DOODHNATH Vs. LAKHAN
|
March 17, 2005 |
DOODHNATH Vs. DEONANDAN REPRESENTED
|
March 17, 2005 |
DOON HOUSING COMPANY PRIVATE LTD Vs. STATE OF UTTARANCHAL
|
November 23, 2005 |
DORI LAL SRI DAL CHAND Vs. STATE OF U P
|
December 2, 2005 |
DOROTHEY NATHENIAL Vs. DISTRICT JUDGE
|
October 3, 2005 |
DR. (MRS.) SHASHI GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
January 12, 2005 |
DR. ASHISH JAISWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT), GORAKHPUR AND ANOTHER
|
November 22, 2005 |
DR. K.K. MEHROTRA Vs. STATE OF U.P. & ANR.
|
November 17, 2005 |
DR. NEERAJ BHASIN AND ANOTHER Vs. ASHOK BHASIN AND OTHERS
|
December 23, 2005 |
DR. RAJENDRA B. LAL Vs. STATE OF U.P. AND OTHERS
|
April 26, 2005 |
DR.VINAY KUMAR S/O SHRI BHUVNENDRA SINGH Vs. DIRECTOR OF EDUCATION (HIGHER), COMMITTEE OF
MANAGEMENT K.K.COLLEGE, THROUGH ITS PRESIDENT AND STATE OF U.P., THROUGH ITS SECRETARY (HIGHER
EDUCATION)
|
November 17, 2005 |
DUA SUPPLIES AND TRADERS AND A PARTNERSHIP FIRM Vs. INDIAN OIL CORPORATION LTD
|
June 10, 2005 |
DUBRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 28, 2005 |
DUKHI RAM ACHAL BIRE RAM KUMAR DUKHI JAGDAMBA Vs. STATE OF UTTAR PRADESH
|
December 23, 2005 |
DULAREY AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 12, 2005 |
DURDANA ALIAS CHANDA Vs. MEHRAJ
|
January 27, 2005 |
DURGA CHAND Vs. STATE OF U P
|
December 15, 2005 |
DURGA DEVI Vs. STATE OF U P
|
July 15, 2005 |
DURGA KANDHAI Vs. STATE OF U P
|
July 27, 2005 |
DURGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 24, 2005 |
DURGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
April 12, 2005 |
DURYODHAN LAL JATAV Vs. STATE OF U P
|
January 20, 2005 |
DUSHYANT KUMAR Vs. STATE OF U P
|
January 23, 2005 |
DUSHYANT KUMAR Vs. STATE OF U P
|
August 23, 2005 |
DUSHYAT KUMAR SAXENA LATE GIRDHAR GOPAL PRINCIPAL DHARAM SAMAJ INTER Vs. STATE OF U P
|
August 18, 2005 |
DWARIKA NATH SONI Vs. BHAGWAN DASS GUPTA
|
August 16, 2005 |
DWARIKA PRASAD PANDEY MANAGER JUNIOR HIGH SCHOOL KNOWN AS SHRI CHANDRA Vs. STATE OF U P
|
May 11, 2005 |
DWARIKESH SUGAR INDUSTRIES LTD Vs. DISTRICT JUDGE KANPUR
|
April 1, 2005 |
EKRAM WARIS Vs. STATE OF U P
|
February 25, 2005 |
ELDECO HOUSING AND INDUSTRIES LTD Vs. LUCKNOW DOCESAN TRUST ASSOCIATION
|
September 5, 2005 |
ELECTRA INDIA LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 1, 2005 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SARFUDDIN SHRI NOORUDDIN
|
May 27, 2005 |
ESCORTS FINANCE LTD Vs. SECUR INDUSTRIES LTD
|
September 20, 2005 |
EX CONSTABLE 539 CP KANHAIYA LAL Vs. STATE OF U P
|
September 9, 2005 |
EX HAVILDAR AKBAR SINGH BANS LAL SINGH Vs. CHIEF OF THE ARMY STAFF COMMANDANT AND EX OFFICIO CHIEF RECORDS OFFICER
|
August 1, 2005 |
EX RECRUIT YADVIR S O SHRI SHAHEB SINGH Vs. CHIEF OF THE ARMY STAFF
|
October 27, 2005 |
EX SEP NO 2974530 RAJENDRA PRASAD SINGH Vs. UNION OF INDIA UOI
|
May 4, 2005 |
EX SEPOY DIGVIJAY SINGH 2793142A Vs. UNION OF INDIA
|
April 12, 2005 |
EX-NAIK UPENDRA KUMAR TOMAR Vs. UNION OF INDIA
|
January 25, 2005 |
EX. HAVILDAR AKBAR SINGH Vs. CHIEF OF THE ARMY STAFF
|
August 11, 2005 |
EXCEL HI-TECH PVT LTD Vs. STATE OF U P COMMISSIONER OF TRADE TAX AND THE ASSISTANT COMMISSIONER
|
September 9, 2005 |
EXECUTIVE ENGINEER U P AWAS AND VIKAS PARISHAD Vs. UMESH CHANDRA RASTOGI
|
September 23, 2005 |
EXECUTIVE OFFICER NAGAR PALIKA PARISAD Vs. STATE OF UTTAR PRADESH
|
August 1, 2005 |
EXECUTIVE OFFICER NAGAR PALIKA PARISHAD Vs. PRESIDING OFFICER LABOUR COURT AND RUPE LAL BALMIKKY SHRI MANGAL
|
September 30, 2005 |
EXECUTIVE OFFICER NAGAR PALIKA PARISHAD BAHEDI BAREILLY Vs. STATE OF U P
|
January 8, 2005 |
FAHIM (MINOR) S/O IFTEKHAR Vs. STATE OF U.P. AND ANOTHER
|
April 5, 2005 |
FAHIMUDDIN Vs. STATE OF U P
|
September 28, 2005 |
FAHMIDA SHOEB Vs. KANHAIYA LAL
|
September 2, 2005 |
FAKHARUDDIN Vs. NAGAR PALIKA PARISHAD SIKANDRABAD
|
March 18, 2005 |
FAKHRUDDIN ALI Vs. STATE OF U P
|
August 10, 2005 |
FARJANDA Vs. ADDITIONAL COMMISSIONER JUDICIAL I MORADABAD MANDAL
|
May 19, 2005 |
FAROOKH Vs. STATE OF U P
|
September 29, 2005 |
FARRUKHABAD GRAMIN BANK Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 26, 2005 |
FASHION CARPET CO Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2005 |
FASIUDDIN Vs. XII A D J MEERUT
|
July 4, 2005 |
FAZLUR RAHMAN MOHD USMAN AFZAL AHMAD KHAN ABDUL AHAD KHAN Vs. STATE OF U P
|
August 8, 2005 |
Fida Husain Vs. Gendan Lal etc.
|
October 21, 2005 |
FOOD CORPORATION OF INDIA Vs. APPELLATE AUTHORITY
|
February 22, 2005 |
G C GUPTA Vs. STATE OF U P
|
May 26, 2005 |
GAFOOR SHAH Vs. STATE
|
April 1, 2005 |
GAJANAND SHARMA Vs. XI ADDL DISTT JUDGE/SESSIONS JUDGE VARANASI
|
January 24, 2005 |
GAJENDRA SINGH ; SANT RAM; SATISH Vs. ADHIKSHAK JANPAD KARAGAR JANPAD GHAZIABAD
|
February 11, 2005 |
GALAXY INDO FAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
GANESH PRASAD Vs. STATE OF U P
|
January 20, 2005 |
GANESH RICE MILLS Vs. CIT
|
March 1, 2005 |
GANESHI DEVI Vs. IIND A D J
|
March 18, 2005 |
GANESHI LAL Vs. STATE OF U P
|
July 13, 2005 |
Ganga Devi Vs. Nanhi Devi
|
March 10, 2005 |
GANGA GUPTA Vs. STATE OF U P
|
July 29, 2005 |
GANGA PLUMBERING WORKS Vs. KANPUR DEVELOPMENT AUTHORITY
|
January 11, 2005 |
GANGA PRASAD Vs. AJAB NARAIN
|
August 7, 2005 |
GANGA PRASAD Vs. HANIF OPTICIANS
|
September 24, 2005 |
GANGA RAM Vs. STATE OF U P
|
September 19, 2005 |
GANGA RAM Vs. STATE OF U P
|
January 19, 2005 |
GANGA RAM Vs. MAHIP NARAIN SINGH
|
March 17, 2005 |
GANGA RAM SINGH Vs. STATE OF UP
|
July 11, 2005 |
GANGU SINGH RAM CHANDER SINGH MANGAT SINGH AND HARKESH SINGH SONS OF Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION CONSOLIDATION OFFICER AND HAJI ALI
|
July 20, 2005 |
GANGWA BINDA BENI AYODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 17, 2005 |
Gaon Sabha Vs. Jai Pal Singh
|
August 12, 2005 |
Gaon Sabha Vs. Mamchand
|
December 22, 2005 |
GAON SABHA GRAM PANCHAYAT VILLAGE SARSA TEHSIL SORAON ALLAHABAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
December 13, 2005 |
GAURAV JI PATHAK Vs. IIND ADDITIONAL JUDICIAL MAGISTRATE BANSI SIDDHARTHNAGAR
|
October 5, 2005 |
GAURAV KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 23, 2005 |
GAURI SHANKAR Vs. DISTRICT JUDGE CHANDAULI
|
March 2, 2005 |
GAURI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
July 5, 2005 |
GAURI SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
May 17, 2005 |
GAURI SHANKER SHUKLA Vs. STATE OF U P
|
September 2, 2005 |
GAURISHANKAR Vs. SITA RAM
|
October 20, 2005 |
GAYA DEEN SHRI RAMDEEN SHYANALA DEVI NARENDRA Vs. PRINCIPAL SECRETARY OF EDUCATION MADHYAMIK U P GOVERNMENT
|
October 21, 2005 |
GAYA PRASAD PANCHAL JAGANNATH PANCHAL MANYATA NIRIKSHAK Vs. STATE OF UTTAR PRADESH
|
November 30, 2005 |
GAYADIN Vs. STATE OF U P
|
September 15, 2005 |
GAZANAND SHARMA Vs. 11TH ADDITIONAL DISTRICT JUDGE SESSIONS JUDGE VARNASI
|
January 24, 2005 |
GEETA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BAREILLY
|
April 3, 2005 |
GEETA DEVI WIFE OF GAJRAJ SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION GAYA PAL SINGH
|
March 4, 2005 |
GEETA TIWARI Vs. KASHINATH
|
July 12, 2005 |
GHANSHYAM Vs. ADDL COMMISSIONER JUDICIAL 1ST VARANASI
|
May 6, 2005 |
GHANSHYAM RAI Vs. STATE OF U P
|
December 13, 2005 |
GHANSHYAM SINGH MAHENDRA SINGH Vs. STATE OF U P
|
March 14, 2005 |
GHANSHYAM SINGH RANA Vs. EXECUTIVE ENGINEER, U.P. POWER CORPORATION LTD. AND OTHERS
|
January 20, 2005 |
GIRAN SINGH Vs. JUDGE, SMALL CAUSES COURT, JHANSI AND OTHERS
|
October 5, 2005 |
GIRDHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
|
April 1, 2005 |
GIRISH CHANDRA GUPTA Vs. STATE OF U P
|
August 4, 2005 |
GIRJA SHANKAR Vs. STATE OF U P
|
May 9, 2005 |
Girja Shanker Vs. Oudh Prasad
|
January 12, 2005 |
GIRJA SHANKER SONI RAM SWAROOP SONI Vs. DISTRICT JUDGE
|
April 27, 2005 |
GODFREY PHILIPS INDIA LIMITED Vs. DIRECTOR MANDI PARISHAD KRISHI UTPADAN MANDI SAMITI
|
April 29, 2005 |
GODREJ INDUSTRIES LIMITED Vs. STATE OF U P
|
September 13, 2005 |
GOKUL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS
|
October 26, 2005 |
GOODS OF LATE Vs. MIRA DHAR
|
May 6, 2005 |
GOODS OF LATE INDER DEVI Vs. ANAND PRAKASH DWIVEDI
|
April 19, 2005 |
GOODS OF LATE SHIV SHANKER MISHRA Vs. SHASHI BALA MISHRA
|
May 5, 2005 |
GOPAL CHANDRA SINHA BAIJNATH PRASAD SINHA SUB-DIVISIONAL Vs. STATE OF UTTAR PRADESH
|
September 14, 2005 |
GOPAL DAS Vs. ASSESSING OFFICER TRADE TAX
|
July 11, 2005 |
GOPAL DAS Vs. RAHMAT ALI AND ANOTHER
|
October 3, 2005 |
GOPAL JI TRIVEDI Vs. STATE OF U P
|
November 11, 2005 |
GOPAL KISHNA PANDEY Vs. DIST JUDGE FAIZABAD
|
September 1, 2005 |
GOPAL KRISHNA PANDEY Vs. DIST. JUDGE, FAIZABAD
|
September 9, 2005 |
GOPAL KRISHNA SHUKLA Vs. STATE OF U P
|
February 16, 2005 |
GOPAL PRASAD AGRAWAL Vs. MAHENDRA SINGH CHAUDHARY
|
September 5, 2005 |
GOPI CHAND Vs. A D J
|
November 30, 2005 |
Gopi Krishna Goyal Vs. Nagar Palika Ujhani etc.
|
August 30, 2005 |
GOVIND BAJPAYEE Vs. STATE OF U P
|
March 1, 2005 |
GOVIND DAS ALIAS GUDDHA S O KALLU Vs. STATE OF U P
|
May 17, 2005 |
GOVIND LAL Vs. IIND ADDL D J JHANSI
|
November 21, 2005 |
GOVIND NAGAR SUGAR LIMITED Vs. STATE OF UTTAR PRADESH
|
June 8, 2005 |
GOVIND PRASAD JHINKU PRASAD Vs. STATE OF UTTAR PRADESH
|
March 3, 2005 |
GOVIND RAM CHANDRAPAL SINGH Vs. STATE OF U P
|
September 27, 2005 |
GOVIND SINGH Vs. STATE OF U P
|
September 29, 2005 |
GRAM CHETANA SAMITI Vs. STATE OF U P
|
May 9, 2005 |
GRAM PANCHAYAT (GAON SABHA) SONAHULI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
August 16, 2005 |
GUDDU ALIAS MOHD ISLAM Vs. STATE OF U P
|
April 21, 2005 |
GULAB CHANDRA Vs. ADDL COMMISSIONER JUDICIAL/FIRST VARANASI
|
February 9, 2005 |
GULAB CHANDRA Vs. ADDL COMMISSIONER JUDICIAL/FIRST VARANASI
|
September 2, 2005 |
GULAB CHANDRA AND KRISHNA KANT SONS OF LATE SRI INDRA NATH Vs. HARISH CHANDRA AND JAGDAMBA PRASAD SONS OF LATE SRI
|
May 2, 2005 |
GULAM MOHAMMAD Vs. CHUTTAN
|
February 25, 2005 |
GULAM MURTAZA ALLIUDDIN Vs. STATE OF U P
|
November 23, 2005 |
GULNAR BEGUM Vs. DISTRICT JUDGE
|
February 25, 2005 |
GULSHAN KUMAR Vs. VIIITH ADDL DISTRICT JUDGE MEERUT
|
May 5, 2005 |
GULZAR SINGH Vs. STATE OF U P
|
November 7, 2005 |
GUMAN AHMAD ALIAS MANNA Vs. STATE OF UTTAR PRADESH
|
July 11, 2005 |
GUNNA S O LATE SRI DUKHI AND RAM MILAN S O SRI JAGESHWAR PRASAD Vs. PRESIDING OFFICER LABOUR COURT KAMLA NEHRU MEMORIAL HOSPITAL
|
October 17, 2005 |
GUPTESWAR TIWARI SHRI VISHWANATH TIWARI LECTURER IN ECONOMICS MAHAVIR Vs. JOINT DIRECTOR OF EDUCATION
|
May 12, 2005 |
GURBUX SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 4, 2005 |
GYAN CHAND Vs. STATE OF UTTAR PRADESH
|
March 16, 2005 |
GYAN PRATAP SINGH BACHCHRAJ SINGH Vs. STATE OF UTTAR PRADESH
|
March 21, 2005 |
GYANENDRA KUMAR TIWARI Vs. DEFENCE MINISTER APPELLATE COMMITTEE ON PENSION
|
May 27, 2005 |
GYANENDRA SINGH Vs. STATE OF U P
|
January 12, 2005 |
H N MEHROTRA Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2005 |
H.M. SARIF Vs. COMMISSIONER OF INCOME-TAX
|
July 21, 2005 |
HABIB AHMAD AHMAD KHAN Vs. STATE OF UTTAR PRADESH
|
May 10, 2005 |
HABIB SHEIKH Vs. STATE OF U P
|
March 23, 2005 |
HABIBA KHATOON Vs. XITH ADDL D J MORADABAD
|
November 17, 2005 |
HAFIZUDDIN Vs. ADDL DISTRICT JUDGE
|
December 15, 2005 |
HAIDER ABBAS Vs. ADDITIONAL DISTRICT JUDGE
|
November 30, 2005 |
HAJI LAL MOHD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2005 |
HAJI NIZAMUDDIN Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
|
April 27, 2005 |
HAJI SHAHID AKHLAKH HAJI MOHD AKHLAKH Vs. STATE OF U P
|
September 2, 2005 |
HAKIM MUSHARRAF ALI USMANI Vs. STATE OF U.P. AND ANOTHER
|
December 16, 2005 |
HAKIM SAMRATH Vs. STATE OF U P
|
September 28, 2005 |
HAMDARD WAKF LABORATORIES Vs. UNION OF INDIA UOI
|
July 22, 2005 |
HAMIDUDDIN Vs. STATE OF U P
|
August 22, 2005 |
HAMIDUDIN Vs. STATE OF U P
|
November 9, 2005 |
HANEEF KHAN Vs. AMIR AHMAD
|
November 7, 2005 |
HANSNATH RAGHUNANDAN Vs. ASSTT DIRECTOR OF CONSOLIDATION SETTLEMENT OFFICER OF CONSOLIDATION
|
July 19, 2005 |
HANSRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ETAH AND OTHERS
|
July 6, 2005 |
HANSRAJ @ HANSU Vs. STATE
|
December 13, 2005 |
HANUMAN ALIAS MANE Vs. DISTRICT JUDGE
|
February 28, 2005 |
HANUMAN JI BIRAJMAN MANDIR Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
January 6, 2005 |
HANUMAN PRASAD GIRISH CHAND Vs. STATE OF UTTAR PRADESH GOVERDHAN SAREE CENTRE
|
December 21, 2005 |
HAR GYAN SINGH Vs. STATE OF U P
|
December 8, 2005 |
HAR PRASAD Vs. KAMLA DEVI
|
April 21, 2005 |
HARDEO RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
April 7, 2005 |
HARDWARI LAL Vs. IIIRD ADDL DISTRICT JUDGE GHAZIABAD
|
May 25, 2005 |
HARENDRA SINGH Vs. STATE OF U P
|
August 23, 2005 |
HARI DUTT SHARMA Vs. 1ST ADDITIONAL CIVIL JUDGE J D HARIDWAR
|
October 19, 2005 |
HARI GOVIND GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE
|
April 11, 2005 |
HARI MOHAN AGARWAL Vs. DIVISIONAL COMMISSIONER AGRA DIVISION
|
October 18, 2005 |
HARI NANDAN Vs. RAMJEET
|
December 16, 2005 |
HARI NARAIN Vs. VLTH A.D.J. KANPUR AND OTHERS
|
November 24, 2005 |
HARI NARAYAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
March 11, 2005 |
HARI OM Vs. GOPAL
|
November 10, 2005 |
HARI OM PRAKASH Vs. BRIJ MOHAN
|
August 4, 2005 |
HARI PRASAD GOPI KRISHNA JWELLERS PVT LIMITED Vs. STATE OF U P
|
May 16, 2005 |
HARI RAM Vs. STATE OF U P
|
March 1, 2005 |
HARI RAM Vs. STATE OF U.P. AND OTHERS
|
May 25, 2005 |
HARI RAM JANGRE Vs. NAZIR KHAN
|
October 24, 2005 |
HARI RAM YADAV Vs. STATE OF U P
|
October 5, 2005 |
HARI SARAN SHANKAR SRIVASTAVA Vs. DY DIRECTOR OF CONSLIDATION GHAZIPUR
|
October 4, 2005 |
HARI SARAN SHANKER SRIVASTAVA Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
April 8, 2005 |
HARI SHANKAR PANDEY Vs. U P POWER CORPN LTD
|
November 18, 2005 |
HARI SHANKER AND ORS. Vs. PRESCRIBED AUTHORITY/PARGANA MAGISTRATE AND ORS.
|
December 13, 2005 |
HARI SHANKER SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
November 11, 2005 |
HARI SINGH Vs. STATE OF U P
|
September 28, 2005 |
HARIDAS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
February 15, 2005 |
HARIHAR BHOLE NATH MISRA Vs. STATE PUBLIC SERVICES TRIBUNAL
|
March 29, 2005 |
HARIHAR MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
March 4, 2005 |
HARIKESH KUMAR SINGH Vs. DIRECTOR GENERAL RAILWAY POLICE FORCE
|
November 8, 2005 |
HARILAL YADAV Vs. GHANSHYAM SHUKLA
|
November 24, 2005 |
HARIOM RAMESH Vs. STATE OF U P
|
September 28, 2005 |
HARISH BABU Vs. CBI S P E DEHRADUN
|
September 2, 2005 |
HARISH CHAND Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
August 12, 2005 |
HARISH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR, AND OTHERS
|
April 11, 2005 |
HARISH KHURANA Vs. PREM KUMAR
|
December 5, 2005 |
HARISH KUMAR CHHABRA Vs. D M MUZAFFAR NAGAR
|
July 23, 2005 |
HARPAL Vs. STATE OF U P
|
January 28, 2005 |
HARPRASAD NETREM Vs. STATE OF U P
|
February 22, 2005 |
HARSH KUMAR SETHI Vs. NARESH CHANDRA
|
September 24, 2005 |
HASHMAT ALI Vs. VLTH A.D.J. KANPUR NAGAR AND OTHERS
|
November 21, 2005 |
HEERA LAL Vs. IXTH A D J
|
September 1, 2005 |
HEERA LAL @ HIRAI AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
February 7, 2005 |
HEERA LAL WATTAL Vs. JAGDISH NARAYAN SRIVASTAVA
|
May 2, 2005 |
HEMANT SINGH Vs. ADHYAKSHA ZILA PANCHAYAT ETAH
|
February 25, 2005 |
HEMRAJ MAURYA RAMLAL MAURYA Vs. STATE OF U P
|
September 28, 2005 |
HIMALAYAN MAGNESITE LTD Vs. STATE
|
November 21, 2005 |
HIMMA Vs. STATE OF UTTAR PRADESH
|
May 10, 2005 |
HINDI SAHITYA SAMMELAN PRAYAG Vs. PRESIDING OFFICER
|
January 4, 2005 |
HIRA LAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
August 8, 2005 |
HIRALAL D Vs. VTH A D J
|
November 8, 2005 |
HORI LAL Vs. BABU RAM
|
July 21, 2005 |
HOTI LAL Vs. ADDITIONAL DISTRICT JUDGE KHURJA
|
September 14, 2005 |
HRIDAYA SHANKER MISHRA Vs. STATE OF U P
|
March 21, 2005 |
HUKUM SINGH Vs. STATE
|
April 12, 2005 |
HUKUM SINGH ALIAS HUKUM CHAND Vs. STATE OF UTTARANCHAL
|
November 30, 2005 |
HUKUM SINGH PHARSHWAN Vs. P K DOBHAL
|
January 3, 2005 |
IBRAHIM ANSARI Vs. PRAMOD KUMAR GUPTA AND ORS.
|
January 5, 2005 |
IDRISH AHMAD Vs. STATE OF UTTAR PRADESH
|
April 21, 2005 |
IKRAM Vs. STATE OF U P
|
April 15, 2005 |
IKRAM Vs. STATE OF U P
|
September 15, 2005 |
IKRAMUL HAQ Vs. MOHAMMAD SABIR
|
November 22, 2005 |
ILAKEDAR SHRI SADHAR RAM Vs. STATE OF U P
|
November 23, 2005 |
ILAM CHAND Vs. JANESHWAR DAS AND OTHERS
|
December 15, 2005 |
ILYAS SON OF FAIZI AND OTHERS Vs. IIIRD ADDL. DIST. JUDGE, MEERUT AND ANOTHER
|
November 18, 2005 |
IMTIAZ AHMAD Vs. ADDL DIST JUDGE
|
October 20, 2005 |
IMTIYAZ AHMAD Vs. ADDL DISTRICT JUDGE FATEHPUR
|
October 28, 2005 |
IN RE: JUGGILAL KAMLAPAT HOLDING LTD., Vs. STATE
|
August 22, 2005 |
IN RE: NEW INDIA SUGAR MILLS LIMITED Vs. STATE
|
August 8, 2005 |
IN RE: PARASRAMPURIA TRADING AND FINANCE LTD. Vs. STATE
|
September 23, 2005 |
IN RE: ROHIT SOAPS AND DETERGENTS PRIVATE LIMITED Vs. STATE
|
March 31, 2005 |
IN RE: SCHEME OF ARRANGEMENT (RESTRUCTURING OF DEBTS) THE SIMBHAOLI SUGAR MILLS LIMITED Vs. STATE
|
November 22, 2005 |
IN RE: SURYA COMMERCIAL LTD.; IN RE: NIDHI COMMERCIAL ENTERPRISES LTD. Vs. STATE
|
October 18, 2005 |
In the matter of Goods of Prem Manohar Saguna Prem Manohar Vs. Chatar Sen Gupta & Ors.
|
December 23, 2005 |
INDER DEVI WIDOW OF KANT AND ANAND PRAKASH DWIVEDI
CHHOTEY LAL DWIVEDI PEON HIGH COURT ALLAHABAD Vs. STATE
|
April 4, 2005 |
INDER PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
March 23, 2005 |
INDIA CASTING AND KRISHI UDYOG Vs. STATE OF U P
|
September 9, 2005 |
INDIAN OIL CORPORATION LTD Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL A T I PRESIDING OFFICER CENTRAL
|
June 8, 2005 |
Indian Oil Corporation Ltd., Bareilly and another Vs. Deputy Director, Employees' State Insurance Corporation, Kanpur and others
|
May 5, 2005 |
INDIAN OVERSEAS BANK LUCKNOW Vs. S P TRIPATHI
|
May 11, 2005 |
INDIRA DANIELS Vs. STATE OF U P
|
May 27, 2005 |
INDIRA DEVI Vs. STATE OF U P
|
May 4, 2005 |
INDO ITALIAN AMUSEMENT PARK LTD Vs. COMMISSIONER OF TRADE TAX
|
May 20, 2005 |
INDRA DEO DUBE Vs. D I O S MORADABAD
|
March 31, 2005 |
INDRA DEO NARAIN SINGH SRI BRAHMDEO SINGH Vs. STATE OF U P
|
November 18, 2005 |
INDRA PAL VERMA RAM DAYAL VERMA Vs. RAM GUPTA RAM CHANDRA GUPTA SITA RAM GUPTA
|
February 18, 2005 |
INDRA SHARMA Vs. LT COL S K SHARMA
|
July 11, 2005 |
Indrajeet Ram and others Vs. State of U.P. and others
|
October 28, 2005 |
INDRAJIT MALLAH Vs. STATE OF U P
|
September 7, 2005 |
INDRASEN SINGH SRI RAM BAHADUR SINGH Vs. COMMISSIONER GORAKHPUR DIVISION DISTRICT MAGISTRATE STATION OFFICER INCHARGE
|
September 15, 2005 |
INSAN ALI IBARAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 22, 2005 |
Institution of Applied Medicines and Research Institute Vs. Chancellor, Chaudhary Charan Singh University, Meerut and others
|
September 9, 2005 |
IQBAL Vs. STATE OF U P
|
April 29, 2005 |
IQBAL AHAMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEOARIA
|
February 25, 2005 |
IQRAM SULEMAN Vs. STATE OF U P
|
April 15, 2005 |
IRCON INTERNATIONALLTD Vs. BAIKUNTH NATH DUBEY
|
August 4, 2005 |
IRSHAD AHMAD ALIAS SHEKHU Vs. STATE OF U P
|
July 21, 2005 |
ISHWAR CHAND Vs. STATE OF U P
|
September 29, 2005 |
ISHWAR CHANDRA SRIVASTAVA LATE M P SRIVASTAVA Vs. UNION OF INDIA
|
September 20, 2005 |
ISLAM Vs. D D C AZAMGARH
|
October 25, 2005 |
ISLAM BHONDU YAQOOB ISLAM SMT KALLO FANNE KHAN AND SAMSAD Vs. STATE OF U P
|
October 17, 2005 |
ISMAIL Vs. ZAHIR AHMAD
|
July 19, 2005 |
ISRAR HUSSAIN Vs. VTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
December 13, 2005 |
J C THIND L R THIND Vs. UNION OF INDIA UOI
|
September 20, 2005 |
J G PURI Vs. PUNJAB NATIONAL BANK
|
April 4, 2005 |
J K SATOH AGRICULTURAL MACHINES LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BOARD FOR INDUSTRIAL
|
November 30, 2005 |
J S GUPTA AND SONS Vs. UNION OF INDIA UOI
|
March 1, 2005 |
J.K. JUTE MILLS LTD. Vs. XYZ
|
October 18, 2005 |
Jabar Singh Vs. Fourth Addl.District and Sessions Judge,Muzaffarnagar
|
November 9, 2005 |
JABIR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL DISTRICT JUDGE MORADABAD
|
July 7, 2005 |
JABIR HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHALIR CAMP, MORADABAD AND OTHERS
|
March 22, 2005 |
JADO RAM GUPTA SRI SUNDER LAL Vs. STATE OF U P
|
September 19, 2005 |
JAFAR HUSSAIN Vs. VITH A.D.J., AGRA AND OTHERS
|
November 8, 2005 |
JAGANNATH GAUTAM
Vs. COMMISSIONER OF TRADE TAX
|
May 20, 2005 |
JAGANNATH PRASAD Vs. SPECIAL JUDGE AND ORS.
|
January 18, 2005 |
JAGARDEO Vs. MOHAN LAL
|
July 4, 2005 |
JAGAT BIHARI LAL SAXENA Vs. STATE OF U P
|
October 6, 2005 |
JAGATGURU SHANKARACHARYA Vs. A D J SPECIAL JUDGE ALLAHABAD
|
December 14, 2005 |
Jagdamba Vs. Ram Roop
|
July 7, 2005 |
JAGDAMBA MANI TRIPATHI Vs. STATE OF U P
|
February 16, 2005 |
JAGDAMBA PRASAD PATHAK Vs. SANJEEV KUMAR AGARWAL
|
August 17, 2005 |
JAGDISH Vs. SHAUKEEN
|
November 29, 2005 |
JAGDISH AND OTHERS Vs. BABU LAL, DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 11, 2005 |
JAGDISH CHAND Vs. KRISHNA MOHAN AGRAWAL AND OTHERS
|
May 25, 2005 |
JAGDISH CHANDRA WADHWA Vs. VIITH ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
|
January 12, 2005 |
JAGDISH GIRI Vs. STATE OF U P
|
December 20, 2005 |
JAGDISH KUMAR MONGA Vs. ADDITIONAL DISTRICT JUDGE
|
February 22, 2005 |
JAGDISH NARAIN PANDEY LATE SRI JAI NARAIN PANDEY ASSISTANT TEACHER Vs. KULPATI SAMPURNANAND SANSKRIT VISHWA VIDYALAYA
|
April 15, 2005 |
JAGDISH PRASAD Vs. GOKARAN NATH SRIVASTAVA
|
September 29, 2005 |
JAGDISH PRASAD SHARMA Vs. U P S R T C
|
February 4, 2005 |
JAGDISH S O RAM ASREY VISHWAKARMA IN JAIL Vs. STATE OF U P
|
September 29, 2005 |
JAGDISH SINGH AND OTHERS Vs. D.D.C AND OTHERS
|
March 2, 2005 |
JAGDISH TIWARI Vs. ASHA DEVI MISHRA
|
March 4, 2005 |
JAGGAN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
|
April 20, 2005 |
JAGJIWAN PRASAD (DEAD) THROUGH L.RS. AND ORS. Vs. BABU (DEAD) THROUGH L.RS. AND ORS.
|
January 7, 2005 |
JAGJIWAN PRASAD D Vs. BABU
|
January 4, 2005 |
JAGMOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
February 1, 2005 |
JAGMOHAN BHOLA Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
|
November 28, 2005 |
JAGMOHAN MALHOTRA Vs. JAI KUMAR MISHRA
|
January 18, 2005 |
JAGRANI Vs. IIND ADDITIONAL DISTRICT JUDGE STATE OF U P
|
March 18, 2005 |
JAGRATHI RAMA KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION SRI BRHMA NAND DEPUTY DIRECTOR
|
September 28, 2005 |
JAGVEER SINGH Vs. UNION OF INDIA
|
November 30, 2005 |
JAHAR SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
July 18, 2005 |
JAHIRUDDIN Vs. STATE OF U P
|
April 28, 2005 |
JAI BHAGWAN DIXIT Vs. STATE OF U P
|
July 11, 2005 |
JAI DEVI HANS Vs. BEENA SINGH
|
July 21, 2005 |
JAI KISHAN KARANWAL Vs. U P JAL NIGAM
|
December 21, 2005 |
JAI KISHAN PRASAD KHANDELWAL CHHOTEY LAL GUPTA Vs. VIITH ADDITIONAL DISTRICT JUDGE DAU DAYAL SHANKER LAL
|
October 24, 2005 |
JAI NAND Vs. SURYA DEV
|
June 12, 2005 |
JAI NAND D Vs. SURYA DEV
|
December 6, 2005 |
JAI NARAYAN Vs. STATE OF U P
|
April 26, 2005 |
JAI NATH PRASAD MAURYA DEV NARAYAN RAM Vs. JOINT DIRECTOR OF EDUCATION SECONDARY VTH REGION DISTRICT INSPECTOR OF SCHOOLS
|
May 27, 2005 |
JAI PAL GUPTA Vs. KALI CHARAN
|
October 20, 2005 |
JAI PRAKASH Vs. HIGH COURT OF JUDICATURE
|
August 5, 2005 |
JAI PRAKASH LAL LATE BRAHM DEO LAL Vs. GOVERNMENT OF INDIA
|
November 8, 2005 |
JAI RAJ AGARWAL Vs. BHOLA NATH KAPOOR AND OTHERS
|
May 27, 2005 |
JAI RAM Vs. DISTRICT JUDGE MAU
|
August 3, 2005 |
JAI SHANKER TRIPATHI Vs. STATE OF U P
|
September 15, 2005 |
JAI SINGH BHANDARI Vs. STATE OF UTTARANCHAL
|
November 23, 2005 |
JAI SINGH CHANDU BUBAN HAR DEO Vs. STATE OF UTTAR PRADESH
|
April 26, 2005 |
JAIN COAL TRADERS Vs. COMMISSIONER OF TRADE TAX
|
January 24, 2005 |
JAIPAL Vs. STATE OF U P
|
September 2, 2005 |
JAISWAL GRAIN AGENCY Vs. STATE OF U P
|
April 5, 2005 |
JAMAL AHMAD AND ANOTHER Vs. IIND A.D.J., ALLAHABAD AND ANOTHER
|
September 6, 2005 |
JAMAL AKHTAR ALIAS BABU KHAN Vs. STATE OF U P
|
November 23, 2005 |
JAMEELA BEGUM Vs. STATE OF U P
|
December 20, 2005 |
JAMIL Vs. STATE OF U P
|
August 10, 2005 |
JAMILUR REHMAN QIDWAI ISLAMIYA GIRLS INTERMEDIATE COLLEGE THROUGH ITS MANAGER AND ORS. Vs. DISTRICT JUDGE AND ANR.
|
October 6, 2005 |
JAMIUL REHMAN Vs. D.J.
|
August 1, 2005 |
JAMSHED ALIAS PAPPU TAMLA Vs. STATE OF U P
|
August 17, 2005 |
JANAK SINGH YADAV Vs. STATE OF U P MINISTRY OF IRRIGATION U P GOVT
|
August 1, 2005 |
JANARDAN KUMAR Vs. KISHORI LAL
|
September 6, 2005 |
JANARDAN MISRA LATE VIDYADHAR MISRA Vs. STATE OF U P
|
March 4, 2005 |
JANG BAHADUR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
November 25, 2005 |
JANGI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
February 17, 2005 |
JANKI Vs. MURARI LAL
|
August 16, 2005 |
JANKI BAI Vs. DISTRICT JUDGE JHANSI
|
July 4, 2005 |
JANKI HIGHER SECONDARY SCHOOL A REGISTERED SOCIETY Vs. SRI RADHEY LAL
|
May 19, 2005 |
JANTA SUGAR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2005 |
JARNAIL SINGH Vs. STATE OF U P
|
December 2, 2005 |
JATA SHANKER MISRA Vs. STATE OF U P
|
September 1, 2005 |
JATAN SIROHI Vs. STATE OF U P
|
November 10, 2005 |
JAUNPUR DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 18, 2005 |
JAVED Vs. STATE OF U P
|
April 5, 2005 |
JAWAHAR PRASAD Vs. STATE OF U P
|
July 12, 2005 |
JAY NATH YADAV Vs. STATE OF U P
|
July 11, 2005 |
JAY PRAKASH Vs. STATE OF U P
|
August 29, 2005 |
JAY SHREE TYRES AND RUBBER PRODUCTS Vs. COMMISSIONER OF TRADE TAX
|
November 11, 2005 |
JAYA MISHRA Vs. STATE OF U P
|
June 3, 2005 |
JAYPRAKASH PRAMOD KUMAR Vs. U P RAJ KRISHI UTPADAN MANDI PARISHAD
|
September 28, 2005 |
JHANJHI RAM Vs. IVTH A D J KANPUR
|
December 1, 2005 |
JHARI LAL Vs. MANGLA SINGH
|
April 6, 2005 |
JHULAN UPADHYAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
March 17, 2005 |
Jhumman Vs. Gaon Sabha
|
December 1, 2005 |
JITENDRA KUMAR Vs. STATE OF U P
|
November 16, 2005 |
JITENDRA PRATAP PANDEY Vs. STATE OF U P
|
August 10, 2005 |
JIYA LAL SETH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
January 5, 2005 |
JOGENDRA SINGH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE MINISTRO OF RAILWAYS RAILWAY BOARD
|
May 23, 2005 |
JOGESH KUMAR BHIMSARYA ANANDI LAL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
April 25, 2005 |
JOGI Vs. STATE OF U P
|
February 28, 2005 |
JOHAR AUTO MOBILE AND TYRE HOUSE Vs. ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
|
December 1, 2005 |
JURAU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LALITPUR AND ANOTHER
|
May 6, 2005 |
JYOTI PRAKASH TRIPATHI Vs. STATE OF U P
|
December 7, 2005 |
JYOTI PRASAD MISRA Vs. IST ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
|
October 7, 2005 |
K N SINGH Vs. STATE OF U P
|
September 8, 2005 |
K PRASAD CHHATAR SINGH Vs. STATE OF U P
|
December 7, 2005 |
K T C PRIVATE LTD Vs. LEAYAN OVERSEAS PRIVATE LTD
|
March 11, 2005 |
K.D.A. Vs. Prayag Narain
|
March 11, 2005 |
KAFEEL AHMAD Vs. SATVINDRA KAUR
|
January 17, 2005 |
KAILASH Vs. STATE OF U P
|
August 5, 2005 |
KAILASH CHANDRA II Vs. STATE OF U P
|
April 3, 2005 |
KAILASH CHANDRA KHACHERU GIRI Vs. STATE OF U P
|
March 4, 2005 |
KAILASH NARAIN AGNIHOTRI Vs. DISTT JUDGE KANPUR CITY
|
December 13, 2005 |
KAILASH NATH GUPTA
Vs. DISTRICT JUDGE
|
July 8, 2005 |
KAILASH NATH GUPTA Vs. DISTT JUDGE VARANASI
|
August 7, 2005 |
KAILASH NATH SHUKLA Vs. REGIONAL ASSISTANT DIRECTOR
|
December 23, 2005 |
KAILASH WATI Vs. ADDL DISTRICT JUDGE BUDAUN
|
July 18, 2005 |
KAILASHI AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
March 22, 2005 |
KALAMUDDIN KHAN JALALUDDIN KHAN Vs. STATE OF U P
|
August 23, 2005 |
Kalawati Vs. Bhagwan Deen
|
January 20, 2005 |
KALI CHARAN Vs. ADDL COLLECTOR ALIGARH
|
August 11, 2005 |
KALI CHARAN NEK RAM SHANKER LAL AND BADRI PRASAD SONS OF DEVI RAM Vs. ADDITIONAL COLLECTOR TAHSILDAR ASSISTANT COLLECTOR AND GAON SABHA LUTSAN
|
November 8, 2005 |
KALI CHARAN RAM CHARAN MEWA LAL SAMPAT Vs. KALU DWARIKA GANPAT
|
January 3, 2005 |
KALINDI DEVE CHANDRA SHEKHAR SINGH Vs. BOARD OF REVENUE ADDITIONAL COMMISSIONER GORAKHPUR DIVISION PRITHVI CHAND
|
April 15, 2005 |
KALLOO RAJ KUMAR O P S MALIK Vs. RENT CONTROL AND EVICTION OFFICER
|
February 23, 2005 |
KALLU Vs. RENT CONTROL AND EVICTION OFFICER AND 2 ORS
|
May 3, 2005 |
KALLU MAL Vs. VIIITH A.D.J., MEERUT AND OTHERS
|
August 1, 2005 |
KALOO Vs. STATE OF U P
|
September 30, 2005 |
KALWA ATAR SINGH Vs. STATE OF UTTAR PRADESH
|
May 20, 2005 |
KAMAL KRISHNA Vs. STATE OF U P
|
August 29, 2005 |
KAMAL SHRI MISHRI LAL Vs. STATE OF U P
|
March 15, 2005 |
KAMIL FAROOKH AKIL FAROOKH SAJIT FAROOKH INTJAR Vs. STATE OF U P
|
April 12, 2005 |
Kamla Devi Vs. State
|
September 27, 2005 |
KAMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
August 10, 2005 |
KAMLA DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
November 30, 2005 |
KAMLA DEVI BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. CHHETRIYA SACHIV MADHYAMIK SHIKSHA PARISHAD DISTRICT INSPECTOR OF SCHOOLS
|
November 8, 2005 |
KAMLA KANT PANDEY Vs. STATE OF U P
|
December 16, 2005 |
KAMLA NEHRU MEMORIAL HOSPITAL Vs. PRESIDING OFFICER LABOUR COURT RAGHUNATH SINGH
|
July 26, 2005 |
KAMLA PATI TRIPATHI Vs. DISTRICT BASIC EDUCATION OFFICER
|
February 24, 2005 |
KAMLESH DEVI Vs. CANTONMENT BOARD MEERUT CANTT
|
August 23, 2005 |
Kamlesh Kumar Sharma Vs. Presiding Officer, Central Government Industrial Tribunal- Cum-Labour Court, Kanpur and others
|
December 7, 2005 |
KAMLESH SINGH Vs. STATE
|
November 30, 2005 |
Kamta Vs. S.D.O.
|
June 7, 2005 |
KAMTA PRASAD Vs. STATE OF U P
|
March 24, 2005 |
KAMTA PRASAD Vs. JAN MOHAMMAD
|
July 12, 2005 |
KAMTA PRASAD TRIPATHI Vs. STATE OF U P
|
September 11, 2005 |
KAMTA PRASAD TRIPATHI SHIV KUMAR TRIPATHI SANJIV KAHOL Vs. STATE OF U P
|
November 9, 2005 |
KANHAI Vs. STATE OF U P
|
August 9, 2005 |
KANHAIYA LAL KHATRI KAMLA PRASAD Vs. COMMISSIONER VARANASI DIVISION AND THE DISTRICT MAGISTRATE ADMINISTRATOR
|
August 4, 2005 |
KANODIA Vs. COMMISSIONER OF INCOME TAX
|
December 15, 2005 |
KANPUR DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT I U P DUGDH SHALA MAZDOOR SABHA AND NIRMAL
|
September 13, 2005 |
KANPUR ELECTRIC SUPPLY COMPANY Vs. PRESIDING OFFICER LABOUR COURT IV AND GEETA SHUKLA C M SHUKLA
|
July 14, 2005 |
KANPUR ELECTRICITY SUPPLY CO LTD Vs. PRESIDING OFFICER LABOUR COURT IV AND SRI SHAMIM MIRZA
|
December 14, 2005 |
KANPUR METAL PRODUCTS PRIVATE LIMITED Vs. SAVEENA ENTERPRISES PRIVATE LIMITED
|
July 6, 2005 |
KANTI PRASAD Vs. IIIRD A.D.J., GHAZIABAD
|
July 26, 2005 |
KANTI SWARUP SHARMA S O SHRI OM PRAKASH Vs. UNION OF INDIA UOI
|
May 23, 2005 |
KAPOOR CHAND Vs. NEMI CHAND
|
October 3, 2005 |
KAPTAN SINGH RAGHAV Vs. STATE OF U P
|
September 9, 2005 |
KARAN SINGH Vs. STATE OF U P
|
September 15, 2005 |
KARAN SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
September 27, 2005 |
KARORE SINGH SRI SUNDAR LAL Vs. BHAGWAN SINGH RECOVERY OFFICER U P COOPERATIVE SOCIETIES
|
August 25, 2005 |
KARUNESH KUMAR SINGH Vs. STATE OF U P
|
May 27, 2005 |
KASHMIR SINGH DEEDAR SINGH Vs. AMARJEET SINGH GURUBACHAN SINGH
|
April 15, 2005 |
KASTURI DEVI PRAHLAD SINGH KHETA CHAPRASI Vs. PRAHLAD SINGH RAM NATH KHANGAR STATE OF UTTAR PRADESH
|
December 23, 2005 |
KASTURI LAL DEWAN Vs. CIT
|
January 31, 2005 |
KATAR SINGH Vs. D M /COLLECTOR SAHARANPUR
|
October 7, 2005 |
KAUSHAL KISHORE Vs. STATE OF U P
|
February 25, 2005 |
KAUSHAL KISHORE PATHAK Vs. ADHYAKSHA ZILA PANCHAYAT AND OTHERS
|
November 8, 2005 |
KAUSHAL KUMAR GUPTA Vs. BISHUN PRASAD AND OTHERS
|
November 21, 2005 |
KAUSHALYA KANYA INTER COLLEGE Vs. STATE OF U P
|
February 25, 2005 |
KAUSHER Vs. STATE OF U P
|
October 4, 2005 |
KAVERI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 22, 2005 |
KEDAR AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY, CONSOLIDATION ANUBHAG, LUCKNOW AND OTHERS
|
March 1, 2005 |
KEDAR NATH AND ANOTHER Vs. IIIRD A.D.J. AND OTHERS
|
October 24, 2005 |
KEDAR NATH PANDEY Vs. CHIEF REVENUE OFFICER BASTI
|
April 7, 2005 |
KEDAR NATH PANDEY Vs. CHIEF REVENUE OFFICER BASTI HOLDING CHARGE OF DEPUTY DIRECTOR OF CONSOLIDATION
|
July 4, 2005 |
KEDAR NATH YADAV Vs. STATE OF UTTAR PRADESH
|
May 17, 2005 |
KEHARI SINGH Vs. STATE OF U P
|
March 11, 2005 |
KELAWATI Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND OTHERS
|
October 26, 2005 |
KESARI DEVI Vs. STATE OF U P
|
August 18, 2005 |
KESARWANI ZARDA BHANDAR Vs. ADDITIONAL LABOUR COMMISSIONER STATE OF U P
|
August 8, 2005 |
KESHAV DEO TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
December 5, 2005 |
KESHAV TRIPATHI AND OTHERS Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
|
July 5, 2005 |
KHACHER MAL Vs. STATE OF U P
|
December 2, 2005 |
KHAGENDRA PAL SINGH KHED PAL BANWARI LAL Vs. COMMISSIONER AGRA DIVISION AND DISTRICT MAGISTRATE LICENCING AUTHORITY
|
November 8, 2005 |
KHAIR MOHAMMAD S O SHIR NIAZ MOHAMMAD AND NEK MOHAMMAD S O UZAIR Vs. STATE OF UTTAR PRADESH
|
February 24, 2005 |
KHAJAN SINGH Vs. BRIJENDRA SINGH
|
August 30, 2005 |
KHALID NIZAMI ALIAS SULLU Vs. STATE OF U P
|
November 11, 2005 |
KHALID NOOR KHAN Vs. IIIRD A D J
|
October 25, 2005 |
KHALIDA BEGUM HASAN ALI Vs. STATE OF U P
|
February 28, 2005 |
KHALIL AHMED HAZI CHHOTEY BUX Vs. REVISIONAL AUTHORITY DUPTY SUGAR COMMISSIONER ADMINISTRATION AND KHANDSARI
|
January 27, 2005 |
KHAMAN SINGH Vs. STATE OF U P
|
December 9, 2005 |
Khem Chandra Vs. State
|
August 12, 2005 |
KHEMHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 23, 2005 |
KHURSHEED UMAR AND RAFIQ S O ID-ALI IN JAIL Vs. STATE OF U P
|
September 30, 2005 |
KIRAN DEVI Vs. KRSARWANI ZADA BHANDAR
|
October 17, 2005 |
KIRPAL SINGH Vs. STATE OF U P
|
July 11, 2005 |
KIRTI SHARMA Vs. CIVIL JUDGE SENIOR DIVISION ETAH
|
February 9, 2005 |
KISHAN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
February 16, 2005 |
KISHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
March 16, 2005 |
KISHAN LAL Vs. XIITH A D J
|
April 15, 2005 |
KISHAN LAL Vs. STATE
|
September 15, 2005 |
KISHAN LAL Vs. BOARD OF REVENUE AND OTHERS
|
May 27, 2005 |
KISHAN NARAIN AGARWAL Vs. VIIITH ADJ BAREILLY
|
December 5, 2005 |
KISHAN PAL ALIAS KISHAN LAL SRI TIKA RAM AND SHIV SHAHAI Vs. STATE OF U P
|
May 13, 2005 |
Kishan Singh Vs. Puttan Singh
|
March 11, 2005 |
KISHORE Vs. ROOP KISHORE
|
November 22, 2005 |
KISHORE Vs. ROOP KISHORE
|
December 22, 2005 |
KISHORE KHUSHI RAM IN JAIL Vs. STATE OF U P
|
October 6, 2005 |
KISHORE SETH Vs. SATISH CHANDRA NIGAM
|
March 24, 2005 |
KM ARCHANA Vs. STATE OF U P
|
November 28, 2005 |
KM GARIMA SINGH KAUSHAL KUMAR SINGH Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD NAGAR PALIKA PARISHAD
|
September 20, 2005 |
KM KUSUM Vs. STATE OF U P
|
August 5, 2005 |
KM NISHA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
October 18, 2005 |
KNIGHT QUEEN INDUSTRIES P LTD Vs. STATE OF U P
|
November 25, 2005 |
KOMAL Vs. STATE
|
October 26, 2005 |
KOTHARI CONTRACT INTERIORS Vs. TRADE TAX OFFICER
|
March 16, 2005 |
KRIPA RAM Vs. IST ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
September 20, 2005 |
KRIPA SHANKAR DWIVEDI Vs. U P STATE ELECTRICITY BOARD MIRZAPUR
|
November 22, 2005 |
KRIPAL SINGH Vs. STATE OF U P
|
July 13, 2005 |
KRISHAN CHANDRA Vs. VIIITH A D J KANPUR
|
September 5, 2005 |
KRISHI UTPADAN MANDI SAMITI Vs. BISHAN DASS
|
October 18, 2005 |
KRISHNA Vs. STATE OF U.P.
|
September 27, 2005 |
KRISHNA ASHRAY SRIVASTAVA Vs. STATE OF U P
|
March 4, 2005 |
KRISHNA AWTAR AGRAWAL Vs. ALLAHABAD BANK KOLKATA
|
October 5, 2005 |
KRISHNA BAJPAI Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 14, 2005 |
KRISHNA BEMBI Vs. APPELLATE AUTHORITY U P
|
May 25, 2005 |
KRISHNA BEMBI SRI RAJ KUMAR BEMBI Vs. SHRI RAM JUNIOR
|
May 25, 2005 |
KRISHNA CHANDRA DUBEY Vs. UNION OF INDIA
|
September 5, 2005 |
Krishna Dutt Mishra and Maroof Ali and others Vs. State of U.P. and others
|
July 18, 2005 |
KRISHNA GUPTA Vs. DISCIPLINARY AUTHORITY and ASSISTANT GENERAL MANAGER
|
January 20, 2005 |
KRISHNA JAISWAL Vs. STATE OF U P
|
February 2, 2005 |
KRISHNA KUMAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA KANPUR NAGAR
|
January 12, 2005 |
KRISHNA KUMAR GUPTA Vs. STATE OF U P
|
October 24, 2005 |
KRISHNA KUMAR JAISWAL Vs. STATE OF U P
|
March 9, 2005 |
KRISHNA KUMAR PANDEY KAKKU PANDEY Vs. STATE OF U.P. OPPOSITE PARTY
|
December 6, 2005 |
KRISHNA KUMAR TIKARAM ALIAS GANTHA SUKH LAL Vs. STATE OF UTTAR PRADESH
|
July 26, 2005 |
KRISHNA MOHAN SINGH Vs. STATE OF U P
|
January 5, 2005 |
Krishna Mohan Verma Vs. State of U.P. and others
|
December 5, 2005 |
KRISHNA MURARI Vs. STATE OF U.P.
|
February 18, 2005 |
KRISHNA PARASHURAM SAHU Vs. STATE OF U P
|
September 27, 2005 |
KRISHNA PATHAK WIFE OF LATE TARKESHWAR NATH PATHAK Vs. VINOD SHANKAR TIWARI
|
February 25, 2005 |
KRISHNA RAJ SINGH ALIAS BABLOO SINGH Vs. STATE OF U P
|
September 9, 2005 |
KRISHNA TIWARI RAM SURAT TIWARI SHRI ARYA MAHILA HITKARINI Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VARANASI REGION
|
November 7, 2005 |
KUBRA BEGUM Vs. IIIRD A D J MORADABAD
|
October 21, 2005 |
KUMAR STONE WORKS PARTNER INDER SINGH RAM PRASAD SINGH Vs. STATE OF U P
|
April 27, 2005 |
KUMUD SINGH Vs. UNION OF INDIA
|
February 4, 2005 |
Kunj Bihari Vs. Special Judicial Magistrate II, Dehradun and others
|
April 11, 2005 |
KUNWAR HERASH SARAN SAXENA JAGDISH SARAN BAHAR Vs. STATE OF UTTAR PRADESH CHIEF MEDICAL OFFICER
|
December 6, 2005 |
Kunwar Lal Vs. L.M.C.
|
January 31, 2005 |
KUNWAR PAL SINGH Vs. D D C BULANDSHAHR
|
September 11, 2005 |
KUNWAR PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND OTHERS
|
November 9, 2005 |
KUNWAR SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL A D AND S J
|
October 27, 2005 |
KUSHAL PAL SINGH Vs. STATE OF U P
|
March 22, 2005 |
KUSMAUN PARISHAD Vs. ADITYA VIKRAM SINGH
|
August 11, 2005 |
KUSUM INDUSTRIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2005 |
KUSUM INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 29, 2005 |
KUSUM SHUKLA Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL CITY MAGISTRATE (5TH), KANPUR NAGAR AND ANOTHER
|
July 26, 2005 |
KUTBA (DIED) AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
|
May 5, 2005 |
LACHUA Vs. DEPUTY DIRECTOR, CONSOLIDATION AND OTHERS
|
February 14, 2005 |
LADDAN ALIAS JAMIN ABBAS HUSSAIN Vs. MOHD ABBAS ALIAS SABBO
|
February 18, 2005 |
LAIQ AHMAD Vs. AKBAR HUSSAIN
|
April 8, 2005 |
LAJJAWATI DAUGHTER OF LATE GARIBE WIFE OF SANTOSH KUMAR Vs. BOARD OF REVENUE
|
September 15, 2005 |
LAKHAN Vs. STATE OF U P
|
February 25, 2005 |
LAKHAN LAL AND OTHERS Vs. SRI KRISHNA LAL AND ANOTHER
|
August 23, 2005 |
LAKHAN SINGH Vs. UNION OF INDIA
|
July 15, 2005 |
LAKHI CHAND RAM KUMAR Vs. STATE OF U P
|
May 13, 2005 |
LAKHMI CHANDRA Vs. PRESCRIBED AUTHORITY LABOUR COURT SHRI VARSHNEYA MAHAVIDYALAYA
|
November 17, 2005 |
Lakhmi Chandra Vs. Prescribed Authority, Labour Court and others
|
November 11, 2005 |
LAKHPAT SINGH Vs. JASHODA DEVI
|
September 5, 2005 |
LAKHPAT SINGH Vs. YASHODA DEVI
|
July 5, 2005 |
LAKHRAJ KAMLAKANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASSISTANT SETTLEMENT OFFICER CONSOLIDATION
|
October 18, 2005 |
LAKSHMI CHAND SHISH RAM OM PAL ABHAN AND GAJRAJ RAM PRASAD Vs. BOARD OF REVENUE
|
April 5, 2005 |
Lakshmi Narain Vs. Gaon Sabha
|
February 18, 2005 |
LAL DEI WIFE OF SRI MAUKHU RAM SMT PHOOL DEI WIFE OF SRI MATA BADAL Vs. DY DIRECTOR OF CONSOLIDATION
|
March 4, 2005 |
LAL SINGH RAJPUT Vs. STATE OF U P
|
December 15, 2005 |
LAL SINGH SRI DAN RAJ SINGH Vs. STATE OF U P
|
January 24, 2005 |
LALA DAYA RAM Vs. VLLTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
|
December 12, 2005 |
Lala Ram Vs. Khushali
|
November 28, 2005 |
LALA RAM Vs. STATE OF U.P.
|
February 11, 2005 |
LALIT BHATIA Vs. STATE OF U P
|
May 27, 2005 |
LALIT KUMAR JAUHARI D Vs. A D J
|
November 23, 2005 |
LALITESH CHANDRA PATHAK Vs. SPECIAL SECRETARY GOVERNMENT OF U P LUCKNOW
|
July 19, 2005 |
LALJI PRASAD CHATURVEDI Vs. SYNDICATE BANK, MATHURA AND OTHERS
|
December 7, 2005 |
LALJI YADAV Vs. STATE OF U P
|
September 28, 2005 |
LALLAN JEE PANDEY Vs. STATE OF U P
|
December 2, 2005 |
LALLOO RAJA RAM SHAMBHOO NATH JAWAHAR LAL Vs. STATE OF U P
|
January 25, 2005 |
LALLU ALIAS CHANDRIKA PRASAD Vs. LAKSHMI NARAIN
|
March 18, 2005 |
LALMAN Vs. STATE OF U P
|
February 25, 2005 |
LALTA PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE JUDGE SMALL CAUSES COURT ADDITIONAL CIVIL JUDGE
|
November 29, 2005 |
LALTA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS
|
July 26, 2005 |
LALTESH UPADHYAY M L UPADHYAY Vs. STATE OF U P
|
April 5, 2005 |
LATURI SINGH S O SRI MEWA RAM Vs. STATE POLICE SERVICE TRIBUNAL
|
May 6, 2005 |
LAXMAN Vs. DR. R.K. AGARWAL
|
August 16, 2005 |
LAXMAN Vs. STATE OF U P
|
December 9, 2005 |
LAXMAN SARUP MITTAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
August 10, 2005 |
LAXMAN SAV Vs. A D J COURT NO VI
|
May 19, 2005 |
LAXMI CHAND Vs. STATE OF U P
|
December 23, 2005 |
LAXMI DEVI VISHAN SWAROOP GUPTA Vs. STATE OF U P
|
March 4, 2005 |
LAXMI KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 19, 2005 |
Laxmi Kant Tripathi Vs. Karuna Shanker
|
March 10, 2005 |
LAXMI NARAIN Vs. MANDIR SRI NARSINGH JI MAHRAJ VIRAJMAN MANDIR
|
August 16, 2005 |
LAXMI PALACE CINEMA Vs. PRESIDING OFFICER LABOUR COURT DISTRICT MAGISTRATE ADDITIONAL LABOUR
|
February 24, 2005 |
LAXMI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
April 12, 2005 |
LAXMI SHANKER Vs. SHYAM LAL
|
December 13, 2005 |
LAXMI TRANSPORT CO Vs. CHIEF OPERATION MANAGER
|
May 10, 2005 |
LAXMI TRANSPORT CO Vs. STATE OF U P
|
October 19, 2005 |
LAXMI TRANSPORT CO MATHURA Vs. CHIEF OPERATION MANAGER I O C LUCKNOW
|
October 5, 2005 |
LEELADHAR Vs. A D J COURT NO 3 ALIGARH
|
February 22, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD
|
January 19, 2005 |
LILLU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 11, 2005 |
LIYAKAT GOOJAR Vs. STATE OF U.P.
|
May 10, 2005 |
LIYAKAT GOOJAR Vs. STATE OF U P
|
October 5, 2005 |
LLOYD INSULATION INDIA LIMITED Vs. SBEC SUGAR LIMITED
|
February 7, 2005 |
LOK CHANDRA SINGH AND ANOTHER Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
March 31, 2005 |
LOK PAL SINGH Vs. IIND A D J
|
May 20, 2005 |
LOKENDRA KUMAR Vs. STATE OF U P
|
February 14, 2005 |
LOUISE KHURSHID WIFE OF SALMAN KHURSHID Vs. CHANDRA BHUSHAN SINGH ALIAS MUNNOO BABU AND ORS
|
July 8, 2005 |
LUCKNOW DIOCESAN TRUST ASSOCIATION Vs. B C JAIN
|
October 27, 2005 |
Luxmi Narain Vs. Sita Ram
|
July 29, 2005 |
M K GANDHI Vs. DIRECTOR OF EDUCATION SECONDARY U P LUCKNOW
|
August 30, 2005 |
M K SINGH Vs. XIITH A D J KANPUR NAGAR
|
February 4, 2005 |
M/S. HINDUSTAN OIL CO. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 6, 2005 |
M/S. LUCKNOW COOKER AGENCIES LUCKNOW Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
September 22, 2005 |
M/S. S.K. THEATRE PRODUCTIONS AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 7, 2005 |
M/S. SHALIMAR LEATHER INDUSTRY Vs. STATE OF U.P. AND ORS.
|
May 25, 2005 |
M/s. Strong Construction Vs. State of U.P. and others
|
March 22, 2005 |
MADAN LAL Vs. ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
|
November 29, 2005 |
MADAN MOHAN BAJPAYEE Vs. HARNAM DAS GUPTA
|
March 29, 2005 |
MADAN PRASAD SRIVASTAVA ALIAS JITENDRA SINGH Vs. STATE OF U P
|
December 7, 2005 |
MADAN TIWARI Vs. STATE OF U P
|
August 25, 2005 |
MADHAN MOHAN SRIVASTAVA Vs. STATE OF U P
|
August 29, 2005 |
MADHULIKA Vs. STATE OF U P
|
January 10, 2005 |
Madhulika/Hemant Kumari Vs. Shashipal Singh
|
February 24, 2005 |
MADHURI DEVI Vs. KAMLAKAR DUBEY
|
December 20, 2005 |
MAGGHU PRASAD TIWARI Vs. UNION OF INDIA
|
August 22, 2005 |
MAGNANIMOUS TRADE AND FINANCE LIMITED A COMPANY INCORPORATED UNDER AND IN
Vs. U P ALLOYS PRIVATE LIMITED A COMPANY INCORPORATED UNDER AND IN ACCORDANCE
|
January 13, 2005 |
MAHABALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 16, 2005 |
MAHABEER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
March 30, 2005 |
MAHABIR PRASAD VINDHYACHAL PRASAD
Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2005 |
MAHADEO Vs. STATE OF U P
|
December 5, 2005 |
MAHAJAN VANASPATI PVT LTD Vs. TRADE TAX TRIBUNAL AND COMMISSIONER OF TRADE TAX
|
April 13, 2005 |
MAHAK SINGH Vs. ADDL DISTT JUDGE/SPECIAL JUDGE ANTI-CORRUPTION MEERUT
|
August 12, 2005 |
MAHAK SINGH SHRI PEERU SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V AND SRIRAM INDUSTRIAL ENTERPRISES
|
April 15, 2005 |
MAHAMANDLESHWAR SWAMI Vs. STATE OF U P
|
April 25, 2005 |
MAHARAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
February 7, 2005 |
MAHARAJI EDUCATIONAL TRUST Vs. UNION OF INDIA UOI
|
May 11, 2005 |
MAHARANI Vs. STATE OF U P
|
March 11, 2005 |
MAHAVEER SINGH Vs. STATE OF UTTARANCHAL
|
December 16, 2005 |
MAHAVIR AND OTHERS Vs. STATE OF U.P.
|
January 28, 2005 |
MAHAVIR ICE FACTORY Vs. JOINT DIRECTOR OF INDUSTRIES AND CONVENER DIVISIONAL LEVEL COMMITTEE
|
March 18, 2005 |
MAHE AALAM
Vs. STATE OF UTTAR PRADESH
|
August 3, 2005 |
MAHENDRA KUMAR GUPTA S O LATE SRI SATYA PAL GUPTA Vs. CENTRAL MANAGER PENSION DEPTT CENTRAL BANK OF INDIA CENTRAL BANK OF
|
December 1, 2005 |
MAHENDRA KUMAR JAIN
Vs. XVIITH A D J
|
May 26, 2005 |
MAHENDRA KUMAR SINGH Vs. XIITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 4, 2005 |
MAHENDRA KUMAR TAYAL Vs. STATE OF UTTARANCHAL
|
December 15, 2005 |
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
October 5, 2005 |
MAHENDRA SINGH Vs. STATE OF U P
|
July 23, 2005 |
MAHENDRA SINGH PHAUJI Vs. STATE OF U P
|
August 9, 2005 |
MAHESH CHAND Vs. ADDITIONAL CIVIL JUDGE
|
January 28, 2005 |
MAHESH CHANDRA GAUTAM NATHI LAL GAUTAM Vs. STATE OF U P
|
July 25, 2005 |
MAHESH KUMAR Vs. STATE OF U P
|
October 21, 2005 |
MAHESH KUMAR Vs. STATE OF U P
|
December 7, 2005 |
MAHESH KUMAR S/O LATE SRI GOKUL PRASAD Vs. STATE OF UTTAR PRADESH
|
December 7, 2005 |
MAHESH NAI Vs. STATE
|
September 9, 2005 |
MAHESH PAL SINGH Vs. STATE OF U.P. AND OTHERS
|
November 17, 2005 |
MAHESH PRASAD GUPTA RAMA SHANKER GUPTA Vs. NORTHERN RAILWAY PRIMARY CO OPERATIVE BANK LTD
|
November 29, 2005 |
MAHESH RASTOGI JAYANTI PRASAD RASTOGI Vs. STATE OF UTTAR PRADESH
|
August 9, 2005 |
MAHESH SHAH Vs. STATE OF U P
|
October 4, 2005 |
MAHIPAL SINGH BARU SINGH Vs. STATE OF U P
|
August 1, 2005 |
MAHIPAL SINGH CHAUHAN Vs. STATE OF U P
|
May 6, 2005 |
Mahmood Vs. Bhullan & Anr.
|
December 2, 2005 |
MAHRAJI Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
May 12, 2005 |
MAHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SHEOBARAN
|
December 5, 2005 |
MAIFOOS AHMAD Vs. RENT CONTROL AND EVICTION OFFICER A C M IIIRD
|
February 4, 2005 |
MAITRI STEELS LIMITED Vs. COMMISSIONER, TRADE TAX
|
May 4, 2005 |
MAJHOLA DISTILLERY AND CHEMICAL WORKS Vs. LABOUR COURT
|
May 9, 2005 |
MAJOR JASBINDER SINGH BALA S O SRI BACHAN SINGH BALA Vs. IIND ADDITIONAL DISTRICT JUDGE
|
November 17, 2005 |
MAJOR S N TRIPATHI Vs. ELECTION COMMISSION OF INDIA
|
March 24, 2005 |
MALIK PACKAGING Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2005 |
MALLEABLE PIPE FITTING INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
April 1, 2005 |
MALVIYA CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER TRADE TAX
|
May 4, 2005 |
MAMTA BISHT Vs. STATE OF UTTARANCHAL
|
October 26, 2005 |
MAN SINGH (DECEASED) THROUGH L.RS. Vs. STATE OF U.P. AND OTHERS
|
September 12, 2005 |
MANAGING DIRECTOR UTTAR PRADESH INDUSTRIAL DEVELOPMENT CORPORATION Vs. ADDITIONAL DISTRICT JUDGE
|
March 17, 2005 |
MANGAL DEV Vs. STATE ELECTION COMMISSION
|
May 26, 2005 |
MANGAROO Vs. STATE OF U P
|
September 1, 2005 |
MANGEE RAM AGARWAL S O LATE SRI MANGAT RAM AGARWAL Vs. SRI SHASHI KUMAR CHAIRMAN CUM MANAGING DIRECTOR CHAIRMAN COAL INDIA BOARD
|
September 6, 2005 |
MANGEY RAM TYAGI Vs. STATE OF U P
|
April 19, 2005 |
MANGLA PRASAD MISHRA Vs. D I O S JAUNPUR
|
December 14, 2005 |
MANGLORE GANESH BEEDI WORKS Vs. DISTRICT JUDGE MEERUT
|
January 25, 2005 |
MANGROO RAM Vs. DISTRICT JUDGE
|
July 4, 2005 |
MANGRU Vs. STATE OF U P
|
September 29, 2005 |
MANGU Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE GHAZIABAD
|
July 13, 2005 |
MANISH CHANDRA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER
|
October 24, 2005 |
MANISH OM PRAKASH Vs. STATE OF U P
|
April 28, 2005 |
MANJEET SINGH Vs. D I O S GHAZIPUR
|
October 26, 2005 |
MANJOOR ANSARI Vs. U P STATE ROAD TRANSPORT CORPORATION
|
November 18, 2005 |
MANJU BIND Vs. STATE OF U P
|
December 1, 2005 |
MANJU SINGH Vs. TARA CHAND
|
April 11, 2005 |
MANJU YADAV Vs. STATE OF U P
|
April 25, 2005 |
MANNU ALIAS AYYUB Vs. STATE OF U P
|
May 10, 2005 |
MANOHAR LAL Vs. STATE OF U P
|
July 3, 2005 |
MANOHAR LAL Vs. STATE OF U P
|
June 21, 2005 |
MANOHAR LAL Vs. STATE OF U P ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY DIVISION
|
March 7, 2005 |
MANOJ Vs. STATE OF U P
|
September 2, 2005 |
MANOJ Vs. STATE OF U.P.
|
September 9, 2005 |
MANOJ KUMAR SURENDRA SINGH Vs. STATE OF U P
|
August 11, 2005 |
MANOJ KUMAR VERMA Vs. STATE OF U P
|
August 9, 2005 |
MANPHOOL NIHAL PARSADA KEWAL Vs. STATE OF U P
|
April 5, 2005 |
MANSAROVAR BOTTLING COMPANY LIMITED MAZA DIVISION Vs. COMMISSIONER OF TRADE TAX
|
January 24, 2005 |
MANSOOR ALI KHAN WADUD ALI KHAN Vs. RASHEED MASOOD QAZI MASOOD
|
March 4, 2005 |
MANU PRATAP SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
September 15, 2005 |
MANVENDRA PRATAP SINGH Vs. STATE OF U P
|
December 2, 2005 |
MARBLE ART Vs. UNION OF INDIA
|
September 13, 2005 |
MASROOR ALI Vs. COURT OF INCHARGE DISTRICT JUDGE ADDI DIST JUDGE
|
May 19, 2005 |
MATA DEEN LATE CHANDI Vs. STATE OF U P
|
July 18, 2005 |
MATA PRASAD Vs. VIJAI KUMAR
|
February 22, 2005 |
MATA PRASAD JAISWAL Vs. ASHISH KUMAR SHAH
|
February 16, 2005 |
MATHURA DAS Vs. DISTT JUDGE
|
September 1, 2005 |
MATHURA PRASAD Vs. STATE OF U P
|
February 22, 2005 |
MATLOOB Vs. 1ST F T C /ADDITIONAL DISTRICT JUDGE HARDWAR
|
September 22, 2005 |
MAULANA MOHD JANHAGIR ALAM QASMI Vs. MOHATMIM DAR-UL-MOBELLEGHIN
|
October 4, 2005 |
MAWANA SUGAR LIMITED A COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE Vs. STATE OF UTTAR PRADESH
|
December 5, 2005 |
MAYA DEVI Vs. RAM KALI AND OTHERS
|
September 6, 2005 |
MAYA HAR NARAIN SHARMA Vs. STATE OF UTTAR PRADESH SOM LATA GAURI SHANKER RAWAT
|
August 10, 2005 |
MEENA KHANNA VINOD KUMAR KHANNA Vs. STATE OF UTTAR PRADESH
|
May 5, 2005 |
MEERUT DEVELOPMENT AUTHORITY Vs. SURENDRA KUMAR
|
August 18, 2005 |
MEERUT JANPAD YEENT NIRMATA SAMITE MEERUT AND OTHERS Vs. COLLECTOR/DISTRICT MAGISTRATE, MEERUT AND OTHERS
|
May 5, 2005 |
MEHAR JAHAN BEGUM Vs. SPECIAL JUDGE E C ACT ETAH
|
November 23, 2005 |
MEHARWAN Vs. COLLECTORS KANPUR DEHAT
|
November 8, 2005 |
MEHARWAN Vs. COLLECTOR THE TEHSILDAR TEHSILDAR SIKANDARA AND THE GAON SABHA
|
August 11, 2005 |
MEHTAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHERS
|
November 21, 2005 |
MELVIN POWELL VANASAPATI ENGINEERING INDUSTRIES LTD Vs. OSWAL CHEMICALS FERTILISERS LTD
|
February 15, 2005 |
MELVIN POWELL VANASPATI AND ENGINEERING INDUSTRIES LTD Vs. OSWAL CHEMICALS AND FERTILIZERS LTD
|
October 28, 2005 |
MENKA PICTURE PALACE Vs. D M DEORIA
|
January 20, 2005 |
MENTHA AND ALLIED PRODUCTSP LTD Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2005 |
MERINO EXPORTS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION APAR PARGANA ADHIKARI AND STATE OF
|
March 31, 2005 |
MEWA LAL Vs. A D J COURT NO 5
|
January 28, 2005 |
Mewa Lal Vs. Sri Ram
|
May 30, 2005 |
MILAN ANANDAN Vs. STATE OF U P
|
September 29, 2005 |
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. TRADE TAX TRIBUNAL
|
January 20, 2005 |
MINHAZ UDDIN Vs. STATE OF U P
|
March 6, 2005 |
MINSHI RAGHUNATH YADAV Vs. STATE OF UTTAR PRADESH ADDITIONAL SESSION JUDGE FAST TRACK COURT NO 3 VTH ADDITIONAL
|
September 14, 2005 |
MINT PANCHSEEL COLONY Vs. COMMISSIONER OF INCOME TAX
|
May 16, 2005 |
MIRZA ASHRAF Vs. QUDRAT ULLAH ALIAS CHHUNNOO
|
February 2, 2005 |
MIRZA TANNERS LIMITED Vs. STATE
|
July 11, 2005 |
MISHRI LAL Vs. UNION OF INDIA
|
December 16, 2005 |
MISRI LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE
|
November 21, 2005 |
MITHLESH KUMAR TRIPATHI V S TRIPATHI Vs. COMMISSIONER OF INCOME TAX THE ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 8, 2005 |
MITHLESH SHARMA AND OTHERS Vs. BAL VIKAS SEVA EVAM PUSHTHAHAR
|
December 6, 2005 |
MITRASEN ASHOK KUMAR Vs. RAM NIWAS
|
December 13, 2005 |
MOBARAK ALI KHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2005 |
MODI SPINNING AND WEAVING MILLS CO LTD Vs. BHARAT KUMAR GUPTA
|
March 17, 2005 |
MOH HAZI RAFEEQ Vs. STATE OF UTTARANCHAL
|
November 24, 2005 |
MOHABBAT Vs. STATE OF U P
|
April 4, 2005 |
MOHAMMAD AHMAD SAJJAD HUSSAIN Vs. STATE OF UTTAR PRADESH
|
October 26, 2005 |
MOHAMMAD ALI Vs. IXTH A.D.J., ALLAHABAD AND OTHERS
|
May 2, 2005 |
MOHAMMAD FAROOQ Vs. ABDUL MAJEED
|
March 29, 2005 |
MOHAMMAD INAM AHMAD Vs. STATE OF UTTAR PRADESH
|
May 4, 2005 |
MOHAMMAD JAMIL KHAN Vs. ADDL. DISTRICT JUDGE, UNNAO AND OTHERS
|
February 25, 2005 |
MOHAMMAD SHAHZAD KHAN Vs. MOHAMMAD NASEEM
|
July 4, 2005 |
MOHAN LAL Vs. DISTRICT JUDGE JHANSI
|
April 29, 2005 |
MOHAN LAL Vs. STATE OF U P
|
September 8, 2005 |
MOHAN LAL (D) THROUGH C.R.S. Vs. VARANASI VIKAS PRADHIKARAN THROUGH ITS VICE PRESIDENT/ADMINISTRATOR NAGAR MAHAPALIKA, VARANASI
|
May 24, 2005 |
MOHAN LAL BAGLA Vs. BOARD OF REVENUE U P
|
March 22, 2005 |
MOHAN LAL KHUB SINGH JATAV Vs. STATE OF UTTAR PRADESH
|
November 8, 2005 |
MOHAN PRASAD Vs. STATE OF UTTARANCHAL
|
August 31, 2005 |
MOHAN SINGH BAIS GHANSHYAM SINGH Vs. STATE OF U P THE JOINT SECRETARY U P ADMINISTRATION AND NAGAR MAHA PALIKA
|
September 12, 2005 |
MOHAN SINGH TULA RAM SINGH Vs. STATE OF UTTAR PRADESH
|
December 15, 2005 |
MOHD AHMAD Vs. STATE OF U P
|
October 26, 2005 |
MOHD ALI S I M S O KURBAN ALI Vs. STATE OF U P
|
December 6, 2005 |
MOHD ARIF Vs. IIIRD ADDL DISTT JUDGE PILIBHIT
|
October 4, 2005 |
MOHD ARIF Vs. MIRZA GLASS WORKS
|
July 26, 2005 |
MOHD ASLAM Vs. DISTRICT MAGISTRATE MAU
|
April 13, 2005 |
MOHD ASLAM MOBIN UDDIN Vs. DISTRICT MAGISTRATE AND ASSISTANT DIRECTOR INFORMATION AND PUBLIC RELATION
|
April 13, 2005 |
MOHD AYUB Vs. XIVTH ADDITIONAL DISTRICT JUDGE
|
July 7, 2005 |
MOHD AYUB Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 13, 2005 |
MOHD BILAL Vs. STATE OF U P
|
September 30, 2005 |
MOHD EHTESHAMUL HASAN Vs. STATE OF U P
|
July 13, 2005 |
MOHD FAROOQ Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2005 |
MOHD FIROZ Vs. DISTRICT JUDGE ALIGARH
|
December 12, 2005 |
MOHD ISLAM Vs. BOARD OF REVENUE
|
November 18, 2005 |
MOHD MAHFOOZ ALAM OF MOHD MASOOD ALAM Vs. ALIGARH MUSLIM UNIVERSITY
|
November 25, 2005 |
MOHD MUSTKEEM SIDDIQUI Vs. JAHIDA KHATOON
|
May 4, 2005 |
MOHD NABI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
|
February 25, 2005 |
MOHD NADEEM Vs. HABIB AHMED
|
March 9, 2005 |
MOHD QASIM Vs. DISTRICT JUDGE
|
May 20, 2005 |
MOHD SALEEM ALIAS BABLU Vs. STATE OF U P
|
November 18, 2005 |
MOHD SAMEEM SAUKAT ALI Vs. STATE OF U P
|
September 8, 2005 |
MOHD SAYEED Vs. RENT CONTROL AND EVICTION OFFICER ADDL CITY MAGISTRATE VTH
|
August 24, 2005 |
MOHD SHAFIK ALIAS MOHD ARIF Vs. A D J
|
May 4, 2005 |
MOHD SHAKIR Vs. STATE OF U P
|
December 23, 2005 |
MOHD SIDDIQUE Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
December 21, 2005 |
MOHD SUHAIL Vs. ADDL DISTRICT AND SESSIONS JUDGE COURT NO 1 SIDDHARTHNAGAR
|
February 14, 2005 |
MOHD VAKIL MOHD SULEMAN Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
|
April 12, 2005 |
MOHD YAQOOB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
March 10, 2005 |
MOHD YASIN Vs. DISRICT JUDGE ETAWAH
|
July 4, 2005 |
MOHD YOUNUS Vs. STATE
|
December 16, 2005 |
MOHD ZAKIR HAEE MOHD Vs. STATE OF U P
|
March 24, 2005 |
MOHD ZUBER Vs. STATE OF U P
|
October 17, 2005 |
MOHD. ABDUL GANI AZAD Vs. DEVI PRASAD AND OTHERS
|
October 20, 2005 |
MOHD. HANIF AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
|
January 31, 2005 |
MOHD. IRFAN Vs. STATE OF U P. AND OTHERS
|
May 12, 2005 |
Mohd. Islam Vs. Jahendra
|
December 22, 2005 |
MOHD. IVTIKHAR AND ANOTHER Vs. FIND A.D.J. SAHARANPUR AND OTHERS
|
November 21, 2005 |
MOHD. KABIR UDDIN AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
February 3, 2005 |
MOHD. OMAR Vs. XIIITH A.D.J. AND OTHERS
|
July 27, 2005 |
MOHD. RAFI @ RAFI AHMAD Vs. IIND A.D.J., MORADABAD AND OTHERS
|
July 26, 2005 |
MOHD. RAZA KHAN Vs. ANIS AHMAD KHAN AND ANOTHER
|
May 19, 2005 |
MOHD. SHAKIR ALI Vs. UNITED INDIA INSURANCE CO. LTD.
|
September 22, 2005 |
MONA SINGH Vs. STATE
|
February 16, 2005 |
MONICA KUMAR Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
|
March 31, 2005 |
MONNET SUGAR LTD Vs. UNION OF INDIA
|
August 24, 2005 |
MOOL CHANDRA Vs. STATE OF U P
|
January 18, 2005 |
MORIROKU UT INDIA PVT LTD Vs. UNION OF INDIA
|
September 21, 2005 |
MOTHER TERESA CONVENT ENGLISH SCHOOL Vs. ANIL KUMAR I A S
|
September 12, 2005 |
MOTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 12, 2005 |
MOTI LAL Vs. BHAGWAN DAS
|
March 4, 2005 |
MOTI LAL NEHRU FARMERS TRAINING INSTITUTECORDET Vs. PRESIDING OFFICER LABOUR COURT
|
March 24, 2005 |
MOTI LAL SAHU Vs. STATE OF U P
|
April 10, 2005 |
MOTI LAL SAHU Vs. STATE OF U P
|
October 4, 2005 |
MOTOR AND GENERAL SALES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2005 |
MRIDUL KUMAR Vs. STATE
|
January 12, 2005 |
MUDIT VERMA AND OTHERS Vs. CO-OPERATIVE TRIBUNAL AND ANOTHER
|
March 22, 2005 |
MUKESH Vs. STATE OF U P
|
June 3, 2005 |
MUKESH CHANDRA SRIVASTAVA Vs. UNION OF INDIA UOI
|
February 2, 2005 |
MUKESH KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 5, 2005 |
MUKESH MINOR MAHAJAN UNDER THE GUARDIANSHIP OF RUKMANI DEVI Vs. CHIEF REVENUE CONTROLLING AUTHORITY BOARD OF REVENUE ADDITIONAL COLLECTOR
|
March 24, 2005 |
MUKHTAR AHMAD Vs. SIRAJUL HAQ
|
September 7, 2005 |
MUKUL N SHAH Vs. COMMISSIONER OF TRADE TAX
|
May 6, 2005 |
MUMTAZUL HAQ Vs. ADDL DISTRICT JUDGE COURT NO XIX ALLAHABAD
|
April 29, 2005 |
MUMTAZUL HAQ Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
March 24, 2005 |
MUNAZIR HUSAIN Vs. STATE OF U P
|
September 15, 2005 |
MUNESHWAR SINGH Vs. STATE OF U P
|
October 3, 2005 |
MUNISH KUMAR Vs. STATE OF UTTAR PRADESH
|
July 7, 2005 |
MUNNA LAL GUPTA CHAIRMAN NAGAR PANCHAYAT S O SHRI LAKHAN LAL GUPTA Vs. STATE OF U P
|
May 12, 2005 |
MUNNA LAL SINGH Vs. STATE OF U P
|
September 15, 2005 |
MUNNA SINGH Vs. STATE OF U P
|
September 8, 2005 |
MUNNA SINGH ALIAS SHIVAJI SINGH Vs. STATE OF U P
|
April 1, 2005 |
MUNNA YADAV Vs. STATE OF U P
|
October 26, 2005 |
MUNNI BEGUM SHRI MOHAMMAD YUNUS Vs. SECRETARY BASIC SHIKSHA PARISHAD THE ZILA BASIC SHIKSHA ADHIKARI
|
August 5, 2005 |
MUNNI LAL Vs. VIMLA DEVI
|
July 1, 2005 |
MUNNI LAL Vs. GIRJA SHANKAR
|
June 7, 2005 |
MUNNI LAL Vs. VIMLA DEVI
|
December 19, 2005 |
MUNNU LAL S O HORI LAL Vs. ADDL COMMISSIONER ADMINISTRATION KANPUR DIVISION
|
May 24, 2005 |
MUNSHI LAL Vs. STATE OF U P
|
January 19, 2005 |
MURADNAVI Vs. STATE OF U P
|
April 11, 2005 |
MURARI LAL Vs. VTH A D J BULANDSHAHR
|
February 11, 2005 |
MURARI LAL Vs. RAJ KUMAR
|
November 25, 2005 |
MURARI LAL PANDEY SRI BANWARI LAL PANDEY Vs. DISTRICT JUDGE
|
October 26, 2005 |
MURARI SHAH SISODIA Vs. STATE OF U P
|
June 7, 2005 |
MURLIWALA AGROTECH LIMITED
Vs. COMMISSIONER OF TRADE TAX
|
February 11, 2005 |
MUSADDI LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
|
February 4, 2005 |
MUSHAHID BEG Vs. STATE OF U P
|
April 10, 2005 |
MUSHAHID BEG Vs. STATE OF U P
|
August 4, 2005 |
NADEEM Vs. STATE OF U P
|
September 9, 2005 |
NAEEM AHMAD Vs. ABDUL MAJEED
|
March 29, 2005 |
NAEMA ZAHEER Vs. RENT CONTROL AND EVICTION OFFICER, ALIGARH
|
April 11, 2005 |
Nagar Mahapalika Vs. Presiding Officer and others
|
November 14, 2005 |
NAGAR PALIKA DADRI Vs. TRILOK CHAND
|
November 23, 2005 |
Nagar Palika Parishad Vs. Dilla etc.
|
December 12, 2005 |
NAGAR PALIKA PARISHAD JASPUR DISTRICT UDHAM SINGH NAGAR Vs. RANA PRATAP SINGH
|
July 10, 2005 |
Nagar Panchayat Vs. Shashi Bhushan
|
February 22, 2005 |
NAGAR SWASTHYA ADHIKARI NAGAR NIGAM KANPUR Vs. JAMAL AHMAD
|
April 1, 2005 |
NAGENDRA KUMAR SHARMA Vs. DEVI SARAN
|
May 4, 2005 |
NAGENDRA NATH MITHAL (SRI) Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
January 19, 2005 |
NAGENDRA PRATAP SINGH Vs. STATE OF U P
|
September 26, 2005 |
NAGESHWAR PRASAD Vs. STATE OF U P AND OTHERS
|
July 23, 2005 |
NAIB. SUBEDAR NARAIN SINGH, NO. JC Vs. UNION OF INDIA AND OTHERS
|
May 10, 2005 |
NAIM Vs. STATE OF U P
|
August 22, 2005 |
NAKSHATER PAL SINGH Vs. STATE
|
December 19, 2005 |
NAMAN MITTAL Vs. BANARAS HINDU UNIVERSITY AND ANOTHER
|
December 9, 2005 |
NANAK CHAND NARWANI Vs. STATE OF U P
|
November 14, 2005 |
NANAK CHANDRA Vs. VINAY KUMAR SRIVASTAVA
|
August 17, 2005 |
NAND KISHORE Vs. PRESCRIBED AUTHORITY
|
September 27, 2005 |
NAND KISHORE SAHNI Vs. VIITH A D J MEERUT
|
August 4, 2005 |
NAND KISHORE TYAGI Vs. IIND A D J BIJNORE
|
July 22, 2005 |
NAND LAL Vs. STATE OF U P
|
September 27, 2005 |
NANDU Vs. STATE OF U.P.
|
February 23, 2005 |
NARAIN AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
May 19, 2005 |
NARAIN SAXENA Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION U P GOVERNMENT
|
August 18, 2005 |
NARAIN SHANKAR SHARMA
Vs. ASHA ASTHANA
|
July 20, 2005 |
NARAIN SINGH Vs. STATE OF U.P.
|
February 9, 2005 |
NARENDRA BABU TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD RANGE AND SUPERINTENDENT
|
October 21, 2005 |
NARENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
May 10, 2005 |
NARENDRA KUMAR Vs. COMMISSIONER
|
January 12, 2005 |
NARENDRA KUMAR SAHU GANGA DEEN SAHU IN JAIL Vs. STATE OF U P
|
October 4, 2005 |
NARENDRA KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
|
May 9, 2005 |
NARENDRA KUMAR SINGH Vs. STATE OF U P
|
July 19, 2005 |
NARENDRA PAL SINGH Vs. ADDL. COMMISSIONER, CONSOLIDATION AND OTHERS
|
December 6, 2005 |
NARENDRA SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR.
|
November 17, 2005 |
NARENDRA SINGH Vs. STATE OF U P AND RAM
|
January 7, 2005 |
NARENDRA SINGH ALIAS KUDDU Vs. VISHAMBHAR NATH AGARWAL
|
May 20, 2005 |
NARENDRA SINGH CHIRANJI SINGH MUKESH KUMAR RAM KUMAR Vs. STATE OF UTTAR PRADESH
|
July 19, 2005 |
NARENDRA SINGH RANA Vs. STATE OF U P
|
September 21, 2005 |
NARENDRA YADAV Vs. STATE OF U P
|
March 10, 2005 |
NARESH Vs. STATE OF U P
|
December 12, 2005 |
NARESH AGARWAL Vs. UNION OF INDIA UOI
|
October 4, 2005 |
NARESH CHANDRA SHARMA Vs. STATE OF U P
|
November 18, 2005 |
Naresh Kumar Vs. Joint Director of Education, Moradabad Division, Moradabad and others
|
December 21, 2005 |
NARESH KUMAR ATMA RAM Vs. UTTAR PRADESH STATE ELECTRICITY BOARD EXECUTIVE ENGINEER URBAN ELECTRICITY SUPPLY
|
December 1, 2005 |
NARESH MISHRI SINGH ROOP CHAND LALLOO SINGH ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
|
December 12, 2005 |
NARESH PAL Vs. STATE OF U.P. AND OTHERS
|
March 1, 2005 |
NARESH RAV Vs. STATE OF U P
|
July 29, 2005 |
NASEEM AHMAD LATE MOHAMMAD AKHTAR Vs. STATE OF U P
|
October 28, 2005 |
NASIRUDDIN Vs. ZAMEEL AHMAD ANSARI
|
November 30, 2005 |
NATH GIRI Vs. STATE OF U P
|
February 10, 2005 |
NATHIMAL ALIAS NATHILAL Vs. P K SHARMA
|
September 8, 2005 |
NATHURAM Vs. STATE OF U P
|
November 21, 2005 |
NATIONAL INSURANCE COMPANY Vs. HARI DEVI
|
October 26, 2005 |
NATIONAL INSURANCE COMPANY, LTD. Vs. GANGA PRASAD AND OTHERS
|
May 13, 2005 |
NATIONAL TEXTILE CORPN U P LTD KANPUR Vs. STATE OF U P
|
April 15, 2005 |
NATIONAL TEXTILE CORPORATION U P LTD Vs. PRESIDING OFFICER LABOUR COURT STATE OF U P
|
November 16, 2005 |
NATIONAL THERMAL POWER CORP SINGRAULI SUPER POWER PROJECT Vs. SRI JAWAHAR LAL KHUSHINAND TEWARI LABOUR COURT STATE OF U P
|
March 15, 2005 |
NATTHU RAM
Vs. VIITH A D J
|
July 4, 2005 |
NAUBAT Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD
|
October 30, 2005 |
NAUBAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
|
August 30, 2005 |
NAUNI RAM Vs. STATE OF U P
|
April 5, 2005 |
NAUSAE Vs. LYAKAT
|
July 27, 2005 |
NAUSHAD AHMAD Vs. STATE OF UP
|
December 19, 2005 |
NAVNEET KUMAR Vs. STATE OF U.P. THROUGH ITS SECRETARY AND ANOTHER
|
January 20, 2005 |
NAVRANGI DEVI PAL Vs. CHIEF MEDICAL OFFICER
|
January 24, 2005 |
NAWAL KISHORE Vs. STATE OF U P
|
October 4, 2005 |
NAY NEET KUMAR Vs. KASHMIR LAL NARANG
|
October 27, 2005 |
NAZEER AHMAD Vs. STATE OF UTTAR PRADESH
|
May 19, 2005 |
NAZIM Vs. STATE OF U P
|
April 29, 2005 |
NAZIM HUSAIN S O SRI ISHAQ HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 23, 2005 |
NAZMI IMTIYAZ S O IMTIYAJ AHMAD KHAN Vs. PROJECT MANAGER NATIONAL POLIO SURVEILLANCE PROJECT AND SURVEILLANCE MEDICAL
|
March 22, 2005 |
NEEL DHWAJ (DEAD) Vs. ASSISTANT DIRECTOR CONSOLIDATION, HAMIRPUR AND OTHERS
|
September 14, 2005 |
NEERA YADAV Vs. C B I
|
November 28, 2005 |
NEERA YADAV Vs. C B I
|
November 25, 2005 |
NEERAJ RAI Vs. STATE OF U P
|
August 11, 2005 |
NEPAL SINGH Vs. U P HOUSING AND DEVELOPMENT BOARD
|
February 17, 2005 |
NETRA PAL SINGH Vs. STATE OF U P
|
March 16, 2005 |
NEW CAWNPORE FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 6, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. SHEO KUMAR GOEL
|
August 12, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. SUMAN SINGH
|
August 1, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. LAXMI NARAIN
|
July 19, 2005 |
NEW INDIA ASSURANCE CO. LTD Vs. SHEILENDRA KUMAR
|
March 3, 2005 |
NEW INDIA ASSURANCE CO. LTD Vs. MONU @ NITIN
|
September 26, 2005 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAM DULARE AND ANR.
|
September 14, 2005 |
NEW INDIA ASSURANCE COMPANY Vs. SUGHRA
|
May 3, 2005 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHOO DEVI
|
October 7, 2005 |
NEW KANPUR FLOUR MILLS PVT LTD Vs. STATE OF UTTAR PRADESH
|
September 12, 2005 |
NIKHIDI S/O BISWANATH Vs. DY. DIRECTOR OF CONSOLIDATION,
|
December 22, 2005 |
NIMA SOAPS AND DETERGENTS
Vs. STATE OF U P
|
September 30, 2005 |
NIRANAJAN LAL Vs. 5TH ADDITIONAL DISTIRCT JUDGE ETACH
|
February 18, 2005 |
NIRANJAN LAL Vs. BOARD OF REVENUE
|
April 20, 2005 |
NIRDESH KUMAR DIXIT Vs. RENUKA CHOWDHURY
|
February 11, 2005 |
NIRMALA DEVI Vs. CHANDRAWATI DEVI
|
March 15, 2005 |
NIRMALA MOHIM BHATT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
December 23, 2005 |
NIRMALA SINGH WIFE OF SRI CHANDRA VIR SINGH LECTURER THAKUR VIR SINGH MAHA Vs. DIRECTOR HIGHER EDUCATION DIRECTORATE HIGHER EDUCATION
|
October 21, 2005 |
NISAR Vs. VTH ADDL DISTT JUDGE MUZAFFARNAGAR
|
August 9, 2005 |
NISAR AHMAD Vs. REGISTRAR/INSPECTOR ARABIC FARSI
|
December 7, 2005 |
Nisha Srivastava (Km.) Vs. State of U.P. and others
|
October 18, 2005 |
NISHA TRIPATHI Vs. STATE OF U P
|
August 8, 2005 |
NITIN AGNIHOTRI Vs. STATE OF U P
|
June 28, 2005 |
NIWAS BUDHAULIA S O SRI GANESHI LAL BUDHAULIA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY THE REGIONAL TRANSPORT AUTHORITY
|
October 5, 2005 |
NIYAZ AHMAD Vs. STATE OF U P
|
October 4, 2005 |
NO 2676699-F EX GDR BALBIR SINGH Vs. CHIEF OF THE ARMY STAFF
|
May 4, 2005 |
NO 2788858-P EX RECEUIT BABU RAM S O PYARA SINGH OF MARATHA LIGHT INFANTRY Vs. UNION OF INDIA
|
October 25, 2005 |
NOIDA TOLL BRIDGE CO. LTD. Vs. SECURED CREDITORS OF NOIDA TOLL BRIDGE CO. LTD.
|
October 24, 2005 |
NOOR ALAM Vs. STATE OF U P
|
October 26, 2005 |
NOOR JAHAN WIDOW OF NAZIR AHMAD Vs. PRESCRIBED AUTHORITY
|
December 1, 2005 |
NOOR MOHAMMAD Vs. STATE OF U P
|
July 29, 2005 |
NORTHERN COALFIELD LIMITED A GOVERNMENT OF INDIA COMPANY INCORPORATED Vs. CHAIRMAN AND MANAGING DIRECTOR U P POWER CORPORATION LIMITED AND MANAGING
|
October 18, 2005 |
NORTHERN INDIA TEXTILE RESEARCH ASSOCIATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V AND H D SHARMA
|
March 2, 2005 |
NORTHLAND DEVELOPMENT AND HOTEL CORPORATION
Vs. COMMISSIONER OF INCOME TAX
|
October 7, 2005 |
O P S MALIK Vs. NARESH CHANDRA KAPOOR
|
January 27, 2005 |
O P SHARMA ALIAS BIJENDRA SHARMA CHHITAR DUTT SHARMA ELECTED Vs. STATE OF U P
|
April 8, 2005 |
O.P.Sharma and Anr. Vs. State of U.P.& Ors.
|
August 4, 2005 |
OBEDULLAH Vs. STATE OF U P
|
April 19, 2005 |
OM NATH AND BAIJ NATH SONS OF RAMDHARI Vs. ADDITIONAL COMMISSIONER AZAMGARH REGION
|
April 13, 2005 |
OM PRAKASH Vs. STATE OF U P
|
February 23, 2005 |
OM PRAKASH Vs. A D J FAST TRACK COURT
|
September 15, 2005 |
OM PRAKASH Vs. STATE OF U P
|
September 23, 2005 |
OM PRAKASH Vs. XTH ADDITIONAL DISTT AND SESSIONS JUDGE KANPUR CITY
|
November 14, 2005 |
OM PRAKASH Vs. STATE OF U P
|
August 4, 2005 |
OM PRAKASH Vs. D I O S II ALLAHABAD
|
September 8, 2005 |
OM PRAKASH BANGALI Vs. DISTRICT INSPECTOR OF SCHOOL II
|
September 8, 2005 |
OM PRAKASH GOEL Vs. ADDL. DISTRICT MAGISTRATE AND OTHERS
|
November 25, 2005 |
OM PRAKASH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 20, 2005 |
OM PRAKASH OJHA Vs. STATE OF U P
|
May 10, 2005 |
OM PRAKASH SHRI RAM NATH Vs. 10TH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
November 14, 2005 |
OM PRAKASH SINGH Vs. STATE OF U P
|
August 12, 2005 |
OM PRAKASH SINGH SHARDA PRASAD SINGH Vs. UNION OF INDIA
|
April 20, 2005 |
OM PRAKASH VERMA Vs. STATE OF U P
|
January 7, 2005 |
OM SHANKER SRIVASTAVA S O CHATURBHUJ LAL SRIVASTAVA Vs. DISTRICT MAGISTRATE AND SPECIAL LAND ACQUISITION OFFICER
|
May 9, 2005 |
OMAX SHOE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
May 5, 2005 |
OMKAR JAIN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (J.D.)
|
June 6, 2005 |
OMWATI Vs. DISTRICT JUDGE
|
June 21, 2005 |
ONKAR NATH DUBEY Vs. STATE OF U P
|
November 8, 2005 |
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNALS SEVENTH ADDITIONAL DIST JUDGE
|
September 12, 2005 |
ORIENTAL INSURANCE CO LTD Vs. INDRA SANI DEVI
|
August 4, 2005 |
ORIENTAL INSURANCE CO LTD Vs. ANITA
|
August 10, 2005 |
ORIENTAL INSURANCE CO LTD Vs. RAMWATI
|
February 22, 2005 |
ORIENTAL INSURANCE CO LTD Vs. MANJU
|
March 23, 2005 |
ORIENTAL INSURANCE CO. LTD Vs. VIDYAWATI
|
September 20, 2005 |
ORIENTAL INSURANCE CO. LTD. Vs. SUSHMA MISHRA AND OTHERS
|
September 20, 2005 |
ORIENTAL INSURANCE COMPANY LTD Vs. NEELAM DEVI
|
May 12, 2005 |
P ARVINDAN Vs. UNION OF INDIA
|
May 23, 2005 |
P D TANDON Vs. MILITARY ESTATE OFFICER
|
May 27, 2005 |
P K BHATNAGAR Vs. STATE OF U P
|
March 7, 2005 |
P K LAHIRI Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2005 |
P K MALIK Vs. STATE OFU P
|
September 22, 2005 |
P N P CASTING PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 18, 2005 |
P R TRANSPORT AGENCY Vs. UNION OF INDIA
|
September 24, 2005 |
PACHPEDA RICE MILL Vs. STATE OF U P
|
February 9, 2005 |
PADAM SINGH Vs. CHIEF SECRETARY INDIAN INSTITUTE OF BANKERS
|
May 27, 2005 |
PAHARPUR COOLING TOWERS LTD Vs. OSWAL CHEMICALS FERTILIZERS LTD
|
February 15, 2005 |
PAHARPUR COOLING TOWERS LTD Vs. COLLECTOR
|
January 13, 2005 |
PAL SINGH Vs. DEPUTY COMMANDANT C I S F UNIT I O C LTD
|
September 20, 2005 |
PAN KUMARI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
August 30, 2005 |
PAN KUNWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 16, 2005 |
PANCHAM SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
December 1, 2005 |
PANCHAYAT RAJ INTER COLLEGE Vs. STATE OF U P
|
December 16, 2005 |
PANCHSHEEL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX AND DIVISIONAL LEVEL COMMITTEE
|
January 7, 2005 |
PANKAJ Vs. STATE OF U P
|
May 26, 2005 |
PANKAJ GARG HARISH KUMAR GARG Vs. STATE OF UTTAR PRADESH
|
December 16, 2005 |
PANNA LAL Vs. CIVIL JUDGE II, GORAKHPUR
|
November 17, 2005 |
PANNEY Vs. STATE OF U P
|
October 26, 2005 |
PAPPU Vs. STATE OF U P
|
October 4, 2005 |
PAPPU ALIAS JITENDRA Vs. STATE OF U P
|
December 2, 2005 |
PARAS NATH YADAV HARI RAM YADAV Vs. SRI RAMENDRA TRIPATHI ZILA ADHIKARI MAHENDRA PRATAP SINGH
|
September 6, 2005 |
PARASADA MAN PHOOL Vs. STATE OF U P
|
April 5, 2005 |
PARASHU RAM SINGH S O LATE GORAKH NATH SINGH Vs. STATE OF U P
|
May 16, 2005 |
PATESHWARI ELECTRICAL ASSOCIATED INDUSTRIES (P) LIMITED, LUCKNOW Vs. INCOME TAX APPELLATE TRIBUNAL, LUCKNOW
|
July 11, 2005 |
Pavitra Kumar Garg Vs. VII Addl. Distt.Judge,Bulandshahar & Ors.
|
August 17, 2005 |
PEER MOHAMMAD Vs. STATE OF U P
|
February 1, 2005 |
PETROCARBON AND CHEMICAL CO. Vs. HINDUSTAN FEBRO AND INDUSTRIES LTD.
|
November 10, 2005 |
PHOOL CHAND Vs. STATE OF U.P. AND OTHERS
|
September 7, 2005 |
PHOOL MOHAMMAD Vs. STATE OF U P
|
August 30, 2005 |
PHOOL SAKHI Vs. RAM SAKAL SINGH
|
December 2, 2005 |
PHOOLWATI Vs. VIIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
February 23, 2005 |
PHULA DEVI Vs. STATE OF U P
|
April 12, 2005 |
PONDS INDIA LTD Vs. COMMISSIONER OF TRADE TAX
|
October 28, 2005 |
Pooja Arya Vs. State of U.P
|
December 1, 2005 |
POORAN AND DATA RAM IN JAIL Vs. STATE OF U P
|
February 4, 2005 |
POORAN CHANDRA Vs. COLLECTOR HARIDWAR
|
October 20, 2005 |
POORAN MUNNA LAL Vs. STATE OF U P
|
April 2, 2005 |
POORAN SINGH Vs. NARAINI
|
July 29, 2005 |
POST MASTER GENERAL U P LUKHNOW Vs. DISTRICT JUDGE MATHURA
|
September 6, 2005 |
PRABHA PATHAK Vs. JAWAHAR LAL GUPTA
|
May 4, 2005 |
PRABHA SHANKER SHUKLA Vs. SHRI KANT TIWARI
|
April 20, 2005 |
PRABHAT TALKIES AT CHAKIYA Vs. STATE OF U P
|
January 24, 2005 |
Prabhu Dayal (Dead) though LRs. Vs. State
|
October 10, 2005 |
PRABHU DAYAL SHRI DULLEY RAM Vs. BHARAT HEAVEY ELECTRICALS LIMITED A GOVERNMENT OF INDIA UNDERTAKING
|
April 19, 2005 |
PRABHU NATH Vs. D D C BALLIA
|
July 11, 2005 |
PRABHU SRI BHAGGU AHIRWAR AND DEVI AHIRWAR SRI UMRAO AHIRWAR Vs. STATE OF U P
|
September 29, 2005 |
PRADEEP AGRAWAL ALIAS SAPPU Vs. STATE OF U P
|
December 21, 2005 |
PRADEEP KUMAR Vs. STATE OF U P
|
December 8, 2005 |
PRADEEP KUMAR Vs. PRESCRIBED AUTHORITY/MUNSIF, KONCH DISTRICT JALAUN AT ORAI AND ANOTHER
|
September 1, 2005 |
PRADEEP KUMAR Vs. STATE OF U P
|
September 29, 2005 |
PRADEEP KUMAR Vs. 7TH A D J
|
September 6, 2005 |
PRADEEP KUMAR Vs. REGIONAL AYURVEDIC/UNANI OFFICER FATEHGARH
|
March 21, 2005 |
PRADEEP KUMAR ARORA Vs. STATE OF U P
|
February 2, 2005 |
PRADEEP KUMAR KEDIA Vs. STATE OF U P
|
April 21, 2005 |
PRADEEP KUMAR SUDELE AND OTHERS Vs. CIVIL JUDGE, LALITPUR AND OTHERS
|
December 1, 2005 |
PRADEEP KUMAR VIDHYARTHI Vs. STATE OF U P
|
November 30, 2005 |
PRAHLAD Vs. STATE OF U.P. AND ANOTHER
|
November 21, 2005 |
PRAKASH Vs. STATE OF U P
|
May 12, 2005 |
PRAKASH DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS U P SECONDARY EDUCATION SERVICES COMMISSION
|
May 27, 2005 |
PRAKASHAK MADHU PRAKASHAN Vs. DISTRICT JUDGE
|
March 1, 2005 |
PRAMOD KUMAR Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 22, 2005 |
PRAMOD KUMAR GUPTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 18, 2005 |
PRAMOD KUMAR SINGH Vs. STATE OF U P
|
October 4, 2005 |
PRAMOD PRAKASH Vs. IIIRD ADDL DISTRICT JUDGE MEERUT
|
August 25, 2005 |
PRASHANT KUMAR Vs. STATE OF U P
|
July 19, 2005 |
PRATAP NARAIN Vs. STATE OF U P
|
December 8, 2005 |
PRATAP NARAIN MISRA Vs. STATE OF U P
|
May 6, 2005 |
PRATAP NARAIN TANDON Vs. ABDUL MUKATADIR
|
January 20, 2005 |
PRATAP SHANKER BAJPAI Vs. APPELLATE COURT/VIIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
|
December 5, 2005 |
PRATAP SINGH Vs. STATE OF U P
|
May 13, 2005 |
PRATAP SINGH ALIAS CHHOTU SINGH MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
September 28, 2005 |
PRATAP SINGH AND ANOTHER Vs. ASSTT. DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 16, 2005 |
PRAVEEN KUMAR SARAF Vs. STATE OF U P
|
September 13, 2005 |
PRAVEEN PANDEY Vs. STATE OF U P
|
May 27, 2005 |
PRECISION S G IRON FOUNDARY P LTD Vs. STATE OF UTTAR PRADESH
|
July 27, 2005 |
Preetam Lal Vs. Maharaj Narayan etc.
|
April 25, 2005 |
PREM CHAND Vs. STATE OF U P
|
October 7, 2005 |
PREM CHAND JAISWAL S N PRASAD JAISWAL Vs. STATE OF UTTAR PRADESH
|
August 31, 2005 |
PREM CHAND TIWARI LATE RAM RATAN TIWARI Vs. STATE OF U P
|
September 2, 2005 |
PREM CHANDRA Vs. STATE OF U P
|
August 9, 2005 |
PREM CHANDRA PANNA LAL Vs. STATE OF U P
|
September 8, 2005 |
PREM CHANDRA SHARMA Vs. MILAN BANERJI
|
February 4, 2005 |
PREM JEET SINGH GUJRAL Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
July 20, 2005 |
PREM KISHORE MISHRA Vs. STATE OF U.P. AND ANR.
|
September 23, 2005 |
PREM KRISHNA SRIVASTAVA Vs. STATE OF U P
|
August 11, 2005 |
PREM KUMAR ALIAS MUNNA RAI Vs. STATE OF UTTAR PRADESH AND DINESH SHARMA
|
August 23, 2005 |
PREM KUMAR JOSHI Vs. STATE OF U P
|
July 14, 2005 |
PREM KUMAR SINGH Vs. STATE OF U P
|
January 17, 2005 |
PREM KUMAR SINGH Vs. STATE OF U P
|
December 15, 2005 |
PREM KUMARI AND ANOTHER Vs. UMA DEVI AND ANOTHER
|
November 11, 2005 |
PREM NATH GANGA RAM ALIAS SUDDHI SAGAR SINGH Vs. STATE OF U P
|
March 7, 2005 |
PREM NATH SONKAR ALIAS VARUN Vs. STATE OF U P
|
November 18, 2005 |
PREM PAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND OTHERS
|
July 28, 2005 |
PREM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
September 19, 2005 |
PREM PRAKASH MAHESHWARI Vs. GYANESHWAR SHARMA
|
July 20, 2005 |
Prem Raman Goswami Vs. III Additional Distt.Judge Mathura & Anr.
|
October 21, 2005 |
PREM SHANKER GUPTA Vs. STATE OF U P
|
May 17, 2005 |
PREM SHANKER PATHAK Vs. STATE OF U P
|
March 4, 2005 |
PREM SHANKER SRIVASTAVA Vs. IVTH A D J
|
July 22, 2005 |
PREMA DEVI RAJENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE KHUMAN SINGH S O HALKOO SINGH
|
February 24, 2005 |
PREMLATA WIFE HARI SHANKER Vs. STATE OF U P
|
October 24, 2005 |
Premwati Vs. State of U.P.
|
August 12, 2005 |
PREMWATI ARORA Vs. STATE OF UTTARANCHAL
|
November 25, 2005 |
PRINCIPAL AMAR SHAHEED INTER COLLEGE DEVARAJ SINGH CHAUHAN Vs. PRESIDING OFFICER LABOUR COURT VINOD KUMAR LATE RAGHUBIR PRASAD
|
March 24, 2005 |
PRITHVI NATH MISHRA Vs. STATE OF U P
|
October 19, 2005 |
PROF RAJAN SAXENA Vs. SANJAY GANDHI POSTGRADUATE INSTITUTE OF MEDICAL SCIENCES
|
May 5, 2005 |
PROVISIONAL MEDICAL SERVICES ASSOCIATION Vs. STATE OF U P
|
February 16, 2005 |
PURAN SINGH ALIAS BANKAN Vs. STATE OF U P
|
September 28, 2005 |
PURSHOTTAM DAS Vs. RENT CONTROL AND EVICTION OFFICER
|
May 20, 2005 |
PURSHOTTAM DAS AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE
|
February 2, 2005 |
PURSHOTTAM DAS JAISWAL Vs. STATE OF U P
|
September 27, 2005 |
PURSOTTAM DAS Vs. DEEP CHAND AND OTHERS
|
October 3, 2005 |
PUSHPA ALIAS POOJA ALIAS BHAWNA Vs. STATE OF U P
|
February 25, 2005 |
PUSHPA DEVI Vs. HARI MOHAN VARMA
|
August 17, 2005 |
PUSHPA PANDEY Vs. STATE OF UTTAR PRADESH
|
April 28, 2005 |
Putti Lal Vs. Asharfi Lal
|
January 25, 2005 |
PYARA AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
August 11, 2005 |
QADEER AHMAD Vs. STATE OF U.P.
|
November 25, 2005 |
QAMAR ALAM Vs. 2ND A D J
|
November 24, 2005 |
Qamar Alam and Anr. Vs. IInd Addl. Distt.Judge,Meerut & Ors.
|
November 24, 2005 |
QAMARUDDIN SABRI Vs. U P SUNNI CENTRAL WAQF BOARD
|
September 25, 2005 |
R AND P EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
March 24, 2005 |
R K ARYA COLD STORAGE GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2005 |
R K MEHROTRA KEDAR NATH MEHROTRA Vs. U P SAHKARI SANSTHAGAT SEWA MANDAL
|
April 27, 2005 |
R K SHARMA Vs. STATE OF U P
|
January 18, 2005 |
R P LOCKS COMPANY Vs. COMMISSIONER OF TRADE TAX
|
August 3, 2005 |
R.A. SAMUEL Vs. VIITH A.D.J.
|
July 7, 2005 |
RABIA SULTANA Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY
|
November 10, 2005 |
RADHEY SHAYAM YADAV Vs. STATE OF U P
|
December 2, 2005 |
RADHEY SHYAM Vs. STATE
|
December 8, 2005 |
RADHEY SHYAM Vs. CIVIL JUDGE
|
July 7, 2005 |
RADHEY SHYAM Vs. IVTH A D J ALIGARH
|
October 21, 2005 |
RADHEY SHYAM MISHRA RAM ABHILAKH MISHRA Vs. UNION OF INDIA
|
September 30, 2005 |
RADHEY SHYAM RAI Vs. STATE OF U P
|
July 26, 2005 |
RADHEY SHYAM RAM SARUP Vs. IV ADDITIONAL DISTRICT JUDGE
|
October 21, 2005 |
RADHEY SHYAM SINGH IIND MAHABIR SINGH Vs. DIRECTOR OF EDUCATION JOINT DIRECTOR OF EDUCATION DISTRICT INSPECTOR OF SCHOOLS
|
September 7, 2005 |
RAFAKAT ALI Vs. COLLECTOR CHAIRMAN ZILA GRAMYA VIKAS ABHIKARAN
|
February 10, 2005 |
RAFI KHAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
|
December 1, 2005 |
RAFI UDDIN Vs. VITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
September 7, 2005 |
Raghubir Vs. State
|
September 26, 2005 |
Raghubir Vs. Ramdeo
|
January 23, 2005 |
RAGHUBIR PRASAD Vs. DIRECTOR GENERAL R P F RAILWAY BOARD NEW DELHI
|
July 19, 2005 |
RAGHUBIR SINGH Vs. ADDL DISTRICT JUDGE MEERUT
|
December 1, 2005 |
RAGHUNATH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
October 27, 2005 |
RAGHURAJ SINGH Vs. RAM DEVI WIDOW OF SRI BABU SINGH
|
September 5, 2005 |
RAGHURAM GRAH PVT LTD Vs. INCOME TAX OFFICER VI2 COMMISSIONER OF INCOME TAX ADDITIONAL
|
December 14, 2005 |
RAGHUVAR SAHAY MEHROTRA Vs. PRAMOD KUMAR KAPOOR
|
July 11, 2005 |
RAHAT ALI Vs. STATE OF U P
|
December 2, 2005 |
RAHUL MAHESHWARI Vs. RASHMI MAHESHWARI
|
November 21, 2005 |
RAHUL SINGHAL Vs. STATE OF U P
|
November 25, 2005 |
RAI BARELLI FLOUR MILLS PVT LTD Vs. COMMISSIONER OF TRADE TAX
|
April 25, 2005 |
RAIS AHMAD Vs. COMMISSIONER ALLAHABAD DIVISION ADDITIONAL COLLECTOR AND SUB REGISTRAR I
|
October 24, 2005 |
RAIS UDDIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
|
August 24, 2005 |
RAJ BAHADUR Vs. COMMISSIONER AGRA DIVISION AGRA
|
July 12, 2005 |
RAJ BAHADUR Vs. STATE OF U P
|
January 12, 2005 |
RAJ BAHADUR Vs. ADDL COMMISSIONER VI ALLD DIVISION ALLAHABAD
|
January 9, 2005 |
RAJ BAHADUR BANKU Vs. ADDITIONAL COMMISSIONER
|
September 1, 2005 |
Raj Bahadur Chaudhary Vs. State of U.P.
|
May 13, 2005 |
RAJ BAHADUR SINGH
Vs. STATE OF U P
|
April 4, 2005 |
RAJ KAPOOR SHARMA S O LATE LAL BACHAN SHARMA Vs. STATE OF UTTAR PRADESH
|
April 27, 2005 |
RAJ KUMAR Vs. STATE OF U P
|
November 18, 2005 |
RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
October 19, 2005 |
RAJ KUMAR @ KALLU Vs. GYAN CHANDRA
|
December 13, 2005 |
RAJ KUMAR DEWAN Vs. COMMISSIONER OF INCOME
|
February 1, 2005 |
RAJ KUMAR GUPTA Vs. STATE OF U P
|
May 18, 2005 |
RAJ KUMAR JAIN Vs. OIL SELECTION BOARD NORTH
|
September 19, 2005 |
RAJ KUMAR JAISWAL Vs. PUNJAB NATIONAL BANK
|
September 30, 2005 |
RAJ KUMAR MAHESHWARI Vs. STATE OF U.P. AND OTHERS
|
November 10, 2005 |
RAJ KUMAR RAJPUT Vs. STATE OF U.P. AND ANOTHER
|
October 7, 2005 |
RAJ KUMAR SHARMA S/O LATE LAL BACHAN SHARMA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, PANCHAYATI RAJ, GOVERNMENT OF U.P. AND OTHERS
|
April 27, 2005 |
RAJ KUMAR TYAGI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 29, 2005 |
RAJ KUMARI GAUTAM Vs. COMMISSIONER MEERUT DIVISION
|
August 9, 2005 |
RAJ NARAIN Vs. XTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
March 10, 2005 |
RAJ NATH ALIAS MUCHCHHOO Vs. STATE OF U P
|
October 8, 2005 |
RAJ PAL SINGH Vs. RICHH PAL SINGH
|
November 10, 2005 |
RAJ PLASTIC AGENCIES Vs. COMMISSIONER OF TRADE TAX
|
December 8, 2005 |
RAJA RAM Vs. STATE OF U P
|
August 25, 2005 |
RAJABARI Vs. STATE OF U P
|
September 13, 2005 |
RAJAN Vs. UNION OF INDIA
|
December 23, 2005 |
RAJANI PANDEY Vs. CHIEF OF THE ARMY STAFF, ARMY HEAD QUARTERS, D.H.Q., NEW DELHI AND OTHERS.
|
July 3, 2005 |
RAJANI PANDEY GANESH PANDEY Vs. CHIEF OF THE ARMY STAFF
|
July 13, 2005 |
RAJDHAR Vs. STATE OF U P
|
July 11, 2005 |
RAJEEV AGARWAL Vs. STATE OF U P
|
July 23, 2005 |
RAJEEV KUMAR Vs. STATE OF U P
|
April 21, 2005 |
RAJEEV KUMAR Vs. STATE OF U P
|
December 15, 2005 |
RAJEEV KUMAR KHANNA LATE MUNNA LAL KHANNA Vs. CHIEF MANAGER KARMIK UNION BANK OF INDIA
|
August 22, 2005 |
RAJEEV KUMAR SINGH Vs. STATE OF U P
|
September 2, 2005 |
RAJENDER KUMAR SHARMA Vs. IIND A D J
|
December 5, 2005 |
RAJENDRA Vs. DISTRICT JUDGE AND OTHERS
|
May 18, 2005 |
Rajendra Vs. State of U.P.
|
April 26, 2005 |
RAJENDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
|
August 24, 2005 |
RAJENDRA B LAL Vs. STATE OF U P
|
September 16, 2005 |
Rajendra Bahadur Singh Vs. Union of India and others
|
September 9, 2005 |
RAJENDRA KAUR Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 17, 2005 |
RAJENDRA KUMAR Vs. DISTRICT JUDGE BAREILLY
|
April 19, 2005 |
RAJENDRA KUMAR Vs. A D J
|
May 20, 2005 |
RAJENDRA KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
February 18, 2005 |
RAJENDRA KUMAR AGARWAL
Vs. IIIRD A D J
|
May 26, 2005 |
RAJENDRA KUMAR KARANWAL
Vs. KAMLESH GARG
|
July 1, 2005 |
RAJENDRA KUMAR RASTOGI Vs. YOGESHWAR PRASAD
|
June 21, 2005 |
RAJENDRA KUMAR SHARMA Vs. IIND ADDL DISTRICT JUDGE MORADABAD
|
December 5, 2005 |
RAJENDRA PRASAD Vs. UNION OF INDIA
|
March 16, 2005 |
RAJENDRA PRASAD Vs. STATE OF U P
|
November 10, 2005 |
RAJENDRA PRASAD PANDEY Vs. STATE OF U P
|
September 8, 2005 |
RAJENDRA PRASAD PANDEY Vs. STATE OF U P
|
August 9, 2005 |
RAJENDRA PRASAD SINGH LATE HARI SHANKER SINGH Vs. STATE OF U P JILA JEET SINGH RAM BUX SINGH AJAI
|
August 11, 2005 |
RAJENDRA SINGH Vs. STATE OF U P
|
February 1, 2005 |
RAJENDRA SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 21, 2005 |
RAJESH GUPTA Vs. STATE OF U P
|
December 15, 2005 |
RAJESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH THE UNION OF INDIA UOI
|
May 5, 2005 |
RAJESH KUMAR @ PAPPU MUSAHAR Vs. STATE OF U.P.
|
November 17, 2005 |
Rajesh Kumar and others Vs. Union of India and others
|
November 22, 2005 |
RAJESH KUMAR GUPTA Vs. STATE OF URTARANCHAL
|
December 2, 2005 |
RAJESH KUMAR RAM NARAIN Vs. STATE OF U P
|
October 7, 2005 |
RAJESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 12, 2005 |
RAJESH KUMAR SRIVASTAVA Vs. A P VERMA
|
February 1, 2005 |
RAJESH KUMAR VINIT KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 6, 2005 |
RAJESH LAL SRIVASTAVA Vs. BANARAS HINDU UNIVERSITY VARANASI
|
September 6, 2005 |
RAJESH SINGH Vs. STATE OF U P
|
December 19, 2005 |
RAJINDER KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
|
October 7, 2005 |
RAJINDER KUMAR MISHRA Vs. RICHA
|
September 5, 2005 |
RAJINDER STEELS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
August 24, 2005 |
RAJIV AGRAWAL SON OF SRI VINOD KUMAR AGRAWAL Vs. STATE OF U.P
|
July 11, 2005 |
RAJJAB ALI AND SONS
Vs. COMMISSIONER OF INCOME TAX
|
May 5, 2005 |
RAJKUMARI Vs. DIRECTOR LOCAL BODIES LUCKNOW
|
April 1, 2005 |
RAJNI RASTOGI Vs. ADDL. D.M.
|
May 9, 2005 |
RAJNI TRIPATHI Vs. STATE OF U P
|
May 11, 2005 |
RAJNISH KUMAR Vs. KRISHNA LAL
|
February 18, 2005 |
RAJOO SINGH Vs. STATE OF U P
|
December 9, 2005 |
RAJPAL Vs. STATE OF U P
|
October 4, 2005 |
RAJPATI DEVI Vs. RAM SEWAK SINGH
|
April 4, 2005 |
RAJPUTI DEVI Vs. RAM SEWAK SINGH
|
March 31, 2005 |
RAJU Vs. STATE OF U P
|
September 13, 2005 |
RAJU LAKHAN Vs. STATE OF U P
|
July 29, 2005 |
RAJU RAM KEWAT Vs. STATE OF U P
|
September 22, 2005 |
RAJVANTI MAHILA SEWA SANSTHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 21, 2005 |
RAJVEER SINGH Vs. STATE OF U P
|
November 22, 2005 |
Rajveer Singh Vs. State of U.P. and others
|
November 11, 2005 |
RAJYA KARMCHARI SAHKARI AWAS SAMITI LIMITED Vs. COURT OF DISTRICT JUDGE
|
January 10, 2005 |
RAKESH Vs. STATE OF U P
|
October 3, 2005 |
RAKESH KHARE SRI DURGA PRASAD KHARE Vs. PUNJAB NATIONAL BANK 7
|
October 21, 2005 |
RAKESH KUMAR Vs. XIIITH A D J
|
April 20, 2005 |
RAKESH KUMAR BANSAL Vs. BEENA BANSAL
|
September 27, 2005 |
RAKESH KUMAR GUPTA Vs. STATE OF U P LUCKNOW
|
March 3, 2005 |
RAKESH KUMAR SRIVASTAVA Vs. MANAGER DUGH UTPADAK SAHKARI SANGH LTD
|
November 29, 2005 |
RAKESH NARAIN DIXIT Vs. III ADDL DISTT JUDGE AGRA
|
October 4, 2005 |
RAKESH SUTLI BHANDAR Vs. COMMISSIONER OF TRADE TAX
|
November 24, 2005 |
RAKHI SINGH Vs. STATE OF U P
|
November 25, 2005 |
RAKSHA GOSWAMI Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
|
February 25, 2005 |
RAM AHUJA Vs. IST A D J
|
September 1, 2005 |
RAM ASHERE SAVITA Vs. IIND A D J
|
February 22, 2005 |
Ram Ashrey Bharti Vs. State of U.P.
|
March 22, 2005 |
RAM ASREY LAL RAJENDRA KUMAR Vs. STATE OF U P
|
March 24, 2005 |
RAM ASREY S O SRI ADHYA PRASAD Vs. STATE OF U P
|
May 17, 2005 |
RAM ASREY SINGH Vs. STATE OF U P
|
October 26, 2005 |
RAM AUTAR LATE SRI SANTOSHI Vs. STATE OF U P
|
September 23, 2005 |
RAM AWADH Vs. STATE OF U P
|
November 3, 2005 |
RAM AWADH Vs. STATE OF U P STATION OFFICER POLICE STATION KASHI RAM YADAV
|
March 11, 2005 |
RAM BABOO TIWARI Vs. STATE OF U.P. AND ANOTHER
|
May 18, 2005 |
RAM BABU Vs. IVTH ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
|
December 22, 2005 |
RAM BABU Vs. STATE OF U P
|
August 11, 2005 |
RAM BABU BABELAY KRISHAN BABELAY Vs. SANDHYA DAUGHTER OF PT BHAGWAT PRASAD TEWARI RAM BABU BABELAY
|
September 2, 2005 |
RAM BABY SON OF SURESH CHANDRA Vs. SOHAN LAL AND OTHERS
|
October 7, 2005 |
RAM BAHADUR Vs. IIIRD A D J SHAHJAHANPUR
|
October 24, 2005 |
RAM BAHADUR VERMA Vs. UNION OF INDIA
|
April 12, 2005 |
Ram Bahadur Verma Vs. Ram Piyaray Verma and others
|
December 8, 2005 |
RAM BARAN Vs. UNION OF INDIA UOI
|
February 1, 2005 |
RAM BHAJAN Vs. STATE OF U P
|
August 12, 2005 |
RAM BHAJAN Vs. STATE OF U P
|
December 8, 2005 |
RAM BHAROSEY Vs. MANJU AGRAWAL
|
February 18, 2005 |
RAM BRIJ DIXIT Vs. STATE OF U P
|
August 10, 2005 |
RAM BRIKCH YADAV Vs. STATE OF U P
|
September 9, 2005 |
RAM BRIKSH YADAV Vs. STATE OF UTTAR PRADESH
|
November 23, 2005 |
RAM BRIKSHA SINGH SAHDEO SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION SETTLEMENT OFFICER CONSOLIDATION VIJAY SINGH
|
October 17, 2005 |
RAM CHAND Vs. IV ADDL DISTRICT JUDGE ALIGARH
|
May 2, 2005 |
RAM CHANDER JAISWAL Vs. STATE OF UTTAR PRADESH
|
May 12, 2005 |
RAM CHANDRA Vs. RAMESH CHANDRA
|
June 7, 2005 |
RAM CHANDRA Vs. STATE OF U P
|
August 5, 2005 |
RAM CHANDRA Vs. KALYAN SINGH
|
December 7, 2005 |
RAM CHANDRA KAPIL Vs. JAG MOHAN CHANDRA PANDE
|
September 15, 2005 |
RAM CHANDRA LAL Vs. VITH ADDL DISTRICT JUDGE
|
December 1, 2005 |
RAM CHANDRA SINGH Vs. MAHENDRA NATH GUPTA
|
March 4, 2005 |
RAM CHANDRA YADAV Vs. COMMISSIONER ALLAHABAD DIVISION DISTRICT MAGISTRATE AND STATE OF U P
|
December 13, 2005 |
RAM CHARAN Vs. SPECIAL JUDGE/ADDL DISTRICT JUDGE HAMIRPUR
|
August 3, 2005 |
RAM CHARAN SINGH Vs. STATE OF U P
|
September 13, 2005 |
RAM CHARITAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
November 30, 2005 |
RAM DARAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
September 7, 2005 |
RAM DARASH Vs. STATE OF U P
|
November 18, 2005 |
RAM DARSHAN SMT BUDHANI RAMTAWANKAL Vs. BOARD OF REVENUE
|
March 14, 2005 |
RAM DAS Vs. STATE OF U P
|
March 10, 2005 |
RAM DAS Vs. STATE OF U P
|
November 11, 2005 |
RAM DAS @ KUTUNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 12, 2005 |
RAM DAS GUPTA Vs. STATE OF U P
|
March 24, 2005 |
RAM DAS SINGH Vs. STATE OF U P
|
May 5, 2005 |
Ram Deen Vs. State
|
May 30, 2005 |
RAM DEEN KOERI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 29, 2005 |
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
May 16, 2005 |
RAM DEO (DEAD) THROUGH LRS. Vs. CHIEF REVENUE OFFICER, AZAMGARH AND OTHERS
|
March 16, 2005 |
RAM DEVI Vs. DIRECTOR BAL VIKAS SEVA AVAM PUSTAHAR U P LUCKNOW
|
July 1, 2005 |
RAM DEVI Vs. DIRECTOR BAL VIKAS SEWA AVAM PUSHTAHAR U P LUCKNOW
|
September 1, 2005 |
RAM DHANI Vs. STATE OF U P
|
October 19, 2005 |
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
January 31, 2005 |
RAM DULARI AGRAWAL AND BRIJENDRA KUMAR AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2005 |
RAM GOPAL Vs. POORAN CHAND KANODIA
|
September 17, 2005 |
RAM GOPAL Vs. RAM
|
August 16, 2005 |
Ram Gopal Vs. Chirauja Devi
|
February 28, 2005 |
RAM GOPAL SRIVASTAVA Vs. STATE OF U P
|
April 6, 2005 |
RAM HET TEWARI Vs. STATE OF U P
|
February 2, 2005 |
Ram Iqbal Vs. Ganga Prasad
|
March 18, 2005 |
RAM JI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
August 8, 2005 |
RAM KARAN Vs. STATE OF U P
|
February 15, 2005 |
RAM KARAN SINGH Vs. IIIRD A D J DEORIA
|
September 6, 2005 |
RAM KESH DEV NARAYAN DEV NARAYAN SHIV BRAT Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA SENIOR REGIONAL MANAGER FOOD
|
March 29, 2005 |
RAM KESH YADWA SRI DEV NARAYAN AND DEV NARAYAN S O SRI SHIV BRAT Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA AND SENIOR REGIONAL MANAGER
|
September 19, 2005 |
RAM KHELAWAN ALIAS BACHCHA Vs. STATE OF U P
|
March 4, 2005 |
RAM KISHAN Vs. SHIV RAM
|
May 11, 2005 |
RAM KISHAN Vs. STATE OF U P
|
November 22, 2005 |
RAM KISHAN Vs. TRILOK CHAND
|
November 23, 2005 |
RAM KISHAN AGRAWAL Vs. MATHURA VRINDAWAN DEVLOPMENT AUTHORITY
|
September 14, 2005 |
RAM KISHORE Vs. IIND ADDITIONAL DISTRICT JUDGE MIRZAPUR
|
September 2, 2005 |
Ram Kishore Vs. Vijay Bahadur
|
January 11, 2005 |
RAM KISHORE DUBEY SRI SALIGRAM DUBEY Vs. UNION OF INDIA
|
November 10, 2005 |
RAM KISHUN
Vs. DASHRATH
|
May 25, 2005 |
RAM KISHUN Vs. STATE OF U P
|
December 6, 2005 |
RAM KRIPAL Vs. MANJU
|
May 16, 2005 |
RAM KRISHNA DHANDHANIA Vs. CIVIL JUDGE SR DIVN
|
July 12, 2005 |
RAM KRISHNA DHANDHANIA Vs. CIVIL JUDGE SENIOR DIVISION KANPUR NAGAR
|
December 7, 2005 |
RAM KRISHNA MISHRA Vs. PRESCRIBED AUTHORITY
|
July 4, 2005 |
RAM KRISHNA SHUKLA Vs. STATE OF U.P.
|
February 28, 2005 |
RAM KUMAR Vs. STATE OF U P
|
September 29, 2005 |
RAM KUMAR Vs. STATE OF U.P. AND OTHERS
|
May 10, 2005 |
RAM KUMAR DUBEY
Vs. STATE OF U P
|
February 17, 2005 |
RAM KUMAR DUBEY SRI PHOOL CHANDRA Vs. PRESIDING OFFICER LABOUR COURT VTH AND ELGIN MILLS COMPANY LIMITED
|
November 14, 2005 |
RAM LAKHAN TIWARI Vs. IST A.D.J. KANPUR NAGAR AND OTHERS
|
November 21, 2005 |
RAM LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS
|
September 27, 2005 |
Ram lal Vs. State of Uttar Pradesh and others
|
August 22, 2005 |
RAM LAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2005 |
RAM LEELA COMMITTEE BAGHPUR PARGANA AKBARPUR KANPUR DEHAT Vs. GHAN SHYAM DAS SDM AKBARPUR KANPUR DEHAT
|
August 18, 2005 |
RAM MADHAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
|
March 15, 2005 |
RAM MILAN SINGH Vs. STATE OF U P
|
February 28, 2005 |
RAM MOHAN SRIVASTAVA Vs. STATE OF U P
|
February 25, 2005 |
RAM MURTI TRIPATHI Vs. STATE PUBLIC SERVICE TRIBUNAL STATE OF U P
|
July 26, 2005 |
RAM NAGINA YADAV Vs. UNION OF INDIA
|
March 4, 2005 |
RAM NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 29, 2005 |
RAM NARAIN GUPTA Vs. STATE OF UTTAR PRADESH
|
December 16, 2005 |
RAM NARAIN PATHAK Vs. STATE OF U P
|
March 31, 2005 |
RAM NARESH Vs. FOOD CORPORATION OF INDIA
|
May 26, 2005 |
RAM NARESH TRIVEDI Vs. STATE OF UTTAR PRADESH
|
March 7, 2005 |
RAM NATH Vs. STATE OF U P
|
October 28, 2005 |
RAM NATH RAM LAKHAN MATHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASST SETTLEMENT OFFICERCONSOLIDATION
|
March 22, 2005 |
RAM NIWAS PANDEY CONSTABLE NO 5796 Vs. UNION OF INDIA
|
November 29, 2005 |
RAM PAL Vs. STATE OF U P
|
April 6, 2005 |
RAM PAL SINGH Vs. STATE OF U P
|
November 17, 2005 |
Ram Pal Singh Yadav Vs. State of U.P. and others
|
August 25, 2005 |
RAM POOT Vs. STATE OF U P
|
May 7, 2005 |
RAM PRAKASH MISHRA Vs. STATE OF U P
|
November 17, 2005 |
RAM PRAKASH SHUKLA AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS
|
November 11, 2005 |
RAM PRASAD Vs. U P STATE ROAD TRANSPORT CORPORATION
|
February 22, 2005 |
Ram Prasad Vs. State of U.P.& Ors.
|
February 18, 2005 |
Ram Prasad Yadav Vs. U.P.State Sugar Corporation,Lucknow & Anr.
|
November 18, 2005 |
RAM PRASAD YADAV Vs. UTTAR PRADESH STATE SUGAR CORPORATION
|
November 18, 2005 |
RAM PRATAP YADAV Vs. IIND A D J
|
July 21, 2005 |
Ram Pravesh Singh Vs. State of U.P. and others
|
August 10, 2005 |
RAM PRAVESH SINGH SHEO BALI SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 2005 |
RAM PYARE TIWARI Vs. FIRST ADDL CIVIL JUDGE VARANASI
|
August 11, 2005 |
RAM RAJ Vs. BOARD OF REVENUE
|
December 14, 2005 |
RAM RAJ SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 11, 2005 |
Ram Ratan Vs. K.D.A.
|
February 22, 2005 |
RAM RATI Vs. STATE OF U P
|
January 31, 2005 |
RAM SAHAY YADAV Vs. STATE OF UTTAR PRADESH
|
May 19, 2005 |
RAM SAJAN SHUKLA Vs. STATE OF U P
|
May 27, 2005 |
RAM SAJIWAN Vs. RAM BAHORI
|
April 7, 2005 |
Ram Sajiwan Vs. Bans Gopal
|
December 23, 2005 |
RAM SANEHI VERMA Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT CIVIL SECRETARIAT GOVT OF
U P LUCKNOW
|
February 11, 2005 |
RAM SARAN Vs. FOOD CORPN OF INDIA
|
April 5, 2005 |
RAM SARAN Vs. ADDL DISTT JUDGE SAHARANPUR
|
April 26, 2005 |
RAM SARAN Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
August 24, 2005 |
RAM SARAN GANESH PRASAD Vs. FOOD CORPORATION OF INDIA
|
April 5, 2005 |
RAM SEVAK Vs. SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT), JHANSI
|
November 16, 2005 |
RAM SINGAR SINGH Vs. A D J COURT NO 5 VARANASI
|
March 16, 2005 |
RAM SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
July 19, 2005 |
RAM SINGH Vs. STATE OF U P
|
July 8, 2005 |
RAM SINGH Vs. STATE OF U P
|
September 27, 2005 |
RAM SINGHASAN THAKUR Vs. UNION OF INDIA
|
September 23, 2005 |
RAM SURAT Vs. RAM CHARITTAR AND OTHERS
|
February 7, 2005 |
RAM SURAT SINGH Vs. INSPECTOR GENERAL OF POLICE
|
January 12, 2005 |
Ram Surat Verma and others etc., etc. Vs. U.P. Forest Corporation, Lucknow and others, etc., etc.
|
September 1, 2005 |
RAM SURATI UPADHYAYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
November 29, 2005 |
Ram Swaroop Vs. State
|
November 11, 2005 |
Ram Swaroop Vs. Gaon Sabha
|
February 18, 2005 |
RAM SWAROOP SINGH Vs. STATE OF U P
|
January 8, 2005 |
RAM SWARUP Vs. STATE OF U P
|
September 5, 2005 |
RAM SWARUP SINGH Vs. STATE OF U P
|
August 1, 2005 |
RAM SWARUP SRIVASTAVA SRI PRABHU DAYAL SRIVASTAVA Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED
|
March 16, 2005 |
RAM VEER SHARMA Vs. STATE OF U P
|
September 2, 2005 |
RAM VEER SINGH KHAJAN SINGH Vs. STATE OF U P
|
March 31, 2005 |
RAM VRIKSHA RAJBALI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION RAM NARAIN
|
July 19, 2005 |
RAM VYAS PANDEY Vs. STATE OF U P
|
March 18, 2005 |
RAMA DASS AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
August 10, 2005 |
RAMA KANT Vs. BOARD OF REVENUE
|
January 31, 2005 |
Rama Kant Vs. Murlidhar
|
May 26, 2005 |
RAMA KANT MISRA Vs. COMMITTEE OF MANAGEMENT BADRI NATH INTERMEDIATE COLLEGE
|
August 9, 2005 |
RAMA KANT SRI RAM NANDAN MANAGER BABA RAM KRISHNA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES CHITS
|
March 2, 2005 |
RAMA SHANKAR PASI Vs. STATE OF U P
|
September 30, 2005 |
RAMA SHANKAR SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
August 3, 2005 |
RAMAI Vs. D.D.C
|
December 1, 2005 |
RAMAKANT MISHRA Vs. SURENDRA KUMAR MISHRA
|
January 19, 2005 |
RAMAKANT SINGH SRI VASISTH NARAIN SINGH Vs. STATE OF U P
|
April 6, 2005 |
RAMDAS Vs. STATE OF U P
|
August 8, 2005 |
RAMDAS SINGH S O SHRI RAMESHWAR SINGH Vs. STATE OF U P
|
May 5, 2005 |
RAMDEI Vs. RAMPATI ALIAS RUPA DEVI
|
March 22, 2005 |
RAMESH Vs. IIIRD ADDL DISTT JUDGE AGRA
|
August 4, 2005 |
RAMESH Vs. STATE OF U P
|
September 9, 2005 |
RAMESH Vs. STATE OF U P
|
November 28, 2005 |
Ramesh Vs. Raj Kumar
|
January 12, 2005 |
Ramesh Vs. State
|
August 12, 2005 |
RAMESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 6, 2005 |
RAMESH CHANDER SINGH SRI TIKAM SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
November 25, 2005 |
Ramesh Chandra Vs. Pushpa Devi
|
January 20, 2005 |
Ramesh Chandra Vs. Thakur Prasad etc.
|
July 15, 2005 |
RAMESH CHANDRA AGARWAL Vs. OM PRAKASH AGARWAL
|
November 16, 2005 |
RAMESH CHANDRA GOYAL Vs. IVTH ADDL. DISTRICT JUDGE
|
December 14, 2005 |
RAMESH CHANDRA GUPTA ALIAS RAMESH GUPTA Vs. LAXMI NARAIN
|
February 4, 2005 |
RAMESH CHANDRA NAGAR Vs. STATE OF U P
|
October 18, 2005 |
RAMESH CHANDRA SAROJ Vs. UNION OF INDIA
|
April 19, 2005 |
RAMESH CHANDRA SHARMA Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS
|
October 20, 2005 |
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
October 27, 2005 |
RAMESH CHANDRA TAYAL AND 7 OTHERS Vs. GANDHI EYE HOSPITAL TRUST, ALIGARH AND OTHERS
|
February 7, 2005 |
RAMESH CHANDRA YADAV S O LATE SRI BABU RAM YADAV Vs. STATE OF UTTAR PRADESH
|
September 29, 2005 |
RAMESH GUPTA Vs. STATE OF U.P.
|
July 7, 2005 |
RAMESH NARAYAN TRIPATHI SURYA NARAYAN TRIPATHI GAYA PRASAD TIWARI Vs. STATE OF U P
|
February 22, 2005 |
RAMESH RAI Vs. CHAIRMAN S K G BANK
|
February 25, 2005 |
RAMESH SHYAM SUNDER Vs. STATE OF U P
|
July 28, 2005 |
RAMESH SINGH Vs. STATE OF U P
|
December 8, 2005 |
Rameshwar Dayal Vs. Komal Devi
|
January 20, 2005 |
RAMESHWAR NATH PAHAK Vs. STATE OF U P
|
April 13, 2005 |
RAMESHWAR SINGH Vs. RAMESH CHANDRA
|
November 8, 2005 |
RAMESHWARI DEVI D Vs. D J
|
September 5, 2005 |
RAMGARH CHINI MILLS SITAPUR KAMLAPUR SUGAR FACTORIES LTD Vs. STATE OF U P
|
February 25, 2005 |
RAMINDER Vs. VICE CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
|
May 27, 2005 |
RAMJEET SINGH Vs. GOPAL KRISHNA GANGAL
|
July 20, 2005 |
RAMJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
April 1, 2005 |
RAMJI GUPTA Vs. A D J
|
June 21, 2005 |
RAMJI JAISWAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
April 19, 2005 |
RAMNARAIN GUPTA Vs. STATE OF U P
|
December 16, 2005 |
RAMVYAS VISHWAKARMA Vs. DISTRICT MAGISTRATE DISTRICT PANCHAYAT RAJ ADHIKARI AND SHIV DEVI WIFE OF RAMA
|
March 2, 2005 |
Ramwati Vs. Pratap Singh
|
September 26, 2005 |
RAMWATI AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
|
February 22, 2005 |
RAMZANO BEGUM Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
|
January 28, 2005 |
RAN SINGH PRITHI SINGH Vs. DEPUTY DIRECTOR C SETTLEMENT OFFICER CONSOLIDATION CONSOLIDATION OFFICER
|
July 19, 2005 |
RAN SINGH SON OF PRITHI SINGH Vs. DEPUTY DIRECTOR (C), MEERUT AND OTHERS
|
July 19, 2005 |
RANDHIR Vs. STATE OF U P
|
June 5, 2005 |
RANDHIR Vs. STATE
|
May 6, 2005 |
RANI RAMAKANT Vs. SIRST ADDITIONAL CIVIL JUDGE SD MIZAPUR
|
September 5, 2005 |
RANJAN S O LATE KANHAIYA PRASAD VERMA KAMLA SHANKAR MAURYA S O SHRI Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT ISHWAR SARAN
|
February 16, 2005 |
RANVIR SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
April 7, 2005 |
RANVIR SINGH LATE LAKHHI RAM KAMLA DEVI BRAHM SINGH Vs. BOARD OF REVENUE
|
July 4, 2005 |
RAPHIA Vs. STATE OF U P
|
November 16, 2005 |
RASHIM Vs. STATE OF U P
|
August 5, 2005 |
RASHTRIYA CHEMICALS AND FERTILIZERSLTD Vs. STATE OF U P
|
August 11, 2005 |
RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY BABHANIYAON Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
August 11, 2005 |
RATAN LAL AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
|
September 9, 2005 |
RATAN RAJBHAR RAM KISHUN AND FIRTOO Vs. STATE OF U P
|
March 1, 2005 |
Ratan Singh Vs. Hari Singh
|
September 26, 2005 |
Rautiya Vs. Nand Kishore
|
June 7, 2005 |
RAVI ALIAS NITU Vs. STATE OF U P
|
March 17, 2005 |
RAVI KANT SHARMA SHAMBHOO DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
|
July 29, 2005 |
RAVI PRAKASH AGARWAL Vs. STATE OF U P
|
March 18, 2005 |
RAVI SHANKAR PANDEY Vs. STATE OF UTTAR PRADESH
|
December 16, 2005 |
RAVINA Vs. STATE OF U P
|
January 12, 2005 |
RAVINDRA DUBEY Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
|
May 4, 2005 |
RAVINDRA KUMAR Vs. STATE OF U P
|
May 16, 2005 |
RAVINDRA KUMAR BATRA Vs. DISTRICT JUDGE, MEERUT AND OTHERS
|
May 12, 2005 |
RAVINDRA KUMAR DUBEY Vs. STATE OF U P
|
August 24, 2005 |
RAVINDRA NATH MISHRA S O LATE SRI MANGLA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND JOINT DIRECTOR
|
May 11, 2005 |
RAVINDRA PAL SINGH AIDAL SINGH GENERAL SECRETARY STUDENT UNION GOVT Vs. STATE OF U P
|
April 15, 2005 |
RAVINDRA PAL SINGH SRI KULWANT SINGH Vs. HOUSING COMMISSIONER REGISTRAR U P AVAS EVAM VIKAS PARISHAD
|
November 21, 2005 |
RAVINDRA PRAKASH Vs. PRESCRIBED AUTHORITY ALLAHABAD
|
March 9, 2005 |
RAVINDRA RAGHAV S O SRI SHARAN SINGH Vs. STATE OF U P
|
March 11, 2005 |
RAVINDRA SINGH Vs. STATE OF U P
|
July 29, 2005 |
RAVINDRA SINGH Vs. U P MADHYAMIK SHIKSHA SEWA CHAYAN BOARD
|
December 12, 2005 |
RAVINDRA SINGH SRI DHARAM PAL SINGH Vs. REGIONAL HIGHER EDUCATION OFFICER AND PRINCIPAL ARYA KANYA PATHSHALA POST
|
October 25, 2005 |
Rayees Vs. State of U.P.& Ors.
|
April 28, 2005 |
RAZA HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS
|
September 23, 2005 |
RAZAHUSAIN KHAN Vs. STATE OF U.P.AND OTHERS
|
September 23, 2005 |
RAZIA BEGAM MO YUSUF Vs. STATE OF U P
|
September 29, 2005 |
RAZIA SULTANA Vs. MOHD FURQAN
|
February 21, 2005 |
REENA VERMA Vs. ADDL DISTRICT AND SESSIONS JUDGE MAHARAJGANJ
|
August 30, 2005 |
REGIONAL JOINT DIRECTOR OF EDUCATION Vs. RAJU V JOHN
|
August 22, 2005 |
REGIONAL MANAGER BANK OF INDIA Vs. PRECIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR NAGAR
|
September 23, 2005 |
REGIONAL MANAGER I REGIONAL OFFICE STATE BANK OF INDIA AGRA Vs. DAYAL SINGH
|
May 9, 2005 |
REGIONAL MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL
|
October 25, 2005 |
REGIONAL MANAGER UPSRTC JHANSI REGION Vs. MAN SINGH SHER SINGH AND THE PRESIDING OFFICER LABOUR COURT
|
April 8, 2005 |
REGISTRAR OF COMPANIES
Vs. KAMAL INFOSYS LTD
|
March 14, 2005 |
REHAN AHMAD Vs. STATE OF U.P.
|
April 1, 2005 |
RIAJUL HASAN Vs. A D J
|
December 13, 2005 |
Rishi Pal Vs. State
|
May 30, 2005 |
RISHIPAL Vs. STATE OF U P
|
August 16, 2005 |
RISHIPAL Vs. STATE OF U P
|
July 18, 2005 |
RISHIPAL BHAGIRATH Vs. STATE OF UTTAR PRADESH
|
July 27, 2005 |
RITA RANI Vs. TANU CHAUHAN
|
September 15, 2005 |
RITA RUDRA Vs. RENT CONTROL AND EVICTION OFFICER
|
May 9, 2005 |
RIYAJ FATMA Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE
|
February 25, 2005 |
RIZWAN Vs. STATE OF U P
|
April 11, 2005 |
RIZWAN HUSAIN Vs. STATE OF U P
|
September 9, 2005 |
ROAD TRANSPORT CORPN P LTD Vs. PRESIDING OFFICER LABOUR COURT U P
|
December 14, 2005 |
ROHILKHAND CEMENT SPUN PIPES (PRIVATE) LIMITED Vs. COMMISSIONER OF SALES TAX
|
May 20, 2005 |
ROHIT KUMAR Vs. MUKHYA NAGAR ADHIKARI KANPUR NAGAR NIGAM UP NAGAR ADHIKAN KARMIK
|
November 21, 2005 |
ROSHAN ALI Vs. MAHENDRA KUMAR VERMA
|
May 26, 2005 |
ROSHAN LAL MALHOTRA Vs. RAJ BAHADUR
|
March 7, 2005 |
ROYAL SOCIETY OF EDUCATIONAL ACADEMY KANPUR NAGAR Vs. STATE OF U P
|
May 27, 2005 |
S C BHATTACHARJI Vs. MEERUT CANTONMENT BOARD
|
February 22, 2005 |
S K SHUKLA Vs. DISTRICT BASIC EDUCATION OFFICER SITAPUR
|
May 6, 2005 |
S MAJUMDAR Vs. A D J MEERUT
|
October 25, 2005 |
S P AND CO KANPUR NAGAR Vs. IST ADDL SESSIONS JUDGE KANPUR NAGAR
|
July 11, 2005 |
S R CANNERY Vs. COMMISSIONER TRADE TAX
|
December 16, 2005 |
S S ASSAM ROADWAYS Vs. STATE OF U P
|
May 24, 2005 |
S S TARIQ Vs. STATE OF U P
|
November 21, 2005 |
S.C. Shukla (Advocate) Vs. Swatantra Singh, Registrar, Lucknow Bench, Lucknow and another Opposite parties
|
October 28, 2005 |
SABHAJEET PANDEY Vs. STATE OF U P
|
May 20, 2005 |
SABHAJEET PANDEY Vs. STATE OF U P
|
May 2, 2005 |
SACHCHIDANAND TIWARI Vs. COMMANDANT SENIOR SECURITY COMMISSIONER RPF ALLAHABAD
|
August 4, 2005 |
SACHIN KUMAR Vs. STATE OF U P
|
August 22, 2005 |
SACHIN VERMA Vs. STATE OF U P
|
September 29, 2005 |
SADA NAND BAIRAGI Vs. STATE OF U P
|
July 27, 2005 |
SADAPHAL SINGH ALIAS ANGNU SINGH Vs. HIRDAY NARAIN SINGH LATE SRI BINDESHWARI SINGH AND SHYAM NARAIN SINGH
|
February 28, 2005 |
SADASHIV Vs. STATE OF U P
|
January 4, 2005 |
SADASHIV MATHURA PRASAD Vs. STATE OF UTTAR PRADESH
|
April 1, 2005 |
SADHANA SRIVASTVA Vs. ARVIND KUMAR SRIVASTVA
|
September 6, 2005 |
SADHO SINGH Vs. STATE OF U P
|
January 20, 2005 |
Sadhu Ram Vs. Kanpur Vikas Pradhikaran
|
January 5, 2005 |
SADIQ ALI Vs. MURTI DEVI
|
August 17, 2005 |
SAFI Vs. STATE OF U P
|
September 28, 2005 |
SAGHIR AHMED ABDUL BASHIR Vs. SAKINA BEGAM SAGHIR AHMED
|
July 8, 2005 |
SAHAB SINGH Vs. COMMISSIONER AGRA REGION AGRA
|
January 25, 2005 |
Sahab Singh Vs. State
|
July 25, 2005 |
SAHEB LAL KUREEL KALIDEEN KUREEL Vs. PRESIDING OFFICER LABOUR COURT UTTAR PRADESH STATE ELECTRICITY BOARD
|
November 11, 2005 |
SAHEENA BANO Vs. STATE OF U P
|
April 27, 2005 |
Sahensar Pal Vs. Sri Bhim Sen
|
August 12, 2005 |
SAIRA BEGUM Vs. STATE OF U P
|
December 14, 2005 |
SAJID Vs. STATE OF U P
|
July 29, 2005 |
SAJJAN KUMAR Vs. C L VERMA
|
October 5, 2005 |
SAJJAN KUMAR Vs. C L VERMA
|
May 8, 2005 |
SAJJAN MURAV ALIAS SAHU ALIAS SAJIWAN Vs. STATE OF U P
|
September 21, 2005 |
SALAR INTERNATIONAL ASHRAFI HOUSE Vs. UNION OF INDIA
|
March 9, 2005 |
SALIG RAM Vs. RENT CONTROL AND EVICTION OFFICER
|
December 1, 2005 |
SALIL SRIVASTAVA Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
August 3, 2005 |
SALMA AIJAZ Vs. STATE OF U P
|
September 8, 2005 |
SAMAL CHAND TIWARI PREM NARAYAN TIWARI Vs. STATE OF UTTAR PRADESH
|
December 6, 2005 |
SAMARJEET SINGH Vs. STATE OF UTTAR PRADESH
|
September 9, 2005 |
SAMEER AHMAD SHRI AMEER AHMAD Vs. STATE OF U P
|
April 4, 2005 |
SAMEER ISPAT Vs. CESTAT
|
December 8, 2005 |
SAMIULLAH KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
|
July 21, 2005 |
SAMPATTI DEVI WIFE OF LATE RAM LAL MISHRA Vs. STATE OF UTTAR PRADESH
|
September 13, 2005 |
SAMPURNAND SANSKRIT UNIVERSITY Vs. STATE OF U P
|
May 10, 2005 |
SAMRATH KANHAI RAM LAKHAN SONE LAL Vs. STATE OF U P
|
July 27, 2005 |
SAMSUDDIN SALEEM IN JAIL Vs. STATE
|
August 11, 2005 |
Sandhya Jain, Raj ana Purwar others Vs. State of U.P. and others
|
March 18, 2005 |
SANGAM EENT NIRMATA SAMITI Vs. ZILA PANCHAYAT
|
September 12, 2005 |
SANGAM KUMAR SHUKLA Vs. UNION OF INDIA UOI
|
January 6, 2005 |
SANGAM LAL Vs. STATE OF U P
|
October 26, 2005 |
Sangaroo Vs. State
|
December 22, 2005 |
Sanghram Singh and others Vs. State of U.P. and others Opposite parties
|
December 16, 2005 |
SANGITA DEVI Vs. STATE OF U P
|
April 26, 2005 |
SANJAI KUMAR CHHUNNI LAL Vs. COLLECTOR DISTRICT MAGISTRATE ASSISTANT COLLECTOR TEHSILDAR GAON SABHA
|
March 9, 2005 |
SANJAI SINGH Vs. STATE OF U P
|
October 27, 2005 |
SANJAI SUMRU SINGH Vs. STATE OF UTTAR PRADESH
|
July 26, 2005 |
SANJAY Vs. STATE OF U P
|
October 5, 2005 |
SANJAY GUPTA Vs. INDIAN OIL CORPORATION LTD
|
November 28, 2005 |
SANJAY KUMAR SHARMA Vs. STATE OF U P
|
November 16, 2005 |
SANJAY KUMAR SRIVASTAVA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
October 17, 2005 |
SANJAY PAPER AND CHEMICAL INDUSTRIES LTD Vs. DISTRICT JUDGE GORAKHPUR
|
January 2, 2005 |
SANJAY SHARMA ALIAS SANJAY KUMAR SHARMA Vs. STATE OF U P
|
April 19, 2005 |
SANJAY SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 27, 2005 |
SANJAY TIWARI SHYAM KISHORE TIWARI NEELABH DWIVEDI Vs. UNION OF INDIA UOI
|
August 23, 2005 |
SANJEEV KUMAR VIRENDRA PAL Vs. STATE OF UTTAR PRADESH
|
December 20, 2005 |
SANJEEV RAI Vs. STATE OF U P
|
January 12, 2005 |
SANJEEV SHARMA LATE SRI TILAK RAJ SHARMA AND SUBHASH CHANDRA SHUKLA Vs. STATE OF U P
|
November 9, 2005 |
SANJIB DHAWAN SURENDRA KUMAR DHAWAN Vs. STATE OF U P
|
July 11, 2005 |
SANJIV KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
December 6, 2005 |
SANJU ALIAS SANJEEV Vs. STATE OF U P
|
September 2, 2005 |
SANJU ALIAS SANJEEV KUMAR PRAMOD SINGH Vs. STATE OF U P PREM RAJ ASHA RAM YADAV
|
August 23, 2005 |
SANKATHA PRASAD Vs. DISTRICT JUDGE THE PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE CHHOTEY LAL
|
December 1, 2005 |
SANT KUMAR Vs. STATE OF U P
|
August 4, 2005 |
SANT LAL ALIAS PATTAR Vs. STATE OF U P
|
September 1, 2005 |
SANT PAL AND OTHERS Vs. STATE OF U.P.
|
December 23, 2005 |
SANT RAM MASTER ALIAS SANTRAM JAISWAL Vs. STATE OF U P
|
March 1, 2005 |
SANT VIJAY SINGH Vs. IST A D J
|
March 9, 2005 |
SANTOSH KUMAR AGRAWAL Vs. VIITH A D J
|
December 15, 2005 |
SANTOSH KUMAR R D RAM Vs. CONTROLLER OF EXAMINATION UNIVERSITY OF ALLAHABAD
|
August 30, 2005 |
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
|
April 26, 2005 |
SANTOSH KUMAR SRIVASTAVA ALIAS K D Vs. STATE OF U P
|
October 4, 2005 |
SANTOSH KUMAR VARSHNAY AND OTHERS Vs. GANDHI EYE HOSPITAL TRUST, ALIGARH AND OTHERS
|
February 7, 2005 |
SANTOSH KUMAR YADAV RAMASHANKER Vs. UNION OF INDIA
|
August 8, 2005 |
SANTOSH MISHRA Vs. PRABHA PANDEY
|
February 18, 2005 |
SANTPAL AND BUDHPAL SONS OF RAM LAL AND SURESHPAL ABATED 18 11 2005 S O RAM Vs. STATE
|
December 23, 2005 |
SARAFAT Vs. ADDITIONAL DISTRICT JUDGE IIIRD FAST TRACK COURT HARDWAR
|
November 24, 2005 |
SARASWATI DEVI Vs. KALI CHARAN YADAV
|
July 4, 2005 |
SARASWATI DEVI Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 2, 2005 |
SARASWATI DEVI RAMA KANT GOND Vs. COMMISSIONER GORAKHPUR REGION THE SUB DIVISIONAL MAGISTRATE
|
March 1, 2005 |
SARASWATI VIDYA MANDIR, ATTARRA, BANDA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD, CAMP AT BANDA AND ANOTHER
|
February 28, 2005 |
SARAYA INDUSTRIESLTD Vs. STATE OF U P
|
January 6, 2005 |
SARBJEET KAUR Vs. STATE OF U P
|
April 15, 2005 |
SARDAR AWARTAR SINGH Vs. STATE OF
U P
|
December 6, 2005 |
SARDAR BHAGWAN SINGH CHAWLA Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2005 |
SARDAR DEEDAR SINGH Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
|
October 21, 2005 |
SARDAR KHAN Vs. VAN SANRAKSHAK/KSHETRIYA NIDESHAK SAMAJIK VANIKI MEERUT
|
January 25, 2005 |
SARDAR KULDEEP SINGH Vs. RAVINDRA NATH GARG
|
February 18, 2005 |
Sardar Singh Vs. State
|
October 8, 2005 |
SARFARAZ AND ANOTHER Vs. DISTRICT JUDGE, RAE BARELI AND OTHERS
|
November 28, 2005 |
SARIKA Vs. STATE OF U P
|
February 24, 2005 |
SARIN PRINTING PRESS LUCKNOW (M/S) Vs. DISTRICT JUDGE, LUCKNOW AND OTHERS
|
March 9, 2005 |
SARITA DEVI Vs. STATE OF UTTAR PRADESH & ORS.
|
December 29, 2005 |
SARITA GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 14, 2005 |
SARJAN KUMAR Vs. CENTRAL BANK OF INDIA AND OTHERS
|
April 8, 2005 |
SAROJ GUPTA Vs. STATE OF U P
|
December 7, 2005 |
SARVAHITKARINI SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
|
June 10, 2005 |
SARVAHITKARINI SAHKARI AWAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
|
October 6, 2005 |
SARVENDRA SINGH Vs. STATE OF U P
|
August 25, 2005 |
SARVESH KUMAR DEV NARAIN Vs. STATE OF U P
|
November 14, 2005 |
SARVESH KUMAR MISHRA Vs. STATE OF U P
|
July 22, 2005 |
Sarveshwari Samooh and Anr. Vs. State of U.P.& Ors.
|
April 15, 2005 |
SARWAN SINGH Vs. SURESH CHAND MATHUR
|
February 3, 2005 |
SATENDRA KUMAR RAI Vs. CHAIRMAN U P POWER CORPORATION CHAIRMAN U P POWER SERVICE
|
November 21, 2005 |
SATENDRA KUMAR SHARMA Vs. STATE OF U P
|
May 26, 2005 |
SATENDRA SINGH Vs. STATE OF U P
|
February 15, 2005 |
SATISH CHAND GUPTA Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2005 |
SATISH CHANDRA AGARWAL Vs. IST A.D.J., SHAHJAHANPUR AND OTHERS
|
May 2, 2005 |
SATPAL Vs. STATE OF U P
|
August 9, 2005 |
SATYA DEV TIWARI Vs. UMA AGARWAL
|
May 19, 2005 |
SATYA KUMAR Vs. STATE OF U.P.
|
October 20, 2005 |
Satya Pal Singh Vs. State of U.P.
|
May 20, 2005 |
SATYA PRAKASH AND OTHERS Vs. DR. MOHAMMAD YUSUF KHAN
|
July 23, 2005 |
SATYA PRAKASH MANI Vs. STATE OF U P
|
February 2, 2005 |
SATYA PRAKASH PYARE LAL ASHOK PYARE LAL SHANKER LAL Vs. SPECIAL AND ADDITIONAL SESSIONS JUDGE
|
March 11, 2005 |
SATYA PRAKASH TIWARI ALIAS KALLU Vs. CIVIL JUDGE JUNIOR DIVISION
|
December 13, 2005 |
SATYENDRA KUMAR GAUR Vs. STATE OF U P
|
November 14, 2005 |
SAUQUAT ALI Vs. DISTT JUDGE
|
September 5, 2005 |
SAVITRI Vs. STATE OF U P
|
October 18, 2005 |
SAVITRI DEVI Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
|
December 15, 2005 |
SAVITRI DEVI JAISWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
May 4, 2005 |
SAVITRI DEVI ROHTAGI Vs. VTH ADDITIONAL DISTT AND SESSIONS JUDGE KANPUR NAGAR
|
December 12, 2005 |
SAVITRI DEVI WIFE OF SHRI RAJENDRA PRASAD Vs. STATE OF U P
|
November 22, 2005 |
SAYEED AHMAD Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR AND OTHERS
|
December 5, 2005 |
SCIENTIFIC INSTRUMENT CO LTD Vs. BANK OF INDIA
|
May 10, 2005 |
SECURE INDUSTRIES LTD Vs. STATE
|
November 29, 2005 |
SEEMA BAJPAI Vs. HERO BAJPAI
|
January 18, 2005 |
SEEMA JAISWAL Vs. SHRI NIWAS JAISWAL
|
March 3, 2005 |
SEEMA MOURYA Vs. STATE OF U P
|
September 29, 2005 |
SEEMA VERMA SHRI AMIT KUMAR VERMA Vs. AMIT KUMAR VERMA
|
September 8, 2005 |
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
July 19, 2005 |
SETH PAL Vs. STATE OF U.P. AND OTHERS
|
August 5, 2005 |
SEWA RAM Vs. STATE OF U P
|
May 27, 2005 |
SHABANA Vs. ADDL CITY MAGISTRATE SIXTH KANPUR NAGAR RENT CONTROL AND EVICTION OFFICER
|
August 4, 2005 |
SHABBIR HUSAIN Vs. IIIRD ADDL DISTRICT JUDGE MORADABAD
|
July 27, 2005 |
Shabi-Ul-Hasan Vs. State of U.P.
|
July 27, 2005 |
SHAFAT KHAN Vs. STATE OF U P
|
December 1, 2005 |
SHAFIQ AHMAD Vs. STATE OF U.P.
|
December 15, 2005 |
SHAFIYA MARIUM (DEAD) THROUGH LRS. AND OTHERS Vs. DISTRICT JUDGE, JAUNPUR AND OTHERS
|
December 20, 2005 |
SHAH ALAM S O SRI WASIULLAH KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
December 9, 2005 |
SHAHABUDDIN ALIAS BADSHAH Vs. JUDGE, FAMILY COURT, ALLAHABAD AND OTHERS
|
December 7, 2005 |
SHAHADAT ALI SABIR ALI NADIR MIAN BAQAR MIAN BHURWA Vs. STATE OF UTTAR PRADESH
|
December 2, 2005 |
SHAHBUDDIN SARFUDDIN Vs. STATE OF U P
|
November 18, 2005 |
SHAHEEN ARA BEGUM Vs. VII ADDL DISTRICT JUDGE BAREILLY
|
May 26, 2005 |
SHAHEEN ARA BEGUM Vs. VIITH A D J
|
June 26, 2005 |
SHAHJAHAN BEGUM Vs. XITH A D J
|
July 22, 2005 |
SHAHJOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 24, 2005 |
SHAIL Vs. MANOJ KUMAR YADAV D I G AND THE FAMILY COURT
|
November 30, 2005 |
SHAIL SHUKLA PREM PRAKASH SHUKLA Vs. STATE OF U P
|
May 3, 2005 |
SHAILENDRA KUMAR DWIVEDI Vs. PREM KISHORE UPADHYAY
|
April 29, 2005 |
SHAKEEL Vs. NASHIR KHAN
|
May 17, 2005 |
SHAKEEL Vs. STATE OF U P
|
September 27, 2005 |
SHAKEEL NAI SAGHIR IN JAIL Vs. STATE OF U P
|
September 29, 2005 |
SHAKTI KUMARI GUPTA Vs. STATE OF U P
|
December 1, 2005 |
SHAKTI SINGH Vs. STATE OF U.P.
|
September 16, 2005 |
SHAKUMBHARI SUGAR AND ALLIED INDUSTRIESLTD Vs. DEPUTY LABOUR COMMISSIONER SAHARANPUR
|
May 11, 2005 |
SHAKUNTALA DEVI Vs. STATE OF U P
|
August 22, 2005 |
SHAKUNTALA DEVI WIFE OF LATE JWALA PRASAD Vs. STATE OF U P
|
May 19, 2005 |
SHAMBHOO LAL SRIVASTAVA Vs. DISTRICT JUDGE KUSHI NAGAR
|
July 13, 2005 |
SHAMBHOO NATH AGARWAL Vs. STATE OF U P
|
March 31, 2005 |
SHAMI ULLAH KHAN ABDUL HAMID KHAN Vs. DHRUVE NARAIN INDRA JEET MINDALIA ALIAS PHOOLMATI RAM CHANDRA
|
July 11, 2005 |
SHAMSHER KHAN Vs. DISTRICT JUDGE
|
February 2, 2005 |
SHAMSHER YADAV Vs. UNION OF INDIA
|
September 11, 2005 |
SHAMSHER YADAV Vs. UNION OF INDIA
|
November 11, 2005 |
SHAMSUDDIN Vs. STATE OF U P
|
August 11, 2005 |
SHANKAR LAL CHEDALAL Vs. ASSISTANT GENERAL MANAGER BANK OF BARODA REGIONAL OFFICE DEPUTY GENERAL
|
November 14, 2005 |
SHANKAR PRASAD JAISWAL RAGHUNATH PRASAD JAISWAL Vs. ELECTION COMMISSION OF INDIA
|
March 4, 2005 |
SHANKAR YADAV Vs. STATE OF U P
|
September 23, 2005 |
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
March 1, 2005 |
SHANKER CYCLE STORE (M/S.) Vs. GULAB SINGH
|
September 8, 2005 |
SHANKER DAYAL TRIPATHI Vs. STATE OF U P
|
May 27, 2005 |
SHANKER LAL Vs. ADDL COMMISSIONER
|
July 7, 2005 |
SHANKER PRASAD Vs. SPECIAL JUDGE SC/ST AT BASTI
|
February 10, 2005 |
SHANKER RAI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 22, 2005 |
SHANKER SINGH Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
September 19, 2005 |
SHANKER TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE ALLAHABAD
|
August 1, 2005 |
SHANTI Vs. STATE OF U P
|
February 23, 2005 |
SHANTI DEVI Vs. BOARD OF REVENUE
|
February 23, 2005 |
SHANTI DEVI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
March 21, 2005 |
SHANTI DEVI Vs. ADDL DISTRICT AND SESSIONS JUDGE
|
February 2, 2005 |
SHANTI DEVI Vs. PRABANDH NIDESHAK U P SAHKARI GRAM VIKAS BANKLTD
|
January 19, 2005 |
SHANTI DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE
|
January 17, 2005 |
SHANTI DEVI Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER
|
June 21, 2005 |
SHANTI DEVI Vs. PRESCRIBED AUTHORITY
|
April 28, 2005 |
SHANTI DEVI Vs. VIIITH ADDITIONAL CHIEF METROPOLITIAN MAGISTRATE KANPUR
|
November 17, 2005 |
SHANTI DEVI WIFE OF LATE LALLAN MISHRI Vs. RAJASVA PARISHAD
|
February 23, 2005 |
SHANTI PRASAD SINGH RAM CHANDRA SINGH ASSISTANT TEACHER SARDAR PATEL Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD REGION
|
December 2, 2005 |
SHANTI SWAROOP GOEL Vs. STATE OF U P
|
October 4, 2005 |
SHARAD KUMAR Vs. STATE OF U P KRISHNA KUMAR KHATRI
|
July 22, 2005 |
SHARDA DEVI Vs. STATE OF U P
|
May 9, 2005 |
SHARDA PRASAD Vs. STATE OF U P
|
November 28, 2005 |
SHARDA PRASAD ALIAS CHHULLI Vs. A D J ALLAHABAD
|
March 23, 2005 |
SHARDADEEN Vs. STATE OF U P
|
January 5, 2005 |
SHASHI GOEL Vs. STATE OF U P
|
April 12, 2005 |
SHASHI GOEL Vs. STATE OF U P
|
December 4, 2005 |
SHASHI KALA Vs. STATE OF U P
|
September 30, 2005 |
SHASHI KANT GARG Vs. COMMISSIONER OF INCOME-TAX
|
August 10, 2005 |
SHASHI KANT GUPTA Vs. STATE OF U P
|
December 16, 2005 |
SHAYAM SUNDER LAL MUKUT BIHARI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION
|
April 1, 2005 |
SHEESH RAM Vs. STATE OF U P
|
April 19, 2005 |
SHEKHAR SHUKLA GOVIND SWAROOP SHUKLA Vs. STATE OF UTTAR PRADESH
|
December 6, 2005 |
SHEO DHARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 24, 2005 |
SHEO DHARI AND SMT. SITYAM KUMARI Vs. STATE OF U.P.
|
February 22, 2005 |
SHEO GOVIND SINGH RAM SINGH Vs. INSPECTOR GENERAL OF POLICE CS CRPF AND THE PRINCIPAL C R P F
|
September 2, 2005 |
SHEO KUMAR Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
January 18, 2005 |
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 11, 2005 |
SHEO PRASAD Vs. STATE
|
December 23, 2005 |
SHEO PRATAP SINGH Vs. IIIRD A D J
|
April 8, 2005 |
SHEO PRATAP SINGH Vs. STATE OF U P
|
September 28, 2005 |
SHEO SHARAN SINGH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, FATEHPUR AND OTHERS
|
September 12, 2005 |
SHER ALI SOBRATI Vs. STATE OF U P
|
March 31, 2005 |
SHER SINGH Vs. STATE OF UTTAR PRADESH AND COMPANY COMMANDANT 46TH P A C BATTALION
|
May 4, 2005 |
SHER SINGH Vs. STATE OF U P
|
November 14, 2005 |
Sher Singh Vs. State
|
August 12, 2005 |
Shervani Sugar Syndicate Ltd. Vs. Appellate Authority For Industrial and Financial Reconstructions, New Delhi and Others
|
March 2, 2005 |
SHESH BAHADUR SINGH Vs. STATE OF U P
|
September 14, 2005 |
SHESHDHAR TIWARI KAMAL SHANKER TIWARI Vs. STATE OF U P
|
April 21, 2005 |
SHIKHAR CHANDRA Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT), JHANSI AND OTHERS
|
July 28, 2005 |
SHISHANT AGARWAL Vs. KRISHNA KUMAR AGARWAL
|
April 20, 2005 |
SHISHPAL SINGH Vs. ADDL. COMMISIONER CONSOLIDATION AND OTHERS
|
December 6, 2005 |
SHITALA PRASAD SINGH RAMAKANT Vs. UNION OF INDIA
|
July 13, 2005 |
SHITLA PRASAD DUBE Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
|
November 4, 2005 |
SHITLA PRASAD DUBE Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
|
April 11, 2005 |
SHIV BODHAN Vs. STATE OF U P
|
May 6, 2005 |
SHIV CHARAN SINGH Vs. XITH A D J
|
March 10, 2005 |
SHIV CHARITRA TIWARI Vs. STATE OF U P
|
December 5, 2005 |
SHIV DEVI RAMA SHANKER Vs. STATE OF UTTAR PRADESH
|
July 23, 2005 |
SHIV GANESH Vs. STATE OF U P
|
September 2, 2005 |
SHIV GANESH Vs. STATE OF U P
|
February 9, 2005 |
SHIV KANT MISHRA Vs. STATE OF U P
|
October 4, 2005 |
SHIV KANT TRIPATHI Vs. STATE OF U P
|
September 19, 2005 |
SHIV KUMAR Vs. MANAGING DIRECTOR U P STATE FINANCIAL CORPORATION KANPUR
|
September 6, 2005 |
SHIV KUMAR AKELA LATE R D RAM S S RATHORE Vs. REGISTRAR SOCIETIES FIRMS AND CHITS UNDER THE SOCIETIES REGISTRATION ACT
|
July 26, 2005 |
SHIV MAHENDRA KUMAR SINGH RAM SINGH Vs. STATE OF U P
|
March 29, 2005 |
SHIV MANGAL Vs. STATE OF UTTAR PRADESH
|
October 5, 2005 |
SHIV MANGAL SINGH Vs. STATE OF U P
|
December 23, 2005 |
SHIV NARAIN SHARMA Vs. STATE OF U.P. AND OTHERS
|
December 1, 2005 |
SHIV PRAKASH SRI SAJAN LAL Vs. ADDITIONAL COMMISSIONER JUDICIAL BASTI DIVISION SUB DIVISIONAL MAGISTRATE
|
November 25, 2005 |
SHIV PRATAP SINGH Vs. STATE OF U P
|
July 11, 2005 |
SHIV RAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
November 10, 2005 |
SHIV RAM SINGH S O SHRI HARNAM SINGH Vs. BOARD OF REVENUE STATE OF U P
|
May 5, 2005 |
SHIV SAGAR DWIVEDI Vs. STATE OF U P
|
May 20, 2005 |
SHIV SHAKIT METAL IRONE SCARPE DISTRIBUTORS Vs. ARUN KUMAR S O UNKNOWN MUKHYA ABHIYANTA SAJJA AND PARASH NATH VERMA
|
September 20, 2005 |
SHIV SHANKAR AWASTHI BADRI PRASAD AVASTHI Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE JUDGE SMALL CAUSES COURT ANAND
|
October 24, 2005 |
Shiv Shanker Vs. Kanahai
|
February 28, 2005 |
SHIV SHANKER SRIVASTAVA Vs. STATE OF U P
|
July 13, 2005 |
SHIV SINGH S O SULTAN SINGH Vs. STATE OF U P
|
September 21, 2005 |
SHOBH NATH DUBEY Vs. MANAGING DIRECTOR U P SAHAKARI GRAM VIKAS BANK LTD
|
February 24, 2005 |
SHOORVEER SINGH Vs. UNION OF INDIA
|
November 25, 2005 |
SHRAMDEEP APARTMENTS AVAS SAMITI Vs. NAVIN KUMAR GARG
|
August 17, 2005 |
SHRAMIK SAMAJ KALYAN SANGH PARIWAHAN NIGAM ALIGARH REGION Vs. STATE OF U P
|
November 28, 2005 |
SHREE KISHAN Vs. ADDL DISTRICT AND SESSIONS JUDGE KANPUR
|
February 16, 2005 |
SHREE RADHA KRISHNA THAKURJI AND ANOTHER Vs. SHREE THAKUR BIHARI JOO MAHARAJ AND OTHERS
|
July 19, 2005 |
SHREE TALKIES
Vs. LABOUR COURT
|
February 25, 2005 |
SHREENATH UPADHYAY
Vs. STATE OF U P
|
January 5, 2005 |
SHRI BAL KISHAN AGRAWAL GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
|
July 18, 2005 |
SHRI KANT ARYA Vs. NEW VICTORIA MILLS KANPUR
|
August 22, 2005 |
SHRI KRISHNA Vs. IV ADDITIONAL DISTRICT JUDGE
|
May 2, 2005 |
SHRI NATH Vs. STATE OF U.P. AND OTHERS
|
August 9, 2005 |
SHRI PRAKASH AND OTHERS Vs. STATE OF U.P.
|
July 13, 2005 |
SHRI PREM MANOHAR SMT SAGUNA PREM MANOHAR SHARMA Vs. CHATAR SEN GUPTA
|
December 23, 2005 |
SHRI SHANKAR PRATAP THAPA Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 15, 2005 |
SHRI SHASHANK SHARMA Vs. STATE OF UTTARANCHAL
|
December 23, 2005 |
SHRI THAKUR RADHA KRISHNA JI DEITY Vs. VIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
|
October 26, 2005 |
SHRIDHAR DWIVEDI Vs. STATE OF U P
|
May 26, 2005 |
SHRINATH GOSWAMI GOPINATH GOSWAMI BOTH SONS OF SRI SHYAM BIHARI GOSWAMI Vs. CIVIL JUDGE JUNIOR DIVISION SRI BUDHI SAGAR MISHRA PRESENTLY POSTED AS CIVIL
|
April 25, 2005 |
SHRUTI GUPTA Vs. STATE OF U.P. AND OTHERS
|
December 9, 2005 |
SHYAM Vs. STATE OF U.P.
|
May 4, 2005 |
SHYAM BIHARI PARAS NATH YADAV Vs. STATE OF U P
|
April 27, 2005 |
SHYAM DULARI Vs. STATE OF U P
|
September 6, 2005 |
SHYAM KUNWAR Vs. STATE OF U P
|
January 20, 2005 |
SHYAM LAL Vs. VISHNU DUTT SHARMA
|
July 11, 2005 |
SHYAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 29, 2005 |
SHYAM MANOHAR Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
January 17, 2005 |
SHYAM PRAKASH Vs. COMMISSIONER OF WEALTH TAX
|
March 1, 2005 |
SHYAM PRASAD MISRA Vs. VIJAY PRATAP SINGH
|
October 4, 2005 |
SHYAM SINGH Vs. STATE OF U P
|
December 2, 2005 |
SHYAM SUNDER Vs. IST A D J GHAZIABAD
|
November 17, 2005 |
SHYAM SUNDER AGRAWAL
Vs. GYANWATI DEVI
|
July 6, 2005 |
SHYAM SUNDER SHUKLA PRINCIPAL B R INTER COLLAGE Vs. STATE OF U P
|
February 23, 2005 |
SHYAM SUNDER SINGH GAYA PRASAD SINGH ASHOK SINGH RAM LAKHAN Vs. STATE OF U P
|
February 21, 2005 |
SHYAM VEER SINGH Vs. STATE OF U.P. AND ORS.
|
January 12, 2005 |
SHYAMA PRASAD Vs. STATE OF U P
|
April 28, 2005 |
SHYAMDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
March 29, 2005 |
SHYAMDHAR MISHRA Vs. STATE OF U P
|
October 28, 2005 |
SHYAMLAL GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
|
December 22, 2005 |
Sidh Nath Pandey Vs. Labour Court, Kanpur and another
|
December 3, 2005 |
Sikandar Singh Vs. Ram Swarup
|
February 23, 2005 |
SIMBHOLI SUGAR MILLS LIMITED Vs. UNION OF INDIA UOI
|
September 7, 2005 |
SINGHPAL SINGH Vs. STATE OF U P
|
January 31, 2005 |
SIRAJ ALI Vs. STATE OF U.P.
|
October 21, 2005 |
SIRAJUL ANSARI Vs. STATE
|
April 1, 2005 |
SITA RAM Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, HAMIRPUR AND ANOTHER
|
November 10, 2005 |
SITA RAM AND ANOTHER Vs. A.D.J., VARANASI AND OTHERS
|
July 26, 2005 |
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 1, 2005 |
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
May 20, 2005 |
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 22, 2005 |
SITARAM Vs. STATE OF U P
|
January 13, 2005 |
SITARAM CHHABRA Vs. DISTRICT JUDGE AND ANOTHER
|
November 14, 2005 |
SLAMA AIJAZ AIJAZ AFZAL Vs. STATE OF UTTAR PRADESH CHIEF JUDICIAL MAGISTRATE STATION HOUSE OFFICER
|
November 8, 2005 |
SMITA NIGAM Vs. BUNDELKHAND UNIVERSITY
|
May 6, 2005 |
SMT. BHAGWANDATI Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
|
August 12, 2005 |
SMT. HARJEET KAUR Vs. ADDL. DIST. JUDGE LUCKNOW AND ORS.
|
October 21, 2005 |
SMT. JHUNIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
November 8, 2005 |
SMT. KAILASHI (DECEASED) AND OTHERS Vs. STATE OF U.P.
|
December 2, 2005 |
SMT. KRISHNA DEVI AND ANOTHER Vs. DISTRICT JUDGE, RAEBARELI AND OTHERS
|
February 25, 2005 |
SMT. KUNTI DEVI Vs. SMT. LATA VARSENEYA AND ANOTHER
|
October 3, 2005 |
SMT. NANDRANI AND OTHERS Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
|
October 25, 2005 |
SMT. RABIA SULTANA AND OTHERS Vs. R.C. & E.O., ALIGARH AND ANOTHER
|
April 13, 2005 |
SMT. RIYASAT SHAMIM Vs. SYED NABI NASAN RIZVI AND ANOTHER
|
February 17, 2005 |
SMT. SADHANA SRIVASTAVA Vs. ARVIND KUMAR SRIVASTAVA
|
September 6, 2005 |
SMT. SHANTI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
September 14, 2005 |
SMT. SHASHI BALA PATHAK Vs. DISTRICT JUDGE AND OTHERS
|
February 18, 2005 |
Smt. Shyam Dulari Devi Vs. State of U.P
|
September 6, 2005 |
SMT. SUBHADRA DIXIT Vs. A.C.M.V.R.C. AND E.O., KANPUR
|
April 20, 2005 |
SMT. SUSHILA SAIGAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
|
February 22, 2005 |
SNEH LATA SAXENA RAM BAHADUR SAXENA ACTING PRINCIPAL OF MAHARANI Vs. STATE OF U P
|
April 25, 2005 |
SOBARAN SINGH Vs. STATE OF U P
|
January 18, 2005 |
Sobaran Singh Vs. State
|
June 24, 2005 |
SOBARAN SINGH CHHOTEY SINGH Vs. STATE OF U P
|
April 5, 2005 |
SOBHA SINGH Vs. UDAI BHAN SINGH
|
February 4, 2005 |
SOBHAWATI SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI
|
April 19, 2005 |
SOBRAN SINGH S O RAM RAJA Vs. STATE
|
May 6, 2005 |
SOHRAB AHMAD Vs. STATE OF U P
|
September 15, 2005 |
SOM DATT BUILDERS LIMITED Vs. STATE OF UTTAR PRADESH
|
February 2, 2005 |
SOM PAL SINGH MAHINDER SINGH Vs. STATE OF U P
|
March 10, 2005 |
SOMDUTT BUILDERSLTD Vs. STATE OF U P
|
February 2, 2005 |
SOMWATI Vs. HASTA NIRMIT KAGAJ UDYOG SAHAKARI SAMITI LIMITED
|
January 27, 2005 |
Sona Devi Vs. Jai Ram
|
February 24, 2005 |
SONU ALIAS SONU SHARMA DEVENDRA SHARMA IN JAIL Vs. STATE OF U P
|
October 5, 2005 |
SONU PAL AWADH PAL Vs. STATE OF U P
|
August 9, 2005 |
SONVEER ALIAS SONU Vs. STATE OF U P
|
August 31, 2005 |
SRI JANKI HIGHER SECONDARY SCHOOL FATEHPUR Vs. RADHEY LAL
|
May 19, 2005 |
SRI RAM Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
March 14, 2005 |
SRI RAM AWASTHI Vs. STATE OF U.P.
|
January 5, 2005 |
SRIDHARLAL SRIVASTAVA Vs. SHIV PRAKASH VERMA
|
January 17, 2005 |
SRIKANTI NISHAD Vs. STATE OF U P
|
July 6, 2005 |
SRIMATI RAM RATI WIFE OF SHRI RAM DARAS Vs. STATE
|
January 31, 2005 |
ST MARY SCHOOL DISTRICT BHADOHI Vs. STATE OF U P
|
July 8, 2005 |
St. Mary's School, District Bhadohi and another Vs. State of U.P. and another
|
July 8, 2005 |
Star Paper Mills Limited, Saharanpur (M/s.) Vs. Labour Court, U.P., Dehradun Designated Presiding Officer for District Saharanpur and others
|
February 28, 2005 |
STAR PAPER MILLS LTD Vs. LABOUR COURT DEHRADUN
|
February 28, 2005 |
STATE Vs. MOHD SHAKEEL
|
July 6, 2005 |
State Vs. Anari Devi & Anr.
|
November 24, 2005 |
State Vs. Chandrika Prasad
|
February 18, 2005 |
STATE Vs. VISHAL DIXIT
|
October 27, 2005 |
STATE Vs. MADANA ALIAS MADHUWA
|
December 20, 2005 |
STATE Vs. BEGUM SHANTI TUFAIL AHMAD KHAN
|
December 6, 2005 |
STATE BANK OF INDIA Vs. SAPNA SCOOTERS INDUSTRIES P. LTD. AND ORS.
|
September 7, 2005 |
STATE BANK OF INDIA Vs. UNION OF INDIA
|
August 18, 2005 |
STATE OF U P Vs. SRIPAL
|
August 18, 2005 |
STATE OF U P Vs. SANKATHA
|
August 16, 2005 |
STATE OF U P Vs. BASHISHT RAI
|
August 17, 2005 |
STATE OF U P Vs. KEDAR BHARTI
|
August 18, 2005 |
STATE OF U P Vs. RAMESH S O GAJJU JAGPAL S O MEGH SINGH AND ANNU SINGH S O DORI
|
August 18, 2005 |
STATE OF U P Vs. ANIL KUMAR
|
August 16, 2005 |
STATE OF U P Vs. GUDDU ALIAS FURKAN
|
August 16, 2005 |
STATE OF U P Vs. RAJJU
|
August 31, 2005 |
STATE OF U P Vs. VIRENDRA GHAM SINGH
|
August 31, 2005 |
STATE OF U P Vs. IDRESS AND SAYEED BOTH SONS OF BABU AND BUNDU
|
August 30, 2005 |
STATE OF U P Vs. LAKHAN LAL SAXENA
|
August 30, 2005 |
STATE OF U P Vs. MALA SINGH
|
August 30, 2005 |
STATE OF U P Vs. IVTH ADDITIONAL DISTRICT JUDGE MORADABAD
|
August 24, 2005 |
STATE OF U P Vs. HARISH CHANDRA
|
September 5, 2005 |
STATE OF U P Vs. LAXMI
|
September 5, 2005 |
STATE OF U P Vs. LALJIT
|
September 5, 2005 |
STATE OF U P Vs. INDAL RAM
|
September 5, 2005 |
STATE OF U P Vs. BRIJ BIHARI
|
July 8, 2005 |
STATE OF U P Vs. SATYA NARAIN TIWARI ALIAS JOLLY
|
July 12, 2005 |
STATE OF U P Vs. RADHEY SHYAM
|
July 12, 2005 |
STATE OF U P Vs. PUSSA SHITAL
|
July 12, 2005 |
STATE OF U P Vs. RAM NANDAN
|
July 12, 2005 |
STATE OF U P Vs. DAL CHAND
|
July 19, 2005 |
STATE OF U P Vs. RAMPUR DISTILLERY
|
July 19, 2005 |
STATE OF U P Vs. JOGENDRA SINGH S O MAHAVIR SINGH
|
August 9, 2005 |
STATE OF U P Vs. INTAJAR HUSSAIN SHARAFAT HUSSAIN SHARAFAT HUSSAIN SHAHADAR HUSSAIN
|
July 29, 2005 |
STATE OF U P Vs. PARASU RAM YADAV
|
July 29, 2005 |
STATE OF U P Vs. MAHENDRA PRATAP SINGH
|
July 29, 2005 |
STATE OF U P Vs. KUNAWAR BHARAT SINGH
|
July 29, 2005 |
STATE OF U P Vs. USMAN
|
July 29, 2005 |
STATE OF U P Vs. MOHAMMAD MIAN
|
October 7, 2005 |
STATE OF U P Vs. RAM CHANDER
|
October 7, 2005 |
STATE OF U P Vs. VINEET KUMAR CHAUHAN
|
October 7, 2005 |
STATE OF U P Vs. DAROGA
|
September 16, 2005 |
STATE OF U P Vs. RAM CHANDRA SHARMA
|
September 19, 2005 |
STATE OF U P Vs. DULARE
|
September 19, 2005 |
STATE OF U P Vs. MANOJ AND MUKESH
|
September 19, 2005 |
STATE OF U P Vs. RAZA BULAND SUGAR CO LTD
|
September 26, 2005 |
STATE OF U P Vs. UJIYARE LAL RAM DAYAL SURENDRA S O UJIYARE LAL AND KRIPAL SINGH
|
September 23, 2005 |
STATE OF U P Vs. DEEN DAYAL
|
September 21, 2005 |
STATE OF U P Vs. SWAMI DEEN
|
November 11, 2005 |
STATE OF U P Vs. GHOOREY LAL
|
November 11, 2005 |
STATE OF U P Vs. HAR SWARUP SARASWAT
|
November 11, 2005 |
STATE OF U P Vs. SUKHBIR
|
November 17, 2005 |
STATE OF U P Vs. RAM BILASH SURAJ PRAKASH RAM AUTAR RAM BILASH AND RAM BAHADUR
|
November 18, 2005 |
STATE OF U P Vs. SATYENDRA ALIAS DURGA
|
November 18, 2005 |
STATE OF U P Vs. MAHTAB SINGH
|
May 27, 2005 |
STATE OF U P Vs. BHARATHU
|
May 27, 2005 |
STATE OF U P Vs. VIRENDRA SINGH KURMI
|
May 27, 2005 |
STATE OF U P Vs. OM PRAKASH
|
May 20, 2005 |
STATE OF U P Vs. SRI SRI RAM BHOLA
|
May 6, 2005 |
STATE OF U P Vs. LABOUR COURT VARANSI
|
May 6, 2005 |
STATE OF U P Vs. JALAL AHMAD ALIAS ASHRAF JALAL
|
May 9, 2005 |
STATE OF U P Vs. MAHESH
|
May 10, 2005 |
STATE OF U P Vs. CHEDA
|
May 10, 2005 |
STATE OF U P Vs. GYAN KUNWAR
|
April 13, 2005 |
STATE OF U P Vs. GAYA KUNWARI
|
April 13, 2005 |
STATE OF U P Vs. JAGDISH MURAV S O RAMANAND GANGA MURAV S O KANHAI UDAIBHAN PANDEY S O
|
April 12, 2005 |
STATE OF U P Vs. RAJESH
|
April 4, 2005 |
STATE OF U P Vs. PUTTU LAL KHAN SAHAI YADAVA
|
April 4, 2005 |
STATE OF U P Vs. SARVJEET
|
April 4, 2005 |
STATE OF U P Vs. ABDUL SHARIF
|
April 4, 2005 |
STATE OF U P Vs. SUDHIR KUMAR
|
April 25, 2005 |
STATE OF U P Vs. ASHARAM S O CHEDA LAL
|
April 28, 2005 |
STATE OF U P Vs. RAM SANEHI
|
April 28, 2005 |
STATE OF U P Vs. ASHA RAM
|
April 28, 2005 |
STATE OF U P Vs. CHHOTEY PANDA RAM SEWAK SHAMSHER ALIAS BABA BISHAMBHAR
|
April 27, 2005 |
STATE OF U P Vs. PYARE LAL
|
May 4, 2005 |
STATE OF U P Vs. SUKH DEEP SINGH ALIAS DEEP SINGH
|
May 5, 2005 |
STATE OF U P Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
February 28, 2005 |
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
February 22, 2005 |
STATE OF U P Vs. SURJEET SINGH
|
March 3, 2005 |
STATE OF U P Vs. RAM CHAND SITA RAM SATYA DEO RAM CHAND AND SANT KUMAR ALIAS BUDHI
|
March 3, 2005 |
STATE OF U P Vs. K M DIXIT
|
February 17, 2005 |
STATE OF U P Vs. NEPAL SINGH
|
January 4, 2005 |
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT II U P MEERUT
|
January 22, 2005 |
STATE OF U P Vs. STATE PUBLIC SERVICES TRIBUNAL
|
July 26, 2005 |
STATE OF U P Vs. ANIL
|
December 7, 2005 |
STATE OF U P Vs. DURGA YADAV
|
December 2, 2005 |
STATE OF U P Vs. SRI MAHIPAL SINGH RANA ADVOCATE SHRI SHANKER SINGH RANA
|
December 2, 2005 |
STATE OF U P Vs. ATABUL
|
December 16, 2005 |
STATE OF U P Vs. AMAR SINGH
|
December 14, 2005 |
STATE OF U P Vs. RAM CHARITTAR
|
December 14, 2005 |
STATE OF U P Vs. AYODHYA SINGH S O LALLO SINGH
|
December 9, 2005 |
STATE OF U P Vs. RAJENDRA S O SHYAM LAL JATAV
|
December 13, 2005 |
STATE OF U P Vs. CHOTEY LAL
|
December 20, 2005 |
STATE OF U P Vs. MADNA ALIAS MADHUA
|
December 20, 2005 |
STATE OF U P Vs. RAJPAL
|
December 16, 2005 |
STATE OF U P Vs. NANKU PATEL
|
December 23, 2005 |
STATE OF U P DEVI MOHAN SINGH NITUA PANNA RAMESH SUKH Vs. DEVI MOHAN SINGH NITUA PANNA RAMESH SUKH LAL STATE
|
July 8, 2005 |
STATE OF U P DIRECTOR OF EDUCATION DISTRICT INSPECTOR OF SCHOOLS Vs. KAILASH PATI PANDEY SARVAJIT PANDEY
|
August 10, 2005 |
STATE OF U. P. Vs. M/S. RAZA BULAND SUGAR CO. LTD
|
November 26, 2005 |
STATE OF U.P. Vs. RAM PARIKSHAN TIWARI AND OTHERS
|
December 23, 2005 |
STATE OF U.P. Vs. KRISHAN PAL SINGH @ BABA
|
November 14, 2005 |
State of U.P. Vs. Ramesh Kumar & 3 Ors.
|
December 23, 2005 |
STATE OF U.P. AND ANOTHER Vs. VIITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
March 3, 2005 |
STATE OF U.P. AND ANOTHER Vs. AMRISH CHANDRA AND ANOTHER
|
October 21, 2005 |
STATE OF U.P. AND ANOTHER Vs. 1ST ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
|
December 21, 2005 |
STATE OF U.P. AND ANOTHER Vs. M/S. DIVINE BUILDERS AND OTHERS
|
October 7, 2005 |
STATE OF UTTAR PRADESH Vs. RAM SEWAK RAM SWARUP KAMTA MADAN
|
December 23, 2005 |
STATE OF UTTAR PRADESH Vs. RAM PARIKSHAN TIWARI BABUNA RAMAYAN BALCHAND RAM BELAS
|
December 23, 2005 |
STATE OF UTTAR PRADESH Vs. MODANA ALIAS MADHUWA ROSHAN SINGH
|
December 20, 2005 |
STATE OF UTTAR PRADESH Vs. KUNDAN ALIAS UTKARSH AND ANUSHEEL ALIAS KUNWAR SONS OF KESHAV PRASAD GAUR
|
December 14, 2005 |
STATE OF UTTAR PRADESH Vs. RAM PAL HARI SINGH RAM SARAN HARI SINGH
|
December 9, 2005 |
STATE OF UTTAR PRADESH Vs. AMIN UDDIN IFTIKHARUDDIN ZULFIQAR UDDIN IFTIKHARUDDIN
|
December 7, 2005 |
STATE OF UTTAR PRADESH Vs. KRISHNA PAL ALIAS BABA CHIMMAN SINGH
|
November 14, 2005 |
STATE OF UTTAR PRADESH Vs. DHAKAN
|
September 14, 2005 |
STATE OF UTTAR PRADESH Vs. LALA RAM CHATURVEDI
|
February 9, 2005 |
STATE OF UTTAR PRADESH Vs. D P GUPTA
|
March 24, 2005 |
STATE OF UTTAR PRADESH Vs. RAM SEWAK; RAM SWARUP; KAMTA AND MADAN
|
December 23, 2005 |
STATE OF UTTARANCHAL Vs. MAHESH DAS
|
October 6, 2005 |
STATE OF UTTARANCHAL Vs. KEDAR SINGH RAWAT
|
December 9, 2005 |
STRONG CONSTRUCTION Vs. STATE OF U P
|
March 22, 2005 |
SUBASH CHAND Vs. STATE OF U.P.
|
September 8, 2005 |
SUBEDAR GHAN SHYAM KC JC-629427K S O RAM BAHADUR KC OF 4 9 GR Vs. UNION OF INDIA UOI
|
July 13, 2005 |
SUBEDAR PATHAK Vs. GENERAL MANAGER UNION BANK OF INDIA MUMBAI
|
September 27, 2005 |
SUBHARATI K K B CHARITABLE TRUST Vs. STATE OF U P
|
December 8, 2005 |
Subhas Chandra Vs. Harbans
|
March 10, 2005 |
SUBHASH CHAND GOYAL Vs. U P FINANCIAL CORPORATION KANPUR
|
March 24, 2005 |
SUBHASH CHANDRA GUPTA Vs. 1ST A.D.J., SHAHJAHANPUR AND OTHERS
|
October 7, 2005 |
SUBHASH CHANDRA MIGLANI Vs. NAGAR PALIKA PARISHAD SAHARANPUR
|
June 9, 2005 |
SUBHASH YADAVA ALIAS PAPPU Vs. ESTATE OFFICER
|
July 13, 2005 |
SUBODH KUMAR BHATT Vs. STATE OF U P
|
June 17, 2005 |
SUBODH KUMAR KAUSHIK S O SHRI RAM NARAIN KAUSHIK Vs. STATE OF U P
|
October 7, 2005 |
SUDAMA SINGH BACCHAN SINGH PREM PRAKASH ALIAS OM PRAKASH Vs. STATE OF U P STATION OFFICER HARIBANS SINGH AMTICA
|
April 29, 2005 |
SUDAMA TIWARI MUNI DEO Vs. STATE OF U P
|
August 22, 2005 |
SUDARSH AWASHTHI Vs. ELECTION COMMISSION OF INDIA
|
August 25, 2005 |
SUDARSHAN DEVI Vs. BHAJAN KAUR
|
February 18, 2005 |
SUDARSHAN TRADING COMPANY Vs. STATE OF UTTAR PRADESH
|
March 22, 2005 |
SUDHA AGNIHOTRI Vs. MOTOR ACCIDENT CLAIMS
|
October 19, 2005 |
SUDHAKAR MISHRA AND ANR. Vs. STATE OF U.P.
|
September 16, 2005 |
SUDHIR KUMAR AGRAWAL Vs. LALA NAUBAT RAM AGRAWAL
|
October 24, 2005 |
SUDHIR OM PRAKASH AND SATENDRA OM PRAKASH Vs. STATE OF U P
|
May 13, 2005 |
SUHEB Vs. STATE OF U P
|
October 27, 2005 |
SUKH NANDAN Vs. BOARD OF REVENUE
|
May 26, 2005 |
SUKH RAM Vs. STATE
|
July 20, 2005 |
SUKHAI Vs. UNION OF INDIA
|
April 28, 2005 |
SUKHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P MEERUT CAMP MUZAFFARNAGAR
|
January 12, 2005 |
SUKHBIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALIGARH AND OTHERS
|
November 21, 2005 |
SUKHDEO DWIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION SANSKRIT DIRECTORATE OF EDUCATION DISTRICT
|
May 6, 2005 |
SUKHDEV STEEL CUTTERS AND WELDERS Vs. HONBLE SRI LALTA PRASAD JUDICIAL OFFICER
|
May 5, 2005 |
SUKHRAJI DEVI Vs. BABU RAM KANAUJIA
|
July 14, 2005 |
SUKHVIR SINGH Vs. SUKHVIR SINGH
|
August 11, 2005 |
SUKKHI Vs. STATE OF U P
|
September 9, 2005 |
SULTAN LEATHER FINISHERS (P.) LTD Vs. A.D.J.
|
December 14, 2005 |
SULTAN LEATHER FINISHERS (P.) LTD. Vs. A.D.J.
|
November 7, 2005 |
SULTAN LEATHER FINISHERS P LTD Vs. A D J
|
January 31, 2005 |
Suman Agnihotri (Kumari) Vs. State Government of U.P. and another
|
April 7, 2005 |
Suman Bhatnagar (Smt.) Vs. State of U.P. and others
|
November 7, 2005 |
SUMAN KUMARI Vs. STATE OF U P
|
May 6, 2005 |
SUMAN LATA Vs. MADAN MOHAN SONKAR
|
November 17, 2005 |
SUMER CHAND ASSISTANT DEVELOPMENT OFFICER PANCHAYAT Vs. STATE OF U P
|
May 24, 2005 |
SUNDAR DEVI Vs. IIIRD A D J FATEHPUR
|
August 22, 2005 |
SUNDAR KESHARIYA Vs. STATE OF UTTAR PRADESH
|
July 29, 2005 |
SUNDER Vs. STATE OF U P
|
July 29, 2005 |
SUNDER Vs. UNION OF INDIA
|
May 19, 2005 |
SUNDER Vs. STATE OF U P
|
December 16, 2005 |
SUNDER LAL Vs. ROOP CHANDRA AND ANOTHER
|
December 5, 2005 |
SUNDER RAM AND OTHERS Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
January 17, 2005 |
SUNDER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
April 26, 2005 |
SUNEEL KAPOOR Vs. VIIITH A D J
|
March 18, 2005 |
SUNIL GARG Vs. STATE OF U P
|
March 14, 2005 |
SUNIL KUMAR BANSAL Vs. STATE OF U P
|
September 8, 2005 |
SUNIL KUMAR SHUKLA SRI RAMESH CHANDRA SHUKLA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHAIRMAN PRATAPGARH
|
November 23, 2005 |
SUNITA BHADOORIA Vs. STATE OF UTTAR PRADESH
|
December 7, 2005 |
SUNITA BHAGAT Vs. STATE OF U P
|
September 22, 2005 |
SUNITA KUSHWAHA NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
December 13, 2005 |
SUNITA PATEL Vs. STATE OF U P
|
November 23, 2005 |
SUO MOTU ACTION TAKEN Vs. ICICI BANKLTD
|
September 9, 2005 |
SUPDT ENGINEER U P S E B AND THE ADDITIONAL CHIEF ENGINEER U P STATE Vs. PRESIDING OFFICER LABOUR COURT IV HYDRO ELECTRIC EMPLOYEES UNION
|
March 18, 2005 |
SUPERINTENDING ENGINEER ELECTRICITY TRANSMISSION CIRCLE ALLENGANJ U P S E B KANPUR Vs. PRESIDING OFFICER LABOUR COURT IVTH KANPUR
|
March 18, 2005 |
SURABHI HOSPITAL P LTD Vs. STATE OF U P
|
February 15, 2005 |
SURAJ BHAN SINGH Vs. STATE OF U P
|
April 21, 2005 |
SURAJ DIN Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
|
October 25, 2005 |
SURAKSHA RANI CHOPRA Vs. STATE OF U P
|
May 26, 2005 |
SUREKHA Vs. JITENDRA ALIAS DESHPAL
|
August 12, 2005 |
SURENDRA Vs. STATE OF U P
|
March 16, 2005 |
SURENDRA KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
|
October 18, 2005 |
SURENDRA KUMAR DWIVEDI MAHENDRA KUMAR DWIVEDI DEVENDRA KUMAR DWIVEDI Vs. VTH ADDITIONAL DISTRICT JUDGE JUDGE SMALL CAUSES MUNSIF VIITH
|
October 24, 2005 |
SURENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION
|
July 20, 2005 |
SURENDRA KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
June 8, 2005 |
SURENDRA KUMAR SRI HARGOVIND SINGH Vs. STATE OF U P
|
September 28, 2005 |
SURENDRA MISHRA Vs. STATE OF U P
|
July 29, 2005 |
SURENDRA PAL Vs. STATE OF U P
|
December 2, 2005 |
SURENDRA PAL SINGH Vs. CHANDER PARKASH
|
December 25, 2005 |
SURENDRA PAL SINGH Vs. CHANDER PARKASH
|
October 25, 2005 |
Surendra Prasad Vs. Ram Hit
|
February 28, 2005 |
SURENDRA PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
April 8, 2005 |
SURENDRA SINGH Vs. STATE OF U.P.
|
January 5, 2005 |
SURENDRA SINGH Vs. STATE OF U P
|
September 21, 2005 |
SURENDRA SINGH SAUDAN SINGH Vs. STATE OF U P
|
August 31, 2005 |
SURENDRA SINGH YADAV Vs. STATE OF U P
|
August 11, 2005 |
SURESH CHANDRA Vs. STATE OF U P
|
November 21, 2005 |
SURESH CHANDRA Vs. STATE OF U P
|
November 18, 2005 |
SURESH CHANDRA AGARWAL Vs. IXTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
December 6, 2005 |
SURESH CHANDRA GUPTA Vs. COLLECTOR KANPUR NAGAR
|
May 25, 2005 |
SURESH CHANDRA GUPTA ARHATI Vs. COMMISSIONER TRADE TAX AND THE TRADE TAX OFFICER
|
May 6, 2005 |
SURESH CHANDRA JAIN Vs. VIITH A.D.J., SAHARANPUR AND OTHERS
|
August 5, 2005 |
SURESH CHANDRA PYARE LAL Vs. STATE OF UTTAR PRADESH
|
August 23, 2005 |
SURESH KUMAR BANSAL Vs. VIJAY KUMAR JAIN
|
February 3, 2005 |
SURESH KUMAR TRIPATHI Vs. NUTAN KUMAR AND OTHERS
|
August 24, 2005 |
SURESH NARAIN TRIPATHI Vs. STATE OF U P
|
April 4, 2005 |
SURESH PRASAD Vs. STATE OF U P
|
August 23, 2005 |
SURESH SINGH YADAV
Vs. STATE OF U P
|
July 4, 2005 |
SURESHWATI Vs. STATE OF U P
|
September 12, 2005 |
SURESHWATI Vs. STATE OF U P
|
October 9, 2005 |
SURSATI DEVI AND 6 ORS Vs. VARANASI VIKAS PRADHIKARAN
|
May 24, 2005 |
SURYA DEO MISHRA Vs. STATE OF U P
|
December 23, 2005 |
SURYA DEO TYAGI Vs. CHANDRADEO TYAGI
|
November 9, 2005 |
SURYA KANT OJHA Vs. STATE OF U P
|
February 28, 2005 |
SURYA NATH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
January 19, 2005 |
SURYA PATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH AND OTHERS
|
April 6, 2005 |
SUSHEEL KUMAR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
October 4, 2005 |
SUSHEEL KUMAR GUPTA Vs. STATE OF UTTARANCHAL
|
December 16, 2005 |
SUSHIL KUMAR Vs. UNION OF INDIA THROUGH INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, VARANASI
|
January 25, 2005 |
SUSHIL KUMAR Vs. OM PRAKASH SHOP KEEPER
|
September 5, 2005 |
SUSHIL KUMAR SINGH Vs. STATE OF U P
|
January 31, 2005 |
SUSHIL KUMAR SINGH Vs. STATE OF U P
|
May 21, 2005 |
SUSHIL KUMAR SRIVASTAVA Vs. IVTH ADDL DISTRICT JUDGE
|
August 12, 2005 |
Sushil Maurya Vs. Atrikt Adhikari
|
February 10, 2005 |
SUSHIL SINGH Vs. PRABHU NARAIN YADAV
|
December 23, 2005 |
SUSHILA DEVI Vs. DISTRICT COLLECTOR KANPUR NAGAR
|
September 6, 2005 |
SUSHILA DEVI Vs. NAGAR PALIKA PARISHAD
|
January 31, 2005 |
SUSHILA GUPTA WIFE OF DINESH CHANDRA GUPTA OFFICIATING PRINCIPAL Vs. JOINT DIRECTOR OF EDUCATION KANPUR REGION
|
November 22, 2005 |
SUSHILA INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
August 9, 2005 |
SUSHILA PULP AND PAPERS LTD Vs. OFFICIAL LIQUIDATOR
|
January 4, 2005 |
SUSHILA VERMA Vs. STATE OF UTTAR PRADESH
|
November 11, 2005 |
SUSHMA SINGH Vs. STATE OF U P
|
May 16, 2005 |
SWADESH SINGH Vs. BASIC SHIKSHA PARISHAD
|
January 27, 2005 |
SWADESHI POLYTEX LIMITED KARAMCHARI KALYAN SANGH Vs. UNION OF INDIA
|
March 31, 2005 |
SWARAJ KUMAR Vs. ARVIND KUMAR
|
May 27, 2005 |
Syed Maujood Ahmed Vs. State of U.P.
|
May 27, 2005 |
SYED MOHD MAMNOON MOHD ZUNNOON Vs. COMMITTEE OF MANAGEMENT FAZAL UR RAHMAN ISLAMIA INTER COLLEGE
|
July 26, 2005 |
SYED SHABBIR HASAN ALIAS MASEEH ABBAS Vs. STATE OF U P
|
April 13, 2005 |
SYEDA KANEEZ MOHD. Vs. VTH A.D.J.
|
April 11, 2005 |
SYNDET INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III
|
February 25, 2005 |
Tahir Vs. Gaon Sabha & Ors.
|
December 8, 2005 |
TAPESHWARI PRASAD LATE SRI GAJODHAR PRASAD Vs. VITH ADDL DISTT JUDGE
|
November 24, 2005 |
TARKESHWAR PRASAD Vs. STATE OF U P
|
September 9, 2005 |
TECHNICAL GLASS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2005 |
TEJ KUMARI CHOPRA Vs. STATE OF U P
|
October 20, 2005 |
TEJ PAL SRI KABOOL IN JAIL Vs. STATE OF U P
|
May 27, 2005 |
TH BRASHBHANJI MAHARAJ VIRAJMAN MANDIR OASBA BARSENA Vs. KAMPURI
|
October 20, 2005 |
THAKUR BANKEY BEHARIJI MAHARAJ Vs. VIITH A.D.J.
|
May 18, 2005 |
THAKUR RAMLALA JI MAHARAJ BIRAJMAN MANDIR Vs. U P AVAS EVAM VIKAS PARISHAD
|
December 19, 2005 |
THERMAL CONTRACTORS ASSCN Vs. DIR RAJYA VIDYUT UTPADAN NIGAM LTD
|
May 13, 2005 |
Tilak Chand Vs. Suresh Chandra
|
February 11, 2005 |
TILAK RAM Vs. STATE OF U P
|
February 4, 2005 |
TIPUL CHAND Vs. IIND ADDL DISTRICT JUDGE FATEHPUR
|
July 12, 2005 |
TIWARI K D Vs. PUNJAB NATIONAL BANK
|
March 23, 2005 |
TRADEXPAN INDIA P LTD Vs. CHAIRMAN CUM CHIEF EXECUTIVE OFFICER GREATER NOIDA DEVELOPMENT AUTHORITY
|
October 5, 2005 |
TRADEXPAN INDIA PVT LTD Vs. CHAIRMAN-CUM-CHIEF EXECUTIVE OFFICER
|
May 8, 2005 |
TRIBHUWAN SINGH Vs. STATE OF U P & ORS
|
December 2, 2005 |
TRILOK SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE RUDRAPRAYAG
|
November 25, 2005 |
TRIMURTI FRAGRANCE PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
TRIPURARI DUTT PANDEY Vs. DY CHIEF MANAGER U P STATE ROAD TRANSPORT CORPORATION
|
November 17, 2005 |
TRITA Vs. STATE OF U.P. AND OTHERS
|
April 19, 2005 |
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. ADDITIONAL EXCISE COMMISSIONER ADMINISTRATION SHEERA NIYANTARAK
|
February 2, 2005 |
TRIVENI ENGINEERING AND INDUSTRIESLTD Vs. STATE OF U P
|
May 11, 2005 |
TRIVENI FUELS Vs. STATE OF U P
|
May 6, 2005 |
TRIVENI GLASS LTD Vs. UNION OF INDIA
|
September 6, 2005 |
TRIVENI SHEET GLASS WORKS LIMITED Vs. STATE OF UTTAR PRADESH
|
September 8, 2005 |
TUFANI RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 26, 2005 |
Tulsi Ram Vs. Gaon Sabha
|
February 22, 2005 |
TUNG NATH DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 6, 2005 |
U P AVAS EVAM VIKAS PARISHAD Vs. JAGDISH PRASAD
|
August 23, 2005 |
U P AVAS EVAM VIKAS PARISHAD Vs. HARNAM SINGH
|
November 22, 2005 |
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. IXTH A D J GHAZIABAD
|
February 28, 2005 |
U P CO-OPERATIVE BANK LTD Vs. AMAR SINGH
|
November 8, 2005 |
U P POWER CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT U P GORAKHPUR
|
April 25, 2005 |
U P POWER CORPORATION LIMITED Vs. SATYA NARAIN DRIVER
|
March 18, 2005 |
U P POWER CORPORATION LTD Vs. ZAKIR HASAN TAHIR HASAN MUNAWAR KHAN NOOR MOHAMMAD KHAN
|
August 16, 2005 |
U P RAJYA SAHAKARI BHUMI VIKAS BANKLTD Vs. LABOUR COURT MATHURA
|
November 11, 2005 |
U P S R T CORPORATION Vs. SHIV SHANKER LAL MISHRA
|
March 7, 2005 |
U P S R T CORPORATION Vs. STATE OF U P
|
December 6, 2005 |
U P SMALL INDUSTRIES CORPORATION Vs. PRESIDING OFFICER LABOUR COURT I AND SRI AJAI KUMAR
|
May 6, 2005 |
U P STATE ELECTRICITY BOARD Vs. MAHENDRA SINGH
|
May 27, 2005 |
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT II
|
February 3, 2005 |
U P STATE ROAD TRANSPORT COR Vs. U P PUBLIC SERVICES TRIBUNAL
|
November 8, 2005 |
U P STATE ROAD TRANSPORT CORPORATION Vs. PREM BALLABH JOSHI
|
January 13, 2005 |
U P STATE ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR SRI AMAR CHANDRA PRESIDING OFFICER LABOUR COURT STATE OF
|
May 19, 2005 |
U P STATE ROAD TRANSPORT CORPORATION Vs. MANJOOR AHMAD
|
November 29, 2005 |
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHANT ASHOK PRAPAN SHARMA
|
September 23, 2005 |
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P THE PRESIDING OFFICER LABOUR COURT AND MAKIL AHMAD
|
July 18, 2005 |
U P STATE SUGAR AND CANE DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 6, 2005 |
U P STATE SUGAR CORPORATION Vs. LABOUR COURT DINESH CHAND GUPTA AND STATE OF U P
|
March 2, 2005 |
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT STATE OF UTTAR PRADESH AND UDAI BHAN SINGH
|
January 6, 2005 |
U P STOCK EXCHANGE ASSOCIATION LTD Vs. VEGEPRO FOODS AND FEEDS LTD
|
August 29, 2005 |
U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW IN RE Vs. STATE
|
July 19, 2005 |
U.P. AVAS EVAM VIKAS PARISHAD, THROUGH ITS COMMISSIONER Vs. SHEO NARAIN KUSHWAHA AND OTHERS
|
December 20, 2005 |
U.P. JAL NIGAM KARMCHARI MAHASANGH Vs. STATE OF U.P.
|
April 28, 2005 |
U.P. State Electricity Board Vs. Phool Chand and another
|
November 21, 2005 |
U.P. STATE ROAD TRANSPORT Vs. RESAM DEVI
|
August 23, 2005 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. RANI SRIVASTAVA
|
August 31, 2005 |
U.P.State Road Transport Corporation through the Regional Manager,Allahabad Vs. State of U.P.& Ors.
|
July 18, 2005 |
U.P.Sunni Central Board of Waqf Lucknow Vs. Maya Devi & Ors.
|
July 19, 2005 |
UCO Bank Vs. Central Government Industrial Tribunal-cum-Labour Court
|
November 21, 2005 |
UDAI BAHADUR Vs. STATE OF U P
|
October 25, 2005 |
UDAI KUMAR VERMA SRI KAMLA KANT VERMA Vs. STATE OF U P
|
July 18, 2005 |
UDAI NARAIN SINGH Vs. STATE OF U P
|
October 6, 2005 |
UDAI NARAIN SINGH Vs. STATE OF U P
|
June 10, 2005 |
UDAI PRATAP AND OTHERS Vs. APPAR ZILA ADHIKARI (VIT AND RAJESHWA) UP SANCHALAK CONSOLIDATION, DEORIA AND OTHERS
|
April 5, 2005 |
UDAI PRATAP SINGH Vs. STATE OF U P
|
March 21, 2005 |
Udan Singh Vs. State
|
February 14, 2005 |
UDAN SINGH CHANDRA BHUSHAN SINGH DHARAM PAL SINGH INDRESH SINGH ALI Vs. BOARD OF REVENUE
|
May 23, 2005 |
UMA DEVI DILASARAM MAHESH CHANDRA Vs. STATE OF U P
|
November 22, 2005 |
Uma Shankar Vs. Bhola
|
May 7, 2005 |
UMA SHANKER MISHRA RAM NAYAN MISHRA Vs. GENERAL MANAGER CHIEF SECURITY COMMISSIONER R P F DIVISIONAL
|
September 14, 2005 |
UMARDARAJ Vs. FURKAN AHMAD
|
February 18, 2005 |
UMESH ALIAS UMMI Vs. STATE OF U P
|
March 7, 2005 |
UMESH ALIAS UMMI JAGGU AHIRWAR Vs. STATE OF U P
|
February 25, 2005 |
UMESH CHAND Vs. SUB-DIVISIONAL OFFICER MAHARAJGANJ
|
November 8, 2005 |
UMESH CHAND Vs. SUB-DIVISIONAL OFFICER MAHARAJGANJ
|
August 11, 2005 |
UMESH CHAND VERMA Vs. STATE OF U P
|
March 2, 2005 |
UMESH CHANDRA Vs. NAGAR NIGAM ALLHABAD
|
February 2, 2005 |
UMESH CHANDRA Vs. STATE OF U P
|
February 16, 2005 |
UMESH CHANDRA Vs. JOINT DIRECTOR OF CONSOLIDATION SETTLEMENT OFFICER CONSOLIDATION RAM KHILAUNI
|
May 17, 2005 |
UMESH CHANDRA Vs. STATE OF U P
|
October 24, 2005 |
UMESH CHANDRA PANDEY Vs. UNION OF INDIA UOI
|
May 3, 2005 |
UMESH CHANDRA PANDEY Vs. STATE OF U P
|
March 18, 2005 |
UMESH CHANDRA SAXENA D Vs. MOHINI BAJPAI
|
July 19, 2005 |
UMESH CHANDRA SHARMA JAGDISH CHANDRA SHARMA Vs. STATE OF U P
|
September 6, 2005 |
UMESH KUMAR Vs. NAGAR PALIKA PARISHAD
|
April 29, 2005 |
UMESH KUMAR GUPTA Vs. STATE OF U P
|
September 21, 2005 |
UNIED INDIA INSURANCE CO. LTD Vs. MANJU DEVI
|
September 30, 2005 |
UNION BANK OF INDIA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 6, 2005 |
UNION BANK OF INDIA Vs. BRAHAM PAL SINGH RESPONDENT
|
October 21, 2005 |
UNION OF INDIA Vs. MOHD. AMIR KHAN
|
September 22, 2005 |
UNION OF INDIA Vs. SANJEEV CHANDRA AGARWAL
|
January 20, 2005 |
UNION OF INDIA Vs. RAM KRIPAL SINGH
|
February 17, 2005 |
UNION OF INDIA Vs. HARI SHANKER GAURI SHANKER
|
February 10, 2005 |
UNION OF INDIA Vs. HARNANDI DEVI
|
April 13, 2005 |
UNION OF INDIA Vs. M A SIDDIQUI
|
May 18, 2005 |
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR
|
June 24, 2005 |
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT SARVODAYA
NAGAR KANPUR
|
June 26, 2005 |
UNION OF INDIA Vs. RADHA KRISHNA SETH
|
September 14, 2005 |
UNION OF INDIA Vs. VIRENDRA PRASAD DUBEY
|
September 26, 2005 |
UNION OF INDIA Vs. SARITA ALIAS SHANTI DEVI
|
October 20, 2005 |
UNION OF INDIA Vs. DUKHI LAL RAM PRASAD AND CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 28, 2005 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH AND SUBHASH CHANDRA SAXENA
|
November 22, 2005 |
UNION OF INDIA AND ANOTHER Vs. BRIJBHUSHAN YADAV AND ANOTHER
|
August 8, 2005 |
Union of India and others Vs. Prahlad Kumar
|
November 25, 2005 |
UNION OF INDIA UOI Vs. UNION OF INDIA UOI
|
November 25, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. ASIF
|
February 1, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. ARUNESH BHATNAGAR HARIDWAR
|
February 4, 2005 |
UNITED INDIA INSURANCE COMPANY Vs. SUDHA DEVI
|
July 23, 2005 |
UNITED INDIA INSURANCE COMPANY Vs. RUNDHAWATI
|
October 20, 2005 |
UNITED INDIA INSURANCE COMPANY Vs. BEENU
|
October 18, 2005 |
UNITED INDIA INSURANCE COMPANY LTD Vs. STATE OF U P
|
April 5, 2005 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHD SHAKIR ALI
|
September 22, 2005 |
UNITED PROVINCIAL TRANSPORT AGENCY Vs. PRESIDING OFFICER LABOUR COURT U P
|
July 26, 2005 |
UPENDRA NATH Vs. SPECIAL JUDGE E C ACT A D J
|
February 18, 2005 |
UPENDRA SINGH Vs. STATE OF U P
|
August 30, 2005 |
UPPER GANGES SUGAR AND INDUSTRIESLTD Vs. STATE OF U P
|
April 11, 2005 |
UPTRON COLOUR PICTURE TUBES WORKERS UNION Vs. DEPUTY LABOUR COMMISSIONER STATE OF U P
|
May 24, 2005 |
UPTRON POWERTRONICS LIMITED Vs. COMMISSIONER OF SALES TAX
|
April 20, 2005 |
URMILA CHAURASIA Vs. STATE OF U P
|
August 12, 2005 |
URMILA DEVI Vs. DISTRICT JUDGE
|
May 26, 2005 |
USHA BANSAL Vs. PREMWATI
|
March 7, 2005 |
USHA RANI SHARMA SRI MAHESH PRASAD SHARMA Vs. DEPUTY INSPECTRESS OF GIRLS SCHOOL
|
February 22, 2005 |
USHA SAHRAWAT Vs. YASHPAL SINGH ADVOCATE
|
December 6, 2005 |
UTTAM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
May 5, 2005 |
UTTAR PRADESH BADMINTON ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
September 22, 2005 |
UTTAR PRADESH CO-OPERATIVE BANK EMPLOYEES CONGRESS Vs. STATE OF UTTAR PRADESH
|
February 11, 2005 |
UTTAR PRADESHIYA PRATHAMIK SHIKAHAK SANGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS SUB DIVISIONAL OFFICER AND RADHEY
|
August 9, 2005 |
UTTARANCHAL EDUCATION AND EXAMINATION BOARD RAMNAGAR Vs. DALIP KUMAR
|
December 23, 2005 |
VAIBHAV SINGH DHARAMVEER SINGH Vs. STATE OF UTTAR PRADESH
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December 23, 2005 |
VAM ORGANICS CHEMICALLTD Vs. DEPUTY LABOUR COMMISSIONER MORADABAD
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March 2, 2005 |
VASHISHTHA MUNI MISHRA SRI RAMAYAN MISHRA Vs. STATE OF U P
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December 21, 2005 |
VED PRAKASH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
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August 5, 2005 |
VED VYAS PANDEY Vs. STATE OF U P
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September 29, 2005 |
VEDPAL SINGH Vs. SABHA CHAND
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February 11, 2005 |
VEENA BAHL Vs. VISHNU KUMAR
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August 16, 2005 |
VEER PAL SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI
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March 2, 2005 |
VEER PRATAP SINGH Vs. STATE OF U P
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August 24, 2005 |
VEER SINGH GIRDHARI SINGH Vs. STATE OF U P
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August 11, 2005 |
VIDHIYA WATI DARSHAN LAL CHANDRAKALI SHIV PAL Vs. STATE OF UTTAR PRADESH
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July 27, 2005 |
VIDHYADHAR JAIN Vs. DISTRICT JUDGE MAINPURI
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August 29, 2005 |
VIDYA BAL MANDALI Vs. COMMISSIONER OF INCOME TAX
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November 21, 2005 |
VIDYARTHI ADVERTISERS Vs. STATE OF UTTAR PRADESH
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July 7, 2005 |
VIDYAWATI Vs. IIND A D J MEERUT
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May 26, 2005 |
VIDYAWATI DEVI Vs. STATE OF U P
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July 27, 2005 |
VIDYAWATI MISHRA Vs. UNION OF INDIA UOI
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September 16, 2005 |
VIDYAWATI WIDOW OF LATE MARMESHWARI LAL RAJ KUMAR Vs. STATE OF U P AND RAM BILAS ALIAS RAM NIWAS RAGHUNANDAN PRASAD
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August 29, 2005 |
VIJAI BAHADUR RAI Vs. STATE OF U P
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May 27, 2005 |
VIJAI KUMAR Vs. DISTRICT JUDGE BUDAUN
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November 16, 2005 |
VIJAI KUMAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
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December 13, 2005 |
VIJAI PAL ALIAS VIJAI SINGH Vs. STATE OF U P
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September 27, 2005 |
VIJAI SAHAGAL Vs. STATE OF U P
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September 12, 2005 |
VIJAY BAHADUR PANDEY Vs. STATE OF U P
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March 18, 2005 |
VIJAY BAHADUR SINGH Vs. SPECIAL SESSION JUDGE DEHRADUN
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February 19, 2005 |
VIJAY BAR Vs. COMMISSIONER OF TRADE TAX
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April 25, 2005 |
VIJAY BHAN SINGH KASANA SRI KEDAR SINGH Vs. STATE OF U P
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February 24, 2005 |
VIJAY KUMAR Vs. BAREILLY KSHETRIYA GRAMIN BANK
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January 28, 2005 |
VIJAY KUMAR Vs. DISTT SUPPLY OFFICER/DELEGATED AUTHORITY
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August 24, 2005 |
VIJAY KUMAR Vs. STATE OF U P
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October 7, 2005 |
VIJAY KUMAR Vs. IIND A D J SAHARANPUR
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November 14, 2005 |
VIJAY KUMAR Vs. DISTRICT SUPPLY OFFICER
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October 24, 2005 |
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
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October 21, 2005 |
VIJAY KUMAR BHATNAGAR S O BRIJ SWAROOP BHATNAGAR Vs. STATE OF U P
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March 16, 2005 |
VIJAY KUMAR JAIN Vs. UNION OF INDIA
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March 1, 2005 |
VIJAY KUMAR PALIWAL Vs. PRESIDING OFFICER LABOUR COURT IVTH U P KANPUR
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March 17, 2005 |
VIJAY KUMAR RAM CHANDRA Vs. DISTRICT JUDGE
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November 16, 2005 |
VIJAY KUMAR RASTOGI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.
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November 10, 2005 |
VIJAY KUMAR SINGHAL LATE SALEK CHAND SINGHAL Vs. STATE OF UTTAR PRADESH
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May 24, 2005 |
VIJAY KUMAR UPADHAYAY Vs. STATE OF U P
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August 23, 2005 |
VIJAY KUMAR YADAV LATE HARI NATH YADAV Vs. STATE OF U P
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July 25, 2005 |
VIJAY LAXMI Vs. STATE OF U P
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October 17, 2005 |
VIJAY NARAIN KAPOOR Vs. DISTRICT JUDGE, KANPUR AND OTHERS
|
February 18, 2005 |
VIJAY PRAKASH Vs. STATE OF U P
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February 4, 2005 |
VIJAY PRAKASH MINOR Vs. CH CHARAN SINGH UNIVERSITY
|
March 1, 2005 |
VIJAY SHANKAR ALIAS LAL BABU Vs. STATE OF U P
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February 4, 2005 |
VIJAY SHANKAR SHARMA Vs. STATE OF U P
|
May 19, 2005 |
VIJAY SHANKER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE, GORAKHPUR AND ANOTHER
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November 8, 2005 |
VIJAY SHANKER TRIPATHI Vs. STATE PUBLIC SERVICES TRIBUNAL
|
November 23, 2005 |
VIJAY SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
|
November 20, 2005 |
VIJAY SINGH Vs. U P S R T CORPORATION
|
October 20, 2005 |
VIJAY SINGH Vs. STATE OF U P
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March 16, 2005 |
VIJAY SINGH SHRI MANMOHAN SINGH Vs. RANI LAXMI BAI KSHETRIYA GRAMEEN BANK
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August 23, 2005 |
VIJENDRA KUMAR VIJAYPAL SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 23, 2005 |
VIJENDRA SHARMA Vs. STATE OF U P
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January 12, 2005 |
VIJENDRA SINGH Vs. BOARD OF REVENUE AND OTHERS
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March 14, 2005 |
VIJENDRA SINGH RISHAL SINGH Vs. STATE OF U P
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September 29, 2005 |
VIKAS Vs. STATE OF U P
|
March 22, 2005 |
VIKRAM SAIN JAIN Vs. CHATURBHUJ ADDL DISTRICT AND SESSIONS JUDGE
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August 16, 2005 |
VIKRAMADITYA CHAUHAN Vs. RAM LALI SINGH
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January 3, 2005 |
VIKRAMAJIT SINGH THROUGH KRISHNA MURARI SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
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September 1, 2005 |
VIKRANT TYRES LIMITED Vs. STATE OF U.P.
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March 24, 2005 |
VIMAL ALIAS NANHKOO Vs. STATE OF U P
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August 31, 2005 |
VIMAL KUMAR KAPOOR Vs. A D J COURT NO 14 VARANASI
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May 20, 2005 |
VIMAL PRATAP SINGH KAMAL SINGH YADAV Vs. STATE OF U P
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March 24, 2005 |
VIMALA DEVI BANWARI LAL SITA MURALI RAM KALI Vs. STATE OF U P
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March 2, 2005 |
VIMLA DEVI (SMT.) AND ANOTHER Vs. SPECIAL JUDGE (E.C. ACT), JHANSI AND OTHERS
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December 5, 2005 |
VINAY KUMAR Vs. DIRECTOR OF EDUCATION HIGHER ALLAHABAD
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November 17, 2005 |
VINAY KUMAR AND OTHERS Vs. IIND ADDITIONAL DISTRICT JUDGE, JALAUN AND OTHERS
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September 23, 2005 |
VINAY KUMAR SHAKYA BABU RAM SHAKYA Vs. STATE OF U P
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April 29, 2005 |
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
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October 3, 2005 |
Vinay Kumar Tandon Vs. State of U.P. and others
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November 14, 2005 |
VINAY SONI Vs. VINOD CHANDRA MISHRA AND OTHERS
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August 12, 2005 |
VINDHYACHAL Vs. IQBAL AHMAD
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December 13, 2005 |
VINIYOGA CLOTHEX LTD Vs. VINAY BAGLA
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February 17, 2005 |
VINOD Vs. STATE OF U P
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September 7, 2005 |
VINOD BADALU Vs. STATE OF UTTAR PRADESH
|
September 7, 2005 |
VINOD KISHORE DIXIT Vs. STATE OF U P
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July 14, 2005 |
VINOD KUMAR Vs. NATHU RAM
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February 4, 2005 |
VINOD KUMAR Vs. DINA NATH AGRAWAL
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April 11, 2005 |
VINOD KUMAR DIXIT
Vs. A D J VIIITH
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May 26, 2005 |
VINOD KUMAR PANDEY Vs. STATE OF U P
|
August 11, 2005 |
VIPIN CHAUDHARY S O RAM SWAROOP CHAUDHARY Vs. STATE OF U P
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January 6, 2005 |
VIPIN KUMAR Vs. STATE OF U P
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September 7, 2005 |
VIRENDRA KUMAR CHOPRA Vs. RAM NARAIN
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June 28, 2005 |
VIRENDRA KUMAR JAI NARAIN JAI NARAIN SADI LAL Vs. STATE OF UTTAR PRADESH
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September 30, 2005 |
VIRENDRA KUMAR JAIN Vs. ACM VTH/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
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May 17, 2005 |
VIRENDRA KUMAR JAIN Vs. A C M VTH R C AND E O
|
March 17, 2005 |
VIRENDRA KUMAR KANNAUJIYA Vs. STATE OF U P
|
May 6, 2005 |
VIRENDRA KUMAR SINGH Vs. VICE CHANCELLOR MAHATAMA JYOTIBA PHULE ROHILKHAND UNIVERSITY
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December 16, 2005 |
VIRENDRA KUMAR TYAGI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
October 27, 2005 |
VIRENDRA PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
February 28, 2005 |
VIRENDRA PAL SINGH VED PAL SINGH Vs. STATE OF U P
|
November 8, 2005 |
VIRENDRA PRASAD DUBEY Vs. SENIOR DIVISIONAL SECURITY COMMISSIONER R P F NORTHERN RAILWAY ALLAHABAD
|
July 18, 2005 |
VIRENDRA PRATAP GUPTA Vs. REGIONAL MANAGER U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION
|
November 8, 2005 |
VIRENDRA SINGH Vs. COMMISSIONER ALLAHABAD DIVISION SUB DIVISIONAL MAGISTRATE AND GRAM
|
November 17, 2005 |
VIRENDRA SINGH Vs. DEBT RECOVERY TRIBUNAL
|
May 18, 2005 |
VIRENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ETAH
|
March 17, 2005 |
VIRENDRA UPADHYAY Vs. STATE OF U P
|
March 4, 2005 |
VIRESH KUMAR TIWARI Vs. ZILA SAHKARI BANK LTD
|
March 7, 2005 |
VIRESH KUMAR TIWARI Vs. ZILA SAHKARI BANK LIMITED
|
March 7, 2005 |
VISHAL PROPERTIES P LTD Vs. STATE OF U P
|
May 19, 2005 |
VISHAL SAHAKARI AWAS SAMITI Vs. SECRETARY HOUSING
|
March 1, 2005 |
VISHESDATT Vs. D.D.C. AND OTHERS
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February 24, 2005 |
VISHNU DUTT MISHRA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, AZAMGARH AND OTHERS
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August 11, 2005 |
VISHNU KANT GOSWAMI Vs. IIND A D J , ALLAHABAD AND OTHERS
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December 12, 2005 |
VISHNU NARAIN AGNIHOTRI Vs. IIND ADDL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
|
August 10, 2005 |
VISHNU PRATAP SINGH ALIAS RAMESH TOMAR ALIAS DAMRU Vs. STATE OF U P
|
December 5, 2005 |
VISHNU PRATAP SINGH KUNWAR BAHADUR SINGH ASSISTANT COMMISSIONER Vs. STATE OF UTTAR PRADESH
|
November 25, 2005 |
VISHWANATH AND ANOTHER Vs. ADDITIONAL DISTRICT MAGISTRATE (ADMINISTRATION)/DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
May 18, 2005 |
VIVEK SRIVASTAVA Vs. UNION OF INDIA
|
April 12, 2005 |
VORA ELECTRIC SERVICE ASIT KUMAR VORA Vs. STATE OF U P
|
May 3, 2005 |
WAHIDA REHMAN Vs. UNION OF INDIA
|
December 9, 2005 |
WAHIDUL HAQ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
May 5, 2005 |
WAQF KHUDA WAND TALA MASUMA WAQF AL AULAD HAJI MUSTAQ AHMAD Vs. ARUN KUMAR
|
November 8, 2005 |
WASI AHMAD Vs. IIND A D J
|
July 22, 2005 |
WAZIR CHAND AND CO. P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 25, 2005 |
WELFARE ASSOCIATION OF SELF FINANCED INSTITUTIONS Vs. STATE OF U P
|
September 5, 2005 |
WHEELS INDIA LIMITED Vs. STATE OF U P
|
April 15, 2005 |
WILSON DIESELS P LTD Vs. UNION OF INDIA UOI
|
March 18, 2005 |
YAMUNA PRASAD RAI Vs. STATE OF U P
|
August 1, 2005 |
Yash Pal Singh Vs. Bala
|
November 23, 2005 |
YASHPAL LALA SHIV NARAIN Vs. ALLATALA TALA MALIK WAQF AJAKHAN MUS
|
December 22, 2005 |
YASIN ALIAS BABA Vs. STATE OF U P
|
May 20, 2005 |
YOGENDRA KUMAR VIRENDRA KUMAR Vs. STATE OF U P
|
May 27, 2005 |
YOGENDRA NATH Vs. BOARD OF REVENUE
|
October 11, 2005 |
YOGENDRA SINGH Vs. STATE OF U P
|
November 18, 2005 |
YOGENDRA SINGH Vs. STAQTE OF U P
|
February 18, 2005 |
Yogesh Mowar Vs. U.P. Jal Nigam, Lucknow and others Opposite parties
|
October 19, 2005 |
ZAHOOR AHMED Vs. IFTIKHAR UDDIN
|
May 25, 2005 |
ZAHRUN NISA Vs. STATE OF U P
|
September 22, 2005 |
ZAKI Vs. IVTH A.D.J.
|
July 19, 2005 |
ZAKIR HUSSAIN Vs. COMMANDANT CENTRAL RESERVE POLICE FORCE
|
July 25, 2005 |
ZAKIR HUSSAIN CONSTABLE NO 901310895 E COY 66TH BATTALION CENTRAL RESERVE Vs. COMMANDANT 66TH BATTALION CENTRAL RESERVE POLICE FORCE
|
April 27, 2005 |
ZEBA KHALIL Vs. STATE OF U P
|
November 18, 2005 |
ZILA PANCHAYAT Vs. STATE PUBLIC SERVICES TRIBUNAL
|
September 26, 2005 |
ZONAL CHIEF ENGINEER U P JAL NIGAM EXECUTIVE ENGINEER U P JAL NIGAM AND Vs. PRESIDING OFFICER LABOUR COURT AND JAYANT KUMAR MISRA
|
May 19, 2005 |
ZUBAIR Vs. STATE OF U P
|
March 16, 2005 |
ZULFIQAR Vs. VTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND TWO OTHERS
|
December 5, 2005 |