REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G STEELS Vs. DY COMMISSIONER C EX DIVN	November 1, 2000
A K GAUR Vs. CENTRAL BANK OF INDIA	November 30, 2000
A K VERMA Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	September 12, 2000
A S ADVERTISING CO MEERUT Vs. NAGAR NIGAM MEERUT	December 1, 2000
AARIF KHAN Vs. FAMILY COURT MEERUT	November 23, 2000
ABDUL GAFFUR Vs. 1ST ADDITIONAL JUDGE, SMALL CAUSES COURT, KANPUR NAGAR AND OTHERS	August 29, 2000
ABDUL HAMID Vs. SPECIAL JUDGE (NDPS)/ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	November 14, 2000
ABDUL JABBAR SHAH Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR	March 3, 2000
Abdul Majeed Vs. Shamimul-Haq	September 15, 2000
ABDUL RAHIM KHAN Vs. IIIRD ADDL DISTRICT JUDGE SHAHJAHANPUR	May 10, 2000
ABDUL RASHEED Vs. ANWAR AHMAD	September 6, 2000
ABDUL RASHID Vs. DISTRICT JUDGE ALMORA	October 18, 2000
ABDUL RAZZAQ Vs. STATE	February 21, 2000
ABDUL SALAM Vs. STATE OF U P	April 22, 2000
ABDUL WAHID Vs. STATE OF U P	May 12, 2000
ABDULLA KHAN MAQSOOD AHMAD Vs. COMMISSIONER SALES TAX	July 27, 2000
ABHA AGARWAL Vs. SUNIL AGARWAL	August 28, 2000
ABHIJEET DAS Vs. STATE OF U P	May 25, 2000
ABHINANDAN SINGH Vs. MAHESH KUMAR MISHRA	October 4, 2000
ABHISHEK MATHUR Vs. CENTRAL BOARD OF SECONDARY EDU	April 17, 2000
ABID Vs. UNION OF INDIA	May 9, 2000
ABUL KALAM Vs. PRESCRIBED AUTHORITY	July 24, 2000
ACHAL MEHROTRA Vs. STATE OF U P	October 20, 2000
ADARSH GAHMAR SADHAN SAHKARI SAMITI LTD Vs. LABOUR COURT U P VARANASI	July 24, 2000
ADMINISTRATOR GENERAL U P ALLAHABAD Vs. NARENDRA PAL SINGH DECD	July 19, 2000
ADVOCATES ASSOCIATION HIGH COURT ALLAHABAD Vs. STATE OF UTTAR PRADESH	September 26, 2000
AFTAB Vs. PRESCRIBED AUTHORITY/JUDGE, SMALL CAUSE COURT	December 21, 2000
AGEMO LEATHER COMPONENTS P LTD Vs. UNION OF INDIA UOI	August 18, 2000
AGRA DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER AGRA	January 5, 2000
AHMAD SAYED Vs. SPECIAL JUDGE (SC AND ST ACT CASES)	August 29, 2000
AHSAN ULLAH Vs. BOARD OF REVENUE. U P, AT ALLAHABAD AND OTHERS	January 7, 2000
AISHA Vs. MOHD SALIM	April 3, 2000
AJAI BANSAL Vs. VIRENDRA KUMAR	February 4, 2000
AJAI KUMAR AND COMPANY Vs. COMMISSIONER OF SALES TAX	August 4, 2000
AJAI KUMAR GUPTA Vs. IIIRD ADDL DISTRICT JUDGE FARUKKHABAD	March 16, 2000
AJAI MALVIYA Vs. STATE OF UTTAR PRADESH	July 6, 2000
AJAY KUMAR Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD	May 22, 2000
AJAY KUMAR SHARMA Vs. STATE GOVERNMENT OF U P	January 10, 2000
AJAY KUMAR SINGH Vs. ZILA PANCHAYAT BAHRAICH	January 11, 2000
AJAY KUMAR SRIVASTAVA Vs. STATE OF U P	February 14, 2000
AJEET SINGH ALIAS MURAHA Vs. STATE OF UTTAR PRADESH	August 22, 2000
AJIT DATT Vs. ETHEL WALTERS	September 28, 2000
AJIT KUMAR AGARWAL Vs. STATE OF U P	March 8, 2000
AJMAL KHAN Vs. STATE OF U P	April 10, 2000
AKBAR HUSSAIN Vs. IX ADDL DISTRICT JUDGE BAREILLY	September 11, 2000
AKHTAR HUSAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	February 1, 2000
ALACS HOUSING AND CONSTRUCTION (P.) LTD. CORPORATION (M/S.) Vs. SARDAR SINGH AND OTHERS	November 9, 2000
ALEEM KHAN Vs. STATE OF U P	February 18, 2000
ALEEM KHAN Vs. STATE OF U P	February 15, 2000
ALISHABBIR Vs. STATE OF U.P. AND OTHERS	March 1, 2000
ALKA COAL TRADERS Vs. COMMISSIONER TRADE TAX, U P LUCKNOW AND OTHERS	November 13, 2000
ALLAHABAD PATRIKA P LTD Vs. PRESIDING OFFICER	May 24, 2000
ALOK SINHA Vs. STATE OF U P	December 6, 2000
AMAR KUMAR KUNDU Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD	May 17, 2000
AMAR NATH AND ANOTHER Vs. CHAMAN LAL	August 2, 2000
AMAR NATH JAIN Vs. GANGA RAM SHAKYA	May 15, 2000
AMAR NATH SWAMI Vs. RAMDEO	January 28, 2000
AMAR NATH YADAV Vs. PRINCIPAL,MOTILAL NEHRU MEDICAL COLLEGE,ALLAHABAD	November 17, 2000
Amar Singh Vs. Raghu raj Singh	December 29, 2000
AMBIKA INDUSTRIES Vs. CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL	July 13, 2000
AMIN AHMAD KHAN Vs. STATE OF U P	January 27, 2000
AMIR HUSSAIN Vs. ABDUL MAJEED	February 18, 2000
AMIR JAHAN Vs. DISTRICT JUDGE RAMPUR	March 30, 2000
AMIRA Vs. HABIB	January 21, 2000
AMIT KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND JANOTHER	November 21, 2000
AMOL SINGH Vs. STATE OF U P	July 6, 2000
AMOLAK CHAND Vs. STATE OF U P	May 22, 2000
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P	January 2, 2000
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P	February 1, 2000
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 25, 2000
AMRIT BANASPATI COMPANY LTD Vs. COMMR APPEALS C EX	January 19, 2000
AMRIT LAL Vs. STATE OF UTTAR PRADESH	May 10, 2000
ANAMIKA Vs. STATE OF U P	November 9, 2000
ANAMIKA Vs. STATE OF U P & OTHERS	October 9, 2000
ANAND BABU alias ANAND SWAROOP Vs. IIIRD ADDITIONAL DISTRICT JUDGE JALAUN	February 8, 2000
ANAND KUMAR DUBEY Vs. STATE OF U P	August 3, 2000
ANAND KUMAR DUBEY Vs. D M SULTANPUR	December 5, 2000
ANAND MOHAN Vs. SRI BHAGWAN VERMA AND OTHERS	August 31, 2000
ANAND VERMA Vs. STATE OF U P	July 5, 2000
Anarath Vs. L.M.C.	October 12, 2000
ANEES AHMAD Vs. STATE OF U P	May 10, 2000
ANGAD SINGH Vs. STATE OF U P	July 28, 2000
ANGSHULA SARKAR Vs. STATE OF U P	April 17, 2000
ANIL KUMAR Vs. STATE OF U P	May 15, 2000
ANIL KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER	December 21, 2000
ANIL KUMAR CHAUDHARY Vs. COLLECTOR DISTRICT ELECTION OFFICER PANCHAYAT SIDDHARTHNAGAR	September 11, 2000
ANIL KUMAR RAMESH CHANDRA GLASS WORKS Vs. STATE OF UTTAR PRADESH	February 4, 2000
ANIL PUKHARIA Vs. UNION OF INDIA	November 27, 2000
ANIRUDDHA KUMAR AND ASHWINI KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY UTTAR PRADESH ALLAHABAD	July 19, 2000
ANIS AHMAD Vs. STATE OF U P	December 22, 2000
ANISA Vs. STATE OF UTTAR PRADESH	May 9, 2000
ANITA BHANDARI SMT Vs. DIRECTOR OF BAL VIKAS EVAM PUSTAHAR	August 22, 2000
ANOOP BARANWAL THEKMA Vs. U P PUBLIC SERVICE COMMISSION	May 10, 2000
ANURADHA Vs. DIRECTOR U P RAJYA SHIKSHAK ANUSANDHAN EVAM PRAKASHAN SANSTHAN	December 15, 2000
ANWAR ALI Vs. STATE OF UTTAR PRADESH	February 11, 2000
ANWARI BEGUM Vs. STATE OF U P	September 27, 2000
ARCHANA SRIVASTAVA Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD	April 25, 2000
ARIF ALI Vs. STATE OF U P	April 10, 2000
ARJUN SINGH Vs. SANATAN DHARM SABHA KAUSHALPUR SOCIETY	July 7, 2000
ARJUN SINGH Vs. STATE OF U P	October 11, 2000
ARUN KUMAR Vs. THAKURJI MAHARAJ	September 7, 2000
ARUN KUMAR Vs. STATE OF U P	March 16, 2000
ARUN KUMAR BAJPAI Vs. STATE OF U P	April 28, 2000
ARUN KUMAR GUPTA Vs. STATE OF U P	August 25, 2000
ARUN KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	March 7, 2000
ARUN KUMAR SOOD Vs. STATE OF U P	November 24, 2000
ARVIND KUMAR Vs. CEGAT	August 16, 2000
ASGAR Vs. SALIM AKHTAR	January 6, 2000
ASHA RAM Vs. KRANT KUMAR	February 23, 2000
Asha Ram Vs. Barkau	October 16, 2000
ASHA RANI Vs. DISTRICT JUDGE, MEERUT AND OTHERS	July 18, 2000
ASHA SAHU Vs. XII ADDL DISTRICT JUDGE ALLAHABAD	May 11, 2000
ASHEESH KUMAR SRIVASTAVA Vs. STATE OF U P	February 14, 2000
ASHOK HARIT Vs. MUKESH GUPTA	May 2, 2000
ASHOK KUMAR BANSAL Vs. IIND ADDITIONAL DISTRICT JUDGE MATHURA	February 28, 2000
ASHOK KUMAR BHATIA AND ANOTHER Vs. SMT. KAMLA DEVI AND OTHERS	July 20, 2000
ASHOK KUMAR SOOD Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, RISHIKESH AND OTHERS	July 4, 2000
ASHOK KUMAR TIWARI Vs. STATE OF U P	December 7, 2000
ASHOK KUMAR; MOTI LAL SEN Vs. STATE OF U P	April 28, 2000
ASHOK PANDEY ADVOCATE Vs. UNION OF INDIA	August 29, 2000
ASHOK RANA Vs. HOME SECRETARY U P	September 8, 2000
ASHRAF ALI Vs. STATE OF UTTAR PRADESH	December 7, 2000
ASHRAF ZAKARIA ISLAMIA HIGHER SECONDARY SCHOOLCOMMITTEE OF MANAGEMENT Vs. ADDITIONAL DISTRICT JUDGE II THE DISTRICT INSPECTOR OF SCHOOLS	February 15, 2000
ASHWANI DHINGRA Vs. CENTRAL BUREAU OF INVESTIGATION	December 12, 2000
ASMAT JAHAN BEGUM Vs. MUMTAZ HUSAIN ALIAS KABBAN	November 3, 2000
ASSOCIATION OF ASSISTANT TEACHERS OF PRIMARY SCHOOLS OF BLOCK DEOKALI Vs. STATE OF U P	August 25, 2000
ASSOCIATION OF DEAD PEOPLE AZAMGARH Vs. STATE OF U P	January 7, 2000
ASTIK KUMAR PANDEY Vs. DIRECTOR CHAIRMAN BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION	January 9, 2000
ATAR SINGH Vs. RAJENDRA KUMAR	February 19, 2000
ATAR SINGH Vs. JASODA	May 5, 2000
ATMA STEEL PVT LTD Vs. COMMISSIONER OF SALES TAX	September 4, 2000
ATUL KRISHNA GOEL Vs. SPECIAL ADDITIONAL DISTRICT JUDGE MATHURA	September 5, 2000
AUTAR SINGH Vs. GAON SABHA	May 29, 2000
AVADHESH KUMAR PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER	September 13, 2000
AVINASH KUMAR YADAV Vs. EXECUTIVE DIRECTOR I T I LTD	September 8, 2000
AWADESH KUMAR Vs. STATE OF U P	March 29, 2000
AWADHESH KUMAR SHARMA Vs. UNION OF INDIA	January 24, 2000
Ayodhya Vs. Yashoda	July 24, 2000
B D PANDEY Vs. STATE OF U P	May 3, 2000
Baba Khan Vs. State of U P	March 1, 2000
BABLOO ALIAS MOHAMMAD HANEEF Vs. DISTRICT MAGISTRATE LUCKNOW	January 13, 2000
BABU Vs. STATE OF UTTAR PRADESH	April 27, 2000
Babu Vs. State of U.P.	March 9, 2000
BABU AND Vs. STATE OF UTTAR PRADESH	March 9, 2000
BABU KHAN Vs. STATE OF U P	March 1, 2000
BABU LAL Vs. STATE OF U P	April 21, 2000
BABU LAL Vs. STATE OF U P	November 6, 2000
BABU LAL Vs. STATION OFFICER, POLICE STATION, FAZALGANJ AND OTHERS	July 6, 2000
BABU NANDAN Vs. IIND A.D.J.	January 18, 2000
BABU RAM Vs. STATE OF U P	October 20, 2000
BABU YADAV Vs. STATE OF UTTAR PRADESH	July 7, 2000
BABUWA Vs. STATE OF UTTAR PRADESH	July 25, 2000
BACHAI GIR Vs. STATE OF U P	November 29, 2000
BACHCHA LAL Vs. PRESCRIBED AUTHORITY AND OTHERS	July 28, 2000
Bachoo Lal Vs. Mewa Lal	May 10, 2000
Badalua Vs. STATE OF U P	September 27, 2000
BADRI PRASAD Vs. STATE OF U P	December 20, 2000
BAHADUR Vs. CHANDRA BHUSHAN	February 7, 2000
BAHADUR ALIAS RAJ BAHADUR Vs. STATE OF U P	April 19, 2000
BAHADUR V K Vs. S B I	March 1, 2000
Bahau Vs. Mani Ram	November 1, 2000
BAIA PRASAD Vs. STATE OF U P	July 10, 2000
BAIJ NATH Vs. VISHWANATH PANDEY	May 12, 2000
Baijnath Vs. Om Prakash	May 1, 2000
BAIKUNTHA NATH Vs. STATE	February 11, 2000
BAJRANG PRASAD SRIVASTAVA Vs. U P PARIYOJANA PRABANDHAK	May 4, 2000
Bal Krishna Vs. Ram Khelawan	January 7, 2000
BAL KRISHNA DASS Vs. STATE OF U P	May 10, 2000
BAL MUKUND Vs. VII ADDL DISTT JUDGE MEERUT	September 6, 2000
Bala Prasad and Others Vs. State of U.P.and Others	July 10, 2000
BALAJI TRADING COMPANY Vs. COMMISSIONER OF SALES TAX	March 6, 2000
BALBIR Vs. SATVIR	January 5, 2000
BALDEV SINGH Vs. TAHSILDAR	August 25, 2000
BALESHWAR Vs. STATE OF U P	August 24, 2000
BALGOVIND BHADAURIYA Vs. SMT. RAM RATI AGARWAL AND OTHERS	August 3, 2000
Balister Vs. Chameli Devi	February 14, 2000
BALJORE Vs. STATE OF UTTAR PRADESH	May 15, 2000
BALRAM TIWARI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI	February 11, 2000
BANAJEET SINGH Vs. STATE OF UTTAR PRADESH	February 7, 2000
BANAJEET SINGH Vs. STATE OF U P	July 2, 2000
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH	February 1, 2000
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH	January 2, 2000
BANNE ALIAS BAIJNATH Vs. STATE	February 1, 2000
BANNEY Vs. CHHUTKA	May 29, 2000
BANSAL CHEMICAL CORPORATION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI AND	January 24, 2000
BANVEER SINGH ALIAS GUDRU SINGH Vs. STATE OF U P	January 19, 2000
BASHEER Vs. SHAKOOR	January 19, 2000
BASHIR AHMAD Vs. IST ADDITIONAL DISTRICT JUDGE SAHARANPUR	July 26, 2000
BATA INDIA LIMITED Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	August 18, 2000
BATAULI Vs. VI ADDL DISTRICT JUDGE MEERUT	May 10, 2000
BECHAN Vs. JUGAL KISHORE	August 31, 2000
BEDAR AHMAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR	February 25, 2000
BEENA KHARE Vs. VIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	September 6, 2000
Behari Vs. Tullu	October 31, 2000
BELA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR	May 20, 2000
BENI Vs. STATE OF U P	July 12, 2000
BENI PRASAD Vs. FIRST ADDL DISTRICT JUDGE JHANSI	March 1, 2000
BETU PRASAD Vs. STATE OF U P	November 21, 2000
BHADAI Vs. STATE U P	February 19, 2000
BHAGWAN DASS Vs. STATE OF U.P.	October 18, 2000
BHAGWAS DAS DECD Vs. ADDITIONAL DISTRICT JUDGE AGRA	July 13, 2000
BHAGWATI DEVI Vs. SPECIAL JUDGE	December 20, 2000
BHAIYA LAL Vs. STATE OF U. P.	July 20, 2000
BHAIYA LAL VERMA Vs. STATE OF U P	June 20, 2000
Bharat Vs. Lakhander	September 11, 2000
BHARAT BHUSHAN PANDEY Vs. STATE OF U P	February 28, 2000
BHARAT HEAVY ELECTRICALS LTD Vs. INDUSTRIAL TRIBUNAL LABOUR COURT	August 1, 2000
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS	August 3, 2000
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS	September 5, 2000
BHARTHARI PRASAD Vs. STATE OF U P	February 15, 2000
BHASKARANAND ALIAS BABULLEY Vs. DISTRICT MAGISTRATE MIRZAPUR	March 15, 2000
BHAWANI SHANKAR GAUTAM DECD Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER JHANSI	March 27, 2000
BHOLA YADAV Vs. STATE OF UTTAR PRADESH	September 20, 2000
BHOOREY TEWARI ALIAS KAMLESH KUMAR Vs. STATE OF UTTAR PRADESH	May 4, 2000
BHUNESHWAR RAI Vs. RENT CONTROL AND EVICTION OFFICER	August 30, 2000
BHUPENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH	November 24, 2000
BHUPENDRA TIWARI ALIAS GUDDU Vs. STATE OF U P	January 21, 2000
BHURI SINGH Vs. STATE	January 17, 2000
BHUSHAN KUMAR ARORA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY)/DELEGATED AUTHORITY	February 23, 2000
Bideshi Vs. Jharihag & Ors.	December 4, 2000
BIHARI LAL Vs. STATE	July 21, 2000
BIMLA DEVI Vs. STATE OF U P	January 20, 2000
Binda Prasad Vs. Garib Prasad	November 30, 2000
BIRAN DEVI Vs. SECHU LAL	September 8, 2000
BIRENDRA KUMAR PANDEY Vs. DISTRICT JUDGE ALLAHABAD	February 14, 2000
BISHAMBAR DAYAL Vs. STATE OF U P	September 4, 2000
BISHAMBHAR NATH Vs. VI ADDL DISTRICT JUDGE BAREILLY	April 21, 2000
BISHAN PAL SINGH Vs. GIRIRAJ SINGH	April 24, 2000
BISHAN SINGH NEGI Vs. STATE OF U P	April 24, 2000
BISMILLA IDRISI Vs. STATE OF UTTAR PRADESH	July 6, 2000
BITHOORI LAL Vs. STATE OF U P	August 2, 2000
BOARD OF MANAGEMENT DAYANAND COLLEGE OF LAW KANPUR NAGAR Vs. STATE OF U P	December 7, 2000
BOBBY Vs. DEV SWAROOP	January 19, 2000
BOBBY ALIAS PREMVEER Vs. STATE OF UTTAR PRADESH	February 16, 2000
BRAHM DEO PRASAD KUSHWAHA Vs. LIFE INSURANCE CORPORATION OF INDIA	January 24, 2000
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW	April 3, 2000
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW	March 4, 2000
BRAHMA DUTTA SHARMA Vs. STATE OF U P	December 11, 2000
BRAJESH KUMAR SINGH Vs. STATE OF U P	November 16, 2000
BRIJ BEHARI LAL BUDHOLIYA Vs. IVTH ADDITIONAL DISTRICT JUDGE, JALAUN AT ORAI AND OTHERS	May 24, 2000
BRIJ BHUSHAN LAL Vs. ASHOK KUMAR GOEL AND ANOTHER	November 8, 2000
BRIJ BHUSHAN LAL AND SONS Vs. DESIGNATED AUTHORITY	February 2, 2000
BRIJ BHUSHAN SHARMA Vs. STATE OF UTTAR PRADESH	December 19, 2000
BRIJ GOPAL SRIVASTAVA Vs. IVTH ADDL DISTT JUDGE KANPUR	July 20, 2000
BRIJ KISHORE Vs. GAON SABHA	August 31, 2000
BRIJ KISHORE RASTOGI Vs. IVTH ADDL DISTRICT JUDGE SHAHJAHANPUR	August 30, 2000
BRIJ KISHORE TIWARI Vs. RAM RATAN @ DULI CHAND AND OTHERS	December 19, 2000
BRIJ RAJ MEENA Vs. STATE OF UTTAR PRADESH	January 5, 2000
BRIJ RANI SINGH Vs. STATE OF U P	March 16, 2000
BRIJENDRA KUMAR GUPTA Vs. STATE OF U P	February 3, 2000
BRIJESH KUMAR GUPTA Vs. I A C M ALIASVIALIAS DELEGATED AUTHORITY KANPUR NAGAR	August 22, 2000
BRIJESH KUMAR SHARMA Vs. WALIUDDIN	December 5, 2000
BRIJESH KUMAR SINGH Vs. STATE OF U P	April 24, 2000
BRIJESH KUMAR SINGH Vs. STATE OF U P	March 16, 2000
BRIJIENDRA SINGH YADAV Vs. STATE OF U P	March 2, 2000
Brindaban Vs. Bhagwan Dass	December 12, 2000
BRITISH INDIA CORPORATION LIMITED Vs. B P GUPTA INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	December 13, 2000
BUDDHU Vs. STATE OF U P	March 31, 2000
BULAND MOTOR AND LAND FINANCE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2000
BUNDI (SMT.) AND OTHERS Vs. 2ND UPPER DISTRICT JUDGE, SAHARANPUR AND OTHERS	April 22, 2000
C O M R T S VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS MANIPURI	October 1, 2000
C.M. GHOSH TRUST Vs. R.C.E.O. I., ALLAHABAD AND OTHERS	September 8, 2000
CAMPHOR FACTORY KARAMCHARI SANGH Vs. STATE OF U P	January 17, 2000
CANARA BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR NAGAR AND	July 27, 2000
CH BADRI DASS DECD Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	May 10, 2000
CHANAI Vs. STATE OF U P	May 24, 2000
CHAND OIL MILL Vs. COMMISSIONER OF SALES TAX	August 22, 2000
CHANDAN SINGH Vs. THE CONSOLIDATION OFFICER, ANTARIM ABHILEKH, KATRA	November 17, 2000
CHANDRA BHUSHAN Vs. DISTRICT MAGISTRATE FATEHPUR	October 18, 2000
CHANDRA BHUSHAN TIWARI Vs. STATE OF U P	December 6, 2000
CHANDRA GUPTA Vs. STATE OF U P	April 11, 2000
CHANDRA JEOTI WELFARE SOCIETY Vs. GOPI RAM SHARMA	November 6, 2000
CHANDRA PAL SINGH Vs. PRESCRIBED AUTHORITY 1ST ADDITIONAL CIVIL JUDGE	May 10, 2000
CHANDRA PAL SINGH Vs. UDAI PAL SINGH	November 7, 2000
Chandra Prakash Vs. Umrao Singh	March 28, 2000
CHANDRA PRAKASH GUPTA Vs. STATE OF U P	September 29, 2000
CHANDRA PRAKASH TRIVEDI Vs. DISTRICT JUDGE AGRA	August 22, 2000
CHANDRA PRATAP SINGH Vs. STATE OF U P	July 10, 2000
CHANDRA SHEKHAR PRASAD Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE BALLIA	May 10, 2000
CHANDRA SHEKHAR SINGH Vs. STATE OF U P	December 20, 2000
CHANDRABHAN ETC Vs. BAL SWAROOP	January 25, 2000
CHANDRAKANTA KUKSHAL Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN	July 10, 2000
CHANDRAPATI Vs. DISTRICT INSPECTOR OF SCHOOL AMBEDKAR NAGAR	January 31, 2000
Chandrawati Vs. Omwati	September 8, 2000
CHANDRIKA PRASAD PANDEY Vs. KANTI PANDEY	March 7, 2000
CHATURBHUJ AGRAWAL Vs. ARUN BHATIA	February 8, 2000
CHET RAM Vs. GAON SABHA	August 29, 2000
CHETAN PRAKASH Vs. THE CIVIL JUDGE	August 24, 2000
CHHADAMI Vs. UMA SHANKAR	July 21, 2000
CHHANGUR RAM Vs. SHEO NATH	April 17, 2000
CHHANNOO LAL Vs. STATE OF UTTAR PRADESH	February 24, 2000
CHHATA SUGAR CO LTD Vs. COMMISSIONER TRADE TAX	July 18, 2000
CHHITAR Vs. STATE OF U P	October 19, 2000
CHHOTAI RAM YADAV Vs. STATE OF U P	November 29, 2000
CHHOTE LAL MISRA Vs. GENERAL MANAGER U P FINANCIAL CORPORATION KANPUR	September 22, 2000
CHIEF OF THE ARMY STAFF Vs. LAXMAN GIRI EX HAVALDAR NO 9212544	January 10, 2000
CHIEF PROJECT OFFICER Vs. STATE OF U P	March 9, 2000
Chinni Vs. Ayodhya	May 10, 2000
Chintoley Vs. Gaon Sabha	November 8, 2000
CHIRANJI LAL Vs. MOOL CHAND	January 31, 2000
CHOB SINGH Vs. STATE OF U P	February 17, 2000
CHOTE LALA Vs. STATE OF U.P.	May 10, 2000
CHUNNO Vs. STATE OF U P	July 28, 2000
COMMERCIAL MOTORS Vs. COMMISSIONER OF INCOME TAX	January 13, 2000
COMMISSIONER OF INCOME TAX Vs. RAJEEV MAHESHWARI HUF	January 11, 2000
COMMISSIONER OF INCOME TAX Vs. ELECTRA INDIA LTD	January 21, 2000
COMMISSIONER OF INCOME TAX Vs. AQUEOUS VICTUALS P LTD	August 16, 2000
COMMISSIONER OF INCOME TAX Vs. SHARWAN KUMAR AGARWAL	December 21, 2000
COMMISSIONER OF SALES TAX Vs. KASHI PRASAD RAM CHANDRA LAL	July 31, 2000
COMMISSIONER OF TRADE TAX Vs. HUKUM CHANDRA	September 1, 2000
COMMISSIONER OF TRADE TAX Vs. SHIV SHANKER MURTI FOUNDRY	October 10, 2000
COMMISSIONER SALES TAX Vs. S R PAPER CORES	September 29, 2000
COMMISSIONER SALES TAX Vs. VED TRADERS	August 25, 2000
COMMISSIONER SALES TAX Vs. GORAKHPUR SPUN PIPE	August 25, 2000
COMMISSIONER TRADE TAX Vs. MALTI DEVI	February 16, 2000
COMMITTE OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR	January 12, 2000
COMMITTEE FO MANAGEMENT SRI RAM JANKI INTERMEDIATE COLLEGE Vs. DIRECTOR OF EDUCATION	November 13, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION WOMEN ALLAHABAD	October 23, 2000
COMMITTEE OF MANAGEMENT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS	April 20, 2000
COMMITTEE OF MANAGEMENT Vs. ADDITIONAL REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR	July 10, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION BASTI	April 28, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION AND ORS.	March 8, 2000
COMMITTEE OF MANAGEMENT A K COLLEGE SHIKOHABAD Vs. STATE OF U P	January 10, 2000
COMMITTEE OF MANAGEMENT ASHOK INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS CHANDAULI	May 24, 2000
COMMITTEE OF MANAGEMENT BAL VIDYALAYA ALLAHABAD Vs. DISTRICT SOCIAL WELFARE OFFICER ALLAHABAD	August 28, 2000
COMMITTEE OF MANAGEMENT BALIKA UCHCHATAR MADHYAMIK VIDYALAYA Vs. VIIITH ADDITIONAL DISTRICT JUDGE DEORIA	February 18, 2000
COMMITTEE OF MANAGEMENT CHAUDHARY C R P G COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS	May 2, 2000
COMMITTEE OF MANAGEMENT FAIZ-E-AM INTER COLLEGE NAGLA MEWATI TAJGANJ AGRA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA	November 8, 2000
COMMITTEE OF MANAGEMENT GANGADIN RAM KUMAR INTER COLLEGE Vs. DEPUTY DIRECTOR JOINT DIRECTOR OF EDUCATION VTH REGION	July 25, 2000
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE GORAI Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI	December 18, 2000
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	November 30, 2000
COMMITTEE OF MANAGEMENT LAKSHMI NARAIN INTER COLLEGE MEJA ALLAHABAD AND Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	September 7, 2000
COMMITTEE OF MANAGEMENT MADARSA DAIRATUL ISHLAH CHIRAGH EULOOM Vs. DISTRICT MINORITY WELFARE OFFICER VARANASI	February 1, 2000
COMMITTEE OF MANAGEMENT NEHRU SMARAK VIDYALAYA KHEOPUR FARRUKHABAD Vs. STATE OF U P	August 8, 2000
COMMITTEE OF MANAGEMENT OF CROSTHWAITE GIRLS COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLSII ALLAHABAD	March 1, 2000
COMMITTEE OF MANAGEMENT OF SWAMI SAHJANAND POST Vs. PURVANCHAL UNIVERSITY	November 8, 2000
COMMITTEE OF MANAGEMENT PINDER PUBLIC JUNIOR HIGH SCHOOL THARALI Vs. BASIC SHIKSHA ADHIKARI CHAMOLI	May 3, 2000
COMMITTEE OF MANAGEMENT PRAMOD INTER COLLEGE SAHSAWAN BADAUN Vs. DISTRICT INSPECTOR OF SCHOOLS	May 23, 2000
COMMITTEE OF MANAGEMENT R B RAO INTERMEDIATE COLLEGE Vs. JOINT DIRECTOR OF EDUCATION	December 6, 2000
COMMITTEE OF MANAGEMENT RAJA TEJ SINGH VIDYALAY Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI	January 10, 2000
COMMITTEE OF MANAGEMENT SAHEED BHAWANI DUTT JOSHI ASHOK CHAKRA HIGHER Vs. STATE OF U P	October 24, 2000
COMMITTEE OF MANAGEMENT SAHEED INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION	January 11, 2000
COMMITTEE OF MANAGEMENT SHRI SAI SANSTHAN AGRA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS AGRA	December 15, 2000
COMMITTEE OF MANAGEMENT ST CHARLES INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS	November 2, 2000
COMTT OF MANAGEMENT DAULAT HUSAIN MUSLIM INDIAN INTER COLLEGE ALLD Vs. JOINT DIRECTOR OF EDUCATION JVJTEGION ALLD	April 17, 2000
CONSTABLE FIROZ KHAN Vs. INSPECTOR GENERAL OF POLICE BAREILLY	September 13, 2000
CONSTABLE NO 860020697 RAMA KANT SHUKLA Vs. UNION OF INDIA	January 20, 2000
COSSUL AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 18, 2000
D C M SHRIRAM INDUSTRIES LTD Vs. STATE OF U P	July 12, 2000
D K JAIN Vs. J N KHATRI	February 8, 2000
D K JOSHI Vs. STATE OF U P	December 20, 2000
D S BOARD INDUSTRIES Vs. STATE BANK OF INDIA BRANCH ROORKEE ROAD MEERUT CANTT	August 3, 2000
DAFEDER Vs. STATE OF U P	July 24, 2000
DAL CHAND Vs. STATE OF UTTAR PRADESH	July 21, 2000
DALJIT LALI Vs. UNION OF INDIA	April 22, 2000
Dalla Vs. Amar Singh	December 15, 2000
DAROGA SINGH ALIAS SRI KRISHNA SINGH Vs. STATE OF U P	May 4, 2000
DASHA MANI SHUKLA Vs. STATE OF U P	September 4, 2000
DAU DAYAL SHARMA Vs. STATE OF U.P. AND OTHERS	September 13, 2000
DAURALA SAHKARI GANNA VIKAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH	May 24, 2000
Daya Ram Vs. Dhani Ram	July 21, 2000
DAYA RAM Vs. DHANI RAM	July 27, 2000
DAYA SHANKAR PANDE Vs. STATE OF U P	December 20, 2000
DAYA SHANKER PANDEY Vs. U P STATE ROAD TRANS CORPN	March 6, 2000
DAYANAND LAI Vs. STATE OF U P	March 7, 2000
DAYANATH PANDEY Vs. STATE OF U P	November 5, 2000
DAYAWATI Vs. STATE OF U P	February 28, 2000
DEBI HARBOLA (SMT.) AND ORS. Vs. ADDL. DISTRICT JUDGE AND ORS.	August 1, 2000
DEEP CHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN	March 28, 2000
DEEP CHAND Vs. SUNDER LAL	August 31, 2000
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF U P	August 9, 2000
DEEWAN SINGH Vs. DY. DIRECTOR OF AGRICULTURE (EXTENSION), SHAHJAHANPUR AND OTHERS	December 11, 2000
DEMOCRATIC BAR ASSOCIATION ALLAHABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	May 23, 2000
Deo Narain Vs. Tejai Ram	May 11, 2000
DEO NARAIN DECD Vs. RENT CONTROL AND EVICTION OFFICER	August 2, 2000
DEONATH RAM Vs. STATE OF U P	October 18, 2000
DESHPAT Vs. JAGDISH PRASAD	March 31, 2000
DESHRAJ SINGH Vs. STATE OF U P	May 17, 2000
DEV NARAIN DEV Vs. STATE OF UTTAR PRADESH	August 29, 2000
DEVENDRA DUTTA BAHUGUNA Vs. SECRETARY COOPERATIVE DEVELOPMENT FEDERATION	August 2, 2000
DEVENDRA NATH MISRA Vs. STATE OF U P	August 11, 2000
DEVENDRA NATH RAI Vs. UNION OF INDIA	January 6, 2000
DEVENDRA SHANKAR CHAUDHARY Vs. VARUN KUMAR CHAUDHARY	May 1, 2000
Devi Dayal Vs. Nathoo	November 30, 2000
DEVI PRASAD Vs. STATE OF UTTAR PRADESH	August 1, 2000
DEVI SAHAI Vs. STATE OF U P	July 27, 2000
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF TRADE TAX	October 12, 2000
DHANI CHANDRA KHANNA Vs. INCHARGE D J KANPUR NAGAR	September 13, 2000
DHANI RAM Vs. SUKHMAL	January 13, 2000
DHANNU KUSHWAHA Vs. MAHENDRA KUMAR SAHU	December 21, 2000
DHANPATI YADAV Vs. STATE OF U P	August 3, 2000
DHARAM SINGH Vs. JAI PRAKASH VERMA	August 4, 2000
DHARAM VIR AGRAWAL Vs. STATE OF U P	November 13, 2000
DHARAM VIR SINGH Vs. STATE OF U P	November 7, 2000
DHARAMVEER SINGH Vs. STATE OF U P	November 14, 2000
DHARMA CHANDRA Vs. STATE OF U P	February 3, 2000
DHARMENDRA PAL DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAR	August 3, 2000
DHARMPAL VIRENDRA Vs. JUDGE PRESCRIBED AUTHORITY MEERUT	November 23, 2000
DHARMVEER SINGH Vs. STATE OF U P	December 7, 2000
DHEERENDRA SINGH Vs. STATE OF U P	April 3, 2000
DHIRENDRA KUMAR GUPTA Vs. U P PUBLIC SERVICES TRIBUNAL	December 12, 2000
DHIRENDRA PRATAP Vs. PREM NATH	August 23, 2000
DHIRENDRA SINGH Vs. KASHI NATH GUPTA	February 21, 2000
DHRUA NARAIN DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS	May 16, 2000
DHYAN Vs. BHUPAT	February 25, 2000
DIGVIJAI SINGH Vs. STATE OF U P	May 23, 2000
DIGVIJAY CHEMICALS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 2000
DILIP KUMAR Vs. UNION OF INDIA	May 15, 2000
DILSHAD Vs. SAHEB NASEEB	January 18, 2000
DILSHAD HUSSAIN Vs. STATE OF U P	January 12, 2000
DILWATI DEVI Vs. COMMISSIONER VARANASI	April 27, 2000
DINA NATH ALIAS RAMESH Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR	September 15, 2000
DINA NATH MISRA Vs. DISTRICT MAGISTRATE CHANDAULI AUTHORISED CONTROLLER SAKALDEEHA DEGREE COLLEGE CHANDAULI	January 21, 2000
DINA NATH TIWARI Vs. DEPUTY DIRECTOR CONSOLIDATION GORAKHPUR	April 26, 2000
DINESH CHANDRA Vs. STATE OF U P	September 25, 2000
DINESH CHANDRA JAISWAL Vs. STATE OF U P	April 2, 2000
Dinesh Chandra Rastogi Vs. State of U.P.and Others	November 2, 2000
DINESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	October 18, 2000
DINESH CHANDRA TIWARI Vs. STATE OF UTTAR PRADESH	September 13, 2000
DINESH KUMAR Vs. DISTRICT JUDGE ETAWAH	April 25, 2000
DINESH KUMAR Vs. STATE OF U P	May 12, 2000
DINESH KUMAR NIGAM Vs. KANPUR ELECTRIC SUPPLY ADMINISTRATION	October 11, 2000
DINESH SINGH Vs. DISTRICT JUDGE GHAZIPUR	May 3, 2000
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. HIYAT KHAN	May 25, 2000
DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR Vs. DIWAKAR LAL	May 25, 2000
DISTRICT JUDGE FIROZABAD Vs. ARUN SHARMA	May 3, 2000
DIWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE ALMORA	May 4, 2000
DR. A.K. KAPOOR Vs. SUDHIR KUMAR VISWAS AND ORS.	July 10, 2000
DR. ANAND KUMAR PARASHAR Vs. DIRECTOR OF EDUCATION (HIGHER EDUCATION) AND ORS.	February 22, 2000
DR. GYAN DEVI SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD AND OTHERS	January 4, 2000
DULARE PASI Vs. STATE OF UTTAR PRADESH	July 24, 2000
Duli chand Vs. Kripa Ram	December 12, 2000
Dungar Singh Vs. Tansukh	September 25, 2000
DURGA DEVI Vs. STATE OF U P	November 17, 2000
DURGA PRASAD TANDON Vs. GAUR BRAHMAN SABHA NAINITAL	May 20, 2000
DURGESH COAL Vs. NORTHERN RAILWAY NEW DELHI	March 3, 2000
DURRANI ORIENTAL CARPETS Vs. OBEETEE LTD	August 4, 2000
DWARIKA PRASAD Vs. IIND ADDL DISTRICT JUDGE ALLAHABAD	February 18, 2000
DWIJESH KUMAR PANDEY Vs. JUDGE FAMILY COURT GORAKHPUR	May 23, 2000
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION MAUNATH BHANJAN Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR	August 28, 2000
EXECUTIVE ENGINEER GARHWAL JAL SANSTHAN Vs. CHHOTEY SINGH	April 4, 2000
FASHION FORM PVT LTD Vs. UCO BANK	April 18, 2000
FATEH BAHADUR SINGH Vs. JANG BAHADUR GUPTA	August 24, 2000
FATMA PARVEEN Vs. STATE OF U P	May 25, 2000
FAZAL AHMED Vs. K N JAIN	January 19, 2000
FAZLE HAQUE Vs. STATE OF U P	October 12, 2000
FERNHILL LABORATORIES AND INDUSTRIAL ESTABLISHMENT Vs. KANTI SHANTI MARKETING	February 8, 2000
FORAMER Vs. COMMISSIONER OF INCOMETAX	August 17, 2000
FUZAIL AHMAD Vs. COMMISSIONER ALLAHABAD MANDAL	May 8, 2000
G D SHARMA Vs. PRAVEEN SHARMA	September 8, 2000
G R LAROIYA Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ANTI CORRUPTION ALIASEASTALIAS DEHRADUN	August 24, 2000
GAJENDRA SINGH Vs. STATE	July 3, 2000
Gajendra Singh Vs. Babu Ram	December 5, 2000
Gajraj Vs. Gyan	November 7, 2000
GAJRAJ Vs. COLLECTOR GHAZIABAD	May 18, 2000
GAJRAJ Vs. STATE OF U P	December 11, 2000
GAJRAJ SINGH Vs. STATE	July 19, 2000
GAJRAM Vs. SHANTI DEVI	February 4, 2000
GAJRAM Vs. SHANTI DEVI	February 9, 2000
GANESH CHANDRA Vs. UNION OF INDIA	September 28, 2000
GANESH CHANDRA AGARWAL Vs. IXTH ADDL DISTRICT JUDGE AGRA	August 1, 2000
GANESH INTERNATIONAL Vs. ASSISTANT COMMISSIONER	July 6, 2000
GANESH RAM Vs. CHIEF DEVELOPMENT OFFICER AND ORS.	March 16, 2000
GANGA DIN Vs. STATE OF UTTAR PRADESH	November 16, 2000
GANGA POLLUTION CONTROL UNIT U P JAL NIGAM MAINI Vs. CIVIL JUDGE ALLAHABAD	July 12, 2000
GANGA PRASAD Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW	April 24, 2000
GANGA PRASAD Vs. GOMTI	February 14, 2000
GANGESHWAR LTD Vs. STATE OF U P	August 29, 2000
GANGESHWAR LTD., IN RE Vs. ABC	March 6, 2000
Gaon Sabha Vs. Vijai Bahadur	September 18, 2000
GAURASH AHUJA Vs. MOHD AYUB	September 27, 2000
GAURAV KAUSHIK Vs. UNION OF INDIA	June 23, 2000
GAURI SHANKAR Vs. ATMA RAM	March 16, 2000
GAURI SHANKAR Vs. RAM CHARAN AND OTHERS	November 15, 2000
GAURI SHANKER AGARWAL Vs. STATE OF U P	April 21, 2000
GAUSIA PARVEEN Vs. STATE OF U P	May 23, 2000
GAYA PRASAD Vs. STATE OF U P	December 19, 2000
GENDA LAL Vs. ASSISTANT CUSTODIAN	March 2, 2000
GHANSHYAM Vs. IVTH ADDL DISTRICT JUDGE JHANSI	July 3, 2000
GHANSHYAM BEHARI Vs. DISTRICT JUDGE BALLIA	May 16, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MAHBOOB ALI	September 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. LAJJA RAM	July 5, 2000
GHAZIBAD DEVELOPMENT AUTHORITY Vs. LAJJA RAM	May 7, 2000
GIRISH CHANDRA GUPTA Vs. STATE OF U P	December 21, 2000
GIRISH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH	July 28, 2000
GIRJA SHANKAR Vs. STATE OF U P	May 17, 2000
GOBARDHAN LAL Vs. STATE OF UTTAR PRADESH	April 3, 2000
GOBARDHAN LAL Vs. STATE OF U.P. AND OTHERS	January 19, 2000
GOEL M G GASES LTD Vs. MANJU SHARMA	April 10, 2000
GOKARAN SINGH Vs. IST ADDL DISTT AND SESSIONS JUDGE HARDOI	February 19, 2000
GOMTI RAM Vs. CHOWDHARY AND OTHER	November 2, 2000
GOODS OF JAGANNATH PRASAD GUPTA Vs. STATE	November 3, 2000
GOODS OF LATE RAJ KUMAR SETH NAVEEN CHAND SETH Vs. STATE OF ALLAHABAD	September 20, 2000
GOPAL CHADDHA Vs. CEGAT	January 7, 2000
GOPAL CHANDRA BHATTACHARYA AND ORS. Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ANR.	August 22, 2000
GOPAL KRISHNA Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR	April 4, 2000
GOPAL SHUKLA Vs. VTH ADDITIONAL DISTRICT JUDGE DEORIA	May 25, 2000
GOPAL SINGH Vs. STATE OF U P	April 26, 2000
GOPAL SINGH Vs. EXECUTIVE ENGINEER C D LOK N VIBHAG	January 17, 2000
GOPI NATH Vs. IST ADDL DISTRICT JUDGE GHAZIPUR	May 3, 2000
GORAKHNATH Vs. STATE OF UTTAR PRADESH	February 19, 2000
GOVIND LAL Vs. VIIITH ADDL DISTT JUDGE MORADABAD	January 18, 2000
GOVIND NAGAR SUGAR LTD Vs. STATE OF U P	May 30, 2000
Govind Prasad Vs. Yashveer Singh	November 16, 2000
GOVIND RAM Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR	February 16, 2000
GOVIND SINGH Vs. STATE OF UTTAR PRADESH	May 12, 2000
GREEN WOOD SCHOOL Vs. STATE OF U P	September 7, 2000
GUDDU ALIAS SHAMSHER Vs. STATE OF UTTAR PRADESH	December 19, 2000
GULSHAN Vs. XIX ADDL. DISTRICT JUDGE	December 8, 2000
Gundha Vs. L.M.C.	December 13, 2000
GUR PRASAD GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE	January 7, 2000
GUR SHARAN SINGH BHALLA Vs. STATE OF U P	May 24, 2000
GURDIP SINGH Vs. STATE OF U P	August 8, 2000
GURNAM SINGH AND OTHERS Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS	July 21, 2000
GURU CHARAN Vs. STATE OF UTTAR PRADESH	July 3, 2000
GYAN CHANDRA Vs. NAGAR SWASTHYA ADHIKARI KANPUR	December 1, 2000
GYAN CHANDRA TIWARI Vs. STATE OF U P	August 11, 2000
GYAN PRAKASH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	February 22, 2000
GYAN PRAKASH SINGH Vs. HONBLE ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND OTHERS	April 24, 2000
GYAN SINGH Vs. STATE OF U.P.	January 31, 2000
GYASI Vs. STATE OF U P	August 29, 2000
HAJI BAKRIDA KHAN Vs. RAM SARAN SINGH	April 20, 2000
HAJI SHAFI Vs. STATE OF UTTAR PRADESH	August 25, 2000
HAKIM GHAYAS AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT	August 16, 2000
HAKIM SYED MOHAMMAD AHMAD QADIRI Vs. STATE OF U P	June 12, 2000
HANIF Vs. STATE OF U P	July 9, 2000
HANIF Vs. STATE OF U P	September 7, 2000
HANSH RAJ SINGH Vs. MANAGING DIRECTOR STATE OF BANK OF PATIALA	September 8, 2000
HANUMAN SINGH Vs. STATE OF U P	February 16, 2000
Har Charan Singh Vs. Gaon Sabha	October 31, 2000
HAR DEV SINGH Vs. DISTRICT JUDGE, MAINPURI AND OTHERS	July 6, 2000
HAR GOPAL JAISWAL Vs. DISTRICT EXCISE OFFICER KANPUR NAGAR	July 3, 2000
HAR KARAN SINGH Vs. STATE OF U P	September 13, 2000
HAR NARAIN SAHU Vs. DISTRICT JUDGE, JHANSI AND OTHERS	July 5, 2000
HAR PAL SINGH AND Vs. STATE OF UTTAR PRADESH	July 3, 2000
HAR SWAROOP Vs. DUKH BHANJAN	August 1, 2000
HARBANS Vs. STATE OF U P	September 8, 2000
HARI DAS Vs. STATE OF U P	July 5, 2000
HARI DAS SINGH Vs. COMMISSIONER AGRA DIVISION AGRA	May 12, 2000
HARI HAR RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	August 4, 2000
HARI KISHAN Vs. RAM SWAROOP	March 16, 2000
Hari Kishun Vs. Garib	September 13, 2000
HARI LAL S O BABU LAL Vs. STATE	October 13, 2000
HARI NATH SINGH YADAV Vs. ADMINISTRATOR CHAIRMAN PROVINCIAL COOPERATIVE FEDERATION	March 8, 2000
HARI PANDEY Vs. STATE OF U P	February 16, 2000
HARI PEASAD AND BROTHER ALIASHUFALIAS Vs. PRESCRIBED AUTHORITY IVTH ADDITIONAL CIVIL JUDGE ALIASSENIOR DIVISIONALIAS AGRA AND	September 12, 2000
HARI RAM AGRAWAL Vs. ASHOK KUMAR SHARMA	January 21, 2000
HARI RAM YADAV Vs. STATE OF U P	July 27, 2000
HARI SHANKER Vs. JAG DEYEE	January 25, 2000
HARI SHANKER AND ANOTHER Vs. XTH ADDL. DISTRICT JUDGE, BULANDSHAHR AND ANOTHER	November 7, 2000
HARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAH CAMP AT MATHURA	January 21, 2000
HARISH CHAND Vs. JOINT DIRECTOR OF EDUCATION MEERUT	August 24, 2000
HARIVANSH MISHRA Vs. STATE OF U P	April 26, 2000
HARJEET KAUR Vs. RENT CONTROL AND EVICTION OFFICER	March 15, 2000
HARKISHAN Vs. SENIOR SUPERINTENDENT OF POLICE BULANDSHAHR	July 27, 2000
HARNAM SINGH Vs. DISTRICT JUDGE AND ORS.	September 4, 2000
HAROON Vs. UNION OF INDIA	February 18, 2000
HARPAL SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL BENCH NO 5 LUCKNOW	January 18, 2000
HARPAL SINGH; SUKHPAL SINGH; MUNNA GIRI; AJANTI Vs. STATE OF U P	July 3, 2000
HARSARAN Vs. STATE OF U P	April 13, 2000
Haseen Ali Vs. State of U.P.	December 20, 2000
HATHIYA RAM MATH Vs. BHAWANI NANDAN YATI	July 6, 2000
HAZARI LAL GAURI SHANKER Vs. COLLECTOR OF CENTRAL EXCISE	January 21, 2000
HCCP 232 TRILOKI NATH PANDEY Vs. STATE OF U P	March 10, 2000
HEAD CONSTABLE C P 28 SHIV MOHAN SINGH Vs. STATE OF U P	March 8, 2000
HEERA LAL Vs. XIVTH ADDL DISTRICT JUDGE KANPUR NAGAR	August 30, 2000
Heera Lal Vs. Chandra Shekhar	December 11, 2000
HEERA LAL AGARWAL Vs. IIND ADDITIONAL DISTRICT JUDGE FARRUKHABAD	September 28, 2000
HEERA MANI TIWARI Vs. STATE OF U P	November 19, 2000
HEMANT KUMAR RAI Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH	November 28, 2000
HIDAIT HUSSAIN Vs. ZILA BASIC SHIKSHA ADHIKARI JHANSI	December 11, 2000
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. MANGLESH SINGH	September 15, 2000
HINDUSTAN COIR PRODUCTS LTD Vs. TRADE TAX TRIBUNAL	September 14, 2000
HINDUSTAN LEVER LTD Vs. STATE OF U P	April 17, 2000
Hira Lal Vs. Babu Lal	October 24, 2000
HIRA LAL AYODHYA PRASAD Vs. STATE OF UTTAR PRADESH AND ANOTHER	September 22, 2000
HIRA LAL RATANLAL Vs. COMMISSIONER OF SALES TAX	January 6, 2000
HIRA LAL SAROJ Vs. HIRA LAL SAROJ	December 8, 2000
HIRALAL VERMA Vs. D L O S SIDDHARTH NAGAR	April 29, 2000
HIRDAY NARAIN TEWARI Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION DEPARTMENT	November 30, 2000
HORI LAL Vs. STATE	February 23, 2000
HORI LAL Vs. KISHORI	March 31, 2000
HoriLal Vs. Ramdhari	May 2, 2000
HUKUM SINGH Vs. KESHWANAND	January 25, 2000
I T C AGRO TECH LIMITED Vs. COMMISSIONER OF TRADE TAX	March 3, 2000
IBNEY SAYEED Vs. STATE OF U P	July 31, 2000
IDRIS Vs. UNION OF INDIA	February 18, 2000
IKRAM Vs. STATE OF U P	May 20, 2000
ILA MITRA Vs. JUSTICE AMITAVA BANERJI RETD CHIEF JUSTICE SOLE ARBITRATOR	July 24, 2000
IMAMUDDIN Vs. STATE OF U P	July 3, 2000
Imran Ali Vs. Rakish Singh & Anr.	November 29, 2000
Imrat Vs. State	December 22, 2000
IN RE RAINBOW STEELS LTD. Vs. ABC	August 2, 2000
IN RE: BHADOHI WOOLLENS LIMITED (IN LIQUIDATION) Vs. STATE	October 17, 2000
INAYAT ELAHI Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR	December 1, 2000
INDER SINGH Vs. IST ADDL. DISTRICT JUDGE AND OTHERS	August 24, 2000
INDIA GLYCOLS LIMITED Vs. STATE OF U P	April 3, 2000
INDIAN OIL CORPORATION LTD Vs. RAMA RAM SONKAR	May 9, 2000
INDIAN OIL CORPORATION LTD Vs. SUB-DIVISIONAL MAGISTRATE OFFICER AUTHORISED HALDAWANI	November 6, 2000
INDIAN OIL CORPORATION LTD Vs. VIDYAWATI CONSTRUCTION CO LTD	October 11, 2000
INDIAN TELEPHONE INDUSTRIES LTD Vs. DIRECTOR	March 3, 2000
INDIRA RANI DEVI Vs. NAGAR PALIKA PURANPUR	January 18, 2000
IQBAL Vs. PRESCRIBED AUTHORITY MEERUT	July 27, 2000
IQBAL AHMAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD	August 31, 2000
IRFAN KHAN Vs. STATE OF UTTAR PRADESH	December 19, 2000
ISHWAR CHAND Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLY R C E O KANPUR NAGAR AND ANOHTER	February 8, 2000
ISHWAR PAL SINGH Vs. A.D.M., MEERUT AND OTHERS	July 21, 2000
ISMAIL KHAN Vs. STATE OF U P	December 7, 2000
ISRAR ALIAS ASRAR ALAM SHERU Vs. STATE OF U P	May 24, 2000
J K SHARMA Vs. STATE OF U P	April 24, 2000
J N CHATURVEDI ADVOCATE Vs. COMMISSIONER DISTRICT MAGISTRATE ALLAHABAD	October 11, 2000
J P STEELS Vs. SALES TAX OFFICER	January 13, 2000
J QUMAIRJEE AND COMPANY Vs. III ADDITIONAL DISTRICT JUDGE DEHRADUN	February 2, 2000
JAG RAM Vs. STATE OF UTTAR PRADESH	November 30, 2000
JAGAR NATH PRASAD AND ANOTHER Vs. DISTRICT JUDGE, BALLIA AND ANOTHER	November 15, 2000
Jagat : Musafir : Awadhesh Vs. State	September 21, 2000
JAGAT MOHAN KULSHRESTHA Vs. U P STATE ELECTRICITY BOARD U P POWER CORPORATION LTD	May 18, 2000
JAGAT RAM Vs. EXECUTIVE ENGINEER CONSTRUCTION DIVISION	July 26, 2000
JAGATPAL SINGH Vs. STATE OF U P	November 10, 2000
JAGBEER SINGH MAAN Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT	October 18, 2000
JAGBIR SINGH Vs. SECRETARY AGRICULTURE	December 7, 2000
JAGDAMBA SINGH Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD	April 17, 2000
JAGDISH CHANDRA NIGAM Vs. SCOOTERS INDIA LTD	December 18, 2000
JAGDISH NARAIN KHATRI Vs. D.J., JHANSI AND OTHERS	July 7, 2000
Jagdish Prasad Vs. Gaon Sabha	November 24, 2000
JAGDISH PRASAD Vs. PASSENGER TAX OFFICER MATHURA	February 2, 2000
JAGDISH PRASAD Vs. STATE OF U P	February 11, 2000
JAGDISH PRASAD KASANA ALIAS JAGGI Vs. STATE OF UTTAR PRADESH	September 20, 2000
JAGDISH PRASAD SINGH Vs. STATE OF U P	October 12, 2000
JAGDISH PRASAD TIWARI Vs. COMMISSIONER AGRA DIVISION	February 25, 2000
JAGDISH SINGH Vs. BASIC SHIKSHA PARISHAD	December 13, 2000
JAGDISHWAR PRASAD Vs. DISTRICT MAGISTRATE ALLAHAD	January 24, 2000
JAGJIVAN NISHAD Vs. STATE OF U P	November 17, 2000
JAGPAL SINGH Vs. STATE OF U P	September 13, 2000
JAI BHAGWAN Vs. IST ADDL DISTT JUDGE MEERUT	January 20, 2000
JAI LAL Vs. STATE OF U P	December 7, 2000
JAI PRAKASH Vs. STATE OF U.P.	May 10, 2000
JAI PRAKASH S O RAGHUBIR PRASAD Vs. STATE OF UTTAR PRADESH	April 27, 2000
JAI PRAKASH SHASTRI Vs. ADHIKSHAK JANPAD KARAGAR MUZAFFAR NAGAR	October 10, 2000
JAI RAM TIWARI Vs. STATE OF U.P. AND OTHERS	December 1, 2000
Jai Singh Vs. State	November 30, 2000
JAI SINGH Vs. STATE OF UTTAR PRADESH	April 13, 2000
JAIBRAT ROY CHIEF EDITOR RASHTRIYA SAHARA Vs. STATE OF U P	March 7, 2000
JALAN CASTINGS P LTD Vs. COMMISSIONER CENTRAL EXCISE	February 28, 2000
Jalil Hussain Vs. State	February 3, 2000
JAMBU ALIAS ZAHIR Vs. MITRA SEN	August 4, 2000
JAMEEL AHMAD Vs. XII ADDL DISTRICT JUDGE BULANDSHAHR	August 8, 2000
JAMIL AHMAD Vs. RATI RAM	July 7, 2000
JAMUNA PRASAD Vs. INCHARGE D.J., KANPUR NAGAR AND OTHERS	July 26, 2000
JAMUNA PRASAD TIWARI Vs. VIII ADDL DISTRICT JUDGE KANPUR NAGAR	September 7, 2000
JAN HITAI Vs. STATE OF U P	September 1, 2000
JANAK SINGH Vs. STATE OF U P	November 9, 2000
JANENDRA KUMAR JINDAL Vs. IST ADDITIONAL DISTRICT JUDGE	March 29, 2000
JANKI DEVI Vs. SHYAM MOHAN SRIVASTAVA	January 7, 2000
JANKI DEVI JUNIOR HIGH SCHOOL Vs. STATE OF U P	January 25, 2000
JANKI PRASAD Vs. STATE OF U P	April 10, 2000
Janki Prasad Vs. Gaon Sabha	December 14, 2000
JANKI PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX	January 20, 2000
JASBIR Vs. LAND MANAGEMENT COMMITTEE	January 27, 2000
JASWANT SINGH Vs. STATE OF U P	January 31, 2000
JASWANT SINGH Vs. STATE OF U P	January 11, 2000
JASWANT SINGH Vs. SHOBHA AGARWAL	November 10, 2000
JATAV PANCHAYAT COMMITTEE ETAWAH Vs. VIITH ADDITIONAL DISTRICT JUDGE ETAWAH	January 13, 2000
JAUWAD ALI Vs. STATE OF U P	February 11, 2000
JAUWAD ALI Vs. STATE OF UTTAR PRADESH	November 2, 2000
JAVED ALIAS RINGBAJ Vs. UNION OF INDIA	May 25, 2000
JAY DEO DAS GUPTA Vs. THE DISTRICT JUDGE AND ORS.	September 11, 2000
JAY KRISHNA PANDEY Vs. STATE OF U P	May 5, 2000
JAYANTHI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD	February 8, 2000
JAYANTI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD	August 2, 2000
JETHMAL NAHATA Vs. STATE OF U P	January 19, 2000
JINDAL TRADERS Vs. DISTRICT MAGISTRATE BALRAMPUR	October 20, 2000
JITENDRA Vs. STATE OF U P	April 26, 2000
Jitendra @ Jeetu Vs. State of U.P.	March 7, 2000
JITENDRA KUMAR AGRAWAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD	July 28, 2000
JITENDRA RAJPAL Vs. STATE OF U P	August 22, 2000
JITTAN Vs. STATE	May 24, 2000
JUMMAN KHAN Vs. STATE	July 12, 2000
K D SINGH Vs. U P COOPERATIVE SPG MILLS FEDERATION LTD	January 24, 2000
K M SRIVASTAVA Vs. AMAL KUMAR VERMA	April 18, 2000
KAHARI AND SHYAM Vs. STATE OF U P	December 7, 2000
KAILASH CHAND DHOBI Vs. IIND ADDL DISTT JUDGE DEHRADUN	May 10, 2000
KAILASH CHANDRA Vs. STATE OF U.P.	April 22, 2000
KAILASH CHANDRA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE BAREILLY	September 1, 2000
KAILASH NARAIN Vs. STATE OF U P	July 19, 2000
KAILASH NATH BAJPAI Vs. HIND HOUSING AND CONSTRUCTION LTD	September 15, 2000
KAILASH NATH GOEL Vs. UNION OF INDIA	May 24, 2000
KAILASH NATH TIWARI Vs. UNION OF INDIA	November 2, 2000
KAJARIA CERAMICS LIMITED Vs. TRADE TAX TRIBUNAL	January 13, 2000
KAKA SINGH Vs. STATE	May 23, 2000
KALAWATI AND OTHERS Vs. NANKI DEVI AND ANOTHER	July 21, 2000
KALI CHARAN Vs. STATE OF U P	April 28, 2000
KALI CHARAN Vs. L M C	January 14, 2000
KALI CHARAN Vs. ADDITIONAL DISTRICT MAGISTRATE AGRA	February 17, 2000
KALI SHANKER Vs. PRESCRIBED AUTHORITY/VIII A.C.M.M., KANPUR NAGAR AND ANOTHER	August 29, 2000
KALICHARAN Vs. STATE OF U P	January 4, 2000
KALIDIN SINGH Vs. STATE	September 27, 2000
KALLAN Vs. XTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	July 6, 2000
Kalloo Vs. State of U.P.& Ors.	October 17, 2000
KALLOO AND OTHERS Vs. BENI PRASAD AND OTHERS	November 10, 2000
KALUA ALIAS KALI CHARAN Vs. STATE OF U P	April 27, 2000
KAMAL KISHORE Vs. STATE OF UTTAR PRADESH	November 8, 2000
KAMAL SINGH Vs. STATE OF U P	August 17, 2000
KAMALAWATI Vs. KOTWAL RASRA BALLIA	June 12, 2000
Kamla Devi Vs. Nagar Nigam	May 3, 2000
KAMLA KANT PATHAK Vs. CHIEF REVENUE OFFICER DEORIA	July 28, 2000
KAMLA MOTORS AND ENGINEERING WORKS Vs. I B P CO LIMITED	February 9, 2000
KAMLA PALACE Vs. STATE OF U P	October 12, 2000
KAMLA PRASAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI	October 10, 2000
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR OF EDUCATION	September 4, 2000
KAMLAWATI Vs. KOTWAL RASRA BALLIA	July 12, 2000
KAMLESH RAI Vs. STATE OF UTTAR PRADESH	November 24, 2000
KAMLESH RANI Vs. ACM AND OTHERS	July 25, 2000
Kamta Vs. Bachu Raj Singh	November 23, 2000
KANAK RAJI Vs. DISTRICT PANCHAYAT RAJ OFFICER	November 10, 2000
KANCHAN MALA SRIVASTAVA Vs. UNION OF INDIA	November 6, 2000
KANCHAN SINGH Vs. STATE OF UTTAR PRADESH	February 25, 2000
KANCHI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION	November 1, 2000
KANDHAIYA LAL Vs. THE RENT CONTROL AND EVICTION OFFICER/UPPER NAGAR MAGISTRATE IIIRD, KANPUR NAGAR AND OTHERS	December 1, 2000
KANEEJ FATIMA Vs. CIVIL JUDGE ALIASJUNIOR DIVISIONALIAS BASTI	July 27, 2000
KANHAIYA LAL Vs. RAJ NARAIN SARIN	May 15, 2000
KANHAIYA LAL Vs. STATE OF UTTAR PRADESH	January 27, 2000
KANHAIYA LAL HUF Vs. COMMISSIONER OF INCOME TAX	November 9, 2000
KANHAIYA PANDEY Vs. STATE OF UTTAR PRADESH	March 27, 2000
KANHORIA PIPE AND FITTING COMPANY Vs. COMMISSIONER OF SALES TAX	January 4, 2000
KANORIA CHEMICALS AND IND LTD Vs. UNION OF INDIA	February 4, 2000
KANPUR JAL SANSTHAN Vs. DILAWAR ALI	September 28, 2000
KANPUR PESTICIDES AND CHEMICAL PVT LTD Vs. CEGAT	May 12, 2000
KANTI KUMAR MISHRA Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE AND OTHERS	August 1, 2000
KARAMAT ULLAH Vs. DISTRICT JUDGE KANPUR	April 19, 2000
KARAN PAL SINGH Vs. RAJYA SHAKSHIK ANUSANDHAN AVAM PRASHIKSHAN PARISHAD	December 21, 2000
KARAN SINGH Vs. STATE OF U P	December 1, 2000
KARAN SINGH Vs. BUDHU	January 20, 2000
KARAN SINGH Vs. STATE OF U P	August 17, 2000
KARAN YADAV Vs. UNION OF INDIA	April 22, 2000
Karanvir Singh Vs. Madhuri	November 6, 2000
KARTA Vs. STATE OF U P	January 24, 2000
KARUNA SHARMA Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR	August 29, 2000
KARUNESH KUMAR Vs. STATE OF U P	January 19, 2000
KASHI KRISHI CARBONIC KHAD UDYOG VARANASI Vs. DISTRICT MAGISTRATE VARANASI	January 31, 2000
KASHI NATH Vs. BHAGWAN DAS SHARMA	September 6, 2000
KASHI NATH AND ANOTHER Vs. HAR SAHAI AND OTHERS	September 6, 2000
KASHI PRASAD SHARMA Vs. STATE OF U P	December 19, 2000
KASTOOR CHAND JAIN Vs. VTH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS	April 18, 2000
KAWAL NATH SINGH Vs. COMMISSIONER	January 31, 2000
KESAR ENTERPRISES LIMITED Vs. STATE OF UTTAR PRADESH	November 8, 2000
KESAR ENTERPRISES LTD Vs. STATE OF U P	August 11, 2000
KESAR ENTERPRISES LTD Vs. STATE OF U P	May 22, 2000
KESHARI MAL Vs. IVTH ADDL DISTRICT JUDGE JALAUN	January 12, 2000
Keshav Prasad Vs. Santosh Kumar	December 29, 2000
KHALIL AHMAD Vs. NAUROZY	May 12, 2000
KHAMANI LAL Vs. VLTH ADDL DISTRICT AND SESSIONS JUDGE MORADABAD	August 31, 2000
KHANU Vs. AKBAR	July 12, 2000
KHAR PATTU Vs. STATE	February 1, 2000
KHURRAM CARPETS P LTD Vs. STATE OF U P	October 18, 2000
KHUSI RAM RATHORE Vs. STATE OF U P	November 27, 2000
KIRAN MISHRA Vs. STATE OF UTTAR PRADESH	January 10, 2000
KIRPAL Vs. RAM PRASAD	February 7, 2000
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF SALES TAX	October 11, 2000
KISHAN Vs. STATE OF U.P. AND ANOTHER	May 10, 2000
KISHAN LAL Vs. VIIITH ADJ, MORADABAD AND OTHERS	March 29, 2000
KISHAN LAL Vs. MEHNDI HASAN	August 8, 2000
KISHORE KUMAR CHAUDHARY Vs. PRESCRIBED AUTHORITY	July 5, 2000
KISHWARI BEGUM Vs. CHHIDDOO	August 29, 2000
KM MEENAKSHI AGRAWAL Vs. STATE OF UTTAR PRADESH	September 13, 2000
KM SADHANA DUBEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD	October 13, 2000
KM SIDDH VIDYA Vs. BANARAS HINDU UNIVERSITY VARANASI	February 29, 2000
KM SUMAN UPADHYAYA Vs. VICECHANCELLOR BIR BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR	January 25, 2000
KOMAL CHAND Vs. STATE OF U P	March 28, 2000
KOTHARI PRODUCTS LIMITED Vs. REGISTRAR OF COMPANIES	March 30, 2000
KR. RAM NATH Vs. ADDL. COMMISSIONER, BAREILLY DIVISION, BAREILLY AND OTHERS	November 21, 2000
KRIPA SHANKER MISHRA Vs. ADDL. DISTRICT JUDGE VII	December 4, 2000
KRISHNA AND OTHERS Vs. STATE	March 31, 2000
KRISHNA DEVI GAUTAM Vs. STATE OF U P	May 11, 2000
KRISHNA DUTT PANDEY Vs. MANDALIYA SAHAYAK SHIKSHA NIDESHAK BASIC VI MANDAL LUCKNOW	May 1, 2000
KRISHNA KUMAR Vs. ELECTION COMMISSIONER ALIASPANCHAYAT RAJALIAS U P LUCKNOW	July 5, 2000
KRISHNA KUMAR Vs. STATE OF U P	March 16, 2000
KRISHNA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR	January 10, 2000
KRISHNA KUMAR MISHRA Vs. STATE OF U P	May 29, 2000
KRISHNA KUMAR SINGH Vs. STATE OF U P	March 7, 2000
KRISHNA MAURYA Vs. A.C.M II/DELEATED AUTHORITY, KANPUR NAGAR AND OTHERS	November 15, 2000
KRISHNA MOHAN SHARMA Vs. JAI BHADRA SINGH	November 27, 2000
KRISHNA MURARI AGRAWAL ALIAS DEEPAK Vs. DISTRICT MAGISTRATE JHANSI	November 6, 2000
KRISHNA MURARI ALIAS MURLI Vs. STATE OF U P	December 21, 2000
Krishna Murari Kapoor Vs. Vijai Kumar Tandon	March 30, 2000
KRISHNA PAL SINGH AND OTHERS Vs. INDIAN OIL CORPORATION AND OTHERS	January 7, 2000
KRISHNA PRASAD AND ORS. Vs. VII ADDL. DISTRICT JUDGE AND ORS.	March 8, 2000
KRISHNA RICE MILLS Vs. STATE OF UTTAR PRADESH	July 3, 2000
KRISHNA VIJAY KUMAR JAISWAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD	August 2, 2000
Kuddau Vs. State	April 27, 2000
KULBHUSHAN SINGHAL Vs. STATE OF U P	February 14, 2000
KULBUL Vs. STATE OF U P	October 23, 2000
KULDEEP SAXENA Vs. PREETI SAXENA	February 18, 2000
KULDEEP SINGH Vs. STATE OF UTTAR PRADESH	July 26, 2000
KUMAR BRICK WORKS Vs. STATE OF U P	July 24, 2000
Kundan Vs. Sobran	July 27, 2000
KUNWAR PAL SHARMA Vs. SPECIAL JUDGE MATHURA	July 19, 2000
KUNWAR RAHUL SINGH Vs. STATE OF U P	April 25, 2000
KUNWAR SEN Vs. STATE OF UTTAR PRADESH	April 21, 2000
KURRI MAL SAINI Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR	September 14, 2000
KUSUMANJALI AGARWAL Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD	December 1, 2000
L.M.C. Vs. Brij Pal Singh	April 28, 2000
LACHMAN DEO Vs. DISTRICT JUDGE NAINITAL	May 23, 2000
Ladwati Vs. Tejpal Singh	May 3, 2000
LAKHAN SINGH Vs. STATE OF U P	August 4, 2000
LAKHPAT Vs. KHAJAN	February 20, 2000
LAL BABU Vs. STATE	May 18, 2000
LAL CHANDRA Vs. STATE OF U P	May 9, 2000
LAL JEET RAM Vs. SACHIV AYUKT RAJYA NIRVACHNA AYOG	July 12, 2000
LAL PRATAP SINGH Vs. STATE OF U P	May 20, 2000
LAL SINGH Vs. STATE OF UTTAR PRADESH	March 1, 2000
LAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND ANOTHER	July 18, 2000
Lala Ram Vs. Har Charan	October 16, 2000
LALI DEVI Vs. XVII ADDL DISTRICT JUDGE AGRA	January 20, 2000
LALIT KUMAR Vs. COLLECTOR OF CENTRAL EXCISE	January 21, 2000
LALIT MOHAN Vs. STATE OF UTTAR PRADESH	February 8, 2000
LALIT MOHAN Vs. STATE OF UTTAR PRADESH	August 2, 2000
LALLAN PRASAD Vs. FIRST ADDITIONAL CHIEF JUDICIAL MAGISTRATE VARANASI	April 6, 2000
LALLO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDTION MIRZAPUR	January 6, 2000
LALLOO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR	January 16, 2000
LALLOO RAM MAURYA Vs. STATE OF U P	June 20, 2000
LALMANI Vs. STATE OF U P	December 7, 2000
LALMATI DEVI ALIAS MEERA DEVI Vs. STATE OF U P	September 1, 2000
LALTA PRASAD Vs. U P COOP FEDERATION LUCKNOW	May 25, 2000
LALTA PRASAD Vs. STATE OF U P	August 22, 2000
LALTA PRASAD Vs. DIRECTOR, PANCHAYAT RAJ, U.P. AND OTHERS	December 5, 2000
LALTA PRASAD DUBEY Vs. DIRECTOR GENERAL OF POLICE LUCKNOW	December 15, 2000
LATE RAJ KUMARI SETH Vs. STATE	September 20, 2000
LATOOR SINGH Vs. KIRAN PAL	April 13, 2000
LAXMAN SINGH Vs. DISTRICT MAGISTRATE	April 24, 2000
LAXMAN T Vs. SOM NATH PANDEY GENERAL MANAGER NER	August 7, 2000
LAXMAN T S O TUISI Vs. SOM NATH PANDEY GENERAL MANAGER N E RAILWAY GORAKHPUR	August 8, 2000
LAXMI DEVI Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR	July 6, 2000
LAXMI DEVI Vs. A.C.M.M. IVTH/PRESCRIBED AUTHORITY UNDER RENT CONTROL AND ORS.	September 14, 2000
LAXMI NARAIN TIWARI Vs. DEPUTY LABOUR COMMISSIONER LUCKNOW	August 24, 2000
LAXMI NARAYAN YADAV Vs. STATE OF U P	August 17, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SPECIAL JUDGE ANTICORRUPTION ADDL DISTRICT AND SESSIONS JUDGE VARANASI AND	July 14, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ADVANI AND COMPANY	May 10, 2000
LILANAND THAKUR PAGAL BABA TRUST PRABANDH SAMITI Vs. THAKUR RADHA GOVINDJI MAHARAJ VRINDABAN	May 18, 2000
Lodi Vs. Abhairaj etc.	May 11, 2000
LUCKNOW GRIH SWAMI PARISHAD Vs. STATE OF U P	April 20, 2000
LUXMI NARAIN KHARE Vs. SECRETARY, PANCHAYAT RAJ ANUBHAG	January 11, 2000
M B YADAV Vs. STATE OF U P	August 28, 2000
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL	September 27, 2000
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL	November 29, 2000
M P SINGH Vs. STATE OF U P	December 7, 2000
M R SIDDIQUI Vs. STATE OF U P	April 3, 2000
M S D C M SHRIRAM LEASING AND FINANCE LTD Vs. STATE	October 19, 2000
M/s Kesar Enterprises Ltd. and others Vs. State of U.P. and others	November 8, 2000
M/s. Triveni Engineering and Industries Ltd., etc Vs. State of U.P. and others	January 13, 2000
M/S. VARANASI MOTORS AND ANR. Vs. COMMISSIONER, INCOME TAX AND ORS.	March 31, 2000
MADAN BHAIYA ALIAS MADAN GOPAL Vs. SUPERINTENDENT CENTRAL JAIL TIHAR DELHI	May 20, 2000
MADAN GOPAL Vs. STATE OF U P	April 22, 2000
MADAN MOHAN UPRETI Vs. KHASHTI DEVI	April 7, 2000
MADAN SINGH Vs. MADHWA NAND JOSHI	March 1, 2000
MADHURI MATHUR Vs. STATE OF U P	December 21, 2000
MAHABIR AGRO PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE TAX	March 27, 2000
MAHABIR PRASAD YADAV Vs. STATE OF U P	March 16, 2000
MAHADEO Vs. RAHAMATULLAH	March 7, 2000
MAHANT NARAIN DAS Vs. STATE	March 28, 2000
MAHATMA GANDHI UPBHOKTA SAHKARI SAMITI Vs. STATE OF U P	December 21, 2000
MAHAVIR PRASAD SHARMA Vs. STATE OF U.P.	April 18, 2000
MAHAVIR SINGH RAWAT Vs. UNION OF INDIA	December 6, 2000
MAHBOOB Vs. STATE OF U P	April 17, 2000
MAHBOOB ALI Vs. STATE OF U P	December 21, 2000
MAHBOOB KHAN Vs. MAZHAR ALI KHAN	February 10, 2000
MAHENDRA Vs. STATE OF U P	March 27, 2000
MAHENDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR	July 10, 2000
MAHENDRA KUMAR GUPTA Vs. SPECIAL JUDGE ALLAHABAD	March 31, 2000
MAHENDRA PAL JHA Vs. RAM AUTAR SHARMA	November 29, 2000
MAHENDRA PRASAD TRIPATHI Vs. VICECHANCELLOR ALLAHABAD UNIVERSITY	June 6, 2000
MAHENDRA SINGH Vs. STATE	September 6, 2000
MAHENDRAPAL JHA Vs. RAM AUTAR SHARMA	November 20, 2000
MAHESH Vs. STATE OF U P	August 16, 2000
MAHESH CHANDRA Vs. ADDL CIVIL JUDGE	November 24, 2000
MAHESH CHANDRA AGRAWAL Vs. STATE OF U P	September 29, 2000
MAHESH CHANDRA DIXIT Vs. DIRECTOR MANDI PARISHAD	February 19, 2000
MAHESH DUTTA MISRA Vs. STATE OF U P	September 22, 2000
MAHESH KUMAR GARG Vs. STATE OF U P	April 11, 2000
MAHESH NARAIN SINGH Vs. STATE OF U P AND OTEHRS	March 8, 2000
MAHESH NARAIN SRIVASTAVA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION HEAD QUARTERS LUCKNOW	February 4, 2000
Mahesh Pathak Vs. State of U P	July 6, 2000
Mahesh Singh Vs. Raj Kumar Singh	June 7, 2000
MAHESHWARI BROS MUMBAI Vs. CHAIRMAN AND MANAGING DIRECTOR U P STATE TEXTILE CORPORATION LTD	August 25, 2000
MAHESHWARI BROTHERS Vs. THE CHAIRMAN AND MANAGING DIRECTOR	August 5, 2000
MAHESWAR PRASAD TIWARI Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR	February 1, 2000
MAHMOOD AHMAD Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD	February 8, 2000
MAHMOOD ALAM KHAN Vs. STATE OF U.P. AND OTHERS	January 12, 2000
MAJHGAWAN MATSYAJIVI SAHKARI SMITI LTD Vs. STATE OF U P	July 7, 2000
MAKHAN LAL Vs. STATE OF UTTAR PRADESH	April 24, 2000
MAKKHAN Vs. ADDL JUDGE SMALL CAUSES COURT ALIGARH	August 18, 2000
MAKRAND Vs. STATE	May 24, 2000
MALINI AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER I ALLAHABAD	July 14, 2000
Malkhan Vs. Kailash Baboo	January 7, 2000
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH	November 6, 2000
MALTI Vs. STATE OF U P	July 2, 2000
MALTI Vs. STATE OF UTTAR PRADESH	February 7, 2000
MAM RAJ Vs. DISTRICT JUDGE ALMORA	March 27, 2000
MAMID ALI KHAN Vs. MOHD ALI KHAN	January 19, 2000
MAMTA GAUTAM Vs. STATE OF U P	May 2, 2000
MAMTA KUMARI Vs. U P STATE PUBLIC SERVICES TRIBUNAL	October 12, 2000
MAN SINGH Vs. STATE OF U P	December 1, 2000
MANAGER LEASE AND RENT BATA INDIA LTD Vs. IIND ADDL CHIEF JUDICIAL MAGISTRATE ALLAHABAD	May 8, 2000
MANAGING DIRECTOR UNITECH LIMITED Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	February 8, 2000
MANBODH KUMAR LAL Vs. STATE OF U P	February 1, 2000
MANGAL SEN Vs. RAM AVTAR	December 12, 2000
MANGAT SINGH Vs. STATE OF U P	July 6, 2000
MANGLA PRASAD INTER COLLEGE SOCIETY Vs. DIRECTOR OF EDUCATION	January 12, 2000
MANJU SAXENA KM Vs. STATE OF U P	March 16, 2000
MANMINDER SINGH Vs. CHANDRA COLD STORAGE	March 14, 2000
MANNAN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALIA	January 5, 2000
MANOJ KUMAR GARG Vs. STATE OF U P	November 9, 2000
MANOJ KUMAR SAXENA Vs. DISTRICT MAGISTRATE	February 23, 2000
MANOJ PRABHAKAR Vs. STATE OF U P	July 20, 2000
MANSA RAM Vs. STATE OF U P	April 21, 2000
MANVENDRA MISRA Vs. GORAKHPUR UNIVERSITY	January 18, 2000
MARIAMPUR HOSPITAL SOCIETY Vs. NAGAR NIGAM KANPUR NAGAR	December 1, 2000
MASHOOK ALI Vs. STATE OF U P	May 23, 2000
MASHOOQ AHMAD Vs. MANAGER PERSONNAL AND INDUSTRIAL RELATION B P C LTD	March 2, 2000
MATHAI LAL DUBE Vs. DISTRICT MAGISTRATE SANT RAVIDAS NAGAR	August 24, 2000
MAYA AGRAWAL AND OTHERS Vs. IST ADDITIONAL SESSIONS JUDGE, GHAZIPUR AND OTHERS	July 20, 2000
MEENA BEGUM Vs. MOHD IDRIS	July 24, 2000
MEENA BHANDARI Vs. OM PRAKASH BHANDARI	March 13, 2000
MEENA BHANDARI Vs. KRISHNA KUMARI	January 27, 2000
MEENAKSHI AGRAWAL Vs. STATE OF U P	September 13, 2000
MEERA GUPTA Vs. PRESCRIBED AUTHORITY, KANPUR AND OTHERS	August 21, 2000
MEERUT COLLEGE PARIVAR KALYAN SAMITI Vs. STATE OF U P	October 16, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF SALES TAX	October 13, 2000
MEETA MOHAN AND OTHERS Vs. D.J., ETAH AND OTHERS	July 7, 2000
MEETU KANDPAL Vs. STATE OF U P	February 23, 2000
MEHAR BAN Vs. STATE OF U P	April 27, 2000
MEHBOOB ALI Vs. SHAMMI	April 4, 2000
MELA RAM Vs. ADDITIONAL CIVIL JUDGE GHAZIABAD	February 19, 2000
Mewa Lal Vs. Gaon Sabha	May 11, 2000
MILAP SINGH Vs. STATE OF UTTAR PRADESH	February 18, 2000
MIRZA ALIM BEG Vs. IVTH ADDL DISTT JUDGE FIROZABAD	August 1, 2000
MISHRI LAL Vs. DINESH CHAND AGARWAL	September 6, 2000
MITHAI LAL DUBE Vs. D M SANT RAVI DAS NAGAR	August 24, 2000
MITHILESH KUMARI Vs. DISTRICT SUPPLY OFFICER	May 11, 2000
MITTHAN LAL GUPTA Vs. DISTRICT MAGISTRATE ETAH	May 10, 2000
MOALLIM E URDU PRASHIKSHIT BEROJGAR SANGH Vs. STATE OF U P	April 26, 2000
MOAR SINGH Vs. STATE OF UTTAR PRADESH	August 24, 2000
MOBIN Vs. STATE OF UTTAR PRADESH	August 22, 2000
MODIPON FIBRES CO Vs. SURYA ROSHINI LTD	March 8, 2000
MOEED KHAN ALIAS GUDDU Vs. III ADDL DISTRICT JUDGE BAREILLY	December 15, 2000
MOHAMMAD AHMAD Vs. IIIRD ADDL CIVIL JUDGE SAHARANPUR	May 20, 2000
MOHAMMAD AKHTAR Vs. ASHOK SINGHAL	February 23, 2000
MOHAMMAD ARIF Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD	August 25, 2000
MOHAMMAD FUZAIL ANSARI Vs. STATE OF U P	November 30, 2000
MOHAMMAD HASAN Vs. NAZIR HASAN	April 10, 2000
MOHAMMAD MUTTAHIR Vs. STATE OF U P	August 7, 2000
MOHAMMAD MUTTAHIR Vs. STATE OF U P	July 8, 2000
MOHAMMAD SWALESH ANSARI Vs. HAJI MOHAMMAD QASIM	March 28, 2000
MOHAMMAD YUNUS Vs. STATE	May 10, 2000
MOHAN DAS SETH Vs. II ADDITIONAL DISTRICT JUDGE	December 12, 2000
MOHAN LAL Vs. DORI LAL	February 7, 2000
MOHAN WAHI Vs. COMMISSIONER OF INCOME TAX	January 11, 2000
MOHD AHMAD ALIAS MUNNEY MIAN Vs. XIXTH ADDL DISTRICT JUDGE ALLAHABAD	April 24, 2000
MOHD ALI Vs. BOARD OF REVENUE U P LUCKNOW	September 18, 2000
MOHD DANISH SIDDIQUI Vs. STATE OF U P	March 3, 2000
MOHD FAHIM Vs. STATE OF U P	May 4, 2000
MOHD GAYAS Vs. STATE OF U P	February 23, 2000
MOHD HAROON RASHEED Vs. IVTH ADDL DISTT JUDGE SAHARANPUR	March 9, 2000
MOHD ILYAS KHAN Vs. ZONAL MANAGER L I C OF INDIA KANPUR	November 27, 2000
MOHD IMRAN KHAN Vs. STATE OF U P	May 15, 2000
MOHD IQBAL Vs. STATE OF U P	December 20, 2000
MOHD IQBAL Vs. XVIITH ADDL DISTRICT JUDGE KANPUR NAGAR	September 7, 2000
MOHD ISHAQ Vs. IVTH ADDL DISTRICT JUDGE JALAUN	August 16, 2000
MOHD JALIL Vs. VTH ADDL DISTT JUDGE ALLAHABAD	February 22, 2000
MOHD KAREEM Vs. STATE OF U P	July 26, 2000
MOHD LATIF KHAN Vs. STATE OF U P	July 27, 2000
MOHD NASEEM BARBAR Vs. VTH ADDL DISTT JUDGE LUCKNOW	August 18, 2000
MOHD QASIM Vs. IIND ADDL DISTRICT JUDGE VARANASI	March 3, 2000
MOHD SHAMIM Vs. STATE OF U P	November 1, 2000
MOHD SHEOLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	July 7, 2000
MOHD YAMIN Vs. MULLA ABDUL SATTAR	May 22, 2000
MOHD ZAHOORUDDIN Vs. U P SARKAR SARAK PARIVAHAN NIGAM LUCKNOW	August 11, 2000
MOHD. JALALUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 19, 2000
Mohd. Jan Vs. State of U.P.	November 3, 2000
Mohd. Rafiq Khan Vs. Mumtaz Ali Khan	March 31, 2000
MOHD. SHAHID Vs. SMT. NOOR JAHAN AND OTHERS	November 16, 2000
MOHD. SHAHID Vs. DISTRICT JUDGE/JSCC, ETAH AND OTHERS	August 25, 2000
MOHIUDDIN Vs. STATE OF U P	August 17, 2000
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 3, 2000
MONSARIF KHAN Vs. STATE OF UTTAR PRADESH	December 14, 2000
MOTI LAL Vs. STATE OF U P	February 14, 2000
MST KHURSHIDA BEGUM Vs. DISTRICT JUDGE, VARANASI AND OTHERS	December 19, 2000
MUDI Vs. STATE ELECTION COMMISSION	September 27, 2000
MUKESH CHAND Vs. DISTRICT MAGISTRATE AGRA	January 28, 2000
MUKESH GLASS INDUSTRIES Vs. STATION MASTER FIROZABAD	November 2, 2000
MUKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH	August 31, 2000
MUKESH SHARMA Vs. ALLAHABAD NAGAR NIGAM	October 11, 2000
MUKHBEER SINGH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD COMMISSION ALLAHABAD AND	November 29, 2000
Mumtaj Vs. State of U.P.& Anr.	July 25, 2000
MUMTAJ S O PEER BUX Vs. STATE OF UTTAR PRADESH	July 25, 2000
MUNESAR Vs. GAON SABHA	May 23, 2000
MUNESHWAR SINGH Vs. STATE OF U P	May 10, 2000
MUNICIPAL BOARD DEHRADUN DEFENDANT Vs. MOHAMMAD AKBAR FARRUQUI HONORARY ADMINISTRATOR ANJUMAN NASRAT UL LSLAM DEHRADUN	April 11, 2000
MUNISHWAR CHANDRA GAURI Vs. DISTRICT JUDGE GHAZIABAD	May 17, 2000
MUNNAR Vs. STATE OF U P	May 10, 2000
MUNNI Vs. STATE OF UTTAR PRADESH	February 3, 2000
Munni and Anr. Vs. State of U.P.	February 3, 2000
Munni Devi Vs. Anwar	October 24, 2000
Munni Devi Vs. Ram Pal	April 28, 2000
MUNNI DEVI Vs. R C E O ADDITIONAL CITY MAGISTRATE VITH KANPUR NAGAR	August 22, 2000
MUNNI LAL Vs. STATE OF U P	July 13, 2000
MUNNI LAL Vs. STATE OF U P	October 16, 2000
MUNSHI Vs. STATE OF U P	December 13, 2000
MUNSHI KHAN Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS	November 7, 2000
MURARI LAL Vs. RENT CONTROL AND EVICTION OFFICER MEERUT	May 8, 2000
MURARI LAL @ MURARI SINGH Vs. VIITH ADDL. DISTRICT JUDGE AND ANR.	March 2, 2000
MURTI SHANKAR SHAMBHU BHOLA NATHJI Vs. SPECIAL JUDGE	May 3, 2000
MUSHTAQ AHMAD Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD	August 31, 2000
MUSTAQ ALI Vs. VTH ADDITIONAL DISTRICT JUDGE	September 7, 2000
N N SRIVASTAVA Vs. VICECHANCELLOR BUNDELKHAND UNIVERSITY JHANSI	June 12, 2000
NABBU KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE PILIBHIT	July 28, 2000
Nagar Palika Vs. Ram Lal	December 15, 2000
NAGAR PALIKA PARISHAD SARDHANA MEERUT Vs. CHANDRA PRAKASH	October 18, 2000
NAGAR PALIKA PARISHAD SHAHJAHANPUR Vs. GANGA RAM	August 30, 2000
NAGAR PALIKA PARISHAD, DEHRADUN Vs. LABOUR COURT, U.P., DEHRADUN AND ANR.	April 24, 2000
NAGAR SWASTHYA ADHIKARI Vs. RAGHURAJ SINGH	November 29, 2000
Naian Singh Vs. Jai Ram Singh	October 19, 2000
NAIPAL SINGH Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	September 4, 2000
NAKUL KUMAR Vs. CHAMPA DEVI	February 22, 2000
NAMAN CHEMICALS PVT. LTD. Vs. STATE FINANCIAL CORPORATION LTD.	November 13, 2000
NAMEY ALI Vs. STATE OF U P	May 25, 2000
NAMIT TEA CENTER Vs. COMMISSIONER OF TRADE TAX	February 19, 2000
NAND KISHORE Vs. XVIITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	August 21, 2000
NAND KISHORE NAUTIYAL Vs. TEHRI HYDRO DEVELOPMENT CORPORATION	March 9, 2000
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE ALIASCORPNALIAS KANPUR	May 5, 2000
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE (CORPN), KANPUR AND ANOTHER	May 9, 2000
NANDU VISHWAKARMA Vs. STATE OF U P	May 24, 2000
NANDWA Vs. STATE OF U P	January 15, 2000
NANHEY KHAN Vs. 1ST ADDL DISTRICT JUDGE FARRUKHABAD	March 7, 2000
Nanhey Khan Vs. First A.D.J.Farrukhabad and Others	March 7, 2000
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	January 18, 2000
NARAIN PRASAD Vs. STATE OF U P	November 23, 2000
NARAYAN SHANKER SHARMA Vs. STATE OF U P	May 16, 2000
NARENDRA NATH SINHA Vs. STATE OF U P	May 22, 2000
NARENDRA SINGH Vs. BHARTENDRA SINGH	January 27, 2000
NARENDRA SINGH Vs. LUCKNOW UNIVERSITY LUCKNOW	March 27, 2000
NARENDRA SINGH Vs. STATE OF U P	November 24, 2000
NARENDRA SINGH SAZWAN Vs. DISTRICT JUDGE NAINITAL	July 20, 2000
NARENDRA VEER SINGH TOMAR Vs. ADHYAKSHA ZILA PANCHAYAT ETAH	January 21, 2000
NARESH Vs. STATE OF U P	February 23, 2000
NARESH JAIN Vs. PRESCRIBED AUTHORITY, MEERUT AND OTHERS	August 4, 2000
NARINDJER JEET SINGH Vs. COMMITTEE OF MANAGEMENT PANT NAGAR INTER COLLEGE UDHAM SINGH NAGAR	April 24, 2000
NARITA Vs. STATE OF U P	May 3, 2000
NASIMUDDIN Vs. STATE OF U P	April 3, 2000
NASIRUDDIN Vs. STATE OF U P	April 13, 2000
NATHI Vs. BHULLI	February 9, 2000
NATHOO Vs. STATE	February 9, 2000
Nathoo Ram and Others Vs. State	February 19, 2000
NATHTHOO RAM Vs. STATE OF UTTAR PRADESH	February 19, 2000
NATIONAL AIRPORT AUTHORITY Vs. KAMAKHYA NARAIN SINGH	April 22, 2000
NATIONAL FEDERATION OF BLINDS Vs. STATE OF U P	January 28, 2000
NATIONAL FEDERATION OF BLINDS Vs. U P BRANCH	January 28, 2000
NATTHU SINGH Vs. STATE OF U P	January 11, 2000
NAUDURGA ENTERPRISES Vs. COMMISSIONER OF TRADE TAX	April 6, 2000
NAVED UDDIN SIDDIQUI Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS	October 16, 2000
NAVEEN JAMVAL Vs. ARVIND KUMAR KANKANE	February 11, 2000
NAVEEN JAMVAL Vs. ARVIND KUMAR KENKANE	November 2, 2000
NAVEEN KUMAR Vs. REGIONAL SECRETARY MADYAMIK SHIKSHA PARISHAD	August 28, 2000
NAVIN CHANDRA AGARWAL Vs. IST ADDL DISTRICT JUDGE NAINITAL	September 12, 2000
NAVNEET KUMAR Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISAHD REGIONAL OFFICE	August 28, 2000
NAWAB DULHA Vs. UNION OF INDIA	September 20, 2000
NAWAZISH ALI Vs. STATE	February 9, 2000
NAYEEM Vs. STATE OF U P	March 5, 2000
NAYEEM Vs. STATE OF U.P.	May 3, 2000
NAZIR AHMAD Vs. GAON SABHA	August 11, 2000
NAZIR AHMAD Vs. GAON SABHA	August 16, 2000
NEELAM KUMARI Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY	March 15, 2000
NEERA SAXENA Vs. SANJIV KUMAR SAXENA	February 29, 2000
NEERAJ KUMAR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD	September 11, 2000
NEW INDIA ASSURANCE CO LTD Vs. VIBHA SENGAR	January 12, 2000
NEWASE ALI Vs. STATE OF U P	April 28, 2000
NIAZ AHMAD KHAN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION) AND OTHERS	November 21, 2000
NIGAM DAS Vs. ADDITIONAL DISTRICT JUDGE I JAUNPUR	March 16, 2000
NIRAJ UPADHYAYA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	May 10, 2000
NIRANJAN PRASAD AGARWAL Vs. STATE OF U.P. AND ANOTHER	March 16, 2000
Nirbhi Vs. State	October 3, 2000
NIRMAL Vs. U P STATE ELECTION COMMISSION LUCKNOW	October 16, 2000
NIRMAL KUMAR Vs. STATE OF U P	August 29, 2000
NIRUPA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE DEHRADUN	April 18, 2000
Nirupa Rana and Others Vs. Ist Addl. Distt.Judge,Dehradun and Others	April 18, 2000
NITIN KUMAR JAIN Vs. DISTRICT JUDGE MAINPURI	February 28, 2000
NITYA NAND PANDEY Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE V CIVIL JUDGE SD GORAKHPUR	September 8, 2000
NIYAMAT Vs. STATE OF U P	September 13, 2000
NRIPESH DUTTA MAZUMDAR Vs. STATE OF U P	April 25, 2000
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. SPECIAL LAND ACQUISITION OFFICER	December 13, 2000
OFFICIAL LIQUIDATOR U P ALLAHABAD Vs. MANAGING DIRECTOR U P F C LTD	August 9, 2000
OLSON JOHNSON Vs. ADDITIONAL DISTRICT JUDGE	December 19, 2000
OM PAL SINGH Vs. DISTRICT DEVELOPMENT OFFICER GHAZIABAD	April 21, 2000
OM PRAKASH Vs. STATE OF U P	February 8, 2000
OM PRAKASH Vs. STATE OF U P	January 29, 2000
OM PRAKASH Vs. STATE OF U P	May 3, 2000
OM PRAKASH Vs. SUPERINTENDING ENGINEER NALKOOP DIVISION	May 2, 2000
OM PRAKASH Vs. STATE OF U P	October 5, 2000
OM PRAKASH Vs. II ADDL DISTRICT JUDGE SAHARANPUR	September 7, 2000
OM PRAKASH Vs. 1ST ADDL. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER	August 1, 2000
OM PRAKASH AGARWAL Vs. COMMISSIONER OF TRADE TAX	February 17, 2000
OM PRAKASH MITTAL Vs. VTH ADDL DISTT JUDGE GHAZIABAD	May 25, 2000
OM PRAKASH VISHWAKARMA Vs. STATE OF U P	November 1, 2000
OMWATI DEVI Vs. DISTRICT SUPPLY OFFICER	January 17, 2000
ONKAR TIWARI ALIAS KARIA Vs. STATE OF UTTAR PRADESH	August 8, 2000
ORIENTAL FIRE and GENL INS CO LTD Vs. V D NAITHANI	February 24, 2000
ORIENTAL FIRE and GENL INS CO LTD Vs. NIRMALA DEVI	November 27, 2000
ORIENTAL INSURANCE CO LTD Vs. MUNSHI RAM	December 12, 2000
ORIENTAL INSURANCE CO LTD Vs. NARESH CHANDRA AGRAWAL	February 17, 2000
ORIENTAL INSURANCE CO LTD Vs. NANHOOMAL SHARMA	July 7, 2000
ORIENTAL INSURANCE CO LTD Vs. RAMVATI	May 15, 2000
OVERSEAS PAINTS LINKERS Vs. UNION OF INDIA UOI	August 11, 2000
P N MISHRA Vs. STATE OF U P	May 24, 2000
P N SRIVASTAVA Vs. U P COOPERATIVE SPG MILLS FEDERATION	January 24, 2000
P.K. CHAKRAVARTY Vs. XTH ADDL. DISTRICT AND SESSIONS JUDGE	August 21, 2000
PADAM SINGH Vs. DISTRICT MAGISTRATE AGRA	May 18, 2000
Padam Singh Vs. Haria	March 22, 2000
PAHARPUR PLASTICS GHAZIABAD Vs. COMMISSIONER CENTRAL EXCISE MEERUT	April 17, 2000
PAHUNCHI LAL Vs. UNION OF INDIA	March 29, 2000
PAL Vs. STATE OF UTTAR PRADESH	December 5, 2000
PANNA LAL Vs. 1ST ADDL. DISTRICT JUDGE	August 2, 2000
PAPPU Vs. UNION OF INDIA	March 27, 2000
PAPPU Vs. STATE OF UTTAR PRADESH	November 13, 2000
PAPPU ALIAS SHAKIL Vs. UNION OF INDIA	August 2, 2000
PARAM HANS SINGH Vs. STATE OF U P	January 4, 2000
PARAS NATH Vs. STATE OF U P	February 15, 2000
PARAS NATH AND SATEN KUMAR Vs. STATE OF U P	December 14, 2000
PARAS NATH MANI TRIPATHI Vs. STATE OF U P	March 30, 2000
PARAS NATH PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD	November 2, 2000
PARAS NATH TIWARI Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR	July 24, 2000
PARASHU RAM SEMWAL Vs. REGISTRAR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY	November 8, 2000
PARMESHWAR KHANNA Vs. BHAGWATI DEVI	February 1, 2000
PARMINDER SINGH Vs. CH CHARAN SINGH UNIVERSITY MEERUT	December 12, 2000
PARSVNATH DEVELOPERS LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA	August 4, 2000
Parwat (deceased)(Substituted by Bhajan Lal) Vs. State	November 9, 2000
PATI TIWARI Vs. SADHAN SAHKARI SAMITI	December 5, 2000
PAYEES ADDHA Vs. STATE OF U P	May 23, 2000
PEER MOHAMMAD Vs. DISTRICT JUDGE JALAUN	January 21, 2000
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. ASSESSING OFFICER	November 9, 2000
PEOPLE UNION FOR CIVIL LIBERTIES Vs. STATE OF U P	December 6, 2000
PEOPLES UNION FOR CIVIL LIBERTIES ALLAHABAD Vs. STATE OF UTTAR PRADESH	January 12, 2000
PEOPLES UNION FOR CIVIL LIBERTIES ALLHABAD Vs. STATE OF U P	December 1, 2000
Phagu Vs. Ram Nath	April 28, 2000
PHOOL SHAH Vs. AKHTAR AND ORS.	May 17, 2000
PIARE AND OTHERS Vs. XIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	April 20, 2000
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY	November 9, 2000
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY ALIAS VASUDHA	September 11, 2000
PLYWOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX	February 7, 2000
POONAM KHARE Vs. STATE OF U P	October 31, 2000
POORAN MAL VERMA Vs. IIND ADDL DISTRICT JUDGE MAINPURI	August 21, 2000
POORAN SINGH Vs. DISTRICT JUDGE PILIBHIT	April 24, 2000
Potan Vs. Gaon Sabha	May 2, 2000
PRABHA KAKKAR SMT Vs. JOINT DIRECTOR OF EDUCATION	April 13, 2000
PRABHAT BHUSHAN AND AJAI KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL	May 19, 2000
PRABHU Vs. STATE	April 22, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH	August 11, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH	November 11, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH	November 8, 2000
PRABHU DAYAL TIWARI, CHELA SRI RAM DAS (SARVRAKAR) AND OTHERS Vs. LAKHAN SINGH SON OF SUKH SAHAB SINGH & OTHERS	October 8, 2000
PRABHU NARAIN SAXENA Vs. VICECHANCELLOR DR BHEEM RAO AMBEDKAR UNIVERSITY AGRA	September 27, 2000
PRABHU NARAIN SAXENA Vs. CHANCELLOR AGRA UNIVERSITY	July 27, 2000
PRADEEP KUMAR GUPTA Vs. SURYA KANT DUBEY	February 4, 2000
PRADEEP KUMAR KATIYAR Vs. IIND ADDITIONAL CITY MAGISTRATE	January 13, 2000
PRADEEP NARAIN SHARMA Vs. SATYA PRAKASH PANDEY	January 3, 2000
Pradeep Singh Vs. Jaspal Singh	November 30, 2000
PRADUMN SINGH INDRA DEO PANDIT Vs. STATE OF U P	January 18, 2000
PRAHLAD SINGH Vs. NIYAZ AHMAD	February 8, 2000
PRAHLAD SINGH Vs. NIYAZ AHMAD	August 2, 2000
PRAKASH CHANDRA Vs. STATE OF U P	August 28, 2000
PRAKASH YADAV Vs. DISTRICT MAGISTRATE LUCKNOW	February 17, 2000
PRAKASHAK GURDEV COMPUTERS MEERUT SHAHAR DISTRICT MEERUT Vs. STATE OF U P	January 19, 2000
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P	January 28, 2000
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. DISTRICT JUDGE BULANDSHAHR AND ASHOK PRAKSHAN ALIASREGD ALIAS	May 22, 2000
PRAKASHAK PUNEET PRASHANT PRAKASHAN Vs. DISTRICT JUDGE BULANDSHAHR U P	May 16, 2000
PRAMILA RAWAT Vs. DISTRICT JUDGE LUCKNOW	May 10, 2000
PRAMOD Vs. STATE OF UTTAR PRADESH	October 19, 2000
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH	February 21, 2000
PRAMOD KUMAR KATHAK Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR	September 14, 2000
PRAMOD KUMAR RAJ Vs. L I C OF INDIA	January 24, 2000
PRASAD INDUSTRIES Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR	November 10, 2000
PRATAP CHANDRA Vs. STATE OF U P	May 10, 2000
PRATAP NARAYAN Vs. STATE OF U P	October 24, 2000
PRATAP SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE FATEHPUR	May 10, 2000
PRATAPPUR SUGAR AND INDUSTRIES LIMITED Vs. DEPUTY LABOUR COMMISSIONER GORAKHPUR	July 14, 2000
PRAVEEN ALIAS BULGEY Vs. STATE OF U P	January 10, 2000
PRAVEEN BEGUM Vs. XVITH ADDL DISTRICT JUDGE AGRA	September 11, 2000
PRAVEEN KUMAR PANDEY Vs. STATE OF U P	November 15, 2000
PRAVEEN KUMAR UPADHYAYA Vs. DISTT BASIC EDUCATION OFFICER SIDDHARTH NAGAR	April 22, 2000
PRAVESH KUMAR Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI	August 24, 2000
PRAVESH KUMAR Vs. VICECHANCELLOR B H U	December 15, 2000
PRAVIN JHA Vs. STATE OF U P	May 25, 2000
PRAYAG UDYOG P LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	February 7, 2000
PRAYAG UP NIVESAN AVAS AVAM NIRMAN SAHKARI SAMITI Vs. FAQUIR CHANDRA MEHROTRA	November 6, 2000
PREETAM SINGH KAMBO Vs. IIND ADDL DISTRICT JUDGE DEHRADUN	July 19, 2000
PREM CHAND SURESH CHAND Vs. COMMISSIONER OF SALES TAX	September 11, 2000
PREM KUMAR Vs. PRESCRIBED AUTHORITY MEERUT	January 12, 2000
PREM LAL PATEL Vs. STATE OF U P	April 3, 2000
PREM NARAIN AGARWAL Vs. RAJEEV AND TITI AND OTHERS	January 12, 2000
PREM NARAIN BAJPAI Vs. COMMISSIONER OF INCOME TAX	February 4, 2000
PREM NARAIN DUBEY Vs. STATE OF U P	May 5, 2000
PREM NARAIN SHARMA Vs. UNION OF INDIA	January 19, 2000
PREM SHANKAR CHATURVEDI Vs. DISTRICT ADMINISTRATIVE COMMITTEE CO OPERATIVE SOCIETIES BASTI	December 13, 2000
PREM SHANKER Vs. STATE OF U P	May 19, 2000
PREM SHANKER AWASTHI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT	November 21, 2000
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	November 7, 2000
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER	September 7, 2000
PREM SINGH Vs. ENGINEERINCHIEF P W D LUCKNOW	August 8, 2000
Prema Singh Vs. Virendra Singh	December 4, 2000
PRINCE KUMAR Vs. STATE OF U P	August 21, 2000
PRINCIPAL JAGAT TARAN GIRLS INTER COLLEGE ALLAHABAD Vs. DEPUTY DIRECTOR EDUCATION REGIONI ALLAHABAD	February 21, 2000
PRINCIPAL RASTRIYA INTER COLLEGE MAHRAJGANJ Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ	February 4, 2000
PRISM CEMENT LIMITED Vs. UNION OF INDIA UOI	February 7, 2000
PRIYANKA KM Vs. MADHYAMIK SHIKSHA PARISHAD	May 25, 2000
PRIYANKA SINGH ALIASMINORALIAS Vs. MADHYAMIC SHIKSHA PARISHAD KSHETRIYA KARYALAYA ALLAHABAD	July 24, 2000
PROF CHANDRA PRAKASH JHA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	January 27, 2000
PUBLIC SERVICES TRIBUNAL BAR ASSOCIATION Vs. STATE OF U P	May 5, 2000
PUBLISHER MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P	May 18, 2000
PUNJAB AND SIND BANK Vs. ADDL DISTRICT JUDGE VII BULANDSHAHR	August 18, 2000
PUNJAB NATIONAL BANK Vs. VIII ADDITIONAL DISTRICT JUDGE GHAZIABAD	February 16, 2000
PUNJAB NATIONAL BANK Vs. LAKSHMI INDUSTRIAL AND TRADING CO P LTD	September 8, 2000
PUNJAB NATIONAL BANK Vs. LAKSHMI I AND T COMPANY PVT LTD	September 27, 2000
PURAN RAI Vs. STATE OF U P	March 30, 2000
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER	January 7, 2000
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER	July 1, 2000
PURSHOTTAM SINGH Vs. COLLECTOR	March 15, 2000
PUSHKAR Vs. STATE OF U P	April 7, 2000
QADIR KHAN Vs. STATE OF UTTAR PRADESH	January 12, 2000
Qadir Khan and Ors. Vs. State of U.P.& Anr.	January 12, 2000
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT	May 17, 2000
R B AGNIHOTRI Vs. STATE OF UTTAR PRADESH	February 22, 2000
R B GUPTA Vs. STATE OF U P	January 20, 2000
R B PRADHAN Vs. RENT CONTROL AND EVICTION OFFICER	January 7, 2000
R B SHARMA Vs. UNION OF INDIA UOI	January 11, 2000
R C SINGH Vs. UNION OF INDIA TO	June 9, 2000
R K DUBEY Vs. STATE OF U P	January 25, 2000
R K INDUSTRIES Vs. COMMISSIONER OF SALES TAX	September 12, 2000
R N SRIVASTAVA Vs. U P CO-OPERATIVE SPINNING MILLS FEDERATION B-2 SARVODAYA NAGAR KANPUR AND	January 24, 2000
R P PANDEY Vs. STATE OF U P	September 7, 2000
R S GARG Vs. STATE OF U P	May 22, 2000
R S PARIHAR Vs. LIFE INSURANCE CORPORATION OF INDIA	February 17, 2000
RADHA DEVI Vs. TUNTUN PRASAD	November 30, 2000
RADHA KISAN Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	February 8, 2000
RADHA KRISHNA SINGH Vs. COMMISSIONER VILLAGE DEVELOPMENT U P	August 1, 2000
RADHA SARAN DUBEY Vs. RAM NIWAS	April 28, 2000
RADHEY LAL Vs. DY. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS	November 24, 2000
RADHEY SHYAM Vs. DISTRICT JUDGE CHITRAKOOT	October 30, 2000
RADHEY SHYAM PADIA Vs. STATE OF U P	March 30, 2000
RAEES AHMAD Vs. STATE OF U P	May 19, 2000
Rafiq Vs. Chaman Shah	October 19, 2000
Raghib Vs. STATE OF U P	March 9, 2000
RAGHU RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS	November 21, 2000
RAGHUBEER Vs. STATE OF UTTAR PRADESH	August 11, 2000
RAGHUBIR PRASAD Vs. MAHANT GOVIND DASS	January 25, 2000
RAGHUBIR PRASAD UPADHYAY Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, ALIGARH AND OTHERS	November 27, 2000
RAGHUBIR SINGH AND KAMAL SINGH Vs. STATE OF U P	August 21, 2000
RAGHUNATH LAXMI NARAIN SPICES ALIASPVTALIAS LTD Vs. STATE OF U P	May 17, 2000
RAGHVENDRA LAL SRIVASTAVA Vs. PRINCIPAL SECRETARY EDUCATION GOVERNMENT OF UTTAR PRADESH	March 9, 2000
RAHEEM Vs. STATE OF U P	September 4, 2000
RAHEEM Vs. STATE OF U. P.	September 9, 2000
RAI SINGH Vs. STATE OF U P	September 2, 2000
RAI SINGH Vs. STATE OF UTTAR PRADESH	February 9, 2000
RAIS AHMAD SIDDIQUI Vs. OFFICER AUTHORISED	February 4, 2000
RAISA Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR	August 25, 2000
RAJ BAHADUR Vs. STATE OF U P	February 14, 2000
RAJ BAHADUR SINGH Vs. STATE OF U P	January 24, 2000
RAJ KUMAR Vs. STATE OF U P	October 11, 2000
RAJ KUMAR AND ORS. Vs. IIIRD ADDL. DISTRICT JUDGE	July 21, 2000
RAJ KUMAR GOYAL Vs. CONTROLLER OF ESTATE DUTY	January 13, 2000
RAJ KUMAR GROVER Vs. DISTRICT JUDGE HARIDWAR	August 24, 2000
RAJ KUMAR KHEMKA Vs. STATE OF U P	March 13, 2000
RAJ KUMAR SAHI Vs. IIIRD ADDL DISTRICT JUDGE DEORIA	November 23, 2000
RAJ KUMAR SINGH Vs. STATE OF U P	September 6, 2000
RAJ KUMR JAIN Vs. STATE OF U.P. AND ANOTHER	February 8, 2000
Raj Narain Vs. State	May 10, 2000
RAJ NATH RAI Vs. YADUNANDAN RAI	March 2, 2000
RAJ SINGH Vs. STATE OF U P	September 15, 2000
RAJ TILAK JAIN Vs. STATE OF U P	December 16, 2000
RAJA RAM Vs. STATE OF UTTAR PRADESH	September 7, 2000
RAJA RAM Vs. CHHIDDAN	February 7, 2000
RAJA RAM Vs. STATE OF U P	July 9, 2000
RAJA RAM (DECD.) THROUGH L.RS. Vs. RAMKALI	April 25, 2000
RAJA RAM SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR	January 24, 2000
RAJASTHAN TEXTILE TRADERS AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS	July 13, 2000
RAJEEV KUMAR SINGH Vs. SECRETARY U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND	September 14, 2000
RAJEEV KUMAR SINGH Vs. STATE OF U P	November 28, 2000
RAJEEV KUMAR SINGHAL Vs. INCHARGE DISTRICT JUDGE MUZAFFARNAGAR	March 27, 2000
RAJEEV VERMA Vs. STATE OF U P	December 12, 2000
RAJENDRA BAHADUR KATIYAR Vs. STATE OF U P	September 13, 2000
RAJENDRA KATIYAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR	July 28, 2000
RAJENDRA KRISHNA YADAV Vs. STATE OF U P	July 10, 2000
RAJENDRA KUMAR Vs. RAM SWAROOP	May 31, 2000
RAJENDRA KUMAR Vs. STATE OF U P	March 7, 2000
RAJENDRA KUMAR PRAMOD KUMAR VARSHNEY Vs. STATE OF U P	July 3, 2000
RAJENDRA PAL SINGH Vs. U P SAHAKARI GRAM VIKAS BANK LTD	November 17, 2000
RAJENDRA PRAKASH Vs. BABITA GUPTA ALIAS PRATIBA GUPTA	April 19, 2000
RAJENDRA PRASAD Vs. UNION OF INDIA	December 21, 2000
RAJENDRA PRASAD TIWARI Vs. STATE OF U P	August 28, 2000
RAJENDRA SINGH Vs. UTTAR PRADESH STATE ELECTRICITY BOARD	April 9, 2000
RAJENDRA SINGH Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD	March 6, 2000
RAJENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR	November 12, 2000
RAJENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS	November 22, 2000
RAJENDRA SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	August 1, 2000
RAJENDRA SINGH LECTURER ADARSH JANTA INTER COLLEGE Vs. D I O S FATEHPUR	December 11, 2000
RAJENDRA SINGH SOLANKI AND OTHERS Vs. ASST. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS	October 19, 2000
RAJENDRA THATHERA Vs. STATE OF UTTAR PRADESH	January 12, 2000
RAJESH Vs. STATE OF U P	April 25, 2000
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH	November 23, 2000
RAJESH KUMAR SHRIVASTAV Vs. UNION OF INDIA	November 6, 2000
RAJESH TALKIES Vs. STATE OF U P	September 22, 2000
RAJESH TRADING CO Vs. U P KRISHI UTPADAN MANDI PARISHAD	November 8, 2000
RAJIV GUPTA Vs. STATE OF U P	October 24, 2000
Rajiv Kumar Vs. Sudhir Kumar	November 2, 2000
RAJMANI SINGH Vs. DISTRICT COOPERATIVE BANK LTD	March 3, 2000
Rajoo Ram Nath Singh Vs. State of U P	May 25, 2000
RAJPAL Vs. STATE	April 11, 2000
RAJPAL SINGH AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER	November 29, 2000
Rajrani Vs. State of U.P.	September 20, 2000
RAJU Vs. ADDITIONAL COMMISSIONER (ADMN.) VARANASI DIVISION,	November 28, 2000
RAJWATI Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAHR	January 25, 2000
RAKESH AGARWAL Vs. CHAIRMAN L I C OF INDIA	September 27, 2000
RAKESH CHANDRA SHARMA Vs. STATE OF U P	November 22, 2000
RAKESH DUTT PANDEY Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR	March 31, 2000
RAKESH KUMAR Vs. DEPUTY INSPECTOR OF SCHOOLS ETAWAH	November 24, 2000
RAKESH KUMAR ARORA Vs. LUCKNOW DEVELOPMENT AUTHORITY	April 26, 2000
RAKESH KUMAR PANWAR Vs. STATE OF U P	June 26, 2000
RAKESH KUMAR PANWAR Vs. STATE OF U P	June 20, 2000
RAKESH KUMAR RASTOGI Vs. R C AND E O UPPER NAGAR MAGISTRATE KANPUR NAGAR	May 10, 2000
RAKESH KUMAR SINGH Vs. STATE OF U P	December 4, 2000
RAKESH KUMAR SINGH Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE HARDOI	December 12, 2000
RAKESH KUMAR VERMA Vs. STATE OF U P	August 17, 2000
RAKESH RATURL Vs. STATE OF U P	March 29, 2000
RAKSHA RAM URF SHUKUL Vs. STATE OF UTTAR PRADESH	November 8, 2000
RAKSHPAL SINGH AND Vs. DISTRICT MAGISTRATE MAINPURI	May 16, 2000
RAM AATA Vs. STATE OF U P	February 14, 2000
RAM ASHREY GUPTA Vs. U.P. BASIC SHIKSHA PARISHAD, ALLAHABAD AND ANOTHER	October 24, 2000
RAM ASREY Vs. PRESCRIBED AUTHORITY/I JUDGE, SMALL CAUSE COURT, KANPUR NAGAR AND ANOTHER	November 30, 2000
RAM AUTAR Vs. STATE OF U.P.	May 10, 2000
RAM AUTAR SINGH Vs. STATE OF UTTAR PRADESH	August 10, 2000
RAM BABU GUPTA Vs. STATE OF U P	March 16, 2000
RAM BABU GUPTA Vs. STATE OF U P	March 6, 2000
RAM BETI Vs. STATE	January 10, 2000
RAM BHAJ Vs. PUNJAB NATIONAL BANK	January 24, 2000
RAM BHARAT TEWARI Vs. TOWN AREA COMMITTEE	May 1, 2000
Ram Bilas Singh Vs. STATE OF U P	September 5, 2000
RAM BRIKSHA CHAUDHARI Vs. PRINCIPAL	October 13, 2000
RAM CHABILEY Vs. STATE OF U P	April 22, 2000
RAM CHANDER Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR	September 13, 2000
RAM CHANDRA Vs. STATE OF U. P.	December 8, 2000
Ram Chandra Vs. Mukesh Chandra	December 20, 2000
RAM CHANDRA PRASAD KESHRI Vs. STATE OF UTTAR PRADESH	March 16, 2000
Ram Chandra Prasad Keshri and Ors. Vs. State of U.P.& Anr.	March 16, 2000
Ram Charan Vs. State	November 14, 2000
Ram Charan Vs. Gaon Sabha	December 27, 2000
RAM CHARAN Vs. GOMTI	February 4, 2000
RAM DAS Vs. STATE OF U P	November 7, 2000
RAM DAYAL KANDU Vs. STATE OF U P	November 7, 2000
RAM DEEN Vs. STATE OF U P	November 14, 2000
Ram deen Vs. State	November 23, 2000
Ram deen Vs. State	November 30, 2000
RAM DEO SAHU Vs. STATE OF U P	November 23, 2000
RAM DEVI DECD Vs. DISTRICT MAGISTRATE MATHURA	July 6, 2000
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA	January 3, 2000
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA	March 1, 2000
RAM DHEERAJ Vs. STATE OF U P	December 13, 2000
RAM DULARE Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.	March 3, 2000
RAM DULARI (MST.) Vs. THE PRESCRIBED AUTHORITY/ADDITIONAL CITY MAGISTRATE, KANPUR NAGAR AND OTHERS	August 25, 2000
RAM GOPAL PANDEY Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK KANPUR	September 8, 2000
RAM GOPAL VERMA Vs. VII ADDL DISTRICT JUDGE BULANDSHRAHAR	January 21, 2000
RAM GOVIND MISHRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P ALLAHABAD	March 1, 2000
RAM HET SINGH Vs. D D C MATHURA	January 19, 2000
RAM HIT Vs. STATE OF U P	June 13, 2000
Ram Jas Vs. Ram Asrey	December 19, 2000
RAM KAILASH JAISWAL Vs. STATE OF UTTAR PRADESH	October 18, 2000
RAM KALI Vs. RAM PRAKASH	September 13, 2000
RAM KALI Vs. DISTRICT JUDGE JHANSI	March 1, 2000
RAM KISHAN Vs. STATE OF U P	May 3, 2000
RAM KISHAN Vs. CHANDARO	November 14, 2000
RAM KISHORE Vs. STATE OF U P	August 17, 2000
RAM KUMAR Vs. STATE OF U P	April 6, 2000
RAM KUMAR GUPTA Vs. STATE OF U P	March 16, 2000
RAM LACHHAN Vs. STATE OF UTTAR PRADESH	February 18, 2000
RAM LAL Vs. STATE OF U P	July 28, 2000
RAM LAL Vs. STATE OF UTTAR PRADESH	May 22, 2000
RAM LAXMI NARAIN MARVARI HINDU HOSPITAL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS	May 19, 2000
Ram Manohar Vs. Wahid Ali	November 7, 2000
RAM MILAN SINGH Vs. STATE OF U P	July 25, 2000
RAM NARAIAN TIWARI Vs. UNION OF INDIA	July 26, 2000
RAM NARAIN Vs. STATE	February 18, 2000
RAM NARAIN SINGH Vs. STATE OF U P	December 1, 2000
RAM NARESH TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS	September 7, 2000
RAM NARESH YADAV Vs. STATE OF UTTAR PRADESH	December 8, 2000
RAM NATH Vs. STATE OF U P	November 2, 2000
RAM NATH GUPTA Vs. PRESCRIBED AUTHORITY	September 6, 2000
RAM NATH GUPTA Vs. IVTH ADDITIONAL SESSIONS JUDGE AND ORS.	February 28, 2000
RAM NAYAN SHARMA Vs. STATE OF U P	May 23, 2000
RAM PAL Vs. STATE OF U.P.	April 22, 2000
RAM PAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	November 22, 2000
RAM PAL SINGH Vs. RAM DATT	September 5, 2000
RAM PAL YADAV Vs. STATE OF U P	November 15, 2000
RAM PARIKSHAN Vs. ASHOK KUMAR	May 17, 2000
RAM PRAKASH Vs. STATE OF UTTAR PRADESH	July 6, 2000
Ram Prakash and Ors. Vs. State of U.P.	July 6, 2000
RAM PRASAD Vs. PRESCRIBED AUTHORITY, MATHURA AND ANOTHER	July 7, 2000
RAM PRASAD Vs. ASHOK KUMAR	August 25, 2000
RAM PRASAD MISHRA ALIAS JAGDEESH MISHRA AND OTHERS Vs. UPPER ZILA ADHIKARI/PRESCRIBED AUTHORITY, KANPUR NAGAR AND OTHERS	July 18, 2000
RAM PRASOT Vs. STATE OF U P	May 15, 2000
RAM PRATAP SINGH Vs. CHIEF JUDICIAL MAGISTRATE MATHURA	February 4, 2000
Ram Pratap Singh Vs. C.J.M.Mathura & Ors.	February 4, 2000
RAM PRATAP SONKAR Vs. CHAIRMAN AND MANAGING DIRECTOR ALLAHABAD	February 28, 2000
RAM PUJAN Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR	May 19, 2000
Ram Pyare Vs. Bhalloo	October 31, 2000
RAM PYARI Vs. STATE OF U P	March 3, 2000
RAM PYARI Vs. IVTH ADDL DISTT JUDGE JALAUN AT ORAI	September 13, 2000
RAM SAJIWAN SINGH Vs. STATE OF U P	May 23, 2000
RAM SAROJ TIWARI Vs. STATE OF U P	April 10, 2000
RAM SEWAK Vs. RAM PRASAD	July 13, 2000
RAM SEWAK GUPTA Vs. STATE OF U.P. AND OTHERS	January 15, 2000
RAM SEWAK GUPTA Vs. STATE OF U P	January 4, 2000
RAM SHANKER Vs. STATE	April 17, 2000
RAM SHANKER Vs. IIIRD ADDL DISTRICT JUDGE FARRUKHABAD	July 31, 2000
RAM SHIROMANI MISHRA Vs. STATE OF U P	April 22, 2000
RAM SHREE STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 19, 2000
RAM SINGH Vs. STATE OF U P	August 11, 2000
RAM SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR	July 4, 2000
RAM SUKH Vs. SUGHARA AND OTHERS	January 4, 2000
RAM SWAMP Vs. STATE	May 2, 2000
RAM SWAROOP Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 19, 2000
RAM SWAROOP SHARMA Vs. STATE OF U P	March 2, 2000
RAM SWARUP Vs. STATE OF U P	May 2, 2000
RAMA KANT Vs. STATE OF UTTAR PRADESH	July 28, 2000
RAMA SHANKAR ROY Vs. STATE OF U P	July 4, 2000
RAMA SHANKER Vs. STATE OF U P	April 17, 2000
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA	August 9, 2000
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA	September 8, 2000
RAMANAND YADAV Vs. XTH ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS	November 27, 2000
RAMESH Vs. STATE OF U P	November 14, 2000
RAMESH CHAND Vs. IST ADDITIONAL DISTRICT JUDGE AGRA	March 15, 2000
RAMESH CHANDRA Vs. U P POLLUTION CONTROL BOARD	April 2, 2000
RAMESH CHANDRA Vs. UTTAR PRADESH POLLUTION CONTROL BOARD	February 4, 2000
RAMESH CHANDRA BHATNAGAR Vs. THE R.C. & E.O./ADDL. CITY MAGISTRATE III, KANPUR NAGAR AND ANOTHER	November 16, 2000
RAMESH KUMAR SHUKLA Vs. ALLAHABAD DEVELOPMENT AUTHORITY	February 21, 2000
Rameshwar Vs. Gaon Sabha	January 16, 2000
RAMJAN ALIAS SAWANRU Vs. STATE OF UTTAR PRADESH	November 2, 2000
RAMJEE Vs. SPECIAL JUDGE GORAKHPUR	August 17, 2000
RAMJI LAL VARSHNEY Vs. ADDITIONAL DISTRICT JUDGE ALIGARH	May 10, 2000
RAMJI OJHA Vs. STATE OF U P	November 2, 2000
RAMPHER GUPTA Vs. STATE OF U P	January 20, 2000
RAMRAJ RICE MILLS Vs. COMMISSIONER TRADE TAX	August 9, 2000
RAMU Vs. EXECUTIVE OFFICER NAGAR PALIKA MIRZAPUR	August 31, 2000
RAMVIR SINGH Vs. MAKKHAN SINGH	August 24, 2000
RAN VIJAY SINGH CHAUHAN Vs. JOINT DIRECTOR OF EDUCATION JHANSI	December 19, 2000
Rasheet Vs. Zarina	March 7, 2000
RASHID Vs. STATE OF UTTAR PRADESH	February 17, 2000
RASHMI PAL Vs. STATE OF U.P.	October 20, 2000
RATAN Vs. STATE OF U P	October 12, 2000
Ratan Vs. Gaon Sabha	November 27, 2000
RATAN BALA YADAV SMT Vs. COMMITTEE OF MANAGEMENT P N GIRLS INTER COLLEGE	March 16, 2000
RATAN KUMAR Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD	March 27, 2000
RATAN KUMAR DIXIT Vs. STATE OF UTTAR PRADESH	October 24, 2000
RATNABH PATI TRIPATHI Vs. UNION OF INDIA	August 8, 2000
RATTAN ANMOL SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	April 4, 2000
RAVI KRISHNA Vs. MURALIDHAR AGRAWAL	May 17, 2000
RAVINDRA NATH Vs. STATE OF U P	March 7, 2000
Ravindra Nath Singh Vs. Sheo Bachan	December 11, 2000
RAVINDRA PAL Vs. STATE OF U P	July 1, 2000
RAVINDRA PAL Vs. STATE OF U P	July 11, 2000
RAYEEN FRUIT COMPANY Vs. STATE OF U P	May 22, 2000
Rayees Adda Vs. State of U P	May 23, 2000
RAZIA KHATOON AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	November 23, 2000
RENU Vs. SANJAI SINGH	January 31, 2000
RESERVE BANK OF INDIA Vs. KRISHI EXPORT COM CORPN LTD	October 16, 2000
RICHH PAL Vs. STATE OF U P	January 11, 2000
RINKU ALIAS HUKKU Vs. STATE OF U P	January 12, 2000
RIYAZAT ALI Vs. STATE OF UTTAR PRADESH	February 18, 2000
Riyazat Ali (In Jail) Vs. State of U.P.	February 18, 2000
RIZWAN HAIDER Vs. STATE OF U.P. AND ANOTHER	January 24, 2000
Roop Narain Vs. Kamala Devi	December 12, 2000
ROOP NARAIN Vs. STATE	February 29, 2000
RUDAL PRASAD Vs. DEPUTY DIRECTOR, UDDYAN, GORAKHPUR REGION, GORAKHPUR AND OTHERS	September 12, 2000
S C SAXENA Vs. STATE OF U P	April 7, 2000
S D TEWARI Vs. CHIEF MEDICAL SUPERINTENDENT T B SAPRU HOSPITAL ALLAHABAD	February 28, 2000
S N SINGH GAUTAM Vs. STATE OF U P	December 7, 2000
S P ROY Vs. STATE OF U P	September 15, 2000
S.N.Singh Gautam,Ors Vs. State of U.P.& Ors,	December 7, 2000
Sabban Vs. State of U.P.	November 13, 2000
SABBAN IN JAIL Vs. STATE OF UTTAR PRADESH	November 13, 2000
Sabri Begum Vs. Ist Addl. District Judge,Nainital and Others	March 9, 2000
Sachchey Lal Tiwari Vs. STATE OF U P	September 27, 2000
SACHHIDA NAND Vs. DISTRICT JUDGE BALLIA	September 8, 2000
Safdar Ali Vs. Gajendra Kumar	November 6, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. COMMISSIONER OF INCOME TAX	March 28, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSTT CIT	May 23, 2000
SAJJAN LAL Vs. STATE OF U P	November 29, 2000
SAKAT NARAIN TANDON AND OTHERS Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS	July 27, 2000
SAKHAWAT HUSSAIN Vs. CANTONMENT BOARD ALLAHABAD	September 15, 2000
Salamat Vs. Har Dayal	January 30, 2000
SALEEM AKHTAR Vs. STATE OF U P	December 4, 2000
SALIM S O KARIM Vs. STATE OF UTTAR PRADESH	September 13, 2000
SAMAR BAHADUR YADAV Vs. REGIONAL HIGHER EDUCATION OFFICER VARANASI	February 29, 2000
SAMRUNNISA Vs. XTH ADDL DISTT JUDGE KANPUR	May 10, 2000
SAMUDRI KUMARI Vs. STATE OF U P	October 13, 2000
SANDEEP BHATIA Vs. VTH ADDL. DISTRICT JUDGE, BIJNOR AND OTHERS	August 25, 2000
SANDEEP JAIN Vs. SURESH CHANDRA JAIN	April 3, 2000
SANDEEP JAIN Vs. STATE OF U.P.	November 3, 2000
SANJAI KUMAR Vs. STATE OF UTTAR PRADESH	August 11, 2000
SANJAI KUMAR SINGH Vs. STATE OF U P	June 14, 2000
SANJAY KUMAR Vs. SUNITA	July 20, 2000
SANJAY KUMAR SINGH Vs. SSTATE OF U P	May 25, 2000
SANJEEV KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH	February 1, 2000
SANJEEV TRIPATHI Vs. CHIEF SECRETARY DEPARTMENT OF JAILS	February 15, 2000
SANKATHA PRASAD CHAURASIYA Vs. R C AND E O ADDITIONAL CITY MAGISTRATE III KANPUR NAGAR	September 11, 2000
SANMAN SINGH Vs. UPPER COLLECTOR UPPER ZILADHIKARI ALIASF AND RALIAS FARRUKHABAD	February 22, 2000
SANOTSH SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	September 6, 2000
SANTOSH KUMAR Vs. NAGESHWAR PRASAD	September 15, 2000
SANTOSH KUMAR Vs. DEPUTY COLLECTOR UPZILADHIKARI DEORIA	May 11, 2000
Santosh Kumar Vs. State	December 27, 2000
SANTOSH KUMAR SRIVASTAVA Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED	November 3, 2000
SANTOSH KUMARI Vs. BRIJ KUSHORE	January 17, 2000
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY	June 9, 2000
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD	September 6, 2000
SAPPU ALIAS SITA RAM Vs. STATE OF U P	July 31, 2000
SARANG THEATRE Vs. STATE OF U P	September 22, 2000
SARASWATI CHADDHA Vs. IST ADDL DISTRICT JUDGE ALLAHABAD	March 3, 2000
SARAYA DISTILLARY Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS	May 4, 2000
SARDAR CHARAN SINGH Vs. PRESCRIBED AUTHORITY JHANSI	August 24, 2000
SARDAR JOGENDRA SINGH Vs. DWARKA SINGH	August 24, 2000
SARDAR NARENDRA SINGH Vs. RENT CONTROL AND EVICTION OFFICER A C M ALIASVIALIAS KANPUR NAGAR	January 17, 2000
SARDAR SURJEET SINGH Vs. VLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	May 19, 2000
SARLA SENGAR Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	July 13, 2000
SAROJ Vs. IMARTA SAINI	July 31, 2000
SAROJ JAISWAL Vs. DISTRICT MAGISTRATE	May 23, 2000
SAROJ SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY VARANASI	December 12, 2000
SARTAJ Vs. STATE OF U P	August 29, 2000
SARTAJ Vs. STATE OF U.P. AND ANOTHER	August 21, 2000
SARVATI DEVI Vs. 8TH ADDL DISTRICT JUDGE AGRA	May 10, 2000
SATISH CHANDRA SHARMA Vs. STATE OF U P	September 4, 2000
SATPAL Vs. STATE OF UTTAR PRADESH	April 24, 2000
SATROHAN Vs. STATE OF U P	August 7, 2000
SATTAN ALIAS SATYENDRA Vs. STATE OF UTTAR PRADESH	October 18, 2000
SATYA GUPTA Vs. OM PRAKASH DECD	September 29, 2000
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS	December 21, 2000
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER	February 21, 2000
SATYA PRAKASH SRIVASTAVA Vs. YOGENDRA NARAIN CHIEF SECRETARY U P LUCKNOW	April 18, 2000
SATYAPAL Vs. PREM PAL	January 7, 2000
SATYAWATI Vs. REGIONAL SECY MADHYAMIC SHIKSHA PARISHAD REGIONAL OFFICE BAREILLY	August 31, 2000
SATYENDRA Vs. DY. DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND O	November 15, 2000
SAUD Vs. STATE OF UTTAR PRADESH	May 9, 2000
SAUDAN SINGH Vs. STATE OF U P	April 6, 2000
SAUDAN SINGH DECD Vs. STATE OF U P	October 18, 2000
SAURABH KUMAR GUPTA Vs. STATE OF U P	September 29, 2000
SAYEED AHMAD Vs. ADDL DISTRICT JUDGE GHAZIABAD	August 22, 2000
SAYOOM KHAN Vs. STATE OF U P	May 19, 2000
SECRETARY BOARD OF BASIC EDUCATION ALLAHABAD Vs. RAJENDRA SINGH	June 26, 2000
SECURITY AND INTELLIGENCE SERVICES INDIA LTD Vs. DIRECTOR SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES LUCKNOW	April 20, 2000
SH MARKANDEY SINGH Vs. SHAHEDA BEGUM	March 15, 2000
SHABIHUL HASAN JAFARI Vs. ZARIN FATMA	March 16, 2000
SHAHDEEN Vs. STATE	January 6, 2000
SHAHIDA BEGUM Vs. IBRAHIM JALILULLAH	February 15, 2000
SHAIL KUMAR SINGH Vs. STATE OF U P	September 1, 2000
SHAIL KUMAR SINGH Vs. STATE OF U P	September 15, 2000
Shailendra Kumar Vs. State of U.P.and another	May 9, 2000
Shailesh Kumar Vs. Raja Ram	January 19, 2000
SHAILESH KUMAR AGRAWAL Vs. STATE OF U P	March 27, 2000
SHAILESH KUMAR CONTRACTOR Vs. COMMISSIONER OF TRADE TAX	September 4, 2000
SHAKEEL AHMAD Vs. SMT. SHABINA AND ANOTHER	February 16, 2000
SHAKIL AHMED S O MOHAMMAD ISMAIL Vs. STATE OF UTTAR PRADESH	November 7, 2000
SHAKTI STONE WORKS Vs. STATE OF U P	February 1, 2000
SHAKUNTALA KUKREJA (SMT.) Vs. R.C. AND E.O., MEERUT	February 15, 2000
SHAKUNTALA SHARMA Vs. STATE OF UTTAR PRADESH	January 7, 2000
SHAKUNTALA SHARMA Vs. STATE OF U P	July 1, 2000
SHALI KUMAR SINGH Vs. STATE OF U P	January 9, 2000
SHAMBHU Vs. STATE OF U P	October 10, 2000
SHAMBHU SINGH Vs. STATE ELECTION COMMISSIONER U P	August 8, 2000
SHAMI AHMAD Vs. DISTRICT JUDGE	August 18, 2000
SHAMSHAD AHMAD Vs. STATE OF U P	March 30, 2000
SHAMSHAD ALI Vs. DIRECTOR ALIASPOLICE RADIOALIAS U P POLICE RADIO LUCKNOW	December 8, 2000
SHAMSHER SINGH Vs. GENERAL MANAGER PUNAB AND SIND BANK	December 13, 2000
Shamsher Singh Vs. State of Uttar Pradesh	September 27, 2000
SHANKAR AWASTHI AND OTHERS Vs. IIIRD ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS	July 31, 2000
SHANKAR PRASAD Vs. STATE OF U P	February 4, 2000
SHANKER BROTHERS OIL MILLS Vs. STATE OF U P	November 8, 2000
SHANKER LAL Vs. RAM SEWAK	March 31, 2000
SHANKER LAL Vs. RAM SEWAK	December 31, 2000
SHANKER LAL KESHARWANI Vs. THE PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS	August 18, 2000
SHANKER SINGH Vs. STATE OF U P	September 12, 2000
SHANTI RAWAT Vs. BOARD OF REVENUE	March 9, 2000
SHARAD KUMAR SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH	February 21, 2000
SHARDA REFRIGERATION CO PVT LTD Vs. STATE	September 13, 2000
SHARIB ALI Vs. STATE OF U P	October 24, 2000
SHARIEF Vs. DISTRICT MAGISTRATE PRATAPGARH	January 17, 2000
Sharifan Vs. Khujja @ Khujji & Ors.	December 20, 2000
SHASHI BHUSHAN KUMAR Vs. U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD	September 12, 2000
SHASHI DUTT PANDEY Vs. BALESHWAR TYAGI	March 3, 2000
SHASHI KALA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ	August 30, 2000
SHASHI PRABHA Vs. STATE OF U P	October 20, 2000
SHASHI SAXENA Vs. DEPUTY DIRECTOR OF EDUCATION	July 26, 2000
SHASHI SHARMA Vs. STATE OF U P	February 24, 2000
SHATRUGHAN NISHAD Vs. DISTRICT MAGISTRATE ADMINISTRATOR CHAIRMAN KISHAN SAHKARI CHINI MILLS	May 15, 2000
SHEBAR KHAN Vs. STATE OF U P	April 26, 2000
SHEEL KUMAR MISHRA Vs. USHA RANI MISHRA	March 16, 2000
SHEELA DEVI Vs. MUNNA LAL	May 23, 2000
SHEELA SINGH Vs. PURVANCHAL UNIVERSITY JAUNPUR	December 20, 2000
SHEETAL PRASAD KESHARVANI Vs. PRESCRIBED AUTHORITY IVTH A C M M KANPUR NAGAR	September 29, 2000
SHEETAL PRASAD KESHARWANI Vs. XVITH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR	May 25, 2000
SHEO CHARAN Vs. STATE OF U P	April 22, 2000
SHEO KUMAR RAM GUPTA Vs. STATE OF U P	October 17, 2000
SHEO KUMAR SINGH Vs. STATE OF U P	January 11, 2000
SHEO NANDAN JAISWAL Vs. STATE OF U P	November 24, 2000
Sheo Pal Vs. Lalji	November 30, 2000
SHEO PAL SRIVASTAVA AND ORS Vs. DISTRICT MAGISTRATE & ORS	July 7, 2000
SHEO RAM PAL Vs. STATE	November 24, 2000
SHEO SHANKAR ALIAS BUDHA Vs. STATE OF U P	February 3, 2000
SHEOPAL SRIVASTAVA Vs. DISTRICT MAGISTRATE VARANASI	July 7, 2000
SHESH NARAYAN MISRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD	July 20, 2000
SHESH NATH RAM Vs. JOINT DIRECTOR OF EDUCATION	April 4, 2000
SHESH NATH TRIPATHI Vs. C O M SWAMI DAYANAND SNATAK MAHAVIDYALAYA DEORIA	March 1, 2000
SHITAL PRASAD TIWARI Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA	July 17, 2000
SHITLA PRASAD ALIAS MATA PRASAD Vs. STATE OF U P	November 28, 2000
SHIV BACHAN Vs. JUDICIAL MAGISTRATE DEORIA	November 29, 2000
SHIV KUMAR Vs. STATE OF UTTAR PRADESH	August 3, 2000
SHIV KUMAR SONI Vs. COLLECTOR HAMIRPUR	February 4, 2000
SHIV MANGAL SINGH Vs. CANE COMMISSIONER EVAM ADDHYAKSHA RAJKIYA GANNA PRADHIKARAN	January 11, 2000
SHIV MURAT Vs. IIND ADDL DISTRICT JUDGE VARANASI	August 18, 2000
SHIV NARAIN Vs. STATE OF U P	March 16, 2000
SHIV NARAIN TRIPATHI Vs. SECRETARY MINOR IRRIGATION AND RERAL ENGINEERING SECVICES U P	March 27, 2000
SHIV PAL Vs. STATE	March 2, 2000
SHIV PRASAD Vs. STATE OF U P	August 25, 2000
SHIV PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 24, 2000
Shiv Sahain Mishra @ Raju and Ors.,Gokaran Nath Mishra and Ors. Vs. State of U.P.& Anr.	January 12, 2000
SHIV SAHAIN MISHRA ALIAS RAJU Vs. STATE OF UTTAR PRADESH	January 12, 2000
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION	July 12, 2000
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION	December 7, 2000
SHIV SHANKER PANDEY Vs. VISHWANATH PANDEY	May 5, 2000
SHIV SINGH RANA Vs. DEPUTY REGISTRAR SAHKARI SOCIETIES AGRA	July 20, 2000
SHOAIB MAHMOOD KIDWAI ALIAS BOBBY Vs. SUPTD DISTT JAIL LUCKNOW	February 17, 2000
SHOBH NATH SINGH Vs. STATE OF U P	July 13, 2000
SHOBHA RAM Vs. STATE	January 25, 2000
Shokilal Vs. State of U.P.	January 6, 2000
SHREE MAHANTH BABA HATHI RAM PAJAWA RAMLILA COMMITTEE Vs. REGISTRAR FIRMS SOCIETIES AND CHITS	September 8, 2000
SHREE RAM BRIKSHA CHAUDHARY Vs. PRINCIPAL MAHARANI LAXMI BAI MEDICAL COLLEGE	October 13, 2000
SHREE TRADERS Vs. UNION OF INDIA UOI	July 13, 2000
SHRI KRISHNA Vs. STATE	March 31, 2000
Shri Krishna Vs. Ram Chandra	December 27, 2000
SHRI LAXMAN DASS Vs. IIND ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS	August 22, 2000
SHRI NATH PANDEY Vs. IST ADJ, ALLAHABAD AND OTHERS	July 13, 2000
SHYAM BABU Vs. RAM SWAROOP	May 26, 2000
SHYAM BADAN SINGH Vs. CHANCELLOR D D U GORAKPUR UNIVERSITY	December 12, 2000
SHYAM BHUSHAN KARAN Vs. MANAGING DIRECTOR U P FOREST CORPORATION LUCKNOW	March 10, 2000
SHYAM CHADDHA ALIAS KRISHNA GOPAL CHADDHA Vs. STATE OF U P	May 22, 2000
SHYAM JI SHUKLA Vs. K R NARAYANAN VISITOR B H U PRESIDENT HOUSE NEW DELHI	August 3, 2000
Shyam Kumar Shukia Vs. State of U P	May 17, 2000
SHYAM LAL Vs. STATE OF U P	May 5, 2000
SHYAM LAL Vs. XIITH ADDL DISTRICT JUDGE KANPUR NAGAR	July 10, 2000
SHYAM LAL Vs. A.D.J.	February 28, 2000
SHYAM LAL CHAWLA Vs. IIND ADDL DISTRICT JUDGE NAINITAL	April 3, 2000
SHYAM LAL YADAV Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD	October 12, 2000
SHYAM SAKHI Vs. STATE ELECTION COMMISSION U P	August 7, 2000
SHYAM SUNDER MISRA Vs. JOINT DIRECTOR OF EDUCATION	February 1, 2000
SHYAMA AND Vs. STATE OF UTTAR PRADESH	October 18, 2000
SHYAMJI PANDEY Vs. STATE OF UTTAR PRADESH	March 31, 2000
Shyamji Pandey and two Ors.,Bhaiya Lal and four Ors. Vs. State of U.P.	March 31, 2000
SHYAMO Vs. KARESHAN ETC	January 20, 2000
SIA RAM Vs. STATE OF UTTAR PRADESH	January 20, 2000
SIA RAM Vs. STATE OF U P	April 13, 2000
SIBTEY NABI Vs. IIND ADDL DISTRICT JUDGE RAMPUR	March 30, 2000
SIMBHAOLI SUGAR MILLS LTD Vs. APPELLATE AUTHORITY	April 17, 2000
SINDHI Vs. NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA AGRA	November 28, 2000
SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MANSURPUR MUZAFFARNAGAR Vs. STATE OF U P	February 9, 2000
SIRAJ ALI Vs. STATE	January 28, 2000
SITA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS	March 9, 2000
SITA RAM Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR	March 3, 2000
SITA RAM Vs. XIVTH ADDITIONAL DISTRICT JUDGE VARANASI	February 22, 2000
SITA RAM Vs. STATE OF U P	October 17, 2000
SITA RAM SHEOHAREY Vs. STATE OF U P	January 20, 2000
SITAPUR EYE HOSPITAL Vs. INDUSTRIAL TRIBUNAL II U P	September 25, 2000
SIYA DEVI Vs. STATE OF U P	December 7, 2000
SIYA RAM VERMA Vs. XTH ADDL DISTT AND SESSIONS JUDGE AGRA	February 9, 2000
SMT. ANEES JAHAN Vs. PUNJAB NATIONAL BANK, KANPUR AND OTHERS	October 30, 2000
SMT. CHINTAMANI DEVI AND ANR. Vs. R.C. AND E.O./A.D.M. (SUPPLY) AND ORS.	March 2, 2000
SMT. DHIRAJ RANI AND ANOTHER Vs. SMT. RAMA KANSAL	November 22, 2000
SMT. LALI DEVI Vs. IVTH ADDL. DISTRICT JUDGE AND OTHERS	August 30, 2000
SMT. RAJANA KHARBANDA Vs. THE FIRST ADDITIONAL CIVIL JUDGE (JD) AND OTHERS	August 21, 2000
SMT. SHANTI DEVI AND ANOTHER Vs. 1ST UPPER DISTRICT JUDGE	July 13, 2000
SMT. SHARDA DEVI GUPTA Vs. CHAUTH RAM AND OTHERS	November 8, 2000
SOHAN SINGH Vs. STATE OF UTTAR PRADESH	April 11, 2000
SOHRAB Vs. UNION OF INDIA	March 27, 2000
SONAL TRADING COMPANY Vs. SALES TAX TRIBUNAL AND OTHERS	August 10, 2000
SONE SINGH Vs. STATE OF U P	August 9, 2000
SOORAJ BALI Vs. STATE OF U P	April 18, 2000
SORAN SINGH AND OTHERS Vs. RAGHUBIR SINGH AND OTHERS	December 8, 2000
SRI PRAKASH BHALOTIYA Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.	September 1, 2000
SRI SWAMI NATH YADAV Vs. STATE	September 28, 2000
STALLION SHOX LTD Vs. STATE OF U P	July 4, 2000
STAMP VENDERS ASSOCIATION Vs. STATE OF UTTAR PRADESH	September 1, 2000
STAMP VENDERS ASSOCN Vs. STATE OF U P	January 9, 2000
STATE Vs. KISHORI LAL	January 31, 2000
STATE Vs. RAMESH	February 24, 2000
STATE Vs. SURYA PRASAD VERMA	October 19, 2000
State Vs. Ram Pyarey	May 11, 2000
State Vs. Afsar Ali	March 31, 2000
State Vs. Chheda Singh	November 30, 2000
STATE BANK OF INDIA VARANASI Vs. STATE OF U P	December 1, 2000
STATE BANK OF INDIA, CHAGHSARA, GORAKHPUR Vs. RAM BAHAL AND OTHERS	February 14, 2000
STATE ELECTION COMMISSION Vs. KRISHNA KUMAR SRIVASTAVA	January 21, 2000
STATE OF U P Vs. JAI SHREE	January 24, 2000
STATE OF U P Vs. MOTI LAL	January 5, 2000
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	March 3, 2000
STATE OF U P Vs. IZZATULLAH	April 6, 2000
STATE OF U P Vs. KRISHNA MADHO SHARMA	April 3, 2000
STATE OF U P Vs. GOVINDI DEVI	May 17, 2000
STATE OF U P Vs. ANI RAJ	May 5, 2000
STATE OF U P Vs. LAKHAN SINGH	April 26, 2000
STATE OF U P Vs. ANIRUDH RAI	April 26, 2000
STATE OF U P Vs. LAKHAN SINGH	April 28, 2000
STATE OF U P Vs. IRFAN AHMAD SIDDIQUI	April 28, 2000
STATE OF U P Vs. SHARDA PRASAD	April 28, 2000
STATE OF U P Vs. MUSHAMAT BEGUM SABIRA	September 1, 2000
STATE OF U P Vs. VTH ADDITIONAL DISTRICT JUDGE MATHURA	July 17, 2000
STATE OF U P Vs. MANGLI	October 20, 2000
STATE OF U P Vs. DISTRICT JUDGE JHANSI	October 17, 2000
STATE OF U P Vs. AHMAD SHAHEED	October 18, 2000
STATE OF U P Vs. ARVIND KUMAR SINGH	October 18, 2000
STATE OF U P Vs. SURENDRA SINGH TRIPATHI	September 6, 2000
STATE OF U P Vs. JAI PRAKASH BHAGWATI PRAKASH	September 8, 2000
STATE OF U P Vs. PRESIDING OFFICER, LABOUR COURT, AGRA	March 6, 2000
State of U.P. Vs. Munne Khan	January 3, 2000
State of U.P. Vs. Ram Singh & Ors.	March 29, 2000
STATE OF U.P. THROUGH COLLECTOR, BASTI AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, BASTI AND OTHERS	August 16, 2000
STATE OF UTTAR PRADESH Vs. SURENDRA SINGH TIWARI	December 6, 2000
STATE OF UTTAR PRADESH Vs. LABOUR COURT	May 8, 2000
STATE OF UTTAR PRADESH Vs. GAYA PRASAD	May 10, 2000
STATE OF UTTAR PRADESH Vs. DAMBAR	July 3, 2000
STATE OF UTTAR PRADESH Vs. SANJAI SINGH ALIAS SANJU RAJA	March 27, 2000
STATE OF UTTAR PRADESH Vs. BIKRAMA KANDU	April 6, 2000
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA MISHRA	April 22, 2000
STATE OF UTTAR PRADESH Vs. RAM CHANDRA SINGH	January 21, 2000
STATE OF UTTAR PRADESH Vs. DHARAM RAJ SINGH	February 14, 2000
SUBA SINGH Vs. CHHOTTAN	January 24, 2000
SUBHASH Vs. STATE OF U P	November 2, 2000
SUBHASH CHAND Vs. STATE OF U P	December 1, 2000
SUBHASH CHAND Vs. STATE OF U P	November 27, 2000
SUBHASH CHANDRA SHARMA Vs. STATE OF U P	June 12, 2000
SUBODH KUMAR TRIVEDI Vs. STATE OF U P	November 24, 2000
SUDARSHAN RAM Vs. REGIONAL MANAGER U P S R T C ALLAHABAD	August 2, 2000
SUDERSHAN CHOPRA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	January 20, 2000
SUDERSHAN MITTAL Vs. JUDGE SMALL CAUSE COURT	August 7, 2000
SUDHA GUPTA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSE COURT MEERUT	April 6, 2000
SUDHAKAR SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY FAIZABAD	December 11, 2000
SUDHIR KUMAR Vs. STATE OF U P	September 27, 2000
SUDHIR KUMAR ANAND Vs. U P STATE ELECTRICITY BOARD LUCKNOW	December 20, 2000
SUGHAR SINGH Vs. STATE OF UTTAR PRADESH	April 7, 2000
SUKAMAL CHAND JAIN Vs. ADDL DISTRICT MAGISTRATE MEERUT	September 26, 2000
SUKHDEO SINGH Vs. DISTRICT MAGISTRATE	September 12, 2000
SUMAN DEVI Vs. UPPER SACHIV MADHYAMIK SHIKSHA PARISHAD KSHETRIYA KARYALAYA VARANASI ANDORS	July 13, 2000
SUMAN SINHA Vs. CHIEF JUSTICE HIGH COURT ALLAHABAD	July 25, 2000
SUMAN WAHAL Vs. MUKTI SEN	February 9, 2000
SUMANLATA SHARMA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION MEERUT	December 4, 2000
SUMARA INDUSTRIES Vs. COMMISSIONER OF TRADE TAX	August 1, 2000
SUMIT BUILDERS Vs. PRAGATISHEEL SHIKSHA SAMITI	July 20, 2000
Sunahri Lal Vs. Churaman	April 28, 2000
SUNDER LAL ARORA Vs. STATE OF U P	February 21, 2000
SUNIL KHAN Vs. ANUPAM HOUSING P LTD	May 19, 2000
SUNIL KUMAR Vs. STATE OF UTTAR PRADESH	July 25, 2000
SUNIL KUMAR Vs. DIRECTOR RAJYA SHAIKSHIK ANUSANDHAN AUR PRASHIKSHAN PARISHAD LUCKNOW AND	September 11, 2000
SUNIL KUMAR SRIVASTAVA Vs. STATE OF U P	April 28, 2000
SUNITA RANI Vs. DEORAJ	April 9, 2000
SUNITA RANI Vs. DEORAJ	April 6, 2000
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD	October 19, 2000
SURAJ MUKHI AND ANR. Vs. IIND ADDL. DISTRICT JUDGE AND ORS.	February 16, 2000
SURAJ PAL SHAKYA Vs. STATE OF UTTAR PRADESH	February 28, 2000
Suraj Prakash Vs. State	November 14, 2000
Suraj Prasad Vs. Krishna Nand	May 8, 2000
SURAJ PRASAD Vs. STATE OF UTTAR PRADESH	July 26, 2000
Surajdeen Vs. Sarjoo etc.	May 11, 2000
SURAT SINGH Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.	March 3, 2000
SURENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL	May 10, 2000
Surendra Kumar Vs. Addl. District Judge,Nainital and Another	May 10, 2000
SURENDRA KUMAR KHANNA Vs. STATE OF U P	September 25, 2000
SURENDRA PRATAP SINGH Vs. STATE OF U.P.	December 14, 2000
SURENDRA SINGH Vs. STATE OF U P	July 24, 2000
SURENDRA SINGH Vs. STATE OF U P	February 25, 2000
SURENDRA SINGH BAGGA Vs. COLLECTOR DISTRICT MAGISTRATE VARANASI	February 21, 2000
SURESH Vs. STATE OF UTTAR PRADESH	February 23, 2000
SURESH CHAND RASTOGI Vs. IX ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	February 21, 2000
SURESH CHANDRA SEN Vs. STATE OF U P	February 29, 2000
SURESH CHANDRA VARSHNEY AND CO Vs. STATE OF U P	March 30, 2000
SURESH SINGH Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD	January 24, 2000
SUREYA PRAKASH Vs. RAGHUVIR SARAN AGARWAL	January 18, 2000
Surjan Lal Vs. Ram Bhajan	July 27, 2000
SURYA KUMAR TRIPATHI Vs. DISTRICT BASIC EDUCATION OFFICER ETAWAH	September 12, 2000
SURYA KUMARI DEVI Vs. ADJ AND OTHERS	August 2, 2000
Surya Nath Pandey Vs. IVth Addl. District Judge,Gorakhpur and Others	August 31, 2000
SURYA PRAKASH Vs. ADDL JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY ALLAHABAD AND	August 21, 2000
SURYA PRASAD VERMA Vs. STATE	October 10, 2000
SURYANATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	February 11, 2000
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U P	April 22, 2000
SUSHIL PRAKASH GUPTA Vs. EXECUTIVE COUNCIL UNIVERSITY OF ALLAHABAD	May 9, 2000
SUSHIL SHARMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD	February 23, 2000
SUSHIL SINGH ALIAS SUSHIL KUMAR SINGH Vs. DISTRICT MAGISTRATE VARANASI	March 7, 2000
SUSHMA VERMA Vs. GOPAL KUMAR VERMA AND ANOTHER	February 4, 2000
SWAMI SACHIDANAND SAKSHI MAHARAJ Vs. STATE OF UTTAR PRADESH	September 7, 2000
SWAMI SAHJANAND POST GRADUATE COLLEGE GHAZIPUR Vs. PURVANCHAL UNIVERSITY JAUNPUR	November 8, 2000
SWARN MANJAL Vs. STATE OF UTTAR PRADESH	July 28, 2000
SWARUP INDUSTRIES AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	August 7, 2000
SWATANTRA KUMAR SINGH Vs. GORAKHPUR KSHETRIYA GRAMIN BANK	May 10, 2000
SYED JAFAR RAZA RIZVI Vs. STATE OF U P	March 29, 2000
SYED MOHAMMAD HAMID RIZVI Vs. UPPER NIBANDHAK PRASHASAN SAHKARI SAMITIYAN	February 3, 2000
SYED MOHAMMAD NADEEM Vs. SUPERINTENDENT DISTRICT JAIL AGRA	March 6, 2000
T S BAJPAI Vs. IST ADDL DISTRICT JUDGE ALLAHABAD	January 11, 2000
TAIYAB ALI KHAN Vs. ANWAR JAVED	April 24, 2000
TAJJAMULL HUSSAIN Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY	February 21, 2000
Tajuddin Vs. State of U.P.	September 5, 2000
TAJUDDIN S O MOHAMMAD YUNUS Vs. STATE OF UTTAR PRADESH	September 5, 2000
TALYAB ALI KHAN Vs. ANWAR JAVED	April 22, 2000
TARA CHAND JAISWAL Vs. PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE ALIASS D ALIAS JHANSI	September 13, 2000
TARA SINGH Vs. L M C	January 24, 2000
TARKAR CONSTRUCTION COMPANY Vs. U P STATE WAREHOUSING CORPORATION LUCKNOW	October 17, 2000
TEACHER ASSOCIATION OF SANATAN DHARAM P G COLLEGE Vs. CHOUDHARY CHARAN SINGH UNIVERSITY ADN	February 23, 2000
TEJENDRA KAUR Vs. JOGENDRA SINGH	September 29, 2000
TELU RAM Vs. FIRST ADDL. DISTRICT JUDGE	December 21, 2000
THAKUR DAS Vs. IIND ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS	July 7, 2000
THAKUR MADAN MOHANJI MAHARAJ AND ANOTHER Vs. VIITH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS	November 17, 2000
THE DISTRICT CO-OPERATIVE FEDERATION LIMITED AND ANOTHER Vs. THE SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE AND OTHERS	November 24, 2000
TIRUGI NARAYAN PANDEY Vs. COMMISSIONER OF SALES TAX	July 19, 2000
TOWN AREA COMMITTEE Vs. STATE OF U P	March 16, 2000
TRACKPARTS OF INDIA LIMITED AND RADKHIKA BHARGAVA Vs. K N BHARGAVA	August 30, 2000
TRANS ASIA CARPETS LIMITED Vs. ASSISTANT COMMISSIONER	July 6, 2000
TRIJUGI NARAIN PANDEY Vs. STATE OF U P	March 30, 2000
Triloki Vs. Tulsi	March 31, 2000
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH	January 13, 2000
TSL VOLUNTARY RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. TRIVENI STRUCTURALS LTD	May 9, 2000
TUNNU Vs. SUPERINTENDENT DISTRICT JAIL BALLIA	February 24, 2000
U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION Vs. VEERENDRA SAUNAK AND 72	March 9, 2000
U P FINANCIAL CORPORATION KANPUR Vs. NEELAM SHARMA	October 13, 2000
U P JUDICIAL SERVICES ASSOCIATION Vs. STATE OF U P	November 15, 2000
U P PETROLEUM TRADERS ASSOCIATION ALLAHABAD Vs. UNION OF INDIA	January 12, 2000
U P RAJYA VIDYUT PARISHAD Vs. CHANDRA PAL	August 28, 2000
U P STATE BRIDGE CORPORATION LTD Vs. RATI RAM ALIAS RAM SINGH	February 15, 2000
U P STATE HANDLOOM CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	January 13, 2000
U P STATE ROAD TRANS CORPN Vs. U P PUBLIC SERVICE TRIBUNAL	December 8, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW	December 8, 2000
U P STATE SPINNING MILL CO LTD Vs. N K TRIPATHI	March 30, 2000
U P STATE SUGAR CORPORATION LIMITED Vs. RAZA BULAND SUGAR COMPANY LIMITED	September 27, 2000
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	May 17, 2000
U.P. MEDICAL STORE Vs. SPECIAL JUDGE	November 8, 2000
U.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. SUNIL DUTT SHARMA AND ANOTHER	November 8, 2000
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. MOHD. ISLAM SHAH AND ANOTHER	November 14, 2000
UDAI SHANKAR TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR	February 18, 2000
UDAI VEER SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHR	November 8, 2000
UDAI VEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	December 4, 2000
UDAIPAL SINGH Vs. STATE OF UTTAR PRADESH	February 4, 2000
UDHO Vs. STATE OF UTTAR PRADESH	April 22, 2000
UMA DEVI Vs. IVTH ADDTIONIAL DISTRICT JUDGE, GHAZIABAD AND ANOTHER	October 13, 2000
UMA SHANKAR Vs. STATE OF UTTAR PRADESH	July 24, 2000
Uma Shankar Bharti Vs. STATE OF U P	August 8, 2000
Uma Shanker Vs. Ram Sagar	April 19, 2000
Uma shanker Vs. State of U.P.	July 24, 2000
UMA SHANKER BHARTI Vs. STATE OF UTTAR PRADESH	August 21, 2000
UMA YADAV Vs. STATE OF U P	November 14, 2000
UMESH CHANDRA GUPTA Vs. MANAGUING DIRECTOR, UPSRTC	March 6, 2000
UNION OF INDIA Vs. R C MISHRA	November 1, 2000
UNION OF INDIA Vs. CHANNA BROTHERS AND CO	September 8, 2000
UNION OF INDIA Vs. VINOD KUMAR MANI TRIPATHI	November 28, 2000
UNION OF INDIA Vs. STATE OF U P	December 12, 2000
UNION OF INDIA Vs. CHANNA BROS AND CO	August 9, 2000
UNION OF INDIA Vs. M S SACHDEVA	August 28, 2000
UNION OF INDIA Vs. SUPER GOLD INDUSTRIES INDIA LTD	February 3, 2000
UNION OF INDIA Vs. PUTTAN BIHARI LAL SHUKLA	February 14, 2000
UNITED HOTELS ALIASRALIAS LTD Vs. IRTIZA HUSSAIN	November 6, 2000
UNITED INDIA INSURANCE CO Vs. IXTH ADDL DISTRICT JUDGE AGRA	September 14, 2000
UNITED INDIA INSURANCE CO LTD Vs. NOKHEY LAL SINGH	February 1, 2000
UNIVERSAL INSULATORS AND CERAMICS LTD Vs. STATE OF ALLAHABAD	August 7, 2000
UPENDRA RAI Vs. STATE OF UTTAR PRADESH	February 18, 2000
Urmila Vs. Gaon Sabha	November 28, 2000
URMILA DEVI Vs. VINOD KUMAR	January 25, 2000
URMILA SRIVASTAVA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VARANASI	August 3, 2000
USHA WAHI Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	December 8, 2000
UTTAM CHAND Vs. VITH ADDL DISTRICT JUDGE JHANSI	August 4, 2000
UTTAM CHARITABLE TRUST GHAZIABAD Vs. STATE OF U P	July 18, 2000
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. UTTAR PRADESH PUBLIFE INSURANCE CORPORATION SERVICES TRIBUNAL (V), LUCKNOW	December 8, 2000
V K BAHADUR Vs. STATE BANK OF INDIA	March 1, 2000
V K POONIA Vs. STATE OF U P	April 17, 2000
V S KRISHNAN Vs. STATE OF UTTAR PRADESH	May 25, 2000
V S POLYPACK PVT LIMITED Vs. COMMISSIONER OF TRADE TAX	March 29, 2000
VAISHNAV TALKIES Vs. STATE OF U P	October 12, 2000
Vakil Ahmad Vs. Sageer Fatima	December 27, 2000
VED PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER, MUZAFFAR NAGAR AND ANOTHER	July 27, 2000
VED PRAKASH ALIAS RAJU TIWARI Vs. UNION OF INDIA	August 22, 2000
VED PRAKASH SAHU Vs. CIVIL JUDGE PRESCRIBED AUTHORITY JHANSI	February 8, 2000
VED PRAKASH TRIPATHI Vs. STATE OF U P	December 20, 2000
VED PRAKASH TYAGI Vs. 1ST ADDITIONAL DISTRICT JUDGE PILIBHIT	January 17, 2000
VEDWATI (SMT.) Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, AGRA AND OTHERS	August 17, 2000
VEENA VERMA Vs. IIIRD ADDL SESSIONS JUDGE ETAWAH	May 5, 2000
VIDYANAND Vs. STATE OF U P	October 24, 2000
VIJAI KUMAR JAIN Vs. STATE OF U P	March 1, 2000
VIJAI KUMAR SAGAR Vs. VIITH ADDITIONAL DISTRICT JUDGE AND OTHERS	August 31, 2000
VIJAI PAL SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD	August 31, 2000
VIJAY AGARWAL Vs. STATE OF U P	May 11, 2000
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL	May 10, 2000
VIJAY KUMAR Vs. DISTT INSPECTOR OF SCHOOLS GAUTAM BUDH NAGAR	April 7, 2000
VIJAY KUMAR GUPTA Vs. SAVITRI DEVI	July 6, 2000
VIJAY MOHAN Vs. DISTRICT JUDGE DEHRADUN	August 30, 2000
VIJAY PAL GOEL Vs. CIVIL JUDGE III (SENIOR DIVISION), MUZAFFARNAGAR AND ANOTHER	November 14, 2000
VIJAY PRAKASH Vs. STATE OF UTTAR PRADESH	May 16, 2000
VIJAY SHANKAR SINGH Vs. STATE OF U P	April 4, 2000
VIJAY SINGH Vs. STATE OF UTTAR PRADESH	July 25, 2000
VIJAY SINGH Vs. MEHDI HASAN AND OTHERS	November 21, 2000
Vijay Singh and Ors. Vs. State of U.P.	July 25, 2000
VIKAS NARAIN BARTAR Vs. CITY MAGISTRATE R C AND E O HARIDWAR	July 26, 2000
VIKASH Vs. STATE OF U.P.	March 16, 2000
VIKRAM Vs. A C J M SAHARANPUR	March 8, 2000
VIKURA INDUSTRIES Vs. GENERAL MANAGER ORDINANCE FACTORY KANPUR	June 7, 2000
VIMALA AGARWAL Vs. RAM KALI	July 4, 2000
VIMALA ALIAS URMILA Vs. VITH ADDL DISTRICT JUDGE JHANSI	May 24, 2000
VIMLA DEVI Vs. SHAMBHOO PRASAD ETC	January 24, 2000
VIMLA DEVI GAUR Vs. ANIL KUMAR JAIN	November 7, 2000
VINAY KUMAR JAIN Vs. OFFICIAL LIQUIDATOR	August 10, 2000
VINAY KUMAR MADHOK Vs. OM PRAKASH	February 2, 2000
VINAY KUMAR RASTOGI Vs. NANDITA RASTOGI	May 18, 2000
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P	March 30, 2000
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P	September 15, 2000
VINDHYACHAL YADAV Vs. CENTRAL NARCOTICS BUREAU LUCKNOW	November 2, 2000
VINIT KUMAR SHARMA Vs. STATE OF U.P. AND ANR.	February 17, 2000
Vinod Kumar Vs. Inder Singh	January 6, 2000
VINOD KUMAR PATKAR Vs. DISTRICT JUDGE	July 25, 2000
VINOD SINGH Vs. STATE OF UTTAR PRADESH	July 21, 2000
Vinod Singh and Ors. Vs. State of U.P.& Ors.	July 21, 2000
VIRENDRA Vs. STATE OF UTTAR PRADESH	January 27, 2000
VIRENDRA BALI Vs. SPECIAL JUDGE DISTT JUDGE	March 1, 2000
VIRENDRA PRAKASH Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR	April 10, 2000
VIRENDRA SINGH Vs. STATE OF U P	April 7, 2000
VIRENDRA SINGH Vs. STATE	January 21, 2000
VIRENDRA SINGH Vs. STATE OF U P	May 22, 2000
VIRENDRA SINGH Vs. JOINT DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP AT MAINPURI	September 13, 2000
VISAKHAPATNAM STEEL PLANT Vs. JOKHODIA ENGG. WORKS (P.) LTD	July 28, 2000
VISHAL INDUSTRIES Vs. CEGAT	March 9, 2000
VISHANJI TOKARSI Vs. COLLECTOR KANPUR NAGAR	November 30, 2000
VISHESH KUMAR Vs. MAHENDRA SINGH	March 4, 2000
Vishesh Kumar Vs. Mahendra Singh	March 31, 2000
VISHNU CHANDRA AGRAWAL Vs. INCHARGE DISTRICT JUDGE, ETAH AND OTHERS	July 12, 2000
VISHNU DAYAL Vs. IVTH ADJ, ETAH AND OTHERS	March 7, 2000
VISHNU DUTT NAGAR Vs. ASHWINI ALIAS BABBU	January 11, 2000
VISHWA NATH Vs. STATE OF U P	July 3, 2000
VISHWA NATH Vs. STATE	July 10, 2000
Vishwa Nath Vs. Sanjafi	April 17, 2000
VISHWAJEET SINGH ALIAS LALEY SINGH Vs. STATE OF U P	November 2, 2000
VISHWANATH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION	February 11, 2000
VIVEK KHANNA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSES COURT BARELLLY	March 8, 2000
WALI MOHD Vs. STATE OF U P	August 11, 2000
WIPRO LTD Vs. BABA ENTERPRISES	January 17, 2000
WORKMEN PEPSICO INDIA HOLDING LTD Vs. DEPUTY LABOUR COMMISSIONER KANPUR	April 24, 2000
Y K GUPTA Vs. STATE OF UTTAR PRADESH	September 1, 2000
Y.K.Gupta and Ors. Vs. State of U.P.	September 1, 2000
YAKOOB Vs. PRESIDING OFFICER/CIVIL JUDGE	October 18, 2000
YAKUB Vs. STATE OF U P	October 30, 2000
YAQOOB Vs. STATE OF U P	December 18, 2000
YOGENDRA Vs. SURESH CHAND	July 5, 2000
YOGENDRA KUMAR JAIN Vs. VIKASH JAIN	February 22, 2000
YOGESH KUMAR Vs. STATE	December 19, 2000
ZAFAR ALI SHAMSI Vs. ADDITIONAL DISTRICT JUDGE RAMPUR	September 12, 2000
ZAHEER BEG Vs. MOHD. MOBIN KHAN AND OTHERS	August 24, 2000
ZAQIR HUSSAIN Vs. COLLECTOR ALLAHABAD	February 11, 2000
ZARIF Vs. STATE OF U P	October 16, 2000
ZILA BASIC SHIKSHA ADHIKARI ALIGARH Vs. HABIB-UR-RAHMAN	September 5, 2000
ZILA PARISHAD JHANSI Vs. UDAI PRATAP SHUKLA	October 18, 2000
ZOHRA BEGUM Vs. ADDL DISTRICT JUDGE BAREILLY	April 20, 2000
ZOHRA BEGUM Vs. VIITH ADDITIONAL DISTRICT JUDGE, BAREILLY	April 20, 2000

Year 2000 of HIGH COURT OF ALLAHABAD

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