ABDUL Vs. STATE OF UTTAR PRADESH
|
May 3, 1995 |
ABDUL ALIM Vs. D J JHANSI
|
April 17, 1995 |
ABDUL AZIZ Vs. STATE OF U P
|
July 19, 1995 |
ABDUL GAFFAR Vs. D D C BASTI
|
July 24, 1995 |
ABDUL HAQ Vs. STATE OF U P
|
March 27, 1995 |
ABDUL MASHQOOR KHAN Vs. PASSENGER TAX OFFICER MORADABAD
|
March 7, 1995 |
ABDUL RAHIM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
February 3, 1995 |
ABHIRAM KULSHRESHTHA Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
|
April 18, 1995 |
ACHCHEY LAL Vs. ASSTT DIRECTOR OF CONSOLIDATION GORAKHPUR
|
February 7, 1995 |
ADARSH SHIKSHA SAMITI PUBLIC JUNIOR HIGH SCHOOL BIJNOR Vs. DISTT BASIC EDUCATION OFFICER BIJNOR
|
October 31, 1995 |
AFZAL Vs. IX ADDL. DISTRICT JUDGE
|
July 10, 1995 |
AGARWAL STEEL INDUSTRIES Vs. COMMR A CUS AND C EX
|
November 21, 1995 |
AGRA BEVERAGES CORPORATION PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 17, 1995 |
AGRA ICE FACTORY AND COLD STORAGE Vs. STATE OF U P AND ORS
|
August 23, 1995 |
AGRA ICE FACTORY AND COLD STORAGE AGRA Vs. STATE OF U P
|
August 3, 1995 |
AGRA TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
September 6, 1995 |
AGRAWAL OIL MILLS Vs. SALES TAX OFFICER
|
September 13, 1995 |
AHMAD HASAN Vs. JAI PRAKASH
|
September 29, 1995 |
AHMAD MUSTAFA KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS
|
April 4, 1995 |
AHMED ALI KHAN Vs. D I O S BULANDSHAHR
|
August 16, 1995 |
AJAB SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION SAHARANPUR
|
September 11, 1995 |
AJAI BINDAL Vs. PRASHANT GUPTA
|
October 19, 1995 |
AJAI KUMAR ALIAS ANJA Vs. STATE OF U P
|
June 5, 1995 |
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI FIROZABAD
|
July 17, 1995 |
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI
|
July 13, 1995 |
AJANTA GLASS WORKS Vs. STATE OF U P
|
May 4, 1995 |
AJAY K. PANDEY Vs. STATE OF U.P.
|
February 15, 1995 |
AJAY PRATAP SINGH Vs. STATE OF U P
|
March 8, 1995 |
AJIT KUMAR BAJPAI Vs. STATE OF U P
|
May 4, 1995 |
AJIT KUMAR SRIVASTAVA Vs. DISTT DEVELOPMENT OFFICER BALLIA
|
December 11, 1995 |
AJODHYA PRASAD Vs. STATE OF U P
|
August 3, 1995 |
AJODHYA PRASAD AND OTHERS Vs. ADDL. CIVIL JUDGE, MORADABAD AND OTHERS
|
September 6, 1995 |
AKHILESH KUMAR MISRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 6, 1995 |
AKHILESH KUMAR PURWAR Vs. SPL. JUDGE (E.C. ACT) BANDA AND OTHERS
|
September 4, 1995 |
AKHILESH NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1995 |
AKHTAR ALI AND ANOTHER Vs. ROSHAN LAL AND ANOTHER
|
May 26, 1995 |
ALGOO Vs. D D C JAUNPUR
|
May 5, 1995 |
ALI AHMAD Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
ALI RAZA KHAN Vs. BOARD OF REVENUE U P ALLD
|
October 16, 1995 |
ALLAH BUX Vs. IST ADDITIONAL DISTRICT JUDGE
|
January 4, 1995 |
ALLAH MOHAR Vs. NIAZ MOHAMMAD
|
November 1, 1995 |
ALLAHABAD DEVELOPMENT AUTHORITY Vs. IKHLAQUE HUSAIN
|
May 30, 1995 |
ALLAHABAD DISTRICT CO OPERATIVE BANK LTD Vs. LALJI SRIVASTAVA
|
November 15, 1995 |
ALLAHABAD MINI TRANSPORT TAXI OWNER ASSOCIATION Vs. D M ALLD
|
January 6, 1995 |
ALLEN BRADELY INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 21, 1995 |
ALLOY STEEL FORGINGS P LTD Vs. ASSTT COLLECTOR C EX
|
February 10, 1995 |
ALMORA MAGNESITE LIMITED Vs. DEOKI DEVI
|
October 16, 1995 |
ALOK Vs. XITH ADDL D J MEERUT
|
November 23, 1995 |
ALPHA CHEM Vs. STATE OF U P
|
March 10, 1995 |
AMAR MATH GUPTA Vs. STATE PUBLIC SERVICE TRIBUNAL
|
November 10, 1995 |
AMAR NATH MEHROTRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
January 3, 1995 |
AMAR NATH MEHROTRA Vs. IIIRD A D J ALLAHABAD
|
January 13, 1995 |
AMAR NATH SHUKLA Vs. ASSTT DISTRICT INSPECTOR OF SANSKRIT SCHOOLS
|
July 27, 1995 |
AMAR SINGH Vs. STATE OF U P
|
October 31, 1995 |
AMAR SINGH RATHOR Vs. STATE OF U P
|
September 14, 1995 |
AMARAWATI Vs. STATE OF UTTAR PRADESH
|
July 25, 1995 |
AMIT KUMAR SRIVASTAVA Vs. KASHI VIDYAPITH
|
September 4, 1995 |
AMOD KUMAR TRIPATHI Vs. RAJ LUXMI
|
September 1, 1995 |
AMRIT LAL Vs. STATE OF U P
|
May 8, 1995 |
AMRITA DEVI Vs. S K SRIVASTAVA
|
November 28, 1995 |
ANAND BALA BHUSHAN Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1995 |
ANAND KUMAR PANDEY Vs. VINOD KUMAR SRIVASTAVA
|
September 19, 1995 |
ANAND PRAKASH GUPTA Vs. CHIEF JUDICIAL MAGISTRATE
|
August 4, 1995 |
ANAND PRAKASH MISHRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
August 16, 1995 |
ANAND PREKASH MISRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
August 6, 1995 |
ANGLO FRENCH DRUG COMPANY EASTERN LTD Vs. STATE OF U P
|
June 26, 1995 |
ANIL KUMAR Vs. SONPAL
|
August 28, 1995 |
ANIL KUMAR Vs. STATE OF U P
|
January 6, 1995 |
ANIL KUMAR GUPTA Vs. VITH ADDL D J KANPUR
|
April 4, 1995 |
ANIL KUMAR MISHRA Vs. UNION OF INDIA
|
December 8, 1995 |
ANIL KUMAR RAI Vs. ALLAHABAD UNIVERSITY
|
May 3, 1995 |
ANIL KUMAR SINGH Vs. IXTH ADDL. DISTRICT JUDGE
|
July 17, 1995 |
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
September 22, 1995 |
ANJU KULSHRESHTHA Vs. HARVIJAI SINGH
|
March 23, 1995 |
ANOOP KUMAR SRIVASTAVA Vs. DIRECTOR KAMLA NEHRU INSTITUTE OF TECHNOLOGY
|
October 31, 1995 |
ANSAR Vs. STATE
|
March 8, 1995 |
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
September 5, 1995 |
ANURAG ENTERPRISES Vs. STATE OF U P
|
July 28, 1995 |
ANWAAR AHMAD Vs. SABIDA
|
August 8, 1995 |
APARNA JHA Vs. B H U VARANASI
|
May 5, 1995 |
APARNA SACHAN Vs. CHANCELLOR KANPUR UNIVERSITY
|
October 12, 1995 |
AQEELA KAMAL Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
January 17, 1995 |
AQUILA SARFARAZ Vs. TAUFIQ AHMAD NIZAMI
|
February 13, 1995 |
ARTI PANCHPURI Vs. DEENA NATH
|
January 16, 1995 |
ARUGRAH NARAYAN SINGH Vs. STATE OF U P
|
September 5, 1995 |
ARUN KUMAR SRIVASTAVA Vs. VTH ADDL. DISTRICT JUDGE
|
August 14, 1995 |
ARUNA DEVI Vs. COMPETENT AUTHORITY
|
July 27, 1995 |
ARUNA GHOSH Vs. STATE OF U P
|
February 8, 1995 |
ARVIND KUMAR VERMA Vs. SUMAN
|
February 24, 1995 |
ARVIND MISHRA Vs. ZILA NIBANDHAK AZAMGARH
|
February 3, 1995 |
ASHA DEVI Vs. DIRECTOR OF BASIC EDUCATION ALLD
|
January 2, 1995 |
ASHA DEVI Vs. SPECIAL JUDGE VARANASI
|
November 24, 1995 |
ASHA SHARMA Vs. JUDGE
|
February 22, 1995 |
ASHOK CHANDRA Vs. STATE OF U P
|
January 3, 1995 |
ASHOK KUMAR Vs. STATE OF U P
|
July 6, 1995 |
ASHOK KUMAR ALIAS ASHOK CHANDRA Vs. STATE OF U P
|
August 4, 1995 |
ASHOK KUMAR DHIMAN Vs. SMT. CHANDRAWATI MEHTA
|
September 25, 1995 |
ASHUTOSH KUMAR GUPTA Vs. NAGAR PALIKA SAMTHAR JHANSI
|
July 18, 1995 |
ASHUTOSH SRIVASTAVA Vs. STATE OF U P
|
July 27, 1995 |
ASHWANI KUMAR TIWARI Vs. PRITHAVI NATH TIWARI
|
April 7, 1995 |
ASLAM Vs. STATE OF U P
|
February 13, 1995 |
ASSOCIATED SWITCH GEAR PVT LTD Vs. CEGAT
|
February 16, 1995 |
ASSOCIATED SWITCH GEARS PVT LTD Vs. CEGAT
|
January 10, 1995 |
ATIBAL SINGH Vs. STATE OF U P
|
January 17, 1995 |
ATIK AHMAD Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
|
November 15, 1995 |
ATIQ AHMAD Vs. CHIEF MINISTER U P
|
July 18, 1995 |
AUTAR Vs. STATE OF U P
|
April 13, 1995 |
AVINASH HAJELA Vs. U P S E B LUCKNOW
|
November 8, 1995 |
AWADH NARAIN TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 24, 1995 |
AWADHESH KUMAR MISHRA Vs. UNION OF INDIA
|
January 23, 1995 |
AWDESH SINGH Vs. D I O S DEORIA
|
December 11, 1995 |
AYODHYA DAS Vs. PRESCRIBED AUTHORITY
|
November 29, 1995 |
AYODHYA NATH Vs. STATE
|
April 17, 1995 |
AYODHYA PRASAD PANDEY Vs. STATE OF U P
|
May 2, 1995 |
AYODHYA PRASAD SHUKLA Vs. STATE OF U P
|
August 24, 1995 |
AZAD TOBACCO FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1995 |
AZEEM Vs. IVTH ADDL. DISTRICT JUDGE
|
December 14, 1995 |
AZIM KHAN Vs. NAJUK BE
|
July 4, 1995 |
AZIZUR RAHMAN Vs. SALAMAT KHAN
|
February 14, 1995 |
B D A LIMITED Vs. STATE OF U P
|
March 2, 1995 |
B G YADAV Vs. VICE CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIC VISHWAVIDYALAYA
|
November 23, 1995 |
B S RAJPUT PROF Vs. CHANCELLOR H N BAHUGUNA GARHWAL UNIVERSITY SRINAGAR GARHWAL AND
ANOTHER
|
May 9, 1995 |
B.S.M.Samiti (Mahasabha) Roorkea and Another Vs. District Magistrate,Haridwar and Another
|
July 10, 1995 |
BABU Vs. STATE
|
October 12, 1995 |
BABU LAL Vs. COLLECTOR VARANASI
|
October 19, 1995 |
BABU LAL AND OTHERS Vs. STATE
|
September 27, 1995 |
BABU LAL KUSHWAHA Vs. STATE OF U P
|
May 25, 1995 |
BABU NANDAN UPADHYAYA Vs. D D C VARANASI
|
July 28, 1995 |
BABU RAM ALIAS BABU LAL Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE
|
August 31, 1995 |
BABUA TIWARI Vs. STATE OF U P
|
June 26, 1995 |
BABULAL Vs. COLLECTOR AGRA
|
August 16, 1995 |
BABULAL COAL DEPOT VARANASI Vs. STATE OF U P
|
July 5, 1995 |
BACHCHAN PANDIT Vs. STATE OF UTTAR PRADESH
|
August 22, 1995 |
BADLU RAM Vs. UNION BANK OF INDIA
|
October 31, 1995 |
BADLU RAM Vs. STATE OF U P
|
May 4, 1995 |
BADRI Vs. STATE OF U P
|
April 20, 1995 |
BADRI AND ANR Vs. STATE OF UTTAR PRADESH
|
April 20, 1995 |
BAHAUDDIN Vs. STATE OF U P
|
April 6, 1995 |
BAL KISHAN Vs. STATE BANK OF PATIALA
|
February 8, 1995 |
BAL KISHAN AGARWAL GLASS INDS PVT LTD Vs. CEGAT
|
July 12, 1995 |
BAL KRISHNA ARORA Vs. CIVIL JUDGE AGRA
|
October 16, 1995 |
BAL KRISHNA BANSAL Vs. STATE OF U P
|
August 23, 1995 |
BALAKDAS AND OTHERS Vs. RAGHUVIR DAYAL AND ANOTHER
|
March 24, 1995 |
BALBIR Vs. STATE OF UTTAR PRADESH
|
February 28, 1995 |
BALBIR SINGH Vs. STATE OF U P
|
November 27, 1995 |
BALRAJ CHIBBAR Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
May 9, 1995 |
BALRAM SINGH Vs. STATE OF U P
|
December 7, 1995 |
BALVEER SINGH Vs. STATE OF U P
|
November 10, 1995 |
BALVIR SINGH Vs. DIRECTOR ANIMAL HUSBANDARY, LUCKNOW AND OTHERS
|
October 11, 1995 |
BALWANT SAINI Vs. D J MAINPURI
|
May 25, 1995 |
BALWANT SINGH Vs. STATE OF U P
|
September 4, 1995 |
BAMDEO UPADHYA Vs. KSHETRIYA SHRI GANDHI ASHRAM BALLIA
|
May 2, 1995 |
BANARSI DAS Vs. STATE OF U P
|
December 5, 1995 |
BANARSI S/O RAM ADHAR Vs. STATE OF U.P
|
February 28, 1995 |
BARAN SINGH Vs. STATE
|
October 12, 1995 |
BASANT KUMAR Vs. UNIVERSITY OF ALLAHABAD
|
February 16, 1995 |
BASANT LAL Vs. STATE OF UTTAR PRADESH
|
February 8, 1995 |
BASHESHWAR DAYAL Vs. STATE OF U P
|
September 18, 1995 |
BATA INDIA LTD. Vs. PRESCRIBED AUTHORITY, MUNSIF, HATHRAS AND OTHERS
|
April 24, 1995 |
BAUL Vs. PARASU RAM DUBEY
|
July 27, 1995 |
BAVINDRA SINGH Vs. SUPTD OF POLICE BANDA
|
March 7, 1995 |
BDA LIMITED Vs. STATE OF UTTAR PRADESH
|
March 2, 1995 |
BECHAN PRASAD AND OTHERS Vs. XITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
|
March 1, 1995 |
BHAGVAN DEAN Vs. STATE OF U.P. & ORS.
|
March 8, 1995 |
BHAGWAN DAS Vs. STATE OF UTTAR PRADESH
|
July 11, 1995 |
BHAGWAN DAS Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
November 13, 1995 |
BHAGWAN DAS GUPTA Vs. COMMISSIONER ENTERTAINMENT TAX U P
|
February 2, 1995 |
BHAGWAN DEEN Vs. COMMISSIONER KANPUR DIVISION KANPUR
|
August 11, 1995 |
BHAGWAN HIRE PURCHASE P LTD Vs. ASSOCIATED CEMENT TRADERS
|
November 24, 1995 |
BHAGWAN SINGH Vs. STATE OF U P
|
November 24, 1995 |
BHAGWANT DIN Vs. STATE OF U P
|
February 17, 1995 |
BHAGWATI PRASAD Vs. STATE OF U P
|
March 7, 1995 |
BHAGWATI PRASAD AND OTHERS Vs. SIIMATI ZARINA AYASHA AND OTHERS
|
February 8, 1995 |
BHAGWATI PRASAD PANDEY Vs. STATE OF U P
|
July 12, 1995 |
BHAGWATI PRASAD SRIVASTAVA Vs. G M U P STATE CEMENT CORPORATION LTD
|
March 27, 1995 |
BHAGWATI PRASAD TEWARI Vs. UNION OF INDIA UOI
|
September 12, 1995 |
BHAIRAV DUTT SHARMA Vs. STATE OF U P
|
November 10, 1995 |
BHAIRAV DUTT SHARMA Vs. STATE OF U P AND ORS
|
November 11, 1995 |
BHANU PRATAP SINGH Vs. DY DIRECTOR OF EDUCATION IV REGION ALLD
|
March 6, 1995 |
BHARAT BAJAJ Vs. STATE OF U P
|
January 31, 1995 |
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 24, 1995 |
BHARAT LAL Vs. STATE OF U P
|
November 23, 1995 |
BHARDWAJ MEDICAL CENTRE Vs. NOIDA AUTHORITY AT NOIDA SECTOR 6
|
July 17, 1995 |
BHERTONDU CHATURVEDI Vs. STATE OF U P
|
April 18, 1995 |
BHIM SEN Vs. STATE OF U P
|
August 17, 1995 |
BHIMSEN KATHURIYA Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
September 6, 1995 |
BHOLA NATH Vs. MOHAMMAD IBRAHIM
|
May 19, 1995 |
BHOTI DEVI Vs. DULECHA
|
November 29, 1995 |
BHRIGUNATH Vs. PARMESHWAR
|
September 29, 1995 |
BHUPENDRA KUMAR VARSHNAY Vs. D I O S MATHURA
|
August 21, 1995 |
BIKANO AHMAD Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
February 21, 1995 |
BIRENDRA SINGH RAWAT Vs. OFFICE OF THE DIRECTOR ADMINISTRATOR MEDICAL HEALTH AND FAMILY PLANNING
|
March 10, 1995 |
BIRLA INSTITUTE OF TECHNOLOGY MESRA RANCHI Vs. YAMINI SHUKLA
|
November 1, 1995 |
BISHNU NARAIN ALIAS LAL JI AGRAWAL Vs. COLLR OF C EX
|
October 30, 1995 |
BISHWAMBHAR LAL Vs. STATE OF U P
|
May 18, 1995 |
BODH RAJ Vs. JOINT DIRECTOR OF CONSOLIDATION
|
September 22, 1995 |
BRIJ BEHARI CHITTORIA Vs. STATE OF U.P. AND OTHERS
|
February 15, 1995 |
BRIJ BHUSHAN MISRA Vs. DISTRICT BASIC SHIKSHA ADHIKARI ALLD
|
September 26, 1995 |
BRIJ GOPAL DWIVEDI Vs. KENDRIYA VIDYALAYA SANGATHAN
|
January 17, 1995 |
BRIJ LAL Vs. D D C VARANASI
|
September 11, 1995 |
BRIJ NANDAN SAHAI HAJELA Vs. IIIRD ADDL D J SHAHJAHANPUR
|
December 6, 1995 |
BRIJ RAJ SINGH Vs. NAGAR PALIKA BASTI
|
May 10, 1995 |
BRIJENDRA SINGH RAWAT Vs. U P PUBLIC SERVICE COMMISSION
|
September 28, 1995 |
BRITISH BOOK DEPOT LUCKNOW Vs. PRESCRIBED AUTHORITY LUCKNOW
|
September 20, 1995 |
C L AGRAWAL Vs. STATE OF U P
|
September 11, 1995 |
C O D CHHEOKI EMPLOYEES CO OPERATIVE SOCIETY LTD Vs. STATE OF U P
|
March 10, 1995 |
C.P. ARORA Vs. STATE OF U.P.
|
September 18, 1995 |
CAWNPORE ROLLING MILLS P LTD Vs. SUB DIVISIONAL OFFICER KANPUR
|
September 28, 1995 |
CHAITDI PRASAD SHARMA Vs. U P S E B MEERUT
|
February 24, 1995 |
CHAMAN JOSHI Vs. STATE OF U P
|
January 16, 1995 |
CHAMPARAN SUGAR CO LTD Vs. STATE OF ALLAHABAD
|
September 20, 1995 |
CHANDA Vs. STATE OF U P
|
September 4, 1995 |
CHANDA BAI Vs. SAIDA JAN
|
December 8, 1995 |
CHANDANI Vs. QAFIL
|
September 29, 1995 |
CHANDBIR SINGH Vs. STATE OF U P
|
April 25, 1995 |
CHANDO DEVI Vs. SURAJ KUMARI
|
December 8, 1995 |
CHANDOO Vs. STATE OF UTTAR PRADESH
|
December 11, 1995 |
CHANDOO Vs. STATE OF U P
|
December 2, 1995 |
CHANDRA Vs. VTH ADDL. DISTRICT JUDGE
|
July 13, 1995 |
CHANDRA BHAN Vs. STATE OF U P
|
May 2, 1995 |
CHANDRA BHAN SRIVASTAVA Vs. PREMA SRIVASTAVA
|
September 19, 1995 |
CHANDRA BHUSHAN MISRA Vs. D I O S DAORIA
|
February 24, 1995 |
CHANDRA KANTA JAWAHAR Vs. ADDL SESSIONS JUDGE KANPUR
|
July 19, 1995 |
CHANDRA PRAKASH TRIVEDI Vs. STATE OF UTTAR PRADESH
|
January 5, 1995 |
CHANDRA SEN Vs. STATE OF U P
|
May 10, 1995 |
CHANDRA SHEKHAR Vs. D I O S BASTI
|
March 1, 1995 |
CHANDRA SHEKHAR Vs. REGISTRAR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
|
October 31, 1995 |
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF U.P
|
October 27, 1995 |
CHANDRA VEER SINGH Vs. STATE OF U P
|
December 13, 1995 |
CHANDRAMA PRASAD Vs. D D C AZAMGARH
|
July 27, 1995 |
CHANDRAPAL Vs. BIBTA DEVI
|
April 24, 1995 |
CHANDRAPAL AND OTHERS Vs. STATE OF U.P
|
May 2, 1995 |
CHANDRAVIR Vs. STATE OF UTTAR PRADESH
|
March 9, 1995 |
CHARAN SINGH Vs. JAYA WATI
|
July 12, 1995 |
CHATAR SINGH Vs. STATE OF U P
|
August 24, 1995 |
CHATUR SINGH Vs. STATE OF U P
|
December 14, 1995 |
CHEDDA SINGH Vs. ADDL CIVIL JUDGE MORADABAD
|
September 6, 1995 |
CHETAN ATMA GOVIL Vs. R C AND E OFFICER SAHARANPUR
|
April 19, 1995 |
CHETAN ATMA GOVIL Vs. RENT CONTROL AND EVICTION OFFICER
|
May 9, 1995 |
CHETAN ATMA GOVILS Vs. RENT CONTROL AND EVICTION OFFICER SAHARANPUR
|
May 8, 1995 |
CHHATRU ALIAS KHATRU Vs. STATE OF U P
|
December 1, 1995 |
CHHIDDA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORIA
|
November 2, 1995 |
CHHOTAI Vs. IIIRD ADDL D J JAUNPUR
|
March 29, 1995 |
CHHUTTAN Vs. STATE OF UTTAR PRADESH
|
July 14, 1995 |
CHINTAMANI DWIVEDI Vs. THE STATE OF U.P
|
November 14, 1995 |
CHIRANJI LAL Vs. STATE OF U P
|
February 24, 1995 |
CHOB SINGH Vs. D D C ETAH
|
April 24, 1995 |
CHUNBAD Vs. STATE OF U.P.
|
February 2, 1995 |
CHUTTAN Vs. STATE OF U P
|
July 14, 1995 |
COL GUR BUX SINGH CHAUHAN Vs. UNION OF INDIA
|
October 17, 1995 |
COMMISSIONER OF INCOME TAX Vs. PUNETHA K D AND SONS
|
October 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY AND CO
|
September 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVI JAIN SMT
|
September 26, 1995 |
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS CO LTD
|
September 25, 1995 |
COMMISSIONER OF INCOME TAX Vs. TAHIR HUSSAIN
|
September 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
|
September 12, 1995 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
|
August 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION FEDERATION
|
August 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. U P FINANCIAL CORPORATION
|
August 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI SMT
|
August 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. M M SUGAR MILLS P LTD
|
August 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. TARA CHAND SURAJ MAL
|
August 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO P LIMITED
|
August 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. BRIGADIER B D KHURANA
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. BANARSHI DAS KASHI PRASAD
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. RAM RATAN
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. MITTAL K C
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD SAINT PAUL SOCIETY
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. BALDEO JI MAHARAJ
|
August 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. RAMPUR INDUSTRIES LTD
|
July 17, 1995 |
COMMISSIONER OF INCOME TAX Vs. JANTA COLD STORAGE AND ALLIED INDUSTRIES
|
July 19, 1995 |
COMMISSIONER OF INCOME TAX Vs. JAGAT NARAIN CHANDU LAL
|
July 10, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND DINESH CHAND KATTHA AND ALLIED INDUSTRIES P LIMITED
|
July 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. GANPATI OIL INDUSTRIES
|
July 31, 1995 |
COMMISSIONER OF INCOME TAX Vs. BULANDSHAHR COUNTRY LIQUOR TRADERS
|
August 2, 1995 |
COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD HUF
|
August 3, 1995 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA MOHAN SMT
|
August 16, 1995 |
COMMISSIONER OF INCOME TAX Vs. CAPOORS HOTEL BAR AND RESTAURANT P LIMITED
|
August 17, 1995 |
COMMISSIONER OF INCOME TAX Vs. SHARVAN COLD STORAGE AND GENERAL MILLS
|
August 16, 1995 |
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI SUGAR MILLS LIMITED
|
August 17, 1995 |
COMMISSIONER OF INCOME TAX Vs. KASHI PRASAD AND SONS
|
August 11, 1995 |
COMMISSIONER OF INCOME TAX Vs. PREM FAMILY PRIVATE SPECIFIC TRUST
|
August 7, 1995 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GOEL
|
December 1, 1995 |
COMMISSIONER OF INCOME TAX Vs. MALHOTRA COLD STORAGE AND FRUIT INDUSTRIES
|
November 30, 1995 |
COMMISSIONER OF INCOME TAX Vs. MITTAL H K
|
December 1, 1995 |
COMMISSIONER OF INCOME TAX Vs. KHEM CHAND AND SONS
|
December 1, 1995 |
COMMISSIONER OF INCOME TAX Vs. HARIJAN EVAM NIRBAL VARG AVAS NIGAM
|
December 6, 1995 |
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
|
December 6, 1995 |
COMMISSIONER OF INCOME TAX Vs. LORD GOVERDHAN DHARI P FAMILY TRUST
|
December 6, 1995 |
COMMISSIONER OF INCOME TAX Vs. MOTILAL JAIN
|
November 16, 1995 |
COMMISSIONER OF INCOME TAX Vs. RAM JAS RAI ASKARAN DAS
|
November 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. STANDARD CHEMICAL CO
|
November 16, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUKH DAYAL SOBH RAJ
|
November 16, 1995 |
COMMISSIONER OF INCOME TAX Vs. VIDYA CHARAN
|
December 15, 1995 |
COMMISSIONER OF INCOME TAX Vs. MEGHDOOT HOTELS PRIVATE LIMITED
|
December 22, 1995 |
COMMISSIONER OF INCOME TAX Vs. SEDCO INTERNATIONAL S A
|
December 12, 1995 |
COMMISSIONER OF SALES TAX Vs. S S C A GLASS WORKS
|
August 4, 1995 |
COMMISSIONER OF SALES TAX U P Vs. MINIATURE BULB INDUSTRIES INDIA PVT LTD
|
July 24, 1995 |
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. C A GLASS WORKS
|
August 4, 1995 |
COMMISSIONER OF WEALTH TAX Vs. LAXMI PRASAD HUF
|
August 8, 1995 |
COMMISSIONER OF WEALTH TAX Vs. RASHMA GUPTA SMT
|
August 22, 1995 |
COMMISSIONER OF WEALTH TAX Vs. REHMAN H DR
|
August 22, 1995 |
COMMISSIONER OF WEALTH TAX Vs. ABDUL QAYYAM
|
September 7, 1995 |
COMMISSIONER OF WEALTH TAX Vs. SAIDUNNISA BEGUM MRS
|
December 11, 1995 |
COMMISSIONER OF WEALTH TAX Vs. DINA NATH JHUNJHUNWALA
|
November 14, 1995 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. KING PASTRY SHOP
|
November 22, 1995 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. SAURASHTRA CHEMICALS
|
October 12, 1995 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. DOON ENGINEERING P LTD
|
July 13, 1995 |
COMMISSIONER TRADE TAX U P LUCKNOW Vs. INDIAN ALUMINIUM CABLE CO LTD
|
February 6, 1995 |
COMMISSIONER TRADE TAX U P LUCKNOW Vs. ISHWAR INDUSTRIES LTD
|
December 18, 1995 |
COMMITTED OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DY DIRECTOR OF EDUCATION GORAKHPUR
|
November 22, 1995 |
COMMITTEE OF MANAGEMENT BALBHADRA NARAIN INTER COLLEGE MAJHAULI RAJ DEORIA Vs. DY DIRECTOR OF EDUCATION VLLTH REGION GORAKHPUR
|
November 9, 1995 |
COMMITTEE OF MANAGEMENT CHAUDHARY CHOTU RAM POST GRADUATE COLLEGE MUZAFFARNAGAR Vs. STATE OF UTTAR PRADESH
|
March 27, 1995 |
COMMITTEE OF MANAGEMENT DEVATRYA ADARSH INTER COLLEGE BULANDSHAHR Vs. DY DIRECTOR OF EDUCATION MEERUT
|
December 6, 1995 |
COMMITTEE OF MANAGEMENT GANDHI INTER COLLEGE Vs. DISTRICT JUDGE JALAUN
|
December 20, 1995 |
COMMITTEE OF MANAGEMENT HALIM MUSLIM DEGREE COLLEGE KANPUR Vs. DY DIRECTOR OF EDUCATION KANPUR
|
November 8, 1995 |
COMMITTEE OF MANAGEMENT JANTA HIGHER SECONDARY SCHOOL JAUNPUR Vs. D I O S JAUNPUR
|
December 8, 1995 |
COMMITTEE OF MANAGEMENT JANTA SHIKSHA NIKETAN INTER COLLEGE MAU Vs. D I O S MAU
|
February 8, 1995 |
COMMITTEE OF MANAGEMENT JANTA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 10, 1995 |
COMMITTEE OF MANAGEMENT JAWAHSR LAL KRISHAK INTER COLLEGE DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
|
January 31, 1995 |
COMMITTEE OF MANAGEMENT L.D.A.V. INTER COLLEGE, ANOOPSHAHER, BULANDSHAHR Vs. SECONDARY EDUCATION COMMISSION, ALLENGANJ, ALLAHABAD AND OTHERS
|
April 26, 1995 |
COMMITTEE OF MANAGEMENT LAKHAURI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MORADABAD
|
May 5, 1995 |
COMMITTEE OF MANAGEMENT MANIGRAM UCHATTAR MADHYEMIK VIDYALAYA AGRA Vs. DY DIRECTOR OF EDUCATION AGRA
|
October 31, 1995 |
COMMITTEE OF MANAGEMENT MOBARAKPUR INTER COLLEGE AZAMGARH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
September 6, 1995 |
COMMITTEE OF MANAGEMENT NATIONAL INTERMEDIATE COLLEGE BASTI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
August 28, 1995 |
COMMITTEE OF MANAGEMENT NEHRU INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION
|
February 13, 1995 |
COMMITTEE OF MANAGEMENT S D P G COLLEGE MUZAFFARNAGAR Vs. STATE OF U P
|
February 1, 1995 |
COMMITTEE OF MANAGEMENT SARVODYA SHIKSHA SEDAN INTER COLLEGE ALLD Vs. D I O S ALLD
|
September 18, 1995 |
COMMITTEE OF MANAGEMENT SHAHGANJ INTER COLLEGE JAUNPUR Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 19, 1995 |
COMMITTEE OF MANAGEMENT SHREE RAM PRATAP IINTER COLLAGE SIRSA ALLD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLD
|
March 14, 1995 |
COMMITTEE OF MANAGEMENT SHRI GANEAH RAI INTER COLLEGE JAUNPUR Vs. D I O S JAUNPUR
|
September 22, 1995 |
COMMITTEE OF MANAGEMENT SHRI RATAN MUNI JAIN INTER COLLEGE AGRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLD
|
December 7, 1995 |
COMMITTEE OF MANAGEMENT SHUKULPUR INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
|
February 9, 1995 |
COMMITTEE OF MANAGEMENT SRI HANUMANT SANSKRIT VIDYALAYA Vs. STATE OF U P
|
October 10, 1995 |
COMMITTEE OF MANAGEMENT T G C HINDU SCHOOL AND J S HINDU INTER COLLEGE AMROHA MORADABAD Vs. DY DIRECTOR OF EDUCATION MORADABAD
|
November 23, 1995 |
COMMITTEE OF MANAGEMENT, KISAN SHIKSHA SADAN, BANKSAHI, DISTRICT BASTI AND ANOTHER Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, GORAKHPUR REGION, GORAKHPUR AND ANOTHER
|
April 21, 1995 |
COMMITTEE OF MANAGEMENT, MAHILA SHIKSHA PRASAR SAMITI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 20, 1995 |
COMMITTEE OF MANAGEMENT, SHRI HARI MADHYAMIK BALIKA VIDYALAYA AND OTHERS Vs. SMT. SUSHILA DEVI MISRA AND OTHERS
|
December 21, 1995 |
COMMITTEE OR MANAGEMENT, SWAMI CHIDGHAMANAND GEETA VIDYALAYA INTER COLLEGE Vs. PURSHOTTAM LAL KULSHRESHTHA
|
May 25, 1995 |
CONTINENTAL CONSTRUCTION LTD Vs. DY TRANSPORT COMMISSIONER PASSENGER TAX
|
September 15, 1995 |
D B SHARMA Vs. UNION OF INDIA
|
November 16, 1995 |
D P JAIRATH Vs. PARMINDER SINGH
|
April 5, 1995 |
DALJIT SINGH Vs. MANJEET KAUR
|
August 28, 1995 |
DALSINGAR ALIAS DALLOO Vs. STATE OF UTTAR PRADESH
|
January 19, 1995 |
DAMODAR Vs. STATE OF U P
|
February 3, 1995 |
DAMODAR PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 7, 1995 |
DAO CHAND RAM Vs. COMMISSIONER VARANASI DIVISION VARANASI
|
April 10, 1995 |
DASH RAJ SINGH NEGI Vs. STATE OF U P
|
April 7, 1995 |
DASNAM NAGA SANYASI AND ANR Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ORS
|
January 25, 1995 |
DATOON AND DATOON INDIA Vs. CEGAT
|
February 6, 1995 |
DAUDAYAL GOEL Vs. DEPUTY COLLECTOR
|
August 2, 1995 |
DAULAT RAM GUPTA Vs. STATE OF UTTAR PRADESH
|
March 7, 1995 |
DAYA SHANKAR SINGH Vs. STATE OF U P
|
August 22, 1995 |
DEENA NATH Vs. STATE OF U P
|
August 21, 1995 |
DEENA NATH GUPTA Vs. COMMISSIONER OF ENTERTAINMENT TAX
|
May 19, 1995 |
DEEPA VASHISTHA Vs. STATE OF U P
|
November 22, 1995 |
DEEPAK KUMAR DHAWAN Vs. SARVESH KUMARI
|
August 29, 1995 |
DEI LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 25, 1995 |
DEO BATH YADAV Vs. D I O S AZAMGARH
|
December 1, 1995 |
DEO NARAIN TEWARI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
April 28, 1995 |
DEOKI NANDAN Vs. STATE OF U P
|
March 6, 1995 |
DEOKINANDAN Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
DEV KUMAR SHARMA Vs. THE STATE OF U.P AND OTHERS
|
May 23, 1995 |
DEVA SINGH GUR BUX SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1995 |
DEVENDRA SINGH WALLIA Vs. STATE OF U P
|
July 10, 1995 |
DEVI DAYAL PRAG DUTT Vs. SALES TAX OFFICER
|
November 13, 1995 |
DEVKINANDAN AGRAWAL Vs. STATE OF U P
|
August 31, 1995 |
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 1, 1995 |
DHAMPUR SUGAR MILLS LTD Vs. JOINT SECRETARY SUGAR INDUSTRIES AND CANE DEVELOPMENT SECRETARIAT LUCKNOW
|
April 4, 1995 |
DHANPAT KUMAR GUPTA Vs. SPECIAL ADDL. DISTT. JUDGE
|
February 1, 1995 |
DHARAM DEO Vs. D D C VARANASI
|
August 3, 1995 |
DHARAM PAL Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
December 8, 1995 |
DHARAM VEER SINGH Vs. DISTT CO OP BANK LTD
|
September 6, 1995 |
DHARAM VEER SINGH Vs. U P S E B LUCKNOW
|
December 14, 1995 |
DHARM VIR GUPTA Vs. U.P. SECONDARY EDUCATION SERVICES, COMMISSION, ALLAHABAD AND OTHERS
|
July 19, 1995 |
DHARMENDRA KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
|
August 24, 1995 |
DHARMENDRA SINGH Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
February 21, 1995 |
DHEERAJLAL M KOTHARI Vs. STATE OF U P
|
September 4, 1995 |
DHIRENDRA SINGH RAJVANSHI Vs. STATE OF U P
|
March 23, 1995 |
DIGAMBAR SINGH Vs. STATE OF U P
|
March 23, 1995 |
DIGAMBER PERSHAD KIRTI PRASAD Vs. STATE OF UTTAR PRADESH
|
April 13, 1995 |
DILLP KUMAR DUTTA Vs. STATE
|
May 3, 1995 |
DINESH KUMAR AGARWAL Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND ANOTHER
|
April 25, 1995 |
DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS
|
January 3, 1995 |
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
|
May 2, 1995 |
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
|
January 24, 1995 |
DISTRICT CO OPERATIVE BANK LTD Vs. VIRENDRA BAHADUR SINGH
|
November 29, 1995 |
DIWAN SINGH Vs. STATE OF U P
|
November 29, 1995 |
DIWAN SINGH BISHT Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
May 2, 1995 |
DR. (SMT.) PRAVESH SOTI Vs. MEERUT UNIVERSITY, MEERUT AND ANOTHER
|
November 27, 1995 |
DR. AMAR NATH MEHROTRA Vs. THE SPL. JUDICIAL MAGISTRATE, ALLAHABAD AND OTHERS
|
August 9, 1995 |
DRAUPATI DEVI Vs. RAJESH KUMAR SINGH AND OTHERS
|
May 25, 1995 |
DROPA DEVI Vs. STATE OF U P
|
November 24, 1995 |
DUGDH PARISHAD KARMACHARI SANGH Vs. KANPUR SAHKARI MILK BOARD
|
September 22, 1995 |
DURGA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAGISTRATE KANPUR AND OTHERS
|
August 24, 1995 |
DURGA PRASAD SINGH Vs. STATE OF U P
|
September 27, 1995 |
DWARIKA DAS Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
December 14, 1995 |
DWARIKA NATH Vs. ADDL. DISTRICT JUDGE
|
February 6, 1995 |
DWARIKA PRASAD Vs. STATE OF U.P
|
December 20, 1995 |
EICHER GOODEARTH LTD Vs. COMMISSIONER SALES TAX U P
|
April 18, 1995 |
EJAZ AHMAD Vs. ASSTT DISTT ELECTION OFFICER AZAMGARH
|
July 19, 1995 |
ELGIN MILLS CO LTD Vs. ADD REGIONAL COMMISSIONER
|
September 28, 1995 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. TILAK DHARI
|
March 21, 1995 |
ER K P TRIPATHI Vs. STATE OF U P
|
May 5, 1995 |
ESCORTS FARMS RAMGARH LTD Vs. COMMISSIONER KUMAUN DIVISION NAINITAL
|
May 15, 1995 |
EVEREST PLASTICS Vs. UNION OF INDIA UOI
|
January 11, 1995 |
EXECUTIVE OFFICER MUNICIPAL BOARD NAINITAL Vs. BANKEY LAL SAH
|
December 19, 1995 |
FAIZABAD ROOFING CO LTD Vs. STATE OF ALLAHABAD
|
December 18, 1995 |
FATEH BAHADUR SINGH Vs. STATE OF U P
|
May 1, 1995 |
FATEH SINGH Vs. STATE OF U P
|
May 23, 1995 |
FEROZ GANDHI POLYTECHNIC Vs. III ADDL. DIST. JUDGE, RAI BARELI AND OTHERS
|
January 5, 1995 |
FHAOL CHANDRA Vs. STATE OF U P
|
April 7, 1995 |
FINE STAMPS ENGINEERING P LTD Vs. UNION OF INDIA UOI
|
July 3, 1995 |
FOOD CORPORATION OF INDIA Vs. COLLECTOR
|
November 1, 1995 |
Food Corporation of India,Delhi and Anr. Vs. Durgashakti Enterprises
|
December 15, 1995 |
FURKAN AHMAD Vs. SYED AHMAD RAZA
|
October 1, 1995 |
FURKAN AHMAD Vs. SAYED AHMED RAZA
|
January 10, 1995 |
G D STEELS AND GASES PVT LTD Vs. UNION OF INDIA UOI
|
September 6, 1995 |
G R BHARGAVA AND SONS Vs. PRESCRIBED AUTHORITY MORADABAD
|
August 17, 1995 |
G S TYAGI Vs. STATE OF U P
|
September 8, 1995 |
G T C INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 3, 1995 |
GANESH LAL AGRAWAL Vs. RADHEY SHYAM BAGARIA
|
February 3, 1995 |
GANESH PRASAD Vs. JANG JEET SINGH
|
January 6, 1995 |
GANGA PRAEAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
May 26, 1995 |
GANGA PRASAD S O MANBODH Vs. STATE OF UTTAR PRADESH
|
November 30, 1995 |
GANGA PRASAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
February 8, 1995 |
GANGA PRASAD YADAVA Vs. ALLAHABAD AGRICULTURAL INSTITUTE
|
February 6, 1995 |
GANGA RAM Vs. STATE
|
January 10, 1995 |
GANGA SAHAI Vs. STATE
|
August 16, 1995 |
GANGA SINGH Vs. STATE OF U.P
|
November 3, 1995 |
GANGESHWAR LIMITED Vs. STATE OF UTTAR PRADESH
|
May 16, 1995 |
GANGOTRI BUILDERS Vs. STATE OF U.P.
|
September 13, 1995 |
GANGS PRASAD Vs. PRESCRIBED AUTHORITY 1ST ADDL C J VARANASI
|
January 9, 1995 |
GAURAV TYAGI Vs. U P MADHYAMIK SHIKAHA PARISHAD ALLD
|
October 31, 1995 |
GAUTAM R. BHURKER Vs. STATE OF U.P.
|
May 3, 1995 |
GAYA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 24, 1995 |
GENDAN LAL Vs. STATE OF UTTAR PRADESH
|
September 28, 1995 |
GHANI HAIDER Vs. STATE OF U P
|
August 11, 1995 |
GHANSHIAM SINGH Vs. STATE
|
May 24, 1995 |
GHANSHYAM SINGH Vs. BOARD OF DIRECTORS MECHANICAL DEPARTMENT PRIMARY CO OPERATIVE BANK LTD
|
November 8, 1995 |
GHASITEY RAM Vs. M/S GANPATI RAI MODI RAM CHARITABLE TRUST & ANR.
|
November 14, 1995 |
GHATAMPUR SUGAR COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 28, 1995 |
GIRDHARI LAL Vs. RAM JEEVAN
|
May 9, 1995 |
GIRIJA SHANKER SRIVASTAVA Vs. DIRECTOR OF EDUCATION MADHYAMIK ALLD
|
November 30, 1995 |
GIRISH DHAR DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
April 26, 1995 |
GIRISH NARAIN TIWARI Vs. STATE OF U P
|
August 14, 1995 |
GIRJA SHANKAR MISHRA Vs. STATE OF U P
|
January 10, 1995 |
GITA DEVI Vs. ADDL D J LUCKNOW
|
October 31, 1995 |
GITA SAHITYA KUTIR INTER COLLEGE JAUNPUR Vs. D D C JAUNPUR
|
October 11, 1995 |
GOBARDHAN Vs. STATE OF U P
|
August 31, 1995 |
GOBARDHAN Vs. RADHEY SHYAM
|
August 23, 1995 |
GOBARDHAN Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
January 31, 1995 |
GOPAL CHADHA Vs. CEGAT
|
July 14, 1995 |
GOPAL KRISHNA GUPTA Vs. IV ADDL D J KANPUR NAGAR
|
May 24, 1995 |
GOPAL PANDEY Vs. DISTRICT JUDGE BALLIA
|
November 21, 1995 |
GOPAL RAM Vs. MOHAN RAM
|
June 26, 1995 |
GOPAL SOAP INDUSTRIES Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
|
November 29, 1995 |
GOPI BEHARI SAHAI Vs. DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JHANSI
|
September 29, 1995 |
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
|
May 15, 1995 |
GORAKHPUR OXYGEN PRIVATE LIMITED Vs. STATE OF U P
|
May 1, 1995 |
GOVIND Vs. STATE OF UTTAR PRADESH
|
April 19, 1995 |
GUJRATI DEVI SINGHEL Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
October 31, 1995 |
GULAB Vs. STATE
|
November 27, 1995 |
GULAB DEVI WIDOW OF VISHWANATH SAHAI Vs. PREMWATI WIDOW OF KANAHAIYA LAL
|
May 1, 1995 |
GULAB PATI Vs. STATE OF U P
|
March 23, 1995 |
GULAB TIWARI Vs. STATE OF U P
|
February 22, 1995 |
GULABI Vs. RAM AUTAR
|
April 25, 1995 |
GULSHAN AHUJA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
December 6, 1995 |
GUPTA ENGINEERING WORKS Vs. STATE OF U P
|
November 3, 1995 |
H S BHATNAGAR Vs. ADDL DISTRICT JUDGE DEHRADUN
|
August 28, 1995 |
HABIBULLA Vs. STATE OF UTTAR PRADESH
|
February 21, 1995 |
HABIBULLAH Vs. STATE OF U P
|
December 19, 1995 |
HADA LEASING AND INDUSTRIES LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION PICUP LIMITED
|
October 31, 1995 |
HAJI AHMAD ALI Vs. PRESCRIBED AUTHORITY
|
November 21, 1995 |
HAJI BAQRIDAN Vs. IIND ADDL D J JAUNPUR
|
July 11, 1995 |
HAKIMUDDIN Vs. SHAFIQ AHMAD
|
February 23, 1995 |
HAKUMAT RAI Vs. DISTT AND SESSIONS JUDGE HARIDWAR
|
January 18, 1995 |
HANIF UDDIN Vs. CHAIRMAN ZILA PARISHAD HAMIRPUR
|
November 22, 1995 |
HANS KUMAR SRIVASTAVA Vs. U P STATE LEATHER DEVELOPMENT AND MARKETING CORPN LTD
|
November 30, 1995 |
HAR BHAJAN SINGH Vs. STATE OF U P
|
July 13, 1995 |
HAR CHARAN SINGH Vs. MUKHTAR SINGH
|
May 17, 1995 |
HAR GOVIND ALIAS JAHIR SINGH Vs. FAMILY JUDGE JHANSI
|
September 28, 1995 |
HARDAS Vs. STATE OF U P
|
May 4, 1995 |
HARENDRA Vs. NAIPAL SINGH
|
May 3, 1995 |
HARENDRA DUBEY Vs. KRLSHI UTPADAN MANDI SAMITI MAHARAJGANJ
|
December 21, 1995 |
HARENDRA SWARUP BHATNAGAR Vs. STATE OF U P
|
August 23, 1995 |
HARI FERTILIZERS Vs. IVTH A D J VARANASI
|
February 1, 1995 |
HARI KISHAN GUPTA Vs. UNION OF INDIA UOI
|
July 13, 1995 |
HARI KRISHNA SHARMA Vs. STATE
|
February 24, 1995 |
HARI NANDAN SINGH Vs. U P HIGHER EDUCATION SERVICES COMMISSION ADD
|
September 19, 1995 |
HARI OM Vs. SOORAJ PAL
|
April 17, 1995 |
HARI OM SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 20, 1995 |
HARI PRAKASH GUPTA Vs. ZILLA PANCHAYAT ZILLA PARISHAD JALAUN AT ORAI
|
March 20, 1995 |
HARI PRASAD Vs. HIGH COURT OF JUDICATURE
|
July 14, 1995 |
HARI SHANKAR Vs. IVTH ADDL D J KANPUR
|
May 1, 1995 |
HARI SHANKAR ALIAS TILLU Vs. STATE
|
January 10, 1995 |
HARI SHANKER Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
|
December 14, 1995 |
HARI SHARAN SHANKER SRIVASTAVA Vs. BOARD OF REVENUE LUCKNOW
|
December 5, 1995 |
HARI SINGH Vs. NATWAR LAL
|
August 2, 1995 |
HARIJAN AVAM MIRBAL VARG AVAS NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
HARILAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
November 27, 1995 |
HARISH CHANDRA VERMA Vs. STATE OF U P
|
March 21, 1995 |
HARPAL Vs. STATE OF U P
|
February 7, 1995 |
HARSHUDIN DIWEDI Vs. STATE OF U P
|
September 11, 1995 |
HASINA BANO Vs. STATE OF U P
|
May 26, 1995 |
HASNAIN Vs. IST ADDL. CIVIL JUDGE
|
March 29, 1995 |
HASNAIN AHMAD Vs. STATE OF U P
|
February 8, 1995 |
HAVILDAR CLARK DHARM SINGH Vs. UNION OF INDIA
|
November 30, 1995 |
HCL LTD Vs. COMMISSIONER APPEALS CUS AND C EX
|
October 31, 1995 |
HIMALAYA DRUG CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
HINDALCO INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
November 15, 1995 |
HINDI SAHITYA SAMMELAN Vs. PRESIDING OFFICER LABOUR COURT ALLD
|
December 5, 1995 |
HINDUSTAN CHAINS PVT LTD Vs. ZILA PARISHAD MEERUT
|
January 18, 1995 |
HIRA LAL BARAH SANI INTER COLLAGE SOCIETY Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS BAREILLY AND ANS
|
February 17, 1995 |
HIRA SINGH AND OTHERS Vs. STATE OF U.P
|
May 26, 1995 |
HIRA SINGH SIROHI Vs. STATE OF U P
|
April 4, 1995 |
HMT LIMITED Vs. STATE OF UTTAR PRADESH
|
September 12, 1995 |
HRIDAYA NARAIN SINGH Vs. HIRA LAL
|
January 18, 1995 |
HRIDYA NAND TEWARI Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 LUCKNOW
|
May 10, 1995 |
I S TOMAR Vs. DIRECTOR OF INCOME TAX
|
November 14, 1995 |
I T I LIMITED Vs. PASSENGER TAX OFFICER ALLAHABAD
|
May 22, 1995 |
I T I LIMITED ALLAHABAD Vs. PASSENGER TAX OFFICER ALLAHABAD
|
March 22, 1995 |
ICE AND COLD STORAGE CO PVT LTD Vs. STATE OF U P
|
July 4, 1995 |
IFTEKHAR AHMAD SIDDIQUI ALIAS BABLOO Vs. STATE OF U P
|
July 7, 1995 |
IFTEKHAR HUSSAIN Vs. HAMEEDA BEGUM
|
July 6, 1995 |
IN RE: U P ROOFING COMPANY LIMITED (IN LIQUIDATION) Vs. STATE
|
December 18, 1995 |
IN THE MATTER OF U.P. POTTERIES (P) LTD. (IN LIQUIDATION) Vs. ABC
|
December 19, 1995 |
INDIA PESTICIDES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
December 18, 1995 |
INDIA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1995 |
INDIAN FARMERS FERTILISER CO-OPERATIVE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
March 1, 1995 |
INDIRA FRUITS AND GENERAL MARKET MEERUT Vs. BIJENDRA KUMAR GUPTA
|
January 19, 1995 |
INDIRA PATHAK Vs. II ADDL D J ALLD
|
May 2, 1995 |
INDIRA PATHAK Vs. IIND ADDITIONAL DISTRICT JUDGE
|
May 30, 1995 |
INDRA DUTT SHARMA Vs. STATE PUBLIC SERVICE TRIBUNAL
|
July 27, 1995 |
INDURE P LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
December 6, 1995 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MODI CARPETS LTD
|
December 4, 1995 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MADAN INDUSTRIES LTD
|
November 16, 1995 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SANJEAV SHUKLA
|
September 29, 1995 |
INTEZAR AHMAD Vs. JUMMAN
|
February 15, 1995 |
ISHRAT PARVEEN Vs. DIRECTOR HARMAN GMANIAR SCHOOL VARANASI
|
May 17, 1995 |
ISHWAR CHAND Vs. DISTRICT JUDGE HARIDWAR
|
December 22, 1995 |
ISLAM Vs. STATE OF U P
|
April 28, 1995 |
ISLAM Vs. STATE OF U P
|
March 1, 1995 |
ISRAIL Vs. KADDAR
|
December 6, 1995 |
ISRAR KHAN Vs. STATE OF U P
|
September 20, 1995 |
J K CHARITABLE TRUST Vs. WEALTH TAX OFFICER
|
July 17, 1995 |
J N TRIPATHI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
July 27, 1995 |
J P PANDEY Vs. CHANCELLOR KANPUR UNIVERSITY KANPUR
|
December 4, 1995 |
J. VENKATREDDY Vs. S. KUMAR AND ANOTHER
|
July 14, 1995 |
JAFRI BEGUM Vs. DY DIRECTOR OF CONSOLIDATION
|
January 6, 1995 |
JAG PAL Vs. STATE OF U P
|
December 20, 1995 |
JAG PAL SINGH Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL
|
November 9, 1995 |
JAG PAL SINGH Vs. DY DIRECTOR OF EDU MEERUT
|
January 27, 1995 |
JAGAN SINGH Vs. STATE OF U P
|
December 5, 1995 |
JAGANNATH Vs. SETTLEMENT COMMISSIONER SHAHJAHANPUR
|
May 2, 1995 |
JAGAT NARAIN RAI Vs. DY DIRECTOR OF EDUCATION
|
January 16, 1995 |
JAGAT NARAIN SINGH Vs. DISTRICT ASSISTANT REGISTRAR
|
July 25, 1995 |
JAGDISH AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
March 30, 1995 |
JAGDISH NARAIN Vs. U P S R T C
|
August 31, 1995 |
JAGDISH PRASAD Vs. PRESCRIBED AUTHORITY
|
September 12, 1995 |
JAGDISH PRASAD Vs. IVTH ADDL SESSIONS JUDGE
|
February 13, 1995 |
JAGDISH PRASAD KHANDELWAL Vs. UNION OF INDIA
|
July 27, 1995 |
JAGMER SINGH Vs. LAHERI
|
April 7, 1995 |
JAGMOHAN LAL Vs. STATE OF U P
|
November 13, 1995 |
JAGPAL SINGH Vs. STATE OF U P
|
March 15, 1995 |
JAGRAN PRAKASHAN LIMITED Vs. PRESS COUNCIL OF INDIA
|
July 28, 1995 |
JAI MAAKALI ALUMINIUM METAL WORKS Vs. TILAK
|
October 11, 1995 |
JAI NARAIN Vs. STATE OF UTTAR PRADESH
|
January 27, 1995 |
JAI PRAKASH Vs. ADDL DISTT MAGISTRATE MEERUT
|
March 3, 1995 |
JAI PRAKASH Vs. DIRECTOR KARAMCHARI RAJYA BIMA YOJNA SHARMA CHIKITSA SEWAIN, UTTAR PRADESH, LUCKNOW AND OTHERS
|
May 4, 1995 |
JAI PRAKASH CHITRA MANDIR DEORIA Vs. STATE OF U P
|
February 7, 1995 |
JAI PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
November 9, 1995 |
JAI RAM ASHRAM Vs. HARIDWAR DEVELOPMENT AUTHORITY
|
April 24, 1995 |
JAI SINGH Vs. STATE OF U.P.
|
July 21, 1995 |
JAIN MARBLE HOME Vs. SALES TAX TRIBUNAL
|
September 15, 1995 |
JAIN SHIKSHA PARISHAD Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
|
October 27, 1995 |
JAIN SHUDH VANASPATI LTD Vs. LABOUR COURT
|
November 9, 1995 |
JAIRAM Vs. STATE OF U P
|
September 11, 1995 |
JAIVIR SINGH Vs. STATE OF UTTAR PRADESH
|
August 28, 1995 |
JAL PRASAD SINGH Vs. STATE OF U P
|
October 27, 1995 |
JALALABAD SAHKARI SANGH LTD Vs. COMMISSIONER BAREILLY
|
March 8, 1995 |
JALDEO SINGH Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
|
August 24, 1995 |
JAMIL AHMAD Vs. ADDL. DISTRICT JUDGE (SPL. JUDGE)
|
July 17, 1995 |
JAMMU AND KASHMIR BANK Vs. RANI DEVI
|
March 7, 1995 |
JAMUNA PRASAD Vs. STATE OF U P
|
March 21, 1995 |
JAN MOHD. ALIAS BONA AND OTHERS Vs. STATE OF U.P.
|
February 1, 1995 |
JANGANVADI BHARAT ACADEMY OF CONSTITUTIONALISTS OF INDIA Vs. P V NARSINGHA RAO P M
|
December 19, 1995 |
JANKI SOLVENT EXTRACTIONS LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX
|
November 14, 1995 |
JANTA SHIKSHA SAMITI ALLD Vs. SECOND ADDI DISTT JUDGE ALLD
|
March 23, 1995 |
JATAN SINGH Vs. STATE OF U P
|
August 2, 1995 |
JAWAHAR LAL Vs. DISTRICT MAGISTRATE KANPUR DEHAT
|
January 16, 1995 |
JAWAHAR LAL Vs. GHASI RAM JAIN
|
January 17, 1995 |
JAY ESS ENGINEERS P LTD Vs. UNION OF INDIA UOI
|
May 8, 1995 |
JAYA KANT Vs. ADDL COMMISSIONER ALLD
|
September 15, 1995 |
JAYASWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1995 |
JEET SINGH Vs. ADDL COLLECTOR ADMINISTRATION MEERUT
|
August 21, 1995 |
JEET SINGH Vs. STATE OF O P
|
April 17, 1995 |
JHABBOO AND ORS Vs. STATE OF U P
|
July 31, 1995 |
JHAMMAN SINGH Vs. STATE OF U P
|
July 18, 1995 |
JIT PAL SINGH Vs. UNION OF INDIA
|
August 28, 1995 |
JITENDRA JAIN Vs. PUNJAB NATIONAL BANK
|
November 23, 1995 |
JITENDRA PAL SINGH Vs. COMMITTEE OF MANAGEMENT MANOHAR BHUSHAN INTER COLLEGE BAREILLY
|
March 23, 1995 |
JOGINDER SINGH Vs. STATE OF U P
|
February 17, 1995 |
JOKHAN PRASAD Vs. UNION OF INDIA AND ANOTHER
|
July 10, 1995 |
JOT SINGH Vs. UNION OF INDIA AND OTHERS
|
November 6, 1995 |
JUGUL KISHORE SRIVASTAVA Vs. CHAIRMAN MILLS MANAGING DIRECTOR OF SANT KABIR SAHKARI KATAI MILLS, LTD., KANPUR AND OTHERS
|
September 19, 1995 |
JUNAID ALAM Vs. STATE OF U.P. AND ANOTHER
|
June 13, 1995 |
JURSWAN PRASAD MISHRA Vs. STATE OF U P
|
April 3, 1995 |
JWALA INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 31, 1995 |
JWALA PRASAD SINGH Vs. SUB DIVISIONAL OFFICER VARANASI
|
January 16, 1995 |
K GUPTA Vs. SATISH SALES AGENCY
|
March 2, 1995 |
K M TANMAN TRIPATHI AND ANR Vs. UNION OF INDIA AND ORS
|
August 16, 1995 |
K P L PACKAGING PVT LTD Vs. UNION OF INDIA UOI
|
April 21, 1995 |
K.K. AZAD Vs. UNIVERSITY OF ALLAHABAD
|
May 17, 1995 |
K.R. VISHWANATH CHAND Vs. DISTRICT JUDGE
|
August 9, 1995 |
KAILAEH CHANDRA SRIVASTAVA Vs. D I O S DEORIA
|
January 21, 1995 |
KAILASH Vs. STATE OF U P
|
May 1, 1995 |
KAILASH CHAND AGRAWAL Vs. STATE OF UTTAR PRADESH
|
March 15, 1995 |
KAILASH NATH BAJPAI Vs. CHANDRA SHEKHAR SINGH
|
January 23, 1995 |
KAILASH NATH PANDEY Vs. STATE OF U P
|
October 27, 1995 |
KAILASH NATH TEWARI Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
|
February 15, 1995 |
KALI CHARAN Vs. STATE OF U P
|
July 21, 1995 |
KALI CHARAN VERMA Vs. XTH ADDL D J KANPUR
|
July 15, 1995 |
KALLU Vs. STATE OF UTTAR PRADESH
|
August 22, 1995 |
KALLU Vs. SHAHID ALI
|
February 6, 1995 |
KALPNATH RAI Vs. DY DIRECTORS OF CONSOLIDATION AZAMGARH
|
January 13, 1995 |
KALU RAM Vs. AMAR SINGH
|
February 14, 1995 |
KALYAN JI MISHRA Vs. D N DWIVEDI
|
September 27, 1995 |
KALYAN KALKA PRASAD Vs. STATE OF U P
|
December 11, 1995 |
KAMAL KISHORE SINGH Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL II
|
July 7, 1995 |
KAMAL KUMAR GAUTAM ALIAS DABBU Vs. STATE OF U.P.
|
July 28, 1995 |
KAMLA DEVI Vs. ADDL. DISTRICT JUDGE DEHRADUN AND OTHERS
|
December 8, 1995 |
KAMLA PALACE Vs. STATE OF U P
|
July 10, 1995 |
KAMLESH Vs. CHAIRMAN RAILWAY BOARD, MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS
|
October 13, 1995 |
KAMLESH KUMAR MADHUKAR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
April 27, 1995 |
KAMLESH NISHAD Vs. DISTRICT OFFICER DISTRICT MAGISTRATE HAMIRPUR
|
February 17, 1995 |
KAMTA PRASAD Vs. JAGGAN AND CO
|
January 16, 1995 |
KANDHAI AND ANOTHER Vs. STATE OPPOSITE PARTY
|
February 9, 1995 |
KANHAIYA JI MISRA Vs. NARAIN JI MISRA
|
December 7, 1995 |
KANHAIYA LAL ADVOCATE Vs. URMILA DEVI
|
February 7, 1995 |
KANHAIYA LAL MALLAH Vs. STATE OF U P
|
January 10, 1995 |
KANODIA COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1995 |
KANPUR CIGARETTES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 25, 1995 |
KANPUR PLASTICPACK LTD. Vs. UNION OF INDIA & ORS.
|
April 21, 1995 |
KANPUR SHUTTER CO. LTD. Vs. UNION OF INDIA & ANR.
|
April 21, 1995 |
KANTI DEVI Vs. STATE OF U.P AND OTHERS
|
February 16, 1995 |
KAPIL DEO SRIVASTAVA Vs. DISTT INSPECTOR OF SCHOOLS MAHARAJ GANJ
|
February 13, 1995 |
KAPTAN SINGH Vs. STATE OF U P
|
April 21, 1995 |
KARAN ELECTRONICS LTD Vs. CEGAT
|
November 27, 1995 |
KASHI NARESH NANHKU SINGH Vs. STATE OF U P
|
September 4, 1995 |
KASHI VYAPAR PRATINIDHI MANDAL VARANASI Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
December 14, 1995 |
KAUSHAL KISHORE SING Vs. SHUBH HARAN MISRA
|
September 7, 1995 |
KAUSHAL KISHORE SINGH AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND OTHERS
|
April 27, 1995 |
KAYASHTHA SABHA MAINPURI Vs. VICE CHANCELLOR AGRA UNIVERSITY
|
April 7, 1995 |
KEDAR NATH MANDURYA Vs. D I O S AZAMGARH
|
February 23, 1995 |
KESHARI PRASAD Vs. UNION OF INDIA
|
February 24, 1995 |
KESHARI PRASAD Vs. UNION OF INDIA
|
February 20, 1995 |
KESHAV BABU SHIVHARE Vs. SUPERINTENDENT OF DISTRICT JAIL HAMIRPUR
|
December 15, 1995 |
KESHO PRASAD Vs. D D C LUCKNOW
|
July 21, 1995 |
KEWAL KRISHNA KALRA Vs. VII ADDL. DISTRICT JUDGE
|
September 8, 1995 |
KHACHER SINGH Vs. STATE OF UTTAR PRADESH
|
February 14, 1995 |
KHALIL Vs. STATE OF U P
|
March 1, 1995 |
KHAZAN Vs. STATE OF U P
|
August 2, 1995 |
KHEM CHAND Vs. STATE OF U P
|
March 7, 1995 |
KHEM CHANDRA CHAURASIA Vs. D J LALITPUR
|
September 28, 1995 |
KHERIA BROTHERS Vs. ASSTT COMMISSIONER
|
March 31, 1995 |
KHUNNI SINGH Vs. DISTRICT JUDGE KANPUR
|
August 30, 1995 |
KHURSHID JAHAN Vs. PRESCRIBED AUTHORITY KANPUR NAGAR
|
September 11, 1995 |
KICHHA SUGAR COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
April 21, 1995 |
KING BAKERIES Vs. KING BAKERIES
|
July 6, 1995 |
KIRAN SANDHU Vs. SARAYA SUGAR MILLS LTD
|
December 20, 1995 |
KISAN SEWA SAHKARI SAMITI LTD Vs. PRESIDING OFFICER LABOUR
|
August 22, 1995 |
KISHAN LAL Vs. GIR RAJ AND OTHERS
|
May 4, 1995 |
KISHAN SWAROOP SHARMA Vs. STATE OF U P
|
April 20, 1995 |
KISHORI DEVI Vs. RAJESHWARI DEVI
|
January 31, 1995 |
KLIPOON ASSOCIATES Vs. UNION OF INDIA
|
May 26, 1995 |
KM RUCHIRA CHAUHAN Vs. ROHILKHAND UNIVERSITY BAREILLY
|
April 10, 1995 |
KM SHAKUNTALA Vs. STATE OF UTTAR PRADESH
|
August 28, 1995 |
KOTHARI CHEMICALS Vs. UNION OF INDIA UOI
|
September 27, 1995 |
KR. VISHWANATH CHANDRA Vs. D.J., PILIBHIT AND OTHERS
|
August 8, 1995 |
KRANTI KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
August 22, 1995 |
KRANTI KUMAR CHATURVEDI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
|
September 13, 1995 |
KRIPA SHANKAR SINHA Vs. STATE OF UTTAR PRADESH
|
January 13, 1995 |
KRIPA SHANKER SINHA Vs. STATE OF U P
|
January 8, 1995 |
KRIPAL SINGH Vs. IST ADDITIONAL CIVIL JUDGE
|
February 21, 1995 |
KRISHI UTPADAN MANDI SAMITI BIJNORE Vs. S P VERMA
|
May 9, 1995 |
KRISHI UTPADAN MANDI SAMITI CHANDPUR BIJNOR Vs. AGARWAL KHANDSARI UDYOG
|
December 3, 1995 |
KRISHI UTPADAN MANDI SAMITI, CHANDPUR BIJNOR AND OTHERS Vs. AGARWAL KHANDSARI UDYOG AND OTHERS
|
December 8, 1995 |
KRISHNA Vs. SHYAM LAL SHARMA
|
July 12, 1995 |
KRISHNA AND ORS Vs. STATE OF U P
|
May 24, 1995 |
KRISHNA ASHRAM EDUCATIONAL TRUSTS Vs. DISTRICT JUDGE ALLAHABAD
|
May 18, 1995 |
KRISHNA CHANDRA Vs. STATE
|
November 29, 1995 |
KRISHNA CHANDRA PANDEY Vs. U.P. STATE ELECTRICITY BOARD
|
July 14, 1995 |
KRISHNA GOPAL CHANDER KHALIFA AND SONS Vs. UNION OF INDIA UOI
|
September 26, 1995 |
KRISHNA INTERNATIONAL Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE, NOIDA
|
July 28, 1995 |
KRISHNA PAL SINGH BISEN Vs. STATE OF U P
|
April 28, 1995 |
KRISHNA PRATAP PANDEY Vs. D I O S DEORIA
|
October 31, 1995 |
KRISHNA PRATAP SINGH Vs. D D C FAIZABAD
|
November 29, 1995 |
KRISHNA SWAROOP SINGHAL Vs. MAHESH CHANDRA BANSAL
|
December 14, 1995 |
KRISHNA SYNTHETICS LTD Vs. STATE OF U P AND ORS
|
July 17, 1995 |
KRISONS ELECTRONIC SYSTEMS P LTD Vs. STATE OF U P
|
March 29, 1995 |
KSHMA GARG Vs. REGIONAL INSPECTORESS OF GIRLS SCHOOLS, III REGION, BAREILLY AND OTHERS
|
December 1, 1995 |
KULDEEP CHANDRA VOHRA Vs. XTH ADDL DISTRICT JUDGE KANPUR
|
November 23, 1995 |
KUMAR STATIONERS Vs. STATE OF UTTAR PRADESH
|
January 5, 1995 |
KUMARI AMRITA SINGH Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND ANOTHER
|
September 5, 1995 |
KUMARI RADHA RAIZADA Vs. COMMITTEE OF MANAGEMENT, VIDYAWATI DARBARI GIRLS INTER COLLEGE, LUKERGANJ, ALLAHABAD AND OTHERS
|
May 3, 1995 |
KUMARI ROZLEEN MERY BENZAMIN Vs. STATE OF U.P. AND OTHERS
|
June 27, 1995 |
KUMARI SIMA SHARMA Vs. THE VICE CHANCELLOR, KANPUR UNIVERSITY AND OTHERS
|
December 21, 1995 |
KUNDANLAL Vs. GHANSHYAM DASS
|
May 10, 1995 |
KUNJI LAL ALIAS PAPPU Vs. GUDDI
|
July 11, 1995 |
KUNWAR BAHADUR SINHA Vs. DIRECTOR OF EDUCATION, LUCKNOW AND OTHERS
|
May 5, 1995 |
KUSHAL Vs. JOINT DIRECTOR OF CONSOLIDATION KANPUR
|
February 7, 1995 |
L N SINGH Vs. FIBREGLASS PRODUCTS
|
March 29, 1995 |
LAJPAT RAI Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1995 |
LAKHAN Vs. HARISH CHANDRA
|
July 14, 1995 |
LAKHAN LAL VISHWAKARMA Vs. CANTONMENT BOARD JHANSI
|
February 17, 1995 |
LAKSHMI NARAIN Vs. J N KAPUR
|
February 15, 1995 |
LAKSHMI S/O JANG BAHADUR Vs. THE STATE OF U.P.
|
January 10, 1995 |
LAL BEHARI Vs. IIIRD ADDL D J MIRZAPUR
|
September 19, 1995 |
LAL CHANDRA Vs. UPAR CIVIL JUDGE JAUNPUR
|
February 14, 1995 |
LAL DIWAN Vs. STATE OF UTTAR PRADESH
|
February 22, 1995 |
LAL MANI MISRA Vs. DISTRICT BASIC EDUCATION OFFICER JAUNPUR
|
May 23, 1995 |
LALA ALIAS AVASHTHAMA AND OTHERS Vs. STATE OF U.P.
|
January 10, 1995 |
LALA NARAIN DASS JAIN Vs. NAGAR MAHAPALIKA AGRA
|
May 4, 1995 |
LALA RAM Vs. STATE OF U P
|
April 13, 1995 |
LALA RAM Vs. D D C KANPUR DEHAT
|
July 24, 1995 |
LALIT MOHAN Vs. SECRETARY GENERAL MANAGER DISTRICT CO OPERATIVE BANK
|
January 16, 1995 |
LALITA PRASAD GUPTA Vs. A D J DEHRADUN
|
March 23, 1995 |
LALJI CHATURVEDI Vs. STATE OF U P
|
May 23, 1995 |
LALJI PRASAD GUPTA Vs. BANARAS HINDU UNIVERSITY
|
September 26, 1995 |
LALLA BABU KESHRI Vs. D M ALLAHABAD
|
February 2, 1995 |
LALLAN RAM Vs. BASIC SHIKSHA ADHIKARI
|
December 22, 1995 |
LALLOO ALIAS AAHRAF Vs. STATE OF U P
|
August 29, 1995 |
LALLU SINGH Vs. D D C JALAUN
|
March 29, 1995 |
LATIF Vs. ARKTARI
|
February 14, 1995 |
LATIF AHMAD KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
|
January 3, 1995 |
LEATHER TRENDS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1995 |
LIPPY TRADING CORPORATION Vs. CEGAT
|
July 28, 1995 |
LIPTON INDIA LTD Vs. STATE OF UTTAR PRADESH
|
May 24, 1995 |
LIPTON INDIA LTD Vs. STATE OF U P
|
March 24, 1995 |
LOK NATH SINGH Vs. BASIC SHIKSHA ADHIKARI
|
September 6, 1995 |
LOKENDRA Vs. STATE OF UTTAR PRADESH
|
February 13, 1995 |
LUXMI FOOD PRODUCTS (P ) LTD Vs. STATE OF U P AND ORS
|
August 17, 1995 |
MADAN PAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
MADAN SEN SINGH Vs. STATE OF U P
|
March 7, 1995 |
MADANPAL Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT
|
January 4, 1995 |
MADHO (DEAD) AND OTHERS Vs. SHEODHAR AND OTHERS
|
February 3, 1995 |
MAGLI PRASAD Vs. ADDL SESSION JUDGE SPL JUDGE
|
September 11, 1995 |
MAHABIR PRASAD PANDEY Vs. SECRETARY PARIKSHA COMMITTEE LUCKNOW
|
January 23, 1995 |
MAHABIRALIAS LALLU Vs. KAMLA DEVI
|
April 28, 1995 |
MAHAVEER SINGH Vs. DISTRICT JUDGE AND ORS.
|
April 3, 1995 |
MAHAVIR SINGH Vs. UPPER DISTRICT MAGISTRATE
|
August 30, 1995 |
MAHENDRA KUMAR Vs. STATE OF U.P.
|
February 28, 1995 |
MAHENDRA PAL AGARWAL Vs. PRESCRIBED AUTHORITY GHAZIABAD
|
March 30, 1995 |
MAHENDRA PAL SINGH Vs. MUKUNDI LAL
|
August 11, 1995 |
MAHENDRA SHUKLA PACKAGING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1995 |
MAHENDRA SINGH Vs. NIRANJAN SINGH
|
January 20, 1995 |
MAHENDRA SINGH S O RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
|
January 27, 1995 |
MAHESH Vs. STATE OF U.P.
|
July 27, 1995 |
MAHESH CHAND Vs. BOH RAM MURTI SHARMA
|
February 16, 1995 |
MAHESH CHAND GOAL Vs. CITY MAGISTRATE AGRA
|
April 5, 1995 |
MAHESH CHAND SHARMA Vs. SECOND ADDL D J MEERUT
|
September 28, 1995 |
MAHESH CHANDRA BAMWAL Vs. DISTRICT AND SESSIONS JUDGE AND ORS
|
July 28, 1995 |
MAHESH CHANDRA BARNWAL Vs. DISTRICT AND SESSIONS JUDGE HARIDWAR
|
April 28, 1995 |
MAHESH CHANDRA GUPTA Vs. THE PRESCRIBED AUTHORITY
|
July 10, 1995 |
MAHESH KUMAR SHUKLA Vs. PRINCIPAL AMBIKA PRATAP NARAIN DEGREE COLLEGE
|
April 21, 1995 |
MAHIPAL SINGH Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
|
April 13, 1995 |
MAHIPAL SINGH Vs. STATE OF U P
|
January 9, 1995 |
MAHMOOD Vs. CIVIL JUDGE BALLIA
|
September 4, 1995 |
MAJHIYARI MATSYA PALAN EVAM NAUKA SANCHALAN SAMITI Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
February 16, 1995 |
MAKES PHARMACY Vs. SALES TAX TRIBUNAL
|
August 24, 1995 |
MAKHAN SINGH S/O TARA SINGH Vs. STATE OF U.P
|
April 27, 1995 |
MALAI KUMAR Vs. STATE OF U.P
|
April 27, 1995 |
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 31, 1995 |
MALKHAN SINGH Vs. STATE OF U P
|
December 18, 1995 |
MALLU Vs. VTH A D J BAREILLY
|
March 21, 1995 |
MALTA SRIVASTAVA Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL
|
July 19, 1995 |
MALTI KAUL Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
April 21, 1995 |
MAN MOHAN Vs. D D C ALLAHABAD
|
August 4, 1995 |
MANAGER JYOTI BIRI COMPANY Vs. PRESCRIBED AUTHORITY ASSTT REGIONAL LABOUR COMMISSIONER
|
October 10, 1995 |
MANAGER SINGH Vs. ADDL DISTRICT MAGISTRATE KHERI
|
September 29, 1995 |
MANAGING COMMITTEE AND OTHERS Vs. REGISTRAR, SOCIETIES, FIRMS AND CHITS U.P. LUCKNOW AND OTHERS
|
August 21, 1995 |
MANARAWATI Vs. CITY MAGISTRATE JAUNPUR
|
August 22, 1995 |
MANGEY RAM SHARMA Vs. ENGINEER IN CHIEF IRRIGATION DEPARTMENT
|
December 14, 1995 |
MANGLI PRASAD Vs. ADDITIONAL SESSION JUDGE IIND
|
September 11, 1995 |
MANI GOYAL R Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1995 |
MANI RAM Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
|
December 20, 1995 |
MANIK CHAND Vs. IXTH A D J KANPUR
|
March 23, 1995 |
MANISH KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 26, 1995 |
MANISH KUMAR VARMA Vs. UNION OF INDIA
|
May 23, 1995 |
MANJU DEVI Vs. COMMISSIONER KANPUR REGION KANPUR
|
June 26, 1995 |
MANJU SHUKLA Vs. ASHOK KUMAR SHUKLA
|
January 6, 1995 |
MANMOHAN SHYAM MISRA Vs. DY I G OF POLICE KARMIK ALLD
|
January 16, 1995 |
MANNA SINGH Vs. STATE
|
November 30, 1995 |
MANNU Vs. STATE OF U P
|
September 1, 1995 |
MANNU MAL Vs. STATE OF U P
|
August 17, 1995 |
MANOJ KUMAR SINGH Vs. STATE OF U P
|
August 8, 1995 |
MANVENDRA SHAH MEMBER OF PARLIAMENT Vs. STATE OF UTTAR PRADESH
|
May 31, 1995 |
MANVI GUPTA HOUSE Vs. A D M CITY VARANASI
|
September 27, 1995 |
MANZOOR AHMAD KHAN Vs. CIVIL JUDGE RAMPUR
|
August 7, 1995 |
MARKANDEY CHAND Vs. CANE COMMISSIONER
|
February 14, 1995 |
MATA SEWAK UPADHYAY Vs. STATE OF U P
|
September 8, 1995 |
MATHURA PRASAD BHARGAVA Vs. STATE OF U P
|
October 19, 1995 |
MATLOOB HUSSAIN S O MAHMOOD HUSSAIN Vs. DILSHAD ALI
|
April 7, 1995 |
MATTHAN SINGH Vs. ADDL D J MEERUT
|
November 30, 1995 |
MAYA DEVI Vs. D I O S JALAUN
|
March 7, 1995 |
MAYA GOYAL Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
October 12, 1995 |
MAYANK SINGH Vs. MADHYAMIK SHIKSHA PARISHAD
|
March 27, 1995 |
MAZHAR ALI KHAN Vs. CHIEF JUDICIAL MAGISTRATE FATEHPUR
|
March 8, 1995 |
MEENA MISRA Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
February 1, 1995 |
MEHANDI HASAN Vs. STATE OF UTTAR PRADESH
|
May 8, 1995 |
MEHTAB QURESHI Vs. STATE OF U P
|
June 26, 1995 |
MENHADI Vs. STATE OF U P
|
August 9, 1995 |
MEWA LAL Vs. JOINT D C VARANASI
|
January 27, 1995 |
MINHAZ UDDIN Vs. STATE OF U.P. AND OTHERS
|
March 6, 1995 |
MINIATURE BULB INDUSTRIES INDIA PVT LTD Vs. STATE OF UTTAR PRADESH
|
December 15, 1995 |
MIRA KAR ALIAS KALYANI KAR Vs. TIMIR KUMAR CHAKRABORTY
|
February 23, 1995 |
MIRACLE SUGAR FACTORY Vs. STATE OF U P
|
December 1, 1995 |
MIRACLE SUGAR FACTORY VILLAGE AND POST BHANDSAR Vs. STATE OF UTTAR PRADESH
|
January 11, 1995 |
MIRTUNJAY SINGH Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
|
April 4, 1995 |
MIRZA Vs. STATE OF UTTAR PRADESH
|
February 14, 1995 |
MISHRI LAL Vs. STATE OF U.P
|
July 27, 1995 |
MITHAI LAL Vs. SATYA NARAIN AND ANOTHER
|
November 23, 1995 |
MITHLESH KUMARI Vs. STATE OF UP
|
September 29, 1995 |
MITHOO SINGH Vs. STATE OF UTTAR PRADESH
|
October 16, 1995 |
MITTAN ALIAS MITA RAM Vs. STATE OF U P
|
September 6, 1995 |
Mittan and Ors. Vs. State of U.P.
|
September 6, 1995 |
MIZAJ BI Vs. CUSTODIAN GENERAL OF ENEMY PROPERTY OF INDIA BOMBAY
|
January 10, 1995 |
MOBEEN AND OTHERS Vs. STATE
|
July 20, 1995 |
MOD AHMED Vs. IIIRD A D J DEHRA DUN
|
March 23, 1995 |
MODERN FEUL INDUSTRY SAHARANPUR Vs. INDIAN BANK
|
November 23, 1995 |
MODIPON LTD Vs. P O LABOUR COURT I
|
October 16, 1995 |
MOHAMMAD HASNAIN Vs. ADDL CIVIL JUDGE JAUNPUR
|
March 29, 1995 |
MOHAMMAD ISMAIL ALIAS CHHEDI Vs. HAJI HAFIZ MOHAMMAD UMAR
|
February 10, 1995 |
MOHAMMAD SALEEM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
April 21, 1995 |
MOHAMMAD SALIM Vs. NEERAJ JAIN
|
August 25, 1995 |
MOHAN LAL Vs. BOARD OF REVENUE ALLD
|
April 21, 1995 |
MOHAN LAL Vs. IST ADDL D J AGRA
|
February 1, 1995 |
MOHAR SINGH Vs. STATE OF U P
|
October 10, 1995 |
MOHD CHAND QURASHI Vs. STATE
|
April 20, 1995 |
MOHD DAUD Vs. MATLOOB AHMAD ALIAS BABU
|
December 21, 1995 |
MOHD HABIBUR RAHMAN FAIZI Vs. STATE
|
March 15, 1995 |
MOHD IBRAHIM ALIAS BAFATI Vs. ADDL D J
|
August 8, 1995 |
MOHD IBRAHIM ANSARI Vs. D J ORAI
|
August 16, 1995 |
MOHD IBRAHIM ANSARI Vs. DISTRICT JUDGE AND ORS
|
August 16, 1995 |
MOHD NASIM Vs. MOHD GUFRAN
|
April 24, 1995 |
MOHD RAFI KHAN Vs. D J ALIGARH
|
July 6, 1995 |
MOHD SALIM Vs. SRI NEERAJ JAIN
|
August 25, 1995 |
MOHD SAYEED Vs. REHANA BEGUM
|
December 22, 1995 |
MOHD SHAMIM Vs. STATE OF U P
|
December 18, 1995 |
MOHD UMER Vs. STATE OF U P
|
November 15, 1995 |
MOHD USMAN KHAN Vs. DISTRICT JUDGE GORAKHPUR
|
March 23, 1995 |
MOHD WASEEM Vs. U P STATE ELECTRICITY BOARD
|
November 30, 1995 |
MOHD YAMIN Vs. ADDL COMMISSIONER E MEERUT
|
October 20, 1995 |
MOHD. MUNIB RAZA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 11, 1995 |
MOKD SHADAB Vs. STATE OF U P
|
June 1, 1995 |
MONEY CHEMICAL P LTD Vs. STATE OF U P
|
August 28, 1995 |
MOTI Vs. D D C VARANASI
|
February 7, 1995 |
MOTI Vs. PRESCRIBED AUTHORITY
|
December 15, 1995 |
MOTI LAL Vs. SAVITIRI
|
May 10, 1995 |
MOTI LAL Vs. STATE
|
July 27, 1995 |
MOTI LAL Vs. STATE OF U P
|
October 16, 1995 |
Mukash Ram Chandani and Others Vs. Stats of U.P.and Others
|
November 13, 1995 |
MUKESH Vs. STATE OF U P
|
February 9, 1995 |
MUKESH Vs. STATE OF U P
|
February 22, 1995 |
Mukesh and Ors. Vs. State of U.P.& Ors.
|
February 9, 1995 |
MUKESH KUMAR Vs. DISTRICT JUDGE MUZAFFAR NAGAR
|
January 9, 1995 |
MUKESH RAM CHANDANI Vs. STATE OF UTTAR PRADESH
|
November 13, 1995 |
MUKHTAR Vs. STATE OF U P
|
April 30, 1995 |
MUKHTAR ALI Vs. STATE OF U P
|
December 15, 1995 |
MUKTA MANI Vs. STATE OF U P
|
February 28, 1995 |
MUMTAZ AHMAD Vs. THE VITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
March 30, 1995 |
MUMTAZ ALI KHAN Vs. COLLECTOR RAMPUR U P
|
May 3, 1995 |
MUNAVIR Vs. STATE OF UTTAR PRADESH
|
January 9, 1995 |
MUNESHWAR MANI TRIPATHI Vs. DISTRICT CO OPERATIVE BANK LIMITED DEORIA
|
September 5, 1995 |
MUNESHWAR PRASAD Vs. IV ADDL. MUNSIF
|
July 7, 1995 |
MUNICIPAL BOARD, ALIGARH Vs. NIYAT ADHIKARI (CHIEF JUDICIAL MAGISTRATE), ALIGARH AND OTHERS
|
October 31, 1995 |
MUNINDRA NATH UPADHYAYA Vs. STATE OF U P
|
September 6, 1995 |
MUNNA Vs. STATE OF U P
|
April 28, 1995 |
MUNNA Vs. STATE OF U P
|
March 23, 1995 |
MUNNA Vs. STATE OF U P
|
February 17, 1995 |
MUNNA LAL Vs. IIND ADDL D J ALLD
|
September 8, 1995 |
MUNNA MISHRA Vs. STATE OF U P
|
December 13, 1995 |
MUNNI DEVI Vs. NATTHU SINGH
|
August 31, 1995 |
MUNNI DEVI Vs. REGIONAL TRANSPORT AUTHORITY
|
March 13, 1995 |
MUNNI LAL Vs. MISRI LAL
|
January 25, 1995 |
MUNNI LAL Vs. CHIEF SECURITY COMMISSIONER R P F NEW DELHI
|
November 3, 1995 |
MUNNI LAL Vs. STATE OF U.P. OTHERS
|
January 11, 1995 |
MURARI LAL Vs. PRESCRIBED AUTHORITY AGRA
|
December 11, 1995 |
MURLI CHAURASIA Vs. STATE OF UTTAR PRADESH
|
January 17, 1995 |
MURLI DHAR GUPTA Vs. PRESCRIBED AUTHORITY
|
July 6, 1995 |
MURLIDHAR Vs. STATE OF U P
|
August 5, 1995 |
MUSLIM @ BHOORA Vs. STATE OF U.P.
|
May 2, 1995 |
MUSLIM ALIAS BHOORA Vs. STATE OF UTTAR PRADESH
|
May 3, 1995 |
MUZEEB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 16, 1995 |
N DIWAKARAN Vs. AGRICULTURAL ENGINEER E D W JAUNPUR
|
May 25, 1995 |
N K TRIPATHI Vs. U P STATE YARN CO
|
August 17, 1995 |
N.S CHAUHAN Vs. DIVISIONAL RAILWAY MANAGER/ADDITIONAL DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, ALLAHABAD AND OTHERS
|
June 12, 1995 |
NAFEES Vs. STATE OF U P
|
March 20, 1995 |
NAFEEZ Vs. STATE OF U. P. AND OTHERS
|
May 5, 1995 |
NAGAR PALIKA Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION
|
August 23, 1995 |
NAGAR PALIKA BULANDSHAHR Vs. HANUMAN PRASAD
|
December 4, 1995 |
NAGAR PALIKA INTER COLLAGE JAUNPUR; JAI MATH YADAV Vs. HAVILDAR SINGH
|
November 10, 1995 |
NAGAR PANCHAYAT LUXUR Vs. DISTRICT AND SESSION JUDGE HARDWAR
|
April 25, 1995 |
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA AGRA Vs. LAXMI NARAIN
|
May 16, 1995 |
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. BRIJENDRA SINGH AND ANOTHER
|
July 25, 1995 |
NAIN SINGH Vs. STATE OF U P
|
April 10, 1995 |
NAIZOO KHAN AND OTHERS Vs. STATE OF U.P
|
April 24, 1995 |
NAMVER Vs. STATE OF U P
|
May 8, 1995 |
NANAK SINGH Vs. STATE OF U P
|
March 9, 1995 |
NANAKI DEVI Vs. DISTRICT JUDGE ALLAHABAD
|
August 24, 1995 |
NANHI BAI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
November 3, 1995 |
NARAIN AGRICULTURAL CORPORATION Vs. ALLAHABAD BANK
|
February 1, 1995 |
NARAN DAS Vs. STATE OF U.P
|
March 30, 1995 |
NARASH KUMAR Vs. SAHAYAK ANUSANDTTAN ATIHLKAR IV JAL VIGYAN KHAND 2 HARIDWAR
|
September 5, 1995 |
NARENDRA AND OTHERS Vs. RAJBIR SINGH AND OTHERS
|
March 27, 1995 |
NARENDRA KUMAR Vs. KANPUR UNIVERSITY KANPUR
|
April 10, 1995 |
NARENDRA PAL KAUR Vs. DIRECTOR SOCIAL WELFARE P LUCKNOW
|
December 7, 1995 |
NARENDRA PRATAP SHAHI Vs. STATE OF U P
|
April 13, 1995 |
NARENDRA SINGH CHAUHAN Vs. MANAGING COMMITTEE OF INTER COLLEGE
|
August 30, 1995 |
NARESH PRATAP SINGH Vs. UNION OF INDIA
|
September 26, 1995 |
NASIR ALI QADRI Vs. MOIN YAR KHAN
|
September 26, 1995 |
NASREEN SULTANA Vs. REGIONAL D D E
|
August 30, 1995 |
NATH EDUCATIONAL SOCIETY SIRSA Vs. STATE OF UTTAR PRADESH
|
April 13, 1995 |
NATH ENTERPRISES Vs. COMMISSIONER OF TRADE TAX U P
|
August 8, 1995 |
NATHOO KHAN Vs. RAFIQAN
|
January 13, 1995 |
NATHUA Vs. D D C JHANSI
|
February 22, 1995 |
NATIONAL INDUSTRIAL CORPORATION LIMITED Vs. STATE OF U P
|
May 26, 1995 |
NATIONAL SEEDS CORPN LTD Vs. RAM PRASAD GUPTA
|
March 27, 1995 |
NATRAJ CHHABIGRIH Vs. STATE OF U.P.
|
August 17, 1995 |
NATRAJ ORGANICS LTD. Vs. THE STATE OF U.P.
|
April 13, 1995 |
NAUMI LAL Vs. DISTRICT JUDGE, LUCKNOW AND ANOTHER
|
July 6, 1995 |
NAURANGI LAL Vs. STATE OF UTTAR PRADESH
|
March 30, 1995 |
NAURANGI LAL Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE
|
October 31, 1995 |
NAV RANG SHANKAR Vs. U P S E B LUCKNOW
|
May 18, 1995 |
NAVAL Vs. STATE OF U.P.
|
January 2, 1995 |
Neelam Vs. Addl. Distt. And Sessions Judge,Bulandshahr & Ors.
|
September 15, 1995 |
NEELAM Vs. VIITH ADDL DISTT AND SESSIONS JUDGE
|
September 15, 1995 |
NEELAM SINGH Vs. VIJAYA NARAIN SINGH
|
January 13, 1995 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAKUNTALA DEVI
|
July 28, 1995 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD Vs. STATE OF U P
|
August 21, 1995 |
NIHAL SINGH Vs. STATE OF U.P.
|
January 23, 1995 |
NIRMAL ORGANICS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 4, 1995 |
NIRMAN SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
June 26, 1995 |
NISAR UDDIN Vs. STATE OF U P
|
April 5, 1995 |
NISHAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 13, 1995 |
NITYANAND TRIPATHI AND ORS Vs. ADDL DISTRICT JUDGE AND ORS
|
September 12, 1995 |
NOOR BAKSH AND OTHERS Vs. STATE OF U.P.
|
May 24, 1995 |
NOOR MOHAMMAD Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
January 13, 1995 |
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. PRESIDING OFFICER, LABOUR COURT
|
August 31, 1995 |
NORTHERN COAL FIELDS LTD Vs. INDUSTRIAL TRIBUNAL
|
December 12, 1995 |
NURUL HASAN Vs. MOHAMMAD MUSTAFA AND OTHERS
|
May 17, 1995 |
OIL AND OIL SEEDS EXCHANGE KANPUR Vs. XLLTH A D J KANPUR
|
January 11, 1995 |
OLYMPIC PETROPRODUCTS LIMITED Vs. UNION OF INDIA
|
January 6, 1995 |
OLYMPIC PETROPRODUCTS LTD Vs. UNION OF INDIA UOI
|
July 27, 1995 |
OLYMPIC PETROPRODUCTS LTD. Vs. UNION OF INDIA AND ANR.
|
January 12, 1995 |
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
|
January 6, 1995 |
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
|
April 25, 1995 |
OM PAL SINGH Vs. STATE OF U P
|
November 28, 1995 |
OM PRAKASH Vs. STATE
|
January 9, 1995 |
OM PRAKASH KHARE Vs. STATE OF U.P.
|
August 8, 1995 |
OM PRAKASH MISRA Vs. U P STATE CO OPERATIVE LAND DEVELOPMENT BANK LUCKNOW
|
September 13, 1995 |
OM PRAKASH NIGAM Vs. RENT CONTROL AND EVICTION OFFICER
|
July 11, 1995 |
OM PRAKASH PANDEY Vs. VICE CHANCELLOR KASHI VIDYAPEETH VARANASI
|
May 5, 1995 |
OM PRAKASH SHARMA Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. AND OTHERS
|
September 28, 1995 |
OM PRAKASH TEWARI Vs. DISTRICT MAGISTRATE BALLIA
|
May 26, 1995 |
OM PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
February 3, 1995 |
ONKAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 4, 1995 |
OUDH SUGAR MILLS LTD Vs. STATE OF U P
|
March 22, 1995 |
OVERSEAS CORPORATION PVT LTD Vs. BANK OF INDIA
|
February 24, 1995 |
P C CHATURVEDI Vs. COLLECTOR MATHURA
|
September 18, 1995 |
P K SINHA Vs. DISTRICT JUDGE ALLAHABAD
|
November 28, 1995 |
PANKAJ JAGGI Vs. SUDHA
|
August 30, 1995 |
PANNA LAL Vs. STATE OF U P
|
September 27, 1995 |
PANNA LAL Vs. JAI DEVI
|
March 8, 1995 |
PARAMJEET SINGH Vs. THE DY. DIRECTOR OF CONSOLIDATION
|
November 21, 1995 |
PARAS NATH PANDEY Vs. D I O S BASTI
|
February 14, 1995 |
PARAWEZ AHMAD Vs. JOINT D C AZAMGARH
|
April 4, 1995 |
PARLE INTERNATIONAL LTD Vs. UNION OF INDIA UOI
|
February 14, 1995 |
PARMESHWAR PRASAD Vs. STATE OF U P
|
March 24, 1995 |
PARSU RAM Vs. STATE OF UTTAR PRADESH
|
November 28, 1995 |
PASHU SHAV CHHEDAN AUDOGIK Vs. CHARMA VIKAS ADHIKARI U P
|
March 8, 1995 |
PATI RAM SHEKHAR Vs. STATE OF U P
|
February 10, 1995 |
PAVAN KUMAR Vs. UNION OF INDIA
|
February 16, 1995 |
Pawan Kumar @ Pappu Vs. State of U.P.
|
July 6, 1995 |
PAWAN KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
July 6, 1995 |
PAWAN KUMAR SRIVASTAVA Vs. U P STATE ELECTRICITY BOARD
|
January 16, 1995 |
Pearey Mohan and Anr. Vs. Ninth A.D.J.Aligarh & Anr.
|
February 1, 1995 |
PHOOL CHANDRA Vs. UNION OF INDIA
|
February 9, 1995 |
PHOOL SINGH Vs. TULAI RAM GANGWAR
|
October 10, 1995 |
PHUSHPA DEVI SHARMA Vs. STATE OF U P
|
January 20, 1995 |
PILTAM ALIAS PUTUA Vs. STATE
|
March 29, 1995 |
POOJA ABHUSHAN KENDRA Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
|
February 3, 1995 |
POORAN SUGAR WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
October 11, 1995 |
PRABHAT KUMAR Vs. STATE OF U.P AND ANOTHER
|
March 7, 1995 |
PRABHU DAYAL SAHU Vs. RAM KRISHNA
|
July 14, 1995 |
PRABHU SINGH Vs. STATE
|
September 1, 1995 |
PRADEEP CHAND JAIN Vs. XITH ADDL D J VARANASI
|
January 17, 1995 |
PRADEEP KUMAR SHAH Vs. UPPER SHIKSHA NIDESHAK (BASIC) EDUCATION AND OTHERS
|
December 22, 1995 |
PRADEEP KUMAR SINGH Vs. UNION OF INDIA
|
September 25, 1995 |
PRADEEP KUMAR SINHA Vs. SUPERINTENDING ENGINEER GORAKHPUR
|
March 8, 1995 |
PRADUM NARESH Vs. STATE OF U P
|
March 28, 1995 |
PRAG ICE AND OIL MILLS Vs. LABOUR COURT II
|
September 19, 1995 |
PRAHALAD AND OTHERS Vs. STATE OF U.P
|
May 24, 1995 |
PRAHLAD SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
December 22, 1995 |
PRAKASH CHANDRA SHARMA Vs. DY DIRECTOR OF EDUCATION BAREILLY
|
March 29, 1995 |
PRAKASH TIMBERS PRIVATE LIMITED Vs. SUSHMA SHINGLA
|
July 7, 1995 |
PRAKASH TIMBERS PVT LTD Vs. SUSHMA SHINGLA
|
January 13, 1995 |
PRAKASHWATI Vs. ANANDPAL SINGH
|
April 5, 1995 |
PRAM; LALLU Vs. STATE OF U P
|
January 11, 1995 |
PRAMOD KUMA TANDON Vs. STATE OF U.P. AND OTHERS
|
March 28, 1995 |
PRAMOD KUMAR GUPTA Vs. STATE OF U P
|
February 7, 1995 |
PRASHANT GUPTA Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1995 |
PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
September 18, 1995 |
PRAVEEN KUMAR Vs. STATE OF U P
|
January 6, 1995 |
PRAVESH KUMAR Vs. D M SHAHJAHANPUR
|
January 18, 1995 |
PRAVIN KUMAR GUPTA Vs. VINEETA ALIAS GEETA RANI
|
August 31, 1995 |
PREM Vs. STATE OF UTTAR PRADESH
|
January 11, 1995 |
PREM BAHADUR DUBEY Vs. HEERA LAL
|
January 5, 1995 |
PREM CHAND Vs. STATE OF U P
|
December 4, 1995 |
PREM CHAND JAIN Vs. DISTRICT JUDGE, SAHARANPUR
|
September 29, 1995 |
PREM DUTT PANDEY Vs. VIITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
April 28, 1995 |
PREM KUMAR Vs. STATE OF U P
|
March 9, 1995 |
PREM MURTI DIXIT Vs. SATYAVIR SINGH
|
December 11, 1995 |
PREM NARAIN Vs. KISHORI
|
April 5, 1995 |
PREM NARAIN Vs. THE IVTH ADDL. DISTRICT JUDGE
|
December 11, 1995 |
PREM NARAIN TIWARI Vs. COLLECTOR JHANSI
|
February 20, 1995 |
PREM NATH AGARWAL Vs. STATE OF U P
|
March 30, 1995 |
PREM PAL SINGH Vs. AVNISH KUMAR SINGH
|
March 21, 1995 |
PRINCIPAL LALA LAJPAT RAI MEDICAL COLLEGE Vs. ARVIND KUMAR
|
October 18, 1995 |
PRITAM PRAKASH NAGALIA Vs. ADDL D J DEHRADUN
|
May 25, 1995 |
PRITAM PUTUA Vs. STATE OF U P
|
March 29, 1995 |
PRIYA RUBBER AND PLASTIC INDUSTRIES Vs. BAJRANGBALI INDUSTRIES
|
February 28, 1995 |
PT DWARIKA MATH SHASTRI Vs. GOVT OF INDIA
|
September 4, 1995 |
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 21, 1995 |
PURAN Vs. SYED NAZIRUL MOHSIN
|
March 29, 1995 |
PURUSHOTAM SINGH Vs. STATE BANK OF INDIA
|
February 9, 1995 |
PURUSHOTTAM DAS GOEL Vs. PRABHAKAR PANDEY
|
September 18, 1995 |
PURUSHOTTAM LAL Vs. HARIDWAR RAI AND OTHERS
|
April 25, 1995 |
PUSHKAR CHANCIER GUPTA Vs. UNION OF INDIA
|
May 10, 1995 |
PUSHPA LATA SAXENA Vs. CHANCELLOR AGRA UNIVERSITY
|
November 17, 1995 |
PUTTAN Vs. STATE OF U P
|
January 5, 1995 |
PUTTU LAL GUPTA Vs. MILLO
|
January 17, 1995 |
PYARE LAL Vs. STATE OF U P
|
May 5, 1995 |
PYARE LAL SHUKLA Vs. STATE OF U P
|
September 7, 1995 |
QAMRRUN NISA BEGUM Vs. A D J BAREILLY
|
January 11, 1995 |
QUDDUS Vs. STATE
|
September 1, 1995 |
R ANTONY Vs. RENUSAGAR POWER COMPANY LTD
|
September 5, 1995 |
R ANTONY S O I ANTONY Vs. RENUSAGAR POWER COMPANY LTD
|
September 25, 1995 |
R N SRIVASTAVA Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES DEPARTMENT
|
December 14, 1995 |
R S SAXSENA Vs. STATE OF U P
|
February 14, 1995 |
R.S. GAHLAUT Vs. DISTRICT JUDGE
|
July 12, 1995 |
RADHA ARORA Vs. STATE OF U P & ANR
|
August 22, 1995 |
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHADOHI
|
November 28, 1995 |
RADHEY SHYAM Vs. THE STATE OF U.P AND OTHERS
|
May 10, 1995 |
RADHEY SHYAM MISRA Vs. D I G OF POLICE JAIL KANPUR
|
March 9, 1995 |
RADHEY SHYAM SINGHAL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1995 |
RADHEY SHYAM VARSHNEY Vs. VI DY DIRECTOR OF EDUCATION AGRA
|
August 23, 1995 |
RADHEY SHYEM Vs. STATE OF U P
|
May 26, 1995 |
RAFAT ALI KHAN Vs. D J BANDS
|
July 21, 1995 |
RAFIQ AHMAD Vs. DISTRICT MAGISTRATE BAREILLY
|
April 4, 1995 |
RAFIQUE Vs. DY DIRECTOR OF EDUCATION VTH REGION
|
October 13, 1995 |
RAGHUBIR Vs. STATE OF U P
|
January 11, 1995 |
RAGHUBIR SARAN MAHESHWARI Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
January 17, 1995 |
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
May 16, 1995 |
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
November 24, 1995 |
RAJ BAHADUR Vs. STATE OF U P
|
November 21, 1995 |
RAJ BAHADUR Vs. HAR GOVIND
|
January 19, 1995 |
RAJ BAHADUR AND OTHERS Vs. STATE
|
January 18, 1995 |
RAJ BAHADUR SHUKLA Vs. STATE
|
March 2, 1995 |
RAJ BAHADUR SINGH Vs. STATE OF U.P.
|
February 23, 1995 |
RAJ DEO MISHRA Vs. STATE OF U P
|
November 30, 1995 |
RAJ GOPAL KHATTRI Vs. PRINCIPAL ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
February 14, 1995 |
RAJ KISHORE Vs. STATE OF U P
|
September 18, 1995 |
RAJ KUMAR Vs. STATE OF U P
|
July 10, 1995 |
RAJ KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT AZAMGARH
|
January 9, 1995 |
RAJ KUMAR Vs. PRINCIPAL G S V M MEDICAL COLLEGE KANPUR
|
March 15, 1995 |
RAJ KUMAR AGRAWAL Vs. STATE OF U P
|
January 23, 1995 |
RAJ KUMAR SRIVASTAVA Vs. STATE OF U P
|
December 22, 1995 |
RAJ NARAIN RAI Vs. SADHU RAI
|
January 3, 1995 |
RAJ NARAIN SINGH Vs. REGIONAL DY DIRECTOR OF EDUCATION VARANASI
|
October 31, 1995 |
RAJ NATH SHARMA Vs. DIRECTOR OF EDUCATION
|
September 5, 1995 |
RAJA RAM Vs. NAVEEN CHAND
|
January 23, 1995 |
RAJANI BHUSHAN PANDEY Vs. DEPUTY GENERAL MANAGER U P S R T C
|
August 17, 1995 |
RAJBIR SIGH Vs. PURUSHOTTAM LAL
|
July 11, 1995 |
RAJEEV KUMAR Vs. REGISTRAR CO OP SOC U P
|
December 6, 1995 |
RAJENDRA Vs. STATE OF UTTAR PRADESH
|
August 29, 1995 |
RAJENDRA Vs. STATE OF U.P.
|
January 9, 1995 |
RAJENDRA KUMAR Vs. DISTRICT JUDGE JAUNPUR
|
May 2, 1995 |
RAJENDRA KUMAR JAIN Vs. INSPECTOR GENERAL OF REGISTRATION ALLD
|
January 24, 1995 |
RAJENDRA KUMAR SINGH YADAV Vs. STATE OF U P
|
September 19, 1995 |
RAJENDRA PRASAD Vs. ADDL C J M LUCKNOW
|
June 15, 1995 |
RAJENDRA PRASAD ALIAS RAJENDRA Vs. STATE OF U P
|
July 21, 1995 |
RAJENDRA PRASAD BANSAL AND OTHERS Vs. MODI INDUSTRIES LTD AND ANOTHER
|
June 1, 1995 |
RAJENDRA SINGH Vs. MANAGING DIRECTOR NUCLEAR POWER CORPORATION OF INDIA LTD
|
July 14, 1995 |
RAJENDRA SINGH Vs. UNION OF INDIA
|
April 26, 1995 |
RAJESH KUMAR Vs. STATE OF U P
|
February 22, 1995 |
RAJESH KUMAR Vs. THE STATE OF UTTAR PRADESH
|
May 4, 1995 |
RAJESH PRATAP SINGH Vs. DISTT REGISTRAR BASTI
|
February 3, 1995 |
RAJISHI FOAM THERM AND PACK Vs. CEGAT AND ANR.
|
November 2, 1995 |
RAJIV KUMAR SINHA Vs. UNIVERSITY OF ALLAHABAD
|
February 22, 1995 |
RAJJO BIBI Vs. CHHOTEY LAL
|
September 25, 1995 |
RAJNI YADAV Vs. PUBLIC SERVICE COMMISSION ALLD
|
January 11, 1995 |
RAJPAL AND OTHERS Vs. STATE OF U.P.
|
July 17, 1995 |
RAJPAL SINGH Vs. STATE OF U P
|
February 22, 1995 |
RAJU BABU Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1995 |
RAKESH CHANDRA Vs. D I O S FERRUKHABAD
|
August 9, 1995 |
RAKESH CHANDRA MITTAL Vs. STATE OF U P
|
July 26, 1995 |
RAKESH KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
|
November 23, 1995 |
Ram Abhilakh and Others Vs. State of U.P.and Others
|
February 16, 1995 |
RAM ABHILAKH SINGH Vs. STATE OF U P
|
November 9, 1995 |
RAM ADHAR Vs. STATE OF UTTAR PRADESH
|
September 25, 1995 |
RAM ADHAR Vs. STATE OF U P
|
May 2, 1995 |
RAM ANUGRAH DEO PANDEY Vs. STATE OF U P
|
September 29, 1995 |
Ram Ashish and Others Vs. State of U.P.Others
|
February 6, 1995 |
RAM ASREY SINGH Vs. DISTT BASIC SHIKSHA ADHIKARI MIRZAPUR
|
March 7, 1995 |
RAM AUTAR SINGH Vs. ADDL COMMISSIONER ADMN VSRANASI
|
April 26, 1995 |
RAM AUTTAR ALIAS LADDU GOPAL Vs. STATE OF U P
|
May 2, 1995 |
RAM BABOO GUPTA Vs. STATE OF U P
|
March 6, 1995 |
RAM BABU BHARTIYA Vs. IVTH ADDL D J ALLD
|
August 30, 1995 |
RAM BALI SINGH Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
November 17, 1995 |
RAM BETI Vs. STATE
|
December 5, 1995 |
RAM BHAROSEY Vs. STATE
|
August 4, 1995 |
RAM BHAROSEY LAL Vs. U P FINANCIAL CORPORATION KANPUR
|
October 31, 1995 |
RAM BHAROSEY SINGH YADAV Vs. ADARSHA NIKETAN INTER COLLEGE ATTAMANDA DIST BAREILLY
|
September 15, 1995 |
RAM BHAWAN Vs. STATE OF U P
|
September 25, 1995 |
RAM BHUJ AND OTHERS Vs. STATE OF U.P.
|
November 2, 1995 |
RAM BRICH CHAUDHARY Vs. STATE OF U P
|
March 30, 1995 |
RAM BRIKSH Vs. STATE OF U P
|
August 29, 1995 |
RAM CHANDRA AND ANOTHER Vs. ADDITIONAL COMMISSIONER, GORAKHPUR AND OTHERS
|
November 28, 1995 |
RAM CHANDRA CHATURVEDI Vs. STATE OF U P
|
July 7, 1995 |
RAM CHANDRA SHUKLA Vs. STATE OF U P
|
February 21, 1995 |
RAM CHETAN Vs. STATE OF U P
|
November 8, 1995 |
RAM DEO RAI Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
March 10, 1995 |
RAM DEV SINGH Vs. COMMISSIONER GORAKHPUR
|
March 7, 1995 |
RAM DHAN AND Vs. STATE OF UTTAR PRADESH
|
August 24, 1995 |
RAM DHANI Vs. STATE OF U P
|
April 4, 1995 |
RAM DHANI PRASAD Vs. THE STATE OF U.P AND ANOTHER
|
May 2, 1995 |
RAM DULARE PANDEY Vs. IIND ADDL D J ALLD
|
April 25, 1995 |
RAM FREVASH SHAH Vs. UNION OF INDIA
|
March 9, 1995 |
RAM GOPAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 28, 1995 |
RAM GOPAL GAUR Vs. STATE OF U P
|
April 27, 1995 |
RAM HARSH TIWARI Vs. STATE OF U P
|
July 4, 1995 |
RAM JANAM SINGH Vs. DY DIRECTOR OF EDUCATION VARANASI
|
September 14, 1995 |
RAM JATAN Vs. STATE OF U P
|
March 15, 1995 |
RAM JATAN Vs. STATE
|
March 27, 1995 |
RAM JIWAN SINGH Vs. STATE OF U P
|
March 9, 1995 |
Ram Jiwan Singh and Others Vs. D.I.O.S.,Kanpur and Others
|
July 6, 1995 |
RAM KANTI Vs. DISTRICT MAGISTRATE
|
May 22, 1995 |
RAM KARAN Vs. STATE OF UTTAR PRADESH
|
November 3, 1995 |
RAM KESH Vs. STATE OF U P
|
July 19, 1995 |
RAM KISHAN Vs. COMMISSIONER
|
August 23, 1995 |
RAM KISHUN Vs. XITH ADDL D J VARANASI
|
July 28, 1995 |
RAM KRISHNA OIL INDUSTRY Vs. STATE OF U P
|
April 26, 1995 |
RAM KUMAR Vs. STATE
|
January 13, 1995 |
RAM KUMAR Vs. SECRETARY U P STATE ELECTRICITY BOARD
|
August 3, 1995 |
RAM KUMAR Vs. STATE
|
October 13, 1995 |
RAM KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
|
April 28, 1995 |
RAM LAKHAN PATHAK Vs. DISTTRICT ASSISTANT REGISTRAR CO OP SOCIETY
|
September 20, 1995 |
RAM LAL Vs. STATE OF U P
|
March 8, 1995 |
RAM MOHAN SINGH AND Vs. STATE
|
July 27, 1995 |
RAM MURARI Vs. STATE OF U.P.
|
January 11, 1995 |
RAM NARAIN Vs. STATE OF U.P.
|
December 6, 1995 |
RAM NATH Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1995 |
RAM NATH YADAV Vs. RENT CONTROL & EVICTION OFFICER
|
August 7, 1995 |
RAM NIWAS Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR
|
July 31, 1995 |
RAM NIWAS Vs. STATE OF UTTAR PRADESH
|
January 20, 1995 |
RAM PAL Vs. STATE OF U P
|
March 13, 1995 |
RAM PHER Vs. STATE
|
March 13, 1995 |
RAM PYARE Vs. D D C BASTL
|
August 16, 1995 |
RAM PYARE SINGH Vs. D D C PRATAPGARH
|
July 26, 1995 |
RAM PYARI Vs. SAIYAWATI AND ANOTHER
|
November 29, 1995 |
RAM PYARI VARMA Vs. RAM KALI SHARMA
|
December 14, 1995 |
RAM RAJ Vs. STATE OF U P
|
July 28, 1995 |
RAM RAJ Vs. BASIC SHJIKSHA PARISHAD
|
December 15, 1995 |
RAM RAJ PANDEY Vs. STATE OF U.P.
|
November 22, 1995 |
RAM RAJ SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
|
November 10, 1995 |
RAM RAKSHA TRIPATHI Vs. UNION OF INDIA
|
April 24, 1995 |
RAM RATAN Vs. D D C GHAZIABAD
|
March 23, 1995 |
RAM SAJIWAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
May 15, 1995 |
RAM SARAN Vs. STATE OF U P
|
August 7, 1995 |
Ram Sarup and Ors. Vs. Harishankar Lal
|
August 21, 1995 |
RAM SEWAK Vs. D M JHANSI
|
July 24, 1995 |
RAM SEWAK Vs. SUBHASH CHANDRA MISRA
|
March 21, 1995 |
RAM SEWAK Vs. STATE OF U P
|
January 4, 1995 |
RAM SEWAK AND ORS Vs. STATE OF U P
|
January 4, 1995 |
RAM SEWAK JAISWAL Vs. STATE OF UTTAR PRADESH
|
July 13, 1995 |
RAM SHANKER Vs. STATE OF U P
|
February 17, 1995 |
RAM SINGAR Vs. D D C DEORIA
|
July 25, 1995 |
RAM SUNDER Vs. CHANRI
|
April 5, 1995 |
RAM SURAT SONKAR Vs. IVTH ADDITIONAL SESSIONS JUDGE
|
February 28, 1995 |
RAM SWAROOP Vs. KALICHARAN
|
January 4, 1995 |
RAM SWAROOP SACHAN Vs. STATE OF U P
|
July 28, 1995 |
RAM SWARUP Vs. IST ADDL DISTRICT JUDGE BANDA
|
September 18, 1995 |
RAM SWARUP Vs. ASSISTANT SUGAR COMMISSIONER BAREILLY
|
January 10, 1995 |
RAM SWARUP Vs. HARI SHANKAR LAL
|
August 21, 1995 |
RAM UGRAH SINGH Vs. D D C VARANASI
|
July 20, 1995 |
RAM VEER ALIAS OM VEER Vs. SUPERINTENDENT DISTRICT JAIL
|
July 17, 1995 |
RAM VEER ALIAS OM VEER Vs. SUPTD DISTT JAIL MORADABAD
|
June 14, 1995 |
RAM VEER UPADHYA Vs. STATE OF U P
|
July 3, 1995 |
RAMA KANT MISRA Vs. STATE OF U P
|
November 30, 1995 |
RAMA SHANKAR DIXIT Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
February 9, 1995 |
RAMA SHANKER Vs. STATE OF U P
|
May 3, 1995 |
RAMA SHANKER DUBEY Vs. UMA SHANKER DUBEY
|
December 20, 1995 |
RAMADHAR SINGH Vs. STATE OF U P
|
April 7, 1995 |
RAMAKANT TRIPATHI Vs. SHEELA DEVI AND ANR.
|
May 9, 1995 |
RAMAPATI Vs. D D C ALLAHABAD
|
April 27, 1995 |
RAMCHANDRA SINGH Vs. STATE
|
May 1, 1995 |
RAMDEO Vs. DULARI DEVI
|
August 28, 1995 |
RAMESH CHANDRA Vs. IIIRD ADDL D J ALIGARH
|
January 9, 1995 |
RAMESH CHANDRA SRIVASTAVA Vs. J R CHAUDHURY
|
November 9, 1995 |
RAMESH MOHAN PANDAY Vs. D I O S DEORIA
|
January 16, 1995 |
RAMESH SINGH CHAUHAN Vs. EXECUTIVE ENGINEER REHAND DAM
|
September 29, 1995 |
RAMESHWAR PANDAY Vs. ADDL DIRECTOR MEDICAL CURE HEALTH AND FAMILY WELFARE LUCKNOW AND
|
December 15, 1995 |
RAMJEET Vs. STATE OF U P
|
December 8, 1995 |
RAMJI Vs. STATE
|
July 5, 1995 |
RAMJI LAL Vs. DILA
|
May 16, 1995 |
RAMPAL Vs. STATE OF UTTAR PRADESH
|
March 13, 1995 |
RAMVEER ALIAS OMVEER Vs. SUPERINTENDENT, DISTRICT JAIL
|
July 14, 1995 |
RAMVEER UPADHAYA AND Vs. STATE OF UTTAR PRADESH
|
July 3, 1995 |
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
February 6, 1995 |
RANI DEVI GUPTA Vs. STATE OF U P
|
August 8, 1995 |
RANI DEVI GUPTA Vs. STATE OF U P AND ORS
|
August 9, 1995 |
RANJEET SINGH Vs. STATE
|
July 27, 1995 |
RANJEET SINGH Vs. RAM SAHAI SINGH
|
April 17, 1995 |
RANJIT AND OTHERS Vs. STATE OF UTTAR PRADESH
|
November 3, 1995 |
RANVIR SINGH; KRISHAN SWARUP Vs. D I O S DEORIA
|
September 29, 1995 |
RASHTRIYA PRAGATSHEEL SHIKSHA SAMITI MEERUT Vs. U P BOARD OF BASIC EDUCATION
|
February 1, 1995 |
RASID AHMED Vs. ADDL. DISTRICT JUDGE XII
|
July 12, 1995 |
RASIK LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 28, 1995 |
RATAN SINGH Vs. STATE OF U P
|
March 28, 1995 |
RAVI ELECTRICALS Vs. UNION OF INDIA UOI
|
July 6, 1995 |
RAVI KRISHNA DUTTA Vs. STATE OF U P
|
October 31, 1995 |
RAVINDRA AND CO Vs. UNION OF INDIA UOI
|
November 13, 1995 |
RAVINDRA BABU Vs. U P MADHYMIK SHIKCHA PARISHAD ALLD
|
October 27, 1995 |
RAVINDRA KUMAR Vs. ZILA PARISHAD KANPUR DAHAT
|
February 13, 1995 |
RAZZAK MIAN Vs. SAIDUNISHA
|
May 24, 1995 |
REBA DUTTA Vs. JUDGE SMALL CAUSE COURTS ALLAHABAD
|
December 8, 1995 |
REKHA SINGH Vs. RETURNING OFFICER SAHAYAK RETURNING OFFICER
|
September 29, 1995 |
REVTI PRASAD MAURYA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
November 8, 1995 |
REWA RAM Vs. STATE OF UTTAR PRADESH
|
November 29, 1995 |
REYAZ AHMAD Vs. PRABHU SINGH
|
January 25, 1995 |
RIAZ FATMA Vs. DIRECTOR DEPARTMENT OF REHABILITATION NEW DELHI
|
February 20, 1995 |
RIKSHA PULLERS SAHKARI SAMITI AND OTHERS Vs. THE EXECUTIVE OFFICER, NAGAR PALIKA NAINITAL AND OTHERS
|
November 9, 1995 |
RINKU ALIAS AWADESH SINGH Vs. PALAKDHARI
|
May 18, 1995 |
RISHI NARAIN Vs. STATE OF U P
|
August 2, 1995 |
ROHTAS SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
December 22, 1995 |
ROJAN Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
July 5, 1995 |
ROOP RAM Vs. STATE OF UTTAR PRADESH
|
January 31, 1995 |
ROSHAN LAL Vs. DISTRICT JUDGE
|
May 23, 1995 |
ROSHAN LAL Vs. XITH ADDITIONAL DISTRICT JUDGE
|
February 21, 1995 |
ROSHAN LAL AND OTHERS Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
September 27, 1995 |
RSJESHWAR SINGH Vs. STATE OF U P
|
November 15, 1995 |
RUBBER COMPLEX INDIA Vs. UNION OF INDIA UOI
|
May 25, 1995 |
RUDRA NATH MISHRA Vs. STATE OF U P
|
July 29, 1995 |
RUKAYA KHATOON Vs. ADDITIONAL D J GORAKHPUR
|
September 28, 1995 |
RUPESH PRATAP SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
July 28, 1995 |
S B NATH Vs. COMMITTEE OF MANAGEMENT A B I C COLLEGE ALLD
|
May 23, 1995 |
S K MISHRA Vs. D I O S ORAI
|
December 14, 1995 |
S MAZHARUL HAQ Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
October 20, 1995 |
S SUBRAMANIUM Vs. STATE OF UTTAR PRADESH
|
March 15, 1995 |
S. SURJIT SINGH Vs. PRESCRIBED AUTHORITY/2ND ADDL. C.J., KANPUR NAGAR AND ANOTHER
|
July 4, 1995 |
S.K. CHATTERJI AND CO. Vs. XIVTH ADDL. DISTRICT JUDGE
|
May 18, 1995 |
S.K. PURI Vs. DISTRICT JUDGE
|
July 28, 1995 |
S.N. SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 28, 1995 |
SACHIDANAND DUBEY Vs. COMMITTEE OF MANAGEMENT SHRI SANT RAM RAJ GOSWAMI J H S BALLIA AND
OTHERS
|
May 19, 1995 |
SADARUDDIN Vs. DISTRICT JUDGE ALLD
|
December 22, 1995 |
SADHU Vs. STATE OF UTTAR PRADESH
|
July 5, 1995 |
SADHU DAS Vs. STATE OF U P
|
September 11, 1995 |
SADHU SINGH Vs. STATE OF U P
|
August 28, 1995 |
SAGAN Vs. STATE OF U P
|
March 15, 1995 |
SAGHIR AHMAD Vs. HAR PRASAD DUBEY
|
November 30, 1995 |
SAHZAD Vs. STATE OF U P
|
August 28, 1995 |
SAID AHMAD Vs. DY NARCOTICS COMMISSIONER
|
February 8, 1995 |
SAIFULLAH ANSARI Vs. FAHMEEDA BANO
|
March 24, 1995 |
SAJID Vs. STATE OF U P
|
July 31, 1995 |
SAJID Vs. STATE OF U P
|
August 7, 1995 |
SAJIDA Vs. IIND ADDL. DISTRICT JUDGE
|
July 11, 1995 |
SAJJAN SINGH YADAV Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLD
|
January 16, 1995 |
SALIK RAM MISRA Vs. SHAMBHU NATH AGARWAL
|
January 4, 1995 |
SALIMUL RAHMAN Vs. AZIZUL RAHMAN
|
December 11, 1995 |
SAMAJWADI PARTY Vs. STATE OF U.P.
|
June 22, 1995 |
SAMARJEET SINGH Vs. D M BALLIA
|
December 5, 1995 |
SAMARU RAM Vs. DIVISIONAL MANAGER L I C
|
September 22, 1995 |
SAMEER KUMAR SINGH Vs. UNIVERSITY OF GORAKHPUR
|
December 7, 1995 |
SAMID Vs. STATE OF U P
|
February 13, 1995 |
SAMPAT ROY Vs. DISTRICT MAGISTRATE ALLD
|
May 19, 1995 |
SANAN KUMAR JOHRI Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
February 17, 1995 |
SANJAY BHASIN PARTNER OF M/S. MADHUR MUSIC MART Vs. CEGAT & CC & CE, ALLAHABAD
|
September 27, 1995 |
SANJAY PALIWAL Vs. ADDL D J SAHARANPUR
|
July 13, 1995 |
SANJAY SHARMA Vs. DIRECTOR GENERAL
|
January 31, 1995 |
SANJEEV AND OTHERS Vs. STATE ELECTION COMMISSION AND OTHERS
|
June 1, 1995 |
SANJEEV KUMAR Vs. ELECTION OFFICER
|
January 6, 1995 |
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P LKO
|
February 23, 1995 |
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P
|
May 23, 1995 |
SANJEEV SHUKLA KANPUR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA INDRAPRASTHA MARG NEW DELHI
|
February 22, 1995 |
SANKATHA PRASAD SHARMA Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
|
August 16, 1995 |
SANT KUMAR Vs. DURGA SINGH
|
October 13, 1995 |
SANTOSH KUMAR SAH Vs. UNION OF INDIA
|
November 23, 1995 |
SANTOSH KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
July 18, 1995 |
SANTOSH KUMAR SINGH Vs. D I O S MEERUT
|
July 19, 1995 |
SANTOSH KUMAR SRIVASTAVA S O GHANSHYAM LAL Vs. UNIVERSITY OF ALLAHABAD
|
January 6, 1995 |
SANTOSH KUMAR TANDON Vs. STATE OF U P
|
August 8, 1995 |
SARAN SHARMA Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
September 5, 1995 |
SARASWATI DEVI Vs. STATE OF U P
|
May 23, 1995 |
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. U P S E B LUCKNOW
|
August 1, 1995 |
SARDAR DALEEP SINGH Vs. IXTH ADDL. DISTRICT JUDGE, AGRA AND OTHERS
|
February 24, 1995 |
SARDAR HARINDER SINGH Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 27, 1995 |
SARDAR JASWANT SINGH Vs. IVTH ADDL D J KANPUR
|
May 3, 1995 |
SARDAR PRITAM SINGH KALSI Vs. IIIRD ADDL D J MATHURA
|
July 24, 1995 |
SARJOO Vs. STATE OF U P
|
January 13, 1995 |
SARVARI BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE
|
November 30, 1995 |
SARVESH KUMAR SHARMA Vs. STATE OF U P
|
September 4, 1995 |
SAT RAM Vs. STATE OF U P
|
August 11, 1995 |
SATH BABU Vs. STATE OF U P
|
December 12, 1995 |
SATISH CHAND MATHUR Vs. STATE OF U P
|
October 13, 1995 |
SATISH CHANDRA AGNIHOTRI Vs. MANAGING DIRECTOR U P SCHEDULED CASTES FINANCES AND DEVELOPMENT CORP LTD
|
May 17, 1995 |
SATROHAN LAL (IN JAIL) Vs. STATE OF U P AND ANR
|
April 19, 1995 |
SATYA DEO Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 13, 1995 |
SATYA DEO MISHRA Vs. STATE OF U P
|
July 13, 1995 |
SATYA NARAIN SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
|
May 8, 1995 |
SATYA PRAKASH Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 13, 1995 |
SATYA PRAKASH ALIAS SATYA KUMAR Vs. U P STATE ELECTRICITY BOARD
|
May 9, 1995 |
SATYANARAIN DUBEY Vs. CHANDRA BHUSHAN MISHRA
|
March 24, 1995 |
SATYENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH
|
February 10, 1995 |
SCOOTER INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 31, 1995 |
SEWA LAL Vs. STATE OF U P
|
August 4, 1995 |
SEWAK S O RAM DEEN Vs. STATE OF UTTAR PRADESH
|
January 20, 1995 |
SHABBAN KHAN Vs. THE XIII ADDL. DISTRICT JUDGE
|
July 31, 1995 |
SHADI LAL ENTERPRISES LTD Vs. STATE OF U P
|
January 19, 1995 |
SHADI RAM GANGA PRASAD
Vs. COMMISSIONER OF TRADE TAX
|
May 20, 1995 |
SHAHINA BEGUM Vs. THE REGISTRAR, CO
|
May 5, 1995 |
SHAHNAAZ PARVEEN Vs. STATE OF U P
|
May 3, 1995 |
SHAIL BALA Vs. DISTRICT MAGISTRATE
|
August 31, 1995 |
SHAILENDRA NATH SINGH Vs. DY DIRECTOR OF EDUCATION VTH REGION VARANASI
|
May 25, 1995 |
SHAILESH NARAYAN GUPTA Vs. RAGISTRAR ROHILKHAND UNIVERSITY
|
August 17, 1995 |
SHAKTI INDUSTRIES Vs. SURESH CHANDRA SHARMA
|
May 8, 1995 |
SHAKUNTALA TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION II REGION VII GORAKHPUR MANDAL GORAKHPUR
|
March 13, 1995 |
SHAMBHOO NATH MISR Vs. STATE OF U P AND ANR
|
July 31, 1995 |
SHAMBHOO NATH MISRA Vs. STATE OF U P
|
July 31, 1995 |
SHAMIM HAIDER Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
March 13, 1995 |
SHAMIMA RIZVI Vs. SYED BADSHAH HUSSAIN RIZVI
|
September 28, 1995 |
SHAMSHAD QURAISHI Vs. ZILA PARISHAD MAU
|
March 28, 1995 |
Shamsher @ Tappi Vs. State of U.P.
|
January 12, 1995 |
SHAMSHER TAPPI Vs. STATE OF UTTAR PRADESH
|
January 12, 1995 |
SHAMSUL HAQUE Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1995 |
SHANKATHA PRASAD MISHRA Vs. AUTHORISED CONTROLLER SRI MOTI LAL NEHRU LATER COLLEGE GFTAZIPUR
|
July 4, 1995 |
SHANKER DAYAL TIWARI Vs. STATE OF U P
|
November 28, 1995 |
SHANKER LAL KHETAN Vs. STATE OF U P
|
September 15, 1995 |
SHANSHAH RAZA KHAN Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLD
|
March 27, 1995 |
SHANTI DEVI Vs. BOARD OF REVENUE U P
|
November 21, 1995 |
SHANTI SHARMA Vs. STATE OF U.P.
|
May 17, 1995 |
SHASHI BHUSHAN GUPTA Vs. MOOL CHANDRA GUPTA
|
September 13, 1995 |
SHASHI BHUSHAN PATHAK Vs. DISTRICT MAGISTRATE, SONBHADRA AND OTHERS
|
July 28, 1995 |
SHASHI SINGH ALIAS PINKY Vs. BRIGD SUKH SWARUP KAPOOR
|
December 15, 1995 |
SHASHI TRIPATHI Vs. STATE OF U P
|
April 4, 1995 |
SHAUKAT Vs. MOBINA
|
December 19, 1995 |
SHAUKAT ALI Vs. DISTRICT JUDGE BASTI
|
August 7, 1995 |
SHAYAMA DEVI Vs. PREMVATI WIFE OF LALA
|
March 24, 1995 |
SHEIKH ABDUL AZIZ Vs. STATE OF U P
|
March 6, 1995 |
SHEO BALAK Vs. BAIJU
|
July 28, 1995 |
SHEO BALAK SINGH SENGAR Vs. DIRECTOR OF AGRICULTURE LUCKNOW
|
January 4, 1995 |
SHEO DUTT DUBEY Vs. STATE OF UTTAR PRADESH
|
August 29, 1995 |
SHEO NARAIN SON OF JAGJEET Vs. ADDL COMMISSIONER, JHANSI DIVISION, JHANSI
|
March 27, 1995 |
SHESH NATH SINGH Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE
|
July 18, 1995 |
SHISHUPAL SINGH AND OTHERS Vs. STATE OF U.P
|
March 15, 1995 |
SHIV AUTAR Vs. NABI
|
September 25, 1995 |
SHIV CHARAN Vs. STATE OF UTTAR PRADESH
|
July 21, 1995 |
SHIV DAYAL Vs. STATE OF U P
|
March 6, 1995 |
SHIV KUMAR Vs. STATE OF U P
|
July 25, 1995 |
SHIV KUMAR SINGH Vs. STATE
|
January 17, 1995 |
SHIV LAL Vs. THE DISTRICT JUDGE
|
December 13, 1995 |
SHIV PRASAD Vs. TRANSPORT COMMISSIONER U P LUCKNOW
|
August 2, 1995 |
SHIV PRASAD Vs. SPECIAL JUDGE ALLAHABAD
|
December 4, 1995 |
SHIV PRASHAD Vs. STATE OF U P
|
April 3, 1995 |
SHIV PRATAP DUBEY Vs. D I O S DEORIA
|
January 23, 1995 |
SHIV RAJ SINGH AND OTHERS Vs. THE STATE
|
February 15, 1995 |
SHIV RAM Vs. STATE OF U P
|
February 23, 1995 |
SHIV SAGAR SINGH TOMAR Vs. SUKHRANI PANT
|
May 26, 1995 |
SHIV SHAKTI RUBBER AND CHEMICALS WORKS Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 5, 1995 |
SHIVA CONTINENTAL P LTD Vs. U P FINANCIAL CORPORATION
|
August 11, 1995 |
SHIVA NATH PATHAK Vs. STATE OF U P
|
August 31, 1995 |
SHIVA PAL KORI Vs. STATE OF U.P.
|
December 12, 1995 |
SHIVE CHAND BRAJRAJ Vs. STATE OF UTTAR PRADESH
|
February 8, 1995 |
SHREE ARYA DHARM SEWA SINGH BIRLA MILLS DELHI Vs. STATE OF U P
|
November 3, 1995 |
SHRI CHAND Vs. ADDITIONAL COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR AND OTHERS
|
November 28, 1995 |
SHRI LUXMI FOOD PRODUCTS P LIMITED Vs. STATE OF UTTAR PRADESH
|
August 17, 1995 |
SHRI RAM Vs. STATE
|
August 9, 1995 |
SHRI RAM Vs. STATE OF U P
|
December 7, 1995 |
SHRINIWAS HIRA LAL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1995 |
SHRIPAL Vs. STATE OF U P
|
September 6, 1995 |
SHRIRAM INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
|
October 13, 1995 |
SHUBJEET PAL Vs. STATE OF U P
|
November 27, 1995 |
SHUGAN CHAND CHANDAN LAL Vs. VITH ADDL. DISTRICT JUDGE
|
January 3, 1995 |
SHYAM BAHADUR SINGH Vs. STATE OF U P
|
February 2, 1995 |
SHYAM GLASS WORKS Vs. STATE OF U P
|
August 28, 1995 |
SHYAM KISHORE Vs. STATE OF U.P. AND OTHERS
|
July 13, 1995 |
SHYAM NARAIN MISHRA Vs. DY DIRECTOR OF EDUCATION BAREILLY
|
October 11, 1995 |
SHYAM NARAIN SHUKLA Vs. STATE OF UTTAR PRADESH
|
November 20, 1995 |
SHYAM SUNDER MISHRA Vs. VIITH ADDL D J KANPUR
|
February 8, 1995 |
SHYAMA VERMA Vs. BASIC EDUCATION BOARD U P ALLD
|
March 13, 1995 |
SICHAI MAZDOOR SANGH Vs. STATE OF U P
|
December 18, 1995 |
SICHAI MAZDOOR SANGH Vs. STATE OF U P
|
December 11, 1995 |
SIDDHDRTH KUMAR DAS Vs. VISHNU PRTSAU UUPTA
|
March 9, 1995 |
SIEL LTD Vs. STATE OF U P
|
November 17, 1995 |
SINGH TRADERS Vs. COMMISSIONER OF SALES TAX
|
September 29, 1995 |
SINGHASAN GUPTA Vs. STATE OF U.P. AND ANOTHER
|
November 16, 1995 |
SITA Vs. STATE OF U P
|
December 15, 1995 |
SITA DEVI Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA
|
April 26, 1995 |
SITA MISHRA Vs. STATE OF U P
|
December 13, 1995 |
SITA PATI Vs. STATE
|
August 8, 1995 |
SITA RAM Vs. PRESCRIBED AUTHORITY VARANASI
|
August 30, 1995 |
SMT. PARVATI DEVI AND OTHERS Vs. THE PRESCRIBED AUTHORITY/IST ADDL. CIVIL JUDGE, SAHARANPUR AND OTHERS
|
October 13, 1995 |
SMT. SABIRA BIBI Vs. ALLAH TALA AND OTHERS
|
May 30, 1995 |
SNEH LATA Vs. STATE OF UTTAR PRADESH
|
September 12, 1995 |
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION JHANSI
|
September 1, 1995 |
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION, JHANSI REGION AND ORS
|
September 29, 1995 |
SNEHLATA GOEL Vs. CHANDRA MANI SINGH
|
July 27, 1995 |
SOBRAN SINGH Vs. UNION OF INDIA AND OTHERS
|
February 9, 1995 |
SOHAN LAL Vs. STATE OF U.P. AND ANOTHER
|
February 14, 1995 |
SOHANPAL Vs. STATE OF U P
|
January 19, 1995 |
SOMNATH PANDEY Vs. STATE OF U.P.
|
January 2, 1995 |
SRI BIDHA ALIAS BIDHI CHAND Vs. YOGENDRA PAL
|
March 9, 1995 |
SRI BRIGUNATH SAHAI SINHA Vs. D J BALLIA
|
January 13, 1995 |
SRI CHHOTA Vs. SRI NATHU
|
March 24, 1995 |
SRI GOPALJI Vs. KRISHI UTPADAN MANDI SAMITI GHAZIPUR
|
December 15, 1995 |
SRI HARI SINGH Vs. STATE OF U P
|
May 1, 1995 |
SRI KRISHNA Vs. STATE OF U P
|
May 24, 1995 |
SRI NATH EDUCATIONAL SOCIETY Vs. STATE OF U P
|
April 13, 1995 |
SRI RAM SEWAK MISRA Vs. VISHNU DUTT DWIVEDI
|
March 7, 1995 |
SRIDHAR TRIPATHI Vs. BOARD OF REVENUE U P
|
September 29, 1995 |
SRIKANT SINGH Vs. RAM KESARI DEVI
|
September 19, 1995 |
STANDARD SURFACTANTS LIMITED Vs. UNION OF INDIA UOI
|
August 28, 1995 |
STATE Vs. SUNDER LAL PASI
|
May 23, 1995 |
STATE Vs. CHAIRMAN OF U P S E B LUCKNOW
|
July 27, 1995 |
STATE Vs. MULK RAJ
|
March 6, 1995 |
STATE BANK OF INDIA Vs. RAJESH KUMAR
|
January 12, 1995 |
STATE BANK OF INDIA Vs. KRISHNA FASTENERS LTD.
|
February 28, 1995 |
STATE BANK OF INDIA Vs. ALLODIAL CHEMICAL MANUFACTURING COMPANY (P) LTD.
|
January 6, 1995 |
STATE BANK OF INDIA KANPUR Vs. DEEPAK MALVIYA
|
May 9, 1995 |
STATE OF U P Vs. RAM PRASAD
|
May 15, 1995 |
STATE OF U P Vs. GANGA YADAV
|
April 16, 1995 |
STATE OF U P Vs. SHARDENDU BHATTACHARYA ALIAS KAMAL BOSE
|
April 17, 1995 |
STATE OF U P Vs. PADAM SINGH
|
April 21, 1995 |
STATE OF U P Vs. RAM PRASAD
|
March 22, 1995 |
STATE OF U P Vs. CHINTA HARAN PATHAK
|
March 31, 1995 |
STATE OF U P Vs. DISTRICT JUDGE AGRA
|
February 21, 1995 |
STATE OF U P Vs. BRIJ BEHARI SAHAI
|
February 8, 1995 |
STATE OF U P Vs. GHAN SHYAM
|
February 10, 1995 |
STATE OF U P Vs. DISTRICT JUDGE GORAKHPUR
|
January 2, 1995 |
STATE OF U P Vs. SATISH DUBEY
|
August 8, 1995 |
STATE OF U P Vs. MATHURA PATAN GRAMIN JUNIOR HIGH SCHOOL PAKHERI BASTI
|
August 23, 1995 |
STATE OF U P Vs. SHARDA SARAN PANDEY
|
July 4, 1995 |
STATE OF U P Vs. VINOD CHANDRA MAURYA
|
July 13, 1995 |
STATE OF U P Vs. FIRST ADDL D J MORADABAD
|
July 6, 1995 |
STATE OF U P Vs. UMA SHANKER
|
September 6, 1995 |
STATE OF U P Vs. BANIA
|
September 6, 1995 |
STATE OF U P Vs. AJAI KUMAR
|
September 6, 1995 |
STATE OF U P Vs. OM METALS AND MINERALS P LTD
|
September 26, 1995 |
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
November 29, 1995 |
STATE OF U P Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTOR
|
May 19, 1995 |
STATE OF U. P. Vs. APPELLATE AUTHORITY AND OTHERS
|
November 3, 1995 |
STATE OF U. P. Vs. THE HINDUSTAN CONSTRUCTION CO. LTD.
|
March 30, 1995 |
STATE OF U.P Vs. MOHD. JAMIL
|
January 17, 1995 |
STATE OF U.P Vs. DIWAN CHAND KHURANA AND ANOTHER
|
July 3, 1995 |
STATE OF U.P. Vs. ISHWARI AND OTHERS
|
November 10, 1995 |
STATE OF U.P. Vs. SUCHA SINGH AND OTHERS
|
October 10, 1995 |
STATE OF U.P. Vs. RAM PRASAD AND OTHERS
|
May 16, 1995 |
STATE OF U.P. Vs. MAHESH CHANDRA MAHESWARI
|
February 3, 1995 |
STATE OF U.P. Vs. IV ADDL. DISTRICT JUDGE
|
December 15, 1995 |
STATE OF U.P. AND ORS. Vs. SHANKER
|
January 12, 1995 |
STATE OF UTTAR PRADESH Vs. CHANDRA PAL SINGH
|
July 21, 1995 |
STATE OF UTTAR PRADESH Vs. SURESH
|
August 4, 1995 |
STATE OF UTTAR PRADESH Vs. TRILOKI NARAIN CHADDA
|
January 4, 1995 |
STATE OF UTTAR PRADESH Vs. MAHESHWAR NATH CHATURVEDI
|
January 19, 1995 |
STATE OF UTTAR PRADESH Vs. NAWAB SINGH
|
March 14, 1995 |
STUDENTS UNION EWING CHRISTIAN COLLEGE ALLD Vs. PRINCIPAL EWING CHRISTIAN COLLEGE ALLD
|
December 14, 1995 |
SUBHAS CHAND Vs. COMMITTEE OF MANAGEMENT MEWALAL GUPTA GURKUL JUNIOR HIGH SCHOOL GORAKHPUR
|
August 31, 1995 |
SUBHASH BHAN Vs. J M D EXPORTS
|
August 7, 1995 |
SUBHASH CHANDRA Vs. MITHILIESHWATI AND OTHERS
|
March 15, 1995 |
SUBHASH CHANDRA AGRAWAL Vs. D J MATHURA
|
November 16, 1995 |
SUBHASH CHANDRA BOSE Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
|
March 6, 1995 |
SUBHASH CHANDRA GUPTA Vs. STATE OF U P
|
February 7, 1995 |
SUBHASH CHANDRA JAISWAL Vs. STATE OF U P
|
July 20, 1995 |
SUBHASH CHANDRA SENGAR Vs. G B PANT AGRICULTURAL TECHNOLOGY UNIVERSITY
|
September 29, 1995 |
SUBHASH CHANDRA SINGH Vs. STATE OF U P
|
November 22, 1995 |
SUBJEET PAL Vs. STATE OF UTTAR PRADESH
|
November 27, 1995 |
SUDARSHAN LAL Vs. DISTRICT JUDGE DEHRADUN
|
September 6, 1995 |
SUDHIR KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
|
March 31, 1995 |
SUDHIR MOHAN TANDON Vs. STATE OF U P
|
November 10, 1995 |
SUGAN CHAND Vs. STATE OF U.P.
|
September 8, 1995 |
SUGHAR SINGH VERMA Vs. SECRETARY
|
November 21, 1995 |
SUKHBIR SINGH BACHANI SINGH Vs. STATE OF UTTAR PRADESH
|
January 13, 1995 |
SUKKHA Vs. STATE OF U P
|
August 29, 1995 |
SUMAC INTERNATIONAL LTD Vs. U P STATE SUGAR CORPORATION
|
December 15, 1995 |
SUMAN AGARWAL Vs. U P HIGHER EDUCATION SERVICE COMMISSION ALLD
|
September 11, 1995 |
SUMER SINGH Vs. STATE OF U P
|
February 6, 1995 |
SUMRATIYA Vs. COMMISSIONER MORADABAD
|
September 22, 1995 |
SUNDARA Vs. STATE OF U P
|
February 16, 1995 |
SUNIL CHATTERJEE Vs. RENT CONTROL AND EVICTION OFFICER
|
May 24, 1995 |
SUNIL KUMAR Vs. BABULAL
|
March 27, 1995 |
SUNIL KUMAR GAUTAM Vs. BOARD OF H S AND I EDU ALLD
|
September 4, 1995 |
SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
July 4, 1995 |
SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX AND ORS
|
March 4, 1995 |
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD
|
January 20, 1995 |
SUNNI CENTRAL BOARD OF WAQFS LKO AND ANTHER Vs. DEVI CHARAN
|
May 2, 1995 |
SUPER ELECTRONICS Vs. ASSISTANT COLLECTOR OF C EX
|
July 28, 1995 |
SUPT POST OFFICE AZAMGARH Vs. SRI CHANDRA BHAN PANDEY
|
January 11, 1995 |
SURAIYA BEGUM Vs. MUSHEER AHMAD
|
February 7, 1995 |
SURAJ VEER SINGH CHAUHAN Vs. CHAIRMAN L I C OF INDIA
|
February 7, 1995 |
SURAT KUMAR PATNAIK Vs. KANPUR UNIVERSITY
|
April 10, 1995 |
SURENDERA KUMAR DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
|
May 22, 1995 |
SURENDRA KUMAR Vs. STATE
|
May 3, 1995 |
SURENDRA KUMAR JAIN Vs. SHANTI SWAROOP JAIN
|
January 23, 1995 |
SURENDRA NARAIN SINGH Vs. DY INSPECTOR GENERAL OF POLICE GORAKHPUR
|
January 31, 1995 |
SURENDRA NATH SHUKLA Vs. STATE OF U P
|
March 15, 1995 |
SURENDRA SINGH Vs. STATE OF U P
|
May 19, 1995 |
SURESH CHAND Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 29, 1995 |
SURESH CHAND Vs. PRESCRIBED AUTHORITY
|
November 28, 1995 |
SURESH CHANDRA Vs. RAJNISH SAXENA
|
January 17, 1995 |
SURESH KUMAR Vs. VIPIN
|
January 16, 1995 |
SURESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
November 24, 1995 |
SURESH MITTAL Vs. SARAS GUPTA
|
April 5, 1995 |
SURESHA NAND JUYAL ALIAS MASS RAM Vs. STATE OF U P
|
August 31, 1995 |
SUSHEELA DEVI Vs. IXTH ADDL. DISTRICT JUDGE
|
July 19, 1995 |
SUSHIL CHANDRA SRIVASTAVA Vs. STATE OF U P
|
October 19, 1995 |
SUSHIL KUMAR AGRAWAL Vs. TITANORE COMPONENTS LTD
|
October 3, 1995 |
SUSHILA DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1995 |
SUSHILA JERMANI DASS Vs. RASHID ALI AND OTHERS
|
November 30, 1995 |
SUSHMA RAGHAV Vs. SECRETARY INCHARGE BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
August 16, 1995 |
SWAMIDIN Vs. STATE OF U P
|
December 5, 1995 |
SWAMINATH MISHRA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P
|
September 21, 1995 |
SWAPNIL CHAUHAN Vs. DIRECTOR MEDICAL EDUCATION
|
September 11, 1995 |
SWARUP VEGETABLE PRODUCT INDUSTRIES LTD Vs. LABOUR COURT LLND MEERUT
|
September 29, 1995 |
SYAD AZHERUL HAIDER Vs. STATE OF U P
|
July 12, 1995 |
SYED ALI ASAHAR Vs. SHIA CENTRAL BOARD OF WAQFS AND OTHERS
|
February 6, 1995 |
SYED MOHAMMAD SAEED Vs. STATE OF U P
|
March 8, 1995 |
SYED ZAKIR ALI Vs. DISTRICT MAGISTRATE BANDA
|
September 15, 1995 |
TANNARY AND FOOT WEAR CORPORATION Vs. T RUDRA CHAIRMAN CUM MANAGING DIRECTOR
|
September 5, 1995 |
TANNERY AND FOOTWEAR CORPORATION STAFF WELFARE ASSOCIATION Vs. UNION OF INDIA
|
September 18, 1995 |
TANNERY FOOTWEAR AND CORPORATION OF INDIA LIMITED Vs. LABOUR COURT III
|
June 26, 1995 |
TARA DEVI Vs. IIIRD ADDL D J ALLD
|
January 23, 1995 |
TARKESHWAR PANDEY Vs. GENERAL MANAGER U P STATE MINERAL DEVELOPMENT CORPORATION LTD
|
March 27, 1995 |
TEJPAL Vs. STATE OF U P
|
July 13, 1995 |
THAKUR RAM LAXMAN JANKI JI MAHARAJ BIRAJMAN MANDIR, JALAUN Vs. STATE OF U.P. AND ANOTHER
|
February 7, 1995 |
THE COMMITTEE, BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA Vs. THE DIRECTOR BASIC SHIKSHA PARISHAD AND ORS.
|
December 13, 1995 |
THE STATE Vs. MAHIPAL AND ANOTHER
|
February 13, 1995 |
THE STATE OF U.P. Vs. BAHADUR
|
April 13, 1995 |
TIJIYA Vs. BHAGGU
|
February 6, 1995 |
TIN MANUFACTURING CO OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 22, 1995 |
TOMASEK ALEXANDER Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1995 |
TONY ELECTRONICS LIMITED Vs. ACCE, DIV.-I
|
July 28, 1995 |
TOTA RAM Vs. STATE OF U P
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May 3, 1995 |
TRACK PACK INDIA LIMITED Vs. CHAIRMAN NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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February 21, 1995 |
TRIBHAN SINGH Vs. SOMVATI
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September 26, 1995 |
TRILOK CHANDRA GARG Vs. ASST DIRECTOR INVESTIGATION INCOME TAX
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October 30, 1995 |
TRILOKI NATH Vs. GANESH PRASAD
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May 22, 1995 |
TRIPURARI MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHER
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October 27, 1995 |
TRIVENI UDYOG KENDRA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
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July 17, 1995 |
TULSA DEVI Vs. AMAR NATH
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August 28, 1995 |
TULSI DAS SAHU Vs. STATE OF U.P. AND ORS.
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January 1, 1995 |
TULSI DAS SAHU Vs. STATE OF U. P. AND OTHERS
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January 17, 1995 |
TULSI DEVI Vs. STATE OF UTTAR PRADESH
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January 12, 1995 |
U P AVAS EVAM VIKAS PARISHAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
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September 14, 1995 |
U P AVAS EVEM VIKAS PARISHAD LUCKNOW Vs. LAXMI CHANDRA PAUL
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September 5, 1995 |
U P FINANCIAL CORPORATION Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD
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September 22, 1995 |
U P GRAM PRADHAN SANGATHAN ALIGARH Vs. STATE OF U P
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April 20, 1995 |
U P INDUSTRIAL CO OPERATIVE ASSN LTD Vs. PRESIDING OFFICER LABOUR COURT KANPUR
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October 13, 1995 |
U P PRESSTRESSED CO LTD Vs. STATE OF ALLAHABAD
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December 18, 1995 |
U P S E B VARANASI Vs. XITH ADDL D J VARANASI
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December 14, 1995 |
U P STATE ELECTRICITY BOARD Vs. SEARSOLE CHEMICALS LIMITED
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March 1, 1995 |
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. UMRAO
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February 15, 1995 |
U P STATE ROAD TRANSPORT CORPORATION Vs. LATIF AHMED
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January 3, 1995 |
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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November 21, 1995 |
U P STATE SUGAR CORPORATION LTD Vs. STATA OF U P
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February 15, 1995 |
U P WORK CHARGE AND MUSTER ROIL IVTH CLASS EMPLOYEES UNION U P JAL NIGAM VARANASI Vs. STATE OF U P
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December 14, 1995 |
UDAI BHANU SINGH Vs. DISTRICT BASIC EDUCATION OFFICER ALLD
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September 22, 1995 |
UDAI PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
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November 30, 1995 |
UGGRA SAIN JAIN Vs. ADDL JUDGE SMALL GAUGES COURT MEERUT
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May 23, 1995 |
UJAGAR AND OTHERS Vs. STATE
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January 10, 1995 |
UMA AGARWAL AND OTHERS Vs. RAJ NATH AGARWAL AND OTHERS
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February 25, 1995 |
UMA SHANKER BHARTI Vs. CHIEF CONTROLLER OF DEFENCE ACCOUNTS P ALLD
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September 8, 1995 |
UMRAO PRASAD Vs. D I O S FATEHPUR
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May 1, 1995 |
UNION OF INDIA Vs. BRAJESH KUMAR
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September 25, 1995 |
UNION OF INDIA Vs. RENT CONTROL AND EVICTION OFFICER
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May 1, 1995 |
UNION OF INDIA Vs. OM PRAKASH GUPTA AND OTHERS
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December 14, 1995 |
UNIVERSAL COMMUNICATION SYSTEM Vs. STATE OF U P
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May 26, 1995 |
URMILA Vs. KAUSHAL KISHORE
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April 4, 1995 |
USHA AGARWAL Vs. RAJ NATH AGARWAL
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February 28, 1995 |
USHA SHARMA Vs. BANK OF BARODA
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January 13, 1995 |
USMAN Vs. STATE OF UTTAR PRADESH
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February 13, 1995 |
UTTAR PRADESH CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. PUKH RAJ MANTRI
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January 11, 1995 |
UTTAR PRADESH INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD Vs. PRESIDING OFFICER LABOUR COURT I
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October 13, 1995 |
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
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October 30, 1995 |
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
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December 18, 1995 |
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
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January 11, 1995 |
UTTAR PRADESH STATE ELECTRICITY BOARD 14 ASHOKE MARG SHAKTI BHAWAN Vs. ROHTAK AND HISAR DISTRICT ELECTRICITY COMPANY LIMITED ALLAHABAD
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March 2, 1995 |
UTTAR PRADESH STATE ROAD TRANS CORPN Vs. TARA DEVI
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January 9, 1995 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOPI CHAND
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April 3, 1995 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
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November 21, 1995 |
UTTAR PRADESH STATE SUGAR CORPORATION Vs. STATE OF U P
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March 30, 1995 |
UTTARAKHAND SANGHARSH SAMITI MUSSOORIA Vs. STATE OF U P
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June 4, 1995 |
V K GADKARI Vs. IIND A D J ALIGARH
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January 23, 1995 |
VEERENDRA SINGH Vs. COLLECTOR KANPUR DEHAT
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January 16, 1995 |
VIDYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT II
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July 31, 1995 |
VIJAI BAHADUR SINGH Vs. STATE OF U P
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May 25, 1995 |
VIJAI KUMAR AGRAWAL Vs. ANJALI ALIAS REKHA AGRAWAL
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August 2, 1995 |
VIJAI NARAIN SINGH SENGAR Vs. STATE OF UTTAR PRADESH
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April 6, 1995 |
VIJAY BAHADUR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORLA
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January 18, 1995 |
VIJAY KRISHNA JAIN Vs. PRATAP CHAND JAIN
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August 7, 1995 |
VIJAY KUMAR DIKSHIT Vs. RESERVE BANK OF INDIA KANPUR
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November 9, 1995 |
VIJAY KUMAR MAHENDRA Vs. REGISTRAR HIGH COURT ALLD
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May 9, 1995 |
VIJAY NARAYAN Vs. STATE OF U.P
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November 8, 1995 |
VIJAY PRATAP SINGH Vs. NIDESHAK ARYUVEDIC EVAM UNANI CHIKITSA SEVA LUCKNOW
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September 13, 1995 |
VIJAY SHANKAR SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
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August 17, 1995 |
VIJAY SINGH Vs. STATE OF U P
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August 8, 1995 |
VIJAY SINGH Vs. STATE OF U P
|
April 3, 1995 |
VIJAYA KISHORE SINGH Vs. ADDITIONAL COMMISSIONER 1ST JHANSI DIVISION
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August 16, 1995 |
VIJAYA SHANKER TEWARI Vs. STATE OF U.P.
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September 6, 1995 |
VIJENDRA KUMAR GARG Vs. THE STATE OF U.P
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February 28, 1995 |
VIKRAM Vs. STATE
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January 20, 1995 |
VILAYTI LAL Vs. THE ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS
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August 31, 1995 |
VIMAL CHAND AGRAWAL Vs. TAX RECOVERY OFFICER
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July 27, 1995 |
VIMAL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
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January 18, 1995 |
VIMLA TALWAR Vs. ADDL D J
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March 30, 1995 |
VINOD Vs. STATE OF U P
|
January 25, 1995 |
VINOD CHANDRA KELA Vs. PREMIER PRECISION TOOLS MFG P LTD
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November 13, 1995 |
VINOD KUMAR DIXIT Vs. RENT CONTROL AND EVICTION OFFICER
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December 4, 1995 |
VINOD KUMAR SHARMA Vs. D I O S MORADABAD
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May 26, 1995 |
VINOD NARAIN Vs. STATE OF UTTAR PRADESH
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February 1, 1995 |
VIPIN KUMAR, ACCOUNTANT, SADHAN SAHKARI SAMITI, BHAIRSOL, MAINPURI Vs. SECRETARY, SAHKARI SADHAN SAMITI LTD., BHAIRSOL, MAINPURI AND ORS.
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September 18, 1995 |
VIRANDRA Vs. STATE OF U P
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July 6, 1995 |
VIRANDRA BAHADUR SINGH Vs. STATE OF U P
|
February 6, 1995 |
VIRANDRA NARAIN SHUKLA Vs. STATE OF U P
|
April 4, 1995 |
VIRENDRA KISHORE Vs. PRESCRIBED AUTHORITY
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July 7, 1995 |
VIRENDRA KUMAR MISRA Vs. STATE OF U P
|
January 16, 1995 |
VIRENDRA PAL SINGH AND ANOTHER Vs. STATE OF U.P.
|
February 1, 1995 |
VIRENDRA PRATAP SHAHI Vs. STATE OF U P
|
May 23, 1995 |
VIRENDRA SINGH Vs. MANAGING DIRECTOR UPSRTC
|
July 17, 1995 |
VIRENDRA SINGH Vs. STATE OF U.P.
|
August 1, 1995 |
VISHAL PACKAGINGS Vs. UNION OF INDIA UOI
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August 2, 1995 |
VISHNU AUTAR Vs. XITH ADDL. DISTRICT JUDGE AND OTHERS
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December 22, 1995 |
VISHNU DAYAL KATARA Vs. VIRENDRA KUMAR GUPTA
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August 29, 1995 |
VISHRAM SINGH Vs. DISTRICT JUDGE ETAWAH
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May 26, 1995 |
VISHWAKARMA CORPORATION Vs. CCE
|
February 21, 1995 |
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX
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October 12, 1995 |
VISWANATH Vs. D D C GORAKHPUR
|
July 7, 1995 |
VISWANIDHI DALMIA RAJA Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
August 16, 1995 |
WAHID HUSAIN Vs. STATE OF U.P.
|
December 9, 1995 |
WAZID HUSAIN Vs. STATE OF U P
|
May 19, 1995 |
Y K SINGHAL Vs. STATE OF U P
|
January 11, 1995 |
YAKOOB FARID BHAI Vs. UNION OF INDIA
|
March 15, 1995 |
YASHODA DEVI Vs. PRAKASH BHELOTIA
|
April 26, 1995 |
YASIN Vs. SAJJAD HUSAIN
|
May 10, 1995 |
YOGENDRA RAJ BALI MATHUR Vs. CENTRAL BANK OF INDIA BARABANK
|
August 8, 1995 |
YOGENDRA SINGH AND ANOTHER Vs. THE STATE OF U.P
|
March 30, 1995 |
YOGESH KUMAR Vs. STATE OF U P
|
November 14, 1995 |
YOGESH KUMAR GUPTA Vs. STATE OF U P
|
June 19, 1995 |
YOGESH NARAIN DIXIT Vs. SUPERINTENDENT DISTRICT JAIL
|
October 19, 1995 |
ZAHIR UDDIN Vs. STATE OF U P
|
May 2, 1995 |
ZAHOOR Vs. SESSIONS JUDGE SAHARANPUR
|
February 21, 1995 |
ZILA PANCHAYAT, AGRA Vs. PRAMOD KUMAR AND OTHERS
|
May 16, 1995 |
ZOHRA KHATOON Vs. MOHAMMAD IBRAHIM
|
September 7, 1995 |