A K CORPORATION Vs. STATE OF UTTAR PRADESH
|
November 23, 1993 |
ABBAS WAZIR PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 5, 1993 |
ABBAS WAZIR PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL AND OTHERS
|
March 5, 1993 |
ABDUL AZIZ Vs. DISTRICT JUDGE RAMPURS
|
January 15, 1993 |
ABDUL HAKIM Vs. STATE OF U P
|
August 12, 1993 |
ABDUL HAMEED Vs. DISTRICT MAGISTRATE COLLECTOR ALLAHABAD
|
July 20, 1993 |
ABDUL HAMEED Vs. DISTRICT MAGISTRATE
|
January 20, 1993 |
ABDUL HAMEED Vs. STATE OF UTTAR PRADESH
|
April 2, 1993 |
ABDUL MAJID Vs. STATE OF U P
|
December 16, 1993 |
ABDUL RAZZAQ Vs. NASIR
|
October 11, 1993 |
ABDUL SATTAR Vs. STATE OF UTTAR PRADESH
|
August 18, 1993 |
ABDUL SATTAR Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 28, 1993 |
ACCHUTA SINGH Vs. STATE OF UTTAR PRADESH
|
February 26, 1993 |
ADHISHASI ABHIYANTA ELECTRICITY RIHAND AND HYDEL CIVIL DIVISION Vs. SHITLA PRASAD
|
September 17, 1993 |
ADYA PRASAD MISRA Vs. U P PUBLIC SERVICES TRIBUNAL
|
May 21, 1993 |
AGARWAL STONE MILL Vs. U P STATE ELECTRICITY BOARD
|
February 1, 1993 |
AGHA HAFIZ ULLAH Vs. SYED SARBAR HUSSAIN
|
October 26, 1993 |
AGRAWAL BHATTA COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 23, 1993 |
AHMAD RAZA Vs. DISTRICT JUDGE MORADABAD
|
April 17, 1993 |
AJAB SINGH Vs. SHITAL PURI
|
January 20, 1993 |
AJAI SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 20, 1993 |
AJIT KUMAR Vs. STATE OF U P
|
September 29, 1993 |
AJITENDRA VIJAY JAIN Vs. PRABHAT KUMAR
|
March 18, 1993 |
AKHILESH KUMAR SINGH Vs. SECRETARY GENERAL MANAGER ZILA SAHKARI BANK LTD
|
September 22, 1993 |
AKHLESH KUMAR ALIAS NARESH Vs. STATE OF U P
|
February 10, 1993 |
AKTTARYAR KHAN Vs. AZAHAR YAR KHAN
|
May 14, 1993 |
ALI KISHWAR Vs. STATE OF U P
|
February 2, 1993 |
ALL INDIA N B I EMPLOYEES FEDERATION AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
|
November 11, 1993 |
ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD Vs. STATE OF U.P. AND OTHERS
|
August 24, 1993 |
ALLAUDDIN Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
|
September 8, 1993 |
ALOK SINHA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
October 12, 1993 |
ALPANA Vs. U P PUBLIC SERVICE COMMISSION UTTAR PRADESH
|
March 17, 1993 |
ALTAF ALIAS BARE ABBA Vs. DISTRICT MAGISTRATE KANPUR
|
October 1, 1993 |
ALUCAST RURAL INDUSTRIAL ESTATE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 2, 1993 |
AMAR NATH Vs. GOPI NATH PANDEY
|
February 4, 1993 |
AMAR NATH SINGH Vs. STATE OF U.P. AND OTHERS
|
April 7, 1993 |
AMAR PAL Vs. STATE OF U P
|
March 24, 1993 |
AMAR SINGH Vs. NAFIS AHMAD
|
September 4, 1993 |
AMARDEO ALIAS AMAR NATH Vs. STATE OF U P
|
January 6, 1993 |
AMEER KHALID Vs. STATE OF U. P. AND OTHERS
|
December 6, 1993 |
AMIR HUSSAIN Vs. STATE OF U P
|
April 7, 1993 |
AMIR PAJOKI Vs. STATE OF U P
|
June 24, 1993 |
AMIT PLASTIC INDUSTRY Vs. DIVISIONAL LEVEL COMMITTEE
|
November 10, 1993 |
AMOD KUMAR AGARWAL Vs. UNION OF INDIA AND OTHERS
|
October 6, 1993 |
AMRISH KUMAR ALIAS PAPPU Vs. STATE OF U P
|
February 9, 1993 |
AMRIT SINGH Vs. PRESIDENT AND SECRETARY DISTRICT CO OPERATIVE BANK LIMITED MAINPURI AND ZILA PRASHASHANIK COMMITTEE
|
April 2, 1993 |
ANAND KUMAR Vs. STATE OF U.P.
|
September 28, 1993 |
ANAND PRADHAN AND OTHERS Vs. VICE
|
September 16, 1993 |
ANAND PRAKASH TYAGI Vs. STATE OF U P
|
September 7, 1993 |
ANAND SWAROOP Vs. IXTH ADDL. C.M.M., KANPUR NAGAR AND ANOTHER
|
November 9, 1993 |
ANIL KUMAR Vs. STATE OF U P
|
March 30, 1993 |
ANIL KUMAR Vs. STATE OF U P
|
October 4, 1993 |
ANIL KUMAR MISRA Vs. STATE OF U P
|
November 4, 1993 |
ANIL KUMAR MISRA Vs. STATE OF UTTAR PRADESH
|
November 26, 1993 |
Anil Kumar Misra Vs. State of U.P.
|
April 11, 1993 |
ANIL KUMAR RAI Vs. UNIVERSITY OF GORAKHPUR, GORAKHPUR AND OTHERS
|
May 20, 1993 |
ANIL KUMAR VINAYAK Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
|
November 3, 1993 |
ANIRUDH NATH MISRA Vs. SRI P K SRIVASTAVA CITY MAGISTRATE GORAKHPUR
|
January 7, 1993 |
ANIS Vs. NANWA
|
July 17, 1993 |
ANJANI KAMAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS
|
May 17, 1993 |
ANKUR TRIPATHI ALIAS TINNU Vs. RADHEY SHYAM PANDEY
|
September 29, 1993 |
ANOKHEY LAL Vs. STATE OF U P
|
October 29, 1993 |
ANWAR ALI Vs. STATE OF U P
|
January 8, 1993 |
ANWAR JAMIL Vs. STATE OF U P
|
July 21, 1993 |
APDA HARAN SINGH Vs. UNION OF INDIA
|
May 6, 1993 |
ARCADIA TEA ESTATE Vs. DY LABOUR COMMISSIONER AND 9 ORS
|
March 29, 1993 |
ARJUN KUMAR JAISWAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
October 8, 1993 |
ARUN KUMAR Vs. STATE OF U.P.
|
April 23, 1993 |
ARUNESH KUMAR SHARMA Vs. DISTRICT MAGISTRATE
|
May 3, 1993 |
ARVIND KUMAR YADAV AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
October 8, 1993 |
ARVIND NATH SETH Vs. NAGEEN CHAND JAIN AND ANOTHER
|
November 22, 1993 |
ASGHAR ALI KHAN Vs. VITH ADDITIONAL DISTRICT JUDGE
|
July 12, 1993 |
ASHOK Vs. STATE OF UTTAR PRADESH
|
December 20, 1993 |
ASHOK KUMAR Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
January 20, 1993 |
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
August 4, 1993 |
ASHOK KUMAR SINGH Vs. STATE OF U P
|
November 9, 1993 |
ASHOK SHARMA Vs. VICE CHANCELLOR GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
September 22, 1993 |
ASHTBHUJA PRASAD DUBEY Vs. BASIC SHIKSHA ADHIKARI
|
September 21, 1993 |
ASHUTOSH SHROTRIYA Vs. RAIS UDDIN
|
October 8, 1993 |
ATIQ KHAN Vs. ASHRAF KHAN
|
April 12, 1993 |
ATUL KUMAR Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY
|
October 28, 1993 |
AVDHESH CHANDRA SAXENA Vs. U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD
|
December 13, 1993 |
AVDHESH PRATAP SINGH Vs. STATE OF U P
|
April 5, 1993 |
AVON SULPHONATION P LTD Vs. UNION OF INDIA UOI
|
May 4, 1993 |
AWADESH RAI Vs. REGIONAL MANAGER U P S R T CORPORATION
|
February 5, 1993 |
AWADESH SINGH Vs. KISAN SAHKARI CHINI MILLS LTD
|
March 1, 1993 |
AWADESH SINGH Vs. STATE OF UTTAR PRADESH
|
June 3, 1993 |
AWADHESH PRATAP SINGH ABDUL REHMAN Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1993 |
AWADHESH SINGH Vs. THE BOARD OF REVENUE, U. P. AND OTHERS
|
August 16, 1993 |
BABBOO Vs. STATE OF U P
|
November 2, 1993 |
BABBOO SINGH ALIAS RANVIR SINGH Vs. UNION OF INDIA
|
August 18, 1993 |
BABOO LAL SHUKLA Vs. SECRETARY CUM GENERAL MANAGER DISTRICT CO OPERATIVE BANK LTD
|
October 13, 1993 |
BABU Vs. STATE OF U P
|
February 22, 1993 |
BABU RAM AND ANOTHER Vs. TOWN AREA COMMITTEE, HASAYAN, DISTRICT ALIGARH AND OTHERS
|
December 14, 1993 |
BACHAN PRASAD Vs. STATE OF U P
|
February 3, 1993 |
BACHCHU LAL Vs. RAM SAJIWAN
|
May 17, 1993 |
BACHCHU YADAV Vs. STATE OF U P
|
August 19, 1993 |
BADAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
July 15, 1993 |
BADAN SINGH Vs. LAL BAHADUR
|
May 4, 1993 |
BADRI Vs. STATE OF U P
|
November 3, 1993 |
BADRI Vs. STATE OF U P
|
March 16, 1993 |
BADRI AND ORS Vs. STATE OF U P
|
November 3, 1993 |
BADRI NARAIN TEWARI Vs. STATE OF U P
|
January 6, 1993 |
BADRI PRASAD Vs. THE CENTRAL GOVERNMENT, MINISTRY OF FINANCE AND ORS.
|
March 30, 1993 |
BAL KRISHAN AQARWAL Vs. STATE OF U P
|
May 21, 1993 |
BAL MUKUND JAISWAL Vs. BHARAT SANGH DWARA AASUCHANA ADHIKARI NARCOTIC CONTROL BUREAU VARANASI
|
March 26, 1993 |
BALBIR SINGH Vs. PUSHPA SINGH
|
May 21, 1993 |
BALDEO PRASAD SRIVASTAVA Vs. STATE OF U P
|
April 6, 1993 |
BALE SHARMA Vs. STATE OF U P
|
April 28, 1993 |
BALI RAM SINGH AND ANOTHER Vs. COMMITTEE OF MANAGEMENT, AMARBIR INTER COLLEGE, DHANAPUR, VARANASI AND OTHERS
|
July 7, 1993 |
BALRAJ Vs. STATE OF UTTAR PRADESH
|
May 14, 1993 |
BALWAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 13, 1993 |
BALWANT Vs. VISHNU DAYAL
|
April 29, 1993 |
BANARASI Vs. ABDUL GHANI ALIAS RIGAI
|
May 12, 1993 |
BANS BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 26, 1993 |
BASANT KUMAR CHAUHAN Vs. VIITH ADDL. DISTRICT JUDGE, BAREILLY AND OTHERS
|
August 19, 1993 |
BASANT PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
May 7, 1993 |
BASUDEO ALIAS PATWARI Vs. STATE OF U P
|
March 22, 1993 |
BECHAN Vs. STATE OF U P
|
March 18, 1993 |
BENI MADHAV UPADHYAY Vs. INSPECTOR GENERAL REGISTRATION U P
|
September 9, 1993 |
BHAGAUTI SINGH Vs. STATE OF U P
|
February 3, 1993 |
BHAGAUTI SINGH Vs. STATE OF U P
|
February 8, 1993 |
BHAGELU Vs. STATE OF U P
|
March 31, 1993 |
BHAGWAN DAYAL Vs. PARASARTHI RAJGOPALACHARI AND ORS.
|
March 16, 1993 |
BHAGWAN HARI GOYAL Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA AND OTHERS
|
May 18, 1993 |
BHAGWAN SINGH Vs. MANDALIYA SAHAYAK KRISHI VIPNAN ADHIKARI, JHANSI AND OTHERS
|
April 17, 1993 |
BHAGWATI PRASAD Vs. STATE OF UTTAR PRADESH
|
August 19, 1993 |
BHAIYA HARDEO SINGH Vs. SHAMBHU NATH SINGH
|
March 31, 1993 |
BHAJAN LAL Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
|
September 29, 1993 |
BHAKTI SHARMA Vs. MAHENDRA KUMAR UDENIA
|
December 16, 1993 |
BHARAT EXPLOSIVES LTD Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD
|
April 20, 1993 |
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF U P
|
November 5, 1993 |
BHARTIYA SANSKRIT MAHAVIDYALAYA SAMITI Vs. CIVIL JUDGE HARIDWAR
|
September 20, 1993 |
BHAVANI PRASAD Vs. STATE
|
May 6, 1993 |
BHOLA RAM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 20, 1993 |
BHOO DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
May 21, 1993 |
BHUWAN CHANDRA JOSHI Vs. STATE OF U P
|
April 26, 1993 |
BIJEDRA KUMAR Vs. BASANT KUMAR
|
August 11, 1993 |
BIJENDRA Vs. STATE
|
January 7, 1993 |
BIPIN KUMAR Vs. UNIVERSITY OF ALLAHABAD
|
October 15, 1993 |
BIRENDRA RAO PAUL Vs. UNION OF INDIA
|
May 14, 1993 |
BIRJESH KUMAR Vs. DISTRICT CANE OFFICER BIJNOR
|
November 5, 1993 |
BIRMAL Vs. CHHOTEY
|
November 1, 1993 |
BISHAMBHAR DAYAL GUPTA Vs. ALIGARH MUSLIM UNIVERSITY
|
February 26, 1993 |
BISHAMBHAR DAYAL SRIVASTAVA Vs. STATE OF U P
|
November 5, 1993 |
BISHAN SINGH Vs. IIIRD ADDL. DISTRICT JUDGE
|
May 17, 1993 |
BITANNI Vs. STATE OF U P
|
September 23, 1993 |
BRAHAM DEO Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
August 31, 1993 |
BRAHMA DEO PANDEY Vs. DISTRICT MAGISTRATE ALLAHABAD
|
February 9, 1993 |
BRAHMJEET SINGH RAGHAV Vs. DY DIRECTOR OF EDUCATION
|
May 7, 1993 |
BRAJ KISHORE TEWARI Vs. ACCOUNTANT GENERAL UTTAR PRADESH PENSION LEKHA VIBHAG
|
April 29, 1993 |
BRAJVIR JHA Vs. U P STATE ELECTRICITY BOARD
|
October 13, 1993 |
BRIGADIER B.C. DEB Vs. UNION OF INDIA AND OTHERS
|
January 13, 1993 |
BRIGADIER R C DHINGRA Vs. STATE
|
April 29, 1993 |
BRIJ BHUSHAN JINDAL Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER
|
November 4, 1993 |
BRIJ BHUSHAN LAL SRIVASTAVA Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
|
December 1, 1993 |
BRIJ BHUSHAN PANDEY Vs. 13TH ADDITIONAL DISTRICT JUDGE KANPUR CITY
|
January 23, 1993 |
BRIJ KISHORE GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, BULANDSBAHR AND OTHERS
|
April 2, 1993 |
BRIJ KISHORE PANDEY AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, VARANASI AND OTHERS
|
February 5, 1993 |
BRIJENDRA KUMAR SRIVASTAVA Vs. BHAGIRATH GRAMIN BANK AND OTHERS
|
November 1, 1993 |
BRIJESH BAHADUR SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 23, 1993 |
BRIJNARAIN DWIVEDI AND OTHERS Vs. JAI CHANDRA BAHADUR DWIVEDI AND OTHERS
|
October 13, 1993 |
BUDH PAL Vs. SMT. MUNNI DEVI
|
March 31, 1993 |
BUDH RAM Vs. STATE OF U P
|
September 20, 1993 |
BUDHI Vs. STATE OF UTTAR PRADESH
|
November 2, 1993 |
CHAMELI SINGH Vs. STATE OF U P
|
February 5, 1993 |
CHAND RATTAN NEWAR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
August 27, 1993 |
CHANDA Vs. STATE OF U P
|
February 12, 1993 |
CHANDRA DEV ALIAS CHANNU AND OTHER Vs. STATE OF U.P.
|
December 3, 1993 |
CHANDRA PRAKASH GUPTA Vs. U P STATE AGRO INDUSTRIAL CORPORATION
|
January 11, 1993 |
CHANDRA SEN AGNIHOTRI Vs. DISTRICT MAGISTRATE, FATEHPUR AND ANOTHER
|
November 8, 1993 |
CHANDRAMMA SINGH Vs. STATE OF U P
|
February 23, 1993 |
CHARAN SINGH BHATTI Vs. STATE OF U P
|
September 29, 1993 |
CHAUDHRY FORGINGS, GHAZIABAD Vs. STATE OF U.P. AND OTHERS
|
January 6, 1993 |
CHEDI LAL Vs. STATE OF U P
|
October 6, 1993 |
CHET RAM Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 25, 1993 |
CHET RAM Vs. STATE OF U P
|
January 13, 1993 |
CHET RAM SINGH Vs. STATE OF U. P. AND ANOTHER
|
August 29, 1993 |
CHHITRARIA Vs. STATE OF U P
|
April 29, 1993 |
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. B C VERMA
|
September 22, 1993 |
CHOTTEY NATH Vs. SPECIAL JUDGE ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
January 11, 1993 |
CLASS IVTH EMPLOYEES ASSOCIATION Vs. STATE OF U P
|
March 29, 1993 |
CO-OPERATIVE CANE DEVELOPMENT UNION LTD Vs. NAHAR SINGH
|
February 15, 1993 |
COMMISSIONER OF INCOME TAX Vs. M S J ENGG AND CO
|
February 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. AGRA WINES
|
January 15, 1993 |
COMMISSIONER OF INCOME TAX Vs. SHIV MOHAN LAL
|
January 23, 1993 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH WINE AGENCIES
|
September 21, 1993 |
COMMISSIONER OF INCOME TAX Vs. SARAN KHANDSARI UDYOG
|
May 4, 1993 |
COMMISSIONER OF INCOME TAX Vs. HAJI ABDUL WAJID
|
July 15, 1993 |
COMMISSIONER OF INCOME TAX Vs. VINDABAN CHITRA MANDIR
|
November 3, 1993 |
COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH MAHESH KUMAR
|
November 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. RENUSAGAR POWER COMPANY LIMITED
|
November 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES
|
November 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAM RICHPAL
|
November 4, 1993 |
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL ENGINEERING CORPORATION
|
November 11, 1993 |
COMMISSIONER OF INCOME TAX Vs. RAM PYARE BHAGWATI PRASAD
|
December 3, 1993 |
COMMISSIONER OF INCOME-TAX Vs. SHAKUNTALA BUNDELA
|
November 30, 1993 |
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL REFRIGERATION
|
November 23, 1993 |
COMMISSIONER OF INCOME-TAX Vs. SARVODAYA FURNISHERS AND ELECTRICALS PVT LTD
|
November 26, 1993 |
COMMISSIONER OF INCOME-TAX Vs. BISHAMBHAR DAYAL AND CO
|
November 11, 1993 |
COMMISSIONER OF INCOME-TAX Vs. DAMODAR DASS MEHTA
|
November 3, 1993 |
COMMISSIONER OF INCOME-TAX Vs. TARAI DEVELOPMENT CORPORATION LTD
|
August 16, 1993 |
COMMISSIONER OF INCOME-TAXQURESHI IRON STORES Vs. QURESHI IRON STORESCOMMISSIONER OF INCOME-TAX
|
December 20, 1993 |
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MAHABIR SALES CORPORATION
|
July 19, 1993 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. MODI PON LIMITED
|
August 18, 1993 |
COMMITTEE OF MANAGEMENT ADARSH RAM CHANDRA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
August 20, 1993 |
COMMITTEE OF MANAGEMENT AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND OTHERS
|
September 21, 1993 |
COMMITTEE OF MANAGEMENT FIELD MARSHALL GENERAL MANIK SHAW UCHCHETTER MADHYAMIC VIDYALAYA Vs. DIRECTOR OF EDUCATION U P
|
October 4, 1993 |
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MARAPAR KUSMAHI BAZAR Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
|
November 1, 1993 |
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE PURAINI PARSIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
|
November 26, 1993 |
COMMITTEE OF MANAGEMENT JANTA JANARDAN INTER COLLEGE Vs. SHEEL CHAND TYAGI
|
August 31, 1993 |
COMMITTEE OF MANAGEMENT OF BHABANAND SANSKRIT MAHAVIDYALAYA AZAMGAR Vs. EDUCATION SECRETARY U P GOVERNMENT LUCKNOW
|
May 11, 1993 |
COMMITTEE OF MANAGEMENT OF LAL BAHADUR SHASTRI UCHCHTAR MADHYAMIK VIDYALAYA, BULANDSHAHR THROUGH ITS PRESIDENT SHRI GANGA SARAN SHARMA Vs. DY. DIRECTOR OF EDUCATION 1ST REGION MEERUT AND OTHERS
|
April 17, 1993 |
COMMITTEE OF MANAGEMENT OF SRI MAHESHWAR INTER COLLEGE Vs. STATE OF U P
|
November 10, 1993 |
COMMITTEE OF MANAGEMENT SUKH DEVI BALIKA UCHCHATAR MADHYAMIK VIDYALAYA, ETAWAH Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
|
January 21, 1993 |
COMMITTEE OF MANAGEMENT TARAI SHRI SANATAN DHARMA UCHCHATTAR PRATHMIK KANYA VIDYALAYA Vs. ZILA BASIC SIKSHA ADHIKARI
|
May 17, 1993 |
COMMITTEE OF MANAGEMENT VAIDIK HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
February 16, 1993 |
COMMITTEE OF MANAGEMENT, AMARNATH UCHTAR MADHYAMIK VIDYALAYA KANSO, DISTRICT BALLIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, BALLIA AND OTHER
|
April 29, 1993 |
COMMITTEE OF MANAGEMENT, DAYANAND ARYA KANYA DEGREE COLLEGE, MORADABAD AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 9, 1993 |
COMMITTEE OF MANAGEMENT, KRISHNA ASHRAM EDUCATIONAL TRUST AND ANNIE BESANT SCHOOL ALLAHABAD AND ANOTHER Vs. DIRECTOR OF EDUCATION (BASIC), CHAIRMAN U.P. BASIC SHIKSHA PARISHAD, LUCKNOW AND OTHERS
|
March 26, 1993 |
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASHTRI UCHCHATAR MADHYAMIK VIDHYALAYA, KAKRAI, DISTRICT BULANDSHAHR Vs. DEPUTY DIRECTOR OF EDUCATION, 1ST REGION, MEERUT AND OTHERS
|
May 18, 1993 |
COMMITTEE OF MANAGEMENT, MUBARAKPUR INTER COLLEGE, AZAMGARH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 28, 1993 |
COMMITTEE OF MANAGEMENT, SARVODAYA MANDIR JUNIOR HIGH SCHOOL, MAHAWATPUR BAWLI, MEERUT AND OTHER Vs. STATE OF U.P. AND OTHER
|
April 16, 1993 |
COMMITTEE OF MANAGEMENT, SHANTI NIKETAN VIDYAPEETH AND ANR. Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 4, 1993 |
COMMITTEE OF MANAGEMENT, SRI LALLAN MISRA SHIKSHAN SANSTHAN SOHNAG, DEORIA AND ANOTHER Vs. ASSISTANT REGISTRAR, CHITS FUND AND SOCIETIES, GORAKHPUR AND ANOTHER
|
February 15, 1993 |
COMMITTEE OF MANAGEMENT, SRI SUKH DEVI UCHCHATAR MADHYAMIK VIDYALAYA Vs. DIRECTOR OF EDUCATION
|
April 15, 1993 |
D D KHANNA Vs. BHARTI RAJ
|
August 30, 1993 |
D S RANA Vs. DISTRICT JUDGE DEHRADUN
|
January 7, 1993 |
D.S. AGARWAL Vs. SECRETARY MINISTRY OF DEFENCE UNION OF INDIA AND OTHERS
|
December 10, 1993 |
DADAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 10, 1993 |
DARSHAN SINGH VERMA Vs. COMMITTEE OF MANAGEMENT SRI GANDHI VIDYALAYA INTERMEDIATE COLLEGE
|
July 12, 1993 |
DAYA RAM CHAUHAN Vs. BASIC EDUCATION BOARD/ASSISTANT DIRECTOR OF EDUCATION (BASIC), VARANASI REGION, VARANASI AND OTHERS
|
January 21, 1993 |
DAYA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDARTH NAGAR
|
February 2, 1993 |
DAYA SHANKAR SINGH Vs. STATE OF U P
|
December 8, 1993 |
DEEP CHANDRA SHARMA Vs. STATE OF U P
|
February 18, 1993 |
DEEPA SUYAL Vs. DINESH CHANDRA SUYAL
|
April 29, 1993 |
DEVENDRA Vs. STATE OF U P
|
August 17, 1993 |
DEVENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY MUNSIF
|
September 17, 1993 |
DEVENDRA PRATAP SINGH Vs. DISTRICT MAGISTRATE
|
October 27, 1993 |
DEVENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 15, 1993 |
DEVENDRA SINGH NEGI ALIAS DEBU Vs. STATE OF UTTAR PRADESH
|
March 18, 1993 |
DEVESH BEHARI SAXENA Vs. DY COMMISSIONER OF INCOME-TAX
|
April 15, 1993 |
DEVI PRASAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
|
May 28, 1993 |
DHANESHWAR PRASAD CHATURVEDI Vs. ZILA BASIC SHIKSHA ADHIKARI AND OTHERS
|
March 30, 1993 |
DHARAM PAL SINGH Vs. ZILA SAHAKARI BANK LTD
|
January 11, 1993 |
DHARMANAND ALIAS MAHATO Vs. STATE OF UTTAR PRADESH
|
May 20, 1993 |
DHOLAY Vs. STATE OF U P
|
August 18, 1993 |
DIN DAYAL VERMA Vs. STATE OF U P
|
March 22, 1993 |
DINESH CHARAN MISRA Vs. DISTRICT JUDGE, VARANASI AND OTHERS
|
May 10, 1993 |
DINESH KUMAR Vs. LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
|
July 28, 1993 |
DIPTI SAXENA Vs. DISTRICT BASIC EDUCATION OFFICER, SHAHJAHANPUR AND OTHERS
|
April 13, 1993 |
DIRECTOR GENERAL DEPT OF POSTS Vs. COMMISSIONER WORKMENS COMPENSATION
|
October 1, 1993 |
DIVENDRA SINGH NEGI Vs. STATE OF U P
|
March 18, 1993 |
DR. ABDUL QUAYUM KHAN Vs. STATE OF U.P. AND OTHERS
|
December 22, 1993 |
DR. ASHOK KUMAR SAXENA Vs. ARYA AND ANOTHER
|
September 3, 1993 |
DR. B.N. SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
October 7, 1993 |
DR. D.S. RANA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
January 1, 1993 |
DR. DYANAND TYAGI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANOTHER
|
July 6, 1993 |
DR. G. K. RAI Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
|
May 19, 1993 |
DR. G.C. TRIPATHI Vs. STATE OF U.P. AND ANOTHER
|
August 30, 1993 |
DR. JATA SHANKER MISHRA Vs. THE STATE OF U. P. AND ANOTHER
|
November 2, 1993 |
DR. KAILASH NATH MISHRA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
February 10, 1993 |
DR. M.R.S. SHAIL KHANNA Vs. V.C., B.H.U. VARANASI AND ANOTHER
|
November 10, 1993 |
DR. MAN SINGH Vs. COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE, AGRA AND OTHERS
|
October 5, 1993 |
DR. MRS. MANJULA MUKHERJEE Vs. BANARAS HINDU UNIVERSITY AND ANOTHER
|
January 13, 1993 |
DR. N.N. PANDITA Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANR.
|
July 6, 1993 |
DR. S.B. SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 29, 1993 |
DR. SMT. RINI SEN Vs. STATE OF U.P. AND OTHERS
|
April 2, 1993 |
DUKHI RAM Vs. RAM BHAROSEY
|
September 24, 1993 |
DUKHI RAM Vs. STATE OF UTTAR PRADESH
|
January 13, 1993 |
DURGA DEVI ALIAS VINDHYACHAL DEVI Vs. DISTRICT JUDGE BALLIA
|
February 9, 1993 |
DURGA PRASAD SWARNKAR & ORS. Vs. MANAGING DIRECTOR, U.P.S.R.T.C. LUCKNOW & ORS.
|
October 29, 1993 |
DURJAN KUMARI Vs. STATE OF U P
|
November 11, 1993 |
DWARIKA PRASAD YADAV REGIONAL TRANSPORT OFFICER BAREILLY Vs. USHA CHHATRATH PRINCIPAL SECRETARY TRANSPORT GOVT OF U P
|
March 29, 1993 |
EASTERN U P CHAMBER OF COMMERCE AND INDUSTRY ALLAHABAD Vs. U P STATE ELECTRICITY BOARD
|
March 1, 1993 |
EHSAN AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
|
April 12, 1993 |
ELGIN MILLS COMPANY LTD Vs. ADDITIONAL LABOUR COMMISSIONER
|
January 21, 1993 |
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION I Vs. HYDRO ELECTRIC EMPLOYEES UNION
|
May 13, 1993 |
FAIYAZ AHMAD Vs. STATE OF U P
|
December 8, 1993 |
FAMILY PLANNING ASSOCIATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT 3
|
April 16, 1993 |
FAROOQ Vs. STATE OF U P
|
October 8, 1993 |
GAFOORA Vs. STATE OF U P
|
May 4, 1993 |
GANESH CHANDRA BHATT Vs. DISTRICT MAGISTRATE ALMORA
|
March 12, 1993 |
GANESH PRASAD Vs. DISTRICT MAGISTRATE BASTI
|
January 28, 1993 |
GANGA DEVI Vs. C B JOSHI
|
October 1, 1993 |
GANGA DEVI Vs. ADMINISTRATOR, NAGAR MAHAPALIKA, KANPUR AND ANOTHER
|
June 29, 1993 |
GANGESHWAR LTD Vs. UNION OF INDIA UOI
|
December 2, 1993 |
GANGS PRASAD YADAV AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
|
February 4, 1993 |
GAON SABHA Vs. MAHABIR SINGH
|
November 18, 1993 |
GAUDAS Vs. STATE OF U P
|
October 13, 1993 |
GENERAL ELECTRIC CO OF INDIA LTD Vs. LABOUR COURT
|
August 11, 1993 |
GHAI ICE CREAM PVT LTD Vs. CEGAT
|
October 1, 1993 |
GHANSHYAM MISHRA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BANDA AND OTHERS
|
February 2, 1993 |
GHISAI LAL Vs. UNION OF INDIA
|
August 30, 1993 |
GIRDHARI LAL Vs. ADDL. COMMISSIONER, JUDICIAL (1ST), BAREILLY DIVISIONS, BAREILLY, AND OTHERS
|
August 19, 1993 |
GIRIJA PRASAD SINGH Vs. STATE OF UTTAR PRADESH
|
July 12, 1993 |
GIRIJA SHANKAR SINGH Vs. THE ADDL. DISTRICT MAGISTRATE (ADMINISTRATION), GORAKHPUR
|
September 21, 1993 |
GIRRAJ KISHORE SHARMA Vs. U P STATE ELECTRICITY BOARD
|
May 11, 1993 |
GOPAL AND ORS. Vs. STATE OF U.P. & ORS.
|
December 21, 1993 |
GOPAL CHAND SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
April 26, 1993 |
GOPAL DAS RAWAT Vs. U P STATE ROAD TRANSPORT CORPORATIONS
|
September 27, 1993 |
GOPAL PANDEY Vs. CHANCELLOR BANARAS HINDU UNIVERSITY
|
January 13, 1993 |
GOPAL SINGH Vs. DHANRAJI DEVI
|
March 29, 1993 |
GOPAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER
|
February 8, 1993 |
GORAKH NATH PANDEY Vs. DIVISIONAL SECURITY COMMISSIONER AND ANOTHER
|
August 5, 1993 |
GORAKHNATH UPADHYAYA Vs. STATE OF UTTAR PRADESH
|
May 19, 1993 |
GORAKHPUR UNIVERSITY, GORAKHPUR Vs. SHESH NATH TRIPATHI AND OTHERS
|
August 6, 1993 |
GRAM SABHA LAKHANPUR PANTI Vs. RAM DEV
|
May 4, 1993 |
GRAM UDYOG KUTIR SABU UTPADAN SADHAN SAHKARI SAMITI LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 1, 1993 |
GULAB SANJEEVAN YADAV Vs. STATE OF U P
|
March 26, 1993 |
GULSHAN KUMAR Vs. COLLECTOR GHAZIABAD
|
October 13, 1993 |
GULZAR Vs. STATE OF U P
|
October 14, 1993 |
GUPTA RICE MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 24, 1993 |
GUR PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
|
October 15, 1993 |
GUR PRASAD SHYAM BABU Vs. STATE BANK OF INDIA AND ANOTHER
|
July 5, 1993 |
GURCHARAN SINGH Vs. STATE OF U P
|
September 13, 1993 |
GURMEET SINGH AND OTHERS Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
|
November 4, 1993 |
GYAN SWAROOP GUPTA Vs. STATE OF UTTAR PRADESH
|
August 11, 1993 |
HABIB Vs. STATE OF U P
|
October 15, 1993 |
HAJI BASHIR GOG Vs. STATE OF U P
|
December 23, 1993 |
HAJI PEER BUX Vs. STATE OF UTTAR PRADESH
|
April 13, 1993 |
HAMEED Vs. STATE OF UTTAR PRADESH
|
November 3, 1993 |
HAMIDAN DAUGHTER OF LATE GULAM JILANI Vs. MOHAMMAD RAFIQ
|
February 2, 1993 |
HAMMIR Vs. STATE OF U P
|
March 13, 1993 |
HAMMIRA Vs. STATE OF U P
|
January 13, 1993 |
HANEEF Vs. STATE
|
December 23, 1993 |
HANUMAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 7, 1993 |
HAR DAYAL Vs. STATE OF U P
|
October 13, 1993 |
HAR VANSH SINGH Vs. STATE OF UTTAR PRADESH
|
February 1, 1993 |
HARBAN SAHAI ALIAS HARBANS SAHAI Vs. STATE OF UTTAR PRADESH
|
February 16, 1993 |
HARI CHAND GOPAL Vs. UNION OF INDIA
|
August 18, 1993 |
HARI NARAIN Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
August 17, 1993 |
HARI PRASAD Vs. COLLECTOR BALLIA
|
January 13, 1993 |
HARI RAM Vs. STATE OF U P
|
February 17, 1993 |
HARI SHANKAR SHUKLA Vs. STATE OF U.P. AND OTHERS
|
April 9, 1993 |
HARI SHANKER Vs. STATE OF U P
|
November 23, 1993 |
Hari Singh Vs. State of U.P.
|
July 13, 1993 |
HARLOK YADAV Vs. ALLAHABAD BANK AND OTHERS
|
May 21, 1993 |
HARPAL Vs. MEENA DEVI
|
February 16, 1993 |
HARPAL Vs. MEENA DEVI
|
January 16, 1993 |
HARSARAM LAL SHARMA Vs. STATE OF U P
|
November 26, 1993 |
HASHMAT SHAH Vs. STATE
|
October 18, 1993 |
HASHMATULLAH Vs. U.P.S.R.T.C.
|
November 24, 1993 |
HEERAWATI DEVI Vs. STATE OF U P
|
March 31, 1993 |
HEMANSHU KUMAR CHATURVEDI Vs. UNIVERSITY OF GORAKHPUR
|
May 19, 1993 |
HIFZUR REHMAN Vs. VITH ADDL DISTRICT JUDGE
|
April 16, 1993 |
HIGH COURT OF ALLAHABAD Vs. AMOD KUMAR SRIVASTAVA
|
January 28, 1993 |
HIMMAT SINGH Vs. III ADDITIONAL DISTRICT JUDGE DEORIA
|
September 20, 1993 |
HINCH LAL Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
|
January 7, 1993 |
HINDUSTAN SAFETY GLASS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 17, 1993 |
HIRA LAL Vs. STATE OF U P
|
May 17, 1993 |
HIRAMAN Vs. STATE OF U P
|
December 10, 1993 |
HOTI SINGH Vs. BOARD OF REVENUE, U.P., AT ALLD. AND OTHERS
|
August 17, 1993 |
HUSSAIN AHMAD Vs. STATE OF U P
|
March 12, 1993 |
I.C.I. INDIA LTD., NEW DELHI Vs. SHIRISH CHANDRA PANDEY AND OTHERS
|
October 27, 1993 |
IBRAHIM Vs. NANHOO
|
September 24, 1993 |
IMTIAZ AHMAD Vs. STATE OF U P
|
September 29, 1993 |
IMTIAZ HUSSAIN ALIAS CHHOTE Vs. IV ADDL. DISTRICT JUDGE
|
March 12, 1993 |
IN RE : AMAR PAL Vs. U.P. STATE SPINNING CO. LTD., KAMPUR THROUGH ITS MG. DIRECTION
|
December 9, 1993 |
INDER SINGH Vs. SMT. GHARIBANI
|
November 9, 1993 |
INDERJEET BHATIA Vs. STATE OF U P
|
April 5, 1993 |
INDEXPORT LTD Vs. STATE OF UTTAR PRADESH
|
August 20, 1993 |
INDIAN BANK Vs. VII ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
April 29, 1993 |
INDIAN VETERINARY RESEARCH INSTITUTE Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
September 29, 1993 |
INDRA MOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
December 16, 1993 |
INDRA PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 15, 1993 |
INDRA PRASAD SAXENA Vs. CHAMAN LAL MALIK
|
May 17, 1993 |
INDRADEO SINGH Vs. DISTRICT JUDGE
|
May 13, 1993 |
INDRAJIT BHATIA Vs. STATE OF U P
|
April 6, 1993 |
INDRAJIT GHOSH Vs. UNION OF INDIA
|
September 15, 1993 |
INDU BHUSHAN JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 13, 1993 |
IQBAL BADI KHAN Vs. ADHISHASI ABHIYANTA
|
September 17, 1993 |
IQBAL HUSAIN Vs. R A FINANCE REG
|
November 25, 1993 |
ISHAN AHMAD Vs. DISTRICT JUDGE BAREILLY
|
August 30, 1993 |
ISHAQ HUSAIN RAZVI Vs. STATE OF UTTAR PRADESH
|
February 3, 1993 |
ISHTIYAQUE AHMAD Vs. STATE OF U.P.
|
November 10, 1993 |
ISHWAR SINGH TOME Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
May 14, 1993 |
JAGAN SINGH Vs. CANARA BANK
|
December 23, 1993 |
JAGANNATH Vs. STATE OF U P
|
May 17, 1993 |
JAGANNATH Vs. STATE
|
May 19, 1993 |
JAGAT PRAKASH CHATURVEDI Vs. STATE OF U.P. AND OTHERS
|
April 23, 1993 |
JAGAT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
|
October 13, 1993 |
JAGDISH PRASAD PANDEY Vs. STATE OF U P
|
September 24, 1993 |
JAGMOHAN ALLIED AUTO INDL P LTD Vs. COLLECTOR OF C EX
|
December 22, 1993 |
JAGVIR SINGH JATAV Vs. DEPUTY DIRECTOR OF EDUCATION, MEERUT REGION, MEERUT AND OTHERS
|
January 23, 1993 |
JAI GURU RICE AND DAL MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 25, 1993 |
JAI NARAIN Vs. STATE OF UTTAR PRADESH
|
March 17, 1993 |
JAIN KALIAWALA ENGG WORKS P LTD Vs. UNION OF INDIA UOI
|
March 15, 1993 |
JAL DEVI Vs. THE IV ADDL. DISTRICT JUDGE
|
March 24, 1993 |
JAMIDAR Vs. STATE OF U P
|
April 16, 1993 |
JANGI SINGH Vs. STATE OF U.P. AND OTHERS
|
September 24, 1993 |
JANI KHAN Vs. 3RD ADDL DISTRICT JUDGE SAHARANPUR
|
January 20, 1993 |
JANTA AGRO FERTILISERS MEERUT Vs. STATE OF UTTAR PRADESH
|
April 23, 1993 |
JANTA JUNIOR HIGH SCHOOL MAHUARI Vs. SAHAYAK NIBANDHAK FIRMS SOCIETIES AND CHITS VARANASI DIVISION
|
January 15, 1993 |
JASWANT Vs. STATE OF U P
|
December 7, 1993 |
JASWANT SINGH Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
May 19, 1993 |
JAWALA PRASAD Vs. PARGANA ADHIKARI
|
May 10, 1993 |
JHABBOO AND ANOTHER Vs. STATE OF U.P. AND ORS.
|
April 9, 1993 |
JHABUL RAM Vs. DISTRICT JUDGE BALLIA
|
October 8, 1993 |
JHUNJHUNWALA OIL MILLS Vs. STATE OF U P
|
October 27, 1993 |
JILA SAHAKARI BANK LTD Vs. CONCILIATION OFFICER
|
May 12, 1993 |
JINDAL PRODUCTS Vs. INCOME TAX OFFICER
|
February 18, 1993 |
JITENDRA NATH DAR Vs. ADDL. DIST. MAGISTRATE AND ANOTHER
|
September 23, 1993 |
JIYA LAL Vs. XITH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
|
November 1, 1993 |
JUNIOR DOCTORS ASSOCIATION, B.H.U. VARANASI AND OTHERS Vs. BANARAS HINDU UNIVERSITY AND OTHERS
|
January 13, 1993 |
JYOTI SWARUP AGARWAL Vs. CIVIL JUDGE GORAKHPUR
|
October 26, 1993 |
K K GUPTA Vs. STATE OF UTTAR PRADESH
|
March 23, 1993 |
K K SINGH Vs. GORAKHPUR UNIVERSITY
|
February 3, 1993 |
KAILASH CHAUDHARI Vs. STATE OF UTTAR PRADESH
|
June 4, 1993 |
KAILASH NATH Vs. STATE OF U P
|
November 11, 1993 |
KAILASH NATH YADAV Vs. U.P. POLICE HEADQUARTERS, ALLAHABAD AND OTHERS
|
September 8, 1993 |
KALEY KHAN Vs. STATE OF U P
|
June 21, 1993 |
KALISH NARAIN SINGH Vs. ANUJ PRATAP SINGH
|
March 23, 1993 |
KALPNATH PANDEY Vs. XITH ADDL. DISTRICT JUDGE
|
February 10, 1993 |
KAMAL KISHORE Vs. BANK OF INDIA AND OTHERS
|
February 18, 1993 |
KAMAL KISHORE SHUKLA Vs. STATE OF U P
|
April 23, 1993 |
KAMAL UDDIN Vs. STATE OF U P
|
January 20, 1993 |
KAMALJIT SINGH Vs. STATE OF U.P.
|
November 1, 1993 |
KAMALUDDIN AHMAD Vs. ADDI SESSIONS JUDGE
|
November 16, 1993 |
KAMESHWAR NATH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
October 12, 1993 |
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR EDUCATION
|
December 20, 1993 |
KAMLESH GUPTA Vs. STATE OF U P
|
August 20, 1993 |
KAMLESH KUMAR PANDEY Vs. STATE OF U P
|
December 15, 1993 |
KANHAIYA LAL AND OTHERS Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
December 16, 1993 |
KANHAIYA LAL BAJPAI Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
|
February 26, 1993 |
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
July 9, 1993 |
KAR MOBILE LIMITED Vs. COMMISSIONER OF SALES TAX
|
February 15, 1993 |
KAREDIN JAISWAL Vs. STATE OF UTTAR PRADESH
|
March 29, 1993 |
KARTIK CHANDRA BHATTACHARYA Vs. STATE OF U P
|
July 20, 1993 |
KASHI NATH YADAV Vs. SUB DIVISIONAL OFFICER MOHAMMADABAD
|
April 16, 1993 |
KASHI RAM KANHAIYA LAL Vs. ADDL DISTRICT MAGISTRATE
|
April 13, 1993 |
KASIM ALI Vs. STATE OF U.P. AND OTHERS
|
May 13, 1993 |
KAUSHALYA DEVI Vs. COMPETENT AUTHORITY, URBAN LAND CEILING
|
January 19, 1993 |
KESHAV Vs. IVTH ADDITIONAL DISTRICT JUDGE BADAUN
|
September 28, 1993 |
KESHAV PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
April 5, 1993 |
KHALSA TRADERS Vs. COMMISSIONER SALES TAX U P
|
January 28, 1993 |
KHAN CHANDRA MADHU Vs. DEPUTY DIRECTOR OF EDUCATION, 3RD DIVISION, BAREILLY AND OTHERS
|
May 14, 1993 |
KHAZAN SINGH Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 18, 1993 |
KIRAN AGRAWAL Vs. STATE OF UTTAR PRADESH AND OTHERS
|
July 15, 1993 |
KIRAN PRAKASH MISRA Vs. STATE OF ARUNACHAL PRADESH
|
April 7, 1993 |
KIRAN SINGH Vs. BALBIR SINGH
|
January 15, 1993 |
KISAN RICE MILL KARHAL Vs. KRISHI UTPADAN MANDI SAMITI
|
October 4, 1993 |
KISAN SAHKARI CHINI MILLS LTD Vs. AWADHESH SINGH
|
May 20, 1993 |
KISHAN ALIAS KISHAN CHANDRA SHARMA Vs. SUPERINTENDENT OF POLICE MATHURA
|
August 18, 1993 |
KISHORA KANT SINGH Vs. VASHISHTHA SINGH YADAV
|
August 4, 1993 |
KISHORE KUMAR Vs. XIVTH ADDL. DISTRICT JUDGE
|
May 5, 1993 |
KISHORI RAMAN SHIKSHA SAMITI AND OTHERS Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, AGRA AND OTHERS
|
September 29, 1993 |
KRIPA NARAIN SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION VII REGION
|
July 14, 1993 |
KRISHAN KUMAR AGARWAL Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 21, 1993 |
KRISHAN PAL SINGH Vs. STATE OF U P
|
July 8, 1993 |
KRISHNA AGRAWAL Vs. STATE OF U.P. AND OTHERS
|
September 24, 1993 |
Krishna Kant Gaur Vs. State of U.P.
|
July 13, 1993 |
KRISHNA KANT SINGH Vs. STATE OF U P
|
May 12, 1993 |
KRISHNA KUMAR Vs. STATE OF UTTAR PRADESH
|
May 20, 1993 |
KRISHNA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
|
August 25, 1993 |
KRISHNA PAL SONKER Vs. STATE OF U.P.
|
May 5, 1993 |
KRISHNA SINGH Vs. STATE OF U P
|
April 12, 1993 |
KUMAR SHARMA Vs. STATE OF U P AND
|
February 18, 1993 |
KUMARI MAMTA SRIRASTAVA Vs. REGISTRAR, DEPARTMENTAL EXAMINATION, U.P., ALLAHABAD AND ORS.
|
September 2, 1993 |
KUMARI MAMTA SRIVASTAVA Vs. REGISTRAR DEPARTMENT EXAMINATION UTTAR PRADESH
|
September 22, 1993 |
KUMARI MANISH VERMA Vs. ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ANOTHER
|
May 13, 1993 |
KUMARI PRATIMA SRIVASTAVA Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND OTHERS
|
August 30, 1993 |
KUNWAR Vs. STATE OF UTTAR PRADESH
|
April 8, 1993 |
L KANT PAPER MILLS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 22, 1993 |
LACHMAN Vs. DASHRATH
|
April 28, 1993 |
LAIJI MUAURYA Vs. STATE OF U P
|
September 15, 1993 |
LAKHPAT SINGH Vs. STATE OF U P
|
February 2, 1993 |
LAKHVINDER ALIAS LAKHA SINGH Vs. STATE OF U P
|
July 14, 1993 |
LAL BAHADUR Vs. STATE OF U P
|
December 9, 1993 |
LAL CHAND Vs. DISTRICT JUDGE
|
December 27, 1993 |
LAL CHAND Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
|
December 22, 1993 |
LAL JI SRIVASTAVA Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED
|
September 28, 1993 |
LALIT KHANNA Vs. CONTROLLER OF ESTATE DUTY
|
April 8, 1993 |
LALJI Vs. DIRECTOR BAL VIKAS SEVA AVAM PUSTAHAR
|
February 4, 1993 |
LALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION JHANSI
|
August 18, 1993 |
LALTA PRASAD Vs. NAGAR PALIKA
|
April 17, 1993 |
LALTA PRASAD YADAV ALIAS LALLA Vs. STATE OF U.P. AND OTHERS
|
April 29, 1993 |
LATE SRI SHYAM LAL Vs. THE U.P. STATE AGRO INDUSTRIAL CORPORATION AND OTHERS
|
January 11, 1993 |
LAXMAN Vs. SRIPAL
|
January 6, 1993 |
LAXMI DEVI GHOPRADE Vs. STATE OF U.P.
|
July 16, 1993 |
LIYAKAT Vs. STATE OF U P
|
May 6, 1993 |
LIYAQAT KHAN Vs. STATE OF U P
|
December 14, 1993 |
M. ISMAIL FARUQI Vs. STATE OF U.P. THROUGH SECRETARY, EDUCATION DEPARTMENT LUCKNOW AND OTHERS
|
May 18, 1993 |
M.C. JOHNSON Vs. V.P. BUKSHI
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February 22, 1993 |
M/S. PRAG VANASPATI PRODUCTS AND ANOTHER Vs. IIIRD ADDL. DISTRICT AND SESSIONS JUDGE, FARRUKHABAD AND OTHERS
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December 20, 1993 |
MADAN DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
April 9, 1993 |
MADAN MOHAN PAUL Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1993 |
MADAN MOHAN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
October 29, 1993 |
MAHABIR PRASAD AND ORS. Vs. RAM KUMAR SINGH
|
July 12, 1993 |
MAHARISHI AYURVEDA PRODUCTS Vs. DEVELOPMENT COMMISSIONER NOIDA EXPORT PROCESSING ZONE
|
September 8, 1993 |
MAHENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY (RENT CONTROL)/MUNSIF SITAPUR
|
November 3, 1993 |
MAHENDRA NATH RAI Vs. STATE OF U P
|
January 18, 1993 |
MAHENDRA PAL SINGH AND OTHERS Vs. SUB
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December 3, 1993 |
MAHENDRA PRATAP Vs. STATE OF UTTAR PRADESH
|
January 13, 1993 |
MAHENDRA SWARUP SHARMA Vs. XII ADDL DISTT JUDGE APPELLATE AUTHORITY
|
September 29, 1993 |
MAHESH CHANDRA Vs. THE IIND ADDL. DISTRICT JUDGE
|
May 14, 1993 |
MAHESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
May 5, 1993 |
MAHESH CHANDRA SHARMA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
|
May 7, 1993 |
MAHESH PRASAD Vs. STATE OF U P
|
July 12, 1993 |
MAHESH PRASAD AWASTHI Vs. STATE OF U P
|
January 11, 1993 |
MAHESHWARI PRASAD SINGH Vs. U.P. STATE TEXTILE CORPORATION LTD. AND OTHERS
|
April 30, 1993 |
MAK PLASTICS PVT. LTD. Vs. U.P. STATE ELECTRICITY BOARD
|
January 13, 1993 |
MAKSOODA KHATOON Vs. STATE
|
May 28, 1993 |
MALTI DEVI MALVIYA (SMT. ) & ANR. Vs. DIRECTOR OF EDUCATION (SECONDARY) U.P. & ORS.
|
September 29, 1993 |
MALWATI Vs. STATE OF U F AND QRS
|
April 7, 1993 |
MAN MOHAN SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
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March 24, 1993 |
MAN SINGH Vs. DISTRICT MAGISTRATE BANDA
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January 29, 1993 |
MAN SINGH AND ANR Vs. STATE OF U.P.
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August 16, 1993 |
MANAGER COMMITTEE OF MANAGEMENT Vs. MAHENDRA KUMAR SHUKLA
|
September 15, 1993 |
MANAGING COMMITTEE BALIKA UCCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
February 1, 1993 |
MANDAVI GUPTA Vs. REGISTRAR, CO
|
September 6, 1993 |
MANGAL PRASAD GUPTA Vs. STATE OF U P
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January 6, 1993 |
MANGAL SINGH GUPTA Vs. STATE OF U.P
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November 9, 1993 |
MANI RAO Vs. ADDL. DISTRICT MAGISTRATE
|
June 3, 1993 |
MANJU GUPTA Vs. NATIONAL INSURANCE CO LTD
|
September 22, 1993 |
MANNI SINGH Vs. STATE OF U P
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July 8, 1993 |
MANNI SINGH CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 12, 1993 |
MANOJ KUMAR Vs. XTH ADDL DISTRICT JUDGE, MEERUT AND OTHERS
|
October 26, 1993 |
MANOJ KUMAR YADAV Vs. SHOBHA BOS
|
February 1, 1993 |
MANOO LAL YADAV Vs. STATE OF U P
|
November 26, 1993 |
MANZOOR AHMAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
March 18, 1993 |
MASTER ZUBEEN Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW
|
May 7, 1993 |
MATA PRASAD Vs. STATE OF U P
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November 8, 1993 |
MATA PRASAD Vs. STATE OF U.P.
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February 17, 1993 |
MAYA GUPTA Vs. STATE OF U.P. AND OTHERS
|
December 17, 1993 |
MAYA PRAKASH Vs. STATE OF U P
|
January 12, 1993 |
MEGHA RAM Vs. COMMISSIONER MEERUT DIVISION
|
April 15, 1993 |
MIDLANDS PVT LTD Vs. REGIONAL P F COMMISSIONER
|
May 20, 1993 |
MINHAJ AHMAD Vs. STATE OF U P
|
October 4, 1993 |
MINISTERIAL KARMACHARI SANGH, LUCKNOW Vs. STATE OF U.P. AND ANOTHER
|
April 21, 1993 |
MISRI LAL SHAH Vs. STATE OF U P
|
October 11, 1993 |
MITHILESH KUMARI JAIN Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1993 |
MODI INDUSTRIES LTD Vs. ADDITIONAL LABOUR COMMISSIONER
|
April 12, 1993 |
MOHAMMAD JAN Vs. STATE
|
February 10, 1993 |
MOHAMMAD NASEEM KHAN Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
March 18, 1993 |
MOHAMMAD SHARIF Vs. BIRI SINGH, ETC
|
October 30, 1993 |
MOHAMMED KHALIL Vs. DY. I.G. (P.A.C.) EASTERN SECTOR, VARANASI AND ANOTHER
|
April 27, 1993 |
MOHAR MANI SINGH Vs. THE STATE OF U.P. AND OTHERS
|
December 6, 1993 |
MOHD ILIYAS Vs. CHIEF MEDICAL SUPERINTENDENT DISTRICT HOSPITAL DEORIA
|
February 22, 1993 |
MOHD MUSHTAQ HUSAIN Vs. STATE OF U P
|
December 22, 1993 |
MOHD QAMAR KHAN Vs. ADDITIONAL DISTRICT JUDGE VI KANPUR NAGAR
|
September 15, 1993 |
MOHD SALIM Vs. STATE
|
July 16, 1993 |
MOHD SIDDIQUE Vs. STATE OF U P
|
February 11, 1993 |
MOHD. ASHRAF Vs. STATE OF U.P. AND OTHERS
|
September 15, 1993 |
MOHD. NASEEM KHAN Vs. REGIONAL MANAGER U.P. TRANSPORT CORPORATION
|
September 10, 1993 |
MOHD. WASIL Vs. NASEER UDDIN
|
July 20, 1993 |
MOHINI GUPTA Vs. ALLAHABAD UNIVERSITY
|
April 12, 1993 |
MOIN ULLAH KHAN Vs. STATE OF U.P. AND OTHERS
|
November 3, 1993 |
MONICA DIXIT Vs. STATE OF U P
|
April 27, 1993 |
MOOL CHAND ARORA Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
|
September 20, 1993 |
MOONGALAL Vs. D I G KARMIK U P POLICE HEADQUARTER
|
September 24, 1993 |
MOTI LAL GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
May 6, 1993 |
MOTILAL BHALLA Vs. IST ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
|
October 28, 1993 |
MUDARAN EVAM LEKHAN SAMAGRI, ALLAHABAD Vs. SAFAT ALI AND ANOTHER
|
May 17, 1993 |
MUKHTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 20, 1993 |
MUNICIPAL BOARD Vs. UNION OF INDIA UOI
|
May 17, 1993 |
MUNNA Vs. STATE
|
February 17, 1993 |
MUNNA KHAN Vs. STATE OF U P
|
September 4, 1993 |
MUNNALAL AGARWAL Vs. MUNICIPAL BOARD, BILASPUR AND OTHERS
|
February 9, 1993 |
MUNSHILAL AGARWAL AND OTHERS Vs. 9TH ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
|
October 8, 1993 |
MURARI LAL SHARMA Vs. STATE OF U.P., & ORS.
|
September 8, 1993 |
MUSHTAQ Vs. STATE OF U P
|
September 2, 1993 |
N G TRADING COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 9, 1993 |
NAGAR PALIKA INTER COLLEGE Vs. HAWALDAR SINGH
|
April 2, 1993 |
NAGENDRA SINGH Vs. STATE OF U P
|
April 15, 1993 |
NAGESHAR Vs. STATE OF U P
|
September 17, 1993 |
NAJMUL Vs. STATE OF U P
|
February 13, 1993 |
NAMITA AGRAWAL Vs. DIRECTOR MEDICAL EDUCATION AND TRAINING
|
November 9, 1993 |
NAND KISHORE ALIAS NANDAR Vs. STATE OF U P
|
November 12, 1993 |
NAND KISHORE TRIPATHI Vs. THE DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
|
November 5, 1993 |
NAND LAL Vs. BAL MUKUND
|
November 27, 1993 |
NANDGANJ SIHORI SUGAR MILLS CO. LTD. AND ANOTHER Vs. BADRI NATH DIXIT
|
August 26, 1993 |
NANHEY Vs. DEPUTY DIRECTOR CONSOLIDATION
|
April 13, 1993 |
NANKAI Vs. STATE OF U P
|
October 11, 1993 |
NANKI PRASAD Vs. STATE OF U P
|
July 15, 1993 |
NANKOO SINGH Vs. STATE OF U P
|
November 22, 1993 |
NANUKI PRASAD Vs. STATE OF UTTAR PRADESH
|
April 16, 1993 |
NARAIN LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE ETAH
|
September 3, 1993 |
NARENDRA Vs. STATE OF U P
|
April 8, 1993 |
NARENDRA KUMAR Vs. STATE OF U P
|
December 23, 1993 |
NARENDRA KUMAR JAIN Vs. SUKUMAR CHAND JAIN
|
April 16, 1993 |
NARENDRA KUMAR JAIN Vs. VII ADDL. DISTRICT AND SESSION JUDGE, KANPUR AND OTHERS
|
March 24, 1993 |
NARENDRA KUMAR STEEL TRADERS Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 6, 1993 |
NARENDRA PAL Vs. STATE OF U P
|
November 1, 1993 |
NARENDRA SINGH Vs. STATE OF U P
|
August 18, 1993 |
NARESH KUMAR Vs. STATE OF U P
|
November 8, 1993 |
NARESH KUMAR GAUTAM Vs. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
October 28, 1993 |
NARESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
January 18, 1993 |
NASIM KHAN Vs. MASRUM BIBI
|
January 20, 1993 |
NATHO MAL Vs. STATE OF UTTAR PRADESH
|
August 23, 1993 |
NATHOONI SINGH Vs. STATE OF UTTAR PRADESH
|
March 18, 1993 |
NATHOONI SINGH Vs. STATE OF U P
|
March 3, 1993 |
NATIONAL INSURANCE CO LTD Vs. JUMRATI
|
April 30, 1993 |
NATIONAL INSURANCE CO LTD Vs. SWARN KANTA SAHGAL
|
April 30, 1993 |
NATTHAL Vs. STATE OF U P
|
July 15, 1993 |
NAURAJ SINGH Vs. SHESH RAM
|
August 31, 1993 |
NAVDEEP AGARWAL Vs. UNION OF INDIA
|
December 2, 1993 |
NAVRATAN TIWARI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI, BANSGAON, DISTRICT GORAKHPUR AND OTHERS
|
December 17, 1993 |
NAWAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH
|
April 29, 1993 |
NEERAJ ALIAS GUDDU Vs. STATE OF U P
|
January 19, 1993 |
NEKI RAM Vs. AVAS EVAM VIKAS PARISHAD
|
November 1, 1993 |
NIRMALA DEVI Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 2, 1993 |
NISAR AHMAD Vs. DISTRICT MAGISTRATE, KANPUR DEHAT AND OTHERS
|
December 2, 1993 |
NISHATGANJ VYAPAR MANDAL Vs. STATE OF UTTAR PRADESH
|
May 18, 1993 |
NITYANAND VISHWAS Vs. STATE OF U P
|
January 29, 1993 |
NOOR JAHAN Vs. SETTLEMENT OFFICER CONSOLIDATION
|
July 19, 1993 |
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. STATE OF U P
|
December 22, 1993 |
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
|
May 20, 1993 |
O.M.S. INTERNATIONAL Vs. STATE OF U.P. AND OTHERS
|
January 20, 1993 |
OM KANT UPADHYAYA Vs. XTH ADDL DISTRICT JUDGE AGRA
|
August 30, 1993 |
OM NARAIN NIGAM Vs. ENGINEER IN CHIEF PUBLIC WORKS DEPARTMENT
|
July 21, 1993 |
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
January 12, 1993 |
OM PRAKASH AND OTHERS Vs. THE VIITH ADDL. DISTRICT JUDGE, ALIGARH AND OTHERS
|
October 4, 1993 |
OM PRAKASH GUPTA Vs. STATE OF U.P. AND OTHERS
|
February 9, 1993 |
OM PRAKASH SHARMA Vs. ZILA PANCHAYAT RAJ OFFICER, MEERUT AND OTHERS
|
November 23, 1993 |
OM PRAKASH SHARMA Vs. STATE OF U P
|
May 19, 1993 |
OM PRAKASH SRIVASTAVA Vs. REGIONAL RURAL BAK
|
August 20, 1993 |
OM PRAKASH VIRENDRA KUMAR Vs. COMMISSIONER OF SALES TAX U P
|
January 28, 1993 |
OMI ALIAS OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
May 14, 1993 |
ONKAR NATH SHARMA Vs. STATE OF U. P. AND ANOTHER
|
October 4, 1993 |
P C AGARWAL Vs. STATE OF UTTAR PRADESH
|
February 22, 1993 |
PANCHAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
December 15, 1993 |
PANCHAM YADAV Vs. STATE OF UTTAR PRADESH
|
May 14, 1993 |
PANKAJ KUMAR SRIVASTAVA Vs. DIRECTOR INSTITUTE OF MEDICAL SCIENCES BANARAS HINDU UNIVERSITY
|
March 29, 1993 |
PARAS NATH PANDEY Vs. ZILA PANCHAYAT RAJ ADHIKARI
|
July 14, 1993 |
PARVEZ AKHTAR AND ORS. Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ANR.
|
March 29, 1993 |
PASHUPATI ACRYLON LIMITED Vs. STATE OF UTTAR PRADESH
|
August 18, 1993 |
PATIALA FLOUR MILLS CO LTD Vs. U P STATE INDUSTRIAL CORPORATION LTD
|
January 6, 1993 |
PAVAN COLD STORAGE Vs. STATE OF U P
|
February 26, 1993 |
PAWAN PALACE Vs. LICENSING AUTHORITY
|
February 12, 1993 |
PITAM SINGH PRADHAN Vs. SUB DIVISIONAL OFFICER SARDHANA
|
May 18, 1993 |
POONAM CHOUDHARY Vs. U P STATE PUBLIC SERVICE COMMISSION
|
February 8, 1993 |
PRABHU NATH Vs. STATE OF UTTAR PRADESH
|
July 6, 1993 |
PRABHU NATH Vs. STATE OF UTTAR PRADESH
|
September 2, 1993 |
PRADEEP KUMAR AGARWAL Vs. DIRECTOR, LOCAL BODIES, U.P. IV, LUCKNOW AND OTHERS
|
November 2, 1993 |
PRAKASH DHOBI Vs. STATE OF U P
|
September 13, 1993 |
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
October 13, 1993 |
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND OTHERS
|
May 4, 1993 |
PRAMOD KUMAR SINGH Vs. STATE OF U P
|
June 30, 1993 |
PRAMODINI AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
August 23, 1993 |
PRATIBHA ENTERPRISES Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
January 21, 1993 |
PRAVEEN KUMAR Vs. VII ADDITIONAL DISTRICT JUDGE MEERUT
|
April 16, 1993 |
PREETI GUPTA Vs. STATE OF UTTAR PRADESH
|
May 3, 1993 |
PREM BALIKA RAI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
February 8, 1993 |
PREM DUTT CHAMOLI Vs. STATE OF UTTAR PRADESH
|
August 30, 1993 |
PREM KUMAR PETERS Vs. 2ND ADDL DISTRICT AND SESSIONS JUDGE KANPUR
|
April 7, 1993 |
PREM NATH Vs. PRINCIPAL HARIZAN PRIMARY PATHSHALA
|
April 15, 1993 |
PREM PAL SHARMA Vs. THE DISTRICT JUDGE, BADAUN
|
January 12, 1993 |
PREM PRAKASH MISRA Vs. U.P. STATE ROAD TRANSPORT CORPN. AND OTHERS
|
March 16, 1993 |
PREM SHANKER PANDEY Vs. KRISHI UTPADAN MANDI SAMITI AND ORS
|
October 5, 1993 |
PREMENDRA SINGH Vs. STATE OF U P
|
October 28, 1993 |
PRINCIPAL SANTOSH KUMAR MEMORIAL INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DISTRICT BUDAUN
|
September 20, 1993 |
PRITHVI NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
November 5, 1993 |
PROFESSOR K.P. RAI Vs. VICE
|
May 19, 1993 |
PUJARI PRASAD PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
September 30, 1993 |
PUNJAB NATIONAL BANK Vs. GANGA NARAIN KAPUR
|
July 9, 1993 |
PUNJAB NATIONAL BANK Vs. VIJAI KUMAR DHARIWAL AND OTHERS
|
August 26, 1993 |
PURSHOTTAM LAL Vs. KISHAN KISHORE
|
April 13, 1993 |
PURSHOTTAM LAL YADAV Vs. STATE OF U P
|
September 13, 1993 |
PURSOTTAM UPADHYA Vs. DISTRICT BASIC EDUCATION OFFICER
|
May 15, 1993 |
PUSHPA RANI Vs. VIJAY PAL SINGH
|
April 16, 1993 |
PUSHPENDRA KUMAR TRIPATHI Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P
|
December 3, 1993 |
PUSPA DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1993 |
QURESHA BEGUM Vs. I ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
February 22, 1993 |
R P SHUKLA AND OTHERS Vs. ALLAHABAD GRAMIN BANK
|
February 1, 1993 |
R P VERMA Vs. STATE BANK OF INDIA AND OTHERS
|
December 20, 1993 |
R R VERMA Vs. UNION OF INDIA
|
March 29, 1993 |
R.L. AGGARWAL Vs. IIIRD ADDL. DISTRICT JUDGE
|
May 20, 1993 |
R.S. SINHA Vs. ADDL. DISTRICT JUDGE
|
September 27, 1993 |
RADHEY LAL Vs. SPECIAL JUDGE BULANDSHAHR
|
March 18, 1993 |
RADHEY MOHAN Vs. STATE OF U P
|
March 29, 1993 |
RADHEY SHYAM Vs. DISTRICT JUDGE GORAKHPUR
|
January 11, 1993 |
RADHEY SHYAM Vs. RAM NIRANJAN AND ANR.
|
July 7, 1993 |
RADHEY SHYAM Vs. ADDITIONAL COMMISSIONER (JUDICIAL) 1ST AND ORS
|
November 23, 1993 |
RADHEY SHYAM PATWA Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI
|
July 16, 1993 |
RAFIQUE AND SONS Vs. STATE OF U P
|
January 19, 1993 |
RAGGHU Vs. STATE
|
February 10, 1993 |
RAGHUBIR PRASAD Vs. RAJENDRA KUMAR GURUDEV
|
May 14, 1993 |
RAGHUBIR SARAN BAJPAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 8, 1993 |
RAGHUBIR SINGH Vs. IMRAT
|
January 13, 1993 |
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
|
February 15, 1993 |
RAGHUNANDAN Vs. BRIJ NANDAN
|
August 13, 1993 |
RAGHUNATH CHANDRA SEXENA Vs. STATE BANK OF INDIA, LUCKNOW
|
March 18, 1993 |
RAGHVENDRA KUMAR SINGH AND OTHERS Vs. SMT. KRISHNA KUMARI AND ANOTHER
|
January 18, 1993 |
RAIS UDDIN Vs. STATE OF U P
|
January 5, 1993 |
RAJ BAHADUR PANDEY Vs. S.D.M. JHANSI AND OTHERS
|
January 7, 1993 |
RAJ KUMAR SHARMA Vs. JOINT DIRECTOR OF EDUCATION (GIRLS), DIRECTORATE OF EDUCATION U.P. ALLAHABAD AND OTHERS
|
April 30, 1993 |
RAJ KUMAR SHARMA Vs. DISTRICT JUDGE HARIDWAR
|
April 29, 1993 |
RAJ KUMAR SINGH YADAV ALIAS BHIKHA YADAV Vs. STATE
|
May 21, 1993 |
RAJ KUNWAR SINGH Vs. SETTLEMENT OFFICER (CONSOLIDATION), AZAMGARH AND OTHERS
|
February 26, 1993 |
RAJ NARAIN YADAV Vs. STATE OF U P
|
March 16, 1993 |
RAJ NATH PATHAK AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 19, 1993 |
RAJ PAL SINGH Vs. STATE OF U.P. AND OTHERS
|
October 1, 1993 |
RAJA BAJPAI Vs. THE DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
December 15, 1993 |
RAJA RAM Vs. STATE OF U P
|
May 18, 1993 |
RAJA RAM CHAUBEY Vs. DISTRICT CANE OFFICER BASTI
|
August 18, 1993 |
RAJENDAR PRASAD MISHRA Vs. STATE OF U P
|
January 3, 1993 |
RAJENDRA BAHADUR SINGH Vs. JUGUL KISHORE SUREKA
|
September 13, 1993 |
RAJENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
July 7, 1993 |
RAJENDRA KUMAR ARYA Vs. CHAIRMAN NAGAR PALIKA
|
August 17, 1993 |
RAJENDRA KUMAR SHARMA Vs. BRIJENDRA KUMAR SHARMA
|
April 29, 1993 |
RAJENDRA MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
November 11, 1993 |
RAJENDRA PRASAD AGARWA1 Vs. UNION OF INDIA
|
May 18, 1993 |
RAJENDRA SINGH Vs. STATE OF U P
|
February 23, 1993 |
RAJENDRA SINGH RAWAT Vs. STATE OF U P
|
October 5, 1993 |
RAJESH KUMAR AGRAWAL Vs. VIRENDRA KUMAR AGRAWAL
|
May 17, 1993 |
RAJESH KUMAR KHARE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
February 5, 1993 |
RAJESH KUMAR PANDEY Vs. THE URBAN CO-OPERATIVE BANK LTD., ALLAHABAD AND OTHERS
|
August 20, 1993 |
RAJIV KUMAR SHARMA Vs. SANYUKT PRAVESH PARIKSHA PARISHAD, U. P. AND ANOTHER
|
September 7, 1993 |
RAJIV RANJAN NIGAM AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
October 5, 1993 |
RAJJU ALIAS RAJ NARAIN BUDHAULIA Vs. UNION OF INDIA
|
October 14, 1993 |
RAJKUMAR AND OTHERS Vs. ADDITIONAL DIRECTOR OF EDUCATIONAL (SECONDARY), ALLD. AND OTHERS
|
January 19, 1993 |
RAJPAL SINGH Vs. STATE OF U P
|
November 3, 1993 |
RAJVEER SINGH Vs. STATE OF UTTAR PRADESH
|
December 16, 1993 |
RAKESH KNMAR JAIN Vs. STATE OF U.P. AND OTHERS
|
May 21, 1993 |
RAKESH KUMAR ALIAS LAL Vs. STATE OF UTTAR PRADESH
|
February 2, 1993 |
RAKESH KUMAR BAJPAI Vs. STATE OF U P
|
July 21, 1993 |
RAKESH KUMAR KAUSHIK Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR AND OTHERS
|
August 20, 1993 |
RAM ABHILASH DWIVEDI Vs. STATE OF U P
|
October 29, 1993 |
RAM BABOO Vs. STATE OF UTTAR PRADESH
|
January 21, 1993 |
RAM BABU SINGH Vs. ADDL DIRECTOR GENERAL OF POLICE ANTI CORRUPTION
|
January 8, 1993 |
RAM BAHAL Vs. MST. CHHOHARI DEVI
|
February 22, 1993 |
RAM BHAJAN Vs. STATE OF U P
|
April 13, 1993 |
RAM BHAROSEY LAL GUPTA Vs. GAON SABHA SARELI PUKHTA
|
July 6, 1993 |
RAM BHUSAN SHUKLA Vs. STATE OF U.P. AND OTHERS
|
July 21, 1993 |
RAM BHUSHAN DUBEY Vs. STATE OF U.P. AND OTHERS
|
December 20, 1993 |
RAM BRIKSH Vs. STATE OF U P
|
January 6, 1993 |
RAM CHANDRA Vs. STATE OF U P
|
April 5, 1993 |
RAM CHANDRA Vs. ZAHOOR HASAN
|
November 1, 1993 |
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
March 24, 1993 |
RAM DAS Vs. STATE OF U P
|
May 14, 1993 |
RAM DAYAL CHAURASIA Vs. STATE OF U P
|
September 13, 1993 |
RAM DEO SINGH Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION
|
September 3, 1993 |
RAM DULAL Vs. DIRECTOR BASIC SHIKSHA, U.P. LUCKNOW AND OTHERS
|
October 4, 1993 |
RAM GOPAL Vs. STATE OF U P
|
December 16, 1993 |
RAM GOPAL MITTAL Vs. KAILASH NARAIN
|
September 17, 1993 |
RAM GOPAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION (SECONDARY)-I
|
May 17, 1993 |
RAM HARAKH CHOUDHARY Vs. VII ADDITIONAL DISTRICT AND SESSION JUDGE GORAKHPUR
|
September 15, 1993 |
RAM JI GIRI ALIAS ASHOK GIRI Vs. SUMAN GIRI
|
December 16, 1993 |
RAM JIYAVAN Vs. STATE OF U P
|
November 17, 1993 |
RAM KRIPAL SINGH Vs. STATE OF U P
|
September 8, 1993 |
RAM KRIPAL SINGH Vs. COMMITTEE OF MANAGEMENT UCHCHTTAR MADHYAMIK VIDYALAYA
|
January 5, 1993 |
RAM KUMAR Vs. STATE OF UTTAR PRADESH
|
May 24, 1993 |
RAM KUMAR RAI Vs. STATE OF U P
|
March 31, 1993 |
RAM LAKHAN YADAV AND OTHERS Vs. DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
|
August 30, 1993 |
RAM LALI Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
March 2, 1993 |
RAM MOHAN ALIAS SHANTI PRASAD Vs. COLLECTOR NAINITAL AND OTHERS
|
September 30, 1993 |
RAM MURAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
October 29, 1993 |
RAM NAIN KEWAT Vs. STATE OF U P
|
November 3, 1993 |
RAM NARESH Vs. RAGHU
|
April 5, 1993 |
RAM NARESH LAL Vs. STATE OF UTTAR PRADESH
|
January 12, 1993 |
RAM NARESH PANDEY Vs. STATE OF UTTAR PRADESH
|
September 13, 1993 |
RAM NARESH SINGH PARIHAR Vs. U P STATE SUGAR CORPORATION LTD
|
March 15, 1993 |
RAM NATH BOHARA Vs. STATE OF U.P. AND OTHERS
|
April 27, 1993 |
RAM RAJ SINGH Vs. DISTRICT MAGISTRATE
|
October 27, 1993 |
RAM RATAN Vs. DISTRICT MAGISTRATE, MAHARAJGANJ AND OTHERS
|
July 8, 1993 |
RAM RATI Vs. SATYA NARAIN
|
February 25, 1993 |
RAM ROOP SINGH Vs. UNION OF INDIA AND OTHERS
|
May 18, 1993 |
RAM SAGAR Vs. STATE OF UTTAR PRADESH
|
February 25, 1993 |
RAM SAMUJH Vs. SANT RAM
|
April 21, 1993 |
RAM SANEHI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
January 19, 1993 |
RAM SANEHI Vs. STATE OF U P
|
May 5, 1993 |
RAM SANEHI RAJDOOT & ORS. Vs. RURAL ENGINEERING SERVICES & ORS.
|
August 25, 1993 |
RAM SARAN Vs. DISTRICT JUDGE JHANSI
|
April 16, 1993 |
RAM SARAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
April 28, 1993 |
RAM SHANKER AWASTHI Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
March 12, 1993 |
RAM SHANKER RASTOGI Vs. SMT. REWATI DEVI AND ANOTHER
|
December 7, 1993 |
RAM SINGH Vs. BASIC SHIKSHA ADHIKARI
|
April 6, 1993 |
RAM SINGH Vs. SPECIAL JUDGE E C ACT ADDITIONAL DISTRICT JUDGE BALLIA
|
February 2, 1993 |
RAM SINGH SAVITA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 8, 1993 |
RAM SINGH YADAV Vs. THE STATE OF U.P. AND ANOTHER
|
December 9, 1993 |
RAM SUBHAG Vs. KAILASH AND ANOTHER
|
August 31, 1993 |
RAM SUKH Vs. GAYA DIN AND ANOTHER
|
December 2, 1993 |
RAM SWAROOP JATAV Vs. STATE OF U P
|
September 20, 1993 |
RAM TEJ VERMA AND ANR. Vs. SUB
|
July 19, 1993 |
RAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
February 4, 1993 |
RAMA KANT DWIVEDI Vs. DISTRICT MAGISTRATE FARUKHABAD
|
October 1, 1993 |
RAMA SHANKAR SHUKLA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION
|
September 17, 1993 |
RAMA SHANKAR SINGH Vs. KEDAR SINGH
|
May 10, 1993 |
RAMA SHANKAR TEWARI Vs. RAM RAGHUBIR JAISWAL
|
September 8, 1993 |
RAMA SHANKER DIXIT Vs. S.C. TEWARI
|
March 1, 1993 |
RAMA SHANKER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA AND OTHERS
|
November 30, 1993 |
RAMAKANT MISRA Vs. STATE OF U P
|
November 30, 1993 |
RAMAKANT SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, 5TH REGION AND OTHERS
|
December 23, 1993 |
RAMANAND SINGH AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND OT
|
March 15, 1993 |
RAMAYAN RAO AND OTHERS Vs. RAMA SHANKER PRASAD AND OTHERS
|
July 6, 1993 |
RAMDAS RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA, AND OTHERS
|
September 22, 1993 |
RAMESH BEEKAY AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1993 |
RAMESH CHANDRA GUPTA Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS
|
February 22, 1993 |
RAMESH KUMAR Vs. DISTRICT JUDGE
|
April 13, 1993 |
RAMESH KUMAR SINGH Vs. STATE OF U P
|
July 7, 1993 |
RAMESH UPADHYA Vs. STATE OF U P
|
January 18, 1993 |
RAMESHWAR Vs. STATE
|
July 8, 1993 |
RAMJI LAL ASTHANA Vs. SPECIAL JUDGE
|
August 19, 1993 |
RAMVIR SINGH Vs. STATE OF U.P. AND OTHERS
|
August 19, 1993 |
RAMZAN Vs. STATE OF U P
|
May 10, 1993 |
RANJIT SINGH Vs. STATE OF U P
|
August 11, 1993 |
RANVIR SINGH CHAHAR Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
|
March 23, 1993 |
RAQEEMUDDIN AHMAD Vs. SMT. SHAHIN ISHRAT
|
May 21, 1993 |
RATAN LAL Vs. IIND ADDL SESSIONS JUDGE
|
October 6, 1993 |
RAVI LUNIA M D MOHINI AUXI CHEM PVT Vs. STATE OF U P
|
March 8, 1993 |
RAZDA Vs. NOOR MOHD
|
September 24, 1993 |
RECEIVER NAND KISHORE GUPTA, ADVOCATE Vs. HINDUSTAN COMMERCIAL BANK
|
February 24, 1993 |
RED LIGHT ON THE CARS OF THE HONBLE JUDGES OF THE HIGH COURT Vs. STATE OF UTTAR PRADESH
|
April 5, 1993 |
REENA SARKAR Vs. REGIONAL INSPECTRESS OF SCHOOLS, LUCKNOW AND OTHERS
|
August 14, 1993 |
REHANA BEGUM Vs. STATE OF U P
|
May 7, 1993 |
REVA DRY CLEANERS Vs. STATE OF U P
|
May 17, 1993 |
RITIKA RAMTRI Vs. ALLAHABAD UNIVERSITY
|
April 27, 1993 |
ROOP NARAIN CHAUDHARY Vs. UNIVERSITY OF ALLAHABAD
|
December 13, 1993 |
ROOP SINGH Vs. STATE
|
May 19, 1993 |
ROORKEE UNIVERSITY Vs. DIVYA CHANDRA
|
October 15, 1993 |
RUFUS MAHESH KUMAR BROWNE AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 16, 1993 |
S C MUKERJI Vs. STATE OF U P
|
August 30, 1993 |
S C SACHDEO Vs. DISTRICT JUDGE ETAH
|
January 6, 1993 |
S. K. LAMBA Vs. STATE OF U.P.
|
March 16, 1993 |
S. RAVINDRA SINGH AND ANOTHER Vs. 3RD ADDL. DISTRICT JUDGE, FAIZABAD AND OTHERS
|
October 5, 1993 |
SABHAJEET SINGH Vs. STATE OF U P
|
August 27, 1993 |
SABHAPATI SINGH Vs. U P STATE ROAD TRANSPORT CORPN
|
March 26, 1993 |
SACHITA NAND SINGH Vs. STATE OF U P
|
May 19, 1993 |
SADHAN SAHKARI SAMITI BASANTPUR LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 2, 1993 |
SAFI ULLAH ALIAS BAGGA Vs. STATE OF UTTAR PRADESH
|
March 31, 1993 |
SAGEER AHMED Vs. SUPERINTENDING ENGINEER, MINOR IRRIGATION CIRCLE, BAREILLY & ORS.
|
August 12, 1993 |
SAHKARI GANNA VIKAS SAMITI LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF WAGES ACT
|
February 3, 1993 |
SAHU STONE CRUSHING INDUSTRIES Vs. DIVISIONAL LEVEL COMMITTEE
|
November 11, 1993 |
SALEK CHAND Vs. STATE OF U P
|
August 31, 1993 |
SALEK CHAND JAIN Vs. STATE OF UTTAR PRADESH
|
August 23, 1993 |
SALMA NOOR Vs. DIRECTOR, SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES, LUCKNOW AND OTHERS
|
May 19, 1993 |
SALTANAT RAI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
|
January 18, 1993 |
SAMAY SINGH Vs. DHARAM SINGH AND OTHERS
|
February 4, 1993 |
SANDHYA TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 17, 1993 |
SANJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER
|
December 2, 1993 |
SANJAY KUMAR SRIVASTAVA Vs. ACTING CHIEF JUSTICE
|
July 10, 1993 |
SANJIV ALIAS CHHABI RAM Vs. STATE OF U P
|
May 7, 1993 |
SANT GOPAL ALIAS BHAGAT Vs. STATE OF UTTAR PRADESH
|
August 12, 1993 |
SANT RAM AGARWAL Vs. CIVIL JUDGE MOHANLAL GANJ LUCKNOW
|
August 16, 1993 |
SANTOSH KUMAR Vs. STATE OF U P
|
January 7, 1993 |
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
April 30, 1993 |
SARAJUDDIN Vs. STATE OF U P
|
May 15, 1993 |
SARDAR ANOOP SINGH Vs. STATE
|
December 23, 1993 |
SARDAR ANOOP SINGH Vs. STATE OF U P
|
December 3, 1993 |
SARDAR KANWALDEEP SINGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS FAIZABAD
|
July 12, 1993 |
SARDAR KRIPAL SINGH Vs. TAX RECOVERY OFFICER
|
January 11, 1993 |
SARISH CHANDRA Vs. 17TH ADDITIONAL DISTRICT JUDGE LUCKNOW
|
February 17, 1993 |
SAROJ GUPTA Vs. IVTH ADDITIONAL DIST JUDGE ETAH
|
March 29, 1993 |
SAROJ KUMAR AND OTHERS Vs. ZILA BASIC SHIKSHA ADHIKARI, JAUNPUR AND OTHERS
|
February 8, 1993 |
SAROJA NAND JHA AND ORS. Vs. HARI FERTILIZERS, SAHUPURI AND ORS.
|
December 2, 1993 |
SARU SMELTING PVT LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
August 25, 1993 |
SARVESHWARI SAMOOH KUSHTA SEVASHRAM Vs. SIDDARTHA GAUTAM RAM
|
October 8, 1993 |
SARWAN Vs. STATE OF U P
|
October 26, 1993 |
SATYA DEV Vs. STATE OF U P
|
February 12, 1993 |
SATYAWATI Vs. 10TH ADDL DIST JUDGE
|
April 16, 1993 |
SATYENDRA PRATAP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
February 12, 1993 |
SAUDAN SINGH YADAV Vs. ASSTT. REGIONAL TRANSPORT OFFICER (ADM), MAINPURI
|
September 22, 1993 |
SAYEED JAFAR IMAM Vs. STATE OF UTTAR PRADESH
|
September 3, 1993 |
SCOPE AND EXTENT OF APPLICABILITY OF FLAG CODE AND USE OF NATIONAL FLAGS ON THE CARS Vs. STATE
|
August 31, 1993 |
SENAPATI SINGH Vs. STATE OF U P
|
January 7, 1993 |
SETH VISHNU DASS Vs. STATE OF UTTAR PRADESH
|
March 9, 1993 |
SEWA RAM Vs. STATE OF UTTAR PRADESH
|
July 14, 1993 |
SHABBAN Vs. STATE OF UTTAR PRADESH
|
October 6, 1993 |
SHADI RAM Vs. ISHWAR CHANDRA ETC.
|
September 6, 1993 |
SHAFIQ Vs. DEPUTY DIRECTOR CONSOLIDATION
|
October 12, 1993 |
SHAILENDRA KUMAR SRIVASTAVA Vs. BARABANKI GRAMIN BANK, BARABANKI AND ANOTHER
|
September 20, 1993 |
SHAILESH KUMAR Vs. ADHISHAK JANPAD KARAGAR FAIZABAD
|
February 23, 1993 |
SHAKIR Vs. STATE OF U P
|
July 20, 1993 |
SHAKUNTALA RANA Vs. MAHIPAL SINGH
|
July 6, 1993 |
SHAMBHOO NATH Vs. STATE OF U P
|
February 25, 1993 |
SHAMBHU KUMAR TRIPATHI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
February 10, 1993 |
SHAMBHU RAI Vs. STATE
|
December 22, 1993 |
SHAMBHU SARAN PANDEY Vs. CHANCELLOR GORAKHPUR UNIVERSITY
|
February 5, 1993 |
SHAMSHER Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
July 7, 1993 |
SHAMSHER AHMAD ALIAS BILLA Vs. DISTRICT MAGISTRATE
|
March 24, 1993 |
SHANKAR LAL PATHAK Vs. STATE OF U.P. AND OTHERS
|
April 13, 1993 |
SHANKER LAL Vs. CENTRAL RESERVE POLICE FORCE AND OTHERS
|
September 17, 1993 |
SHANKER UDYOG Vs. U P FINANCIAL CORPORATION & ANR
|
May 20, 1993 |
SHANTI NATH STEELS Vs. U P STATE ELECTRICITY BOARD
|
December 8, 1993 |
SHARAD CHAND MISRA Vs. STATE OF U.P.
|
October 11, 1993 |
SHARAD TYAGI Vs. UNIVERSITY OF ROORKEE AND OTHERS
|
October 13, 1993 |
SHARMA DEVI Vs. REGISTRAR DEPARTMENT EXAMINATION
|
November 4, 1993 |
SHASHANK MAULISHWAR MANI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
April 2, 1993 |
SHASHI PRAKASH Vs. STATE OF U P
|
November 10, 1993 |
SHATRUNJAI SINGH Vs. STATE OF U P
|
March 17, 1993 |
SHAYAMA CHARAN GUPTA Vs. COMMISSIONER ALLAHABAD DIVISON
|
July 17, 1993 |
SHEKH SHAMSAD ALAM Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
September 15, 1993 |
SHEO KUMAR AGARWAL Vs. CHATURBHUJ PRASAD
|
August 17, 1993 |
SHEO MATH SINGH Vs. KANTI DEVI
|
February 18, 1993 |
SHEO NATH VERMA Vs. STATE OF U P
|
February 9, 1993 |
SHEO PRASAD KHARE Vs. STATE OF U P
|
April 2, 1993 |
SHER MOHAMMAD Vs. STATE OF U P
|
May 3, 1993 |
SHIA CENTRAL BOARD OF WAQFS Vs. IST ADDITIONAL JUDGE SMALL CAUSES COURT
|
September 16, 1993 |
SHIRAJ SUNFIX COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1993 |
SHISHU PAL SINGH Vs. REGIONAL FOOD CONTROLLER, MEERUT REGION, MEERUT AND OTHERS
|
December 10, 1993 |
Shiv Charan Vs. State of U.P.
|
January 13, 1993 |
SHIV CHARAN DAS Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
April 6, 1993 |
SHIV LAKHAN SINGH Vs. SAHADEV
|
April 19, 1993 |
SHIV LAL Vs. U P JAL NIGAM
|
May 3, 1993 |
SHIV PAL SINGH YADAV Vs. STATE OF U.P. AND OTHERS
|
May 13, 1993 |
SHIVRANI Vs. SURYANARAIN
|
October 14, 1993 |
SHIVRANI Vs. SURYANARAIN
|
October 4, 1993 |
SHOBRAN SINGH SHARMA Vs. 4TH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
August 20, 1993 |
SHREE CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
October 26, 1993 |
SHREE NIWAS Vs. XTH ADDITIONAL DISTRICT JUDGE
|
November 3, 1993 |
SHREE RAM ALIAS SIRIYA Vs. STATE OF U P
|
April 7, 1993 |
SHRI ARJUN SINGH Vs. IIND ADDL. CIVIL JUDGE, ALIGARH AND OTHERS
|
December 20, 1993 |
SHRI NIWAS PANDEY Vs. COMMISSIONER, ALLD. DIVISION ALLD. AND OTHERS
|
November 1, 1993 |
SHRI RAM Vs. BANK OF BARODA
|
February 22, 1993 |
SHRI SHYAMA CHARAN GUPTA Vs. STATE OF UTTAR PRADESH
|
July 5, 1993 |
SHRICHANDRA Vs. U P FINANCIAL CORPORATION
|
October 7, 1993 |
SHUK DEV PANDEY Vs. SUB
|
November 1, 1993 |
SHYAM Vs. STATE OF U P
|
December 3, 1993 |
SHYAM BEHARI TEWARI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 26, 1993 |
SHYAM BIHARI MISHRA Vs. UNIVERSITY OF ROORKEE AND ANOTHER
|
December 22, 1993 |
SHYAM KUMAR SINGH Vs. STATE OF U P
|
August 13, 1993 |
SHYAM LAL Vs. P D SINGH
|
October 7, 1993 |
SHYAM NARAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 30, 1993 |
SHYAM NARAIN PRAJAPATI Vs. MEMBER SACHIV ZILA PRASHASNIK COMMITTEE
|
July 13, 1993 |
SHYAM SALONA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLHABAD
|
May 4, 1993 |
SHYAM SINGH Vs. MEERUT MANDAL VIKAS NIGAM
|
January 29, 1993 |
SHYAM SUNDER SHARMA Vs. TAHSILDAR RUDRAPUR DISTRICT DEORIA
|
February 1, 1993 |
SHYAM SURAT CHAUBEY Vs. SENIOR SUPERINTENDENT OF POLICE VARANASI
|
January 11, 1993 |
SIDDIQA BEGUM Vs. DISTRICT JUDGE
|
December 15, 1993 |
SIMBHAOLI SUGAR MILLS LIMITED Vs. HINDUSTAN BROWN BOVERI LIMITED
|
September 15, 1993 |
SINGH BRICKFIELD Vs. COMMISSIONER OF SALES TAX
|
February 23, 1993 |
SITA RAM Vs. STATE
|
March 24, 1993 |
SITAR VIDEO Vs. STATE OF UTTAR PRADESH
|
July 16, 1993 |
SKY ENCLAVE GRAMIN SAHAKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY
|
May 14, 1993 |
SMITA SHUKLA Vs. UNIVERSITY OF ALLAHABAD
|
May 3, 1993 |
SMT. BETI DEVI Vs. SMT. VINOD KUMARI
|
November 1, 1993 |
SMT. DAYA GUPTA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, MEERUT AND OTHERS
|
October 2, 1993 |
SMT. GAUSIYA KHATOON AND ANOTHER Vs. RENT CONTROL & EVICTION OFFICER BARABANKI AND ANOTHER
|
August 3, 1993 |
SMT. INDU MATI KOORICHH Vs. YOGENDRA PAL KOORICHH
|
December 5, 1993 |
SMT. MITHLESH KUMARI Vs. THE PRESCRIBED AUTHORITY AND OTHERS
|
November 8, 1993 |
SMT. PRABHAWATI DEVI Vs. BOARD OF REVENUE, U.P., AT ALLD. & ORS.
|
November 25, 1993 |
SMT. PURNIMA CHANDRA Vs. D.I.O.S., SHAHJAHANPUR AND ANOTHER
|
October 12, 1993 |
SMT. SUNDER BALA Vs. 8TH ADDL. CIVIL JUDGE, AGRA AND OTHERS
|
December 7, 1993 |
SMT. SUSHILA PANT Vs. STATION HOUSE OFFICER, GARHWAL AND OTHERS
|
February 2, 1993 |
SMT. VEDWATI Vs. RAJVIR
|
December 1, 1993 |
SMT. VIMLA YADAV Vs. KARAN SINGH
|
November 10, 1993 |
SOBARAN LAL Vs. STATE OF U P
|
May 6, 1993 |
SOCIALIST PARTY AND ANOTHER Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
|
April 12, 1993 |
SOCIETY MADARSA MAZAHIR ULOOM MUBARAK SHAH Vs. MUZAFFAR HUSSAIN
|
October 13, 1993 |
SOM NATH TYAGI Vs. STATE OF U P
|
May 19, 1993 |
SOMNATH Vs. ADDL. DISTRICT JUDGE AND OTHERS
|
November 1, 1993 |
SOMPAL SINGH Vs. ARTIFICIAL LIMBS MFG CORPN OF INDIA
|
October 11, 1993 |
SONBHADRA COKE PRODUCTS Vs. STATE OF UTTAR PRADESH
|
February 2, 1993 |
SRI KISHAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 18, 1993 |
SRI KISHUN AND ORS Vs. SRI C. R. YADAVA, DY. DIRECTOR OF CONSOLIDATION (ADMINISTRATION), GORAKHPUR AND OTHERS
|
November 11, 1993 |
SRI KUNJ BEHARI Vs. SRI KRISHNA DUTT
|
August 18, 1993 |
SRI MAHARANA PRATAP SHIKSHA PARISHAD Vs. COMMISSIONER AGRA DIVISION
|
October 28, 1993 |
STATE OF U P Vs. BARPHI
|
November 2, 1993 |
STATE OF U P Vs. BECHAN
|
October 29, 1993 |
STATE OF U P Vs. BUDHI
|
November 2, 1993 |
STATE OF U P Vs. S P MISHRA
|
December 16, 1993 |
STATE OF U P Vs. UDAIBHAN SINGH
|
November 3, 1993 |
STATE OF U P Vs. KISHORI LAL
|
December 21, 1993 |
STATE OF U P Vs. JASWANT SINGH
|
August 20, 1993 |
STATE OF U P Vs. ANIL KUMAR DWIVEDI
|
August 31, 1993 |
STATE OF U P Vs. CLASS IV EMPLOYEES ASSOCIATION
|
September 22, 1993 |
STATE OF U P Vs. KARUNAKAR ALIAS DEONATH TIWARI
|
July 16, 1993 |
STATE OF U P Vs. NARENDRA NATH DIXIT
|
January 19, 1993 |
STATE OF U P Vs. PARVEZ
|
January 20, 1993 |
STATE OF U P Vs. BOARD OF REVENUE U P AT LUCKNOW
|
February 15, 1993 |
STATE OF U P Vs. SAGHIR
|
April 9, 1993 |
STATE OF U P Vs. RAM NATH
|
December 16, 1993 |
STATE OF U.P. Vs. ZAFFAR ULLAH KHAN AND ORS.
|
May 1, 1993 |
STATE OF U.P. Vs. MOHD. AHMED AND ANOTHER
|
October 11, 1993 |
STATE OF U.P. Vs. RENU TIWARI
|
February 3, 1993 |
STATE OF U.P. AND ANOTHER Vs. JAGDISH PRASAD DUBEY
|
July 14, 1993 |
STATE OF UTTAR PRADESH Vs. ANOOP KUMAR MISRA
|
August 31, 1993 |
SUBEDAR SINGH Vs. STATE OF U P
|
April 1, 1993 |
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT
|
March 18, 1993 |
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT
|
January 7, 1993 |
SUBORDINATE AGRICULTURE SERVICE ASSOCIATION, U.P., VARANASI Vs. STATE OF U.P. AND ANOTHER
|
May 14, 1993 |
SUBRATA ROY Vs. STATE OF U P
|
December 7, 1993 |
SUDESH KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
June 18, 1993 |
SUDHENDU PRAKASH SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
October 28, 1993 |
SUDHINDRA KUMAR SHARMA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
|
August 13, 1993 |
SUDHIR KUMAR GUPTA Vs. DIRECTOR OF INVESTIGATION
|
February 4, 1993 |
SUKHANAND Vs. IV ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
May 14, 1993 |
SUKHLAL Vs. U.P. BOARD OF BASIC EDUCATION, ALLAHABAD AND OTHERS
|
September 29, 1993 |
SUKHVEER SINGH Vs. STATE OF U P
|
August 12, 1993 |
SULTAN HUSAIN Vs. SMT MUKHIYA
|
October 1, 1993 |
SUMAN PRADHAN Vs. DEPUTY DIRECTOR OF EDUCATION REGION IVTH ALLAHABAD
|
May 6, 1993 |
SUMANGALA SEEMA Vs. STATE OF UTTAR PRADESH
|
February 2, 1993 |
SUMESAR AND OTHERS Vs. SMT. MANGLA
|
April 17, 1993 |
SUNDER LAL AND OTHERS Vs. CHET RAM AND OTHERS
|
July 30, 1993 |
SUNIL ALIAS ASHIQ AHMAD Vs. JAILOR DISTRICT JAIL
|
February 22, 1993 |
SUNIL CHAND SHUKLA Vs. STATE OF U P
|
September 13, 1993 |
SUNIL KUMAR SHARMA Vs. MANAGER, DAIVI SAMPAD ADHYATM SANSKRIT MAHAVID
|
August 13, 1993 |
SUNIL KUMAR SINHA Vs. STATE OF U.P.
|
January 28, 1993 |
SUNIL KUMAR VERMA Vs. STATE OF UTTAR PRADESH
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November 9, 1993 |
SURENDRA KUMAR TYAGI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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November 11, 1993 |
SURENDRA PAL SINGH Vs. MUNSIF AONLA
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September 21, 1993 |
SURESH CHANDRA Vs. STATE OF U P
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July 14, 1993 |
SURESH CHANDRA Vs. REGIONAL EMPLOYMENT EXCHANGE OFFICER
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January 7, 1993 |
SURESH CHANDRA GUPTA Vs. STATE OF U P
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October 14, 1993 |
SURESH CHANDRA GUPTA Vs. VICE
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February 23, 1993 |
SURESH CHANDRA KURIL Vs. STATE OF U.P. AND ANOTHER
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October 4, 1993 |
SURESH CHANDRA MISRA Vs. STATE OF U.P.
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February 22, 1993 |
SURESH CHANDRA TYAGI Vs. STATE OF UTTAR PRADESH
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October 4, 1993 |
SURESH PAL Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
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May 14, 1993 |
SURESH SINGH Vs. STATE OF U P
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June 18, 1993 |
SURJEET KUMAR Vs. PRESCRIBED AUTHORITY
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March 18, 1993 |
SURJEET SINGH Vs. ADDITIONAL DISTRICT, JUDGE AND ORS.
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August 30, 1993 |
SURSEH Vs. STATE OF U P
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October 1, 1993 |
SUSHIL CHANDRA RAI AND OTHERS Vs. STATE OF U. P. AND OTHERS
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March 18, 1993 |
SUSHILA PANT Vs. STATION HOUSE OFFICER
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February 21, 1993 |
SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT
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January 19, 1993 |
SWAMI NATH Vs. GAON SABHA
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May 24, 1993 |
SWAMIJI INDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
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September 17, 1993 |
SWARAN DEVI Vs. MEENAKSHI GAUTAM ALIAS CHANDRAWATI DEVI
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February 9, 1993 |
SWATANTRA KUMAR AGRAWAL Vs. MANAGING DIRECTOR U P FINANCIAL CORPORATION KANPUR
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April 7, 1993 |
SYED EJAZ ALI Vs. STATE OF U P
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January 6, 1993 |
SYED MAQSOOD HUSAIN AND OTHERS Vs. THE ANJUMAN ISLAMIA YATIM KHANA PARADE
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March 15, 1993 |
SYED VAKIL AHMAD Vs. MANAGEMENT COMMITTEE/APPOINTING AUTHORITY B G M INTER COLLEGE AND OTHERS
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November 1, 1993 |
SYED YAQEEN AHMAD Vs. BASIC SHIKSHA ADHIKARI
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February 24, 1993 |
TAIYAB ZIA AHMAD Vs. VICE
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October 29, 1993 |
TAJUDDIN Vs. C.M.O. BANDA AND ORS.
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April 12, 1993 |
TALWAR MOTORS Vs. IST ADDITIONAL DISTRICT JUDGE
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November 3, 1993 |
TAMN KUMAR SINGH BABLU Vs. STATE OF U P
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September 7, 1993 |
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. LABOUR COURT
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March 18, 1993 |
TARA DEVI Vs. RENT CONTROL AND EVICTION OFFICER
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May 18, 1993 |
TARA SHANKAR Vs. VINOD KUMAR VERMA
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April 30, 1993 |
TARA SHANKER Vs. MADAN MOHAN PATHAK
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May 17, 1993 |
TARUN MUNDRALAYA Vs. UNION OF INDIA
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April 21, 1993 |
TASHBIB HUSAIN ZAIDI Vs. ZILA BASIC SHIKSHA ADHIKARI
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March 30, 1993 |
TATA CHEMICALS LIMITED BOMBAY Vs. SADHU SINGH
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May 11, 1993 |
THAKUR PRASAD SAHU Vs. IIND ADDITIONAL DISTRICT JUDGE MIRZAPUR
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March 17, 1993 |
THE JUNIOR DOCTORS ASSOCIATION (INDIAN MEDICINES) INSTITUTE OF MEDICAL SCIENCE Vs. BANARAS HINDU UNIVERSITY
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January 13, 1993 |
TILAK DHARI Vs. ADDL. CHIEF JUDICIAL MAGISTRATE
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March 24, 1993 |
TRIBHUWAN TIWARI Vs. SHIV KUMAR TIWARI
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March 1, 1993 |
TRIPURARI PANDEY Vs. VICE CHANCELLOR SAMPURANA NAND SANSKRIT VISHWA VIDYALAYA
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October 4, 1993 |
TYRE CORPORATION OF INDIA LTD. Vs. KRISHAN LAL
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December 16, 1993 |
U P CO OP BANK LTD Vs. PRESCRIBED AUTHORITY
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March 2, 1993 |
U P RAJYA VIDYUT UTPADAN NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSTT
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January 23, 1993 |
U P STATE ELECTRICITY BOARD Vs. STATE OF U P
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July 19, 1993 |
U P STATE ELECTRICITY BOARD Vs. PRESCRIBED AUTHORITY
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September 28, 1993 |
U P STATE ELECTRICITY BOARD Vs. DASS PRATISTHAN
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April 29, 1993 |
U P STATE ROAD TRANSPORT CORPN Vs. STATE OF U P
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July 8, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. HARNA DEVI
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July 15, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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April 29, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
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August 30, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. ASST LABOUR COMMISSIONER
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February 26, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. TRILOK CHANDRA
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March 18, 1993 |
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJ PRATAP SINGH
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December 7, 1993 |
U P STATE SUGAR CORPN Vs. BIPIN KUMAR MISHRA
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August 19, 1993 |
U P STATE SUGAR CORPORATION Vs. ASST LABOUR COMMISSIONER
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April 17, 1993 |
U.P. BIJLI KARAMCHARI SANGH AND ANOTHER Vs. LABOUR COURT AT KANPUR AND OTHERS
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May 14, 1993 |
U.P. POLYTECHNIC KARMCHARI MAHASANGH (AIDED) Vs. DIRECTOR TECHNICAL EDUCATION
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August 18, 1993 |
U.P. STATE ELECTRICITY BOARD AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT II AND OTHERS
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May 7, 1993 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI AND OTHERS
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May 21, 1993 |
U.P. STATE SUGAR CORPORATION, RAMLOKE, DEORIA Vs. ASST. LABOUR COMMISSIONER, CONCILIATION AND ANR.
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April 17, 1993 |
U.P.S.R.T.C. Vs. SUSHILA DEVI
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February 15, 1993 |
UDAI NARAIN TIWARI Vs. DEPUTY GENERAL MANAGER EASTERN ZONE UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
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May 14, 1993 |
UGRASEN SINGH Vs. STATE OF U P
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June 6, 1993 |
UGRASEN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
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April 6, 1993 |
UMA SHANKAR SHUKLA Vs. SACHIV MAHAPRABANDHAK DISTRICT CO OPERATIVE BANK LTD
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September 7, 1993 |
UMESH CHANDRA MISRA Vs. STATE OF U P
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November 2, 1993 |
UNION OF INDIA Vs. M L KUREEL
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November 4, 1993 |
UNION OF INDIA Vs. JAGAT NARAIN SRIVASTAVA AND ANOTHER
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October 8, 1993 |
UNION OF INDIA Vs. YOGENDRA YADAV
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March 30, 1993 |
UNION OF INDIA AND ANOTHER Vs. DAN SINGH DARMWAL
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April 8, 1993 |
USHA Vs. STATE OF U P
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September 22, 1993 |
UTTAR PRADESH MADHYAMIK SHIKSHA PARISHAD SWAINIK SANGH Vs. U.P. PUBLIC SERVICES TRIBUNAL LUCKNOW AND OTHERS
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May 20, 1993 |
V D AGARWAL Vs. IST ADDITIONAL MUNSIF MAGISTRATE LUCKNOW
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August 3, 1993 |
V.A. DEO PUJARI Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) & ORS.
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September 29, 1993 |
VARIETY GENERAL STORES Vs. INCOME TAX OFFICER
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February 2, 1993 |
VARUNA SULPHONATORS PVT LTD Vs. UNION OF INDIA UOI
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May 4, 1993 |
VED PRAKASH Vs. VIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD
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February 26, 1993 |
VED PRAKASH Vs. U P BOARD OF SECONDARY EDUCATION ALLAHABAD
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October 27, 1993 |
VEER BAHADUR SAXENA Vs. DISTRICT MAGISTRATE BAREILLY
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March 18, 1993 |
VEER SARAN MATHUR Vs. STATE OF UTTAR PRADESH
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February 1, 1993 |
VICE CHANCELLOR SAMPURNANAND SANSKRIT VIDYALAYA VARANASI Vs. BRAHM GOPAL
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May 18, 1993 |
VIDYA SAGAR DWIVEDI Vs. STATE OF U P
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February 23, 1993 |
VIJAI KUMAR AJAY KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED SAIL
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May 4, 1993 |
VIJAI KUMAR KUSHWAHA Vs. UNIVERSITY OF ALLAHABAD
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March 31, 1993 |
VIJAI KUMAR VARMA Vs. U.P. GOVERNMENT EMPLOYEES WELFARE CORPORATION AND ANOTHER
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April 13, 1993 |
VIJAI NATH SRIVASTAVA AND ORS. Vs. SMT. DRAUPATI DEVI & ORS.
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July 13, 1993 |
VIJAI SHANKER ALIAS VIJAI Vs. STATE OF U P
|
November 23, 1993 |
VIJAY KRISHAN GOSWAMI Vs. SURESH CHAND JAIN
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September 24, 1993 |
VIJAY KUMAR SAXENA Vs. DIRECTOR OF EDUCATION III REGION
|
July 20, 1993 |
VINAYAK PRASAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 9, 1993 |
VINDHYACHAL UPADHYA Vs. RAJ KISHORE PANDEY
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May 28, 1993 |
VINOD KUMAR Vs. STATE OF U P
|
May 3, 1993 |
VINOD KUMAR Vs. STATE OF U P
|
September 22, 1993 |
VINOD KUMAR ARVIND KUMAR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
September 27, 1993 |
VINOD KUMAR VERMA Vs. STATE OF U.P. AND OTHERS
|
July 28, 1993 |
VINOD S O MANOHAR LAL Vs. STATE OF UTTAR PRADESH
|
November 2, 1993 |
VINYENDRA NATH UPADHYAYA Vs. STATE OF U.P. AND OTHERS
|
September 30, 1993 |
VIPIN KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFAR NAGAR
|
August 20, 1993 |
VIRENDRA KUMAR SINGHAL Vs. MURARI LAL SINGHAL
|
February 1, 1993 |
VIRENDRA SINGH Vs. STATE OF U P
|
May 9, 1993 |
VIRENDRA SINGH Vs. LABOUR COURT, GORAKHPUR AND OTHERS
|
October 4, 1993 |
VIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
October 6, 1993 |
VIRENDRA SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 16, 1993 |
VISHRAM MASIH Vs. HARIHAR SINGH
|
January 11, 1993 |
VISHWA HINDU ADHIVAKTA SANGH Vs. UNION OF INDIA AND OTHERS
|
January 1, 1993 |
VISHWA MOHINI DEVI AND OTHERS Vs. VARENDRA KUMAR GUPTA AND OTHERS
|
December 1, 1993 |
VISHWA NATH Vs. SHAMBHU NATH PANDEYA
|
October 13, 1993 |
VISHWA NATH Vs. KAPIL DEV
|
August 11, 1993 |
VISHWANATH LAL Vs. PRABHU DAYAL GUPTA
|
September 14, 1993 |
VIVEKANAND SHIKSHA SANSTHAN, UNNAO AND OTHERS, ETC. Vs. STATE OF U. P. AND OTHERS
|
August 19, 1993 |
WAHID ULLAH KHAN Vs. DISTRICT MAGISTRATE NAINITAL
|
May 20, 1993 |
WAJID ALI Vs. 12TH ADDL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
December 21, 1993 |
WASIQ AHMAD Vs. STATE OF U P
|
September 8, 1993 |
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
|
September 10, 1993 |
WING COMMANDER ASHOK KUMAR SAHAI Vs. VI ADDL DISTRICT JUDGE AND ANR
|
October 5, 1993 |
WORKMAN OF M S KESARWANI ZARDA BHANDAR FACTORY SAHSON Vs. K K PANDEY
|
April 28, 1993 |
YADUVIR SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, ETAH AND ANOTHER
|
November 8, 1993 |
YASHPAL Vs. SHEOJI MAHARAJ
|
November 10, 1993 |
YASIN Vs. STATE OF U P
|
October 5, 1993 |
YOGENDRA Vs. STATE OF U P
|
April 12, 1993 |
ZAHUR HASAN Vs. COMMISSIONER, LUCKNOW DIVISION AND ANOTHER
|
April 6, 1993 |
ZAMIL AHMAD Vs. STATE OF U P
|
January 8, 1993 |
ZILA CONTRACTORS WORKERS UNION Vs. G M ANNAPARA TAPIYA PARIYOJNA
|
February 16, 1993 |
ZILA SAHKARI BANK Vs. PRESIDING OFFICER LABOUR COURT
|
October 4, 1993 |