REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B SHORAWAL Vs. L K ADVANI MINISTER FOR INFORMATION AND BROADCASTING	June 3, 1977
AAS MOHAMMAD Vs. STATE	November 25, 1977
ABDUL HAMEED Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS	July 29, 1977
ABDUL LATIF KHAN Vs. NORTH EASTERN RAILWAY	July 15, 1977
ABDUL RAHMAN Vs. RAMESHWAR PRASAD	April 7, 1977
ABDUL SAMI Vs. MOHAMMAD ASHFAQ	August 2, 1977
ABDUL SHAKOOR Vs. SETH CHAMPALAL	May 20, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PREM KUMAR RASTOGI	August 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAI JAWAN RADIOS	March 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANNOO LAL DAMODAR DASS	January 17, 1977
ADDL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM	November 9, 1977
AFAQ RASOOL AND ANR. Vs. THE NAGAR MAHAPALIKA AND ORS.	September 8, 1977
AJAI MAN SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE RAMPUR AND OTHERS	November 2, 1977
AJODHIYA PRASAD Vs. UNION OF INDIA	January 10, 1977
AJODHYA Vs. THE STATE	April 13, 1977
AKBAR ALI Vs. STATE OF U P	October 5, 1977
ALI HASAN Vs. HAJI KALLOO	December 17, 1977
AMARNATH Vs. CHAMP	December 14, 1977
AMBA SHANKER UPADHYAYA Vs. STATE	November 30, 1977
AMIR SINGH Vs. OM PRAKASH	July 10, 1977
AMOL SINGH Vs. MOHAN LAL	December 5, 1977
ANAND SARAN ANUP SARAN Vs. COMMISSIONER OF SALES TAX	July 15, 1977
ANGOORI DEVI ALIAS KAPOORI DEVI Vs. STATE OF U.P.	March 10, 1977
ANIS MIYAN Vs. THE JUDGE SMALL CAUSE COURT BAREILLY AND OTHERS	November 24, 1977
ARSHAD ALI KHAN Vs. STATE OF U P	October 13, 1977
ARUN KUMAR Vs. CHANDRAWATI AGRAWAL	September 12, 1977
ASHA DEVI JAUHARI Vs. SHARDA DEVI	September 2, 1977
ASHARFI LAL Vs. STATE OF UTTAR PRADESH	November 21, 1977
ASHARFI LAL Vs. BOARD OF REVENUE	July 8, 1977
ASHOK RANJAN SAXENA Vs. VISHWA BHARTI	August 30, 1977
ASHOK STORES Vs. COMMISSIONER SALES TAX	April 22, 1977
ATAR SINGH Vs. UNION OF INDIA	April 11, 1977
ATAR SINGH Vs. STATE	April 11, 1977
ATMA RAM Vs. STATE	March 31, 1977
AVTAR SINGH Vs. STATE OF UTTAR PRADESH	December 16, 1977
AZHARUDDIN Vs. SYED ZAHID HUSAIN	May 30, 1977
B S SAXENA Vs. STATE	October 11, 1977
BABU Vs. STATE OF U P	November 29, 1977
BABU LAL Vs. STATE OF U P	July 12, 1977
BABU LAL Vs. STATE	March 25, 1977
BABU LAL Vs. STATE	March 3, 1977
BABU RAJNARAIN SINGH Vs. GANESH BIND	September 30, 1977
BABU RAM Vs. ARJUN LAL	August 26, 1977
BABULAL JIWANRAM AND CO Vs. COMMISSIONER OF WEALTH TAX	March 14, 1977
BACHCHA LAL Vs. STATE OF RAJASTHAN	March 11, 1977
BADSAH KHAN Vs. STATE	March 8, 1977
BAHORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	January 31, 1977
BAIJ NATH Vs. BINDA	November 30, 1977
BAJENDRA Vs. STATE	January 17, 1977
BAL KISHAN Vs. STATE OF U.P.	January 7, 1977
BAL KRISHNA Vs. UNION OF INDIA	January 7, 1977
Baldeo Raj Nagpal Vs. D.N.Arora	December 7, 1977
BALDEO SAHAI ISHWAR CHAND Vs. COMMISSIONER OF SALES TAX U P	April 26, 1977
BALRAJ SURI Vs. CITY BOARD MUS	May 20, 1977
BALRAJ SURI Vs. STATE OF U P	December 2, 1977
BALWANT SINGH TALWAR Vs. PRESCRIBED AUTHORITY DEHRADUN AND ANR.	August 5, 1977
BANKEY BEHARI Vs. GOPAL DAS	November 4, 1977
BANKEY BEHARI Vs. GOPAL DAS	April 28, 1977
BANWARI LAL MADAN MOHAN Vs. COMMISSIONER OF INCOME TAX	December 20, 1977
BARKOO ALIAS SHITLA Vs. STATE OF U P	October 4, 1977
BASDEO Vs. SWAMI BHAGNANANA AND ANR.	January 17, 1977
BASHIR KHAN Vs. SMT. QAMURUNNISA AND ORS.	April 13, 1977
BASHIR UDDIN Vs. DISTRICT JUDGE BULANDSHAHAR AND	November 16, 1977
BEHARI LAL PALERIA Vs. STATE	October 24, 1977
BENI MADHO MISHRA Vs. BUDHA DEV BAZAZ	April 22, 1977
BENI PRASAD Vs. STATE OF UTTAR PRADESH	February 23, 1977
BEOPAR SAHAYAT P LTD Vs. VISHWANATH	September 12, 1977
BHAGWANA AND ANR. Vs. STATE OF U.P.	November 8, 1977
BHAGWAT SARAN RASTOGI Vs. TOWN AREA COMMITTE	August 1, 1977
BHAGWATI DIN TEWARI Vs. U P STATE	October 13, 1977
BHAGYAWATI MITTAL Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW	October 5, 1977
BHAIYA JI Vs. JAGESHWAR DAYAL BAJPAI	December 1, 1977
BHARAT ALIAS BHARAT SINGH Vs. STATE OF U.P.	March 4, 1977
BHARON PRASAD Vs. REGIONAL TRANSPORT AUTHORITY	August 26, 1977
BHAWANI DAS AND ANOTHER Vs. KAYESTHA PATHSHALA, ALLAHABAD	March 15, 1977
BHONDAL Vs. UNION OFINDIA	March 25, 1977
BHUNESHWAR PRASAD Vs. DEPUTY DIRECTOR OF EDUCATION	March 23, 1977
BHUWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH	January 31, 1977
BIBHUTI Vs. KASHI RAM AND ANR.	August 19, 1977
BIJLI COTTON MILLS (PVT.) LTD. Vs. SECRETARY, NATIONAL TEXTILE CORPORATION	March 10, 1977
BILAL Vs. STATE	March 25, 1977
BISHAMBHAR DASS Vs. ANGURI	December 1, 1977
BISHAN DATT Vs. MOHAN CHANDRA	December 8, 1977
BRIJ KISHORE RAI Vs. LAKHAN TEWARI	August 25, 1977
BRIJ MOHAN CHATURVEDI Vs. XTH ADDL DIST JUDGE	September 1, 1977
BRIJ MOHAN DAS GOYAL Vs. NIDHI BAI	July 6, 1977
BRIJ NATH RAI Vs. STATE	November 17, 1977
BRIJENDRA BAHADUR Vs. COMMISSIONER OF INCOME TAX	April 22, 1977
BUDH SEN Vs. SHEEL CHANDRA AGARWAL	August 9, 1977
BUDHANI Vs. NYAYA PANCHAYAT CHANDAPUR	November 15, 1977
BUNDOO Vs. AKB	December 21, 1977
CAWNPORE TEXTILES LTD. Vs. UNION OF INDIA (UOI) AND ORS.	December 13, 1977
CENTRAL FOOD STORAGE KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 27, 1977
CHAND KHATTAR Vs. REGIONAL TRANSPORT AUTHORITY DEBRA DUN	February 14, 1977
CHANDRA BHAN HUKUM CHAND Vs. SALES TAX OFFICER MUZAFFARNAGAR	August 26, 1977
CHANDRA BHAN SINGH Vs. STATE	October 5, 1977
CHANDRA DEO PANDEY Vs. SHEO DAS PANDEY	March 15, 1977
CHANDRA DEO SINGH Vs. STATE OF UTTAR PRADESH	January 31, 1977
CHANDRA KANTA DEVI Vs. STATE OF U P	March 1, 1977
CHANDRAPAL SINGH Vs. STATE OF U P	January 25, 1977
CHEDDI SINGH Vs. STATE	February 4, 1977
CHETANYA RAJ SINGH Vs. SECOND ADDL CIVIL JUDGE ALIGARH AND	January 28, 1977
CHHEDANA Vs. MAST RAM SINGH	August 1, 1977
CHHEDI SINGH Vs. STATE	February 14, 1977
CHHEDILAL Vs. KAMLA	October 24, 1977
CHIMMAN LAL SHAH Vs. STATE OF U.P. AND ORS.	April 12, 1977
Chinia Devi and another Vs. Dayanath Gupta and others	May 16, 1977
CHIRAUNJI LAL PACHAURI Vs. STATE	August 1, 1977
CHOTTA Vs. OM PRAKASH	December 7, 1977
COMMANDMANT 508 ARMY BASE WORKSHOP Vs. P B REDDY AND A	March 9, 1977
COMMISSIONER OF INCOME TAX Vs. HAR SAHAI MAL GULZARI MAL	April 14, 1977
COMMISSIONER OF INCOME TAX Vs. RAM LAL KISHORI LAL	April 19, 1977
COMMISSIONER OF INCOME TAX Vs. RAJ NARAIN TEWARI	April 20, 1977
COMMISSIONER OF INCOME TAX Vs. LALLUMAL RAMESH CHAND	March 25, 1977
COMMISSIONER OF INCOME TAX Vs. KOHLI KHAN BHANDAR	March 25, 1977
COMMISSIONER OF INCOME TAX Vs. VINDESHWARI TRADING CORPORATION	December 1, 1977
COMMISSIONER OF INCOME TAX Vs. GUPTA M K	December 16, 1977
COMMISSIONER OF INCOME TAX Vs. ORIENATAL EMPORIUM	October 13, 1977
COMMISSIONER OF SALES TAX Vs. SOHAN LAL B K KATHINAIYA	October 3, 1977
COMMISSIONER OF SALES TAX Vs. MUKUND LAL AND SONS	November 20, 1977
COMMISSIONER OF SALES TAX Vs. KRISHNA PHOTO SERVICES	December 15, 1977
COMMISSIONER OF SALES TAX Vs. KEDAR NATH BEHARI LAL	December 15, 1977
COMMISSIONER OF SALES TAX Vs. GURDAS MAL DAYA RAM	March 30, 1977
COMMISSIONER OF SALES TAX Vs. MAKHANLAI CHAINSUKH DAS	July 29, 1977
COMMISSIONER OF SALES TAX Vs. NAV PRABHAT SHOE FACTORY	July 27, 1977
COMMISSIONER OF SALES TAX Vs. JAIN TRUNK STORES	July 28, 1977
COMMISSIONER OF SALES TAX Vs. JIWAN SINGH RIKHI RAM	July 20, 1977
COMMISSIONER OF SALES TAX Vs. NANAK CHAND AND CO	July 25, 1977
COMMISSIONER OF SALES TAX Vs. RADHEY SHYAM PRASHARI	March 24, 1977
COMMISSIONER OF SALES TAX Vs. BANAWRAILAL SHRI KRISHNA	August 1, 1977
COMMISSIONER OF SALES TAX U P Vs. BRIJ LAL MAHENDRA KUMAR PIPAL SHAH	December 16, 1977
COMMISSIONER OF WEALTH TAX Vs. RAJA JAI INDER BAHADUR SINGH	December 15, 1977
COMMISSIONER OF WEALTH TAX Vs. LAXMIPAT SINGHANIA	May 19, 1977
COMMISSIONER SALES TAX U P Vs. POPULAR PHOTO COMPANY	March 31, 1977
COMMISSIONER SALES TAX U P LUCKNOW Vs. GENERAL MANAGER NORRN RAILWAY GORAKHPUR	April 18, 1977
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT AND A	December 14, 1977
COMMITTEE OF MANAGEMENT, COLVIN TALUQDARS COLLEGE Vs. CHANDRA MOHAN ASTHANA	July 19, 1977
DAKHINI PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH	October 28, 1977
DAUD KHAN AND OTHERS Vs. THE DISTRICT JUDGE BULANDSHAHR AND OTHERS	November 17, 1977
DAUJI AGRAWAL Vs. UNION OFINDIA	January 11, 1977
DAULA Vs. ALEY NAIR	December 5, 1977
DAYAL KAUR Vs. BIN	December 2, 1977
DEBI PRASAD Vs. JIA LAL	July 21, 1977
DEEN DAYAL Vs. STATE	September 23, 1977
DEEP CHANDRA Vs. LALA RAGHURAJ SWARUP	March 24, 1977
DEEPCHAND VERMA Vs. THE DISTRICT JUDGE, DEHRADUN AND OTHERS	October 31, 1977
DEORLA KASLA DIET CO-OPERATIVE BANK LTD Vs. STATE OF UTTAR PRADESH	April 8, 1977
DEVA RAJ Vs. U P STATE ELECTRICITY BOARD LUCKNOW	April 13, 1977
DEVENDRA NATH Vs. IV ADDITIONAL DISTRICT JUDGE AND ORS.	August 18, 1977
DEVI CHAND MEHRA Vs. HAR SWARUP AND	November 18, 1977
DEVI SINGH KAMBOJ Vs. STATE OF U P	August 24, 1977
DHANI RAM Vs. DY DIRECTOR OF CONSOLIDATION	July 5, 1977
DHARAM PAL KUKRETY Vs. CHIEF OF ARMY STAFF	March 9, 1977
DHRUV KUMAR Vs. THE DISTRICT JUDGE, MATHURA AND OTHERS	October 25, 1977
DISTRICT JHANSI STATE Vs. JAIDEO KRISHNA AND	February 18, 1977
DIWAN CHAND Vs. HANS RAJ	December 21, 1977
DR. A.C. SAXENA AND OTHERS Vs. DR. PRAHLAD KUMAR AND OTHERS	January 11, 1977
DURGA DAS JOGENDRA KUMAR Vs. UP ARANYAPAL	December 14, 1977
DURGA SAHAI DIXIT Vs. RAMESH CHANDRA AND	January 25, 1977
ELGIN MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER	May 17, 1977
FAIYAZUDDIN Vs. STATE	August 26, 1977
FAKHRA BEGAM Vs. STATE OF UTTAR PRADESH	April 11, 1977
FATEH SINGH Vs. STATE OF UTTAR PRADESH	August 29, 1977
FOOD INSPECTOR NAGAR PALIKA, GHAZIABAD Vs. BODEY AND OTHERS	October 24, 1977
GAJRAM SINGH Vs. STATE	November 25, 1977
GANGA PRASAD Vs. ZILA ABKARI ADHIKARI BANDA	August 11, 1977
GANGA PRASAD Vs. RAM SARAN	July 11, 1977
GANGA PRASAD Vs. MUNICIPAL BOARD	April 21, 1977
GANGA SARAN SHARMA Vs. CHANCELLOR MEERUT UNIVERSITY AND A	December 3, 1977
GANGA SUGAR CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	March 30, 1977
GANPAT SINGH Vs. SHER BAHADUR SINGH	September 19, 1977
GAYA PRASAD Vs. STATE	August 19, 1977
GEEP FLASHLIGHT INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.	January 31, 1977
GHANA RAM Vs. STATE OF UTTAR PRADESH	May 19, 1977
GHASI RAM Vs. STATE OF U P	May 20, 1977
GHASITU SINGH Vs. DEVENDRA KUMAR AND OTHERS	August 30, 1977
GHASU Vs. NATTHA PASI	December 2, 1977
GIRDHAR PRASAD Vs. JOINT DIRECTOR OF CONSOLIDATION	September 12, 1977
GIRISH DUTT CHANDOLA Vs. DISTRICT MAGISTRATE MERRUT	August 1, 1977
GIRJA SHANKER AND ORS. Vs. PATI RAM AND ORS.	January 10, 1977
GOPAL KRISHNA Vs. LAL KISHAN	September 8, 1977
GOPI CHAND Vs. SMT. CHANDRA MUKHI DEVI	August 26, 1977
GOPI KRISHNA TEWARI Vs. STATE OF U P	March 10, 1977
GOPI NATH AND SONS Vs. UNION OFINDIA	October 14, 1977
GOPI NATH GOEL Vs. FIRST ADDITIONAL DISTRICT JUDGE AND ANR.	April 25, 1977
GOPINATH GOEL Vs. FIRST ADDL DIST JUDGE MEERUT	March 25, 1977
GOVIND SHARAN Vs. STATE OF UTTAR PRADESH	August 23, 1977
GULAB CHITRA MANDIR MAHABA Vs. MUNICIPAL BOARD MAHOBA	February 23, 1977
GUR BUX SINGH Vs. STATE	April 7, 1977
GYAN DEO SHARMA Vs. STATE OF U P	July 27, 1977
GYASI RAM Vs. RAM CHANDRA SINGH	July 6, 1977
H.J. AMIN AND ANR. Vs. STATE AND ORS.	January 10, 1977
HAFIZ ALI KHAN Vs. MOHD ISHAQ	May 12, 1977
HAJI ISLAM QURESHI Vs. DIRECTOR OF EDUCATION U P ALLAHADAD AND	December 17, 1977
HAJI NIZAMUDDIN Vs. STATE OF U P	September 13, 1977
HAMEED SHAH Vs. STATE	March 2, 1977
HAR PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUNGE KANPUR AND OTHERS	October 25, 1977
HAR PRASAD SINGH AND ORS. Vs. RAM SWARUP AND ORS.	May 3, 1977
HAR SARAN KAKKAR Vs. ADDITIONAL DIRECTOR OF EDUCATION U P ALLAHABAD AND	December 3, 1977
HARBILAS AND ORS. Vs. STATE OF U.P. AND ANR.	May 13, 1977
HARI BANS TEWARI Vs. HARI S	February 10, 1977
HARI GOVIND PRASAD PANDEY Vs. JUDICIAL MAGISTRATE I BULANDSHAHAR	January 28, 1977
HARI SHANKAR Vs. DURGA DEVI	March 31, 1977
HARI SHANKER Vs. STATE	November 17, 1977
HARI SHANKER VERMA Vs. FOURTH ADDL DISTRICT JUDGE AGRA	August 12, 1977
HARI SINGH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	October 28, 1977
HARIHAR PRASAD Vs. UDAIBIR SINGH	August 8, 1977
HAUSILA BUX SINGH Vs. STATE OF U P	July 20, 1977
HAVALDAR SINGH Vs. ADITYA SINGH	December 16, 1977
HIRDAY RAM Vs. HARBHAJAN SINGH KOCHAR	March 23, 1977
HOLA RAM Vs. GENERAL MANAGER NORTHERN RAILWAY	December 7, 1977
HOSHIARI DEVI Vs. TAJVIR SINGH	January 12, 1977
HUKAN CHAND GOYAL Vs. STATE OF U P	November 18, 1977
IDRIS KHAN Vs. ASGHAR ALI KHAN	October 5, 1977
INDRA NARAIN SAXENA Vs. IVTH ADDL. DIST. AND SESSIONS JUDGE,LUCKNOW AND OTHERS	January 5, 1977
IQBAL AHMED Vs. COMPETENT AUTHORITY AND	February 8, 1977
IQBAL BAHADUR VIDYARTHI Vs. DISTRICT JUDGE	January 17, 1977
IQBAL SINGH Vs. RAM NARAIN	April 6, 1977
IRFAN AHMAD Vs. I ADDL. DISTT. JUDGE	March 28, 1977
ISHWAR DEVI Vs. REOTI RAMAN	November 30, 1977
ISLAM KHAN Vs. MUNIR	November 25, 1977
IZHAR AHMAD Vs. STATE	August 30, 1977
J C MALIK Vs. UNION OF INDIA	December 9, 1977
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. STATE OF U P AND ANR	February 23, 1977
J S CHAUHAN Vs. STATE OF UTTAR PRADESH	October 10, 1977
JADUNATH PRASAD Vs. STATE	December 7, 1977
JAGANNATH Vs. DISTRICT JUDGE MATHURA	May 20, 1977
JAGANNATH PRASAD Vs. SANT HARDASRAM SEVASHRAM	November 30, 1977
JAGDEO Vs. STATE AND ANOTHER	January 3, 1977
JAGDISH PRASAD GUPTA Vs. SANKTA PRASAD	July 21, 1977
JAGDISHWAR SAHAI Vs. SURJAN SINGH PAL	August 19, 1977
JAI NARAIN Vs. STATE OF U P	September 22, 1977
JAI RAM DUBEY Vs. SHRI PRAKASH SINGH	March 30, 1977
JAMAIT RAM PURASWANI Vs. H G SHUKLA	April 19, 1977
JAMSHED Vs. STATE OF U P	November 7, 1977
JAN DAOOD AND CO Vs. INCOME TAX OFFICER	February 18, 1977
JANGALI SINGH Vs. THE SUB-DIVISIONAL OFFICER AND ANR.	July 7, 1977
JAYATA PRASAD SINGH Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	July 6, 1977
JHANDOO Vs. STATE OF UTTAR PRADESH	May 19, 1977
JHANDU SINGH Vs. DISTRICT JUDGE FATEHPUR AND	January 13, 1977
JHANSI SAHKARI KRAYA VIKRAYA SAMITI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 27, 1977
JHAU LAL Vs. NAGAR MAHAPALIKA LUCKNOW	April 6, 1977
JILEY SINGH Vs. THE ADDITIONAL DISTRICT JUDGE, MEERUT	February 7, 1977
JOKHAN Vs. BRAHMA	February 7, 1977
JUGGILAL KAMLAPAT BANKERS Vs. WEALTH TAX OFFICER	October 4, 1977
K S BHATNAGAR Vs. DIVISIONAL SUPERINTENDANT	November 18, 1977
KAILASH BUX SINGH Vs. GAURI SHANKAR AND	August 9, 1977
KAILASH CHAND AND ANR. Vs. III ADDL. DISTT. JUDGE AND ORS.	February 2, 1977
KAILASH CHANDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 26, 1977
KAILASHWATI Vs. STATE OF U P	September 12, 1977
KALE CHEMICAL CORPORATION Vs. ADDITIONAL JUDGE REVISIONS SALES TAX KANPUR RANGE KANPUR	December 12, 1977
KALI SINGH Vs. STATE	November 3, 1977
KALPANATH SINGH SURESH SINGH Vs. COMMISSIONER OF SALES TAX	October 11, 1977
KALYANI CHAUDHARI Vs. STATE OF U P	December 27, 1977
KAMTA Vs. STATE	October 4, 1977
KAMTA Vs. STATE	August 23, 1977
KANHAIYA BUX AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER	April 21, 1977
KANPUR SALT REFINERY Vs. STATE OF UTTAR PRADESH	February 22, 1977
KAPTAN SINGH Vs. KALYAN SINGH AND	April 21, 1977
KARAN SINGH Vs. STATE OF U P	May 18, 1977
KARTAR SINGH Vs. STATE	February 9, 1977
KASHI NATH TEWARI Vs. MANGROO LAL	December 17, 1977
KATRA EDUCATION SOCIETY Vs. INCOME TAX OFFICER	April 28, 1977
KAZI JALIL ABBASI Vs. STATE OF U P	November 15, 1977
KEDAR Vs. STATE	February 22, 1977
KEDAR Vs. STATE	August 29, 1977
KEDAR NATH GUPTA Vs. SINT. BASANTI DEVI AND OTHERS	September 20, 1977
KEDARNATH Vs. STATE	November 30, 1977
KESHO PRASAD Vs. STATE OF U.P.	August 22, 1977
KEWAL RAM Vs. STATE	August 24, 1977
KHADI GRAMODYOG TRUST GRAMODYOG MANDAL Vs. RAM CHANDRAJI	April 19, 1977
KHAZAN SINGH Vs. SUB DIVISIONAL OFFICER ALIGARH	November 14, 1977
KHER SURGLCAL AND ALLIED PRODUCTS (P) LTD Vs. COMMISSIONER OF INCOME TAX	October 6, 1977
KHUDDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGAR	November 25, 1977
KHUSI LAL Vs. STATE	March 3, 1977
KISHAN INTERMEDIATE COLLEGE, DIST, MATHURA Vs. DEEN DAYAL GAUTAM AND ANR.	December 19, 1977
KISHORE JOO Vs. GUMAN BEHARI JOO DEO	October 6, 1977
KRISHAN KUMAR AHLUWALIA Vs. DISTRICT JUDGE, UTTAR KHAND	March 31, 1977
KRISHI FARM NEHRU UCHHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.	March 2, 1977
KRISHNA DEVI Vs. STATE OF U.P.	July 23, 1977
KRISHNA KUMAR Vs. U.P. RAJYA SAHKARI BHOOMI VIKAS BANK LTD., LUCKNOW AND OTHER	August 17, 1977
KRISHNA KUMAR DIXIT AND ANR. Vs. DISTRICT JUDGE AND ORS.	April 13, 1977
KRISHNA MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	August 23, 1977
KUNJ BEHARI RATHI Vs. JAGDISH PRASAD AND ANR.	February 3, 1977
KUNTI DEVI Vs. RADHEY SHYAM	September 9, 1977
L K NELSON Vs. DISTRICT JUDGE HARDOI	September 29, 1977
LAIK AHMED Vs. SURJO AND	December 15, 1977
LAKSHMI DEVI Vs. KALA DEVI	April 1, 1977
LAXMI Vs. STATE OF UTTAR PRADESH	October 31, 1977
LAXMI PRASAD Vs. DISTRICT JUDGE BANDA	May 13, 1977
Life Insurance Corporation of India, Kanpur Vs. State of Uttar Pradesh	March 25, 1977
LIQUIDATOR OF THE OILS AND ALLIED PRODUCTS LTD Vs. NAND LAL KHANNA	October 6, 1977
M R BISWAS Vs. P P TIGGA	December 2, 1977
M R BISWAS Vs. P P TIGGA	October 2, 1977
M/s. Gopi Nath and Sons Vs. The Union of India and others	October 14, 1977
Madari Lal Vs. State and others	February 22, 1977
MAHABIR Vs. DAYAWATI	May 7, 1977
Mahabir Singh Verma Vs. Managing Committee, Adarsh Inter College	May 4, 1977
MAHADEO PRASAD RAIS Vs. INCOME TAX OFFICER	December 21, 1977
MAHARAJA MAHIPAL SINGH Vs. FIRST TEMPORARY CIVIL JUDGE HAMIRPUR AND	September 27, 1977
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH	May 18, 1977
MAHENDRA SINGH Vs. STATE OF U P	December 12, 1977
MAHESH KUMAR Vs. STATE	November 25, 1977
MAHESH PRASAD KANODIA Vs. RAM KUMAR MITTAL AND OTHERS	October 24, 1977
MAIKU Vs. STATE	May 31, 1977
MALTI SINGH Vs. STATE OF U P	August 18, 1977
MANGALI SINGH Vs. PRESCRIBED AUTHORITY AND	March 28, 1977
MANGI RAM Vs. JYOTI PRASAD	February 28, 1977
MANNI LAL KEDIA Vs. COMMISSIONER OF INCOME TAX ANR	March 23, 1977
MANZOOR Vs. STATE OF U.P.	October 13, 1977
MAQSOOD MOHAMMAD Vs. STATE OF UTTAR PRADESH	February 22, 1977
MASHKOOR HASAN KHAN AND ORS. Vs. ZILA PARISHAD	July 11, 1977
MATA PRASAD Vs. UNION OFINDIA	December 7, 1977
MEERA RANI Vs. STATE OF UTTAR PRADESH	November 29, 1977
MEGH RAJ AND OTHERS Vs. STATE OF U.P. AND ANOTHER	March 25, 1977
MEHROTRA ENTERPRISES Vs. STATE OF U P	August 25, 1977
MITTHAN LAL Vs. PARWATI	February 3, 1977
MOHAMMAD YUNUS Vs. THIRD ADDL DISTRICT JUDGE MIRZAPUR	August 31, 1977
MOHAN Vs. STATE OF U.P.	September 12, 1977
MOHAN BRERWEIES LTD Vs. STATE OF UTTAR PRADESH	January 31, 1977
MOHAN LAL Vs. JOINT DIRECTOR OF CONSOLIDATION AGRA	July 5, 1977
MOHD AJMAL Vs. FIRM INDIAN CHEMICAL CO	September 19, 1977
MOHD AKBAR HUSAIN Vs. DISTRICT JUDGE ALLAHABAD	July 18, 1977
MOHD HAFIZ Vs. STATE	May 31, 1977
MOHD MUSTAFA Vs. MANSOOR	January 18, 1977
MOHD YASIM KHAN Vs. UNION OF INDIA	September 26, 1977
MOHD YASIN KHAN Vs. STATE	September 26, 1977
MOHD. ZUBAIR AHMAD Vs. TOWN AREA COMMITTEE	January 11, 1977
MOHINDER PAL Vs. DISTRICT JUDGE, BIJNOR AND OTHERS	August 1, 1977
MOIN UDDIN Vs. DY DIRECTOR OF CONSOLIDATION	September 22, 1977
MOKHA SINGH Vs. STATE OF U.P. AND ORS.	July 21, 1977
MOTI LAL Vs. STATE	February 3, 1977
MUKTANAND CHATURVEDI Vs. STATE OF UTTAR PRADESH	September 30, 1977
MUMTAZ AHMAD Vs. DISTRICT JUDGE KANPUR AND ORS.	July 4, 1977
MUNICIPAL BOARD BINDKI AND OTHERS Vs. NARAIN VERMA AND ANOTHER	November 17, 1977
MUNICIPAL BOARD JAHANGIRABAD Vs. JAMSHED ALI KHAN	September 21, 1977
MUNICIPAL BOARD MAINPURI Vs. KRISHNA MURA	January 3, 1977
MUNNI DEVI Vs. STATE OF U P	April 19, 1977
MUNNI LAL Vs. THE IIND ADDITIONAL DISTRICT JUDGE, BANDA AND OTHERS	August 24, 1977
MUNNI LAL JINDAL Vs. LAXMI NARAIN	October 5, 1977
MUNNU LAL Vs. NAGAR MAHAPALIKA	May 19, 1977
MURARI LAL Vs. RAMAN LAL	September 23, 1977
MURARI LAL AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS	July 13, 1977
MURLI DHAR Vs. SMT. RAM PIARI NIGAM	December 12, 1977
N D OJHA Vs. UNION OFINDIA	January 6, 1977
NAFIS AHMED Vs. STATE	March 24, 1977
NAGAR MAHAPALIKA Vs. MUSHIR AHMAD	October 3, 1977
NAGAR MAHAPALIKA LUCKNOW Vs. P GURNANI	July 13, 1977
NAGAR PALIKA RAE BARELI Vs. JANKI	March 30, 1977
NAGAR SWASTHYA ADHIKARI Vs. CHAKKHAN SINGH	September 19, 1977
NAGRATH PAINTS PRIVATE LIMITED Vs. UNION OF INDIA	December 5, 1977
NAKALI Vs. STATE	December 6, 1977
NANAK SARAN Vs. SANT LAL SETH	October 7, 1977
NANDAN IRON AND METAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.	October 4, 1977
NANDJEE SAHU Vs. MANGAL BACHIA AND	February 7, 1977
NARENDRA PRAKASH TYAGI Vs. KAMLESH KUMARI	February 24, 1977
NARESH CHAND AGRAWAL Vs. OM PRAKASH AGRAWAL	March 4, 1977
NARESH CHANDRA AGARWAL Vs. STATE	August 11, 1977
NATIONAL OVERSEAS CORPORATION Vs. ADDL. JUDGE REVISIONS SALES TAX	October 10, 1977
NATTHI Vs. STATE	February 9, 1977
NEELIMA ARORA Vs. UNION OFINDIA	August 22, 1977
NEKSU Vs. STATE	April 12, 1977
NEW INDIA ASSURANCE CO. LTD. Vs. R. N. CHATURVEDI	December 20, 1977
NEWSPAPERS LTD Vs. RATNA SHANKAR PRASAD	April 4, 1977
NIFIKIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 28, 1977
NIRMAL KAPOOR Vs. FIRST ADDL DISTRICT JUDGE AGRA AND	December 21, 1977
NOOR KHAN Vs. BOARD OF REVENUE	May 20, 1977
O P BHANTI Vs. RAM NAGINA	May 11, 1977
OM PRAKASH Vs. STATE	August 25, 1977
OM PRAKASH Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	October 28, 1977
OM PRAKASH AGARWAL Vs. DISTRICT SUPPLY OFFICER	December 21, 1977
P MASSEY Vs. DIRECTOR BASIC EDUCATION STATE GOVERNMENT OF U P AND	January 12, 1977
P N GULATI Vs. PRESIDING OFFICER, LABOUR COURT, GORAKHPUR	April 18, 1977
P.K. GHOSH AND CO. AND ORS. Vs. STATE OF U.P.	February 1, 1977
P.N. TEWARI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ORS.	May 13, 1977
PANDEY K D Vs. COMMISSIONER OF WEALTH TAX	April 8, 1977
PANNA LAL SHARMA Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR AND	March 1, 1977
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	December 7, 1977
PARASURAM Vs. D D C	January 28, 1977
PARI BAI Vs. BHAGAT RAM	August 19, 1977
PARMESHWARI Vs. STATE	October 24, 1977
PARSU RAM SINGH Vs. STATE OF UTTAR PRADESH	January 18, 1977
PARSURAM Vs. RADHEY SHYAM	July 11, 1977
PEAREY LAL Vs. SUB DIVISIONAL OFFICER BUDHANA	December 21, 1977
PHOOL CHAND Vs. STATE OF UTTAR PRADESH	December 21, 1977
PITMO Vs. SHYAM SINGH	December 21, 1977
PIYAREY LAL Vs. STATE	January 4, 1977
POORAN Vs. STATE	February 1, 1977
POSAKI Vs. STATE	March 22, 1977
POYSHA INDUSTRIAL CO LTD Vs. COMMISSIONER OF SALES TAX	July 19, 1977
PRABANDHAK SHRI AGARSEN KANYA UCHYATAR MADHYAMIK VIDYALAYA AZAMGARH Vs. BARAN RAM AND	December 7, 1977
PRABHOO Vs. DOODH NATH	December 2, 1977
PRABHU NARAIN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI AND A	April 14, 1977
PRAMOD KUMAR TIWARI Vs. BADRI NARAIN PANDEY	July 7, 1977
Prem Chand Vs. Pushpawati Devi and others	May 4, 1977
PREM DEVI Vs. SALES TAX OFFICER SHRI R N UPADHYAYA SECTOR-7 KANPUR	August 11, 1977
PREM PRAKASH GUPTA Vs. UNION OFINDIA	July 6, 1977
PREMIER INSURANCE CO LTD Vs. VIDYAWATI	December 5, 1977
PREMWATI Vs. SHANTI DEVI	February 10, 1977
PUTAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.	March 26, 1977
QAISER JAHAN BEGUM Vs. RIZWAN ULLAH KHAN AND A	September 8, 1977
R B LACHHMANDAS SUGAR AND GENERAL MILLS P LTD Vs. STATE OF U P	September 26, 1977
R K GUPTA Vs. STATE OF UTTAR PRADESH	March 22, 1977
R M GUPTA Vs. II ADDITIONAL DISTRICT JUDGE LUCKNOW	May 20, 1977
RADHA KRISHNA Vs. U P STATE	November 14, 1977
RADHEY SHIAM Vs. GUR PRASAD SERMA	August 25, 1977
RADHEY SHYAM Vs. STATE OF U.P.	February 28, 1977
RADHEY SHYAM CHAUBE Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND	November 30, 1977
RAGHUBAR Vs. STATE	February 7, 1977
RAGHUBAR DATT JOSHI Vs. STATE OF UTTAR PRADESH	September 8, 1977
RAGHUBAR DAYAL AND ORS. Vs. THE DISTT. JUDGE, KANPUR AND ORS.	February 3, 1977
RAGHUBIR Vs. STATE OF U P	November 30, 1977
RAGHUBIR SAHAI BHATNAGAR Vs. BHAKT SAJJAN	October 28, 1977
RAGHUNANDAN RAM RAM ADHAR ANOTHER Vs. INCOME TAX SETTLEMENT COMMISSION OTHERS	October 12, 1977
RAGHUNATH SINGH Vs. THE PRESCRIBED AUTHORITY, GHAZIABAD, MEERUT AND ANR.	May 6, 1977
RAGHURAJ SINGH Vs. STATE OF U.P.	January 12, 1977
RAJ BAHADUR SINGH Vs. GAURA ALIAS RAM PIARI	February 14, 1977
RAJ KISHORE Vs. STATE	February 9, 1977
RAJ RANI Vs. YAD RAM AND	April 20, 1977
RAJA RAM Vs. STATE OF UTTAR PRADESH	September 29, 1977
RAJENDRA PAL Vs. STATE OF UTTAR PRADESH	July 5, 1977
RAJENDRA SINGH Vs. RADHEY SHYAM AND	September 30, 1977
RAJPAT Vs. JAGANNATH MISRA	March 8, 1977
RAM AJOR PANDEY Vs. MAHAJAN UCHHATAR MADHYAMIK VIDAYALAYA AND	December 16, 1977
RAM ASREY Vs. STATE	February 10, 1977
RAM ASREY AND HORI LAL Vs. STATE	November 12, 1977
RAM AUTARS Vs. STATE OF U P	February 21, 1977
RAM BABU Vs. THE STATE	July 20, 1977
RAM BAHADUR Vs. STATE	July 15, 1977
RAM BAHADUR KHARE Vs. MADHURI KHARE	August 1, 1977
RAM BILAS TEWARI Vs. SHIV RANI	May 20, 1977
RAM CHANDER DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	September 30, 1977
RAM CHANDRA Vs. STATE OF UTTAR PRADESH	July 25, 1977
RAM CHANDRA Vs. STATE	August 26, 1977
RAM CHANDRA SINGH Vs. RAM SARAN	December 7, 1977
RAM CHARAN Vs. BOARD OF REVENUE	April 18, 1977
RAM DAS RAM PRAKASH Vs. NAGAR MAHAPALIKA	September 22, 1977
RAM DAYAL Vs. STATE OF U P	September 26, 1977
RAM DEO SINGH Vs. EXECUTIVE ENGINEER P W D	May 19, 1977
RAM DIN Vs. STATE OF UTTAR PRADESH	November 23, 1977
RAM GOPAL Vs. MAYA DEVI	November 3, 1977
RAM JIWAN SINGH Vs. KAMLESH KUMAR	March 2, 1977
Ram Kishan Vs. Distt.Judge, Kanpur and others	May 7, 1977
RAM KRISHNA Vs. YUNUS	May 18, 1977
RAM KRISHNA GUPTA Vs. COMMISSIONER OF INCOME TAX	October 11, 1977
RAM LAL Vs. UNION OF INDIA	November 24, 1977
RAM LOCHAN Vs. STATE	December 8, 1977
RAM LUBHAYA VOHRA Vs. STATE	March 8, 1977
RAM NATH Vs. DISTRICT JUDGE, VARANASI AND ORS.	August 3, 1977
RAM NATH MOURYA Vs. RAM ROOP TEWARI AND OTHERS	September 30, 1977
RAM NIWAS Vs. ZAFAR ABBAS	October 10, 1977
RAM PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT	November 17, 1977
RAM PEARY Vs. GAURI	April 20, 1977
RAM PEARY Vs. GAURI	March 28, 1977
RAM PIYARI Vs. BUDH SEN	May 19, 1977
RAM PRAKASH Vs. MOOLCHAND GUPTA	March 2, 1977
RAM PRAKASH AND SONS Vs. SALES TAX OFFICER	January 28, 1977
RAM PRASAD PANDEY Vs. JAGMOHAN LAL SHUKLA	March 25, 1977
Ram Pratap Narain Singh Vs. Munsif Magistrate and others	February 28, 1977
RAM RAJ AND ORS. Vs. STATE AND ORS.	February 24, 1977
RAM SINGH AND SONS ENGINEERING WORKS Vs. STATE OF UTTAR PRADESH	January 4, 1977
RAM SURAT Vs. SHITLA PRASAD	November 1, 1977
RAM SWARUP Vs. STATE OF U.P.	February 9, 1977
RAM SWARUP Vs. STATE	February 14, 1977
RAMA NAND Vs. STATE	October 26, 1977
RAMCHAND AND SONS SUGAR MILLS Vs. STATE OF U P	December 5, 1977
Ramesh Pal Singh Vs. Parininiksha Adhukari, Mainpuri Distt.Co-Operative Bank Ltd.and Another	November 3, 1977
RAMESHWAR DAYAL VAISH Vs. MANI LAL TRIPATHI	April 19, 1977
RAMESHWAR SINGH Vs. STATE OF UTTAR PRADESH	July 20, 1977
RAMJI LAL Vs. RAM SANEHI LAL PANDEY	August 9, 1977
RAMJI LAL Vs. SH. G.K. VERMA, ADDITIONAL DISTRICT	April 4, 1977
RAMJI MAL GOVIND RAM Vs. COMMISSIONER SALES TAX	April 6, 1977
RAMJIDAS Vs. STATE OF U P	October 12, 1977
RAMU Vs. STATE	August 23, 1977
RATAN UDYOG Vs. INCOME TAX OFFICER	March 24, 1977
RAZA TEXTILES LTD Vs. ADDL. JUDGE REVISIONS SALES TAX	June 21, 1977
REGISTRAR OF COMPANIES Vs. KT. FINANCIERS PRIVATE LTD.	February 8, 1977
RIZWAN AHMAD AND ANOTHER Vs. NARENDRA KUMAR GUPTA AND OTHERS	October 4, 1977
ROOP KISHORE SETH Vs. STATE OF U P	July 29, 1977
ROSHAN LAL Vs. STATE	August 26, 1977
S B INDUSTRIES FREEGUNJ Vs. UNITED BANK OF INDIA	August 30, 1977
S D SAIGAL Vs. VIDYA VIJAN	August 2, 1977
S N MISRA Vs. B L RASTOGI	September 22, 1977
S P JAIN Vs. STATE OF U P	January 31, 1977
S S CHAUDHARY Vs. STATE OF UTTAR PRADESH	November 1, 1977
S. HALEEMUDDIN RAHAT MALSEY Vs. U.P. STATE	February 9, 1977
SAFDAR HUSAIN Vs. UNION OFINDIA	August 20, 1977
SAGHIR AHMAD Vs. STATE OF U.P. AND ORS.	January 21, 1977
SAMIULLAH Vs. MOHAMMAD ZAMIL KHAN	August 8, 1977
SANGAM LAL Vs. COMMISSIONER OF INCOME TAX	December 21, 1977
SANT LAL Vs. STATE OF UTTAR PRADESH	March 1, 1977
SANUAL WILLIAM Vs. BIPIN BEHARI LAL	July 11, 1977
SARDAR BALBIR SINGH Vs. ATMA RAM SRIVASTAVA	January 27, 1977
SARDAR TRILOK SINGH Vs. SATYA DEO TRIPATHI	February 21, 1977
SARVADAMAN RAI Vs. DALGANJAN RAI	July 15, 1977
SATYA NARAIN Vs. STATE	April 7, 1977
SATYA VIR SINGH Vs. KEWAL RAM	September 12, 1977
SAYEED AHMED Vs. STATE	December 14, 1977
SETH BANARSI DAS GUPTA Vs. INCOME TAX OFFICER	April 29, 1977
SHAHJAHAN Vs. STATE	November 18, 1977
SHAKUNTALA DEVI Vs. BANWARI LAL	August 12, 1977
SHAMBHU DAYAL Vs. DISTRICT JUDGE RAE BARELI	January 4, 1977
SHAMSHUDDIN Vs. STATE OF U P	December 15, 1977
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	August 1, 1977
SHANTI DEVI Vs. PT AMAH NATH SHASTARI	August 17, 1977
SHANTI DEVI Vs. DR. ATMA DEV AND OTHERS	August 28, 1977
SHARAD CHAND AND ANOTHER Vs. MUNICIPAL BOARD AND ANOTHER	January 3, 1977
SHASHI KANT RAI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI REGION	November 30, 1977
SHEO PRASAD AND ORS. Vs. STATE AND ANR.	February 3, 1977
SHEO SHANKAR Vs. RATAN CHAND JAIN AND A	December 20, 1977
SHEORAJI Vs. GRAM SABHA PAKRI NAGAUPUR	September 14, 1977
SHER SINGH Vs. STATE	October 6, 1977
SHIV BEHARI SHARMA Vs. ADDL DISTRICT JUDGE KANPUR AND	October 26, 1977
SHIV NARAIN CHAUDHARI Vs. COMMISSIONER OF WEALTH TAX	April 11, 1977
SHIV PRATAP SINGH Vs. PREM NARAIN JAISWAL	August 10, 1977
SHIV SHIV TEWARI Vs. GANESH PRASAD MISRA	August 19, 1977
SHRI RAM SHAH Vs. MASTAN SINGH	August 10, 1977
SHUSHMA GIRI Vs. NINTH ADDL DIST JUDGE ALLAHABAD	February 17, 1977
SHYAM KUMARI Vs. EJAZ AHMAD ANSARI	April 27, 1977
SHYAM LAL Vs. STATE	April 8, 1977
Shyam Lal Gupta Vs. Deputy Director of Education, Meerut and others	November 1, 1977
SHYAM MANOHAR LAL Vs. FOURTH ADDL DIST AND SESSIONS JUDGE	August 19, 1977
SHYAM NARAIN AHIR Vs. GANESH RAI	December 3, 1977
SHYAM SINGH NEGI Vs. DISTRICT JUDGE	April 27, 1977
SIDH NATH SHUKLA Vs. ROOP RANI	January 18, 1977
SIMILESH KUMAR Vs. GAON SABHA USKAR GHAZIAPUR	April 5, 1977
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. S AHMAD	August 22, 1977
SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MUZAFFARNAGAR Vs. STATE OF U P	April 11, 1977
SITAL PRASAD Vs. AFSARI BEGUM	April 29, 1977
Smt. Deepika Alizabeth Couto Vs. Gabriel Anthony Couto	October 3, 1977
SMT. DEVKI DEVI TIWARI AND ORS. Vs. RAGHUNATH SAHAI CHATROTH AND ORS.	August 29, 1977
SMT. ISRARAN BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	October 28, 1977
SMT. KRISHNAWATI AND OTHERS Vs. DISTRICT JUDGE MAINPURI AND OTHERS	November 24, 1977
SMT. MARIAM AND OTHERS Vs. AKBAR KHAN AND OTHERS	November 30, 1977
SMT. MAYA SRIVASTAVA Vs. DISTRICT JUDGE AND ORS.	February 10, 1977
SMT. SHANSI DEVI Vs. LALTA PRASAD SHUKLA AND OTHERS	October 5, 1977
SMT. SHANTI DEVI Vs. DR. ATMA DEV SHARMA AND ORS.	August 25, 1977
SMT. URMILA RANI TELANG Vs. THE III ADDITIONAL DISTRICT JUDGE ETAH AND ANOTHER	September 27, 1977
SOHAN LAL KAPAI Vs. DR. RAKESH CHAND LOHIA AND OTHERS	December 19, 1977
SOHANLAL BURMAN Vs. STATE OF U P	March 14, 1977
SOLA MAL JALIM SINGH Vs. COMMISSIONER OF SALES TAX	March 27, 1977
SRI NIWAS SHUKLA Vs. DINESH BAL DUBEY	July 25, 1977
SRI RAM KRISHNA MISSION Vs. PARAMANAND	February 10, 1977
SRI S A JAWWAD Vs. MAQSOOD JAHAN BEGUM	November 8, 1977
STATE Vs. RADHEY	November 17, 1977
STATE Vs. ABDUL MALIK	December 2, 1977
STATE Vs. RAM SWARUP	December 5, 1977
STATE Vs. BALJEET	December 20, 1977
STATE Vs. RAKHA	December 12, 1977
STATE Vs. SHABBIR	September 12, 1977
STATE ELECTRICITY BOARD U P BANDA Vs. PRAKASH TALKIES	March 22, 1977
STATE OF U P Vs. BHOLA RAM AND A	February 10, 1977
STATE OF U P Vs. RAJ BAHADUR	February 24, 1977
STATE OF U P Vs. SWAMI DAYAL	August 9, 1977
STATE OF U P Vs. KUNWAR TRIVIKRAM NARAIN SINGH	July 8, 1977
STATE OF U P Vs. KARAN SINGH	September 22, 1977
STATE OF U.P. Vs. RAJ BAHADUR AND ORS.	July 24, 1977
STATE OF U.P. Vs. UTTAM CHAND	January 31, 1977
STATE OF U.P. AND ORS. Vs. L.J. JHONSON AND ORS.	December 25, 1977
STATE OF UTTAR PRADESH Vs. SWAMI DAYAL	June 9, 1977
STEEL ENTERPRISES PVT.LTD. Vs. UNION OF INDIA (UOI) AND ORS.	September 2, 1977
SUBHASH CHANDRA JAIN Vs. VIDYUT JAIN	August 19, 1977
SUDAMA PRASAD GUPTA Vs. STATE	April 26, 1977
SUGGI DEVI Vs. ADDL DISTRICT AND SESSIONS JUDGE MIRZAPUR AND	December 13, 1977
SUKHA Vs. UNION OF INDIA	August 11, 1977
SUNIL KUMAR MUKHERJI Vs. KABIRAJ BINDU MADHO BHATTACHARYA AND	November 18, 1977
SURAJ KUMAR PANDEY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	November 30, 1977
SURAJ PAL Vs. ZILA PARISHAD BANDA	November 26, 1977
SURESH CHANDRA Vs. STATE OF U P	August 8, 1977
SURYA MANI TEWARI Vs. STATE OF U P	January 10, 1977
SUSHIL CHANDRA Vs. BHOOP KUNWAR	April 18, 1977
SUSHIL KUMAR AGARWAL Vs. A. PRASAD AND ANOTHER	November 18, 1977
SWAMI DIN Vs. STATE OF UTTAR PRADESH	July 26, 1977
SWAMI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	February 7, 1977
SWARAN KUMAR Vs. PARME	March 1, 1977
SYED HALEEMUDDIN BAHAT MAULAEY Vs. STATE OF UTTAR PRADESH	February 9, 1977
SYED MOHD IDRIS Vs. FIRST ADDITIONAL DISTRICT JUDGE	January 6, 1977
TAHSILDAR Vs. SHYAM LAL	February 25, 1977
TARA CHAND Vs. STATE	August 23, 1977
TEJ NARAIN Vs. STATE	November 23, 1977
THE SUPERINTENDENT OF POLICE AND ORS. Vs. PADAM SINGH AND ORS.	August 24, 1977
TILAK SINGH Vs. STATE	January 21, 1977
TOWN AREA COMMITTEE Vs. RAJENDRA KUMAR	October 31, 1977
TRIBHUWAN SINGH Vs. STATE	March 23, 1977
TRILOK SINGH Vs. JAMUNA DEVI	November 1, 1977
TULSHI RAM Vs. STATE	July 27, 1977
TUNGAL RAM Vs. LEELAWATI	September 13, 1977
U P STATE ELECTRICITY BOARD Vs. MAHMOOD HASAN KHAN	August 20, 1977
U P STATE ELECTRICITY BOARD Vs. LAKSHMI DEVI SEHGAL	May 2, 1977
U P STATE ROAD CORPORATION Vs. STATE OF U P	July 20, 1977
U P STATE ROAD TRANSPORT CORPORATION MEERUT Vs. REGIONAL TRANSPORT AUTHORITY MEERUT	May 18, 1977
U.P. STATE Vs. RAM NATH JAIDKA AND ORS.	July 26, 1977
UDAI BIR SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES ETAH	April 29, 1977
UDAI PRATAP Vs. U P STATE FINANCIAL CORPORATION VARANASI BRANCH AND	November 23, 1977
UMA SHANKAR DIXIT Vs. STATE OF U P	August 24, 1977
UNION OF INDIA Vs. SAHAB SINGH	February 9, 1977
UNION OF INDIA Vs. RATAN	December 14, 1977
UNION OF INDIA AND ORS. Vs. RAJENDRA PRASAD SRIVASTAVA	March 4, 1977
UTTAR PRADESH CINEMA EXHIBITORS FEDERATION Vs. STATE OF UTTAR PRADESH	March 23, 1977
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. GOEL ELECTRIC STORES, CHANDIGARH	May 12, 1977
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH	December 20, 1977
VED PARKASH Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS	May 19, 1977
VIBHUTI SINGH Vs. DAMARI LAL	December 14, 1977
VIDYA RAM Vs. STATE	February 15, 1977
VIDYA SAGAR SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT AND A	December 17, 1977
VIMAL KISHORE KHANNA Vs. GANESH BEHARI AND ORS.	September 6, 1977
VINEET KUMAR Vs. BHAGWANDEI	April 5, 1977
VINEET KUMAR Vs. BHAGWAN DEI	September 2, 1977
VIRENDRA PAL SINGH Vs. STATE OF U.P. AND ORS.	September 13, 1977
VISHWA BANDHU GUPTA Vs. STATE OF UTTAR PRADESH	December 8, 1977
VISHWA NATH Vs. MAHARAJI	March 23, 1977
WAQAR AHMAD Vs. STATE OF U P	December 6, 1977
YADAV RAM Vs. LAMAN SINGH BISHT	November 1, 1977
YASPAL OBEROI Vs. DISTRICT JUDGE, KAMAON, NAINITAL	January 11, 1977
ZAKIR Vs. MOHAMMAD HUSSAIN KHAN	May 17, 1977
ZAKIR Vs. MOHAMMAD HUSSAIN KHAN	May 11, 1977
ZILA PARISHAD Vs. K C SAXENA	September 6, 1977
ZILA PARISHAD, KANPUR AND ANOTHER Vs. RAM BHAROSEY AWASTHI	May 2, 1977

Year 1977 of HIGH COURT OF ALLAHABAD

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