A J JOSHWA Vs. STATE
|
November 9, 1964 |
Abdul Ahad Vs. The Inspector General of Police, U.P. Lucknow and others
|
August 4, 1964 |
ABDUL HAI QADIR BUX Vs. KM AZRA SIKANDER
|
March 17, 1964 |
ABDUL HALIM Vs. STATE
|
November 10, 1964 |
ABDUL HALIM Vs. STATE THROUGH ABDUL HAQ AND OTHERS
|
September 16, 1964 |
ABDUL MAJID Vs. HARBANSH CHAUBE
|
September 23, 1964 |
Abdul Sami and another Vs. Mohammad Noor
|
August 24, 1964 |
Aijaz Uddin Vs. Taxing Officer, High Court and others
|
July 28, 1964 |
AJAYAPAT SINGHANIA Vs. GIFT TAX OFFICER
|
January 13, 1964 |
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1964 |
Amrit Banspati Co. Ltd Vs. Union of India
|
October 22, 1964 |
ANGOORI DEVI Vs. U.P. STATE THROUGH THE DISTRICT MAGISTRATE MORADABAD AND ORS.
|
August 6, 1964 |
ARYA MUNI Vs. UNION OF INDIA THROUGH THE SECY. TO THE GOVERNMENT OF INDIA AND OTHERS
|
April 29, 1964 |
ASA RAM Vs. DESRAJ AND OTHERS
|
February 3, 1964 |
AVADESH KUMAR Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND ANOTHER
|
January 3, 1964 |
AVINASH PRASAD SRIVASTAVA Vs. CHANDRA MOHINI
|
January 7, 1964 |
BABU JAGJIWAN DAS Vs. CHOTEY LAL AND ANR.
|
January 6, 1964 |
BABU LAL Vs. STATE
|
August 10, 1964 |
BABU NANDAN AND ANOTHER Vs. STATE
|
December 8, 1964 |
Babu Nandan Gir Vs. Sub-Divisional Officer, Salempur and another
|
November 20, 1964 |
BABU RAM ASHOK KUMAR Vs. ANTARIM ZILA PARISHAD
|
February 3, 1964 |
BADSHAHMAL Vs. STATE OF UTTAR PRADESH
|
August 21, 1964 |
Baij Nath Singh Vs. The State of U. P. through the Secretary, Education (B) Department, Lucknow and others
|
January 3, 1964 |
BAIJ NATH SINGH Vs. STATE OF UTTAR PRADESH
|
January 2, 1964 |
BAL GOPAL DAS Vs. MOHAN SINGH
|
February 19, 1964 |
BALADIN AND ANOTHER Vs. STATE
|
April 29, 1964 |
Baldeo Singh and others Vs. State of U. P. and others
|
April 15, 1964 |
BALWANT AND OTHERS Vs. STATE
|
September 11, 1964 |
Balwant Singh and others Vs. L. Murari Lal
|
July 10, 1964 |
BALWANT SINGH GAHLAUT Vs. STATE OF UTTAR PRADESH
|
September 28, 1964 |
BANKEY LAL VAIDYA Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1964 |
BANSAL AND CO Vs. INCOME TAX OFFICER
|
September 30, 1964 |
BASANT LAL Vs. THE DISTRICT MAGISTRATE DEHRADUN AND OTHERS
|
November 27, 1964 |
Basantu and others Vs. Kanhaiya Singh and others
|
May 5, 1964 |
BASDEO Vs. STATE
|
November 12, 1964 |
BASESHWAR DAYAL Vs. NAND KISHORE AND ANOTHER
|
January 2, 1964 |
Bashi Ram Vs. Mantri Lal
|
October 9, 1964 |
Batti Kunwar and others Vs. Chunni Lal Shukla and others
|
January 6, 1964 |
BEHARI LAL Vs. BABU RAM AND ANR.
|
January 28, 1964 |
BEHARI LAL Vs. STATE
|
September 10, 1964 |
BENARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1964 |
BENI Vs. STATE
|
November 24, 1964 |
BETAL SINGH Vs. STATE
|
July 9, 1964 |
BHAGWAT SAHAI Vs. SMT. BINA JHA
|
March 26, 1964 |
BHANWAR SINGH AND ANOTHER Vs. STATE
|
December 8, 1964 |
BHARA MAL AND ANR. Vs. RAM CHANDER
|
September 1, 1964 |
BHARAT PRASAD TYAGI Vs. THE DIRECTOR OF AGRICULTURE, U.P. GOVERNMENT, LUCKNOW AND ANR.
|
July 24, 1964 |
Bharosa and others Vs. State
|
July 8, 1964 |
Bhola Chaube Vs. Man Matun Chaube
|
January 17, 1964 |
BHOLA NATH RAI AND OTHERS Vs. RAM BRIKSH RAT AND OTHERS
|
December 21, 1964 |
BHOLANATH Vs. BALBHADRA PRASAD
|
February 26, 1964 |
BISHRAM SINGH Vs. STATE
|
October 27, 1964 |
BOARD OF REVENUE Vs. SRIDHAR ADVOCATE
|
January 13, 1964 |
Bodhan, No. 1 Vs. Sri Bhundal Singh and others
|
July 13, 1964 |
BOHREY PARAM SUKH Vs. STATE THROUGH NAWAB RAHMATULLAH KHAN
|
November 25, 1964 |
BRIJ KISHORE Vs. STATE
|
October 26, 1964 |
BRIJ RAJ SINGH Vs. COMMISSIONER LUCKNOW DIVISION, LUCKNOW AND ORS.
|
August 6, 1964 |
Brijmohan Lal Vs. Election Tribunal Allahabad and others
|
March 12, 1964 |
BUDHU Vs. JASWANT AND OTHERS
|
October 27, 1964 |
C MAHARAJ AND SONS Vs. SALES TAX OFFICER IV
|
August 17, 1964 |
CENTRAL TRADING AGENCY Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1964 |
CHATURBHUJ Vs. STATE
|
December 22, 1964 |
CHATURBHUJ AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1964 |
CHHAGAN LAL RATHI Vs. INCOME TAX OFFICER
|
May 15, 1964 |
CHHOTEY LAL Vs. CHHEDI LAL AND OTHERS
|
May 18, 1964 |
Chidda Ram Vs. Naru Mal and another
|
July 8, 1964 |
CHINTAMANI Vs. STATE AND ANR.
|
September 8, 1964 |
COMMISSIONER OF INCOME TAX Vs. SHARMA AND CO
|
May 22, 1964 |
COMMISSIONER OF SALE TAX Vs. LORD KRISHNA SUGAR MILLS LTD
|
March 3, 1964 |
D K JAIN Vs. STATE
|
November 17, 1964 |
DAYA RAM Vs. STATE
|
February 7, 1964 |
Delhi Cloth and General Mills Vs. Regional Provident Fund Commissioner
|
December 7, 1964 |
DEVI DATT MAL AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, KANPUR AND ORS.
|
August 24, 1964 |
DEVI PRASAD Vs. STATE
|
September 10, 1964 |
DIWAN SINGH Vs. STATE
|
October 28, 1964 |
DR. C.L. SAINI Vs. STATE OF U.P.
|
May 20, 1964 |
Dr. Kundan Lal Vs. Shamshad Ahmad and others
|
August 25, 1964 |
Dr. Prem Behari Lal Saxena Vs. State of U. P. and another
|
September 2, 1964 |
DURGA PRASAD Vs. INCOME TAX OFFICER
|
January 1, 1964 |
DURGA PRASAD KHOSLA Vs. R A RAHMANI
|
August 5, 1964 |
Durga Singh Vs. Wahid Raza and others
|
August 12, 1964 |
Firm Deokishan Srigopal Vs. Union of India (Formerly Dominion of India) and others
|
August 20, 1964 |
G.R. BHAGWAT Vs. NAGAR MAHAPALIKA, KANPUR AND ORS.
|
August 12, 1964 |
GABAR RAM Vs. BASANTI DEVI
|
October 19, 1964 |
GAJA Vs. DASA KOERI
|
January 20, 1964 |
GAJADHAR SINGH Vs. HARNANDAN SINGH
|
February 25, 1964 |
GANESH AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
|
October 8, 1964 |
GANGA AND OTHERS Vs. BUDDHI RAM
|
November 16, 1964 |
GANGA DHAR RAM CHANDRA Vs. COLLECTOR CENTRAL EXCISE
|
March 25, 1964 |
GANGA PRASAD Vs. STATE
|
August 21, 1964 |
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1964 |
GAURI DUTT BHAGWAN DAS Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1964 |
GAURI SHANKER Vs. KISHAN LAL AND ANR.
|
September 30, 1964 |
Gauri Shanker Prasad Rai Vs. State of U. P. and others
|
March 9, 1964 |
GHANSHIAM DAS Vs. SUB-DIVISIONAL MAGISTRATE
|
September 4, 1964 |
GIR RAJ Vs. SULLA
|
November 26, 1964 |
Girja Debi and another Vs. The Rent Control and Eviction Officer and others
|
September 22, 1964 |
GITA Vs. STATE OF UTTAR PRADESH
|
January 8, 1964 |
Gobind Sharma Vs. Union of India
|
October 20, 1964 |
Gopal Narain Misra Vs. Regional Appellate Committee, Lucknow and others
|
September 10, 1964 |
GOPAL SARAIN Vs. STATE
|
September 21, 1964 |
GOVERDHANDAS RADHEY LAL Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1964 |
GOVIND RAM Vs. INCOME TAX OFFICER
|
September 15, 1964 |
GUR PRASAD SATSANGI Vs. STATE OF UTTAR PARDESH
|
April 7, 1964 |
GURBUX RAI HARBUX RAI Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1964 |
GYANWATI NAITHANI Vs. UDAI RAJ AYODHYA PRASAD
|
April 29, 1964 |
Habib Ahmad Vs. The State of U.P. and others
|
August 24, 1964 |
Hafiz Mohammad Zafar Ahmad Vs. U. P. Sunni Central Board of Waqf, Lucknow and another
|
May 22, 1964 |
HAJI ABDUL RAHMAN ABDUL QAYUM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1964 |
Haji Mohd Shafi Vs. 1st Addl. Munsif and another
|
January 7, 1964 |
HANUMAN PRASAD AGARWAL Vs. INCOME TAX OFFICER
|
August 26, 1964 |
HAR PRASAD Vs. HANS RAM
|
December 10, 1964 |
HAR PRASAD ELECTRIC PRESS Vs. LABOUR COURT
|
January 16, 1964 |
Har Sarup Lal Vs. Chiddalal
|
April 30, 1964 |
HARCHARAN LAL Vs. DIRECTOR INDIAN INSTITUTE OF SUGARCANE RESEARCH
|
January 17, 1964 |
HARI NAM SINGH Vs. MST. RAM DULARI
|
November 9, 1964 |
HARINATH SINGH Vs. STATE
|
February 19, 1964 |
HARSUKH LAL Vs. SARNAM SINGH AND OTHERS
|
September 25, 1964 |
HIMMAT SINGH Vs. CHANNOO LAL AND ANR.
|
March 25, 1964 |
Hindustan Commercial Bank Ltd Vs. Union of India and others
|
April 27, 1964 |
HIRA LAL SUTWALA Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1964 |
HIRDAY NARAIN L Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1964 |
Hukam Singh Vs. Banwari Lal Bipra and others
|
May 15, 1964 |
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 6, 1964 |
Irfan Ahmad Vs. Abdul Wahid and others
|
November 25, 1964 |
Ishaq Abdul Karim and another Vs. Madan Lal
|
January 2, 1964 |
ISHWAR SINGH Vs. HUKAM KAUR
|
October 6, 1964 |
J K COTTON SPINNING AND WEAVING MILLS COMPANY LTD Vs. SALES TAX OFFICER
|
April 27, 1964 |
JAGANNATH MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1964 |
Jagannath Prasad Vs. Fatehuddin
|
November 17, 1964 |
Jagarnath Ram Vs. Mohammad Yusuf Abasi and others
|
April 7, 1964 |
Jagat Narain and another Vs. Laljee and others
|
July 22, 1964 |
JAGAT NARAYAN Vs. STATE
|
September 9, 1964 |
JAGDEO Vs. PRASAD AND ANOTHER
|
October 20, 1964 |
Jagdish Lal Vs. Smt. Shyama Madan and others
|
November 10, 1964 |
Jagdish Prasad Pradhan Vs. District Board, Farrukhabad
|
November 18, 1964 |
JAGGAN NATH Vs. LAXMI NARAIN
|
September 21, 1964 |
JAI BHAWAN Vs. PADAM SEN AND ANR.
|
July 10, 1964 |
Jai Narain Kalloo Ram Vs. Union of India service through the General Manager N. E. Railway Gorakhpur
|
February 6, 1964 |
Jhamman Lal and others Vs. Deputy Custodian General and others
|
January 30, 1964 |
JHANDA RAM AND SONS Vs. GARG H C ITO
|
April 21, 1964 |
KAILASH CHANDRA GUPTA Vs. ZAFAR AHMAD AND ORS.
|
July 27, 1964 |
KALAPRAJ SINGH Vs. STATE
|
November 17, 1964 |
KALI PRASAD Vs. STATE OF UTTAR PRADESH AND ORS.
|
August 4, 1964 |
KALLOO Vs. STATE
|
October 8, 1964 |
KANHAIYA LAL Vs. VIDYA RAM
|
August 25, 1964 |
KANHAIYA LAL RADHA KRISHNA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1964 |
Kanhiya Lal and another Vs. Satya Narain Panday
|
August 19, 1964 |
KANODIA BROTHERS Vs. INCOME TAX OFFICER
|
August 19, 1964 |
Kapildeo Rai Vs. Har Narain Ahir and others
|
July 8, 1964 |
KARAN SINGH Vs. MOHAN LAL
|
February 6, 1964 |
KARAN SINGH Vs. STATE
|
April 28, 1964 |
KARAN SINGH Vs. STATE
|
September 15, 1964 |
KARIMULLAH Vs. SRI RAM AND PEAREY
|
January 28, 1964 |
Kastoori Devi and another Vs. Guru Granth Saheb Mauqooa Guru Duwara Shri Guru Singh Sabha and others
|
April 13, 1964 |
KATWARU YADAV AND ANR. Vs. RAM SURAT HARIJAN
|
March 17, 1964 |
Kedar Nath Vs. Jamuna and another
|
April 2, 1964 |
Kedar Nath Vs. M/s. Purushottam Das Banarsi Das
|
November 25, 1964 |
Kedar Nath Khetan and others Vs. Lakshmi Devi Sugar Mills (P) Ltd. and others
|
November 10, 1964 |
KEDAR PANDEY AND ANR. Vs. RAM DIN KEWAT
|
May 4, 1964 |
Kedarnath, Accused Vs. State
|
August 20, 1964 |
KESHO BAI Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1964 |
Khageshwar Vs. Hoshram and others
|
February 18, 1964 |
KHALIL AHMAD Vs. SHEIKH MOHD. ASKARI
|
September 1, 1964 |
Khalil Ahmad and another Vs. Sheikh Mohd., Askari and others
|
August 28, 1964 |
KHALIL AHMAD KHAN Vs. SIDDIQ AHMAD KHAN
|
January 25, 1964 |
KHANJAN LAL SEWAK RAM Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1964 |
Khurjawala Buckles Manufacturing Co., Tantanpara Vs. Commissioner, Sales Tax, U.P. Lucknow and another
|
July 27, 1964 |
KHYALI RAM AND ANR. Vs. SATALOO
|
July 16, 1964 |
Kishan Chand Vs. Ram Babu
|
February 25, 1964 |
KISHAN SINGH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 10, 1964 |
KRISHNA AGARWAL Vs. BHAWANI PRASAD GIRDHAR LAL
|
January 31, 1964 |
KRISHNA BANWARI LAL Vs. BEHARI LAL SRI KRISHNA
|
January 7, 1964 |
KRISHNA KATTHA INDUSTRIES PRIVATE LTD Vs. BOARD OF REVENUE
|
January 7, 1964 |
KRISHNA KHANNA Vs. ADDITIONAL DISTRICT MAGISTRATE, KANPUR AND ORS.
|
February 3, 1964 |
KRISHNA KUMAR MISRA Vs. SMT. PARTIBHA MISRA
|
October 27, 1964 |
Krishna Kumar Sinha Vs. The Kayastha Pathshala (Prayag) Allahabad and another
|
September 10, 1964 |
KRISHNA MOHAN KULSHRESTHA Vs. STATE
|
August 8, 1964 |
Krishneshwari Varshney Vs. Rameshchandra Varshney and others
|
May 6, 1964 |
KUNJILAL GUPTA Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1964 |
KUNWAR HAR NARAIN SINGH Vs. STATE OF UTTAR PRADESH AND ORS,
|
July 22, 1964 |
Kusum Lata Vs. Kampta Prasad
|
February 12, 1964 |
Lakshmi Kant Jhunjhunwala, partner in firm Kamalapat Moti Lal Vs. State of U. P. and another
|
November 13, 1964 |
LAL GIRJESH BAHADUR PAL Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1964 |
LALA RAM RAKSHPAL Vs. SMT. DROPADI DEVI AND OTHERS
|
December 16, 1964 |
LALLOO MAL Vs. STATE
|
October 21, 1964 |
LALOO RAM Vs. HAR NARAIN LAL
|
August 13, 1964 |
LALTA RAM Vs. DALIP SINGH
|
April 27, 1964 |
LAXMI LAL Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 22, 1964 |
Laxmi Narain Vs. Banshi Lal and another
|
September 10, 1964 |
Loon Karan Sethiya and another Vs. Additional Collector, Agra, and others
|
February 13, 1964 |
M A AND COMPANY Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
|
January 28, 1964 |
M M SUGAR MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 22, 1964 |
M/s. A.K. Brothers Vs. Employees State Insurance Corporation
|
August 17, 1964 |
M/s. Ratna Sugar Mills Co. Ltd Vs. State of U. P. and others
|
November 9, 1964 |
MADAN GOPAL Vs. STATE
|
February 25, 1964 |
MAHABIRJI BIRAJMAN MANDIR Vs. PREM NARAIN SHUKLA
|
March 28, 1964 |
MAHANT RAJESHWAR RAM Vs. GOVIND CHAND AND ORS.
|
September 17, 1964 |
MAHARAJDIN Vs. STATE,
|
July 21, 1964 |
MAHIPAL SINGH Vs. STATE
|
October 22, 1964 |
Major Dal Chand Singh Pratap Vs. Swarn Pratap
|
January 3, 1964 |
MANNA LAL Vs. MST CHHOTKA BIBI
|
May 21, 1964 |
MATADIN Vs. STATE
|
October 28, 1964 |
Mathura Prasad Vs. Mohd. Umar Khan and another
|
September 11, 1964 |
Maya Ram Vs. Sant Ram and others
|
August 28, 1964 |
MEDICAL OFFICER OF HEALTH MUNICIPAL CORPORATION Vs. GULZARI
|
January 1, 1964 |
MOHAMMAD ABDULLAH KHAN Vs. SUNNI CENTRAL BOARD OF WAQFS, U.P., LUCKNOW THROUGH ITS SECRETARY AND OTHERS
|
September 2, 1964 |
MOHAMMAD HASAN Vs. HAFIZ ABDUL NAEEM
|
October 23, 1964 |
MOHD. AIVAZ AND ANOTHER Vs. RAM PRASAD AND OTHERS
|
April 17, 1964 |
MOHD. SHAFI ALIAS CHHOTEY BHAIYA Vs. MUNNA AND ANOTHER
|
September 28, 1964 |
MOMAN RAM RAM KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1964 |
Moti Lal Gupta Vs. State of U.P. and another
|
March 30, 1964 |
MOWASI RAM Vs. SHEIKH KANNOO
|
September 17, 1964 |
Mst. Kiran Devi Vs. Abdul Wahid and another
|
December 21, 1964 |
Mst. Peeran w/o Abdul Razzaq Vs. Hafiz Mohammad Ishaq and others
|
December 3, 1964 |
MUKHTAR AHMAD Vs. STATE OF U P
|
July 30, 1964 |
MUNICIPAL BOARD Vs. KRIPA RAM
|
April 16, 1964 |
MUNICIPAL BOARD Vs. KANHAIYA LAL
|
January 1, 1964 |
MUNICIPAL BOARD Vs. RIZWAN BEG
|
January 30, 1964 |
MUNICIPAL BOARD BULANDSHAHR Vs. OMPRAKASH AND OTHERS
|
May 11, 1964 |
MUNICIPAL BOARD CITY BOARD Vs. SAT PAL PANDHI
|
November 17, 1964 |
MUNICIPAL BOARD, CHANDAUSI, COMPLAINANT Vs. ANGAN
|
November 23, 1964 |
Municipal Board, Meerut Vs. Bir Singh and others
|
November 25, 1964 |
Municipal Board, Muzaffarnagar Vs. District Magistrate, Muzaffarnagar and another
|
December 9, 1964 |
MUNICIPAL BOARD, SIKANDAR RAO Vs. NARSINGH BHAN SINGH AND OTHERS
|
February 5, 1964 |
MUNSHI SINGH Vs. DIRECTOR OF CONSOLIDATION
|
November 12, 1964 |
MURLI DHAR DHARAMPAL DARESI Vs. SALES TAX OFFICER
|
April 15, 1964 |
MUSHTAQ ALI AND OTHERS Vs. STATE
|
April 20, 1964 |
N. C. Upadhya and others Vs. State of U. P. and others
|
March 6, 1964 |
NADAR Vs. STATE
|
September 30, 1964 |
NAGAR MAHAPALIKA Vs. SUDHESHWARI DEVI
|
November 18, 1964 |
NAGAR MAHAPALIKA Vs. PANNA LAL
|
July 7, 1964 |
NAGAR MAHAPALIKA VARANASI THOUGHT ITS MUKHYA NAGAR ADHIKARI Vs. RAM PRAKASH NAGAR
|
May 15, 1964 |
NAGAR SWATHA ADHIKARI NAGAR MAHAPALIKA Vs. ANT RAM
|
October 10, 1964 |
Naini Glass Works, Naini, Allahabad Vs. Collector, Central Excise, Allahabad and others, Opp. Parties
|
March 10, 1964 |
NAND SINGH Vs. SARDAR SINGH AND STATE
|
January 10, 1964 |
NARAIN SINGH AND OTHERS Vs. STATE
|
November 20, 1964 |
NARMADA SHANKAR Vs. DAN PAL SINGH
|
May 15, 1964 |
NATHOO MAL AND ANOTHER Vs. JAINTI PRASAD AND ANOTHER
|
April 27, 1964 |
Nathu Ram Vs. R. P. Dikshit and others
|
October 28, 1964 |
NATHU RAM Vs. R.P. DIKSHIT
|
October 30, 1964 |
National Building Material Supply Vs. Jai Jai Ram Manohar Lal
|
November 9, 1964 |
NIYAZ ALI Vs. SHRI KAMMO
|
July 8, 1964 |
NOOR UDDIN Vs. STATE
|
March 26, 1964 |
PANNA LAL Vs. HAR NARAIN AND ORS.
|
August 25, 1964 |
PANNA LAL RAM KISHORE Vs. SALES TAX OFFICER
|
January 21, 1964 |
PANNA LAL UMESH KUMAR Vs. ASSISTANT SALES TAX OFFICER
|
August 12, 1964 |
PARAHU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION U.P. AT GORAKHPUR AND ORS.
|
January 3, 1964 |
Paras Nath Hira Lal Vs. Kishan Lal Chuni Lal and others
|
March 27, 1964 |
PEAREY Vs. PACHCHOO
|
January 1, 1964 |
PHULLOO Vs. STATE
|
November 9, 1964 |
PRABHAWATI DEVI Vs. RADHEY SHYAM TRIPATHI
|
November 16, 1964 |
PRABHU DAYAL AND OTHERS Vs. STATE
|
November 18, 1964 |
PRATAP CHAND PURSHOTTAM DAS Vs. STATE OF UTTAR PRADESH
|
January 2, 1964 |
Prem Prakash Agarwal Vs. Ram Pratap
|
December 9, 1964 |
Property Agents Vs. Shainsher Bahadur and others
|
April 28, 1964 |
PT DEO SHARMA Vs. INCOME TAX OFFICER
|
January 23, 1964 |
Punjab Co-operative Bank Ltd. Head Office, Amritsar Vs. Amrik Singh and others
|
August 14, 1964 |
Purshottam Das Vs. State of U. P
|
January 28, 1964 |
R B LACHMAN DAS MOHANLAL AND SONS Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1964 |
R K KHANDELWAL Vs. STATE
|
March 24, 1964 |
R. Christopher Vs. Executive Engineer, Irrigation Workshop, Izatnagar, Bareilly and others
|
July 30, 1964 |
RAGHUBIR SINGH Vs. STATE
|
May 1, 1964 |
Raj Chander Gupta and another Vs. Ramesh Kishore
|
October 23, 1964 |
RAJ KUMAR SHAH Vs. NAGAR MAHAPALIKA VARANASI THROUGH ITS MUKHYA NAGAR ADHIKARI AND ANR.
|
August 28, 1964 |
RAJA RAM AND OTHERS Vs. JOTI PRASAD
|
October 30, 1964 |
RAJA RAM PAL Vs. SARDAR JASWANT SINGH
|
March 30, 1964 |
RAJA SHARDA NARAIN SINGH AND CO Vs. U P OIL INDUSTRIES LTD
|
January 8, 1964 |
RAJA YUVRAJ DUTTA SINGH Vs. INCOME TAX OFFICER
|
February 12, 1964 |
RAJENDRA KUMAR Vs. STATE
|
November 27, 1964 |
RAJMANGAL SINGH Vs. BINDHYACHAL
|
August 6, 1964 |
RAM AUTAR AGARWAL Vs. STATE OF UTTAR PRADESH AND OTHERS
|
March 25, 1964 |
RAM BABU Vs. STATE
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November 18, 1964 |
RAM BHAROSE SINGH CHAUHAN Vs. THE ZILA PARISHAD FARRUKHABAD AND ANR.
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August 25, 1964 |
RAM CHAND TEXTILES Vs. SALES TAX OFFICER HATHRAS
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February 12, 1964 |
Ram Chandra and another Vs. The State of U. P. and another
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October 26, 1964 |
RAM CHANDRA LAL Vs. WAQF ALLAH TALA THROUGH HIS HIGHNESS NAWAB SIR SYED RAZA ALI KHAN BAHADUR OF RAMPUR
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July 30, 1964 |
RAM CHARAN AND ORS. Vs. NYAYA PANCHAYAT IRIYAKOT MALLA GARHWAL AND ORS.
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September 21, 1964 |
RAM CHARAN BHATT Vs. STATE
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August 14, 1964 |
RAM CHARAN LAL RAM NARAIN Vs. INCOME TAX OFFICER
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August 20, 1964 |
Ram Dayal Vs. Jawala Prasad
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November 27, 1964 |
RAM KAUR Vs. JANGI
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March 17, 1964 |
Ram Kumar Vs. Baldeo Prasad
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November 24, 1964 |
RAM KUMAR RAM CHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX
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October 9, 1964 |
Ram Narain and others Vs. Director of Consolidation, Varanasi and others
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February 2, 1964 |
RAM NARAIN SHUKLA Vs. J O GYANPUR
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March 11, 1964 |
RAM NARAIN SINGH Vs. BATUK BHAIRON PANDEY
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December 3, 1964 |
RAM NATH Vs. STATE
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December 23, 1964 |
RAM NATH RAM PRASAD Vs. COMMISSIONER OF INCOME TAX
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April 9, 1964 |
RAM NIHORE AND ORS. Vs. VIJAI DUTT SINGH
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January 7, 1964 |
RAM NIWAS SANT LAL Vs. SALES TAX OFFICER
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April 2, 1964 |
RAM PRASAD Vs. STATE OF UTTAR PRADESH
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November 25, 1964 |
RAM PRASAD TEWARI Vs. SANKOOR TEWARI AND OTHERS
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October 19, 1964 |
Ram Pratap and another Vs. Mohan Lal and another
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October 27, 1964 |
Ram Pratap and others Vs. Narain Singh Chaudhary
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December 21, 1964 |
Ram Raksh Pal Vs. Brij Nandan Swarup
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July 8, 1964 |
RAM RATAN GUPTA Vs. N. DANDEKAR AND ORS.
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September 11, 1964 |
RAM SINGH Vs. MAHARAJ SINGH AND OTHERS
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December 8, 1964 |
Ram Surat Singh Vs. Rent Control and Eviction Officer and another
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March 6, 1964 |
RAM SWAROOP AND OTHERS Vs. ASSISTANT CUSTODIAN GENERAL AND OTHERS
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April 28, 1964 |
RAM SWAROOP HIMMAT SINGH Vs. STATE AND ANOTHER
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January 3, 1964 |
RAM SWAROOP HIMMAT SINGH Vs. STATE
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September 25, 1964 |
RAM SWARUP Vs. ROSHAN
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February 6, 1964 |
RAMESH CHANDRA SHARMA Vs. THE STATE
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November 18, 1964 |
Rameshwar Vs. U. P. Government, Lucknow
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December 9, 1964 |
RAMJILAL RAIS Vs. COMMISSIONER OF INCOME TAX
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March 2, 1964 |
RAMPUR DISTILLERY AND CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 17, 1964 |
RAMSWAROOP Vs. STATE
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November 17, 1964 |
RANJEET SINGH Vs. STATE
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September 30, 1964 |
Rasool Ahmadi Vs. Beni Prasad and others
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October 20, 1964 |
RAVENDRA KAUR Vs. ACHANT SWARUP
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December 10, 1964 |
Reeta Rani Singh Vs. Raghuraj Singh
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November 25, 1964 |
Roshan and another Vs. Purshottam Lal
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April 13, 1964 |
ROZAN Vs. STATE
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December 4, 1964 |
RUP RAM Vs. SRIMATI NATHIA
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October 7, 1964 |
Rustam Khan Vs. Ahmad Bux and others
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November 19, 1964 |
S B SINGAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
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August 21, 1964 |
S. Dharam Singh Vs. Khan Chand
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November 30, 1964 |
SADA SUKH JOHRI LAL Vs. COMMISSIONER OF INCOME TAX
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April 14, 1964 |
SADHAN LAL SURAJ PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION
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January 2, 1964 |
Sagar Mal Poddar Vs. Amir and another
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October 19, 1964 |
SAHEB SINGH Vs. STATE
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October 5, 1964 |
SAHU RAJESHWAR NATH Vs. INCOME TAX OFFICER
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April 28, 1964 |
SANWAL RAM KEJRIWAL Vs. STATE THROUGH RAM NIWAS, HONORARY SECRETARY
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December 8, 1964 |
SARAFAT HUSSAIN Vs. HAMIDUL ZAFAR KHAN AND ANR.
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July 9, 1964 |
Satya Pal Khetra Pal and others Vs. State Transport Appellate Tribunal U.P. Lucknow and others, opposite Party
|
March 5, 1964 |
Satya Prakash Agarwal Vs. The State Transport Appellate Tribunal, Lucknow and others
|
July 10, 1964 |
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
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March 27, 1964 |
SHAMBHOO JI SRIVASTAVA Vs. STATE OF UTTAR PRADESH
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January 10, 1964 |
SHARDA PRASAD VISHWAKARMA Vs. STATA OF UTTAR PRADESH
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September 11, 1964 |
SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
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May 19, 1964 |
SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1964 |
SHEIKH GHULAM MAULA Vs. STATE OF U P
|
January 20, 1964 |
Sheikh Maula Bux Vs. Union of India
|
July 30, 1964 |
SHEO KEDAR SINGH Vs. MUKUND LAL DURGA PRASAD AND ORS.
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May 19, 1964 |
SHEO RATAN UPADHYA Vs. GOPAL CHANDRA NEPALI
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May 21, 1964 |
SHEOLAL CHAUDHARY Vs. SHRI KISHUN SINGH AND OTHERS
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November 23, 1964 |
SHESH MANI NATH TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
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April 22, 1964 |
SHIAM SUNDER Vs. IMAMUDDIN ALIAS MUDDI, THE SOLE RESPONDENT DIED AND AFTER HIM 1. AMIR HASAN 2. BUDHU AND 3. SUDHU
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September 18, 1964 |
SHITAL Vs. STATE OF U.P. AND ANOTHER
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February 25, 1964 |
SHIV CHARAN Vs. STATE
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December 3, 1964 |
Shri Ram Vs. Thakur Dhan Bahadur Singh
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May 13, 1964 |
SITA RAM ALIAS MUNNU Vs. STATE
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December 3, 1964 |
SMT PADMANI DEVASAN Vs. MAJOR S DEVASAN
|
December 9, 1964 |
Smt. Bittan Devi and others Vs. Rudra Sen Bajpai and others
|
November 25, 1964 |
Smt. Chaboo Devi Vs. Pt. Ram Sarup and another
|
January 10, 1964 |
Smt. Ganga Dei and others Vs. Smt. Munia
|
December 10, 1964 |
Smt. Kanizan Vs. Ghulam Nabi and others
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October 5, 1964 |
Smt. Kishan Piarey Vs. Smt. Ram Dei and others
|
July 29, 1964 |
Smt. Nannho Bibi Vs. Ram Swarup Rastogi and another
|
December 11, 1964 |
Smt. Parbati Vs. Babu Lal
|
December 21, 1964 |
Smt. Rajeshwari Misra and another Vs. Markandeshwar Mahadeo Trust and others
|
July 21, 1964 |
Smt. Rajjoo Devi Vs. Nageshwar and others
|
July 14, 1964 |
Smt. Saraswati Devi and another Vs. District Magistrate, Deoria and another
|
August 3, 1964 |
Sobba Vs. Thakur Thaman Singh and others
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April 21, 1964 |
SRIMATI TULSA AND ANR. Vs. DISTRICT DIRECTOR OF CONSOLIDATION, RAE BARELI, SRI G.M. MURTAZA AND ANR.
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August 19, 1964 |
STATE Vs. DISTRICT JUDGE
|
March 6, 1964 |
STATE Vs. GULAB SINGH
|
October 20, 1964 |
STATE OF U P Vs. RAM KRISHAN
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January 21, 1964 |
State of U. P. and others Vs. Ram Narain Lal and another
|
July 24, 1964 |
State of U.P Vs. Maharaj Narain and others
|
December 1, 1964 |
STATE OF U.P. Vs. SHEO BABU SINGH AND OTHERS
|
October 8, 1964 |
STATE OF U.P. Vs. SMT. GOVINDI AND ANOTHER
|
October 1, 1964 |
SUKHAI AND OTHERS Vs. STATE AND ANOTHER
|
November 12, 1964 |
SUKHRAJ AND ANOTHER Vs. RAMNATH AND OTHERS
|
October 8, 1964 |
SUKKHI Vs. STATE
|
November 16, 1964 |
SULEY KHAN AND OTHERS Vs. STATE
|
May 14, 1964 |
Surat Singh Yadav Vs. Sudama Prasad Goswami and other
|
December 1, 1964 |
SWADESHI COTTON MILLS COMPANY LIMITED Vs. SALES TAX OFFICER SPECIAL INVESTIGATION BRANCH KANPUR
|
March 25, 1964 |
SYED ASHFAQ HUSAIN SAJJAD HUSSAIN Vs. SANT RAM
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May 4, 1964 |
Syed Mohammad, Judgment-debtor Vs. Mohd. Jagar and others, Decree-holders
|
November 27, 1964 |
TAXATION OFFICER AND ORS. Vs. HARI RAJ SARAN
|
August 4, 1964 |
Tej Singh, Convict Vs. State
|
February 4, 1964 |
THAKUR NAR SINGH JI MAHARAJ Vs. CHANDAN SINGH AND ORS.
|
April 14, 1964 |
The Chief Inspector of Stamps Vs. Ramesh Chandra Ghatak and others
|
November 13, 1964 |
The General Assurance Society Ltd Vs. Mohd. Salim
|
December 2, 1964 |
The State of U. P Vs. Ram Pal, Accused
|
April 17, 1964 |
Tihli Ahir and another Vs. Jagdish Chaube and others
|
November 27, 1964 |
TILA DEVI Vs. CONSOLIDATION OFFICER FAIZABAD AND ORS.
|
July 10, 1964 |
TIRKHA Vs. STATE THROUGH BHIKARI SINGH
|
November 16, 1964 |
Tribeni Ram Vs. Satyadeo Singh and others
|
May 18, 1964 |
Tripathi Sansnath Vs. Tripathi Bhagwat Nath and others
|
August 11, 1964 |
UDAI NARAIN RAI AND ANOTHER Vs. ISHWAR RAI AND THEREAFTER RAM CHARITTER RAI AND OTHERS
|
December 1, 1964 |
UDAI RAJ Vs. STATE
|
October 27, 1964 |
UNION OF INDIA Vs. PARVATI KUWAR AND OTHERS,
|
December 2, 1964 |
UNION OF INDIA Vs. RAGHUNANDAN PRASAD
|
January 17, 1964 |
Union of India Vs. Ramji Lal and others
|
January 24, 1964 |
Union of India Vs. Mohamad Usman
|
February 12, 1964 |
Union of India Vs. Shri Ram Richpal
|
July 7, 1964 |
Ved Singh Pradhan Vs. Assistant Sub-Divisional Officer, Budhana, and others
|
September 10, 1964 |
VED VYAS CHAWLA Vs. INCOME TAX OFFICER
|
January 20, 1964 |
VIDYA BHUSHAN CHANDRA SHEKHAR Vs. PARAG BALBHADRA
|
February 19, 1964 |
VIDYA SAGAR Vs. BOARD OF REVENUE
|
January 14, 1964 |
VISHAMBER LAL RUYA THROUGH KISHORI LAL RUYA Vs. ANANDI LAL
|
May 4, 1964 |
VISHAN SARUP Vs. NARDEO SHASTRI
|
September 8, 1964 |
VISHWA NATH PRASAD Vs. STATE OF UTTAR PRADESH
|
November 20, 1964 |
Vishwanath and others Vs. Jai Mangal Lal
|
July 10, 1964 |
YASIN AND OTHERS Vs. STATE
|
November 10, 1964 |
Zahoor Ahmad Abdul Sattar Vs. State of U. P. and another
|
October 23, 1964 |