ABDUL FATTEH Vs. STATE OF UTTAR PRADESH
|
November 1, 1963 |
ABDUL RAHIM Vs. AHMAD ALI
|
May 1, 1963 |
ABDUL RASHID Vs. STATE
|
November 22, 1963 |
ABDUL SAMAD Vs. STATE OF U P
|
July 17, 1963 |
ABINASH CHANDRA SAMANTA PROP. OF M/S. STUDENTS FRIENDS Vs. COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND OTHERS
|
October 21, 1963 |
AHMAD ALI Vs. MOHD JAMAL UDDIN
|
March 8, 1963 |
AKHTAR Vs. STATE
|
November 11, 1963 |
AKHTAR MOHAMMAD KHAN Vs. KANCHHID AND ANOTHER
|
February 13, 1963 |
ALGU RAM Vs. BISHUNATH
|
September 17, 1963 |
AMAR NATH Vs. ASHTA BHUJA PRASAD
|
February 4, 1963 |
ASGHAR ALI Vs. GOVIND LAL
|
May 7, 1963 |
ASGHAR KHAN Vs. STATE
|
April 22, 1963 |
Asharfi Lal Vs. The State
|
November 27, 1963 |
ATAR SINGH Vs. DHOOP SINGH AND OTHERS
|
February 7, 1963 |
ATAR SINGH Vs. STATE
|
October 14, 1963 |
AZMAT AZIM KHAN Vs. BOARD OF REVENUE
|
October 10, 1963 |
B.P. MAURYA Vs. ELECTION TRIBUNAL AND ORS.
|
November 27, 1963 |
BABU LAL Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 16, 1963 |
BADRI DASS Vs. UNION OF INDIA UOI
|
January 7, 1963 |
BADRI NATH PANDEY Vs. U P STATE
|
September 16, 1963 |
BADRI PRASAD Vs. LAKSHMI NARAIN
|
March 12, 1963 |
BAHAL SINGH AND ANR. Vs. STATE
|
December 13, 1963 |
BAHOREY DINA NATH Vs. INDRAMANI JATIA
|
October 21, 1963 |
BAIJU Vs. SHAMBHU SARAN
|
October 10, 1963 |
BALADIN Vs. INSPECTOR GENERAL OF POLICE U P LUCKNOW
|
January 21, 1963 |
BARIAT ULLAH KHAN Vs. STATE OF U P
|
April 25, 1963 |
BAROO Vs. SHINGRAM
|
May 1, 1963 |
BASANT LAL SAH Vs. BHAGWATI PRASAD SAH
|
April 25, 1963 |
BASANTA Vs. STATE
|
August 21, 1963 |
BASANTLAL AND CO Vs. COMMISSIONER OF SALES TAX
|
January 28, 1963 |
BASDEO Vs. STATE
|
September 3, 1963 |
BASDEO Vs. STATE
|
August 31, 1963 |
BEGUM A.H. KHAN Vs. REGIONAL TRANSPORT AUTHORITY, MEERUT AND OTHERS
|
August 23, 1963 |
BHADOHI INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1963 |
Bhaggu Vs. Manni Prasad Pandey
|
August 27, 1963 |
BHAGOLEY Vs. BALWANT SINGH AND ANOTHER
|
January 11, 1963 |
BHAGWATI SINGH Vs. SURAJ DEO RAM TIWARI AND OTHERS
|
November 22, 1963 |
BHARAT PRASAD Vs. PARAS SINGH
|
April 18, 1963 |
BHATIA FARMERS CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH
|
October 8, 1963 |
BHIKA MAL MUSADDI LAL Vs. COMMISSIONER OF SALES TAX
|
April 15, 1963 |
BHIMSEN SINGH AND OTHERS Vs. MILAP SINGH AND OTHERS
|
February 13, 1963 |
BHOLA S O KUBER Vs. STATE
|
June 5, 1963 |
BRIJ MOHAN DAS AGARWAL Vs. Z A AHMAD
|
May 24, 1963 |
BULBU PRASAD AMARNATH Vs. COMMISSIONER OF SALES TAX
|
October 15, 1963 |
CHAMPION CYCLE INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
October 24, 1963 |
CHANDRA SHEKHAR NEWAL KISHORE Vs. COMMISSIONER OF SALES TAX U P
|
February 7, 1963 |
CHATUR MOHAN Vs. RAM BEHARI DIXIT
|
April 29, 1963 |
CHATURBHUJ Vs. STATE
|
February 14, 1963 |
CHEDDU SINGH Vs. MONOHAR SINGH
|
December 5, 1963 |
CHHEDI LAL GUPTA Vs. MOHAMMAD SATTAR
|
January 2, 1963 |
CHIEF INSPECTOR OF STAMPS Vs. PANZY FERUANDAS MAJOR WIDOW OF H JHONSON
|
August 14, 1963 |
CHIRANJIT LAL GAMBIR ADV Vs. NARANG INDUSTRIES LTD
|
April 19, 1963 |
COMMISSIONER OF INCOME TAX Vs. MATHURA PRASAD HARDWAR PRASAD DEORIA
|
November 11, 1963 |
COMMISSIONER OF SALES TAX Vs. HAJI ABDUL MAJID AND SONS
|
February 18, 1963 |
COMMISSIONER SALES TAX Vs. HINDUSTAN METAL WORKS
|
May 9, 1963 |
DARYAO SINGH Vs. ADDL. S.D.O. CHATTA, DISTRICT MATHURA AND OTHERS
|
March 4, 1963 |
DASAIYAN AND OTHERS Vs. KEDAR NATH AND OTHERS
|
January 21, 1963 |
DAURALA SUGAR WORKS, DAURALA, DISTRICT MEERUT Vs. STATE
|
September 12, 1963 |
DELTA ENGINEERING CO PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
|
April 18, 1963 |
DEO NARAIN Vs. BOARD OF REVENUE
|
September 11, 1963 |
DISTRICT BOARD, MUZAFFARNAGAR Vs. HANSRAJ GUPTA AND CO.
|
January 15, 1963 |
DIVISIONAL SUPERINTENDENT N RAILWAY Vs. MADAN LAL SARAD
|
September 25, 1963 |
DR. B.P. SHUKLA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 6, 1963 |
DR. BALDEO PRASAD AND OTHERS Vs. KHUSHI RAM AND OTHERS
|
February 12, 1963 |
DWARKA DASS Vs. KANHAIYA LAL AND ORS.
|
November 26, 1963 |
E M C WORKS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
April 17, 1963 |
F G DAVIDSON Vs. MOHANLAL SINDHI
|
May 24, 1963 |
FIRM MOHAMMAD SANA ULLAH AND SONS Vs. FIRM HAJI RAHIM BUX AND SONS
|
August 8, 1963 |
GAJANAND Vs. INCOME TAX OFFICER
|
October 16, 1963 |
Gajrani and others Vs. Ram Rati and others
|
November 14, 1963 |
GANGA BAKSH SINGH Vs. J C SHARAN S O LATE PT RAMLAL
|
May 9, 1963 |
GANGA SAHAI Vs. KHACHERU SINGH AND OTHERS
|
December 4, 1963 |
GANGA SARAN Vs. NARYAN DAS
|
March 15, 1963 |
GAURI SHANKER MISRA Vs. COLLECTOR
|
November 11, 1963 |
GAYA DUTTA Vs. S.D.O. II, MAHARAJAGANJ, DISTRICT RAE BARELI
|
December 4, 1963 |
GAYA PRASAD Vs. KHUDA BAKHSH
|
August 1, 1963 |
GHUREY LAL Vs. STATE
|
July 30, 1963 |
GIRIRAJ SINGH Vs. STATE
|
November 8, 1963 |
GIRWAR AND OTHERS Vs. SARUPA
|
August 9, 1963 |
GOPAL KRISHNA Vs. STATE
|
December 16, 1963 |
GORAKH LAL Vs. MAHA PRASAD NARAIN SINGH
|
August 19, 1963 |
GUR BUX SINGH Vs. RAM PRASAD
|
March 25, 1963 |
GURUCHARAN SINGH Vs. STATE
|
November 13, 1963 |
GYAN CHANDRA MEHROTRA Vs. UNIVERSITY OF ALLAHABAD
|
April 4, 1963 |
HAFIZ ZARIF HUSAIN AND ANOTHER Vs. CH. SHARIF AHMAD AND OTHERS
|
April 4, 1963 |
HAJI ABDUL QAYUM Vs. KESHAV SARAN
|
April 4, 1963 |
HAJIRA BIBI Vs. ABRAR HUSSAIN
|
April 23, 1963 |
Hamid Husain Vs. Ram Naresh Mallah and others
|
May 14, 1963 |
HAR SARUP Vs. BRIJ BHUSHAN SARAN
|
April 17, 1963 |
HARI RAJ SINGH Vs. SHAH NAWAZ KHAN
|
May 20, 1963 |
HARIDWAR SINGH Vs. GHIRRAU SINGH
|
September 24, 1963 |
HARIHAR SINGH Vs. GRAM SABHA, PIRKHIR
|
September 12, 1963 |
HAZARI LAL SRIVASTAVA Vs. TULSIPUR SUGAR CO LTD
|
November 21, 1963 |
HINDUSTAN COMMERCIAL BANK LTD. VARANASI Vs. THE COLLECTOR AND OTHERS
|
December 17, 1963 |
HINDUSTAN METAL WORKS Vs. SALES TAX OFFICER
|
September 2, 1963 |
HIRA LAL Vs. HARI NARAIN
|
April 15, 1963 |
HIRALAL Vs. JHUNNILAL
|
April 29, 1963 |
INCOME TAX OFFICER Vs. MUNSIF HAMIRPUR
|
July 10, 1963 |
INCOME TAX OFFICER Vs. SHAMSHER BAHADUR
|
November 11, 1963 |
J K COTTON MANUFACTURERS LTD Vs. COMMISSIONER SALES TAX
|
April 23, 1963 |
JAGDISH PRASAD Vs. MANAGER MODI LANTERN WORKS
|
January 2, 1963 |
JAGPAL SINGH Vs. STATE OF UTTAR PRADESH
|
January 10, 1963 |
JAI JAI RAM Vs. SMT. LAKSHMI DEVI
|
August 19, 1963 |
JAI SINGH RAIS Vs. HARNAM DAS
|
October 30, 1963 |
JAIL AHMAD Vs. MUNICIPAL BOARD, HARDOI AND OTHERS
|
September 4, 1963 |
JAMILUDDIN KHAN Vs. NIAZ AHMAD
|
April 15, 1963 |
JANGI PATHAK Vs. STATE
|
September 26, 1963 |
JOTI PRASAD Vs. SHOTAMBER NATH
|
May 3, 1963 |
JUGUL KISHORE Vs. GOBARDHAN LAL
|
September 18, 1963 |
JWALA Vs. RAM DUTTA
|
September 13, 1963 |
K P BHARGAVA Vs. COMMISSIONER OF SALES TAX
|
February 5, 1963 |
K. N. Agarwala Vs. State of U. P. and others
|
July 26, 1963 |
KABIR AND ORS. Vs. STATE
|
November 7, 1963 |
KANHAIYA LAL Vs. MAHAVIR PRASAD JAIN
|
March 27, 1963 |
KANPUR DEVELOPMENT BOARD Vs. COMMISSIONER SALES TAX
|
March 19, 1963 |
KANPUR NAGAR MAHAPALIKA Vs. NARAIN DAS HARIBANSH
|
January 11, 1963 |
KESHAVA MISRA Vs. BHULAI MISHRA
|
December 16, 1963 |
KHAN GUFRAN ZAHIDI Vs. STATE
|
December 17, 1963 |
KHEDU Vs. STATE
|
December 4, 1963 |
KIDWAI HUSAIN KAMIL Vs. YADAV RAM SEWAK
|
July 23, 1963 |
KISHNI Vs. RATNA
|
January 3, 1963 |
KRANTI CHANDRA Vs. CHHOTELAL
|
April 12, 1963 |
KRISHAN CHAND JAIN Vs. GANGA DHAR JUYAL
|
September 4, 1963 |
KRISHAN GOYAL Vs. PURSHOTTAM LAL BADHWAR RAJAJI
|
November 5, 1963 |
KRISHAN LAL JUGMANDER DASS AND ANOTHER Vs. SALES TAX OFFICER, SAHARANPUR AND ANOTHER
|
August 6, 1963 |
KRISHNA BHATT Vs. STATE OF U P
|
November 8, 1963 |
KUNWAR PAL AND ANOTHER Vs. SHIV CHARAN AND OTHERS
|
October 23, 1963 |
KUNWER SEN Vs. SOHAN LAL
|
April 1, 1963 |
L MADAN LAL HAVELIWALA Vs. L SUNDER LAL
|
April 15, 1963 |
LACHCHMI NARAIN AND ANOTHER Vs. MUNNI LAL AND OTHERS
|
May 13, 1963 |
LACHHIMI NATH PATHAK Vs. BHOLANATH PATHAK
|
May 7, 1963 |
LAKSHMI PRASAD Vs. GOPI PRASAD
|
December 13, 1963 |
LALA BABU RAM Vs. KISHEN DEI
|
March 21, 1963 |
LALA RAM Vs. RAM SWARUP
|
October 9, 1963 |
LAXMI NARAIN Vs. STATE OF U P
|
January 2, 1963 |
LOON KARAN SETHIYA Vs. IVAN E JOHN
|
July 10, 1963 |
LUXA UPBHOGTA CO Vs. SALES TAX OFFICER, SECTOR 11, VARANASI
|
August 1, 1963 |
M.A. RAFIQ Vs. SMT. MAYA DEVI
|
May 6, 1963 |
M/s. Gulshan Khandsari Udyog Vs. Union of India, New Delhi through the Secretary in the Ministry of Labour and Employment and another
|
January 30, 1963 |
MAGAN DEVI Vs. STATE TRANSPORT TRIBUNAL
|
January 28, 1963 |
MAHABIR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
September 24, 1963 |
MAHAVIR SINGH Vs. GAURI SHANKAR
|
March 27, 1963 |
MAHESH CHANDRA Vs. U.P. STATE THROUGH COLLECTOR MUZAFFARNAGAR AND ANOTHER
|
February 27, 1963 |
MAHESH CHANDRA GUPTA Vs. STATE
|
September 11, 1963 |
Maheshwari Khetan Sugar Mills (P.) Ltd., and others Vs. Ishwari Khetan Sugar Mills and others
|
May 24, 1963 |
MAHIPAL SINGH Vs. MAM CHAND
|
March 12, 1963 |
MALTI Vs. RAM SARAN
|
March 8, 1963 |
MANGAL PRASAD Vs. LACHHMAN PRASAD
|
May 22, 1963 |
MANGAL SEN Vs. INCOME TAX OFFICER
|
July 11, 1963 |
MANHOO MAL Vs. MULLOO
|
May 7, 1963 |
MATA PRASAD Vs. DEWAKAR BHARTI
|
May 20, 1963 |
MAYA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION, UP LUCKNOW AT AGRA AND OTHERS
|
July 15, 1963 |
MEHAR ALI Vs. KALUT
|
April 22, 1963 |
MIR IQBAL HUSAIN Vs. STATE OF U.P.
|
October 14, 1963 |
MITHAN LAL Vs. THANA
|
April 11, 1963 |
MOHAMMAD ALI Vs. RAM SWARUP
|
October 16, 1963 |
MOHAMMAD ALI KHAN Vs. MUMTAZ JAHAN BEGAM
|
July 12, 1963 |
MOHAMMAD AZAMAT AZIM KHAN Vs. RAJA SHATRANJI
|
April 30, 1963 |
MOHAMMAD SHER KHAN Vs. UNION OF INDIA UOI
|
September 11, 1963 |
MOHAN Vs. STATE
|
October 18, 1963 |
MOHAN LAL Vs. SAMEER KUNWAR
|
February 27, 1963 |
MOHD. YUSUF KHAN AND OTHERS Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
July 24, 1963 |
MOTA SINGH DALIP SINGH Vs. COMMISSIONER OF SALES TAX
|
March 19, 1963 |
MOTILAL PADMAPAT SUGAR MILLS CO. (P) LTD. Vs. ABC
|
September 30, 1963 |
MST. QAMAR JAHAN BEGAM AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
July 24, 1963 |
Mulk Raj Malhotra Vs. Thakat Mal Sethi and others
|
August 28, 1963 |
MUNICIPAL BOARD Vs. LAL CHAND SURAJMAL
|
September 27, 1963 |
MUNICIPAL BOARD SHIKOHABAD DISTRICT MANIPURI Vs. CHANDAR DEO PRASAD SRIVASTAVA AND OTHERS
|
May 20, 1963 |
MUNNA LAL SONS Vs. COMMISSIONER OF INCOME-TAX, U P
|
November 12, 1963 |
MURAT BARDI AND OTHERS Vs. BHAWANI PRASAD MISRA
|
October 8, 1963 |
MURLIDHAR Vs. STATE OF U P
|
October 23, 1963 |
N.S. DATTA AND OTHERS Vs. KAMTA PRASAD TANDON
|
May 8, 1963 |
NAGAR MAHAPALIKA Vs. RAM NIWAS
|
April 5, 1963 |
NAGAR MAHAPALIKA OF KANPUR Vs. SRI RAM
|
May 8, 1963 |
NAGAR MAHAPALIKA OF THE CITY OF KANPUR Vs. THE ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION AT KANPUR AND OTHERS
|
September 9, 1963 |
NANDAN SINGH BHIST Vs. STATE OF U P
|
December 6, 1963 |
NANHEYLAL AND ANOTHER Vs. BANWARI AND ANOTHER
|
April 12, 1963 |
NARDEV Vs. JOTI SAROOP
|
March 5, 1963 |
NATHURAM Vs. RAMSRI
|
September 6, 1963 |
NAWABZADA S M ALI DABIR Vs. NAWABZADA S M ALI KABIR KHAN
|
April 9, 1963 |
NAWAL SINGH Vs. STATE
|
September 4, 1963 |
NESTLES PRODUCTS INDIA LTD Vs. COMMISSIONER OF SALES TAX
|
March 21, 1963 |
NOOR MOHAMMAD AND ANOTHER Vs. MOHAMMAD QASIM AND OTHERS
|
January 22, 1963 |
OFFICIAL LIQUIDATOR (JAGDISH SUGAR MILLS LTD.) Vs. TORMAL HARMUKH RAI
|
September 2, 1963 |
OUDH SUGAR MILL Vs. STATE
|
November 28, 1963 |
PARMESHWAR DAYAL Vs. ADDL COMMR
|
January 29, 1963 |
PARMESHWARI DEVI Vs. ABRAR HUSAIN
|
July 20, 1963 |
PIONEER LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 9, 1963 |
PRABHULAL LAL Vs. BABU SINGH
|
January 11, 1963 |
PRASIDH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
December 9, 1963 |
PREM NATH KHANNA Vs. CHIEF INSPECTOR
|
August 30, 1963 |
PRITAM SINGH Vs. CANE COMMISSIONER, U.P. AND OTHERS
|
April 26, 1963 |
PYARA Vs. SHIV SHANKER
|
March 8, 1963 |
QAMRUDDIN Vs. COMMISSIONER SALES TAX
|
April 15, 1963 |
R K KHANDELWAL Vs. MOTI LAL CHAWLA
|
October 7, 1963 |
R N SRIVASTAVA Vs. GHAN SHYAM DAS
|
January 22, 1963 |
RADHA KISHAN Vs. INCOME TAX OFFICER
|
February 1, 1963 |
RADHA KRISHNA VISHARAD Vs. CIVIL JUDGE ALIGARH AND ORS.
|
December 13, 1963 |
RADHEY SHYAM BHARTI Vs. STATE
|
May 14, 1963 |
RAGHUBIR SINGH Vs. GRAM SAMAJ KOTRA
|
September 30, 1963 |
RAGHURAJ SINGH Vs. REETA RANI SINGH
|
August 26, 1963 |
RAJA HIMANSHUDHAR SINGH Vs. RAM HITKARI
|
March 29, 1963 |
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. UTTAR PRADESH GOVERNMENT
|
July 29, 1963 |
RAJA RAM Vs. GIRRAJ KISHORE
|
September 27, 1963 |
RAJA RAM AND ORS. Vs. STATE OF UTTAR PRADESH THROUGH THE COLLECTOR MUZAFFARNAGAR AND ORS.
|
December 9, 1963 |
RAJA SYED MOHAMMAD SAADAT ALI KHAN Vs. WEALTH TAX OFFICER A WARD LUCKNOW
|
March 15, 1963 |
RAJA YADVENDRA DATT DUBE Vs. STATE OF UTTAR PRADESH
|
November 28, 1963 |
RAJDEO DUBE Vs. BRIJ NARAIN SINGH AND OTHERS
|
October 10, 1963 |
RAM ASREY BAISWAR Vs. SUBEDAR PANDEY
|
September 10, 1963 |
Ram Autar and others Vs. Kaushat Kishore
|
April 2, 1963 |
RAM BABU Vs. PERSHADI LAL
|
April 12, 1963 |
RAM BAHADUR SINGH Vs. STATE
|
April 9, 1963 |
RAM BALI Vs. TULSI
|
April 4, 1963 |
RAM BILAS KEDAR NATH Vs. INCOME TAX OFFICER
|
October 22, 1963 |
RAM CHAND AND OTHERS Vs. BHAGWAN DAS AND OTHERS
|
May 9, 1963 |
RAM CHARAN LAL RAM NARAIN Vs. INCOME TAX OFFICER
|
August 27, 1963 |
Ram Dayal Vs. G. P. Satsangi and others
|
November 26, 1963 |
RAM DIN SARABJIT Vs. STATE
|
November 4, 1963 |
RAM DULAR SINGH Vs. BABU SUKHU RAM
|
May 10, 1963 |
RAM DULAREY Vs. STATE OF U.P. & OTHERS
|
January 28, 1963 |
RAM KHELAWAN Vs. SUDAMA DEVI
|
October 11, 1963 |
Ram Krishna Barman Vs. Mohan Lal Sahgal and others
|
October 9, 1963 |
Ram Lachman Vs. J.K. Kapoor
|
January 9, 1963 |
RAM LAGAN SINGH Vs. RAM PYARE
|
November 14, 1963 |
RAM NARAIN GARG L Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1963 |
RAM PRASAD Vs. THE OUDH TIRHUT RAILWAY THROUGH THE GENERAL MANAGER O.T. RLY. GORAKHPUR AND ANOTHER
|
December 19, 1963 |
RAM PRASAD AND OTHERS Vs. HOSHIARA AND OTHERS
|
August 29, 1963 |
Ram Sahai Vs. Babu Lal
|
December 11, 1963 |
RAM SAJIWAN Vs. STATE OF U P
|
September 5, 1963 |
RAM SHANKER Vs. LALTA PRASAD
|
February 1, 1963 |
RAM SINGH Vs. BOARD OF REVENUE
|
July 22, 1963 |
RAMAPATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 11, 1963 |
RAMESH CHANDRA Vs. TULSHI RAMS
|
October 18, 1963 |
RAMESHWAR Vs. HARDAS
|
November 14, 1963 |
Ramji Dixit and another Vs. Bhrigunath and others
|
November 29, 1963 |
RAMJI LAL Vs. ALIMUDDIN AND ANOTHER
|
January 23, 1963 |
RAMNATH SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 17, 1963 |
RASHID ALI Vs. AZIZAN
|
April 3, 1963 |
REOTI SARAN Vs. HARGU LAL
|
November 1, 1963 |
RITA RANI SINGH Vs. RAGHURAJ SINGH
|
February 25, 1963 |
S M FAZLUL HAQ Vs. STATE
|
March 6, 1963 |
S R TRIPATHI Vs. STATE
|
September 9, 1963 |
SALIMAN BIBI Vs. HAFIZ MOHAMMAD TAQI
|
October 7, 1963 |
SARDAR KARAM SINGH Vs. JAI KISHAN AND ANOTHER
|
March 20, 1963 |
SARJU Vs. STATE
|
June 13, 1963 |
SATYA KETU Vs. ELECTION TRIBUNAL
|
April 19, 1963 |
SATYA PAUL KALRA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 13, 1963 |
SETH GUJAR MAL MODI Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1963 |
SHABBIR Vs. STATE
|
December 6, 1963 |
SHAMBHOO DAYAL Vs. CHANDRA KALI DEVI
|
March 28, 1963 |
SHAMSHUL HAQ AND OTHERS Vs. CIVIL JUDGE MORADABAD AND ANOTHER
|
November 20, 1963 |
Shanti Nagar Co-operative Housing Society Ltd., Etah Vs. Nar Singh Das Bhargava and others
|
October 11, 1963 |
SHEO BARAN SINGH Vs. CIVIL JUDGE FATEHPUR AND ORS.
|
December 20, 1963 |
SHEO NANDAN Vs. STATE
|
January 24, 1963 |
SHEO NARAIN LAL Vs. A N RASTOGI
|
July 23, 1963 |
Sheo Prasad Vs. The State of U.P. and others
|
December 18, 1963 |
SHEO RAJ Vs. STATE
|
October 8, 1963 |
SHER ANDIL KHAN AND ORS. Vs. STATE
|
October 24, 1963 |
SHIVA DAYAL Vs. S D O
|
July 29, 1963 |
SHIVA J MAHARAJ GAURI SHANKER MAHADEOJI Vs. DURGA PRASAD
|
January 10, 1963 |
SHIVA NATH SINGH Vs. STATE
|
March 7, 1963 |
SHIVA RAM Vs. STATE
|
November 20, 1963 |
Shree Ram Vs. Ratanlal
|
September 5, 1963 |
SHRI NATH Vs. SARASWATI DEVI JAISWAL
|
January 2, 1963 |
SHRI NATH Vs. GOPI CHAND
|
May 7, 1963 |
SHYAM SUNDAR LAL Vs. MANGALI AND OTHERS
|
January 7, 1963 |
SHYAM SUNDER Vs. SETH BALMUKAND
|
April 16, 1963 |
SHYAM SWARUP SAKSENA Vs. STATE OF UTTAR PRADESH
|
February 2, 1963 |
SHYAMA DEVI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 13, 1963 |
SINGH ENGINEERING WORKS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
November 7, 1963 |
SMT. KOKA DEVI Vs. BUDHI PRAKASH
|
September 23, 1963 |
SMT. RAM DEVI Vs. STATE AND OTHERS
|
April 19, 1963 |
SONPAL GIRRAJ KISHORE Vs. SALES TAX OFFICER
|
July 19, 1963 |
SRI RAM AND ANOTHER Vs. GOKUL AND OTHERS
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April 1, 1963 |
STANDARD REFINERY CO Vs. SALES TAX COMMISSIONER
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February 8, 1963 |
STATE Vs. RUSTAM GLASS WORKS
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November 21, 1963 |
STATE Vs. ISHWAR SARAN
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December 16, 1963 |
STATE OF U P Vs. ANSAR HUSAIN
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November 12, 1963 |
STATE OF U P Vs. RAGHUNANDAN SINGH
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October 30, 1963 |
STATE OF U P Vs. SANT LAL HAR PRASAD
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January 2, 1963 |
STATE OF U P Vs. DHANWAN
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January 11, 1963 |
STATE OF U P Vs. MAIKU BALDEO CHAMAR
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March 27, 1963 |
STATE OF U P Vs. J S VERMA
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April 29, 1963 |
STATE OF U.P Vs. FAROOQ AHMAD AND OTHERS,
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June 14, 1963 |
STATE OF U.P. Vs. RAM KISHORE
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November 26, 1963 |
STATE OF U.P. Vs. SAFRI RAM
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October 21, 1963 |
STATE OF UTTAR PRADESH Vs. OM PRAKASH SHARMA AND OTHERS
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November 6, 1963 |
STATE OF UTTAR PRADESH Vs. MADAN MOHAN NAGAR
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July 25, 1963 |
STATE OF UTTAR PRADESH Vs. SRI ABDUL KARIM
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February 5, 1963 |
STATE OF UTTAR PRADESH Vs. YASHPAL SINGH
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November 1, 1963 |
STATE OF UTTAR PRADESH Vs. RAJA YADAVENDRA DUTTA DUBEY OF JAUNPUR
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December 19, 1963 |
SUBHAG Vs. STATE
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May 8, 1963 |
SUGHRA BEGUM Vs. QASIM HUSAIN
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January 23, 1963 |
SUKH DEO Vs. COMMISSIONER OF SALES TAX
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April 1, 1963 |
SULBHA DEVI GUPTA Vs. BENARES COTTON AND SILK MILLS LTD
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December 2, 1963 |
SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW Vs. SIRAJUL HAQ KHAN VAKIL
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May 22, 1963 |
SURAJ PRAKASH Vs. STATE
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January 18, 1963 |
SUWA LAL POORAN MAL Vs. COMMISSIONER SALES TAX
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February 18, 1963 |
SWADESHI COTTON MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
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October 22, 1963 |
SWASTIKA TANNERY OF JAJMAU Vs. COMMISSIONER OF SALES TAX
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March 12, 1963 |
TAHSILDAR Vs. JODH SINGH
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March 19, 1963 |
TARA Vs. STATE
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October 21, 1963 |
TARA CHAND AND ORS. Vs. GRAM SAMAJ ABDULLA NAGAR
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December 9, 1963 |
THAKUR DAN SINGH BISHT Vs. STATE OF UTTAR PRADESH
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November 8, 1963 |
THAKUR DAS HUKUM CHAND Vs. COMMISSIONER SALES TAX
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May 7, 1963 |
The Asstt. Custodian, Evacuee Property and another Vs. Virendra Kumar and others
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September 27, 1963 |
TIKA SINGH AND ORS. Vs. JEET SINGH AND ORS.
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October 31, 1963 |
TRIJUGI TIWARI Vs. STATE AND OTHERS
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March 25, 1963 |
TULSABAI Vs. MAST RAM
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April 10, 1963 |
UDAI NARAIN Vs. STATE OF UP. AND OTHERS
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July 31, 1963 |
UDHOO DASS Vs. PREM PRAKASH
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February 6, 1963 |
ULWAR SINGH Vs. STATE
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October 30, 1963 |
Union of India Vs. Parvati Kuwar and others
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December 18, 1963 |
UNION OF INDIA THROUGH GENERAL MANAGER N.E. RLY. GORAKHPUR Vs. ROCHAL DASS AND ANOTHER
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January 31, 1963 |
UNION OF INDIA UOI Vs. GORAKH MOHAN DAS
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October 31, 1963 |
UNION OF INDIA UOI Vs. UMESH CHANDRA GUPTA
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January 2, 1963 |
USMAN ALI KHAN Vs. STATE
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December 5, 1963 |
VIDHESHWAR PATHAK Vs. BUDHIRAM BARAI
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May 21, 1963 |
VISHWANATH PRASAD Vs. MALKHAN SINGH SHARMA
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April 9, 1963 |
VISHWANATH TIWARI Vs. LAL BEHARI MEHROTRA
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August 22, 1963 |
WESTERN UTTAR PRADESH ELECTRIC POWER AND SUPPLY COMPANY LTD Vs. STATE OF UTTAR PRADESH
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November 11, 1963 |
WHEELER A H AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
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April 9, 1963 |
YADVENDRA DATT DUBE Vs. STATE OF U.P.
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November 28, 1963 |
YOGENDRA NATH TEWARI Vs. STATE
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November 6, 1963 |
ZAREEF KHAN AND ORS. Vs. MUKHTAR AHMAD
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November 19, 1963 |