|
ABBAS ALI Vs. RABIA BIBI
|
September 27, 1950 |
|
ABDAL AHMAD Vs. STATE
|
November 20, 1950 |
|
ABDUL AZIZ Vs. STATE
|
April 20, 1950 |
|
ABDUL HAFIZ PAHALWAN Vs. BIJAI DHARI
|
August 24, 1950 |
|
ABDUL HAKIM Vs. JAN MOHAMMAD
|
July 24, 1950 |
|
ABDUL SAEED KHAN Vs. MOHMOOD ALI
|
March 24, 1950 |
|
ABDUL WAHAB KHAN Vs. MOHD HAMID ULLAH
|
December 12, 1950 |
|
ABDUL WAHAB KHAN Vs. MOHD HAMID ULLAH
|
September 1, 1950 |
|
ABHEY RAM Vs. TILKA
|
October 30, 1950 |
|
ABHILAKH RAM Vs. B UMA SHANKER
|
April 12, 1950 |
|
ACHAL SINGH Vs. SUBHA AND OTHERS
|
November 3, 1950 |
|
AGRA PROVINCE ZAMINDAR ASSOCIATION Vs. PREM MOHAN VERMA
|
February 16, 1950 |
|
AHMAD ALI Vs. STATE
|
May 31, 1950 |
|
AHMAD DIN Vs. BIJHA SINGH
|
May 2, 1950 |
|
AHMAD ZAKI Vs. L SHYAM LAL
|
September 13, 1950 |
|
AJAIBUL HASSAN Vs. S CHIRANJI LAL
|
December 6, 1950 |
|
AJGOOT SINGH Vs. REX
|
February 20, 1950 |
|
AJODHIA PRASAD Vs. STATE
|
July 10, 1950 |
|
AKBAR KHAN Vs. ABDUL GHAFOOR
|
May 3, 1950 |
|
ALLAH BANDA Vs. LALA MATO RAM
|
September 8, 1950 |
|
AMAR SINGH Vs. HOSHIAR SINGH
|
September 19, 1950 |
|
AMBIKA BAKSH SINGH Vs. BHAROSAY
|
July 5, 1950 |
|
AMBIKA BAKSH SINGH Vs. BHAROSAY
|
January 12, 1950 |
|
AMIR KHAN Vs. STATE
|
January 31, 1950 |
|
AMIR MOHAMMAD KHAN Vs. MOHAMMAD AHSAN KHAN
|
March 17, 1950 |
|
AMOL SINGH Vs. MURLIDHAR
|
November 28, 1950 |
|
ANGANYAN Vs. GURDAT SINGH
|
March 30, 1950 |
|
ANGNEY LAL NARAIN DAS Vs. ANGNEY LAL MUNNI LAL
|
September 1, 1950 |
|
ANNIE BARON Vs. B K BARON
|
March 15, 1950 |
|
ANSAR HUSAIN Vs. STATE THROUGH CHITTAR SINGH
|
December 11, 1950 |
|
ANUP SINGH Vs. STATE THROUGH MAN CHAND
|
November 22, 1950 |
|
ARJUN SINGH Vs. SAHU MAHARAJ NARAIN
|
January 10, 1950 |
|
ASHA RAM Vs. STATE
|
June 8, 1950 |
|
AUDH BEHARI LAL Vs. FAQIR RAI
|
December 5, 1950 |
|
AVADESH BAHADUR SINGH Vs. RAM RAJ KUAR
|
March 28, 1950 |
|
AZHAR HASNAIN Vs. MUAZZAM HASNAIN
|
January 20, 1950 |
|
AZIM ULLAH Vs. STATE
|
April 28, 1950 |
|
B AUDHESH SINGH Vs. B RAJESHWARI SINGH
|
November 23, 1950 |
|
B BHUWAN BHUSHAN SHAH Vs. B BALBHADDAR DAS
|
February 9, 1950 |
|
B CHOTEY LAL Vs. FAZLUL RAHMAN KHAN
|
April 4, 1950 |
|
B GOVIND RAJ SEWAK SINGH Vs. BEBHUTI NARAIN SINGH MINOR
|
March 28, 1950 |
|
B GULZAR SINGH Vs. JANKI KUNWAR
|
September 20, 1950 |
|
B HORI LAL VARSHNEY Vs. PANDIT AMARNATH SHARMA
|
October 11, 1950 |
|
B JYOTI BHUSHAN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1950 |
|
B NATHOO RAM KHANNA Vs. KRISHNA JI MAHARAJ
|
March 15, 1950 |
|
B. DURGA PRASAD Vs. B. RAMA KANT
|
October 6, 1950 |
|
BABBAN SINGH Vs. RAM SUBHAG MISIR
|
March 23, 1950 |
|
BABOO Vs. KIRPA DAI
|
March 21, 1950 |
|
BABOO RAM AGARWAL Vs. STATE
|
December 8, 1950 |
|
BABU GOURI SHANKAR BAIJAL Vs. RADHA SOAMI SATSANG SABHA AND RAI SAHIB BABU MADHAV PD. SINHA AND OTHERS
|
November 27, 1950 |
|
BABU LAL Vs. STATE
|
May 30, 1950 |
|
BABU LAL Vs. KANHAI
|
July 28, 1950 |
|
BABU SINGH Vs. STATE
|
November 23, 1950 |
|
BADRI Vs. STATE
|
July 13, 1950 |
|
BADRI PRASAD Vs. SHEO BALAK
|
August 8, 1950 |
|
BADRI PRASAD Vs. SHANKAR LALL
|
April 10, 1950 |
|
BADRI PRASAD Vs. MATA PRASAD
|
April 11, 1950 |
|
BADRUZZAMAN Vs. STATE
|
August 16, 1950 |
|
BAIJNATH SINGH Vs. JAGAN NATH
|
October 26, 1950 |
|
BALLABH DAS Vs. SHIVA PRASAD
|
December 7, 1950 |
|
BALLABH DASS Vs. REX
|
April 26, 1950 |
|
BALLU THEKEDAR Vs. THAKUR DAN SINGH AND ANR
|
January 5, 1950 |
|
BALWANT SINGH Vs. UMRAO SINGH
|
April 6, 1950 |
|
BANARAS BANK LTD Vs. JYOTI BHUSHAN GUPTA
|
August 24, 1950 |
|
BANSI DHAR Vs. RAMESHWAR
|
March 13, 1950 |
|
BASDEO Vs. BADRI NARAIN
|
October 4, 1950 |
|
BASHIR AHMAD Vs. STATE
|
October 3, 1950 |
|
BAUR Vs. DEO KALI
|
October 5, 1950 |
|
BENI PRASAD Vs. MAHRAJ DIN
|
November 8, 1950 |
|
BHAGWAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
BHAGWATI DIN Vs. RAM PRASAD
|
September 26, 1950 |
|
BHAJAN LAL Vs. STATE
|
November 17, 1950 |
|
BHAJJU LAL Vs. BECHEY SINGH
|
April 14, 1950 |
|
BHARTU Vs. STATE
|
November 30, 1950 |
|
BHILLOO PANDEY Vs. SHEORAJI
|
March 28, 1950 |
|
BHOLA Vs. LACHMAN
|
March 24, 1950 |
|
BHOLA NATH Vs. KASO DEVI
|
December 8, 1950 |
|
BHOOP SINGH Vs. TARIF SINGH
|
October 5, 1950 |
|
BIDHA RAM Vs. CHHIDDA
|
January 25, 1950 |
|
BIKRAM SINGH Vs. SUNNEHRA
|
November 23, 1950 |
|
BINDESHWARI AHIR Vs. BISHWANATH SINGH
|
February 10, 1950 |
|
BIPTI Vs. KALI DIN
|
August 7, 1950 |
|
BIR SINGH Vs. STATE
|
November 23, 1950 |
|
BISHAMBHAR NATH Vs. JANKI BALLABH TRIPATHI
|
October 13, 1950 |
|
BISHAMBHAR PRASAD Vs. REX
|
January 24, 1950 |
|
BISHAMBHER Vs. ROOMAL
|
November 3, 1950 |
|
BISHESHAR DYAL AND OTHERS Vs. BHAIYA CHANDRABHAN DUTT RAM AND ANOTHER
|
December 19, 1950 |
|
BISHNATH AND 2 OTHERS Vs. STATE THROUGH BANSI
|
November 20, 1950 |
|
BOHRA KISHORI LAL Vs. BOHRA MISRI LAL
|
January 31, 1950 |
|
BOHREY MATHURA PRASAD Vs. REX
|
March 21, 1950 |
|
BRAHMDUTT Vs. STATE
|
February 21, 1950 |
|
BRAHMDUTT Vs. STATE
|
January 13, 1950 |
|
BUGGAN Vs. ABDUL KARIM
|
September 12, 1950 |
|
CHAMPA DEVI Vs. SAT PRASHAN SINGH
|
September 13, 1950 |
|
CHANDA DEVI Vs. COMMISSIONER OF INCOME-TAX C P AND BERAR
|
September 14, 1950 |
|
CHANDERJIT DAS Vs. DEBI DAS
|
November 22, 1950 |
|
CHANDRABIR SINGH Vs. SAMRESH SINGH
|
December 6, 1950 |
|
CHANDRAMANI DUBEY Vs. RAMA SHANKAR DUBEY
|
April 13, 1950 |
|
CHHEDI LAL Vs. CHHOTEY LAL
|
November 16, 1950 |
|
CHITTAN SINGH Vs. SAHIB DAYAL
|
April 5, 1950 |
|
CHOTEY LAL Vs. DURGA BAI
|
April 10, 1950 |
|
CHOTEY LAL Vs. SHEO SHANKAR
|
May 1, 1950 |
|
CHOWDHARY MITHOO MISSAR Vs. COMMISSIONER OF INCOME TAX
|
May 9, 1950 |
|
CHUNAI Vs. RAM PRASAD
|
December 21, 1950 |
|
CHUNNI LAL Vs. STATE
|
October 24, 1950 |
|
COMMISSIONER OF INCOME TAX Vs. MAHESHWARI SARAN SINGH
|
October 4, 1950 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMSHER JANG BAHADUR
|
September 21, 1950 |
|
COMMISSIONER OF INCOME TAX Vs. HIMALAYA DRUG CO
|
March 5, 1950 |
|
DARSHAN LAL Vs. HARKESH SINGH
|
September 7, 1950 |
|
DAU DAYAL Vs. BRIJ MOHAN
|
August 11, 1950 |
|
DEPUTY COMMISSIONER OF PARTABGARH Vs. UNIVERSAL FILM CO INDIA LTD
|
April 10, 1950 |
|
DEVI NATH Vs. RAM DATT
|
April 17, 1950 |
|
DHAUKAL MAL DWARKA PRASAD Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1950 |
|
DOMINION OF INDIA Vs. ROOP CHAND
|
July 26, 1950 |
|
DURGA SHAH MOHAN LAL BANKERS Vs. GOVERNOR GENERAL IN COUNCIL
|
March 2, 1950 |
|
DY COMMR OF SULTANPUR MANAGER COURT OF WARDS Vs. SALIK RAM AND ORS
|
November 22, 1950 |
|
EBADULLAH KHAN Vs. MUNICIPAL BOARD
|
February 14, 1950 |
|
FAKHRUDDIN Vs. NASIRUDDIN
|
November 17, 1950 |
|
FATEH BAHADUR SINGH Vs. RAM DEO
|
April 25, 1950 |
|
FATEH SINGH Vs. RAMESHWAR PRASAD BAGLA
|
January 4, 1950 |
|
FIRM JAWAHAR LAL SUNDAR LAL Vs. FIRM JAGDISH RAI BAIJ NATH
|
August 4, 1950 |
|
FIRM MAHESH GLASS WORKS Vs. GOVERNOR GENERAL IN COUNCIL
|
February 24, 1950 |
|
FIRM NARAIN DAS BALAK RAM Vs. BHAGWAN DAS KEDAR NATH
|
August 2, 1950 |
|
GAJRAJ SINGH Vs. DEOHLU
|
April 4, 1950 |
|
GANESH Vs. MAHADEO
|
May 5, 1950 |
|
GANGA DEVI Vs. BIJAI SINGH
|
May 1, 1950 |
|
GANGA DIN Vs. GOKUL PRASAD
|
January 5, 1950 |
|
GANGA GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1950 |
|
GANGA SAHAI Vs. BHARAT BHAN
|
February 24, 1950 |
|
GANGA SAHAI Vs. NIHAL
|
March 22, 1950 |
|
GANGA SAHAI UMRAO SINGH Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
April 25, 1950 |
|
GAYA RAM GABBU LAL Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1950 |
|
GENDAN LAL Vs. STATE
|
May 17, 1950 |
|
GHAFOOR DARZI Vs. RAM NATH MISIR
|
April 4, 1950 |
|
GHANSHYAMDASS BHAGAT Vs. L GULAB CHAND
|
October 4, 1950 |
|
GHULAM ABBAS Vs. RAZIA BEGUM
|
October 25, 1950 |
|
GIRDHARI LAL MALHOTRA Vs. STATE
|
November 15, 1950 |
|
GIRISHNARAIN AWASTHY Vs. STATE
|
May 31, 1950 |
|
GIRJA SHANKAR Vs. JAGANNATH
|
July 27, 1950 |
|
GOKAL Vs. ZARIF HUSAIN
|
September 22, 1950 |
|
GOPAL Vs. JAGDISH SINGH
|
August 9, 1950 |
|
GOPAL SINGH Vs. HUKAM SINGH
|
April 13, 1950 |
|
GOPALJI MAHARAJ Vs. SHIAM LAL
|
September 18, 1950 |
|
GULAB Vs. STATE
|
October 4, 1950 |
|
GUR PRASAD Vs. HABIB HASAN
|
March 24, 1950 |
|
GURUCHARAN PRASAD JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1950 |
|
H BEVIS AND CO Vs. RAM BEHARI
|
September 28, 1950 |
|
H R SUGAR FACTORY Vs. RAM MOORTI
|
August 2, 1950 |
|
HAMID HUSSAIN KHAN Vs. MASOOD HUSSAIN KHAN
|
September 28, 1950 |
|
HAR CHARAN LAL Vs. AGRA MUNICIPAL BOARD
|
August 16, 1950 |
|
HAR SAHAI Vs. JUGUL KISHORE
|
March 21, 1950 |
|
HARI CHARAN HALWASIYA Vs. STATE
|
September 18, 1950 |
|
HARI HAR PRASAD SINGH Vs. BENI CHAND
|
September 27, 1950 |
|
HARI RAM Vs. C K C MISRA
|
May 10, 1950 |
|
HARI SINGH Vs. KALLU
|
October 3, 1950 |
|
HARIHAR KESHOLAL Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1950 |
|
HARPAL SINGH Vs. STATE
|
March 17, 1950 |
|
HIRA LAL Vs. PEAREY LAL
|
May 2, 1950 |
|
HIRA LAL Vs. DEPUTY COMMISSIONER
|
September 6, 1950 |
|
HOLA RAM Vs. STATE
|
March 30, 1950 |
|
HUKUM TEJ PRATAP SINGH Vs. COLLECTOR OF ETAH IN CHARGE OF ESTATES OF RANI BHAGWAN KUER
|
March 20, 1950 |
|
INDER PAL SINGH Vs. SARNAM SINGH
|
August 24, 1950 |
|
INDERMANI JATIA Vs. COMR OF INCOME-TAX
|
November 14, 1950 |
|
INDIAN SUGAR MILLS ASSOCIATION Vs. SECY TO GOVERNMENT UTTAR PRADESH LABOUR DEPARTMENT
|
September 14, 1950 |
|
INDRA JIT SINGH Vs. RAM PAL SINGH
|
July 6, 1950 |
|
INDU BHUSHAN GHOSH Vs. STATE
|
May 30, 1950 |
|
JAGANNATH Vs. UNITED PROVINCES
|
October 31, 1950 |
|
JAGANNATH PRASAD AND ORS Vs. PIRTHIAL SINGH AND ORS
|
March 14, 1950 |
|
JAGAT NARAIN AND ORS Vs. RADHEY SHIAM AND ORS
|
August 8, 1950 |
|
JAGAT NARAIN PRASAD SAHU Vs. MADHUSUDAN DASS
|
March 22, 1950 |
|
JAGDAMBA MISIR Vs. RAM JIT SINGH
|
May 1, 1950 |
|
JAGDISH SINGH Vs. MULAIM SINGH
|
February 7, 1950 |
|
JAI DAYAL PEAREY LAL Vs. CHUNNI LAL PARSOTAM DASS
|
August 4, 1950 |
|
JAISRI TEWARI Vs. STATE
|
November 7, 1950 |
|
JANKI SAHU TRUST Vs. RAM PALAT
|
March 9, 1950 |
|
JAWALA PRASAD Vs. AMAR NATH
|
July 31, 1950 |
|
JHAGRU KURMI Vs. STATE
|
March 2, 1950 |
|
JHAMMAN LAL Vs. PARMA NAND
|
September 8, 1950 |
|
JHILATU SINGH Vs. JADU NATH SINGH AND OTHERS
|
August 18, 1950 |
|
JILEBA Vs. PARMESRA
|
May 11, 1950 |
|
JIWAN SINGH Vs. SUBEDAR
|
August 11, 1950 |
|
JODHA RAM Vs. ESTATE THROUGH GUR BUX SINGH AND 3 OTHERS
|
August 17, 1950 |
|
JOKHAI Vs. STATE
|
November 15, 1950 |
|
JOKHU MAL Vs. GOPI MAL
|
December 21, 1950 |
|
JOTI PRASAD Vs. STATE
|
November 14, 1950 |
|
K P BHARGAVA Vs. COMMISSIONER OF INCOME TAX
|
May 9, 1950 |
|
KAILASH PAT Vs. GOSWAMI BRIJ GOPAL
|
January 12, 1950 |
|
KALI PRASAD Vs. STATE
|
October 6, 1950 |
|
KAMLA KANT MISRA Vs. STATE
|
August 21, 1950 |
|
KAMTA RAI Vs. NAND KISHORE
|
October 25, 1950 |
|
KANHAIYA LAL BHARGAVA Vs. BANSHI LAL
|
February 17, 1950 |
|
KARIM BUX Vs. REX
|
February 16, 1950 |
|
KARIM BUX Vs. REX
|
February 27, 1950 |
|
KASHI PRASAD Vs. STATE
|
June 29, 1950 |
|
KEFAYAT HUSAIN Vs. ABDUL RASHID
|
October 28, 1950 |
|
KESHAR SUGAR WORKS Vs. R C SHARMA
|
May 11, 1950 |
|
KHACHERU Vs. KHAIRUNISSA
|
August 18, 1950 |
|
KHANGAR Vs. JHAMMAN
|
August 3, 1950 |
|
KHATOON Vs. SRIPAL SINGH
|
October 5, 1950 |
|
KHUMANI Vs. SAKTEY LAL
|
October 27, 1950 |
|
KHUSHAL SINGH Vs. ANTI RAM SHAH AND SONS
|
November 29, 1950 |
|
KIRPA RAM Vs. RAM ASREY
|
September 26, 1950 |
|
KISHAN LAL Vs. LAL RAM CHANDER
|
September 6, 1950 |
|
KOTWALESHWAR PRASAD Vs. ABDUL SHAKOOR
|
September 15, 1950 |
|
KR KIRPAL SINGH Vs. CHANDRAWATI DEVI
|
November 15, 1950 |
|
KR RAJENDRA BAHADUR SINGH Vs. KR ROSHAN SINGH
|
March 14, 1950 |
|
KRISHEN Vs. RADHA KISHEN
|
September 15, 1950 |
|
KRISHNA KUMAR Vs. BRIJBASI LAL
|
July 26, 1950 |
|
KRISHNA SHARAN SHUKLA Vs. BALI BHADAR SHUKLA
|
September 21, 1950 |
|
KUMAR KANT NARAIN SINGH Vs. CHANDRABHAL SINGH
|
December 21, 1950 |
|
KUNWAR BHADUR Vs. BHAGWATI PRASAD
|
April 24, 1950 |
|
L D MESTON SCHOOL SOCIETY Vs. KASHI NATH MISRA
|
September 19, 1950 |
|
L GANGA PRASAD Vs. SAROOP DEI
|
December 20, 1950 |
|
L HAR SARAN DASS Vs. MUKANDI LAL
|
November 22, 1950 |
|
L HAZARI LAL Vs. L RAM KUMAR
|
December 7, 1950 |
|
L N GADODIA AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1950 |
|
L SUBHKARAN SEKSARIA Vs. COMMISSIONER OF INCOME-TAX
|
May 2, 1950 |
|
L. BABU RAM AND OTHERS Vs. RAM PRASAD THROUGH STATE
|
November 16, 1950 |
|
LAL MADHO SINGH Vs. ABDUL QAIYUM KHAN
|
March 20, 1950 |
|
LALA BHAMANDAL DAS Vs. PEAREY LAL
|
January 10, 1950 |
|
LALA BISHAMBHAR NATH Vs. PARBHU DAYAL AND RAMESHWAR PRASHAD
|
March 20, 1950 |
|
LALIT RAM MANGILAL OF CAWNPORE Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1950 |
|
LALJIMAL GIRDHAR DAS Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1950 |
|
LALLI RAM SUNDERLAL JHANSI Vs. STATE OF U P
|
October 4, 1950 |
|
LILAMBAR SINGH AND OTHERS Vs. JAGROOP SINGH AND OTHERS
|
December 21, 1950 |
|
LUCKNOW IMPROVEMENT TRUST Vs. CH MOHD SADDIQ
|
March 23, 1950 |
|
LUNKUSH Vs. RAJENDRA SAHAI
|
March 22, 1950 |
|
M M BASHIR Vs. STATE
|
June 20, 1950 |
|
M X DE NORNHA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1950 |
|
MADHUSUDAN LAL Vs. SACHCHIDANAND PURSHJI MAHRAJ
|
August 31, 1950 |
|
MAHABAL SINGH Vs. RAM RAJ
|
April 10, 1950 |
|
MAHABIR PRASAD Vs. ENAYAT ELAHI
|
December 18, 1950 |
|
Mahabir Prasad Vs. Commissioner of Income-tax, U.P
|
September 19, 1950 |
|
MAHADEO Vs. MELA RAM
|
December 7, 1950 |
|
MAHANT UDAI PRATAP GIR AND ANR Vs. SHANTA DEVI AND 3 ORS
|
April 6, 1950 |
|
MAHBOOBAN Vs. FATIMA BEGUM
|
November 28, 1950 |
|
MAHESH CHAND Vs. BRIJ MOHAN
|
November 22, 1950 |
|
MAHESH PRASAD Vs. MUNDAR
|
May 11, 1950 |
|
MAHESHWARI DEVI JUTE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
MAKHAN LAL Vs. STATE OF UTTAR PRADESH
|
August 16, 1950 |
|
MAKUND LAL Vs. GOPAL DAS
|
March 10, 1950 |
|
MALKHAN SINGH Vs. SADHU
|
November 17, 1950 |
|
MANGAL MISRI Vs. RAM BAHORSE AND ORS
|
September 13, 1950 |
|
MANI LAL Vs. GANGA PRASAD
|
September 14, 1950 |
|
MANI RAM Vs. STATE THROUGH THE NOTIFIED AREA, MAHOBA
|
August 8, 1950 |
|
MANNA Vs. RAM GHULAM
|
May 15, 1950 |
|
MANNU LAL Vs. HANUMAN SINGH
|
August 28, 1950 |
|
MANOHAR Vs. STATE
|
June 16, 1950 |
|
MANOHAR DAS KEDAR NATH Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1950 |
|
MANOHAR LAL GOKUL PRASAD Vs. GOVERNOR-GENERAL OF INDIA
|
January 11, 1950 |
|
MANZOOR ALI USMANI Vs. LAL DEVI
|
September 11, 1950 |
|
MARDAN Vs. REX
|
March 1, 1950 |
|
MATA BADAL PANDEY Vs. BAL KARAN PANDEY
|
November 15, 1950 |
|
MATA BADAL SINGH Vs. HANWANT PRASAD SINGH
|
March 24, 1950 |
|
MEGHU SINGH AND OTHERS Vs. KESHAV PRASAD SINGH ALIAS
|
December 5, 1950 |
|
MENDAI SINGH Vs. STATE
|
November 21, 1950 |
|
MEWA LAL Vs. MAHADEO JI BIRAJMAN MANDIR
|
October 30, 1950 |
|
MEWA RAM Vs. PHUL CHAND
|
September 22, 1950 |
|
MISHRIMAL GULAB CHAND Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1950 |
|
MOHAMMAD FAROOQ Vs. REX
|
February 20, 1950 |
|
MOHAMMAD ISHAQ Vs. COMMISSIONER OF INCOME TAX
|
November 7, 1950 |
|
MOHAMMAD KHAN Vs. MOHAMMAD SALIM KHAN
|
August 23, 1950 |
|
MOHAMMAD NAIM MOHAMMAD ALAM Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1950 |
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MOHAMMAD WASI Vs. STATE
|
September 6, 1950 |
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MOHAN AND LARKOO Vs. STATE THROUGH KALI DAS GUPTA
|
November 21, 1950 |
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MOHD ATHAR RIZVI Vs. STATE
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May 29, 1950 |
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MOHD AYUB Vs. STATE
|
January 24, 1950 |
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MOHD ILYAS Vs. STATE
|
May 26, 1950 |
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MOHD ISHAQ Vs. COMMISSIONER OF INCOME-TAX
|
November 7, 1950 |
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MOHD NAIM MOHD ALAM Vs. COMMISSIONER OF INCOME-TAX
|
September 26, 1950 |
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MOJIBUNISA BIBI Vs. KADIR BUX
|
September 7, 1950 |
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MOTI LAL Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
|
May 11, 1950 |
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MOTI LAL JHUN JHUNIA Vs. MOOL CHAND
|
July 31, 1950 |
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MST. PHUL KUNWAE AND OTHERS Vs. SHIVA KATAN SINGH
|
November 17, 1950 |
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MUHAMAD HASAN KHAN Vs. L BHIKHARI LAL
|
March 16, 1950 |
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MUKANDI LAL Vs. STATE
|
June 7, 1950 |
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MUNICIPAL BOARD Vs. STATE
|
March 29, 1950 |
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MUNICIPAL BOARD Vs. COMMISSIONER OF INCOME-TAX C P AND BERAR
|
September 26, 1950 |
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MUNICIPAL BOARD Vs. MANSA
|
December 6, 1950 |
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MUNICIPAL BOARD AGRA Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1950 |
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MUNICIPAL BOARD KAIRANA Vs. MONSHI MITHAN LAL
|
December 4, 1950 |
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MUNIR KHAN Vs. STATE
|
March 29, 1950 |
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MUNNALAL Vs. D P SINGH
|
February 23, 1950 |
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MURARI LAL Vs. CHHIDDA
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November 16, 1950 |
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NAGESHAR RAM Vs. BANSBAHADUR SINGH
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March 2, 1950 |
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NANDOO SINGH Vs. GANGA SARAN
|
September 12, 1950 |
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NANKU Vs. PATHAR DIN
|
August 18, 1950 |
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NARAIN Vs. REX
|
February 21, 1950 |
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NARAIN Vs. BASDEO
|
January 30, 1950 |
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NARAIN RAM KALWAR Vs. RAM LALLA PRASAD
|
August 17, 1950 |
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NARMADA PRASAD Vs. REX
|
January 21, 1950 |
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NATHWA Vs. STATE
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July 12, 1950 |
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NAUSHA MIAN Vs. UMRAO SINGH
|
December 5, 1950 |
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NAZIR Vs. REX
|
September 18, 1950 |
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NIHORI LAL PRABHUDAYAL Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1950 |
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NIRANJAN LAL RAM CHANDRA Vs. RAM SWARUP BHAGWAN SINGH
|
March 29, 1950 |
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NIWAS TEWARI Vs. BALESHWAR PRASAD BHAGAT
|
March 21, 1950 |
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NURUL HASAN KHAN Vs. KRISHNA LAL
|
November 8, 1950 |
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OUDH NARAIN LAL Vs. SUKH DULARI
|
January 12, 1950 |
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P RAM KUMAR Vs. CHAUBE RUDRA DUTT
|
July 24, 1950 |
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PAHALWAN Vs. STATE
|
December 14, 1950 |
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PANCHAITI AKHARA MAHA NIRVANI Vs. BINDESHRI PRASAD
|
March 30, 1950 |
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PARTABA Vs. GANGA BUX
|
September 1, 1950 |
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PEAREY LAL Vs. BHAMANDAL DAS
|
January 10, 1950 |
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PEAREY LAL Vs. REX
|
February 27, 1950 |
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PHERU AHIR Vs. MANGRU GANDARIA
|
January 25, 1950 |
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PIRTHI PAL Vs. KALPOO
|
October 28, 1950 |
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POKHAN SINGH Vs. RADHEY LAL
|
January 5, 1950 |
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PRAHLAD SINGH DHURU PRASAD Vs. COMMISSIONER OF INCOME-TAX
|
May 5, 1950 |
|
PRATAP BAHADUR SINGH Vs. DAU BAHADUR SINGH
|
February 14, 1950 |
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PRITHI SINGH Vs. GANESH PD SINGH
|
March 14, 1950 |
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PUNN DEB Vs. BISHNULI
|
March 1, 1950 |
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PURAN CHANDRA Vs. REX
|
December 7, 1950 |
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QADIR SALAMAT ULLAH Vs. GOVERNOR-GENERAL IN COUNCIL
|
September 12, 1950 |
|
QAYUMUNISSA Vs. RASHIDUL MALIK
|
October 13, 1950 |
|
R B L SHEO PRASAD Vs. L DARBARI LAL
|
August 14, 1950 |
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R N SETH Vs. GIRJA SHANKER SRIVASTAVA
|
March 2, 1950 |
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R R CHARI Vs. STATE
|
April 28, 1950 |
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RADHA KISHAN Vs. RAM NAGAR CO-OPERATIVE SOCIETY
|
May 11, 1950 |
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RADHA KRISHEN PRATAP SINGH Vs. H S BATES
|
May 10, 1950 |
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RAGHUBIR Vs. REX
|
August 9, 1950 |
|
RAGHUBIR SINGH Vs. BALKISHEN
|
November 28, 1950 |
|
RAGHUNATH Vs. MUNICIPAL BOARD
|
September 18, 1950 |
|
RAGHUNATH SINGH Vs. STATE
|
March 2, 1950 |
|
RAGHURAJ SINGH Vs. SOBHAMAN
|
October 6, 1950 |
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RAIZADA SUMER CHAND JAIN Vs. LALA DIP CHAND JAIN
|
February 23, 1950 |
|
RAJ BAHADUR LAL Vs. SITLA PRASAD
|
December 12, 1950 |
|
RAJ BAHADUR SINGH Vs. RAM SUMIRAN MISRA
|
April 4, 1950 |
|
RAJ KUER Vs. RAJENDRA BAHADUR SINGH
|
September 7, 1950 |
|
RAJ NARAIN Vs. SITA RAM SRI KISHEN DAS
|
November 3, 1950 |
|
RAJA RAM Vs. STATE
|
December 11, 1950 |
|
RAJA RAM Vs. BISHNATH PRASAD
|
September 14, 1950 |
|
RAJA RAM Vs. B HASHMATULLAH
|
January 4, 1950 |
|
RAJA RAM CHOPRA Vs. STATE
|
September 11, 1950 |
|
RAJPATI Vs. JAGMOHAN
|
August 18, 1950 |
|
RAM ADHAR MISRA Vs. STATE
|
September 14, 1950 |
|
RAM ALAM LAL Vs. DUKHAN
|
February 6, 1950 |
|
RAM BALI Vs. STATE
|
October 10, 1950 |
|
RAM CHAND Vs. RAM SWARUP
|
August 23, 1950 |
|
RAM CHARAN Vs. RADHA KISHAN JI
|
March 1, 1950 |
|
RAM CHEREY Vs. BABA RAM PRIYA DAS
|
September 14, 1950 |
|
RAM DASS MURARI Vs. BINDA DIN
|
November 3, 1950 |
|
RAM DATT SINGH Vs. AJODHIA SINGH
|
April 10, 1950 |
|
RAM DHARI MISIR Vs. MANGAL MISIR
|
December 4, 1950 |
|
RAM GOPAL Vs. OFFICIAL RECEIVER JUDGES COURT
|
February 7, 1950 |
|
RAM HARSH TEWARI Vs. REX
|
March 14, 1950 |
|
RAM KALI Vs. GAYA PRASAD
|
May 1, 1950 |
|
RAM KISHAN Vs. STATE
|
May 19, 1950 |
|
RAM KISHORE TANDON Vs. SHAYAUR SUNDAR LAL
|
October 27, 1950 |
|
RAM KISHUN RAM Vs. SHEO NANDAN SINGH
|
May 9, 1950 |
|
RAM LAKHAN LAL Vs. JAGDAMBIKA PRATAP NARAIN SINGH
|
September 25, 1950 |
|
RAM LAL BACHAI RAM Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1950 |
|
RAM NAGINA RAI Vs. DISTRICT MAGISTRATE
|
March 13, 1950 |
|
RAM NARAIN Vs. SALIG RAM
|
March 29, 1950 |
|
RAM NARAIN Vs. STATE
|
December 19, 1950 |
|
RAM NARESH RAI Vs. PHANINDRA BEHARI RAI
|
November 22, 1950 |
|
RAM OUDH Vs. DEOKALI
|
February 28, 1950 |
|
RAM PALHAWAN Vs. UMMEDI AHIR
|
August 8, 1950 |
|
RAM PIARI Vs. NAWAB SINGH
|
March 21, 1950 |
|
RAM PRASAD Vs. SURAJ BALI
|
July 27, 1950 |
|
RAM PRASAD Vs. STATE
|
July 18, 1950 |
|
RAM PRASAD Vs. STATE
|
November 28, 1950 |
|
RAM PRATAP LAL Vs. STATE
|
November 23, 1950 |
|
RAM SAMUJH Vs. KIRPA DUTT
|
September 8, 1950 |
|
RAM SARUP Vs. NANAK RAM
|
November 27, 1950 |
|
RAM SHANKAR Vs. UNITED PROVINCES
|
October 26, 1950 |
|
RAMAN LAL Vs. BHAGWAN DAS
|
March 23, 1950 |
|
RAMDEO PRASAD Vs. STATE
|
August 3, 1950 |
|
RAMDIN Vs. STATE
|
September 18, 1950 |
|
RAMESH CHANDRA NIGAM Vs. STATE
|
July 21, 1950 |
|
RAMESHAR NATH Vs. KEDAR NATH
|
August 24, 1950 |
|
RAMESHWAR BAKSH SINGH AND ORS Vs. GANGA BUX SINGH AND ORS
|
April 24, 1950 |
|
RAMESHWAR BUX SINGH Vs. GANGA BUX SINGH
|
April 28, 1950 |
|
RAMESHWAR PRASAD Vs. RAM CHANDRA SHARMA
|
August 31, 1950 |
|
RAMKALI Vs. MURLIDHAR
|
September 25, 1950 |
|
RAMKISHAN SUNDERLAL Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1950 |
|
RATAN Vs. ACHHEY LAL
|
November 21, 1950 |
|
RATEE RAM AND SONS Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1950 |
|
REX Vs. UTTAM CHAND
|
March 24, 1950 |
|
REX Vs. GENDA SINGH
|
February 7, 1950 |
|
REX Vs. B S NAYYAR
|
January 31, 1950 |
|
ROSHAN Vs. STATE
|
October 5, 1950 |
|
RUDRAPAL SINGH Vs. REX
|
April 11, 1950 |
|
RUP LAL Vs. RAM SWARUP S O BACHAN LAL
|
March 21, 1950 |
|
RUSTAM SINGH Vs. GOPAL SINGH
|
September 26, 1950 |
|
S WAJID ALI Vs. ISAR BANO URF ISAR FATMA
|
September 26, 1950 |
|
SAGHIR AHMAD Vs. STATE
|
July 18, 1950 |
|
SAHABUDDIN Vs. MOHAN LAL
|
November 2, 1950 |
|
SAHADEO SINGH Vs. KUBER NATH LAL
|
May 1, 1950 |
|
SAHIR HUSAIN KHAN Vs. SIRAJUL HAQ
|
August 3, 1950 |
|
SAKHAWAT HUSAIN Vs. RAJJAB
|
August 8, 1950 |
|
SALTANAT BEGAM Vs. SYED MOHD SAADAT ALI KHAN
|
July 26, 1950 |
|
SAMPAT THAKURAI Vs. GOMTI THAKURAI
|
September 15, 1950 |
|
SANSAR KIRTI SARAN Vs. STATE THROUGH SAHU SHIVRAJ SARAN
|
November 23, 1950 |
|
SANSARMAN Vs. RAM DULARI
|
October 6, 1950 |
|
SANT RAI Vs. RATOO
|
November 23, 1950 |
|
SARDAR PRASAD Vs. OFFICIAL RECEIVER AND ANR
|
January 6, 1950 |
|
SAT PRASHAN SINGH Vs. SHRIMATI CHAMPA DEVI
|
September 13, 1950 |
|
SATISH CHANDRA Vs. JWALA PRASAD
|
March 20, 1950 |
|
SATYAPAL THAPER Vs. STATE
|
July 7, 1950 |
|
SHAFIQ AHMAD AND ABDUL RAZZAQ Vs. STATE
|
June 9, 1950 |
|
SHAKUNTLA DEVI Vs. HARISH CHANDRA
|
August 10, 1950 |
|
SHAMNATH MUSHRAN Vs. COMMISSIONER OF INCOME TAX U P AJMER MERWARA L
|
May 8, 1950 |
|
SHAMNATH MUSHRAN Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
SHAMSHUNNISSA Vs. LATAFAT HUSAIN
|
May 11, 1950 |
|
SHANKAR OJHA Vs. JOTIA
|
October 27, 1950 |
|
SHANKER Vs. BAHADUR LAL MISTRI AND ANR
|
September 14, 1950 |
|
SHANKHTA SHUKUL Vs. SM GOVINDI DEVI
|
May 3, 1950 |
|
SHEO DHARI PANDEY Vs. NAND KUMAR PANDEY
|
April 24, 1950 |
|
SHIAM SUNDER Vs. L PRATAP CHANDRA
|
March 29, 1950 |
|
SHIB CHARAN LAL Vs. ZALIM SINGH
|
February 14, 1950 |
|
SHIROMANI SUGAR MILLS LTD Vs. DEBI PRASAD
|
February 20, 1950 |
|
SHIVA NARAYAN SHARMA Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
SHIVA SHAKTI SARAN RAGHUBIR SARAN Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
SHORI LAL Vs. STATE
|
August 31, 1950 |
|
SHRI KRISHNA Vs. SM SARASWATI DEVI
|
February 3, 1950 |
|
SHRI OM PRAKASH GUPTA Vs. UNITED PROVINCES
|
November 6, 1950 |
|
SHUBHKARAN SEKSARIA L Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1950 |
|
SHYAM LAL Vs. RANBIR SINGH
|
August 4, 1950 |
|
SHYAMRATHI KUNWAR Vs. DHARAM DEO SINGH
|
August 22, 1950 |
|
SITA RAM Vs. SHARDA NARAIN SINGH
|
March 10, 1950 |
|
SOHAN PATHAK AND SONS Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1950 |
|
SRIMATI CHANDA DEVI Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1950 |
|
SRIVASTAVA J P AND SONS RAMPUR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 1, 1950 |
|
STATE Vs. KASHI PRASAD
|
February 16, 1950 |
|
STATE Vs. BADRUDDIN
|
February 16, 1950 |
|
STATE Vs. BANSU
|
April 25, 1950 |
|
STATE Vs. KAPTAN SINGH
|
September 15, 1950 |
|
STATE Vs. SAIDU KHAN
|
May 11, 1950 |
|
STATE Vs. JHABBU
|
May 22, 1950 |
|
STATE Vs. BRAHMA PRAKASH
|
May 5, 1950 |
|
STATE Vs. RAM SIA
|
July 3, 1950 |
|
STATE Vs. BANSU SINGH
|
June 5, 1950 |
|
STATE Vs. BASDEO
|
October 4, 1950 |
|
STATE Vs. GHULAM MOHIUDDIN
|
October 4, 1950 |
|
STATE Vs. SAGAR MAL
|
November 15, 1950 |
|
STATE Vs. KESHARI SINGH AND ANOTHER
|
November 1, 1950 |
|
STATE Vs. BAL MAKUND
|
March 10, 1950 |
|
STATE Vs. SHRI KRISHNA PD DAR,
|
November 30, 1950 |
|
STATE OF UTTAR PRADESH Vs. BATI
|
April 11, 1950 |
|
STATE THROUGH SHANKAR DATT Vs. TEK RAM
|
October 28, 1950 |
|
SUDHIR KUMAR SHARMA Vs. STATE OF U P
|
December 14, 1950 |
|
SUKHDEO SINGH Vs. STATE
|
May 15, 1950 |
|
SUKHNANDAN Vs. SURAJ BALI
|
October 6, 1950 |
|
SUKHWANTI MATA GHULAM Vs. HONBLE BOARD OF REVENUE U P
|
November 3, 1950 |
|
SUNDER Vs. LALTA PRASAD
|
December 7, 1950 |
|
SUNDER LAL Vs. RAM SARUP
|
April 5, 1950 |
|
SURAJ BALI Vs. RAM CHANDRA AND ORS
|
February 3, 1950 |
|
SURJI Vs. MANKI RAM
|
August 16, 1950 |
|
SWAYAMBER SINGH Vs. GHASITEY RAM
|
July 25, 1950 |
|
THAKUR PD Vs. RASOOL BUX
|
March 9, 1950 |
|
TILAKDHARI MISRA Vs. DHONDHA AHIR
|
February 4, 1950 |
|
TRILOKI NATH Vs. STATE
|
April 28, 1950 |
|
TRILOKI NATH MANAGER AND KARTA OF TRILOKI NATH SHRI NATH Vs. GOVERNOR-GENERAL IN COUNCIL E I RY
|
September 29, 1950 |
|
TULA RAM Vs. BHAJAN SINGH
|
November 29, 1950 |
|
UDAYRAM JAGANNATH Vs. STATE OF U P
|
October 5, 1950 |
|
ULFAT Vs. ZUBAIDA KHATOON
|
November 6, 1950 |
|
UNION OF INDIA UOI Vs. FIRM VISHYDHA GHEE VYOPAR MANDAL
|
November 22, 1950 |
|
VIJAYA RAMRAJ Vs. SIR VIJAYA ANANDA
|
October 24, 1950 |
|
VISHWAPAL SHARMA Vs. BRIJENDRAPAL SHARMA
|
October 6, 1950 |
|
WAHIDAN Vs. REX
|
April 3, 1950 |
|
WALI MOHAMMAD CHAUDHARI Vs. JAMAL UDDIN CHAUDHARI
|
March 22, 1950 |
|
ZAMIAR AHMED Vs. S HAIDAR NAZAR
|
September 21, 1950 |
LOGIN