| Case Title | Date |
|---|---|
| HAVILDAR V. CHANDRAN Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE & OTHERS | September 8, 2014 |
| P. SREERANGAN Vs. UNION OF INDIA, REP. BY ITS SECRETARY MINISTRY OF DEFENCE & OTHERS | October 1, 2014 |
| WG CDR AJAI BHALLA (RETD) Vs. UOI | September 3, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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