REGENT COMPUTRONICS PVT. LTD.

HUTCHISON ESSAR SOUTH LTD. Appellant

V/S

COMMISSIONER OF CUSTOMS, BANGALORE Respondents

Referred Judgements :-

TATA OIL MILLS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
OBLUM ELECTRICAL INDUSTRIES PVT LIMITED HYDERABAD VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
K R STEEL UNION LIMITED VS. COMMISSIONER OF CUSTOMS KANDLA GUJARAT [REFERRED TO]
RUPA CO LTD VS. COMMISSIONER OF CUSTOMS KOLKATA [REFERRED TO]
COMMISSIONER OF CUSTOMS, VS. A. SHANKAR RAO [REFERRED TO]

JUDGEMENT

(1.) THESE are 08 (eight) appeals filed by the appellants. The details of the appeals are given below : -

(2.) S /Shri G. Shivadass and Anil Kumar, learned Advocates appeared for the appellants and Shri R. N. Viswanath, learned SDR appeared for the Revenue.

(3.) THE learned Advocate urged the following points : -

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HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE

Referred Judgements :-

JUDGEMENT

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