JUDGEMENT
Rameshwar Singh Malik, J. -
(1.)
CRM No. 9927 of 2013
(2.)APPLICANTS seek condonation of delay of 38 days in filing the revision petition.
After hearing learned counsel for the applicants, instant application is allowed for the reasons stated therein. Delay of 38 days in filing the revision petition is condoned.
(3.)CRM stands disposed of.
CRR No. 529 of 2013
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