JAGDAMBA RICE MILL Vs. BANK OF INDIA

Referred Judgements :-

STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
MAHARAJ UMEG SINGH VS. STATE OF BOMBAY [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
N T VELUSWAMI THEVAR VS. G RAJA NAINAR [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
AMARSARJIT SINGH UMRAO SINGH SATINDER SINGH RAGHVINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ORISSA VS. RAM CHANDRA DEV:MOHAN PRASAD SINGH DEO [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
MUNICIPAL COUNCIL KHURAI VS. KAMAL KUMAR [REFERRED TO]
STATE OF BIHAR ATTORNEY GENERAL FOR INDIA VS. RAMBALAK SINGH BALAK:RAMBALAK SINGH BALAK [REFERRED TO]
CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
SILIGURI MUNICIPALITY VS. AMALENDU DAS [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
S T MUTHLJSAMI VS. K NATARAJAN [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
SHEELA DEVI VS. JASPAL SINGH [REFERRED TO]
TIN PLATE CO OF INDIA LIMITED VS. STATE OF BIHAR [REFERRED TO]
RAMENDRA KISHORE BISWAS VS. STATE OF TRIPURA [REFERRED TO]
SHIVGONDA ANNA PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJA MAHENDRA PAL [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED TO]
L L SUDHAKAR REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PUNJAB NATIONAL BANK VS. O C KRISHNAN [REFERRED TO]
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. J SRIDEVI [REFERRED TO]
PRATAP SINGH VS. STATE OF HARYANA [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
SETH CHAND RATAN VS. PANDIT DURGA PRASAD [REFERRED TO]
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
U P STATE SPINNING CO LTD VS. R S PANDEY [REFERRED TO]
UTTARANCHAL FOREST DEVELOPMENT CORPORATION VS. JABAR SINGH [REFERRED TO]