Referred Judgements :-

COMMISSIONER OF INCOME TAX BOMBAY VS. AMRITLAL BHOGILAL AND CO [REFERRED TO]
MOHAMMAD NOORULLA REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHAMMAD OOMER SAHIB VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SCINDIA STEAM NAVIGATION COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD VS. RAJA REDDY MALLARAM [REFERRED TO]
GOBALD MOTOR SERVICE P LIMITED VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. THAYABALLI MULLA JEEVAJI KAPASI DEED [REFERRED TO]
M M LPOH M CHETTIPPAN VS. COMMISSIONER OF INCOMETAX MADRAS IN ALL APPEALS :INCOME TAX OFFICER KARAIKUDI IN ALL APPEALS [REFERRED TO]
COMMISSIONER OF INCOME TAX BIHAR VS. KIRKEND COAL CO [REFERRED TO]
VAHIWATDARS OF AMBAJI TEMPLE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KRISHNA REDDY [REFERRED TO]
B N ELIAS VS. STATE [REFERRED TO]
B K GOOYEE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
K P G B U G M S S A MOHAMAD ABDUL KAREEM AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KUMARASWAMI CHETTIAR V K VS. ADDITIONAL INCOME TAX OFFICER [REFERRED TO]
THIAGARAJA PILLAI V. CIT [REFERRED TO]
DWARAKANATH HARISCHANDRA PITALE VS. IN RE [REFERRED TO]
INDIRA BALAKRISHNA ESTATE OF BALAKRISHNA PURSHOTTAM PURANI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP KHAMGAON VS. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX POONA VS. SUNDERLAL N DAGA [REFERRED TO]