AMALESH MAITY Vs. STATE OF W B

Referred Judgements :-

THE KISHAN CO-OPERATIVE MILK PRODUCERS' UNION LTD. AND ANR. V. SRI PARAMANANDA PATRA [REFERRED TO]
ANWAR HOSSAIN V. STATE OF WEST BENGAL AND OTHERS [REFERRED TO]
AJIT KUMAR CHANDA V. STATE OF WEST BENGAL AND ORS. [REFERRED TO]
ASSAM OIL CO LIMITED NEW DELHI VS. ITS WORKMEN [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
HIRA NATH MISHRA VS. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
RAVI S NAIK SANJAY BANDEKAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ANAND KUMAR PANDEY [REFERRED TO]
U P FINANCIAL CORPORATION VS. NAINI OXYGEN AND ACETYLENE GAS LIMITED [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. CHANDRA BHAN DUBEY [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. V K KHANNA [REFERRED TO]
RAM NARAIN POPLY VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
KISHANLAL AGARWALLA VS. COLLECTOR OF LAND CUSTOMS [REFERRED TO]
SOVACHAND MULCHAND VS. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS [REFERRED TO]
UNION OF INDIA VS. BHOLANATH KARMAKAR [REFERRED TO]