GADDIPATI BULLEMMA Vs. THOTA VENKAYAMMA

Referred Judgements :-

ACHAL REDDY V. RAMAKRISHNA REDDIAR [REFERRED TO]
H.K.N. SWAMI V. IRSHAD BASITH [REFERRED TO]
MANILAL MOHANLAL SHAH VS. SARDAR SAYED AHMED SAYED MAHMAD [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHAGWATI PRASAD VS. CHANDRAMAUL [REFERRED TO]
VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED VS. GOVERNMENT OF MADRAS [REFERRED TO]
BHARAT BARREL AND DRUM MFG CO LIMITED VS. EMPLOYEES STATE INSURANCE CORPO RATION [REFERRED TO]
TAKKASEELA PEDDA SUBBA REDDI VS. PUJARI PADMAVATHAMMA [REFERRED TO]
AMBATI NARASAYYA VS. M SUBBA RAO [REFERRED TO]
MANGAL PRASAD VS. KRISHNA KUMARMAHESHWARI [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
STATE OF RAJASTHAN VS. HARPHOOL SINGH DEAD [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
CHATTI KONATI RAO VS. PALLE VENKATA SUBBA RAO [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [REFERRED TO]
STATE BANK OF INDIA VS. EMMSONS INTERNATIONAL LTD [REFERRED TO]
KURIAN CHACKO VS. VARKEY OUSEPH [REFERRED TO]
RAM KARAN GUPTA VS. J. S. EXIM LTD [REFERRED TO]
SHASIDHAR VS. ASHWINI UMA MATHAD [REFERRED TO]
U. MANJUNATH RAO VS. U. CHANDRASHEKAR & ANR. [REFERRED TO]
M.SIDDIQ VS. MAHANT SURESH DAS [REFERRED TO]
BIRAJI @ BRIJRAJI VS. SURYA PRATAP [REFERRED TO]
RAHUL S. SHAH VS. JINENDRA KUMAR GANDHI [REFERRED TO]
JAMIA MASJID VS. K. V. RUDRAPPA [REFERRED TO]
DIPALI BISWAS VS. NIRMALENDU MUKHERJEE [REFERRED TO]
V. PRABHAKARA VS. BASAVARAJ K. [REFERRED TO]
YADAIAH AND ANOTHER VS. STATE OF TELANGANA [REFERRED TO]