Referred Judgements :-

ROBISON V. HARMAN [REFERRED TO]
WITHERS V. GENERAL THEATRE CORPORATION LIMITED [REFERRED TO]
Y.RAGHUNADHA RAO V. STATE OF A.P. [REFERRED TO]
LIC OF INDIA V. CONSUMER EDUCATION AND RESEARCH CENTRE [REFERRED TO]
CONTINENTAL CONSTRUCTION COMPANY LIMITED V. STATE OF MADHYA PRADESH [REFERRED TO]
SANTA SILA DEVI VS. DHIRENDRA NATH SEN [REFERRED TO]
MAULA BUX VS. UNION OF INDIA [REFERRED TO]
KAPOOR NILOKHERI CO OP DAIRY FARM SOCIETY LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED [REFERRED TO]
HIND CONSTRUCTION CONTRACTORS VS. STATE OF MAHARASHTRA [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
SUDARSAN TRADING CO VS. GOVERNMENT OF KERALA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. JOGINDERPAL MOHINDERPAL [REFERRED TO]
S HARCHARAN SINGH VS. UNION OF INDIA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
ASSOCIATED ENGINEERING CO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
HINDUSTAN CONSTRUCTION COMPANY LIMITED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF RAJASTHAN VS. PURI CONSTRUCTION COMPANY LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. ABHAI KISHORE MASTA [REFERRED TO]
CH RAMALINGA REDDY VS. SUPRETENDING ENGINEER [REFERRED TO]
P V SUBBA NAIDU VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. MALLEABLE IRON AND STEEL CASTINGS CO PRIVATE LIMITED [REFERRED TO]
DWARAKA DAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAJASTHAN STATE MINES AND MINERALS LIMITED VS. EASTERN ENGINEERING ENTERPRISES [REFERRED TO]
NATIONAL FERTILIZERS VS. PURAN CHAND NANGIA [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. SEARSOLE CHEMICALS LIMITED [REFERRED TO]
RAMACHANDRA REDDY AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SIKKIM SUBBA ASSOCIATES VS. STATE OF SIKKIM [REFERRED TO]
INDU ENGINEERING AND TEXTILES LIMITED VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
GENERAL MANAGER NORTHERN RAILWAY VS. SARVESH CHAPRA [REFERRED TO]
UNIKOL BOTTELERS LIMITED VS. DHILLON KOOL DRINKS [REFERRED TO]
NUTAN KUMAR VS. IIND ADDITIONAL DISTRICT JUDGE BANDA [REFERRED TO]
PAMULAPATI BHUSHAYYA VS. KOMMAREDDY CHINNAPAREDDI [REFERRED TO]
CHIEF ENGINEER PANCHAYAT RAJ DEPT VS. B BALAIAH [REFERRED TO]
STATE OF AP VS. S SHIVRAJ REDDY [REFERRED TO]
STATE OF ANDHRA PRADESH VS. ASSOCIATED ENGINEERING ENTERPRISES [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. G KONDALA RAO DLED PER LRS [REFERRED TO]
GANGAREDDY M VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SUPERINTENDING ENGINEER VS. PROGRESSIVE ENGINEERING CO [REFERRED TO]
COMMISSIONER OF I T MYSORET C COORG AND BANGALORE VS. UNION TOBACCO CO ERNAKULAM [REFERRED TO]
CHAMPSEY BHARA AND COMPANY VS. JIVRAJ BALLOO SPINNING AND CCO LTD [REFERRED TO]

Cited Judgements :-

L NAGI REDDY VS. UNION OF INDIA [LAWS(APH)-2005-9-33] [REFERRED TO]
APSRTC MUSHEERABAD VS. SEW CONSTRUCTIONS LTD [LAWS(APH)-2009-7-83] [REFERRED TO]
K MARAPPAN VS. SUPERINTENDING ENGINEER TBPHLC CIRCLE [LAWS(APH)-2007-12-5] [REFERRED TO]
N.J.DEVANI BUILDERS P.LTD VS. INDIAN FARMERS FERTILIZER COOPERATIVE LTD [LAWS(DLH)-2012-12-27] [REFERRED TO]
GENERAL MANAGER HEAVY WATER PLANT (MANUGURU) VS. R GANGAIAH & CO [LAWS(BOM)-2019-3-136] [REFERRED TO]