GOVINDA RAO U Vs. GOVERNMENT OF ANDHRA PRADESH

Referred Judgements :-

H.S. GREWAL V. UNION OF INDIA [REFERRED TO]
JAYA SEN V. SUJIT KR. SARKAP [REFERRED TO]
S. RAJAMALLAIAH V. GOVT OF A.P. [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
V O TRAGTOROEXPORT MOSCOW VS. TARAPORE AND COMPANY [REFERRED TO]
R N NANJUNDAPPA VS. T THIMMIAH [REFERRED TO]
STATE OF UTTAR PRADESH VS. JASHODHA NANDAN GUPTA [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
DEVI PRASAD RAJARAM MOHAN VS. GOVERNMENT OF ANDHRA PRADESH:STATE OF ANDHRA PRADESH [REFERRED TO]
B S YADAV PRITPAL SINGH VS. STATE OF HARYANA:STATE OF PUNJAB [REFERRED TO]
I J DIVAKAR VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
K C ARORA EX CAPT A S PARMAR VS. STATE OF HARYANA [REFERRED TO]
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL VS. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
K V SUBBA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
UMESH CHANDRA GLJPTA VS. OIL AND NATURAL GAS COMMISSION [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF BIHAR BALDEO PRASAD VS. AKHOURI SACHINDRA NATH:AKHOURI SACHINDRA NATH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. K S MURALIDHAR:STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
K NARAYANAN R MAHADEV VS. STATE OF KARNATAKA [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
RAM JANAM SINGH STATE OF UTTAR PRADESH VS. STATE OF UTTAR PRADESH:RAJENDRA SINGH MALHAN [REFERRED TO]
KRISHANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
A K NIGAM VS. SUNIL MISRA [REFERRED TO]
V SREENIVASA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
V SREENIVASA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
MOST REV P M A METROPOLITAN VS. MORAN MAR MARTHOMA [REFERRED TO]
VIJAY SINGH DEORA VS. STATE OF RAJASTHAN [REFERRED TO]
DEVENDRA NARAYAN SINGH VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. VIPINCHANDRA HIRALAL SHAH [REFERRED TO]
MITTAL ENGINEERING WORKS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE MEERUT [REFERRED TO]
UNION OF INDIA VS. N R BANERJEE [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
S S BOLA VS. B D SARDANA [REFERRED TO]
S PRAKASH VS. K M KURIAN [REFERRED TO]
M RAMACHANDRAN VS. GOVIND BALLABH [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. A P JAISWAL [REFERRED TO]
A ONE GRANITES VS. STATE OF UTTAR PRADESH [REFERRED TO]
INDIAN PETROCHEMICALS CORPORATION LIMITED VS. SHARAMIK SENA [REFERRED TO]