NEELKAMAL REALTORS SUBURBAN PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.

Referred Judgements :-

REX V. BIRTHWHISTLE ETC. JJ [REFERRED TO]
QUEEN V. EDULJEE BYRAMJEE [REFERRED TO]
ATLANTIC COAST LINE R. CO. V. GOLDSBORO [REFERRED TO]
CANADA SUGAR REFINING CO. V. R [REFERRED TO]
NASHVILLE V. WALLACE [REFERRED TO]
PHILLIPS V. EYRE [REFERRED TO]
AG V. HRH PRINCE ERNEST AUGUSTUS [REFERRED TO]
BADRINARAYAN SHANKAR BHANDARI V. OMPRAKASH SHANKAR BHANDARI [REFERRED TO]
CHANDRAKANT SHANKAR PRADHAN V. M/S. VERMA INVESTMENT CORPORATION [REFERRED TO]
DELHI TRANSPORT CORPORATION V. D.T.C. MAZDOOR CONGRESS [REFERRED TO]
HIS HOLINESS KESHAVANANDA BHARATI V. STATE OF KERALA,AIR 1973 SC 1461 [REFERRED TO]
M/S. NET 4 INDIA LTD. V. UNION OF INDIA [REFERRED TO]
MADRAS FORGING AND ALLIED INDUSTRIES (C.B.C.) LTD. V. SURESH CHANDRA [REFERRED TO]
SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
SAGHIR AHMAD V. STATE OF U.P. [REFERRED TO]
CHINTAMANRAO VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOHAMMAD YASIN VS. TOWN AREA COMMITTES JALALABAD [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
NEWSPAPERS LIMITED VS. STATE INDUSTRIAL TRIBUNAL U P [REFERRED TO]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR VS. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI [REFERRED TO]
STATE OF BIHAR VS. RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS:S K C SUGAR LIMITED:NEW SWADESHI SUGAR MILLS LIMITED [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
STATE OF MAHARASHTRA VS. VISHNU RAMCHANDRA [REFERRED TO]
RAGHUBAR DAYAL JAI PARKASH CHITTARMAL RAMDAYAL NATHUMALL HARIKISHAN DASS DASWANDI RAM BANARSI DASS VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CUSTOMS MADRAS NATHELLA SAMPATHU CHETTY PURAN SINGH KEWAL KRISHAN KRISHAN LAL ATTORNEY GENERAL FOR INDIA SONI NARANDAS NAGJIBHAI PUKHRAJ M S VENKITANARAYANA IYER VS. NATHELLA SAMPATHU CHETTY:THE COLLECTOR OF CUSTOMS MADRAS:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:D R KOHLI:THE COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
INDRAMANI PYARELAL GUPTA VS. W R NATU [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
CORPORATION OF CALCUTTA VS. LIBERTY CINEMA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. ANWAR ALI [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT VS. VADILAL LALLUBHAI :SAKARLAL BALABHAI [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED VS. SURESH CHAND:N K SAXENA [REFERRED TO]
RT REV MSGR MARK NETTO VS. STATE OF KERALA [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
SHIV DUTT RAI FATEH CHAND OM PRAKASH SHEO PRAKASH VS. UNION OF INDIA [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
O P SINGLA SADHU RAM VS. UNION OF INDIA [REFERRED TO]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED TO]
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD VS. JAN MOHAMMAD USMANBHAL [REFERRED TO]
RAJ KUMAR DEY VS. TARAPADA DEY [REFERRED TO]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR VS. MANAGING DIRECTOR:PYARE LAL SHARMA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. ZORA SINGH [REFERRED TO]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED TO]
AMRIT BANASPATI COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
M R F LIMITED VS. INSPECTOR KERALA GOVT [REFERRED TO]
HALDIRAM BHUJIAWALA VS. ANAND KUMAR DEEPAK KUMAR [REFERRED TO]
DILIP VS. MOHAMMAD AZIZUL HAQ [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
DISTRICT MINING OFFICER VS. TATA IRON AND STEEL CO [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
STATE BANKS STAFF UNION VS. UNION OF INDIA [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [REFERRED TO]
ALOK SHANKER PANDEY VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P LAXMI DEVI [REFERRED TO]
RITESH AGARWAL VS. SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
BANK OF INDIA VS. K MOHANDAS [REFERRED TO]
SECURITIES AND EXCHANGE BOARD OF INDIA VS. AJAY AGARWAL [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
RAJIV SARIN VS. STATE OF UTTARAKHAND [REFERRED TO]
K B NAGUR M D VS. UNION OF INDIA [REFERRED TO]
N K BAJPAI VS. UNION OF INDIA [REFERRED TO]
D R PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
VACUUM OIL COMPANY VS. SECRETARY OF STATE FOR INDIA [REFERRED TO]
NAMIT SHARMA VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. CH. GANDHI [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]
SHREE BHAGWATI STEEL ROLLING MILLS VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA VS. TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
NATIONAL SECURITIES DEPOSITORY LTD. VS. SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]